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Case Index
Title
Date
A. M. Kurhikoya Vs. State of Kerala
March 26, 1993
ABDUL GHAFFAR JAHANGIR Vs. STATE OF MADHYA PRADESH
August 21, 1993
ABDUL RASHID Vs. FARIDA
October 9, 1993
ABDUL REHMAN Vs. DEOKIBAI
August 17, 1993
ABHAY KUMAR Vs. STATE OF M P
August 11, 1993
ACHHELAL JAISWAL Vs. STATE OF MADHYA PRADESH
October 21, 1993
Achyut Das Vs. State of Assam.
October 29, 1993
AIR TRANSPORT CO REGD Vs. INCOME TAX APPELLATE TRIBUNAL
February 23, 1993
AJAY SINGH Vs. STATE OF M P
October 6, 1993
AJEEMUDDIN Vs. STATE OF MADHYA PRADESH
November 9, 1993
ALAMGIR Vs. SHRIKISHAN SITARAM KHANDELWAL
March 10, 1993
Aligarh Muslim University Vs. Vinay Engineering Enterprises
September 27, 1993
All India Judges Association Vs. Union of India
October 24, 1993
Allahabed Bank Vs. Desh Singh Bhakhna.
January 28, 1993
ALLAUDIN Vs. KRISHAN
March 5, 1993
ALLEN PHARMACEUTICAL PRVATE LIMITED Vs. UNION OF INDIA
February 9, 1993
ALOK MITRA Vs. NARENDRA KUMAR @ NANDA RAI
February 27, 1993
Amar Singh Vs. State of M.P
February 22, 1993
AMBIKA SRIVASTAVA Vs. MADHYA PRADESH STATE
June 30, 1993
AMIYA KUMAR DUTTA Vs. KRISHNA SINGH
May 7, 1993
AMRIBAI Vs. MOHAMMADALIKHAN
September 8, 1993
ANAND BAKSHI Vs. TEETU SINGH JITENDRA SINGH NANDRA
January 5, 1993
Anatarsingh Vs. State of M.P.
July 20, 1993
Anil Kumar Sawhney Vs. Gulshan Rai
October 11, 1993
Anil Phukan Vs. State of Assam
March 17, 1993
Anita Devi Tomar Vs. Havelsingh Arora
November 9, 1993
ANJALI Vs. STATE BANK OF INDIA
February 18, 1993
ANJANABAI Vs. RAJENDRA KUMAR
November 5, 1993
ANJANBAI Vs. RAMPRASAD
April 6, 1993
ANUPAM KUMAR Vs. RAJGARH SIHORE KSHETRIYA GRAMIN BANK AND ANR
July 21, 1993
Anurudh Prasad Shastri Vs. State of Madhya Pradesh
June 21, 1993
ARCHANA YOGENDRA TIWARI Vs. YOGENDRA MOHAN TIWARI
April 20, 1993
Arjun Singh Vs. Rukmanibai
September 17, 1993
ARJUNSINGH Vs. UNION OF INDIA
April 27, 1993
ARUN KUMAR Vs. FOOD CORPORATION OF INDIA
February 8, 1993
Arundhati Mishra Vs. Shriram Charitra Pandey
September 24, 1993
ARUNODAYA EXPORTS Vs. COLLECTOR OF CUSTOMS
March 5, 1993
ARUNODAYA EXPORTS Vs. UNION OF INDIA
September 20, 1993
Arvind Kumar Vs. State of M.P.
January 7, 1993
Arvind Singh Vs. State of M.P.
September 25, 1993
Atia Mohammadi Begum Vs. State of U.P.
March 15, 1993
ATIK MOHAMMAD Vs. STATE OF MADHYA PRADESH
January 5, 1993
Auditor General of India Vs. G. Ananta Rajeswara Rao
April 8, 1993
AWTARSINGH Vs. STATE OF MADHYA PRADESH
March 16, 1993
Aziza Bi Vs. Majid Hussain
March 19, 1993
B K RUBBER INDUSTRIES PVT LTD Vs. UNION OF INDIA
April 21, 1993
BABU LAL Vs. KRISHNA BAI
October 29, 1993
BABU SINGH SIMBHOO SINGH Vs. STATE OF MADHYA PRADESH
January 18, 1993
BABULAL Vs. DEVRAJ
March 30, 1993
BABULAL HARNARAIN Vs. STATE OF MADHYA PRADESH
August 20, 1993
Badri Prasad Vs. State of M. P.
July 20, 1993
BADRIPRASAD Vs. MALLUBHAI
July 7, 1993
Bahartin Bai Vs. Subhash
March 9, 1993
BAJRANG EXTRACTION PVT LTD Vs. SECRETARY TO GOVERNMENT OF M P
June 22, 1993
Bajranglal Vs. Mangibai
January 9, 1993
BALKISHAN Vs. SHRILAL
August 26, 1993
BALKISHAN Vs. STATE OF MADHYA PRADESH
October 6, 1993
Balmukund Vs. Dhapubai
November 1, 1993
BALMUKUND SHRIKISHAN DAGA Vs. UNION OF INDIA
February 16, 1993
Banwari Vs. State of M.P.
June 11, 1993
Banwarilal Arpanga Vs. lndustrial Court
November 24, 1993
BASANTILAL JAGANNATH MAHAJAN Vs. RAMESHWARPRASAD NANOOLAL MAHAJAN
September 16, 1993
BASHIR KHAN Vs. JAMILA BEE
June 21, 1993
Bashiruddin Vs. Jameela Khatoon
February 15, 1993
BATTOBAI Vs. TULSIDASS SACHDEVA
April 8, 1993
Bayer India Ltd. Vs. State of Maharashtra
February 24, 1993
BETU ALIAS KAMAAL KHAN Vs. STATE OF MADHYA PRADESH
September 24, 1993
Bhagwan Vs. Manibai
January 25, 1993
BHAGWAN DAS Vs. STATE OF MADHYA PRADESH
July 15, 1993
BHAGWATI PRASAD Vs. TEERMAL BORLA
September 9, 1993
BHAIYALAL Vs. PHOOLWATI BAI
April 29, 1993
Bhalinder Singh Vs. State of Punjab
December 16, 1993
BHANWAR LAL Vs. SHYAMJI
January 21, 1993
BHANWARLAL Vs. HARIRAM
April 27, 1993
BHARAT BHOOSHAN CHAWLA Vs. STATE OF MADHYA PRADESH
June 25, 1993
Bharat Heavy Electricals Ltd. Vs. Regional Provident Fund Commissioner, Indore, M.P.
September 2, 1993
BHERULAL Vs. RAMKUNWARBAI
August 12, 1993
Bhey Ram Sharma Vs. Haryana State Electricity Board
September 8, 1993
Bhimappa Jinnappa Naganur Vs. State of Karnataka
February 25, 1993
BHOLE SHANKER AGRAWAL Vs. DIVISIONAL SUPERINTENDENT OF EDUCATION & ORS.
July 10, 1993
BHULAU Vs. STATE OF M.P.
October 13, 1993
BHUPENDRA SHAH Vs. MAHENDRA
January 25, 1993
BHURA ANWAR Vs. STATE OF MADHYA PRADESH
July 23, 1993
Bihari Vs. State of M.P
April 21, 1993
Binaykimt Mani Tripathi Vs. Union of India
May 7, 1993
BINIYABAI Vs. SIKANDAR KHAN
January 11, 1993
Birdaji Vs. Dhanna
January 22, 1993
BIRLA JUTE AND INDUSTRIES LTD Vs. UNION OF INDIA
September 9, 1993
Brahmanand Vs. State of M.P.
December 2, 1993
BRIG. KRANTI KUMAR SOOD Vs. UNION OF INDIA AND ANOTHER
December 13, 1993
Brijpal Singh Vs. State of U.P.
March 30, 1993
BRIJRAJ SINGH Vs. PRINCIPAL TATYA TOPE STATE PHYSICAL EDUCATION COLLEGE SHIVPURI
June 21, 1993
Calcutta Electric Supply Corporation Vs. Calcutta Electric Supply Workers Union
August 26, 1993
CARONA LTD Vs. KASTURIBAI
August 24, 1993
Central Bank of India Vs. Ravi Shankar Kothwal
July 7, 1993
Central Board of Secondary Education Vs. Vineeta Mahajan
October 15, 1993
CENTRAL RAILWAY Vs. RAMAIYA CHHOKODI RAM
August 24, 1993
Central Warehousing Corporation Vs. Biharilal yadav
July 21, 1993
CHAITRAM VERMA Vs. LAND ACQUISITION OFFICER RAIPUR
May 20, 1993
CHAMPALAL HARCHAND MAHAJAN Vs. KANAKMAL DEVCHAND MAHAJAN
September 16, 1993
Chand Khan Vs. State of M.P.
July 10, 1993
CHANDRA KUMAR PHULBADHIYA Vs. JAIDEV NAINANI
November 9, 1993
Chandra Prakash (Naib Subedar) Vs. Union of India Through Secretary, Ministry of Defence
August 18, 1993
CHANDRABHAN SACHAN Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA
December 3, 1993
Chandrakant Vs. Union of India
July 23, 1993
Chetan Anand Vs. State of Punjab
October 15, 1993
CHHAGANLAL SOBHAGMAL AND ANOTHER Vs. CENTRAL BANK OF INDIA AND OTHERS
November 19, 1993
CHHATISGARH YATAYAT SANGH Vs. STATE OF MADHYA PRADESH
February 4, 1993
Chhiddu Vs. State of M.P.
March 16, 1993
Chhingalal Gupta Vs. Virendra Maheshwari
March 4, 1993
CHIEF MUNICIPAL OFFICER Vs. PRESIDING OFFICER LABOUR COURT
November 5, 1993
CHINTA JAISWAL Vs. INDIAN OIL CORPORATION LTD
October 14, 1993
CHINTAMANI CHANDRA MOHAN AGARWAL Vs. STATE OF MADHYA PRADESH
September 17, 1993
Chinti Vs. State of M.P.
February 16, 1993
City & Industrial Development Corporation Vs. Motiram Budharmal
December 7, 1993
COLLECTOR and PRESIDENT DISTT CO OP CENTRAL BANK LTD Vs. NANDLAL ARYA
February 25, 1993
COMMISSIONER OF INCOME TAX Vs. CENTRAL INDIA ELECTRIC SUPPLY CO LTD
July 10, 1993
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
September 23, 1993
COMMISSIONER OF INCOME TAX Vs. MAHESH OIL AND RICE MILLS
August 16, 1993
COMMISSIONER OF INCOME TAX, JABALPUR Vs. KARELAL KUNDANLAL TRUST, SAGAR
July 14, 1993
CONTROLLER OF ESTATE DUTY Vs. MADHUSUDAN DAS MALPANI
June 30, 1993
D H SECHERON ELECTRODES PRVATE LIMITED Vs. UNION OF INDIA
January 13, 1993
D. C. LUNIA Vs. STATE OF M.P.
January 12, 1993
DAMMU KHAN @ DAM KHAN MUSHALMAN Vs. STATE OF M.P.
November 19, 1993
Damodar Eng. & Canst. Co Vs. Board of Trustees for the Port of Calcutta
November 16, 1993
Daulat Singh Vs. Union of India
July 29, 1993
DAYA Vs. STATE OF M P
January 29, 1993
DEEPAK Vs. STATE OF MADHYA PRADESH
August 16, 1993
Deokabai Vs. Uttam
July 27, 1993
DEORA WIRE AND WIRES Vs. UNION OF INDIA
September 20, 1993
DEORA WIRE AND WIRES Vs. COLLECTOR CENTRAL EXCISE AND CUSTOMS
July 8, 1993
DEORAM PATIDAR Vs. SUMANBAI PATIDAR
August 13, 1993
DEVIDAYAL SALES PVT LTD Vs. RAMESHCHANDRA KANHAIYALAL
November 16, 1993
DEVISINGH Vs. HARAMJAN SINGH
June 21, 1993
DEVPRIYA ALLOYS PVT LTD Vs. UNION OF INDIA
June 22, 1993
Dhaniram Vs. State of M.P.
July 10, 1993
Dhannu Vs. State of M.P.
March 19, 1993
Dhanvanti Vs. Phulwant
July 29, 1993
DHAR CEMENT LTD Vs. STATE OF MADHYA PRADESH THR SECRETARY; MINISTRY OF IRRIGATION GOVT M P BHOPAL
February 26, 1993
Dharampal Vs. Ramshri
January 7, 1993
Dharmendra Rao Vs. State of M.P.
June 11, 1993
DILIP KUMAR Vs. STATE OF M P AND OTHERS
April 22, 1993
DINESH CHANDRA GOUR Vs. BANK OF BARODA AND OTHERS
March 26, 1993
DINESH KUMAR SHARMA Vs. M P DUGDHA MAHASANGH SAHKARI MARYADIT
June 22, 1993
Dinesh Kumar Varma Vs. State Transport Appellate Tribunal
March 16, 1993
DURGA DEVI Vs. RAJENDRA SINGH
November 25, 1993
Durga Prasad Vs. Bala Bai
April 12, 1993
Durga Prasad Mandelia Vs. Ku. Swati Gupta
April 6, 1993
Employees' State Insurance Corp. Vs. Harrison Malayalam Pvt. Ltd.
August 30, 1993
Employees' State Insurance Corporation Vs. Kerala State
October 11, 1993
Fatehchand Vs. Shrichand
December 16, 1993
FAUZ SINGH Vs. STATE OF M P
November 22, 1993
FLUIDOMAT LIMITED Vs. UNION OF INDIA
January 13, 1993
G C F KARMACHARI UNION SCHOOL MANAGING BODY Vs. STATE OF MADHYA PRADESH
December 11, 1993
Gabbar Singh Vs. State of M.P.
February 2, 1993
GAGENDRA Vs. STATE OF M P
January 6, 1993
GAJRA BEVEL GEARS LTD Vs. UNION OF INDIA
December 2, 1993
Ganga Prasad Vs. Ku. Usha Shrivastava
April 21, 1993
GANGABAI Vs. HARMENDRA SINGH
February 3, 1993
Gangadhar Vs. Shantaram Lokre
April 7, 1993
GANGARAM Vs. V.P. TIWARI
February 9, 1993
Gangaram Raghuvanshi Vs. State of M.P.
October 30, 1993
GANPAT Vs. AMARJEET SINGH
September 17, 1993
Gaunter Edwin Kircher Vs. State of Goa
March 16, 1993
Gavishnath Shiksha Samiti Vs. Registrar Firms and Societies
September 24, 1993
GEETA RAO Vs. SHER SINGH
April 19, 1993
Gema Coutinho Rodrigues Vs. Bricio Francisco Pereira
April 2, 1993
GENDALAL Vs. FACTORY MANAGER CHEMICAL
December 6, 1993
Ghisalal Vs. Durga
September 9, 1993
GHISU LAL Vs. RESHAM BAI
January 12, 1993
GILT PACK LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
October 30, 1993
GODHARAM Vs. VASUDEV PRASAD SHARMA
August 26, 1993
GODREJ FOOD LTD Vs. UNION OF INDIA
May 7, 1993
Godrej Food Ltd. Vs. Union of India
March 7, 1993
GOPAL Vs. MANJU
April 15, 1993
GOPALDAS FIRM Vs. KRISHI UPAJ MANDI SAMITI
February 12, 1993
Gore Singh Vs. State of M.P.
December 27, 1993
GORELAL SHUKLA Vs. STATE OF MADHYA PRADESH
January 13, 1993
GOVIND Vs. STATE OF MADHYA PRADESH
November 1, 1993
GOVIND PRASAD AGRAWAL Vs. BHURELALJI AGRAWAL
February 16, 1993
GUDDUBAI Vs. RAJENDRA KUMAR AWASTHI
August 19, 1993
Gulab Bai Vs. Kailash Prasad
April 6, 1993
GULAB RANI Vs. BABBU ALIAS BABU LAL
August 16, 1993
GULABCHAND MOTILAL Vs. COMMISSIONER OF INCOME TAX
May 7, 1993
GUNUVEENA SINGH Vs. CAPT PANKAJ PUNEET SINGH
August 25, 1993
Gurucharan Koeri Vs. Bibi Shamsunissa
July 27, 1993
GWALIOR STRIPS LTD Vs. STATE OF MP
January 19, 1993
H AND R JOHNSON INDIA LTD Vs. UNION OF INDIA
April 22, 1993
HALKAI Vs. SAVITRI BAI
September 25, 1993
Haramant Laxmappa Kukkadi Vs. State of Karnataka
September 21, 1993
Harendm Nath Mandai Vs. State of Bihar
March 2, 1993
Hari Singh Vs. State of M.P.
February 26, 1993
Harichand Vs. Narayandas
November 23, 1993
HARIRAM Vs. COMMISSIONER FOR WORKMENS COMPENSATION
September 23, 1993
HARIRAM SINGH THAKUR Vs. STATE OF MADHYA PRADESH
August 21, 1993
HARISHANKAR Vs. PRABHU DAYAL
August 19, 1993
HARSH WOOD PRODUCTS PVT LTD Vs. STATE OF MADHYA PRADESH
March 12, 1993
HARVILAS Vs. TULSIRAM
November 25, 1993
HAZRABAI Vs. PURSHOTTAM
July 9, 1993
HEMANDAS Vs. MOHAMMED SHAFI
January 27, 1993
HUKA Vs. BALEKHAN
September 17, 1993
HUKUMCHAND Vs. BIHARILAL
March 4, 1993
I B Y PHARMA Vs. STATE BANK OF INDORE
December 13, 1993
IBADATALI S O ABBAS ALI Vs. MUNICIPAL COUNCIL KHARGONE
June 22, 1993
Ibrahim Vs. Abdul Jabbar
March 17, 1993
IDI Vs. STATE OF MADHYA PRADESH
July 8, 1993
INDIAN SECTION THE THEOSOPHICAL SOCIETY VARANASI Vs. STATE OF M P
December 1, 1993
INDORE NAGAR NIGAM KARMACHARI CONGRESS INDORE Vs. STATE OF MADHYA PRADESH
June 22, 1993
INDRANI DUTTA Vs. BALDEO SHARMA
August 20, 1993
INDUMATI Vs. DEWARAM
November 18, 1993
Iqbal Khan Vs. lqlakh Khan
February 12, 1993
ISHWARLAL SARAF Vs. SHASHIKALA
January 12, 1993
ISMAIL KHAN Vs. ANIL KUMAR
August 20, 1993
ISMILE Vs. SUBHASHCHANDRA
January 22, 1993
IZREAL MASIH Vs. SHEELA
July 12, 1993
J.K. Tyre Industries Vs. Municipal Corporation, Gwalior
September 23, 1993
J.S. Jadhav Vs. Mustafa Haji Mohd. Yusuf
April 7, 1993
JABALPUR BUS OPERATORS ASSOCIATION Vs. UNION OF INDIA
September 9, 1993
JAGANNATH Vs. SHANKARLAL
January 27, 1993
JAGAT SINGH Vs. STATE OF M P
August 5, 1993
Jagat Singh Vs. Firm Dharamchand Rameshchand
March 18, 1993
JAGDISHCHANDRA Vs. JALAMSINGH
September 14, 1993
Jagdishnarayan Vs. State of M. P.
May 5, 1993
JAI INDUSTRIES Vs. STATE BANK OF INDORE
December 3, 1993
JAI SHANKAR PRASAD SHARMA Vs. STATE OF MADHYA PRADESH
December 11, 1993
Jaikisan Agro Products Vs. Union of India
January 12, 1993
Jainab Bi Vs. Durga Prasad
May 4, 1993
Jaipur Udyog Ltd. Vs. Haji Ali Mohmammed
January 4, 1993
JAMUNADAS BALADIN JATAV Vs. STATE OF MADHYA PRADESH
August 17, 1993
JANPAD PANCHAYAT MASTURI Vs. APPELLATE AUTHORITY AND DY LABOUR COMMR AND
October 7, 1993
Jarnail Singh Vs. State of Haryana
January 20, 1993
Jattu Ram Vs. Hakam Singh
September 15, 1993
Jayant Babar Vs. Deepa Babar
May 7, 1993
JAYANT VITAMINS LTD Vs. UNION OF INDIA
December 1, 1993
Jenendra Kumar Jain Vs. Roshanlal
July 9, 1993
JINENDRA KUMAR JAIN Vs. STATE OF MP
October 27, 1993
Joginder Singh Vs. State of Punjab
September 21, 1993
JUGRAJ JANI Vs. STATE OF M P
January 25, 1993
K C MALHOTRA Vs. STATE OF MADHYA PRADESH
May 7, 1993
K L JAISWAL Vs. WEALTH TAX OFFICER
November 25, 1993
K.K.M. Nair Vs. Union of India
March 31, 1993
KAILASH CHANDRA Vs. VINOD
November 22, 1993
KAILASH CHANDRA BANSAL Vs. BHARTIYA BUS CO.
June 29, 1993
KAILASHCHANDRA TEJPAL Vs. VINOD GULJARILAL
August 16, 1993
Kalim Mohd. Vs. S.T. A.T.
September 3, 1993
Kalpana Mishra Vs. Principal, K.R.G. College
September 22, 1993
KALU AND MANGILAL Vs. NAVEENCHANDRA
April 6, 1993
Kalyan Singh Vs. State of M.P.
February 10, 1993
Kamal Kishore Bansal Vs. M.P .E.B.
February 1, 1993
Kamlabai Vs. Commissioner of Police
April 30, 1993
KAMLESH KUMAR UDENIA Vs. STATE OF MADHYA PRADESH
July 14, 1993
Kamlesh Kumari. Vs. State of M.P
July 23, 1993
Kammi Vs. Union of India
June 14, 1993
Kanchan Bai Vs. Rammabai
July 6, 1993
KANHAIYALAL CHHITARJI KHATI Vs. RAMKUNWARBAI WD/O JAGANNATH KHATI
November 23, 1993
KANTILAL Vs. MANOHAR LAL
June 24, 1993
KARULAL Vs. KANTIBAI
February 11, 1993
KASAM Vs. JAINABAI
January 22, 1993
KAUSHALYABAI Vs. 15TH ADDL JUDGE TO COURT OF DISTT JUDGE INDORE
March 3, 1993
Kaushlendra Vs. State of M. P.
February 15, 1993
Kedar Nath Vs. Bahadurlal
November 9, 1993
Keshar Singh Vs. Bhavsingh
September 14, 1993
Keshar Singh Vs. Satyendra Singh
September 10, 1993
KESHARBAI Vs. SADASHIV DIXIT
February 1, 1993
KESHARSINGH Vs. BHAVSINGH
September 11, 1993
KHALANIYA BAI DIWAN Vs. NARENDRAPAL SINGH
September 17, 1993
KHASHTI DEVI Vs. AMAR NATH
April 26, 1993
KHATEEJA BAI Vs. UNION OF INDIA
July 12, 1993
Khuddu Vs. State of U. P.
April 27, 1993
Khyali Prasad Vs. Tekchaud
September 21, 1993
KISHAN PRASAD TIWARI Vs. CENTRAL BANK OF INDIA
February 15, 1993
Kishorilal Vs. Har Prasad
January 15, 1993
Kok Singh Vs. State of M.P.
February 9, 1993
KRISHNA CHANDRA GUPTA Vs. M.P. MOTOR TRANSPORT
January 6, 1993
KRISHNA KUMAR SINGH Vs. M P STATE CO OPERATIVE OILSEEDS GROWERS FEDERATION LTD
November 24, 1993
KSHITIJ SHIKSHAN PARISHAD Vs. STATE OF M P
October 8, 1993
KUMARI APARNA SINGH Vs. STATE OF MADHYA PRADESH
October 17, 1993
KWALITY PRODUCTS Vs. UNION OF INDIA
January 18, 1993
Lakhan Vs. State of M.P.
January 7, 1993
LAXMI CHAND Vs. STATE BANK OF INDORE AND ANR
January 20, 1993
LEELARANI Vs. K.S. HORA
April 2, 1993
Lohia Properties (P) Ltd. Vs. Atmaram Kumar
August 17, 1993
LOKENDRA SINGH Vs. HAYATKHAN
June 30, 1993
M P STATE Vs. M P FRUIT PRODUCT
August 6, 1993
M P STATE CO OP MARKETING FEDERATION Vs. LABOUR COMMISSIONER INDORE
January 9, 1993
M P STATE ROAD TRANSPORT CORPORATION Vs. PRESIDENT STATE INDUSTRIAL COURT
December 1, 1993
M P STATE ROAD TRANSPORT CORPORATION Vs. JAIPRAKASH NARAYAN TIWARI
December 7, 1993
M.P. State Coop. Marktg. Federation Vs. Food Corporation of India
October 27, 1993
M.P.S.R.T.C. Vs. State of M.P.
December 6, 1993
M.P.S.R.T.C. Vs. S.T.A.T.
September 3, 1993
MADANLAL KAHAR Vs. COLLECTOR DEWAS
August 3, 1993
MADHAV RAO SCINDIA Vs. STATE OF M P
October 26, 1993
MADHOSINGH Vs. RATANSINGH
February 27, 1993
MADHU MILAN SYNTEX LIMITED Vs. UNION OF INDIA
November 20, 1993
MADHUMILAN SYNTEX LTD Vs. UNION OF INDIA
June 29, 1993
MADHYA PRADESH RAJYA PARIVAHAN NIGAM Vs. RAJESH ALIAS MUNNA
January 20, 1993
MADHYA PRADESH STATE ROAD TRANS CORPN Vs. SITABAI
July 10, 1993
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. HARBHAJANSINGH
January 9, 1993
MAHANAND RANGHDALE Vs. KIRAN
February 11, 1993
Mahant Yagtradas Vs. Mahant Ramratandas
October 9, 1993
MAHAVIR SURGICAL INDUSTRIES Vs. SURENDRA
February 5, 1993
MAHENDRA PRASAD MISHRA Vs. MOHD SABBIR
September 14, 1993
Mahendra Singh Vs. Jagbir Singh
January 12, 1993
Mahesh Babu Vs. State of M.P.
December 8, 1993
MAHESH BHARGAWA Vs. STATE OF M P
February 24, 1993
MAHILA DHANWANTI Vs. KULWANT
July 29, 1993
MAHIPAL SINGH Vs. M P GRIH NIRMAN MANDAL
February 8, 1993
Majid Khan Vs. State of M.P.
July 6, 1993
MAKNIRAM Vs. FAKRUDDIN AND ANOTHER
September 13, 1993
MALTI WD/O NICHARELAL Vs. DEVIRAM
January 9, 1993
MANDOVI MARINE PVT LTD Vs. PROJECT AND EQUIPMENT CORPORATION
November 24, 1993
MANGILAL Vs. M.P.S.R.T.C.
September 16, 1993
Mangilal Vs. State of M. P.
April 12, 1993
MANJUBALA Vs. LALCHAND
June 26, 1993
MANMOHAN Vs. GANGABAI
December 10, 1993
MANMOHAN LAXMINARAIN Vs. STATE OF MADHYA PRADESH
May 7, 1993
MANOHAR LAL Vs. M.P.S.R.T.C.
December 7, 1993
MANSARAM Vs. STATE OF MADHYA PRADESH
April 16, 1993
Mata Prasad Vs. State of M.P.
January 8, 1993
Meena Vs. Narsingh
October 6, 1993
MEERA ASTHANA Vs. RAJENDRANATH ASTHANA
June 22, 1993
MEERA BAI Vs. BHUJBAL SINGH
September 16, 1993
MEHARBAN Vs. STATE OF MADHA PRADESH
August 12, 1993
MESSRS VOSTOK LABORATORIES Vs. CONTROLLER FOOD AND DRUG ADMINISTRATION
February 26, 1993
MEWALAL KANHAIYALAL Vs. JANKIBAI
November 2, 1993
Mishrilal Vs. Ghasilal Misc.
November 16, 1993
MOHAMMAD RAFIQUE Vs. NARAYAN CHABADA
September 13, 1993
MOHAMMED HANEEBA MEERA Vs. STATE OF MADHYA PRADESH
January 29, 1993
MOHAMMED HAROON Vs. CENTRAL BANK OF INDIA
June 7, 1993
MOHAN SINGH Vs. PAWAN KUMARI
November 4, 1993
Mohan Singh Vs. Shankarnath
December 14, 1993
MOHD. RAFIQ Vs. MAHILA HANSA KUNWAR
September 8, 1993
Morena Mandai Sahakari Shakkar Karkhana Vs. M.P. Board for Prevention of Water Pollution
February 5, 1993
MORENA MANDAL SAHAKARI SAKHAR KARKHANA LTD Vs. MADHYA PRADESH BOARD FOR PREVENTION AND CONTROL OF WATER POLLUTION
February 15, 1993
MOTI MARRY Vs. SUPERINTENDENT LADY ELGIN HOSPITAL
June 25, 1993
MOTIRAM ALIAS LOMA Vs. TAJ MOHAMMAD
August 18, 1993
MUBARIK HUSSAIN Vs. VIJAY KUMAR
April 21, 1993
MUKESH Vs. STATE OF MADHYA PRADESH
February 23, 1993
MUKESH KUMAR Vs. DEAN LAKSHMIBAI NATIONAL COLLEGE OF PHYSICAL EDUCATION
August 23, 1993
Municipal Corporation, Indore Vs. Pyare Ali
February 4, 1993
Municipal Council, Ashoknagar Vs. Anandpur Trust
November 9, 1993
MUNSHI SINGH Vs. STATE OF MADHYA PRADESH
February 15, 1993
MURARI LAL Vs. STATE OF MADHYA PRADESH
August 19, 1993
MURARI SINGH Vs. RITU TUTEJA
January 27, 1993
MURLIDHAR Vs. MADANLAL
May 7, 1993
MURLIDHAR Vs. LAXMINARAYAN & OTHERS
November 22, 1993
Nafisabi Bai (Mahila) Vs. Mahila Sugrabi
February 15, 1993
Nagar News Agency Vs. Awantika Prakashan
October 6, 1993
Nagesh Vs. Union of India
August 16, 1993
NAND KISHORE Vs. STATE OF M P
September 23, 1993
NANDKISHORE Vs. STATE OF M P
October 5, 1993
Nandkishore Vs. State of M.P.
September 23, 1993
NANDKISHORE TIWARI Vs. COLLECTOR CUM DISTRICT MAGISTRATE
April 6, 1993
Nandlal Vs. State of M.P.
November 23, 1993
NANHO Vs. STATE OF M P
January 4, 1993
NANI BAI Vs. ISHAQUE KHAN
December 11, 1993
Narain Vs. General Manager, Andhra Bank.
November 26, 1993
NARAYAN Vs. UNION OF INDIA
December 15, 1993
NARAYAN PRASAD Vs. BOARD OF DIRECTORS, D S K G BANK, DEWAS & ORS
January 27, 1993
NARAYAN SINGH Vs. STATE OF MADHYA PRADESH
February 12, 1993
Narayanibai Vs. State of M.P
July 22, 1993
Narendar Kumar Vs. State of M.P.
January 5, 1993
NARENDRA KUMAR YADAV Vs. STATE OF M.P. AND OTHERS
October 9, 1993
NARENDRASINGH SENGAR Vs. MALTIDEVI
March 23, 1993
Nasir Khan Vs. Navodaya Vidyalaya Samiti
May 7, 1993
NATHMAL MAHESHWARI Vs. STATE OF MADHYA PRADESH
March 3, 1993
NATHMAL SARDARMAL JAIN Vs. SHANTILAL SARDARMAL JAIN
September 28, 1993
NATIONAL INSURANCE CO. Vs. NANDIBAI
February 1, 1993
NATIONAL INSURANCE CO. LTD Vs. BABU
July 7, 1993
National Insurance Co. Ltd. Vs. State Bank of India
March 26, 1993
Naval Kishore Vs. Sadri Prasad
July 22, 1993
NAYASING Vs. STATE OF M P
September 16, 1993
NEELAM RALLY Vs. SATISH KUMAR RALLY
January 19, 1993
NEEMABAI Vs. GYANBAI
February 24, 1993
NEW INDIA ASSURANCE CO LTD Vs. OMPRAKASH
January 11, 1993
NEW INDIA ASSURANCE CO LTD Vs. AJAY
September 20, 1993
NEW INDIA ASSURANCE CO LTD Vs. KAMAR JAHAN
September 21, 1993
NEW INDIA ASSURANCE CO LTD Vs. HEERA SINGH
November 5, 1993
NEW INDIA ASSURANCE CO. LTD Vs. KADAR
November 23, 1993
NITISH KUMAR TINGU Vs. STATE OF MADHYA PRADESH
December 17, 1993
Noora Vs. State of M.P.
July 9, 1993
O.T.M.O.M. Meyyappa Chettiar Vs. O.T.M.S.M. Kasi Viswanathan Chettiar
August 24, 1993
OM JOSHI Vs. SHOBHA JOSHI
August 11, 1993
OM PRAKASH Vs. STATE OF M P
January 19, 1993
Om Prakash Vs. Sunhari Devi
March 2, 1993
Omkar Singh Vs. Mansingh
March 4, 1993
OMPRAKASH Vs. SURATRAM
February 12, 1993
Oriental Insurance Co. Ltd. Vs. Shankar Singh
December 13, 1993
P. Rajgopalan Vs. Birla Jute & Industries Ltd.
July 27, 1993
Padamchand Vs. Munshilal
November 2, 1993
PADMINI Vs. HEMANT SINGH
October 26, 1993
PADMINI Vs. HEMANT SINGH
October 21, 1993
PANDHI NATH & OTHERS Vs. STATE OF M.P. & ORS.
January 19, 1993
PANJON PVT LTD Vs. UNION OF INDIA
May 4, 1993
Pannilal Vs. Rajinder Singh
May 5, 1993
Pardeshi Dheemar Vs. State of M.P.
October 18, 1993
Parkash Kaur Vs. Sandhooran
March 31, 1993
Parsinni Vs. Sukhi
September 15, 1993
PATIRAM JAIN Vs. UNION OF INDIA
October 5, 1993
PHIRANGIRAM DESHMUKH Vs. SARASVATI BAI
March 31, 1993
Phoolwati Hakim Vs. Ramesh Manocha
September 20, 1993
POONAM CHAND Vs. V.M. SHUKLA
November 17, 1993
PRABHU LAL Vs. KANHAIYA LAL
October 8, 1993
Pradeep kumar Vs. Mridula
October 1, 1993
PRADEEP KUMAR Vs. MANGILAL
June 23, 1993
Pradeep Kumar Vs. Nagar Palika Parishad, Damoh.
January 11, 1993
PRADIP KOTKAR Vs. SHER SINGH
April 19, 1993
Prakash Chand Sachdeva Vs. State
December 14, 1993
Prakashchandlra Vs. Secretary, Legal Aid Board
September 1, 1993
PRAMOD KUMAR TIWARI Vs. HINDUSTAN FERTILIZERS CORPN LTD
December 7, 1993
Prataprai Vs. Statv Bank of India
July 21, 1993
PREM LAL SHRIWAS Vs. MANAGER PERFECT POTTERY
July 27, 1993
Prem Singh Vs. Padam Singh
January 9, 1993
PREMIER BRASS METALS WORKS PVT LTD Vs. UNION OF INDIA
December 11, 1993
Premlal Vs. Santosh Bharti
May 4, 1993
Premlata Agarwal Vs. Mohd. Shamim
April 21, 1993
PREMNARAYAN Vs. KUNWARJI
January 27, 1993
PROF S M JAIN AND ANOTHER Vs. BANK OF INDIA
August 17, 1993
Purna Chandra Sengupta Vs. Supdt. and Remembrancer of Legal Affairs
October 8, 1993
Purushottam Das Gupta Vs. Balaram
November 14, 1993
PURUSHOTTAM SHARMA Vs. UNION OF INDIA
April 21, 1993
PUTROBAI Vs. LALCHAND
June 22, 1993
PYARELAL ALIAS PIRVA Vs. STATE OF MADHYA PRADESH
January 18, 1993
PYARELAL SAKSERIA Vs. DEVISHANKAR PARASHAR
September 28, 1993
R K ORGANISATION OF INDIA Vs. CEGAT
September 21, 1993
R S UPADHYAYA Vs. COMMISSIONER COAL MINES PROVIDENT FUND
October 29, 1993
Radhabai Dolatrai Dave Vs. Padma Kilawala
February 9, 1993
Radheshyam Vs. Govind
September 23, 1993
Radhey Shyam Khemka Vs. State of Bihar
March 26, 1993
Radhey Shyam Palod Vs. Shanti Devi
November 9, 1993
Raghu Seeds and Farms Vs. Union of India
October 28, 1993
RAGHUNATH RAO Vs. M.P.S.R.T.C.
August 18, 1993
Raghunath Singh Vs. Arjun Singh
January 25, 1993
Raghuvir Singh Vs. State of M. P
February 15, 1993
RAISINGH Vs. AMARJEET SINGH
September 17, 1993
Raja Mohammad Vs. State of M. P
February 11, 1993
RAJA RAM Vs. STATE OF M P
September 13, 1993
RAJA RAM CHAWLA Vs. BHURIYA BAI
October 28, 1993
RAJARAM ALIAS RAJJU Vs. STATE OF MADHYA PRADESH
October 21, 1993
Rajasthan State Electricity Board Vs. M.P. Wires and Conductors Pvt. Ltd.
September 24, 1993
Rajeev Kelkar Vs. Director of Medical Education
January 29, 1993
Rajendra Sales Corp. Vs. lndermull Himtaji
April 8, 1993
Rajendra Singh Vs. State of M.P.
July 29, 1993
RAJMATA VIJAYA RAJE SCINDIA GWALIOR Vs. JYOTIRADITYA SCINDIA
February 16, 1993
Rakesh Vs. State of M. P.
May 25, 1993
RAKESH AGGARWAL Vs. KUMARI SITA AYYAR
October 9, 1993
Rakesh Mishra Vs. Jiwaji University
May 7, 1993
Ram Avatar Patel Vs. Director, Urban Administration
October 20, 1993
RAM PRAKASH Vs. STATE OF MADHYA PRADESH
January 28, 1993
RAM PRATAP DUBEY Vs. STATE OF MADHYA PRADESH
August 24, 1993
RAM SEWAK Vs. SAVITRIBAI
March 9, 1993
Rama Mahadev Nagpurkar Vs. Madhukar Nathuji Kathawate
September 1, 1993
RAMABEN SHAH Vs. STATE BANK OF INDIA AND ANOTHER
August 13, 1993
RAMADEVI Vs. ASHOK KUMAR MOHANLAL VYAS
November 17, 1993
RAMAKRISHNA FLOUR AND BESAN MILLS PVT LTD Vs. COMPANY REGISTRAR
January 28, 1993
RAMANELAL PURUSHOTTAM DAS SHAH Vs. UNION OF INDIA
March 5, 1993
RAMASHRE CHANDRAKAR Vs. DENA BANK
September 24, 1993
Ramchandra Kulkarni Vs. Dinkar
February 11, 1993
RAMCHARAN Vs. STATE OF MADHYA PRADESH
February 5, 1993
RAMDARSHAN ROLLING MILLS Vs. UNION OF INDIA
March 10, 1993
RAMESH CHANDRA Vs. BANK OF INDIA AND OTHERS
December 2, 1993
RAMESH S O SUKHALAL KULMI Vs. TIKAM S O GOPALJI KULMI
January 19, 1993
Rameshwar Dayal Vs. Banda
January 13, 1993
Rameshwar Manjhi Vs. Management of Sangramgarh Colliery
November 16, 1993
RAMKRISHNA Vs. UNION OF INDIA
October 7, 1993
Ramlal Vs. Poonamchand
November 18, 1993
Rammu Vs. State of M.P:
June 16, 1993
Rampukar Rai Vs. State of Bihar
February 10, 1993
RAMSHARAN CHOURASIA Vs. USHA TRADERS
September 6, 1993
Ramswaroop Vs. Gram Panchayat, Shamsabad
November 19, 1993
Ramu @ Ramesh Singh Vs. State of M. P.
June 16, 1993
RANCHODSINGH Vs. PADAMBAI
March 17, 1993
RANDHIRSINGH Vs. STATE OF MADHYA PRADESH
August 17, 1993
Ranjit Kaur Mata Vs. Bhagwant Kaur
October 30, 1993
RASHID SUHAIL SIDDIQUI Vs. STATE OF MADHYA PRADESH
July 30, 1993
RATANLAL Vs. STATE OF MADHYA PRADESH
April 20, 1993
Ratanlal Vs. State of M.P.
April 21, 1993
Ravi Raman Prasad Vs. State of Bihar
February 2, 1993
Razia Sultana Vs. Indore Municipal Corporation
October 9, 1993
REGISTRAR CO OP SOC STATE OF M P Vs. ASSISTANT REGISTRAR CO OP SOC MANDSAUR
January 29, 1993
REKHA Vs. RAVINDRA KUMAR
April 15, 1993
RELIANCE ISPAT INDUSTRIES LTD Vs. COMMISSIONER OF SALES TAX
March 23, 1993
Renu Mullick Vs. Union of India
November 19, 1993
ROD SINGH Vs. STATE OF MADHYA PRADESH
November 5, 1993
Roop Singh Vs. State of M.P.
August 17, 1993
Rukhamani Bai Vs. Balkrishna
January 7, 1993
RUPAL BANDI Vs. STATE OF MADHYA PRADESH
September 3, 1993
S.B. Noronah Vs. Union of India
May 10, 1993
S.K. Saha Vs. Prem Prakash Agarwal
November 23, 1993
S.P. Anand Vs. Shri Rameshwar Nikhra
November 18, 1993
S.P. Chengalvaraya Naidu Vs. Jagannat
October 27, 1993
S.Sarkar Vs. R.D. Kristan
May 14, 1993
Sadashiv Vs. Jawaharlal Nehru Krishi Vishwavidyalaya
October 30, 1993
SAIFI MOHAMMED Vs. DEEPAK KUMAR
December 7, 1993
Sal Kishan Karosia Vs. Commissioner, M. C., Sagar
April 30, 1993
SALMA SITARA BEGUM Vs. ABDUL AZIZ
July 6, 1993
SAMALIYA KISHANLAL Vs. STATE OF MADHYA PRADESH
January 25, 1993
SAMPATBAI SHAITANMAL Vs. RAMESHCHANDRA VEERBHAN
August 19, 1993
Sana Singh Vs. Nandlal
January 9, 1993
Santosh Kalyan Pangerkar Vs. State of Maharastra
September 16, 1993
SARDAR MANMOHAN SINGH Vs. SAHADI
June 30, 1993
Sardar Singh Vs. State (Delhi Admn.)
February 23, 1993
SARNAMSINGH KUSHWAHA Vs. STATE OF MADHYA PRADESH
June 30, 1993
SATISH SANGHI Vs. MIHIR KUMAR JOSHI
January 20, 1993
Satyarani Chaddha Vs. State (Delhi Administration)
September 30, 1993
Satyendra Narayan Dixit Vs. Ramdas
January 15, 1993
Saurashtra Cement and Chemical Industries Ltd. Vs. Union of India
November 23, 1993
SEEMA INDUSTRIES Vs. STATE BANK OF INDIA
April 15, 1993
Shafique Pahalwan Vs. State of M.P
March 17, 1993
SHAKUNTALA Vs. RAM DHAYAN MISHRA
January 7, 1993
SHANTABAI DUBE Vs. KANHAIYALAL
August 17, 1993
Shantilal Vs. Harinarayan
January 22, 1993
Sharif Patel Vs. State of M.P.
September 7, 1993
Sheikh Rabboo Vs. State of M.P.
January 11, 1993
Shiv Kumar Chadha Vs. Municipal Corporation, Delhi
May 4, 1993
Shiv Shakti Fruit Bhandar Vs. Dhannalal
April 6, 1993
Shivanand Prasad Vs. Chief of Army Staff
April 29, 1993
Shivnarayan Vs. Kesarbai
October 29, 1993
Shivnarayan Gupta Vs. Sadhu Ramcharandas
October 9, 1993
SHRI MAHILA GRIHA UDYOG LIJJAT PAPPAD Vs. UNION OF INDIA UOI
April 16, 1993
SHYAM SINGH Vs. CHANDRA SHEKHAR
October 5, 1993
SHYAMLAL Vs. CHAMELIBAI
March 9, 1993
Siriyabai Vs. Shriram
July 2, 1993
SITA RAM Vs. DISTRICT ABHIYANTA DURSANCHAR RAIPUR
March 29, 1993
SITABAI Vs. M P RAJYA PARIWAHAN NIGAM
March 4, 1993
SOHANLAL Vs. DINDAYAL CHAUDHARI
February 18, 1993
Sohanlal Vs. Mohanibai
January 5, 1993
SOMATSINGH Vs. LELLA BAI
February 25, 1993
SONIBAI Vs. MADHU SINGH
January 21, 1993
SONTIYA Vs. NEW INDIA ASSURANCE CO LTD
April 12, 1993
Spartan Electricals Vs. Shashikant
October 28, 1993
SPECTRUM ENTERPRISES Vs. BANK OF INDIA
January 11, 1993
STATE BANK OF INDORE Vs. JASWINDER SINGH
October 29, 1993
STATE BANK OF INDORE SC ST EMPLOYEES WELFARE COUNCIL Vs. STATE BANK OF INDIA
July 23, 1993
State of Karnataka Vs. Suresh 8abu Pukraj Porral
October 8, 1993
STATE OF M P Vs. RAJU RAJESH
October 29, 1993
STATE OF M P Vs. RAJA RAJENDRA
January 15, 1993
STATE OF M P Vs. KAMAL
July 13, 1993
STATE OF M P Vs. JAGDISH PRASAD
November 9, 1993
State of M. P. Vs. Thakur Singh
February 18, 1993
STATE OF M.P. Vs. MAHESH CHANDRA
December 2, 1993
State of M.P. Vs. Maniklal Shah
May 14, 1993
State of M.P. Vs. Babulal
September 17, 1993
State of M.P. Vs. Ramesh Kumar Sharma
January 7, 1993
State of M.P. Vs. Maganlal Nathulal
October 5, 1993
State of M.P. Vs. Raju alias Rajesh
October 29, 1993
State of M.P. Vs. Anwar
September 15, 1993
State of M.P. Vs. Ibrahim Ahmed Khan
November 1, 1993
STATE OF M.P. Vs. SAGIRATH BALAI
August 12, 1993
STATE OF M.P. Vs. STATE
November 2, 1993
STATE OF MADHYA PRADESH Vs. ASHWINKUMAR VISHNUDUTTA JHA
December 13, 1993
STATE OF MADHYA PRADESH Vs. DEENA NATH KEDARNATH
October 27, 1993
STATE OF MADHYA PRADESH Vs. BHAGIRATH
September 27, 1993
STATE OF MADHYA PRADESH Vs. CHATRU LAL
October 18, 1993
STATE OF MADHYA PRADESH Vs. KOMPU
August 11, 1993
STATE OF MADHYA PRADESH Vs. SHYAMSUNDER SHIVNARAYAN
March 22, 1993
STATE OF MADHYA PRADESH Vs. CHAHAGANLAL S O RAMLAL DHOLI
January 8, 1993
STATE OF MADHYA PRADESH Vs. DEVENDRA KUMAR BHAGWAT SHARAN SHARMA
February 9, 1993
STATE OF MADHYA PRADESH Vs. B N SINGH
February 18, 1993
STATE OF MADHYA PRADESH Vs. AJIT KUMAR JAIN @ GUDDA
April 27, 1993
STATE OF MADHYA PRADESH Vs. ASADKHAN
July 8, 1993
State of Punjab Vs. Renuka Singla
November 26, 1993
State of Rajasthan Vs. Chandra Narain Verma
March 26, 1993
State of U. P. Vs. Rampal
September 3, 1993
State of W. B. Vs. Gourangalal Chatterjee
May 11, 1993
State of W.S. Vs. Gourangalal Chatterlee
May 11, 1993
Subedar Singh Vs. Bahadur Singh
July 19, 1993
Subhash Chandra Gupta Vs. Gyanchand
November 20, 1993
Subodh Kumar Gupta Vs. Shrikant Gupta.
August 19, 1993
SUDAMA PRASAD PYASI Vs. SHAIL BALA
July 7, 1993
SUDHIR KUMAR JAIN Vs. UNION OF INDIA
September 2, 1993
Sugan Bai Vs. Shama
January 22, 1993
SUGAR CO OPERATIVE AGRICULTURAL AND MARKETING SOCIETY LTD Vs. KIRLOSKAR BROTHERS LTD
October 26, 1993
SUGREEV SINGH Vs. STATE OF MADHYA PRADESH
March 2, 1993
SUKHLAL JATAV Vs. STATE OF MADHYA PRADESH
July 14, 1993
Sumantrabai Vs. State of M.P.
August 13, 1993
SUMESHWAR KHEMI CHOUDHARY Vs. STATE OF MADHYA PRADESH
August 11, 1993
SUNDERLAL PATWA Vs. UNION OF INDIA
April 2, 1993
SUNIL KUMAR Vs. USHA
September 14, 1993
SUNITA MISHRA Vs. SANJAY KUMAR MISHRA
November 3, 1993
SUNITA MISHRA Vs. SANJAY KUMAR MISHRA
March 11, 1993
SUNITABAI Vs. DEVENDRA KUMAR
February 2, 1993
Surendra Kumar Garg Vs. State of U.P.
May 14, 1993
SURENDRA KUMAR JAIN Vs. RAJKUMARI
March 22, 1993
SURESH KUMAR DWIVEDI Vs. STATE OF MADHYA PRADESH
March 22, 1993
SURESH KUMAR SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
August 23, 1993
SURJEET KAUR Vs. STATE OF MADHYA PRADESH
March 2, 1993
SURTAN Vs. KANHAIYALAL
April 19, 1993
SURYA PRASAD Vs. ALI AHMED
March 31, 1993
SUSHIL KUMAR Vs. INDO TIBETAN BORDER POLICE FORCE
February 23, 1993
SUSHMA Vs. DEVRAJ PYARERAM VERMA
April 6, 1993
Sushma Vs. Rajendra Singh
July 27, 1993
Swayamprakash Jain Vs. M.P.E.B.
August 11, 1993
TAIYABALI Vs. MOHSINALI
January 9, 1993
Tapsi Chaudhary Vs. Leela Deshpande
October 28, 1993
TIMMI ALIAS SUKHDEEP Vs. STATE OF MADHYA PRADESH
January 7, 1993
Tribhuvan Prasad Vs. State of M. P
January 27, 1993
TRILOCHAN SINGH Vs. BOARD OF REVENUE
April 27, 1993
UCO BANK Vs. ACHAL ALLOYS PVT LTD
July 6, 1993
UJJAWAL FEEDS Vs. SALES TAX OFFICER
October 9, 1993
UMASHANKAR Vs. MAYADEVI
October 26, 1993
Umesh Chand Gandhi Vs. 1st Add1. Distt. and Sessions Judge
September 23, 1993
UNDER CONTEMPT OF COURTS ACT Vs. INDIRA DATT NAYAK
August 17, 1993
Union Bank of India Vs. Shokhilal Gupta
July 21, 1993
UNION OF INDIA Vs. A K BANDHUS ENGINEERS & CONTRACTORS
July 23, 1993
Union of India Vs. Ashwani Kumar
July 5, 1993
Union of India Vs. Chhota
July 29, 1993
Union of India Vs. Rashtriya Swayamsewak Sangh
July 5, 1993
Union of India Vs. Sher Singh
January 28, 1993
UNION OF INDIA Vs. DEWAS FLOUR OIL AND DEOILED CAKE FACTORY
August 12, 1993
UNITED INDIA INSURANCE CO LTD Vs. SHAMIMBANOO
December 7, 1993
UNITED INDIA INSURANCE CO LTD Vs. SHAMIM BANOO
December 5, 1993
UNITED WESTERN BANK LTD Vs. DURDARSHAN AND OTHERS
October 30, 1993
USHA NARWARIYA Vs. STATE OF M P
June 22, 1993
V.D. Gyani Vs. M.W. Deo
January 9, 1993
Valsala Vs. State of Kerala
April 21, 1993
Varkey Joseph Vs. State of Kerala
April 27, 1993
VARUN INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
September 20, 1993
VASANT KELKAR Vs. P AHLUWALIA
November 20, 1993
VASUDEO MAHADEO PARANJAPE Vs. SUMAN ANANT PARANJAPE
July 5, 1993
Veb Deutfracht Seereederei Rostock Vs. New Central Jute Mills
November 5, 1993
Veni Ram Vs. Karam Singh
January 19, 1993
VENIRAM GHASIJI Vs. KARAMSINGH HIRALAL
February 3, 1993
Vijay Vs. State of M.P.
July 21, 1993
VIJAY SHARMA Vs. STATE OF MADHYA PRADESH
August 16, 1993
Vimladevi Vs. Dulichand
November 9, 1993
VIRENDRA KUMAR Vs. SUNIL KUMAR TL
October 26, 1993
Virnal Chand Vs. State of M.P.
September 17, 1993
VISHNOO KUMAR BUDHAN Vs. LILADHAR HARI RAM AGARWAL
November 2, 1993
Vishwa Dev Sharma Vs. State of Rajasthan
July 21, 1993
Vyas Engineering Enterprises Vs. M.P. Finance Corporation
September 24, 1993
Wajid Hussain Vs. Secy. State Bar Council, M.P.
September 3, 1993
WAMAN Vs. M.P.S.R.T.C.
November 24, 1993
YATAYAT SAHAKARI SANSTHA MARYADIT Vs. STATE OF M P
January 28, 1993
Yeswant Singh Kothari Vs. State Bank of Indore
January 14, 1993
YOGESH MISHRA Vs. MUNNALAL
March 11, 1993
ZUMKABAI Vs. SANTU
May 25, 1993