Case Index

Title
Date
A AMARENDERNATH Vs. SARASWATHI GRAMEENA BANK
February 17, 1993
A B RAMULU DIED Vs. B YADIGIR REDDY DIED
March 17, 1993
A BAL REDDY Vs. SARASWATHI
November 30, 1993
A BHEEMANNA Vs. ELECTION COMMISSION OF INDIA
March 2, 1993
A C RAMANATHAM NAIDU Vs. B SUBBARAMI REDDY
November 4, 1993
A DASAKUMAR Vs. A SUNANDA
February 26, 1993
A JALAIAH Vs. P CHANDRASEKHAR RAO
April 13, 1993
A JOSEPHINE Vs. GOVERNMENT OF ANDHRA PRADESH
June 16, 1993
A KOTAIAH Vs. V KASIVISWANADHAM
July 3, 1993
A M M KRISHNA Vs. II ADDL J F C M
February 3, 1993
A MALLA REDDY Vs. DEPARTMENT OF TELECOMMUNICATIONS HYDERABAD
October 12, 1993
A P S CS CO OP FINANCE CORP Vs. T NIRANJANA RAO
October 6, 1993
A P S R T C Vs. N MANIKYAM
October 7, 1993
A PARVATHI Vs. P CHANTI alias CHINNAMMAYI
April 12, 1993
A RAMACHANDRA NAIDU Vs. CHITTOOR DISTRICT CENTRAL CO OPERATIVE STORES LIMITED
September 27, 1993
A RAVINDRA Vs. P JANARDHAN REDDY
June 16, 1993
A SEETHIFRAMAYYA Vs. BH GOPALAKRISHNA MURTHY
December 24, 1993
A SWAPNA Vs. CONVENOR EAMCET
April 16, 1993
A UMAPATHY Vs. STATE OF A P
April 17, 1993
A VEERABHADRA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
October 28, 1993
A VENKATESWARA RAO Vs. MD SULEMAN
April 29, 1993
A YEGNESWARUDU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 19, 1993
A. AMARENDERNATH Vs. CHAIRMAN, DISCIPLINARY AUTHORITY, SARASWATHI GRAMEENA BANK
February 17, 1993
ABDUL LATIF SAHIB Vs. SHAIK DASTAGIR SAHIB
August 12, 1993
ACME TILES and BUILDING PRODUCTS Vs. B SUDARSHAN
September 17, 1993
ADAPA BHOGI RAJU Vs. S G RAMAYYA
October 8, 1993
ADAPA MOHANA MURALI KRISHNA Vs. 2 ADDITIONAL JUDICIAL MAGISTRATE OF 1ST CLASS KRISHNA MACHILIPATNAM
March 3, 1993
ADAPA VENKATESWRA RAO Vs. MOHAMMAD SULEMAN
April 29, 1993
ADDEPALLI SETTIBABU Vs. STATE OF ANDHRA PRADESH
August 26, 1993
ADDEPALLI VENKATA LAXMI Vs. AYINAMPUDI NARASIMHA RAO
September 22, 1993
ADDITIONAL DISTRICT and SESSIONS JUDGE SRIKAKULAM Vs. BADDI VENKATA NARASAYYA
August 5, 1993
ADVOCATE GENERAL Vs. INSPECTOR OF POLICE
November 19, 1993
ADVOCATE GENERAL ANDHRA PRADESH HYDERABAD Vs. ASHOK KUMAR
November 19, 1993
AHMED BIN SALAM Vs. STATE OF A P
February 10, 1993
AKULA SATYAVATHI Vs. P N VASANTHA
November 4, 1993
ALAKUNTA NARSIMLOO Vs. STATE OF ANDHRA PRADESH
November 17, 1993
AMALI ENGLISH MEDIUM HIGH SCHOOL ECT Vs. GOVERNMENT OF ANDHRA PRADESH
July 30, 1993
ANDHRA CEMENTS LTD Vs. NAGARJUNA INVESTMENT TRUST LTD
April 7, 1993
ANDHRA PRADESH SCHEDULED CASTES CO OPERATIVE FINANCE CORPORATION Vs. TUNGALA NIRANJANA RAO
October 6, 1993
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P APPAMMA
October 7, 1993
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. AZIZUNNISA BEGUM
August 30, 1993
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ADDITIONAL LABOUR COURT
February 12, 1993
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. G ROOPAVATHI
April 9, 1993
ANDHRA SINTERS LTD Vs. P F INSPECTOR
April 7, 1993
ANIL KUMAR T Vs. STATE OF ANDHRA PRADESH
December 10, 1993
ANISETTI SIVAPRASADA RAO ALIAS SIVAYYA Vs. STATE OF ANDHRA PRADESH
June 28, 1993
ANJUMAN E TAHARI Vs. SHAH NAWAZ BEGUM
March 2, 1993
ANNA KOTAYYA and VENKATA SUBBARAO Vs. ATCHUTA PRABHAKARA BABU
July 16, 1993
ANNAPOORNA FERTILISERS AND GENERAL STORES Vs. ARUNODAYA FERTILISERS AND GENERAL STORES
June 29, 1993
APPU RAMANI Vs. STATE
February 23, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VED PRAKASH
April 17, 1993
B A SREENIVAS Vs. CHIEF SECRETARY GOVT OF A P HYDERABAD
February 2, 1993
B CHAYADEVI Vs. B PRABHAKAR REDDY
February 17, 1993
B HANUMANTHA REDDY Vs. R LAKSHMAMMA
November 11, 1993
B JANARDHAN GUPTA DIED Vs. B PADMANABHA GUPTA
February 4, 1993
B KESHAVULU NAIDU Vs. L BHASKAR NAIDU
April 19, 1993
B KISHANLAL KHANDASARI SUGAR MILLS Vs. STATE OF ANDHRA PRADESH
February 25, 1993
B N VIJAYA RAGHAVA RAO Vs. UNION OF INDIA
November 3, 1993
B P JANGAIAH Vs. JOINT COLLECTOR R R DIST
April 30, 1993
B RAMENDER REDDY Vs. DISTRICT COLLECTOR HYDERABAD DISTRICT
April 27, 1993
B SATYANARAYANA Vs. JOINT COLLECTOR C S
September 16, 1993
BADI GURAVAIAH Vs. STATE OF ANDHRA PRADESH
July 14, 1993
BAJJI PRABHAKAR Vs. UNIVERSITY OF HEALTH SCIENCES
September 7, 1993
BAJRANG INDUSTRIES Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE VIZIANAGARAM DISTRICT
June 29, 1993
BALACHANDRA REDDY P Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 27, 1993
BALIGERA BHEEMUDU ALIAS BHEEMAIAN Vs. STATE OF ANDHRA PRADESH
January 29, 1993
BARTHU SRINIVASA RAO Vs. STATE
October 8, 1993
BASANI VENKATRAMA NAIDU Vs. GOVERNMENT OF A P
March 31, 1993
BATHALA SUBBARAYUDU Vs. STATE OF ANDHRA PRADESH
July 13, 1993
BELLANA KANNAM NAIDU Vs. STATE OF ANDHRA PRADESH
June 29, 1993
BENNAYYA K Vs. P SARASWATHI
December 16, 1993
BEST INDIA TOBACCO CO Vs. A P WAKF BOARD
July 8, 1993
BHAGYANAGAR METALS LIMITED Vs. COMMERCIAL TAX OFFICER RAMGOPALPET CIRCLE SECUNDERABAD
October 27, 1993
BHAGYANAGAR METALS LTD. Vs. THE C.T.O.
October 7, 1993
BHAGYANAGAR ROAD LINES LIQUID TRANSPORTERS HYDERABAD Vs. A P STATE CIVIL SUPPLIES CORPORATION HYDERABAD
December 8, 1993
BHASKAR FINANCE AND COMMERCIAL SYNDICATE Vs. B LAKSHMINARAYANA REDDY
July 21, 1993
BHEL STAFF AND WORKERS UNION HYDERABAD Vs. BHEL CORPORATE R AND D DIVISION HYDERABAD
April 28, 1993
BODDU MURALI Vs. STATE
January 30, 1993
BOJJA RAJU Vs. UNITED INDIA INSURANCE COMPANY LTD
April 23, 1993
BOLLAPU RAJASEKHARA REDDY Vs. STATE OF ANDHRA PRADESH
February 4, 1993
BONTHA VEERAIAH DAVID RAJU Vs. BONTHA LAKSHMI
August 23, 1993
BRANCH MANAGER STATE BANK OF HYDERABAD Vs. GADIRAJU RAMA BHASKARA VISWANADHA RAJU
April 27, 1993
C ANANTHA KISHAN Vs. K RAMESH KUMAR
April 6, 1993
C R MUNIRATHANAM REDDI Vs. KRISHNAMMA
June 17, 1993
C RAMACHANDRA REDDY Vs. S ASWARTHANARAYANA
March 23, 1993
C RAMAKRISHNA Vs. VISWANADHAM SURYA PRAKASA RAO
July 5, 1993
C S BAID Vs. ENFORCEMENT OFFICER EMPLOYMENT PROVIDENT FUND SRIKAKULAM
August 2, 1993
C W C WINES PVT LIMITED Vs. COMMERCIAL TAX OFFICER COMPANY CIRCLE VIJAYAWADA
April 2, 1993
CENTRAL WAREHOUSING CORPORATION CONSTRUCTION CELL Vs. P DEVENDRA RAJU
December 10, 1993
CH BALA SUBBARAYUDU Vs. STATE OF ANDHRA PRADESH
November 18, 1993
CH BRAHMAIAH Vs. T GANGANNA
April 28, 1993
CH MADHUSUDHAN REDDY Vs. R
February 26, 1993
CH RAJAMMA Vs. P V REDDY
March 1, 1993
CH SAMBASIVA RAO Vs. CH VIJAYALAKSHMI
September 13, 1993
CH SEETHAMMA Vs. K MALAKONDA REDDY
July 21, 1993
CH V TULASI PADMA JYOTHI Vs. A V V SATYANARAYANA DAS
April 26, 1993
CHAKINAM VENKATESAM Vs. GOVT OF A P
March 15, 1993
CHANDRABHANGIRIJI Vs. STATE OF ANDHRA PRADESH
November 12, 1993
CHENI CHENCHAIAH Vs. SHAIK ALI SAHEB
March 9, 1993
CHERUKURI VENKAT RAJU Vs. PARASA REDDY
June 17, 1993
CHERUKUVADA RADHAKRISHNA MURTHY Vs. KHANDAVALLI BABJI
June 17, 1993
CHINNA RAMANATHAN NAIDU Vs. SUBBARAMI REDDY
November 4, 1993
CHINTA THIRUPATHAIAH Vs. E BHADRAIAH
April 23, 1993
CHINTALAPUDI SATHIRAJU Vs. CHINTALAPUDI LAKSHMI
August 27, 1993
CHITTI PRASADA RAO Vs. CHITTI ASIRIPOLAMMA
January 19, 1993
CHODIMELLA GRAM PANCHAYAT Vs. COLLECTOR P T WING WEST GODAVARI ELURU
November 3, 1993
COMMISSIONER OF INCOME TAX Vs. KRISHNA MOHAN CONSTRUCTIONS
February 2, 1993
COMMISSIONER OF INCOME TAX Vs. LATE BEGUM NOOR BANU ALLADIN
April 21, 1993
COMMISSIONER OF INCOME TAX Vs. VED PRAKASH DR
April 17, 1993
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
March 12, 1993
COMMISSIONER OF INCOME TAX DEPUTY COMMISSIONER OF INCOME TAX Vs. BINJUSARIA METAL BOX CO P LIMITED SURANA STEELS P LIMITED
December 31, 1993
COMMR OF CIVIL SUPPLIES HYDERABAD Vs. LAHALA DHARMA SAHU
October 28, 1993
CYRUS INVESTMENT P LIMITED HYDERABAD Vs. MOHAMMAD FAREEDUDDIN KHAN
September 21, 1993
D ARVIND KUMAR Vs. UMI HANI BEGUM
March 19, 1993
D K RAO Vs. GOVERNMENT OF INDIA
September 7, 1993
D KRISHNA MURTHY Vs. C RAMANA
February 10, 1993
D L SATYANARAYANA Vs. K RADHA KRISHNAIAH
December 13, 1993
D NEELIMA Vs. DEAN OF P G STUDIES A P AGRICULTURAL UNIVERSITY HYDERABAD
February 12, 1993
D PERI REDDY Vs. GOVERNMENT OF A P
April 2, 1993
D RATNASUNDARI DEVI Vs. COMMISSIONER OF URBAN LAND CEILING
March 9, 1993
D V KRISHNA MURTHY Vs. P VISWANATH
March 15, 1993
DAGGUPATI JAYALAKSHMI Vs. STATE
June 23, 1993
DARAVATH KISHEN Vs. STATE
January 1, 1993
DASARATHABHAI RAMNIK SHAH Vs. STATE OF ANDHRA PRADESH
April 29, 1993
DEALWELL ENGINEERING WORKS Vs. V V CHOUDARY
March 10, 1993
DENA BANK HYDERABAD Vs. INDUSTRIAL TIMES
March 26, 1993
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. V CHANDRA REDDY
March 30, 1993
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION ANANTAPUR
December 27, 1993
DEVARAJU V Vs. SIVAPPA
June 14, 1993
DIRECTOR COMPANY SECRETARY I C I INDIA LIMITED Vs. INSPECTOR LEGAL METROLOGY WARANGAL
March 9, 1993
DISTRICT COLLECTOR VIZIANAGARAM Vs. APPIKONDA RAJENDRAKUMAR
April 9, 1993
DITTAKAVI VENKATA SURYANARAYANA CHARYULU and VENKATA SATYANARAYANA Vs. COMMISSIONER OF ENDOWMENTS HYDERABAD
July 8, 1993
DODDI NAGULU Vs. DODDI MUTYALAMMA
February 17, 1993
DOLA ALIAS KUMMARI VENKATA RAO Vs. STATE
March 10, 1993
DURGA CONSTRUCTION Vs. STATE OF ANDHRA PRADESH
November 12, 1993
E S I CORPORATION Vs. AMINA BEE
February 8, 1993
EAST GODAVARI DIVISION ANDHRA PRADESH STATE ROAD TRANSPORT Vs. EAST GODAVARI DIVISION ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KAKINADA
January 30, 1993
EMPLOYEES ASSOCIATION Vs. CHENNA KESHAVA SWAMY TEMPLE
March 16, 1993
EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD Vs. DECCAN INDUSTRIAL SECURITY SERVICES SECUNDERABAD
March 16, 1993
ERA REDDY K Vs. K BAL REDDY
December 16, 1993
EXCISE GUNTUR GUNTUR DIST Vs. B VENKATA REDDY
October 25, 1993
FARZANA BEGUM AND OTHERS Vs. A.P. ELECTRICITY BOARD, KHAIRTABAD
December 15, 1993
FERRO ALLOYS CORPORATION LIMITED SHREERAMNAGAR AND Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
February 12, 1993
FOOD CORPORATION OF INDIA Vs. M V KRISHNA REDDY
December 24, 1993
FOOD INSPECTOR BHIMAVARAM MUNICIPALITY Vs. KOPOURAVARI VENKATESWARULU
September 16, 1993
FOOD INSPECTOR GUNTUR Vs. BAVIRISETTY HANUMANTHA RAO
August 18, 1993
FOOD INSPECTOR RAYADURG MUNICIPALITY RAYADURG REP Vs. K HANUMANTHAIAH SHETTY
February 12, 1993
FOTOLITE COLOUR LABS Vs. AVER FOTO PRINT SYSTEM
March 22, 1993
G BALAKRISHNA Vs. M JAGANNADHA SASTRY
February 16, 1993
G CHINNAIAH Vs. DISTRICT COLLECTOR
April 13, 1993
G MALLIKHARJUNA and SONS Vs. G GANGADHARA RAO
August 2, 1993
G PADMA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
February 23, 1993
G SURAPA RAJU Vs. T MOHANA RAO
July 2, 1993
G VENKATA KRISHNAIAH Vs. A RAMAIAH
February 26, 1993
G YADI REDDY Vs. BROOKE BOND INDIA LIMITED
November 11, 1993
G. NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
December 10, 1993
GAIGOLUPADU SANNAKARU RYOTU SANGHAM Vs. REVENUE DIVISIONAL OFFICER L A O
April 7, 1993
GANDHI SMARAKA SAMITHI NARASARAOPET Vs. KANURI JAGADISH PRASAD
August 17, 1993
GHOUSHIA BEE Vs. RAJAN BEE
November 26, 1993
GOLKONDA REAL ESTATE AND FIN CORP Vs. CH S R SOMAYAJULU
July 14, 1993
GOPAL DAS B SHAH Vs. SHYAMSUNDER AGARWAL
August 18, 1993
GOPALA KRISHNA M Vs. N G VEERABHADRASWAMY
October 29, 1993
GOPALAKRISHNA JUTE MILLS Vs. N SATYA RAO
July 5, 1993
GOPIBANDHU SAHU Vs. STATE OF ANDHRA PRADESH
August 13, 1993
GOVERNMENT OF A P Vs. M VENKAT REDDY
December 3, 1993
GOVERNMENT OF A P Vs. L A O M R O HANAMKONDA
July 30, 1993
GOVERNMENT OF ANDHRA PRADESH Vs. N VENKATESWARA RAO
December 28, 1993
GOVERNMENT OF ANDHRA PRADESH Vs. B KOTESWARA RAO
July 14, 1993
GOVERNMENT OF ANDHRA PRADESH Vs. SATHAIAH
April 7, 1993
GOVERNMENT OF ANDHRA PRADESH Vs. N V CHOUDARY
October 8, 1993
GOVERNMENT OF INDIA Vs. SUKHLAL SINGARENI COLLIERIES COMPANY LIMITED
August 18, 1993
GOVT POLYTECHNIC FOR WOMEN STAFF CO OP SOCIETY KAKINADA Vs. KUMARI KURAPATI SUBHADRAMMA
October 1, 1993
GUDUCHUTLU LALAIAH Vs. LAND ACQUISITION OFFICER SPL TAHSILDAR L A MANUGURU
November 9, 1993
GUNDALA RAMA MURTHY Vs. DISTRICT COLLECTOR VIZIANAGARAM
December 28, 1993
GUNTUBOYINA GANGULU Vs. STATE OF ANDHRA PRADESH
August 11, 1993
HEMALATHA J Vs. S NAGENDER
October 6, 1993
HINDTEX ENGINEERING P LTD Vs. ANDHRA CO OPERATIVE SPINNING MILLS
December 24, 1993
HYDERABAD POLMERS P LTD Vs. B RAJANI
October 1, 1993
HYDERABAD URBAN DEVELOPMENT AUTHORITY Vs. RAGHUNANDAN
September 10, 1993
I NAGAIAH Vs. RAJAKAMAL TRANSPORT
July 3, 1993
IMPLEX AGENCIES Vs. DISTRICT COLLECTOR CHITTOOR
December 20, 1993
INDIA FRUITS LTD Vs. MANTRAD P LTD
July 16, 1993
INDIAN ASSOCIATION OF LAWYERS ANDHRA PRADESH CHAPTER Vs. PRINCIPAL SECRETARY HOME DEPARTMENT GOVERNMENT OF ANDHRA PRADESH
September 6, 1993
INDIAN BANK Vs. STATE OF ANDHRA PRADESH
March 9, 1993
INDIAN OIL CORPORATION BANDUR ROAD VIJAYAWADA Vs. STATE OF ANDHRA PRADESH
April 15, 1993
IRRINKI NARAYANASWAMY Vs. MIRYALA SEETHARAMAYYA
April 9, 1993
ITC BHADRACHALAM PAPER BOARDS LTD Vs. INDUSTRIAL TRIBUNAL
June 23, 1993
J G KAMAT LEGAL MANAGER CADBURY INDIA LIMITED BOMBAY Vs. STATE OF ANDHRA PRADESH
February 3, 1993
J RAMACHANDER RAO Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
October 8, 1993
J SURYAKANTHAM Vs. R SATHIYYAMMA
October 12, 1993
JAGRITI Vs. STATE
December 31, 1993
JALAL and SONS Vs. SITA BAI
February 26, 1993
JAMPA PYDIRAJU Vs. STATE OF ANDHRA PRADESH
June 16, 1993
JOSEPH THUMMA Vs. DISTRICT EDUCATIONAL OFFICER MACHILIPATNAM KRISHNA DISTRICT
October 11, 1993
K ANJAMMA Vs. CHANCHAL DANAIAH
February 17, 1993
K APPA RAO Vs. SARKAR CHEMICALS PVT LIMITED
July 21, 1993
K BABU RAO Vs. K MAHALAKSHMI
February 23, 1993
K BADRINARAYANA Vs. K LAKSHMIDEVAMMA
August 18, 1993
K BAPINEEDU Vs. K ANITHA
March 10, 1993
K CHANDRASEKHAR Vs. THAKUR CONSTRUCTION COMPANY HYDERABAD
February 10, 1993
K G PAPU Vs. GOVERNMENT OF ANDHRA PRADESH
April 16, 1993
K K MAHESHWARI Vs. ROCKHARD BUILDING MATERIALS LTD
July 23, 1993
K K MAHESHWARI Vs. ROCKHARD BUILDING MATERIALS LTD
December 27, 1993
K KAMALADEVI Vs. KAMMALA KUMARA SEKHAR
February 18, 1993
K KAMALADEVI Vs. KAMMALA KUMARA SEKHAR
February 11, 1993
K KAMESWARA RAO Vs. S B H
July 28, 1993
K KUSUMAMBA Vs. CH V SUBBAIAH
April 7, 1993
K LAKSHMA REDDY Vs. PRINCIPAL I T I
September 13, 1993
K MURALIDHAR REDDY Vs. SPECIAL DEPUTY COLLECTOR L A UNIT GADWAL
April 27, 1993
K MYTHILI RANI Vs. STATE
April 27, 1993
K N VENKATARAMA CHETTY Vs. V LAKSHMIRAM CHETTY
September 10, 1993
K NARASIMHA NAIDU Vs. K KONDADU
February 8, 1993
K PANDURANGA RAO NAIDU Vs. KANTETI JAGADESWARI
April 4, 1993
K PARSHURAM Vs. G SATYAVATHI
April 27, 1993
K PRAKASH RAO Vs. SINGARENI COLLERIES COMPANY LIMITED
November 15, 1993
K SAMBASIVA RAO Vs. K NAGABHUSHANAM
August 27, 1993
K SEETHARAMAIAH Vs. J SURYA PRAKASA RAO
April 26, 1993
K SRIRANI SMT Vs. K MADHAVA RAO
October 5, 1993
K SUBBAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
November 18, 1993
K V L KAMESWARI Vs. ANDHRA UNIVERSITY
December 17, 1993
K V RAMA REDDY Vs. M VISWANATHAM
July 15, 1993
K V SUBBA RAO Vs. K SAROJINI
February 18, 1993
K V SUBBARAO Vs. K SAROJINI
February 2, 1993
K VASANTHA Vs. G APPAIAH
December 3, 1993
K VEERAIAH Vs. GRAM PANCHAYAT OF ANGIREKULAPADU
February 4, 1993
K VEERASWAMY DIED PER L RS Vs. G NAGARATHNAMMA DIED PER L RS
March 11, 1993
K VENKATAPPA DEAD Vs. SPECIAL TAHSILDAR LR
March 4, 1993
K VENKATARATNAM Vs. CHAIRMAN A P HOUSING BOARD HYDERABAD
January 19, 1993
K VENKATESWARA RAO Vs. M VENKATESWARA RAO
April 22, 1993
KALAIGNAR KARUNANIDHI SILK HANDLOOM WEAVERS CO OPERATIVE Vs. SHA GANESHMAL BHANDARI TRADING IN THE NAME OF SHA VEERAJI UTTAM CHAND DIED
July 23, 1993
KALYANA RAMA RAO V Vs. N A B A R D
March 2, 1993
KALYANI MODERN RICE MILL Vs. STATE
February 11, 1993
KANTA BAI ASAWA Vs. KRANTI SWAROOP MACHINE TOOLS PVT LTD
June 29, 1993
KANTAMSETTI BENNAYYA Vs. PANDI SARASWATHI
December 16, 1993
KATEPALLI GANGA PRASAD Vs. STATE OF ANDHRA PRADESH
February 9, 1993
KATTA YESURATNAM Vs. COMMISSIONER LAND REVENUE A P HYDERABAD
September 20, 1993
KCP LIMITED SUGAR FACTORY VUYYURU Vs. LABOUR COURT
June 21, 1993
KEDARISETTI SURYANARAYANA Vs. KEDARISETTI VENKATARAJU
March 16, 1993
KHAIRULLAH Vs. ANITA
December 24, 1993
KHAJA MOINUDDIN Vs. GAYATRI IRON COMPANY
February 26, 1993
KISHAN BAHADUR Vs. STATE OF ANDHRA PRADESH
July 28, 1993
KOHDAY ENGINEERING LTD Vs. BHARAT DYNAMICS LTD
March 19, 1993
KOLAPALLI RAJESWARA RAO Vs. DY REGISTRAR OF CO OP SOCIETIES MACHILIPATNAM
September 24, 1993
KOLIPAKA PRABHAVATI Vs. SHAIK BABA
September 29, 1993
KOLLA VEERASWAMY DIED PER L RS Vs. GONDESI NAGARA THEEMMA
March 11, 1993
KOMALLA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
September 4, 1993
KOTHAKONDA ODIAH Vs. ACHUTUNI BHUJANGA RAO
September 28, 1993
KOTLA VIJAYABHASKARA REDDY Vs. RANUKA CHOUDARY
November 2, 1993
KOTTI BRAHMA RAO Vs. STATE OF ANDHRA PRADESH
February 10, 1993
KRISHNA SAMUDRAM V Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
January 30, 1993
KUCHIPUDI BAPINEEDU Vs. KOMMAREDDI ANITHA
March 10, 1993
KUNDRAPU NARASIMHA NAIDU Vs. KUNDRAPU KONDADU
February 8, 1993
L CHANDRASEKHARA SARMA Vs. J VIMALA KUMARI
March 4, 1993
L VENKATARAMANAMMA Vs. MOHD ISHAQ CHAPOSH
April 2, 1993
L VENKATESWARA RAO Vs. SINGARENI COLLIERIES CO LTD
June 25, 1993
LALITHAMMA Vs. TAHSILDAR LAO
April 8, 1993
LAN ESEDA STEELS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 22, 1993
LAND ACQUISITION OFFICER Vs. GOURAMMA
September 8, 1993
LAND ACQUISITION OFFICER and SPECIAL DEPUTY COLLECTOR REHABILITATION CUM LAND ACQUISITION UNIT S R S P POCHAMPAD Vs. MUNPALLI POSHETTYAND
August 27, 1993
LAXMI Vs. NAKKA NARAYAN GOUD
October 4, 1993
LAXMI STARCH LIMITED Vs. UNION OF INDIA
April 29, 1993
LIFE INSURANCE CORPORATION OF INDIA Vs. YERRA LAXMAMMA
August 27, 1993
LINGAIAH Vs. STATE OF ANDHRA PRADESH
December 2, 1993
LUCKY WINES PRIVATE LTD. Vs. STATE OF ANDHRA PRADESH
November 16, 1993
M ALIMELU Vs. OSMANIA MEDICAL COLLEGE
April 27, 1993
M AMMANNARAJU Vs. B SEETARATNAM
September 22, 1993
M BHASKARA SETTY Vs. N VENKATAIAH
July 30, 1993
M CHINA VENKATARAREDDY Vs. STATE OF A P
March 19, 1993
M DASARATH Vs. K OMPRAKASH
August 13, 1993
M H KOTESWARA RAO Vs. DISTRICT COLLECTOR GUNTUR
February 26, 1993
M HANUMANNA Vs. DT COLLECTOR ANANTHAPUR
April 8, 1993
M HARIHARA PRASAD Vs. N NAGESWARA RAO
August 20, 1993
M HEMASUNDARA KOTESWARA RAO Vs. DISTRICT COLLECTOR
February 26, 1993
M JAYANTH KUMAR REDDY ALIAS JAYANTH Vs. STATE OF ANDHRA PRADESH
June 22, 1993
M KISHORE KUMAR Vs. MOHAMMAD AKBAR SIDDIQUI
July 23, 1993
M KUPPUSWAMY NAIDU Vs. PARAKALA MUTT
February 12, 1993
M LAKSHMINARAYANA Vs. M JAGANNADHA REDDY DIED PER L R
July 21, 1993
M MALLAREDDY Vs. UNION OF INDIA
April 29, 1993
M MANIKYAM Vs. STATE
April 27, 1993
M N MOHAMMAD MIRZA Vs. B SUBHAN SAHEB
July 6, 1993
M NARASIMHULU Vs. EXCISE SUPERINTENDENT
August 10, 1993
M PRABHAKARA RAO Vs. ANNE HEMALATHA
September 8, 1993
M R APPA RAO Vs. DIRECTOR OF SETTLEMENTS
January 30, 1993
M R NAIDU Vs. PRESIDING OFFICER LABOUR COURT ANANTAPUR
October 12, 1993
M RAJI REDDY Vs. SUPERINTENDING ENGINEER APSEB WARANGAL
October 14, 1993
M RAMA NAIDU Vs. B SRINIVASULU NAIDU
April 13, 1993
M RATNA Vs. KOTTIBOYINA NAVANEETAM
April 23, 1993
M SEETHARAMAMMA Vs. T PEDA KONDAYYA
March 11, 1993
M SIVA REDDY Vs. SUPERINTENDENT OF POLICE
April 6, 1993
M SURYANARAYANA Vs. K RAMAMOHAN RAO
December 3, 1993
M V S BHASKAR Vs. GUTHA BALAJI NAIDU
August 17, 1993
M VARADARAJULU CHETTI Vs. C SELVARAJ
February 2, 1993
M VENKAIAH Vs. SPECIAL DEPUTY COLLECTOR L A
September 24, 1993
M. CHENNA BASAMMA AND ANOTHER Vs. M.V. BHADRAIAH AND OTHERS
August 20, 1993
M/S. KOTHAPALLI SREERAMULU & CO. Vs. THE KRISHNA GUR AND KHANDASARI SUGARS
August 24, 1993
MADANA GOPALA KRISHANA Vs. NARNI GNASA VEERABHADRASWAMY
October 29, 1993
MADDURI MALA KONDAIAH Vs. STATE
August 12, 1993
MAHABOOB BASHA Vs. STATE STATION HOUSE OFFICER II TOWN P S HINDUPUR
July 15, 1993
MAHAVEER BANGLES Vs. COMMERCIAL TAX OFFICER TARAPET VIJAYAWADA
July 13, 1993
MAJOR K S V S RAGHAVA RAO Vs. B VENU
June 24, 1993
MALINI RAO Vs. HOTEL DWARAKA
December 2, 1993
MANAGING DIRECTOR, SRI GOPALAKRISHNA JUTE MILLS LTD., BOBBILI Vs. N. SATYA RAO AND ANR.
July 5, 1993
MANDALA BHADRAIAH Vs. STATE OF ANDHRA PRADESH
November 10, 1993
MANGAMMA DIED Vs. M B SUBBARAMAPPA NAYANIMVARU
June 23, 1993
MARGERETAMMA Vs. SECRETARY EDUCATION DEPT
July 28, 1993
MARTHI NARASHIMHASASTRY Vs. D SRILAXMI PADMA
June 18, 1993
MATADIN GARWAL Vs. SYED ABDUL RAZACK
September 30, 1993
MATCHUMARI CHINA VENKATAREDDY Vs. STATE OF ANDHRA PRADESH
March 19, 1993
MEELA ANTHAIAH Vs. MEELA VAJRAMMA
July 15, 1993
MILAP CARRIERS TRANSPORT CONTRS AND COMMISSIONS AGENTS Vs. NATIONAL INSURANCE COMPANY LIMITED HYDERABAD
August 26, 1993
MIR JAFFER ALI Vs. SYED RABBANI
September 4, 1993
MIRZA RASHEED ALL SAFAVI Vs. G BHASKAR RAO
April 13, 1993
MODGI KRISHNA Vs. MODGI KRISHNA BAI
July 27, 1993
MOHAMMAD SAFDAR SHAREEF DIED PER L RS Vs. MOHAMMED ALI DIED PER L RS
March 3, 1993
MOHAMMAD SALEHA Vs. MOHAMMAD YUNUS
December 17, 1993
MOHAMMAD YOUSUF ALI Vs. GHOUSIA BEGUM
August 20, 1993
MOHAN BREWERIES & DISTILLERIES LTD. Vs. THE COMMERCIAL TAX OFFICER
March 4, 1993
MOHAN LAI Vs. SUB INSPECTOR OF POLICE TRAFFIC COMPOUNDING BOOTH CONTROL ROOM HYDERABAD
June 18, 1993
MOHD BHASHEER Vs. PASHA NIZAMUDDIN
February 9, 1993
MOHD TAJUDDIN Vs. D NAGA SURYA PRAKASA RAO
February 12, 1993
MOKKAPATI HARIHARA PRASAD Vs. NELAKUDITI NAGESWARA RAO
August 20, 1993
MONTEY APPALARAJU Vs. KOTTETI TALUPULAMMA ALIAS TALLAMMA
March 19, 1993
MUFFAKHAM JAH Vs. PRINCE MUKARRAM JAH
July 2, 1993
MUMMANENI SRINIVASA RAO Vs. MOHD ISMAIL C I OF POLICE HABEEBNAGAR P S HYDERABAD
September 21, 1993
MUMTAZ ALI KHAN Vs. RUPENDER PERSHAD
July 9, 1993
MUPPALA MAHESWARA RAJU Vs. STATE OF ANDHRA PRADESH
June 22, 1993
MURUGAN GRANITES Vs. RATHNA MINERAL ENTERPRISES
February 23, 1993
MUSLIM EDUCATION SOCIETY KARIMNAGAR Vs. AWAZ BIN MUSALLAM
July 16, 1993
N B BHIKSHU Vs. STATE OF ANDHRA PRADESH
March 30, 1993
N D GANDHI Vs. S C RLY EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD
April 8, 1993
N DHARMAIAH Vs. K VEERAIAH
November 22, 1993
N H LAMANI Vs. CENTRAL GOVERNMENT
June 21, 1993
N JAMAL Vs. N SRINIVASA RAO
April 5, 1993
N KHADERVALI SAHEB Vs. N GUDU SAHIB
June 29, 1993
N NARSINGA RAO Vs. SPL OFFICER and COMPETENT AUTHORITY URBAN LAND CEILINGS HYD
August 26, 1993
N RAMAKRISHNA REDDY Vs. N DWARAKA SINGH
February 15, 1993
N SARASWATHAMMA DIED PER L R Vs. SUB COLLECTOR
September 15, 1993
N SIVA PRASADA REDDY Vs. STATE OF ANDHRA PRADESH
March 31, 1993
N SUDERSHAN REDDY Vs. KANNAMMA DECEAED
October 8, 1993
N V SURYANARAYANA Vs. A P KHADI BOARD
July 12, 1993
N VENKAIAH Vs. SANGAMESWARA SWARRIY TEMPLE
February 26, 1993
N VENKATARAMANNA Vs. M NARASIMHAM DIED PER L RS
August 18, 1993
N VENKATESHWARLU Vs. P PULLAMMA
August 12, 1993
N. HANUMANTHA RAO Vs. GOVT. OF ANDHRA PRADESH
December 20, 1993
NALGONDA CO OPERATIVE MARKETING SOCIETY LTD Vs. LABOUR COURT HYDERABAD
March 18, 1993
NALLA VENKATESHWARLU Vs. PORISE PULLAMMA
August 12, 1993
NANDIPATI VEERAIAH Vs. SHAIK DARGA MAQBUL
February 4, 1993
NANISETTI PANDURANGA VITTAL Vs. LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR Y R P UNIT YELESWARAM
April 7, 1993
NARASINGOJU SHANMUKHA CHARY Vs. NIRMA SAMPATH KUMAR
September 17, 1993
NASPURI DHARMAIAH AND ANOTHER Vs. KOTA VEERAIAH
November 22, 1993
NEMURI SAYANNA Vs. NEMURI SRIHARI
February 2, 1993
NETYAM VENKATARAMANNA Vs. MAHANKALI NARASIMHAN DIED
August 18, 1993
NEW DWARAKA LUNCH HOME Vs. STATE OF ANDHRA PRADESH
February 9, 1993
NEW INDIA ASSURANCE CO LTD Vs. B CHANDRAKALA
April 17, 1993
NEW INDIA ASSURANCE CO LTD Vs. K TIRUPATHAIAH
April 28, 1993
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MOHAMMAD KHAJA MOINUDDIN
January 27, 1993
NEW INDIA ASSURANCE COMPANY LTD Vs. PUDI SUBBALAXMI
October 1, 1993
NEW INDIA ASSURANCE COMPANY LTD Vs. RAGHURAMI REDDY
April 29, 1993
NILAGIRI ICE FACTORY Vs. DISTRICT INDUSTRIES CENTRE
August 23, 1993
NILGIRI TEA EMPORIUM Vs. GOVERNMENT OF A.P.
August 17, 1993
NIRMALA Y Vs. M LAKSHMI KANTHAM
September 9, 1993
NURANI JAMAL Vs. NARAM SRINIVASA RAO
April 5, 1993
O BHASKARA RAO Vs. A SAIBABU
April 16, 1993
O RAMACHANDRA REDDI Vs. DIRECTOR D R D L
January 29, 1993
O SUNDARA RAMI REDDY Vs. ANDHRA PRADESH CO OPERATIVE OIL SEEDS GROWERS FEDERATION LIMITED
August 10, 1993
OFFICIAL LIQUIDATOR Vs. KOLLI VENGAIAH NAIDU
October 5, 1993
OFFICIAL LIQUIDATOR Vs. K KRISHNA KUMAR
October 5, 1993
OFFICIAL LIQUIDATOR, HIGH COURT OF ANDHRA PRADESH Vs. SYED STRAJUDDEEN
October 8, 1993
OFFICIAL LIQUIDATOR, HIGH COURT OF ANDHRA PRADESH Vs. SYED SIRAJUDDEEN
October 12, 1993
OMKAR STONE CRUSHER Vs. DIRECTOR OF MINES AND GEOLOGY
April 9, 1993
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. N RAJU
October 14, 1993
ORIENTAL INSURANCE CO LTD Vs. TALLA SHANKAR
October 1, 1993
ORIENTAL INSURANCE COMPANY LIMITED Vs. P MARIYAMMA
November 4, 1993
P BULLIYYA Vs. D PEDA VEERAJU DIED
February 2, 1993
P C KAKAR Vs. COMMANDANT MILITARY HOSPITAL TRIMALGIRI
December 27, 1993
P CHANDRA SEKHAR REDDY Vs. VAKA RACHAIAH
February 16, 1993
P GANGI REDDY Vs. P SUBBA REDDY
November 4, 1993
P HANUMANTHA RAO Vs. CHIEF RATIONING OFFICER
August 11, 1993
P KRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH
September 30, 1993
P LAKSHMI NARASIMHAIAH Vs. K SATYANARAYANA
April 15, 1993
P M SESHU Vs. P N SASTRY
April 29, 1993
P NEDUMARAN Vs. UNION OF INDIA
June 14, 1993
P P P INDUSTRIES Vs. COMMISSIONER OF INDUSTRIES
August 13, 1993
P P RANGANAYAKI Vs. P P GOVINDACHARY
October 29, 1993
P PRAKASH CHAND Vs. V V RAMA RAO AND CO AND STATE
July 19, 1993
P RAJULU GOUD Vs. P JEEVAN KUMAR
July 21, 1993
P RAM REDDY Vs. L A O HUDA
April 19, 1993
P RAMAKRISHNA RAO Vs. OSMANIA MEDICAL COLLEGE
April 19, 1993
P RAMASWAMI Vs. K SURYA PRAKASA RAO
February 10, 1993
P RAMESH BABU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 21, 1993
P SADASIVA REDDY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
April 7, 1993
P SESHACHALAM Vs. EXECUTIVE OFFICER
June 30, 1993
P SREEDHARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
February 23, 1993
P SREERAMA CHANDRA MURTHY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
January 30, 1993
P VENKATA NARASAIAH Vs. STATE OF ANDHRA PRADESH
April 29, 1993
P VENKATESWARA RAO Vs. GOVT OF A P
December 23, 1993
P VENKATESWARLU Vs. B KOTAMMA
June 15, 1993
P YELLAIAH Vs. EXECUTIVE ENGINEER PWD RANDB NATIONAL HIGHWAY SURYAPET DIVISION
April 5, 1993
P.P. RANGANAYAKI Vs. P.P. GOVINDACHARY
October 11, 1993
PAGADALA NARASIMHAM Vs. COMMISSIONER AND SPECIAL OFFICER NELLORE MUNICIPALITY NELLORE
July 21, 1993
PALLAMREDDY MASTHAN REDDY Vs. NELLORE FINANCE CORPORATION
February 26, 1993
PAN MERCHANTS WHOLESALE COMMISSION AGENTS ASSOCIATION HYDERABAD Vs. MANDAL REVENUE OFFICER MUSHEERABAD HYDERABAD
January 1, 1993
PARIMI MEHAR SESHU Vs. PARIMI NAGESWARA SASTRY
April 29, 1993
PARO FOOD PRODUCTS Vs. HYDERABAD METROPOLITAN WATER SUPPLY and SEWERAGE BOARD
October 25, 1993
PATHIVADA RAMASWAMI Vs. KORDA SURYA PRAKASA RAO
February 10, 1993
PATTAN SARDAR KHAN Vs. PATTAN RASOOL KHAN
November 29, 1993
PAWAN KUMAR SINGH Vs. UNION OF INDIA
July 13, 1993
PEDDIREDDY VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
March 2, 1993
PEESAPATI VENKATARAMANA BHASHYAKACHARYULU Vs. LAND ACQUISITION OFFICER BHIMAVARAM
April 20, 1993
POOSAPATI VIJAYA RAMA GAJAPATHI RAJU Vs. ARID VIZIANAGARAM MUNICIPALITY
July 21, 1993
POTHINENI VENKATESWARLU Vs. BODEMPUDI KOTAMMA
June 15, 1993
PRABHAT TALKIES Vs. THE ENTERTAINMENT TAX OFFICER
July 20, 1993
PROVIDENT FUND INSPECTOR ANANTAPUR Vs. ANDHRA CO OPERATIVE SPINNING MILLS LIMITED
August 10, 1993
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. MUNGI BASI REDDY
November 4, 1993
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. BANDI BALAIAH
July 30, 1993
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. SHAIK MEERA VALLI
April 23, 1993
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. GODISE DEVAIAH
August 25, 1993
PUBLIC WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
September 20, 1993
PUJARI VENKATASUBBAIAH Vs. MADDULETI NARASIMHA SWAMI TEMPLE
August 6, 1993
QAZI MAHBOOB SUBHANI Vs. STATE OF ANDHRA PRADESH
March 11, 1993
R B SUBRAHMANYAM Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
September 13, 1993
R KRISHNA RAO DIED PER L RS Vs. P ANANDA RAO
March 12, 1993
R M TRIVEDI and SONS Vs. SHEEBA COMPUTERS PVT LTD
June 17, 1993
R PAYANI Vs. STATE REPR
July 2, 1993
R RAMA RAO Vs. T KAMAIAH
March 4, 1993
R SAKUNTALA Vs. V JAGANNADHA RAO
November 4, 1993
R SHANKARAIAH Vs. GOVT OF A P
September 10, 1993
R VENKATARAMANA Vs. K VENKATESWARA RAO PATNAIK
March 19, 1993
RAJAHEEL WINE MERCHANTS Vs. COMMISSIONER OF EXCISE
April 29, 1993
RAJDHANI BAR AND RESTAURANT Vs. GOVERNMENT OF ANDHRA PRADESH
December 29, 1993
RAM MOHAN RAO S Vs. DISTRICT CO OPERATIVE OFFICER
October 29, 1993
RAMAIAH SETTY Y Vs. LAKSHMAMMA
October 1, 1993
RAMMOHAN RAO Vs. CHIEF COMMISSIONER OF INCOME TAX A P HYD
December 13, 1993
RASHEEDULLA KHAN Vs. BHAGAWATHI BAI
April 6, 1993
RAYALASEEMA ALKALIES AND ALLIED CHEMICALS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
March 4, 1993
RAYIPALLI PARAMESU Vs. STATE OF ANDHRA PRADESH
July 6, 1993
S ANJANEYULU Vs. S V RAMANA GUPTA
August 11, 1993
S B KRISHNAVENI Vs. E AHOBALA RAO
April 23, 1993
S BABURAO Vs. V SURYANARAYANA
June 18, 1993
S HANUMANTHA RAO Vs. F C I
January 21, 1993
S HARI NATH Vs. STATE OF ANDHRA PRADESH
October 10, 1993
S K MOHAMMED Vs. MOHD MAHAMOOD
February 16, 1993
S M MUSTAFA Vs. H M SESHAGIRI RAO
July 3, 1993
S MOSES Vs. KATURI SEETA RAM DAS
October 14, 1993
S NAGIREDDY Vs. SPL DY COLLECTOR L A SRISAILAM PROJECT KURNOOL
March 18, 1993
S R S RAO Vs. PRESIDENT K I and P DEPTT S D E CO OP C SOCY LTD
September 15, 1993
S R TRADERS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES IV
March 11, 1993
S RAMA GOPAL Vs. M C H
August 12, 1993
S SANTHANAM Vs. STATE OF ANDHRA PRADESH
October 15, 1993
S SESHAIAH Vs. STATE OF ANDHRA PRADESH
December 27, 1993
S SURYA RAO Vs. L A O
April 7, 1993
S V CEMENT LTD Vs. R
April 21, 1993
S V G RATNA GUPTA Vs. STATE OF ANDHRA PRADESH
June 15, 1993
S V KRISHNA REDDY Vs. S MARIAM BEE
July 26, 1993
SAGAR GENERAL INDUSTRIES HYDERABAD Vs. FOOD CORPORATION OF INDIA HYDERABAD
November 16, 1993
SAILADA CHINATHALLI Vs. ORIENTAL INSURANCE COMPANY LIMITED
September 10, 1993
SAKINALA HARINATH Vs. STATE OF A P
October 26, 1993
SAMMETA RAMA SUBBA RAO Vs. PRESIDENT KAIKALURU IRRIGATION AND POWER DEPARTMENT SUB DIVISIONAL EMPLOYEES CO OP CREDIT SOCIETY LIMITED
September 15, 1993
SANGHI INDUSTRIES LTD Vs. SANGHI INDUSTRIES LTD
November 16, 1993
SANJEEVAYYA NAGAR CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. S MALAREDDY ALIAS PARVATHALU
June 18, 1993
SATYAVANI Vs. ANDHRA PRADESH POLLUTION CONTROL BOARD
April 6, 1993
SAVALA LAKSHMI Vs. COMMISSIONER OF LAND REVENUE ANDHRA PRADESH HYDERABAD
December 31, 1993
SECRETARY MINISTRY OF HOME AFFAIRS NEW DELHI Vs. KANWALJIT SINGH
July 9, 1993
SECUNDERABAD BUNKS KIOSKS OWNERS ASSOCIATION Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD
October 13, 1993
SENIOR REGIONAL MANAGER FCI Vs. G V V N HANUMANTHA RAO
April 26, 1993
SHA PEERCHAND Vs. J V SUBRAMANYA JYOSYULU
November 29, 1993
SHAHEEN ZAINAB Vs. GOVERNMENT OF ANDHRA PRADESH
July 19, 1993
SHAIK BAVA BUDAIN Vs. SHAIK JAINAB BEE
October 14, 1993
SHAIK MASTANAMMA Vs. K GOPALAIAH
October 6, 1993
SHAIK RAJ MOHAMMED Vs. SHAIK AMEENA BEE
February 23, 1993
SHAIKHUSSAIN Vs. KARIMUNNISA
September 22, 1993
SHAMALA DEVI Vs. ASSISTANT COLLECLOR CUM L A O R R DISTRICT
June 15, 1993
SHANKAR RAO Vs. STATE OF ANDHRA PRADESH
June 16, 1993
SIYADRI DEMULLU Vs. STATE OF ANDHRA PRADESH
July 13, 1993
SNEHALAYA PRODUCTIONS HYDERABAD Vs. ADVITIYA COMMUNICATIONS
August 12, 1993
SOCIETY OF ST ANNS Vs. SECRETARY TO GOVERNMENT EDN
July 13, 1993
SOUTHERN STEELS LIMITED Vs. UNION OF INDIA
October 28, 1993
SPECIAL DEPUTY COLLECTOR Vs. KALAGA LAKSHMI KUMARI
March 23, 1993
SPECIAL DEPUTY COLLECTOR L A Vs. M J SWAMY
March 26, 1993
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION M C H UNIT II HYDERABAD Vs. B ANANTH
March 5, 1993
SPL TAHSILDAR L A Vs. D VENKAMMA
August 20, 1993
SPL. DY. COLLECTOR (LA) Vs. VEGU SREERAMA MURTHY ETC. ETC.
February 22, 1993
SR Y PHILOMENA Vs. ST ANNS CONVENT
January 21, 1993
SRIKRISHNA TEXTILES Vs. HARIPRIYA TEXTORIUM
April 22, 1993
SRINIVASA PAPER and BOARD MILLS P LTD Vs. GOVERNMENT OF ANDHRA PRADESH
September 22, 1993
SRIRAMULA RAMACHANDRAM Vs. SRIRAMULA BHOODAMMA
August 17, 1993
ST ANTHONYS EDUCATIONAL SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
October 8, 1993
STATE Vs. KAKANI ATCHAMMA
February 25, 1993
STATE Vs. JONNALAGADDA NARAYANA
March 12, 1993
STATE BANK OF HYDERABAD Vs. ADVATH SAKRU
March 3, 1993
STATE BANK OF HYDERABAD Vs. JYOTHI KRISHNA ENGINEERS
February 23, 1993
STATE BANK OF HYDERABAD AND Vs. ADVATH SAKRU
March 26, 1993
STATE BANK OF HYDERABAD HYDERABAD Vs. JYOTHI KRISHNA ENGINEERS
February 3, 1993
STATE BANK OF HYDERABAD MIRYALAGUDA BRANCH Vs. ADVATH SAKRU
March 6, 1993
STATE BANK OF INDIA Vs. ANUP SINGH SUNDERLAL FIRM
March 3, 1993
STATE BANK OF INDIA Vs. UNION OF INDIA
March 12, 1993
STATE BANK OF INDIA Vs. K KOTAIAH NAIDU
March 23, 1993
STATE BANK OF INDIA Vs. M/S ANUP SINGH SUNDER LAL AND OTHERS
March 22, 1993
STATE BANK OF INDIA REP BY ITS BRANCH MANAGER Vs. UNIION OF INDIA REP BY GENERAL MANAGER, NORTHERN RLYS
March 22, 1993
STATE OF A P Vs. K PAPA RAO
March 12, 1993
STATE OF A P Vs. K PAPA RAO
March 3, 1993
STATE OF A.P. AND ANOTHER Vs. INTERNATIONAL CONSTRUCTION COMPANY AND OTHERS
August 30, 1993
STATE OF ANDHRA PRADESH Vs. VENKATESH FOUNDRY
June 14, 1993
STATE OF ANDHRA PRADESH Vs. N SIVA REDDY
February 4, 1993
STATE OF ANDHRA PRADESH Vs. S RAGHURAMA REDDY
January 27, 1993
STATE OF ANDHRA PRADESH Vs. P LAKSHMU REDDY
October 14, 1993
SUBRAHMANYESWARA COCONUT CO Vs. BHARATHI TRANSPORT CORPORATION
March 22, 1993
SUPERINTENDENT OF POLICE Vs. D RAMI REDDY
March 22, 1993
SUPERINTENDING ENGINEER Vs. KEHAR SINGH
February 25, 1993
SUPPLY AND SEWERAGE BOARD Vs. SUPPLY AND SEWERAGE BOARD
October 25, 1993
SURAM RAMAKKA Vs. DIST COLLECTOR KARIMNAGAR
April 6, 1993
SWAGATH MIRYALAGUDA Vs. EXCISE SUPERINTENDENT NALGONDA DISTRICT
October 5, 1993
SWAMIDAS RAVI PRASAD RAO Vs. T KASTURIBAI
September 24, 1993
SYED G ALLABAKSHU Vs. D CHENCHI REDDI
September 4, 1993
SYED HUSSAIN Vs. P W D R and B
January 22, 1993
SYED ISMAIL AHMED Vs. MOHD MUSLINUDDIN
October 5, 1993
SYED MEERA Vs. GOVERNMENT OF ANDHRA PRADESH
February 10, 1993
SYED NAZEERUDDIN Vs. GHOUSIA BEGUM
February 17, 1993
SYED SAHEB Vs. MUDE DEVULI
March 27, 1993
T B R EXPORTS MADRAS KAKINADA Vs. STATE OF ANDHRA PRADESH
February 3, 1993
T CHANDRAKALA Vs. T VENKATESH
October 11, 1993
T CHANDRASEKHAR RAO Vs. G VASRAM
August 5, 1993
T DEVENDER Vs. ASSOCIATE DIRECTOR RESEARCH R A R S PALEM
October 29, 1993
T GANGAIAH Vs. M R O URBAN
February 2, 1993
T KRISHNA REDDY Vs. JOINT COLLECTOR CHITTOOR
June 21, 1993
T L PRAKASH RAMA RAO Vs. DISTRICT COLLECTOR ANANTAPUR
June 21, 1993
T MAHESH Vs. S PULLAIAH
June 18, 1993
T SUBBARAMI REDDY Vs. D R RAMASWAMY REDDY
April 29, 1993
T VEERA RAGHAVAIAH Vs. NATIONAL INSURANCE CO LTD
February 2, 1993
T VEERA SWAMY Vs. T RAM CHANDER
February 17, 1993
T VENKATA RATNAM Vs. COMMISSIONER ENDOWMENTS DEPARTMENT VIJAYAWADA
December 31, 1993
TAHSILDAR L A O Vs. V VENKATAPPA RAO
March 26, 1993
TAMARIND MERCHANTS ASSN Vs. RAGHAVAIAH SON and CO
March 26, 1993
TAPPAKANA VEERA SWAMY Vs. TAPPAKANA RAM CHANDER
February 17, 1993
THE ASST. SECRETARY, AGRICULTURAL MARKET COMMITTEE Vs. RADHA & CO.
August 16, 1993
THE CHIEF ENGINEER, HYDERABAD URBAN DEVELOPMENT AUTHORITY, PAIGAH PALACE Vs. GLOBAL CONSTRUCTIONS
March 3, 1993
THE STATE OF ANDHRA PRADESH Vs. ELECTRO MAGNETIC DEVICES
February 3, 1993
THIRVEN STEELS PVT LTD Vs. SUPTD ENGINEER OPERATION CIRCLE APSEB CUDDAPAH
October 20, 1993
THOTA VEERA RAGHAVAIAH Vs. NATIONAL INSURANCE CO. LTD.
February 2, 1993
ULTRA DRYTECH ENGINEERING PRIVATE LIMITED Vs. NIRAJ PETRO CHEMICALS LIMITED
September 8, 1993
UNION BANK OF INDIA Vs. S RAMA THULASAMMA
April 17, 1993
UNITED INDIA INSURANCE CO Vs. B BHASKAR
April 9, 1993
UNITED INDIA INSURANCE CO Vs. A DHANALAKSHMI
April 30, 1993
UNITED INDIA INSURANCE CO LTD Vs. ODETI MALLU BAI
April 30, 1993
UNITED INDIA INSURANCE CO LTD Vs. GANGADEVULA BHADRAMMA
July 9, 1993
UNITED INDIA INSURANCE CO LTD Vs. P PULLAM RAJU
July 9, 1993
UNITED INDIA INSURANCE CO LTD Vs. C D MUNIRATHNAM REDDI
September 15, 1993
UNITED INDIA INSURANCE COMPANY LIMITED Vs. M SATYAVATHAMMA
April 23, 1993
UNIVERSAL AUTO GARRAGE Vs. CHIKOTI VEERANNA and CO
March 23, 1993
UPPU JHANSI LAKSHMI BAI Vs. J VENKATESWARA RAO
July 20, 1993
USHA RANI KALIKAMAN HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
April 16, 1993
UTCHALA JAYARAMI REDDY Vs. STATE OF ANDHRA PRADESH
April 6, 1993
V CHANDRASEKHARA REDDY Vs. M KUPPUSWAMY NAIDU
September 10, 1993
V NARAYANA REDDY Vs. EXECUTIVE OFFICER T T DEVASTHANAMS TIRUPATHI
December 30, 1993
V RADHA KRISHNA Vs. R
September 1, 1993
V RATNAKUMARI Vs. K SUBBARAVAMMA
July 21, 1993
V SORNALAMMA Vs. DEPUTY COLLECTOR TRIBAL WELFARE RAMPACHODAVARAM
February 17, 1993
V SUBBA LAXMI Vs. MOTOR AND GENERAL FINANCE LTD
July 2, 1993
V V SATYANARAYANA RAJU Vs. P LAXMIKANTAM
April 2, 1993
V V SUBBA REDDY Vs. COURT OF DT MUNSIF
August 24, 1993
V V TRANS INVESTMENTS P LIMITED Vs. COMMISSIONER OF INCOME TAX
December 31, 1993
V VENKATESWARA RAO Vs. V PADMAVATHI
February 15, 1993
V. PARASURAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS
February 3, 1993
V. YERRAIAH Vs. STATE
June 22, 1993
VADALASETTI SAMRAJYAMMA Vs. VADALASETTI NAGAMMA
September 6, 1993
VALIVETI VENKATA SATYA PRASAD SARMA Vs. STATE OF AP
July 8, 1993
VALLABH GLASS WORKS LTD Vs. P ANDALESWARAMMA
August 16, 1993
VALLABHANENI RATNAKUMARI Vs. KATTA SUBBARAVAMMA
July 21, 1993
VANDAVASI KARTHIKEYA ALIAS KRISHNA MURTHY Vs. S KAMALAMMA
July 23, 1993
VELINEDIPURNAM Vs. STATE
November 4, 1993
VEMANA SOMALAMMA Vs. DEPUTY COLLECTOR TRIBAL WELFARE RAMPACHODAVARAM E G DIST
February 17, 1993
VEMULA GOPALA SWAMY Vs. MODUGUMUDI DHANNAIAH
April 2, 1993
VENKATESWARA EDUCATIONAL SOCIETY Vs. VICE CHANCELLOR SRI VENKATESWARA UNIVERSITY TIRUPATHI
October 1, 1993
VENKATESWARA ENGINEERING CONTRACTORS Vs. STATE OF ANDHRA PRADESH
October 6, 1993
VENTRIPADU RAMAIAH Vs. STATE OF ANDHRA PRADESH
January 25, 1993
VIJAYALAXMI PRINTING PRESS Vs. N SHANKAR
March 30, 1993
VISHNUDAS MANGA BHAVANI Vs. V BHASKAR
July 12, 1993
VIVEKANANDA PRINTERS Vs. STATE BANK OF INDIA
March 19, 1993
VONTELA SIRAJ Vs. INDIAN BANK PUNGANUR BRANCH
October 11, 1993
VRUDDHULA KALYANA RAMA RAO Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT BOMBAY
March 2, 1993
VYSYA BANK LTD Vs. B SEETHARAMAIAH
July 21, 1993
Y ANASUYA Vs. GOVERNMENT OF ANDHRA PRADESH
March 26, 1993
Y ANASUYA Vs. GOVERNMENT OF ANDHRA PRADESH
March 3, 1993
Y CHENDRASEKHARA RAO Vs. Y V KAMALA KUMARI
February 2, 1993
Y VEERA RAGHAVAIAH Vs. STATE OF A P
June 17, 1993
Y. VEERA RAGHAVAIAH Vs. STATE OF ANDHRA PRADESH
June 7, 1993
YADAGIRI Vs. STATE OF A P
December 1, 1993
YAZALI VENKATARATNAM Vs. STATE
February 1, 1993
YELAMANCHILI MAHESH BABU Vs. STATE OF ANDHRA PRADESH
August 16, 1993
YELLABOYINA PEDA BRAHMAIAH Vs. B SRINIVASA GOUD
June 28, 1993
YESHPAL ROY Vs. G DINESH KUMAR
July 13, 1993