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Case Index
Title
Date
ALLIED MARKETING AGENCIES Vs. THE STATE OF A.P.
October 21, 1993
ASIAN STEEL INDUSTRIES LTD. Vs. STATE OF ANDHRA PRADESH
March 1, 1993
BALAJI SALES CORPORATION Vs. THE STATE OF ANDHRA PRADESH
November 4, 1993
COASTAL GASES & CHEMICALS PVT. LTD. Vs. THE STATE OF ANDHRA PRADESH
October 1, 1993
DECCAN CEMENTS LIMITED Vs. THE STATE OF ANDHRA PRADESH
November 30, 1993
E.I.D. PARRY (INDIA) LTD. Vs. THE STATE OF ANDHRA PRADESH
November 26, 1993
GURURAJ MINI ROLLER FLOUR MILLS Vs. THE STATE OF ANDHRA PRADESH
December 6, 1993
GURURAJ SEEDS (PVT.) LTD. Vs. THE STATE OF A.P.
October 6, 1993
I.T.C. BHADRACHALAM PAPER BOARDS LTD. Vs. THE STATE OF ANDHRA PRADESH
October 18, 1993
JAIN TURMERICS Vs. THE STATE OF ANDHRA PRADESH
October 7, 1993
LAKSHMINARAYANA TRADERS Vs. STATE OF ANDHRA PRADESH
November 22, 1993
MERLIN WINES Vs. STATE OF A.P.
December 13, 1993
NAVNIT ENGINEERING CORPORATION Vs. THE STATE OF ANDHRA PRADESH
October 20, 1993
OMC COMPUTERS LIMITED Vs. THE STATE OF ANDHRA PRADESH
December 6, 1993
P.V. RAGHAVULU & CO. Vs. THE STATE OF A.P.
October 20, 1993
RAYALASEEMA STEEL RE-ROLLING MILLS Vs. THE STATE OF ANDHRA PRADESH
December 6, 1993
S.L.S. TEXTILES LIMITED Vs. THE STATE OF ANDHRA PRADESH
November 17, 1993
SARASWATHI MEDICAL HALL Vs. STATE OF ANDHRA PRADESH
September 14, 1993
SRINIVASA CYSTINE LTD. Vs. THE STATE OF A.P.
October 21, 1993
STANES TYRES & RUBBER PRODUCTS LTD. Vs. THE STATE OF ANDHRA PRADESH
March 5, 1993
TATA ROBINS FRASER LIMITED Vs. STATE OF A. P.
October 5, 1993
VIJAYALAKSHMI METAL MART Vs. STATE OF A.P.
July 28, 1993
WALCHANDNAGAR INDUSTRIES LTD. Vs. STATE OF ANDHRA PRADESH
October 28, 1993