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Title
Date
A K CORPORATION Vs. STATE OF UTTAR PRADESH
November 23, 1993
ABBAS WAZIR PRIVATE LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
July 5, 1993
ABBAS WAZIR PVT LTD Vs. INCOME-TAX APPELLATE TRIBUNAL AND OTHERS
March 5, 1993
ABDUL AZIZ Vs. DISTRICT JUDGE RAMPURS
January 15, 1993
ABDUL HAKIM Vs. STATE OF U P
August 12, 1993
ABDUL HAMEED Vs. DISTRICT MAGISTRATE COLLECTOR ALLAHABAD
July 20, 1993
ABDUL HAMEED Vs. DISTRICT MAGISTRATE
January 20, 1993
ABDUL HAMEED Vs. STATE OF UTTAR PRADESH
April 2, 1993
ABDUL MAJID Vs. STATE OF U P
December 16, 1993
ABDUL RAZZAQ Vs. NASIR
October 11, 1993
ABDUL SATTAR Vs. STATE OF UTTAR PRADESH
August 18, 1993
ABDUL SATTAR Vs. VITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
September 28, 1993
ACCHUTA SINGH Vs. STATE OF UTTAR PRADESH
February 26, 1993
ADHISHASI ABHIYANTA ELECTRICITY RIHAND AND HYDEL CIVIL DIVISION Vs. SHITLA PRASAD
September 17, 1993
ADYA PRASAD MISRA Vs. U P PUBLIC SERVICES TRIBUNAL
May 21, 1993
AGARWAL STONE MILL Vs. U P STATE ELECTRICITY BOARD
February 1, 1993
AGHA HAFIZ ULLAH Vs. SYED SARBAR HUSSAIN
October 26, 1993
AGRAWAL BHATTA COMPANY Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
February 23, 1993
AHMAD RAZA Vs. DISTRICT JUDGE MORADABAD
April 17, 1993
AJAB SINGH Vs. SHITAL PURI
January 20, 1993
AJAI SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
May 20, 1993
AJIT KUMAR Vs. STATE OF U P
September 29, 1993
AJITENDRA VIJAY JAIN Vs. PRABHAT KUMAR
March 18, 1993
AKHILESH KUMAR SINGH Vs. SECRETARY GENERAL MANAGER ZILA SAHKARI BANK LTD
September 22, 1993
AKHLESH KUMAR ALIAS NARESH Vs. STATE OF U P
February 10, 1993
AKTTARYAR KHAN Vs. AZAHAR YAR KHAN
May 14, 1993
ALI KISHWAR Vs. STATE OF U P
February 2, 1993
ALL INDIA N B I EMPLOYEES FEDERATION AND OTHERS Vs. PUNJAB NATIONAL BANK AND OTHERS
November 11, 1993
ALLAHABAD DEVELOPMENT AUTHORITY, ALLAHABAD Vs. STATE OF U.P. AND OTHERS
August 24, 1993
ALLAUDDIN Vs. VTH ADDITIONAL DISTRICT AND SESSIONS JUDGE MEERUT
September 8, 1993
ALOK SINHA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
October 12, 1993
ALPANA Vs. U P PUBLIC SERVICE COMMISSION UTTAR PRADESH
March 17, 1993
ALTAF ALIAS BARE ABBA Vs. DISTRICT MAGISTRATE KANPUR
October 1, 1993
ALUCAST RURAL INDUSTRIAL ESTATE Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
February 2, 1993
AMAR NATH Vs. GOPI NATH PANDEY
February 4, 1993
AMAR NATH SINGH Vs. STATE OF U.P. AND OTHERS
April 7, 1993
AMAR PAL Vs. STATE OF U P
March 24, 1993
AMAR SINGH Vs. NAFIS AHMAD
September 4, 1993
AMARDEO ALIAS AMAR NATH Vs. STATE OF U P
January 6, 1993
AMEER KHALID Vs. STATE OF U. P. AND OTHERS
December 6, 1993
AMIR HUSSAIN Vs. STATE OF U P
April 7, 1993
AMIR PAJOKI Vs. STATE OF U P
June 24, 1993
AMIT PLASTIC INDUSTRY Vs. DIVISIONAL LEVEL COMMITTEE
November 10, 1993
AMOD KUMAR AGARWAL Vs. UNION OF INDIA AND OTHERS
October 6, 1993
AMRISH KUMAR ALIAS PAPPU Vs. STATE OF U P
February 9, 1993
AMRIT SINGH Vs. PRESIDENT AND SECRETARY DISTRICT CO OPERATIVE BANK LIMITED MAINPURI AND ZILA PRASHASHANIK COMMITTEE
April 2, 1993
ANAND KUMAR Vs. STATE OF U.P.
September 28, 1993
ANAND PRADHAN AND OTHERS Vs. VICE
September 16, 1993
ANAND PRAKASH TYAGI Vs. STATE OF U P
September 7, 1993
ANAND SWAROOP Vs. IXTH ADDL. C.M.M., KANPUR NAGAR AND ANOTHER
November 9, 1993
ANIL KUMAR Vs. STATE OF U P
October 4, 1993
ANIL KUMAR Vs. STATE OF U P
March 30, 1993
ANIL KUMAR MISRA Vs. STATE OF U P
November 4, 1993
Anil Kumar Misra Vs. State of U.P.
April 11, 1993
ANIL KUMAR MISRA Vs. STATE OF UTTAR PRADESH
November 26, 1993
ANIL KUMAR RAI Vs. UNIVERSITY OF GORAKHPUR, GORAKHPUR AND OTHERS
May 20, 1993
ANIL KUMAR VINAYAK Vs. FIRST ADDITIONAL DISTRICT JUDGE NAINITAL
November 3, 1993
ANIRUDH NATH MISRA Vs. SRI P K SRIVASTAVA CITY MAGISTRATE GORAKHPUR
January 7, 1993
ANIS Vs. NANWA
July 17, 1993
ANJANI KAMAR MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS, VARANASI AND OTHERS
May 17, 1993
ANKUR TRIPATHI ALIAS TINNU Vs. RADHEY SHYAM PANDEY
September 29, 1993
ANOKHEY LAL Vs. STATE OF U P
October 29, 1993
ANWAR ALI Vs. STATE OF U P
January 8, 1993
ANWAR JAMIL Vs. STATE OF U P
July 21, 1993
APDA HARAN SINGH Vs. UNION OF INDIA
May 6, 1993
ARCADIA TEA ESTATE Vs. DY LABOUR COMMISSIONER AND 9 ORS
March 29, 1993
ARJUN KUMAR JAISWAL Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
October 8, 1993
ARUN KUMAR Vs. STATE OF U.P.
April 23, 1993
ARUNESH KUMAR SHARMA Vs. DISTRICT MAGISTRATE
May 3, 1993
ARVIND KUMAR YADAV AND OTHERS Vs. STATE OF U. P. AND OTHERS
October 8, 1993
ARVIND NATH SETH Vs. NAGEEN CHAND JAIN AND ANOTHER
November 22, 1993
ASGHAR ALI KHAN Vs. VITH ADDITIONAL DISTRICT JUDGE
July 12, 1993
ASHOK Vs. STATE OF UTTAR PRADESH
December 20, 1993
ASHOK KUMAR Vs. ADDITIONAL DISTRICT JUDGE BAREILLY
January 20, 1993
ASHOK KUMAR GUPTA Vs. STATE OF U P
August 4, 1993
ASHOK KUMAR SINGH Vs. STATE OF U P
November 9, 1993
ASHOK SHARMA Vs. VICE CHANCELLOR GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
September 22, 1993
ASHTBHUJA PRASAD DUBEY Vs. BASIC SHIKSHA ADHIKARI
September 21, 1993
ASHUTOSH SHROTRIYA Vs. RAIS UDDIN
October 8, 1993
ATIQ KHAN Vs. ASHRAF KHAN
April 12, 1993
ATUL KUMAR Vs. VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY
October 28, 1993
AVDHESH CHANDRA SAXENA Vs. U P CO OPERATIVE SUGAR FACTORIES FEDERATION LTD
December 13, 1993
AVDHESH PRATAP SINGH Vs. STATE OF U P
April 5, 1993
AVON SULPHONATION P LTD Vs. UNION OF INDIA UOI
May 4, 1993
AWADESH RAI Vs. REGIONAL MANAGER U P S R T CORPORATION
February 5, 1993
AWADESH SINGH Vs. KISAN SAHKARI CHINI MILLS LTD
March 1, 1993
AWADESH SINGH Vs. STATE OF UTTAR PRADESH
June 3, 1993
AWADHESH PRATAP SINGH ABDUL REHMAN Vs. COMMISSIONER OF INCOME TAX
December 2, 1993
AWADHESH SINGH Vs. THE BOARD OF REVENUE, U. P. AND OTHERS
August 16, 1993
BABBOO Vs. STATE OF U P
November 2, 1993
BABBOO SINGH ALIAS RANVIR SINGH Vs. UNION OF INDIA
August 18, 1993
BABOO LAL SHUKLA Vs. SECRETARY CUM GENERAL MANAGER DISTRICT CO OPERATIVE BANK LTD
October 13, 1993
BABU Vs. STATE OF U P
February 22, 1993
BABU RAM AND ANOTHER Vs. TOWN AREA COMMITTEE, HASAYAN, DISTRICT ALIGARH AND OTHERS
December 14, 1993
BACHAN PRASAD Vs. STATE OF U P
February 3, 1993
BACHCHU LAL Vs. RAM SAJIWAN
May 17, 1993
BACHCHU YADAV Vs. STATE OF U P
August 19, 1993
BADAN SINGH Vs. DISTRICT PANCHAYAT RAJ OFFICER
July 15, 1993
BADAN SINGH Vs. LAL BAHADUR
May 4, 1993
BADRI Vs. STATE OF U P
November 3, 1993
BADRI Vs. STATE OF U P
March 16, 1993
BADRI AND ORS Vs. STATE OF U P
November 3, 1993
BADRI NARAIN TEWARI Vs. STATE OF U P
January 6, 1993
BADRI PRASAD Vs. THE CENTRAL GOVERNMENT, MINISTRY OF FINANCE AND ORS.
March 30, 1993
BAL KRISHAN AQARWAL Vs. STATE OF U P
May 21, 1993
BAL MUKUND JAISWAL Vs. BHARAT SANGH DWARA AASUCHANA ADHIKARI NARCOTIC CONTROL BUREAU VARANASI
March 26, 1993
BALBIR SINGH Vs. PUSHPA SINGH
May 21, 1993
BALDEO PRASAD SRIVASTAVA Vs. STATE OF U P
April 6, 1993
BALE SHARMA Vs. STATE OF U P
April 28, 1993
BALI RAM SINGH AND ANOTHER Vs. COMMITTEE OF MANAGEMENT, AMARBIR INTER COLLEGE, DHANAPUR, VARANASI AND OTHERS
July 7, 1993
BALRAJ Vs. STATE OF UTTAR PRADESH
May 14, 1993
BALWAN SINGH Vs. STATE OF UTTAR PRADESH
October 13, 1993
BALWANT Vs. VISHNU DAYAL
April 29, 1993
BANARASI Vs. ABDUL GHANI ALIAS RIGAI
May 12, 1993
BANS BAHADUR SINGH Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH
February 26, 1993
BASANT KUMAR CHAUHAN Vs. VIITH ADDL. DISTRICT JUDGE, BAREILLY AND OTHERS
August 19, 1993
BASANT PRASAD SRIVASTAVA Vs. STATE OF UTTAR PRADESH
May 7, 1993
BASUDEO ALIAS PATWARI Vs. STATE OF U P
March 22, 1993
BECHAN Vs. STATE OF U P
March 18, 1993
BENI MADHAV UPADHYAY Vs. INSPECTOR GENERAL REGISTRATION U P
September 9, 1993
BHAGAUTI SINGH Vs. STATE OF U P
February 3, 1993
BHAGAUTI SINGH Vs. STATE OF U P
February 8, 1993
BHAGELU Vs. STATE OF U P
March 31, 1993
BHAGWAN DAYAL Vs. PARASARTHI RAJGOPALACHARI AND ORS.
March 16, 1993
BHAGWAN HARI GOYAL Vs. DEPUTY DIRECTOR OF EDUCATION, AGRA REGION, AGRA AND OTHERS
May 18, 1993
BHAGWAN SINGH Vs. MANDALIYA SAHAYAK KRISHI VIPNAN ADHIKARI, JHANSI AND OTHERS
April 17, 1993
BHAGWATI PRASAD Vs. STATE OF UTTAR PRADESH
August 19, 1993
BHAIYA HARDEO SINGH Vs. SHAMBHU NATH SINGH
March 31, 1993
BHAJAN LAL Vs. IST ADDITIONAL DISTRICT JUDGE MATHURA
September 29, 1993
BHAKTI SHARMA Vs. MAHENDRA KUMAR UDENIA
December 16, 1993
BHARAT EXPLOSIVES LTD Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U P LTD
April 20, 1993
BHARAT PUMPS AND COMPRESSORS LTD Vs. STATE OF U P
November 5, 1993
BHARTIYA SANSKRIT MAHAVIDYALAYA SAMITI Vs. CIVIL JUDGE HARIDWAR
September 20, 1993
BHAVANI PRASAD Vs. STATE
May 6, 1993
BHOLA RAM SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS
April 20, 1993
BHOO DEVI Vs. BOARD OF REVENUE U P AT ALLAHABAD
May 21, 1993
BHUWAN CHANDRA JOSHI Vs. STATE OF U P
April 26, 1993
BIJEDRA KUMAR Vs. BASANT KUMAR
August 11, 1993
BIJENDRA Vs. STATE
January 7, 1993
BIPIN KUMAR Vs. UNIVERSITY OF ALLAHABAD
October 15, 1993
BIRENDRA RAO PAUL Vs. UNION OF INDIA
May 14, 1993
BIRJESH KUMAR Vs. DISTRICT CANE OFFICER BIJNOR
November 5, 1993
BIRMAL Vs. CHHOTEY
November 1, 1993
BISHAMBHAR DAYAL GUPTA Vs. ALIGARH MUSLIM UNIVERSITY
February 26, 1993
BISHAMBHAR DAYAL SRIVASTAVA Vs. STATE OF U P
November 5, 1993
BISHAN SINGH Vs. IIIRD ADDL. DISTRICT JUDGE
May 17, 1993
BITANNI Vs. STATE OF U P
September 23, 1993
BRAHAM DEO Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
August 31, 1993
BRAHMA DEO PANDEY Vs. DISTRICT MAGISTRATE ALLAHABAD
February 9, 1993
BRAHMJEET SINGH RAGHAV Vs. DY DIRECTOR OF EDUCATION
May 7, 1993
BRAJ KISHORE TEWARI Vs. ACCOUNTANT GENERAL UTTAR PRADESH PENSION LEKHA VIBHAG
April 29, 1993
BRAJVIR JHA Vs. U P STATE ELECTRICITY BOARD
October 13, 1993
BRIGADIER B.C. DEB Vs. UNION OF INDIA AND OTHERS
January 13, 1993
BRIGADIER R C DHINGRA Vs. STATE
April 29, 1993
BRIJ BHUSHAN JINDAL Vs. U.P. STATE ELECTRICITY BOARD AND ANOTHER
November 4, 1993
BRIJ BHUSHAN LAL SRIVASTAVA Vs. XTH ADDL. DISTRICT JUDGE, VARANASI AND OTHERS
December 1, 1993
BRIJ BHUSHAN PANDEY Vs. 13TH ADDITIONAL DISTRICT JUDGE KANPUR CITY
January 23, 1993
BRIJ KISHORE GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS, BULANDSBAHR AND OTHERS
April 2, 1993
BRIJ KISHORE PANDEY AND OTHERS Vs. DEPUTY DIRECTOR OF EDUCATION, VTH REGION, VARANASI AND OTHERS
February 5, 1993
BRIJENDRA KUMAR SRIVASTAVA Vs. BHAGIRATH GRAMIN BANK AND OTHERS
November 1, 1993
BRIJESH BAHADUR SINGH Vs. STATE OF UTTAR PRADESH AND ANOTHER
December 23, 1993
BRIJNARAIN DWIVEDI AND OTHERS Vs. JAI CHANDRA BAHADUR DWIVEDI AND OTHERS
October 13, 1993
BUDH PAL Vs. SMT. MUNNI DEVI
March 31, 1993
BUDH RAM Vs. STATE OF U P
September 20, 1993
BUDHI Vs. STATE OF UTTAR PRADESH
November 2, 1993
CHAMELI SINGH Vs. STATE OF U P
February 5, 1993
CHAND RATTAN NEWAR Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION
August 27, 1993
CHANDA Vs. STATE OF U P
February 12, 1993
CHANDRA DEV ALIAS CHANNU AND OTHER Vs. STATE OF U.P.
December 3, 1993
CHANDRA PRAKASH GUPTA Vs. U P STATE AGRO INDUSTRIAL CORPORATION
January 11, 1993
CHANDRA SEN AGNIHOTRI Vs. DISTRICT MAGISTRATE, FATEHPUR AND ANOTHER
November 8, 1993
CHANDRAMMA SINGH Vs. STATE OF U P
February 23, 1993
CHARAN SINGH BHATTI Vs. STATE OF U P
September 29, 1993
CHAUDHRY FORGINGS, GHAZIABAD Vs. STATE OF U.P. AND OTHERS
January 6, 1993
CHEDI LAL Vs. STATE OF U P
October 6, 1993
CHET RAM Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
August 25, 1993
CHET RAM Vs. STATE OF U P
January 13, 1993
CHET RAM SINGH Vs. STATE OF U. P. AND ANOTHER
August 29, 1993
CHHITRARIA Vs. STATE OF U P
April 29, 1993
CHIEF GENERAL MANAGER STATE BANK OF INDIA Vs. B C VERMA
September 22, 1993
CHOTTEY NATH Vs. SPECIAL JUDGE ADDITIONAL DISTRICT AND SESSIONS JUDGE
January 11, 1993
CLASS IVTH EMPLOYEES ASSOCIATION Vs. STATE OF U P
March 29, 1993
CO-OPERATIVE CANE DEVELOPMENT UNION LTD Vs. NAHAR SINGH
February 15, 1993
COMMISSIONER OF INCOME TAX Vs. M S J ENGG AND CO
February 8, 1993
COMMISSIONER OF INCOME TAX Vs. AGRA WINES
January 15, 1993
COMMISSIONER OF INCOME TAX Vs. SHIV MOHAN LAL
January 23, 1993
COMMISSIONER OF INCOME TAX Vs. PRAKASH WINE AGENCIES
September 21, 1993
COMMISSIONER OF INCOME TAX Vs. SARAN KHANDSARI UDYOG
May 4, 1993
COMMISSIONER OF INCOME TAX Vs. HAJI ABDUL WAJID
July 15, 1993
COMMISSIONER OF INCOME TAX Vs. RAM PYARE BHAGWATI PRASAD
December 3, 1993
COMMISSIONER OF INCOME TAX Vs. VINDABAN CHITRA MANDIR
November 3, 1993
COMMISSIONER OF INCOME TAX Vs. SURJIT SINGH MAHESH KUMAR
November 8, 1993
COMMISSIONER OF INCOME TAX Vs. RENUSAGAR POWER COMPANY LIMITED
November 8, 1993
COMMISSIONER OF INCOME TAX Vs. AGARWAL ENTERPRISES
November 9, 1993
COMMISSIONER OF INCOME TAX Vs. RAM RICHPAL
November 4, 1993
COMMISSIONER OF INCOME TAX Vs. KHANDELWAL ENGINEERING CORPORATION
November 11, 1993
COMMISSIONER OF INCOME-TAX Vs. BISHAMBHAR DAYAL AND CO
November 11, 1993
COMMISSIONER OF INCOME-TAX Vs. DAMODAR DASS MEHTA
November 3, 1993
COMMISSIONER OF INCOME-TAX Vs. SHAKUNTALA BUNDELA
November 30, 1993
COMMISSIONER OF INCOME-TAX Vs. AGRAWAL REFRIGERATION
November 23, 1993
COMMISSIONER OF INCOME-TAX Vs. SARVODAYA FURNISHERS AND ELECTRICALS PVT LTD
November 26, 1993
COMMISSIONER OF INCOME-TAX Vs. TARAI DEVELOPMENT CORPORATION LTD
August 16, 1993
COMMISSIONER OF INCOME-TAXQURESHI IRON STORES Vs. QURESHI IRON STORESCOMMISSIONER OF INCOME-TAX
December 20, 1993
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. MAHABIR SALES CORPORATION
July 19, 1993
COMMISSIONER SALES TAX U P LUCKNOW Vs. MODI PON LIMITED
August 18, 1993
COMMITTEE OF MANAGEMENT ADARSH RAM CHANDRA INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
August 20, 1993
COMMITTEE OF MANAGEMENT AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, MUZAFFARNAGAR AND OTHERS
September 21, 1993
COMMITTEE OF MANAGEMENT FIELD MARSHALL GENERAL MANIK SHAW UCHCHETTER MADHYAMIC VIDYALAYA Vs. DIRECTOR OF EDUCATION U P
October 4, 1993
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE MARAPAR KUSMAHI BAZAR Vs. DISTRICT INSPECTOR OF SCHOOLS GORAKHPUR
November 1, 1993
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE PURAINI PARSIA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION VIITH REGION GORAKHPUR
November 26, 1993
COMMITTEE OF MANAGEMENT JANTA JANARDAN INTER COLLEGE Vs. SHEEL CHAND TYAGI
August 31, 1993
COMMITTEE OF MANAGEMENT OF BHABANAND SANSKRIT MAHAVIDYALAYA AZAMGAR Vs. EDUCATION SECRETARY U P GOVERNMENT LUCKNOW
May 11, 1993
COMMITTEE OF MANAGEMENT OF LAL BAHADUR SHASTRI UCHCHTAR MADHYAMIK VIDYALAYA, BULANDSHAHR THROUGH ITS PRESIDENT SHRI GANGA SARAN SHARMA Vs. DY. DIRECTOR OF EDUCATION 1ST REGION MEERUT AND OTHERS
April 17, 1993
COMMITTEE OF MANAGEMENT OF SRI MAHESHWAR INTER COLLEGE Vs. STATE OF U P
November 10, 1993
COMMITTEE OF MANAGEMENT SUKH DEVI BALIKA UCHCHATAR MADHYAMIK VIDYALAYA, ETAWAH Vs. DY. DIRECTOR OF EDUCATION AND OTHERS
January 21, 1993
COMMITTEE OF MANAGEMENT TARAI SHRI SANATAN DHARMA UCHCHATTAR PRATHMIK KANYA VIDYALAYA Vs. ZILA BASIC SIKSHA ADHIKARI
May 17, 1993
COMMITTEE OF MANAGEMENT VAIDIK HIGHER SECONDARY SCHOOL Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT
February 16, 1993
COMMITTEE OF MANAGEMENT, AMARNATH UCHTAR MADHYAMIK VIDYALAYA KANSO, DISTRICT BALLIA AND ANOTHER Vs. DEPUTY DIRECTOR OF EDUCATION, VTH REGION, BALLIA AND OTHER
April 29, 1993
COMMITTEE OF MANAGEMENT, DAYANAND ARYA KANYA DEGREE COLLEGE, MORADABAD AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS
December 9, 1993
COMMITTEE OF MANAGEMENT, KRISHNA ASHRAM EDUCATIONAL TRUST AND ANNIE BESANT SCHOOL ALLAHABAD AND ANOTHER Vs. DIRECTOR OF EDUCATION (BASIC), CHAIRMAN U.P. BASIC SHIKSHA PARISHAD, LUCKNOW AND OTHERS
March 26, 1993
COMMITTEE OF MANAGEMENT, LAL BAHADUR SHASHTRI UCHCHATAR MADHYAMIK VIDHYALAYA, KAKRAI, DISTRICT BULANDSHAHR Vs. DEPUTY DIRECTOR OF EDUCATION, 1ST REGION, MEERUT AND OTHERS
May 18, 1993
COMMITTEE OF MANAGEMENT, MUBARAKPUR INTER COLLEGE, AZAMGARH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 28, 1993
COMMITTEE OF MANAGEMENT, SARVODAYA MANDIR JUNIOR HIGH SCHOOL, MAHAWATPUR BAWLI, MEERUT AND OTHER Vs. STATE OF U.P. AND OTHER
April 16, 1993
COMMITTEE OF MANAGEMENT, SHANTI NIKETAN VIDYAPEETH AND ANR. Vs. STATE OF UTTAR PRADESH AND OTHERS
November 4, 1993
COMMITTEE OF MANAGEMENT, SRI LALLAN MISRA SHIKSHAN SANSTHAN SOHNAG, DEORIA AND ANOTHER Vs. ASSISTANT REGISTRAR, CHITS FUND AND SOCIETIES, GORAKHPUR AND ANOTHER
February 15, 1993
COMMITTEE OF MANAGEMENT, SRI SUKH DEVI UCHCHATAR MADHYAMIK VIDYALAYA Vs. DIRECTOR OF EDUCATION
April 15, 1993
D D KHANNA Vs. BHARTI RAJ
August 30, 1993
D S RANA Vs. DISTRICT JUDGE DEHRADUN
January 7, 1993
D.S. AGARWAL Vs. SECRETARY MINISTRY OF DEFENCE UNION OF INDIA AND OTHERS
December 10, 1993
DADAN SINGH Vs. STATE OF UTTAR PRADESH
February 10, 1993
DARSHAN SINGH VERMA Vs. COMMITTEE OF MANAGEMENT SRI GANDHI VIDYALAYA INTERMEDIATE COLLEGE
July 12, 1993
DAYA RAM CHAUHAN Vs. BASIC EDUCATION BOARD/ASSISTANT DIRECTOR OF EDUCATION (BASIC), VARANASI REGION, VARANASI AND OTHERS
January 21, 1993
DAYA SHANKAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION SIDDARTH NAGAR
February 2, 1993
DAYA SHANKAR SINGH Vs. STATE OF U P
December 8, 1993
DEEP CHANDRA SHARMA Vs. STATE OF U P
February 18, 1993
DEEPA SUYAL Vs. DINESH CHANDRA SUYAL
April 29, 1993
DEVENDRA Vs. STATE OF U P
August 17, 1993
DEVENDRA KUMAR JAIN Vs. PRESCRIBED AUTHORITY MUNSIF
September 17, 1993
DEVENDRA PRATAP SINGH Vs. DISTRICT MAGISTRATE
October 27, 1993
DEVENDRA SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
February 15, 1993
DEVENDRA SINGH NEGI ALIAS DEBU Vs. STATE OF UTTAR PRADESH
March 18, 1993
DEVESH BEHARI SAXENA Vs. DY COMMISSIONER OF INCOME-TAX
April 15, 1993
DEVI PRASAD Vs. VITH ADDL DISTRICT JUDGE VARANASI
May 28, 1993
DHANESHWAR PRASAD CHATURVEDI Vs. ZILA BASIC SHIKSHA ADHIKARI AND OTHERS
March 30, 1993
DHARAM PAL SINGH Vs. ZILA SAHAKARI BANK LTD
January 11, 1993
DHARMANAND ALIAS MAHATO Vs. STATE OF UTTAR PRADESH
May 20, 1993
DHOLAY Vs. STATE OF U P
August 18, 1993
DIN DAYAL VERMA Vs. STATE OF U P
March 22, 1993
DINESH CHARAN MISRA Vs. DISTRICT JUDGE, VARANASI AND OTHERS
May 10, 1993
DINESH KUMAR Vs. LUCKNOW UNIVERSITY, LUCKNOW AND OTHERS
July 28, 1993
DIPTI SAXENA Vs. DISTRICT BASIC EDUCATION OFFICER, SHAHJAHANPUR AND OTHERS
April 13, 1993
DIRECTOR GENERAL DEPT OF POSTS Vs. COMMISSIONER WORKMENS COMPENSATION
October 1, 1993
DIVENDRA SINGH NEGI Vs. STATE OF U P
March 18, 1993
DR. ABDUL QUAYUM KHAN Vs. STATE OF U.P. AND OTHERS
December 22, 1993
DR. ASHOK KUMAR SAXENA Vs. ARYA AND ANOTHER
September 3, 1993
DR. B.N. SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
October 7, 1993
DR. D.S. RANA Vs. DISTRICT JUDGE, DEHRADUN AND OTHERS
January 1, 1993
DR. DYANAND TYAGI Vs. BANARAS HINDU UNIVERSITY, VARANASI AND ANOTHER
July 6, 1993
DR. G. K. RAI Vs. UNIVERSITY OF ALLAHABAD AND ANOTHER
May 19, 1993
DR. G.C. TRIPATHI Vs. STATE OF U.P. AND ANOTHER
August 30, 1993
DR. JATA SHANKER MISHRA Vs. THE STATE OF U. P. AND ANOTHER
November 2, 1993
DR. KAILASH NATH MISHRA Vs. STATE OF UTTAR PRADESH AND OTHERS
February 10, 1993
DR. M.R.S. SHAIL KHANNA Vs. V.C., B.H.U. VARANASI AND ANOTHER
November 10, 1993
DR. MAN SINGH Vs. COMMITTEE OF MANAGEMENT, RAJA BALWANT SINGH COLLEGE, AGRA AND OTHERS
October 5, 1993
DR. MRS. MANJULA MUKHERJEE Vs. BANARAS HINDU UNIVERSITY AND ANOTHER
January 13, 1993
DR. N.N. PANDITA Vs. BANARAS HINDU UNIVERSITY, VARANASI AND ANR.
July 6, 1993
DR. S.B. SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
April 29, 1993
DR. SMT. RINI SEN Vs. STATE OF U.P. AND OTHERS
April 2, 1993
DUKHI RAM Vs. RAM BHAROSEY
September 24, 1993
DUKHI RAM Vs. STATE OF UTTAR PRADESH
January 13, 1993
DURGA DEVI ALIAS VINDHYACHAL DEVI Vs. DISTRICT JUDGE BALLIA
February 9, 1993
DURGA PRASAD SWARNKAR & ORS. Vs. MANAGING DIRECTOR, U.P.S.R.T.C. LUCKNOW & ORS.
October 29, 1993
DURJAN KUMARI Vs. STATE OF U P
November 11, 1993
DWARIKA PRASAD YADAV REGIONAL TRANSPORT OFFICER BAREILLY Vs. USHA CHHATRATH PRINCIPAL SECRETARY TRANSPORT GOVT OF U P
March 29, 1993
EASTERN U P CHAMBER OF COMMERCE AND INDUSTRY ALLAHABAD Vs. U P STATE ELECTRICITY BOARD
March 1, 1993
EHSAN AHMAD Vs. ALIGARH MUSLIM UNIVERSITY
April 12, 1993
ELGIN MILLS COMPANY LTD Vs. ADDITIONAL LABOUR COMMISSIONER
January 21, 1993
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION I Vs. HYDRO ELECTRIC EMPLOYEES UNION
May 13, 1993
FAIYAZ AHMAD Vs. STATE OF U P
December 8, 1993
FAMILY PLANNING ASSOCIATION OF INDIA Vs. PRESIDING OFFICER LABOUR COURT 3
April 16, 1993
FAROOQ Vs. STATE OF U P
October 8, 1993
GAFOORA Vs. STATE OF U P
May 4, 1993
GANESH CHANDRA BHATT Vs. DISTRICT MAGISTRATE ALMORA
March 12, 1993
GANESH PRASAD Vs. DISTRICT MAGISTRATE BASTI
January 28, 1993
GANGA DEVI Vs. C B JOSHI
October 1, 1993
GANGA DEVI Vs. ADMINISTRATOR, NAGAR MAHAPALIKA, KANPUR AND ANOTHER
June 29, 1993
GANGESHWAR LTD Vs. UNION OF INDIA UOI
December 2, 1993
GANGS PRASAD YADAV AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, GORAKHPUR AND OTHERS
February 4, 1993
GAON SABHA Vs. MAHABIR SINGH
November 18, 1993
GAUDAS Vs. STATE OF U P
October 13, 1993
GENERAL ELECTRIC CO OF INDIA LTD Vs. LABOUR COURT
August 11, 1993
GHAI ICE CREAM PVT LTD Vs. CEGAT
October 1, 1993
GHANSHYAM MISHRA AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, BANDA AND OTHERS
February 2, 1993
GHISAI LAL Vs. UNION OF INDIA
August 30, 1993
GIRDHARI LAL Vs. ADDL. COMMISSIONER, JUDICIAL (1ST), BAREILLY DIVISIONS, BAREILLY, AND OTHERS
August 19, 1993
GIRIJA PRASAD SINGH Vs. STATE OF UTTAR PRADESH
July 12, 1993
GIRIJA SHANKAR SINGH Vs. THE ADDL. DISTRICT MAGISTRATE (ADMINISTRATION), GORAKHPUR
September 21, 1993
GIRRAJ KISHORE SHARMA Vs. U P STATE ELECTRICITY BOARD
May 11, 1993
GOPAL AND ORS. Vs. STATE OF U.P. & ORS.
December 21, 1993
GOPAL CHAND SRIVASTAVA Vs. STATE OF UTTAR PRADESH
April 26, 1993
GOPAL DAS RAWAT Vs. U P STATE ROAD TRANSPORT CORPORATIONS
September 27, 1993
GOPAL PANDEY Vs. CHANCELLOR BANARAS HINDU UNIVERSITY
January 13, 1993
GOPAL SINGH Vs. DHANRAJI DEVI
March 29, 1993
GOPAL SINGH Vs. RENT CONTROL AND EVICTION OFFICER
February 8, 1993
GORAKH NATH PANDEY Vs. DIVISIONAL SECURITY COMMISSIONER AND ANOTHER
August 5, 1993
GORAKHNATH UPADHYAYA Vs. STATE OF UTTAR PRADESH
May 19, 1993
GORAKHPUR UNIVERSITY, GORAKHPUR Vs. SHESH NATH TRIPATHI AND OTHERS
August 6, 1993
GRAM SABHA LAKHANPUR PANTI Vs. RAM DEV
May 4, 1993
GRAM UDYOG KUTIR SABU UTPADAN SADHAN SAHKARI SAMITI LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
February 1, 1993
GULAB SANJEEVAN YADAV Vs. STATE OF U P
March 26, 1993
GULSHAN KUMAR Vs. COLLECTOR GHAZIABAD
October 13, 1993
GULZAR Vs. STATE OF U P
October 14, 1993
GUPTA RICE MILLS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
February 24, 1993
GUR PRASAD Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANOTHER
October 15, 1993
GUR PRASAD SHYAM BABU Vs. STATE BANK OF INDIA AND ANOTHER
July 5, 1993
GURCHARAN SINGH Vs. STATE OF U P
September 13, 1993
GURMEET SINGH AND OTHERS Vs. DISTRICT JUDGE, SHAHJAHANPUR AND OTHERS
November 4, 1993
GYAN SWAROOP GUPTA Vs. STATE OF UTTAR PRADESH
August 11, 1993
HABIB Vs. STATE OF U P
October 15, 1993
HAJI BASHIR GOG Vs. STATE OF U P
December 23, 1993
HAJI PEER BUX Vs. STATE OF UTTAR PRADESH
April 13, 1993
HAMEED Vs. STATE OF UTTAR PRADESH
November 3, 1993
HAMIDAN DAUGHTER OF LATE GULAM JILANI Vs. MOHAMMAD RAFIQ
February 2, 1993
HAMMIR Vs. STATE OF U P
March 13, 1993
HAMMIRA Vs. STATE OF U P
January 13, 1993
HANEEF Vs. STATE
December 23, 1993
HANUMAN SINGH Vs. STATE OF UTTAR PRADESH
October 7, 1993
HAR DAYAL Vs. STATE OF U P
October 13, 1993
HAR VANSH SINGH Vs. STATE OF UTTAR PRADESH
February 1, 1993
HARBAN SAHAI ALIAS HARBANS SAHAI Vs. STATE OF UTTAR PRADESH
February 16, 1993
HARI CHAND GOPAL Vs. UNION OF INDIA
August 18, 1993
HARI NARAIN Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
August 17, 1993
HARI PRASAD Vs. COLLECTOR BALLIA
January 13, 1993
HARI RAM Vs. STATE OF U P
February 17, 1993
HARI SHANKAR SHUKLA Vs. STATE OF U.P. AND OTHERS
April 9, 1993
HARI SHANKER Vs. STATE OF U P
November 23, 1993
Hari Singh Vs. State of U.P.
July 13, 1993
HARLOK YADAV Vs. ALLAHABAD BANK AND OTHERS
May 21, 1993
HARPAL Vs. MEENA DEVI
February 16, 1993
HARPAL Vs. MEENA DEVI
January 16, 1993
HARSARAM LAL SHARMA Vs. STATE OF U P
November 26, 1993
HASHMAT SHAH Vs. STATE
October 18, 1993
HASHMATULLAH Vs. U.P.S.R.T.C.
November 24, 1993
HEERAWATI DEVI Vs. STATE OF U P
March 31, 1993
HEMANSHU KUMAR CHATURVEDI Vs. UNIVERSITY OF GORAKHPUR
May 19, 1993
HIFZUR REHMAN Vs. VITH ADDL DISTRICT JUDGE
April 16, 1993
HIGH COURT OF ALLAHABAD Vs. AMOD KUMAR SRIVASTAVA
January 28, 1993
HIMMAT SINGH Vs. III ADDITIONAL DISTRICT JUDGE DEORIA
September 20, 1993
HINCH LAL Vs. JOINT DIRECTOR OF CONSOLIDATION ALLAHABAD
January 7, 1993
HINDUSTAN SAFETY GLASS WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE
March 17, 1993
HIRA LAL Vs. STATE OF U P
May 17, 1993
HIRAMAN Vs. STATE OF U P
December 10, 1993
HOTI SINGH Vs. BOARD OF REVENUE, U.P., AT ALLD. AND OTHERS
August 17, 1993
HUSSAIN AHMAD Vs. STATE OF U P
March 12, 1993
I.C.I. INDIA LTD., NEW DELHI Vs. SHIRISH CHANDRA PANDEY AND OTHERS
October 27, 1993
IBRAHIM Vs. NANHOO
September 24, 1993
IMTIAZ AHMAD Vs. STATE OF U P
September 29, 1993
IMTIAZ HUSSAIN ALIAS CHHOTE Vs. IV ADDL. DISTRICT JUDGE
March 12, 1993
IN RE : AMAR PAL Vs. U.P. STATE SPINNING CO. LTD., KAMPUR THROUGH ITS MG. DIRECTION
December 9, 1993
INDER SINGH Vs. SMT. GHARIBANI
November 9, 1993
INDERJEET BHATIA Vs. STATE OF U P
April 5, 1993
INDEXPORT LTD Vs. STATE OF UTTAR PRADESH
August 20, 1993
INDIAN BANK Vs. VII ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR
April 29, 1993
INDIAN VETERINARY RESEARCH INSTITUTE Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL
September 29, 1993
INDRA MOHAN SINGH Vs. STATE OF UTTAR PRADESH
December 16, 1993
INDRA PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 15, 1993
INDRA PRASAD SAXENA Vs. CHAMAN LAL MALIK
May 17, 1993
INDRADEO SINGH Vs. DISTRICT JUDGE
May 13, 1993
INDRAJIT BHATIA Vs. STATE OF U P
April 6, 1993
INDRAJIT GHOSH Vs. UNION OF INDIA
September 15, 1993
INDU BHUSHAN JAISWAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
May 13, 1993
IQBAL BADI KHAN Vs. ADHISHASI ABHIYANTA
September 17, 1993
IQBAL HUSAIN Vs. R A FINANCE REG
November 25, 1993
ISHAN AHMAD Vs. DISTRICT JUDGE BAREILLY
August 30, 1993
ISHAQ HUSAIN RAZVI Vs. STATE OF UTTAR PRADESH
February 3, 1993
ISHTIYAQUE AHMAD Vs. STATE OF U.P.
November 10, 1993
ISHWAR SINGH TOME Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT
May 14, 1993
JAGAN SINGH Vs. CANARA BANK
December 23, 1993
JAGANNATH Vs. STATE OF U P
May 17, 1993
JAGANNATH Vs. STATE
May 19, 1993
JAGAT PRAKASH CHATURVEDI Vs. STATE OF U.P. AND OTHERS
April 23, 1993
JAGAT SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, AGRA AND OTHERS
October 13, 1993
JAGDISH PRASAD PANDEY Vs. STATE OF U P
September 24, 1993
JAGMOHAN ALLIED AUTO INDL P LTD Vs. COLLECTOR OF C EX
December 22, 1993
JAGVIR SINGH JATAV Vs. DEPUTY DIRECTOR OF EDUCATION, MEERUT REGION, MEERUT AND OTHERS
January 23, 1993
JAI GURU RICE AND DAL MILLS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
February 25, 1993
JAI NARAIN Vs. STATE OF UTTAR PRADESH
March 17, 1993
JAIN KALIAWALA ENGG WORKS P LTD Vs. UNION OF INDIA UOI
March 15, 1993
JAL DEVI Vs. THE IV ADDL. DISTRICT JUDGE
March 24, 1993
JAMIDAR Vs. STATE OF U P
April 16, 1993
JANGI SINGH Vs. STATE OF U.P. AND OTHERS
September 24, 1993
JANI KHAN Vs. 3RD ADDL DISTRICT JUDGE SAHARANPUR
January 20, 1993
JANTA AGRO FERTILISERS MEERUT Vs. STATE OF UTTAR PRADESH
April 23, 1993
JANTA JUNIOR HIGH SCHOOL MAHUARI Vs. SAHAYAK NIBANDHAK FIRMS SOCIETIES AND CHITS VARANASI DIVISION
January 15, 1993
JASWANT Vs. STATE OF U P
December 7, 1993
JASWANT SINGH Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN
May 19, 1993
JAWALA PRASAD Vs. PARGANA ADHIKARI
May 10, 1993
JHABBOO AND ANOTHER Vs. STATE OF U.P. AND ORS.
April 9, 1993
JHABUL RAM Vs. DISTRICT JUDGE BALLIA
October 8, 1993
JHUNJHUNWALA OIL MILLS Vs. STATE OF U P
October 27, 1993
JILA SAHAKARI BANK LTD Vs. CONCILIATION OFFICER
May 12, 1993
JINDAL PRODUCTS Vs. INCOME TAX OFFICER
February 18, 1993
JITENDRA NATH DAR Vs. ADDL. DIST. MAGISTRATE AND ANOTHER
September 23, 1993
JIYA LAL Vs. XITH ADDL. DISTRICT JUDGE, MEERUT AND ANOTHER
November 1, 1993
JUNIOR DOCTORS ASSOCIATION, B.H.U. VARANASI AND OTHERS Vs. BANARAS HINDU UNIVERSITY AND OTHERS
January 13, 1993
JYOTI SWARUP AGARWAL Vs. CIVIL JUDGE GORAKHPUR
October 26, 1993
K K GUPTA Vs. STATE OF UTTAR PRADESH
March 23, 1993
K K SINGH Vs. GORAKHPUR UNIVERSITY
February 3, 1993
KAILASH CHAUDHARI Vs. STATE OF UTTAR PRADESH
June 4, 1993
KAILASH NATH Vs. STATE OF U P
November 11, 1993
KAILASH NATH YADAV Vs. U.P. POLICE HEADQUARTERS, ALLAHABAD AND OTHERS
September 8, 1993
KALEY KHAN Vs. STATE OF U P
June 21, 1993
KALISH NARAIN SINGH Vs. ANUJ PRATAP SINGH
March 23, 1993
KALPNATH PANDEY Vs. XITH ADDL. DISTRICT JUDGE
February 10, 1993
KAMAL KISHORE Vs. BANK OF INDIA AND OTHERS
February 18, 1993
KAMAL KISHORE SHUKLA Vs. STATE OF U P
April 23, 1993
KAMAL UDDIN Vs. STATE OF U P
January 20, 1993
KAMALJIT SINGH Vs. STATE OF U.P.
November 1, 1993
KAMALUDDIN AHMAD Vs. ADDI SESSIONS JUDGE
November 16, 1993
KAMESHWAR NATH SRIVASTAVA Vs. STATE OF UTTAR PRADESH
October 12, 1993
KAMLA SHARMA SMT Vs. DEPUTY DIRECTOR EDUCATION
December 20, 1993
KAMLESH GUPTA Vs. STATE OF U P
August 20, 1993
KAMLESH KUMAR PANDEY Vs. STATE OF U P
December 15, 1993
KANHAIYA LAL AND OTHERS Vs. 1ST ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
December 16, 1993
KANHAIYA LAL BAJPAI Vs. DISTRICT INSPECTOR OF SCHOOLS, KANPUR DEHAT AND OTHERS
February 26, 1993
KANORIA CHEMICALS AND INDUSTRIES LIMITED Vs. UTTAR PRADESH STATE ELECTRICITY BOARD
July 9, 1993
KAR MOBILE LIMITED Vs. COMMISSIONER OF SALES TAX
February 15, 1993
KAREDIN JAISWAL Vs. STATE OF UTTAR PRADESH
March 29, 1993
KARTIK CHANDRA BHATTACHARYA Vs. STATE OF U P
July 20, 1993
KASHI NATH YADAV Vs. SUB DIVISIONAL OFFICER MOHAMMADABAD
April 16, 1993
KASHI RAM KANHAIYA LAL Vs. ADDL DISTRICT MAGISTRATE
April 13, 1993
KASIM ALI Vs. STATE OF U.P. AND OTHERS
May 13, 1993
KAUSHALYA DEVI Vs. COMPETENT AUTHORITY, URBAN LAND CEILING
January 19, 1993
KESHAV Vs. IVTH ADDITIONAL DISTRICT JUDGE BADAUN
September 28, 1993
KESHAV PRASAD MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
April 5, 1993
KHALSA TRADERS Vs. COMMISSIONER SALES TAX U P
January 28, 1993
KHAN CHANDRA MADHU Vs. DEPUTY DIRECTOR OF EDUCATION, 3RD DIVISION, BAREILLY AND OTHERS
May 14, 1993
KHAZAN SINGH Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
August 18, 1993
KIRAN AGRAWAL Vs. STATE OF UTTAR PRADESH AND OTHERS
July 15, 1993
KIRAN PRAKASH MISRA Vs. STATE OF ARUNACHAL PRADESH
April 7, 1993
KIRAN SINGH Vs. BALBIR SINGH
January 15, 1993
KISAN RICE MILL KARHAL Vs. KRISHI UTPADAN MANDI SAMITI
October 4, 1993
KISAN SAHKARI CHINI MILLS LTD Vs. AWADHESH SINGH
May 20, 1993
KISHAN ALIAS KISHAN CHANDRA SHARMA Vs. SUPERINTENDENT OF POLICE MATHURA
August 18, 1993
KISHORA KANT SINGH Vs. VASHISHTHA SINGH YADAV
August 4, 1993
KISHORE KUMAR Vs. XIVTH ADDL. DISTRICT JUDGE
May 5, 1993
KISHORI RAMAN SHIKSHA SAMITI AND OTHERS Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION, AGRA AND OTHERS
September 29, 1993
KRIPA NARAIN SRIVASTAVA Vs. DEPUTY DIRECTOR OF EDUCATION VII REGION
July 14, 1993
KRISHAN KUMAR AGARWAL Vs. FIRST ADDITIONAL DISTRICT AND SESSIONS JUDGE
May 21, 1993
KRISHAN PAL SINGH Vs. STATE OF U P
July 8, 1993
KRISHNA AGRAWAL Vs. STATE OF U.P. AND OTHERS
September 24, 1993
Krishna Kant Gaur Vs. State of U.P.
July 13, 1993
KRISHNA KANT SINGH Vs. STATE OF U P
May 12, 1993
KRISHNA KUMAR Vs. STATE OF UTTAR PRADESH
May 20, 1993
KRISHNA KUMAR MISRA Vs. STATE OF UTTAR PRADESH
August 25, 1993
KRISHNA PAL SONKER Vs. STATE OF U.P.
May 5, 1993
KRISHNA SINGH Vs. STATE OF U P
April 12, 1993
KUMAR SHARMA Vs. STATE OF U P AND
February 18, 1993
KUMARI MAMTA SRIRASTAVA Vs. REGISTRAR, DEPARTMENTAL EXAMINATION, U.P., ALLAHABAD AND ORS.
September 2, 1993
KUMARI MAMTA SRIVASTAVA Vs. REGISTRAR DEPARTMENT EXAMINATION UTTAR PRADESH
September 22, 1993
KUMARI MANISH VERMA Vs. ASSISTANT COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN, NEW DELHI AND ANOTHER
May 13, 1993
KUMARI PRATIMA SRIVASTAVA Vs. PURVANCHAL UNIVERSITY, JAUNPUR AND OTHERS
August 30, 1993
KUNWAR Vs. STATE OF UTTAR PRADESH
April 8, 1993
L KANT PAPER MILLS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
September 22, 1993
LACHMAN Vs. DASHRATH
April 28, 1993
LAIJI MUAURYA Vs. STATE OF U P
September 15, 1993
LAKHPAT SINGH Vs. STATE OF U P
February 2, 1993
LAKHVINDER ALIAS LAKHA SINGH Vs. STATE OF U P
July 14, 1993
LAL BAHADUR Vs. STATE OF U P
December 9, 1993
LAL CHAND Vs. DISTRICT JUDGE
December 27, 1993
LAL CHAND Vs. DISTRICT JUDGE, FAIZABAD AND OTHERS
December 22, 1993
LAL JI SRIVASTAVA Vs. ALLAHABAD DISTRICT COOPERATIVE BANK LIMITED
September 28, 1993
LALIT KHANNA Vs. CONTROLLER OF ESTATE DUTY
April 8, 1993
LALJI Vs. DIRECTOR BAL VIKAS SEVA AVAM PUSTAHAR
February 4, 1993
LALLOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION JHANSI
August 18, 1993
LALTA PRASAD Vs. NAGAR PALIKA
April 17, 1993
LALTA PRASAD YADAV ALIAS LALLA Vs. STATE OF U.P. AND OTHERS
April 29, 1993
LATE SRI SHYAM LAL Vs. THE U.P. STATE AGRO INDUSTRIAL CORPORATION AND OTHERS
January 11, 1993
LAXMAN Vs. SRIPAL
January 6, 1993
LAXMI DEVI GHOPRADE Vs. STATE OF U.P.
July 16, 1993
LIYAKAT Vs. STATE OF U P
May 6, 1993
LIYAQAT KHAN Vs. STATE OF U P
December 14, 1993
M. ISMAIL FARUQI Vs. STATE OF U.P. THROUGH SECRETARY, EDUCATION DEPARTMENT LUCKNOW AND OTHERS
May 18, 1993
M.C. JOHNSON Vs. V.P. BUKSHI
February 22, 1993
M/S. PRAG VANASPATI PRODUCTS AND ANOTHER Vs. IIIRD ADDL. DISTRICT AND SESSIONS JUDGE, FARRUKHABAD AND OTHERS
December 20, 1993
MADAN DIXIT Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
April 9, 1993
MADAN MOHAN PAUL Vs. COMMISSIONER OF INCOME TAX
December 6, 1993
MADAN MOHAN SHARMA Vs. IST ADDITIONAL DISTRICT JUDGE BULANDSHAHR
October 29, 1993
MAHABIR PRASAD AND ORS. Vs. RAM KUMAR SINGH
July 12, 1993
MAHARISHI AYURVEDA PRODUCTS Vs. DEVELOPMENT COMMISSIONER NOIDA EXPORT PROCESSING ZONE
September 8, 1993
MAHENDRA KUMAR JAIN Vs. PRESCRIBED AUTHORITY (RENT CONTROL)/MUNSIF SITAPUR
November 3, 1993
MAHENDRA NATH RAI Vs. STATE OF U P
January 18, 1993
MAHENDRA PAL SINGH AND OTHERS Vs. SUB
December 3, 1993
MAHENDRA PRATAP Vs. STATE OF UTTAR PRADESH
January 13, 1993
MAHENDRA SWARUP SHARMA Vs. XII ADDL DISTT JUDGE APPELLATE AUTHORITY
September 29, 1993
MAHESH CHANDRA Vs. THE IIND ADDL. DISTRICT JUDGE
May 14, 1993
MAHESH CHANDRA SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH
May 5, 1993
MAHESH CHANDRA SHARMA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION
May 7, 1993
MAHESH PRASAD Vs. STATE OF U P
July 12, 1993
MAHESH PRASAD AWASTHI Vs. STATE OF U P
January 11, 1993
MAHESHWARI PRASAD SINGH Vs. U.P. STATE TEXTILE CORPORATION LTD. AND OTHERS
April 30, 1993
MAK PLASTICS PVT. LTD. Vs. U.P. STATE ELECTRICITY BOARD
January 13, 1993
MAKSOODA KHATOON Vs. STATE
May 28, 1993
MALTI DEVI MALVIYA (SMT. ) & ANR. Vs. DIRECTOR OF EDUCATION (SECONDARY) U.P. & ORS.
September 29, 1993
MALWATI Vs. STATE OF U F AND QRS
April 7, 1993
MAN MOHAN SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
March 24, 1993
MAN SINGH Vs. DISTRICT MAGISTRATE BANDA
January 29, 1993
MAN SINGH AND ANR Vs. STATE OF U.P.
August 16, 1993
MANAGER COMMITTEE OF MANAGEMENT Vs. MAHENDRA KUMAR SHUKLA
September 15, 1993
MANAGING COMMITTEE BALIKA UCCHATAR MADHYAMIK VIDYALAYA Vs. STATE OF U P
February 1, 1993
MANDAVI GUPTA Vs. REGISTRAR, CO
September 6, 1993
MANGAL PRASAD GUPTA Vs. STATE OF U P
January 6, 1993
MANGAL SINGH GUPTA Vs. STATE OF U.P
November 9, 1993
MANI RAO Vs. ADDL. DISTRICT MAGISTRATE
June 3, 1993
MANJU GUPTA Vs. NATIONAL INSURANCE CO LTD
September 22, 1993
MANNI SINGH Vs. STATE OF U P
July 8, 1993
MANNI SINGH CHATURVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS
April 12, 1993
MANOJ KUMAR Vs. XTH ADDL DISTRICT JUDGE, MEERUT AND OTHERS
October 26, 1993
MANOJ KUMAR YADAV Vs. SHOBHA BOS
February 1, 1993
MANOO LAL YADAV Vs. STATE OF U P
November 26, 1993
MANZOOR AHMAD Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
March 18, 1993
MASTER ZUBEEN Vs. PRINCIPAL JUDGE FAMILY COURT LUCKNOW
May 7, 1993
MATA PRASAD Vs. STATE OF U.P.
February 17, 1993
MATA PRASAD Vs. STATE OF U P
November 8, 1993
MAYA GUPTA Vs. STATE OF U.P. AND OTHERS
December 17, 1993
MAYA PRAKASH Vs. STATE OF U P
January 12, 1993
MEGHA RAM Vs. COMMISSIONER MEERUT DIVISION
April 15, 1993
MIDLANDS PVT LTD Vs. REGIONAL P F COMMISSIONER
May 20, 1993
MINHAJ AHMAD Vs. STATE OF U P
October 4, 1993
MINISTERIAL KARMACHARI SANGH, LUCKNOW Vs. STATE OF U.P. AND ANOTHER
April 21, 1993
MISRI LAL SHAH Vs. STATE OF U P
October 11, 1993
MITHILESH KUMARI JAIN Vs. COMMISSIONER OF INCOME TAX
May 11, 1993
MODI INDUSTRIES LTD Vs. ADDITIONAL LABOUR COMMISSIONER
April 12, 1993
MOHAMMAD JAN Vs. STATE
February 10, 1993
MOHAMMAD NASEEM KHAN Vs. DISTRICT JUDGE, GORAKHPUR AND OTHERS
March 18, 1993
MOHAMMAD SHARIF Vs. BIRI SINGH, ETC
October 30, 1993
MOHAMMED KHALIL Vs. DY. I.G. (P.A.C.) EASTERN SECTOR, VARANASI AND ANOTHER
April 27, 1993
MOHAR MANI SINGH Vs. THE STATE OF U.P. AND OTHERS
December 6, 1993
MOHD ILIYAS Vs. CHIEF MEDICAL SUPERINTENDENT DISTRICT HOSPITAL DEORIA
February 22, 1993
MOHD MUSHTAQ HUSAIN Vs. STATE OF U P
December 22, 1993
MOHD QAMAR KHAN Vs. ADDITIONAL DISTRICT JUDGE VI KANPUR NAGAR
September 15, 1993
MOHD SALIM Vs. STATE
July 16, 1993
MOHD SIDDIQUE Vs. STATE OF U P
February 11, 1993
MOHD. ASHRAF Vs. STATE OF U.P. AND OTHERS
September 15, 1993
MOHD. NASEEM KHAN Vs. REGIONAL MANAGER U.P. TRANSPORT CORPORATION
September 10, 1993
MOHD. WASIL Vs. NASEER UDDIN
July 20, 1993
MOHINI GUPTA Vs. ALLAHABAD UNIVERSITY
April 12, 1993
MOIN ULLAH KHAN Vs. STATE OF U.P. AND OTHERS
November 3, 1993
MONICA DIXIT Vs. STATE OF U P
April 27, 1993
MOOL CHAND ARORA Vs. VIIITH ADDL. DISTRICT JUDGE, MEERUT AND OTHERS
September 20, 1993
MOONGALAL Vs. D I G KARMIK U P POLICE HEADQUARTER
September 24, 1993
MOTI LAL GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
May 6, 1993
MOTILAL BHALLA Vs. IST ADDL. DISTRICT JUDGE, LUCKNOW AND OTHERS
October 28, 1993
MUDARAN EVAM LEKHAN SAMAGRI, ALLAHABAD Vs. SAFAT ALI AND ANOTHER
May 17, 1993
MUKHTAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 20, 1993
MUNICIPAL BOARD Vs. UNION OF INDIA UOI
May 17, 1993
MUNNA Vs. STATE
February 17, 1993
MUNNA KHAN Vs. STATE OF U P
September 4, 1993
MUNNALAL AGARWAL Vs. MUNICIPAL BOARD, BILASPUR AND OTHERS
February 9, 1993
MUNSHILAL AGARWAL AND OTHERS Vs. 9TH ADDL. DISTRICT JUDGE, LUCKNOW AND OTHERS
October 8, 1993
MURARI LAL SHARMA Vs. STATE OF U.P., & ORS.
September 8, 1993
MUSHTAQ Vs. STATE OF U P
September 2, 1993
N G TRADING COMPANY Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
February 9, 1993
NAGAR PALIKA INTER COLLEGE Vs. HAWALDAR SINGH
April 2, 1993
NAGENDRA SINGH Vs. STATE OF U P
April 15, 1993
NAGESHAR Vs. STATE OF U P
September 17, 1993
NAJMUL Vs. STATE OF U P
February 13, 1993
NAMITA AGRAWAL Vs. DIRECTOR MEDICAL EDUCATION AND TRAINING
November 9, 1993
NAND KISHORE ALIAS NANDAR Vs. STATE OF U P
November 12, 1993
NAND KISHORE TRIPATHI Vs. THE DISTRICT JUDGE, SHAHJAHANPUR AND OTHERS
November 5, 1993
NAND LAL Vs. BAL MUKUND
November 27, 1993
NANDGANJ SIHORI SUGAR MILLS CO. LTD. AND ANOTHER Vs. BADRI NATH DIXIT
August 26, 1993
NANHEY Vs. DEPUTY DIRECTOR CONSOLIDATION
April 13, 1993
NANKAI Vs. STATE OF U P
October 11, 1993
NANKI PRASAD Vs. STATE OF U P
July 15, 1993
NANKOO SINGH Vs. STATE OF U P
November 22, 1993
NANUKI PRASAD Vs. STATE OF UTTAR PRADESH
April 16, 1993
NARAIN LAL Vs. 3RD ADDITIONAL DISTRICT JUDGE ETAH
September 3, 1993
NARENDRA Vs. STATE OF U P
April 8, 1993
NARENDRA KUMAR Vs. STATE OF U P
December 23, 1993
NARENDRA KUMAR JAIN Vs. VII ADDL. DISTRICT AND SESSION JUDGE, KANPUR AND OTHERS
March 24, 1993
NARENDRA KUMAR JAIN Vs. SUKUMAR CHAND JAIN
April 16, 1993
NARENDRA KUMAR STEEL TRADERS Vs. INCOME TAX APPELLATE TRIBUNAL
December 6, 1993
NARENDRA PAL Vs. STATE OF U P
November 1, 1993
NARENDRA SINGH Vs. STATE OF U P
August 18, 1993
NARESH KUMAR Vs. STATE OF U P
November 8, 1993
NARESH KUMAR GAUTAM Vs. DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
October 28, 1993
NARESH KUMAR JAIN Vs. STATE OF UTTAR PRADESH
January 18, 1993
NASIM KHAN Vs. MASRUM BIBI
January 20, 1993
NATHO MAL Vs. STATE OF UTTAR PRADESH
August 23, 1993
NATHOONI SINGH Vs. STATE OF UTTAR PRADESH
March 18, 1993
NATHOONI SINGH Vs. STATE OF U P
March 3, 1993
NATIONAL INSURANCE CO LTD Vs. JUMRATI
April 30, 1993
NATIONAL INSURANCE CO LTD Vs. SWARN KANTA SAHGAL
April 30, 1993
NATTHAL Vs. STATE OF U P
July 15, 1993
NAURAJ SINGH Vs. SHESH RAM
August 31, 1993
NAVDEEP AGARWAL Vs. UNION OF INDIA
December 2, 1993
NAVRATAN TIWARI Vs. DISTRICT PANCHAYAT RAJ ADHIKARI, BANSGAON, DISTRICT GORAKHPUR AND OTHERS
December 17, 1993
NAWAB SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALIGARH
April 29, 1993
NEERAJ ALIAS GUDDU Vs. STATE OF U P
January 19, 1993
NEKI RAM Vs. AVAS EVAM VIKAS PARISHAD
November 1, 1993
NIRMALA DEVI Vs. STATE OF UTTAR PRADESH AND ANOTHER
November 2, 1993
NISAR AHMAD Vs. DISTRICT MAGISTRATE, KANPUR DEHAT AND OTHERS
December 2, 1993
NISHATGANJ VYAPAR MANDAL Vs. STATE OF UTTAR PRADESH
May 18, 1993
NITYANAND VISHWAS Vs. STATE OF U P
January 29, 1993
NOOR JAHAN Vs. SETTLEMENT OFFICER CONSOLIDATION
July 19, 1993
NORTH CENTRAL ZONE CULTURAL CENTRE Vs. STATE OF U P
December 22, 1993
NUTAN KUMAR Vs. IIND ADDITIONAL DISTRICT JUDGE BANDA
May 20, 1993
O.M.S. INTERNATIONAL Vs. STATE OF U.P. AND OTHERS
January 20, 1993
OM KANT UPADHYAYA Vs. XTH ADDL DISTRICT JUDGE AGRA
August 30, 1993
OM NARAIN NIGAM Vs. ENGINEER IN CHIEF PUBLIC WORKS DEPARTMENT
July 21, 1993
OM PRAKASH Vs. STATE OF UTTAR PRADESH
January 12, 1993
OM PRAKASH AND OTHERS Vs. THE VIITH ADDL. DISTRICT JUDGE, ALIGARH AND OTHERS
October 4, 1993
OM PRAKASH GUPTA Vs. STATE OF U.P. AND OTHERS
February 9, 1993
OM PRAKASH SHARMA Vs. ZILA PANCHAYAT RAJ OFFICER, MEERUT AND OTHERS
November 23, 1993
OM PRAKASH SHARMA Vs. STATE OF U P
May 19, 1993
OM PRAKASH SRIVASTAVA Vs. REGIONAL RURAL BAK
August 20, 1993
OM PRAKASH VIRENDRA KUMAR Vs. COMMISSIONER OF SALES TAX U P
January 28, 1993
OMI ALIAS OM PRAKASH Vs. STATE OF UTTAR PRADESH
May 14, 1993
ONKAR NATH SHARMA Vs. STATE OF U. P. AND ANOTHER
October 4, 1993
P C AGARWAL Vs. STATE OF UTTAR PRADESH
February 22, 1993
PANCHAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
December 15, 1993
PANCHAM YADAV Vs. STATE OF UTTAR PRADESH
May 14, 1993
PANKAJ KUMAR SRIVASTAVA Vs. DIRECTOR INSTITUTE OF MEDICAL SCIENCES BANARAS HINDU UNIVERSITY
March 29, 1993
PARAS NATH PANDEY Vs. ZILA PANCHAYAT RAJ ADHIKARI
July 14, 1993
PARVEZ AKHTAR AND ORS. Vs. IVTH ADDITIONAL DISTRICT JUDGE AND ANR.
March 29, 1993
PASHUPATI ACRYLON LIMITED Vs. STATE OF UTTAR PRADESH
August 18, 1993
PATIALA FLOUR MILLS CO LTD Vs. U P STATE INDUSTRIAL CORPORATION LTD
January 6, 1993
PAVAN COLD STORAGE Vs. STATE OF U P
February 26, 1993
PAWAN PALACE Vs. LICENSING AUTHORITY
February 12, 1993
PITAM SINGH PRADHAN Vs. SUB DIVISIONAL OFFICER SARDHANA
May 18, 1993
POONAM CHOUDHARY Vs. U P STATE PUBLIC SERVICE COMMISSION
February 8, 1993
PRABHU NATH Vs. STATE OF UTTAR PRADESH
July 6, 1993
PRABHU NATH Vs. STATE OF UTTAR PRADESH
September 2, 1993
PRADEEP KUMAR AGARWAL Vs. DIRECTOR, LOCAL BODIES, U.P. IV, LUCKNOW AND OTHERS
November 2, 1993
PRAKASH DHOBI Vs. STATE OF U P
September 13, 1993
PRAMOD KUMAR JINDAL Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
October 13, 1993
PRAMOD KUMAR JINDAL Vs. DISTRICT INSPECTOR OF SCHOOLS, MEERUT AND OTHERS
May 4, 1993
PRAMOD KUMAR SINGH Vs. STATE OF U P
June 30, 1993
PRAMODINI AGARWAL Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS
August 23, 1993
PRATIBHA ENTERPRISES Vs. COMMISSIONER SALES TAX U P LUCKNOW
January 21, 1993
PRAVEEN KUMAR Vs. VII ADDITIONAL DISTRICT JUDGE MEERUT
April 16, 1993
PREETI GUPTA Vs. STATE OF UTTAR PRADESH
May 3, 1993
PREM BALIKA RAI Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS
February 8, 1993
PREM DUTT CHAMOLI Vs. STATE OF UTTAR PRADESH
August 30, 1993
PREM KUMAR PETERS Vs. 2ND ADDL DISTRICT AND SESSIONS JUDGE KANPUR
April 7, 1993
PREM NATH Vs. PRINCIPAL HARIZAN PRIMARY PATHSHALA
April 15, 1993
PREM PAL SHARMA Vs. THE DISTRICT JUDGE, BADAUN
January 12, 1993
PREM PRAKASH MISRA Vs. U.P. STATE ROAD TRANSPORT CORPN. AND OTHERS
March 16, 1993
PREM SHANKER PANDEY Vs. KRISHI UTPADAN MANDI SAMITI AND ORS
October 5, 1993
PREMENDRA SINGH Vs. STATE OF U P
October 28, 1993
PRINCIPAL SANTOSH KUMAR MEMORIAL INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS DISTRICT BUDAUN
September 20, 1993
PRITHVI NATH PANDEY Vs. STATE OF UTTAR PRADESH
November 5, 1993
PROFESSOR K.P. RAI Vs. VICE
May 19, 1993
PUJARI PRASAD PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
September 30, 1993
PUNJAB NATIONAL BANK Vs. GANGA NARAIN KAPUR
July 9, 1993
PUNJAB NATIONAL BANK Vs. VIJAI KUMAR DHARIWAL AND OTHERS
August 26, 1993
PURSHOTTAM LAL Vs. KISHAN KISHORE
April 13, 1993
PURSHOTTAM LAL YADAV Vs. STATE OF U P
September 13, 1993
PURSOTTAM UPADHYA Vs. DISTRICT BASIC EDUCATION OFFICER
May 15, 1993
PUSHPA RANI Vs. VIJAY PAL SINGH
April 16, 1993
PUSHPENDRA KUMAR TRIPATHI Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES U P
December 3, 1993
PUSPA DEVI Vs. COMMISSIONER OF INCOME TAX
February 11, 1993
QURESHA BEGUM Vs. I ADDITIONAL DISTRICT JUDGE GORAKHPUR
February 22, 1993
R P SHUKLA AND OTHERS Vs. ALLAHABAD GRAMIN BANK
February 1, 1993
R P VERMA Vs. STATE BANK OF INDIA AND OTHERS
December 20, 1993
R R VERMA Vs. UNION OF INDIA
March 29, 1993
R.L. AGGARWAL Vs. IIIRD ADDL. DISTRICT JUDGE
May 20, 1993
R.S. SINHA Vs. ADDL. DISTRICT JUDGE
September 27, 1993
RADHEY LAL Vs. SPECIAL JUDGE BULANDSHAHR
March 18, 1993
RADHEY MOHAN Vs. STATE OF U P
March 29, 1993
RADHEY SHYAM Vs. DISTRICT JUDGE GORAKHPUR
January 11, 1993
RADHEY SHYAM Vs. ADDITIONAL COMMISSIONER (JUDICIAL) 1ST AND ORS
November 23, 1993
RADHEY SHYAM Vs. RAM NIRANJAN AND ANR.
July 7, 1993
RADHEY SHYAM PATWA Vs. XTH ADDITIONAL DISTRICT JUDGE VARANASI
July 16, 1993
RAFIQUE AND SONS Vs. STATE OF U P
January 19, 1993
RAGGHU Vs. STATE
February 10, 1993
RAGHUBIR PRASAD Vs. RAJENDRA KUMAR GURUDEV
May 14, 1993
RAGHUBIR SARAN BAJPAI AND OTHERS Vs. STATE OF U.P. AND OTHERS
July 8, 1993
RAGHUBIR SINGH Vs. IMRAT
January 13, 1993
RAGHUBIR SINGH Vs. STATE OF UTTAR PRADESH
February 15, 1993
RAGHUNANDAN Vs. BRIJ NANDAN
August 13, 1993
RAGHUNATH CHANDRA SEXENA Vs. STATE BANK OF INDIA, LUCKNOW
March 18, 1993
RAGHVENDRA KUMAR SINGH AND OTHERS Vs. SMT. KRISHNA KUMARI AND ANOTHER
January 18, 1993
RAIS UDDIN Vs. STATE OF U P
January 5, 1993
RAJ BAHADUR PANDEY Vs. S.D.M. JHANSI AND OTHERS
January 7, 1993
RAJ KUMAR SHARMA Vs. JOINT DIRECTOR OF EDUCATION (GIRLS), DIRECTORATE OF EDUCATION U.P. ALLAHABAD AND OTHERS
April 30, 1993
RAJ KUMAR SHARMA Vs. DISTRICT JUDGE HARIDWAR
April 29, 1993
RAJ KUMAR SINGH YADAV ALIAS BHIKHA YADAV Vs. STATE
May 21, 1993
RAJ KUNWAR SINGH Vs. SETTLEMENT OFFICER (CONSOLIDATION), AZAMGARH AND OTHERS
February 26, 1993
RAJ NARAIN YADAV Vs. STATE OF U P
March 16, 1993
RAJ NATH PATHAK AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 19, 1993
RAJ PAL SINGH Vs. STATE OF U.P. AND OTHERS
October 1, 1993
RAJA BAJPAI Vs. THE DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
December 15, 1993
RAJA RAM Vs. STATE OF U P
May 18, 1993
RAJA RAM CHAUBEY Vs. DISTRICT CANE OFFICER BASTI
August 18, 1993
RAJENDAR PRASAD MISHRA Vs. STATE OF U P
January 3, 1993
RAJENDRA BAHADUR SINGH Vs. JUGUL KISHORE SUREKA
September 13, 1993
RAJENDRA BAHADUR SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
July 7, 1993
RAJENDRA KUMAR ARYA Vs. CHAIRMAN NAGAR PALIKA
August 17, 1993
RAJENDRA KUMAR SHARMA Vs. BRIJENDRA KUMAR SHARMA
April 29, 1993
RAJENDRA MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH
November 11, 1993
RAJENDRA PRASAD AGARWA1 Vs. UNION OF INDIA
May 18, 1993
RAJENDRA SINGH Vs. STATE OF U P
February 23, 1993
RAJENDRA SINGH RAWAT Vs. STATE OF U P
October 5, 1993
RAJESH KUMAR AGRAWAL Vs. VIRENDRA KUMAR AGRAWAL
May 17, 1993
RAJESH KUMAR KHARE AND ANOTHER Vs. STATE OF U.P. AND OTHERS
February 5, 1993
RAJESH KUMAR PANDEY Vs. THE URBAN CO-OPERATIVE BANK LTD., ALLAHABAD AND OTHERS
August 20, 1993
RAJIV KUMAR SHARMA Vs. SANYUKT PRAVESH PARIKSHA PARISHAD, U. P. AND ANOTHER
September 7, 1993
RAJIV RANJAN NIGAM AND OTHERS Vs. STATE OF U.P. AND ANOTHER
October 5, 1993
RAJJU ALIAS RAJ NARAIN BUDHAULIA Vs. UNION OF INDIA
October 14, 1993
RAJKUMAR AND OTHERS Vs. ADDITIONAL DIRECTOR OF EDUCATIONAL (SECONDARY), ALLD. AND OTHERS
January 19, 1993
RAJPAL SINGH Vs. STATE OF U P
November 3, 1993
RAJVEER SINGH Vs. STATE OF UTTAR PRADESH
December 16, 1993
RAKESH KNMAR JAIN Vs. STATE OF U.P. AND OTHERS
May 21, 1993
RAKESH KUMAR ALIAS LAL Vs. STATE OF UTTAR PRADESH
February 2, 1993
RAKESH KUMAR BAJPAI Vs. STATE OF U P
July 21, 1993
RAKESH KUMAR KAUSHIK Vs. DISTRICT INSPECTOR OF SCHOOLS MUZAFFARNAGAR AND OTHERS
August 20, 1993
RAM ABHILASH DWIVEDI Vs. STATE OF U P
October 29, 1993
RAM BABOO Vs. STATE OF UTTAR PRADESH
January 21, 1993
RAM BABU SINGH Vs. ADDL DIRECTOR GENERAL OF POLICE ANTI CORRUPTION
January 8, 1993
RAM BAHAL Vs. MST. CHHOHARI DEVI
February 22, 1993
RAM BHAJAN Vs. STATE OF U P
April 13, 1993
RAM BHAROSEY LAL GUPTA Vs. GAON SABHA SARELI PUKHTA
July 6, 1993
RAM BHUSAN SHUKLA Vs. STATE OF U.P. AND OTHERS
July 21, 1993
RAM BHUSHAN DUBEY Vs. STATE OF U.P. AND OTHERS
December 20, 1993
RAM BRIKSH Vs. STATE OF U P
January 6, 1993
RAM CHANDRA Vs. STATE OF U P
April 5, 1993
RAM CHANDRA Vs. ZAHOOR HASAN
November 1, 1993
RAM DAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
March 24, 1993
RAM DAS Vs. STATE OF U P
May 14, 1993
RAM DAYAL CHAURASIA Vs. STATE OF U P
September 13, 1993
RAM DEO SINGH Vs. UTTAR PRADESH PUBLIC SERVICE COMMISSION
September 3, 1993
RAM DULAL Vs. DIRECTOR BASIC SHIKSHA, U.P. LUCKNOW AND OTHERS
October 4, 1993
RAM GOPAL Vs. STATE OF U P
December 16, 1993
RAM GOPAL MITTAL Vs. KAILASH NARAIN
September 17, 1993
RAM GOPAL SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION (SECONDARY)-I
May 17, 1993
RAM HARAKH CHOUDHARY Vs. VII ADDITIONAL DISTRICT AND SESSION JUDGE GORAKHPUR
September 15, 1993
RAM JI GIRI ALIAS ASHOK GIRI Vs. SUMAN GIRI
December 16, 1993
RAM JIYAVAN Vs. STATE OF U P
November 17, 1993
RAM KRIPAL SINGH Vs. STATE OF U P
September 8, 1993
RAM KRIPAL SINGH Vs. COMMITTEE OF MANAGEMENT UCHCHTTAR MADHYAMIK VIDYALAYA
January 5, 1993
RAM KUMAR Vs. STATE OF UTTAR PRADESH
May 24, 1993
RAM KUMAR RAI Vs. STATE OF U P
March 31, 1993
RAM LAKHAN YADAV AND OTHERS Vs. DISTRICT MAGISTRATE, ALLAHABAD AND OTHERS
August 30, 1993
RAM LALI Vs. 1ST ADDITIONAL DISTRICT JUDGE
March 2, 1993
RAM MOHAN ALIAS SHANTI PRASAD Vs. COLLECTOR NAINITAL AND OTHERS
September 30, 1993
RAM MURAT SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR
October 29, 1993
RAM NAIN KEWAT Vs. STATE OF U P
November 3, 1993
RAM NARESH Vs. RAGHU
April 5, 1993
RAM NARESH LAL Vs. STATE OF UTTAR PRADESH
January 12, 1993
RAM NARESH PANDEY Vs. STATE OF UTTAR PRADESH
September 13, 1993
RAM NARESH SINGH PARIHAR Vs. U P STATE SUGAR CORPORATION LTD
March 15, 1993
RAM NATH BOHARA Vs. STATE OF U.P. AND OTHERS
April 27, 1993
RAM RAJ SINGH Vs. DISTRICT MAGISTRATE
October 27, 1993
RAM RATAN Vs. DISTRICT MAGISTRATE, MAHARAJGANJ AND OTHERS
July 8, 1993
RAM RATI Vs. SATYA NARAIN
February 25, 1993
RAM ROOP SINGH Vs. UNION OF INDIA AND OTHERS
May 18, 1993
RAM SAGAR Vs. STATE OF UTTAR PRADESH
February 25, 1993
RAM SAMUJH Vs. SANT RAM
April 21, 1993
RAM SANEHI Vs. BOARD OF REVENUE U P AT ALLAHABAD
January 19, 1993
RAM SANEHI Vs. STATE OF U P
May 5, 1993
RAM SANEHI RAJDOOT & ORS. Vs. RURAL ENGINEERING SERVICES & ORS.
August 25, 1993
RAM SARAN Vs. DISTRICT JUDGE JHANSI
April 16, 1993
RAM SARAN SINGH Vs. DISTRICT PANCHAYAT RAJ OFFICER
April 28, 1993
RAM SHANKER AWASTHI Vs. XTH ADDL DISTRICT JUDGE KANPUR NAGAR
March 12, 1993
RAM SHANKER RASTOGI Vs. SMT. REWATI DEVI AND ANOTHER
December 7, 1993
RAM SINGH Vs. BASIC SHIKSHA ADHIKARI
April 6, 1993
RAM SINGH Vs. SPECIAL JUDGE E C ACT ADDITIONAL DISTRICT JUDGE BALLIA
February 2, 1993
RAM SINGH SAVITA AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 8, 1993
RAM SINGH YADAV Vs. THE STATE OF U.P. AND ANOTHER
December 9, 1993
RAM SUBHAG Vs. KAILASH AND ANOTHER
August 31, 1993
RAM SUKH Vs. GAYA DIN AND ANOTHER
December 2, 1993
RAM SWAROOP JATAV Vs. STATE OF U P
September 20, 1993
RAM TEJ VERMA AND ANR. Vs. SUB
July 19, 1993
RAMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
February 4, 1993
RAMA KANT DWIVEDI Vs. DISTRICT MAGISTRATE FARUKHABAD
October 1, 1993
RAMA SHANKAR SHUKLA Vs. UTTAR PRADESH SECONDARY EDUCATION SERVICES COMMISSION
September 17, 1993
RAMA SHANKAR SINGH Vs. KEDAR SINGH
May 10, 1993
RAMA SHANKAR TEWARI Vs. RAM RAGHUBIR JAISWAL
September 8, 1993
RAMA SHANKER DIXIT Vs. S.C. TEWARI
March 1, 1993
RAMA SHANKER SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA AND OTHERS
November 30, 1993
RAMAKANT MISRA Vs. STATE OF U P
November 30, 1993
RAMAKANT SINGH Vs. DEPUTY DIRECTOR OF EDUCATION, 5TH REGION AND OTHERS
December 23, 1993
RAMANAND SINGH AND OTHERS Vs. THE DY. DIRECTOR OF CONSOLIDATION, AZAMGARH AND OT
March 15, 1993
RAMAYAN RAO AND OTHERS Vs. RAMA SHANKER PRASAD AND OTHERS
July 6, 1993
RAMDAS RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA, AND OTHERS
September 22, 1993
RAMESH BEEKAY AND CO Vs. COMMISSIONER OF INCOME TAX
September 22, 1993
RAMESH CHANDRA GUPTA Vs. U.P. STATE ROAD TRANSPORT CORPORATION, LUCKNOW AND OTHERS
February 22, 1993
RAMESH KUMAR Vs. DISTRICT JUDGE
April 13, 1993
RAMESH KUMAR SINGH Vs. STATE OF U P
July 7, 1993
RAMESH UPADHYA Vs. STATE OF U P
January 18, 1993
RAMESHWAR Vs. STATE
July 8, 1993
RAMJI LAL ASTHANA Vs. SPECIAL JUDGE
August 19, 1993
RAMVIR SINGH Vs. STATE OF U.P. AND OTHERS
August 19, 1993
RAMZAN Vs. STATE OF U P
May 10, 1993
RANJIT SINGH Vs. STATE OF U P
August 11, 1993
RANVIR SINGH CHAHAR Vs. DISTRICT INSPECTOR OF SCHOOLS AGRA
March 23, 1993
RAQEEMUDDIN AHMAD Vs. SMT. SHAHIN ISHRAT
May 21, 1993
RATAN LAL Vs. IIND ADDL SESSIONS JUDGE
October 6, 1993
RAVI LUNIA M D MOHINI AUXI CHEM PVT Vs. STATE OF U P
March 8, 1993
RAZDA Vs. NOOR MOHD
September 24, 1993
RECEIVER NAND KISHORE GUPTA, ADVOCATE Vs. HINDUSTAN COMMERCIAL BANK
February 24, 1993
RED LIGHT ON THE CARS OF THE HONBLE JUDGES OF THE HIGH COURT Vs. STATE OF UTTAR PRADESH
April 5, 1993
REENA SARKAR Vs. REGIONAL INSPECTRESS OF SCHOOLS, LUCKNOW AND OTHERS
August 14, 1993
REHANA BEGUM Vs. STATE OF U P
May 7, 1993
REVA DRY CLEANERS Vs. STATE OF U P
May 17, 1993
RITIKA RAMTRI Vs. ALLAHABAD UNIVERSITY
April 27, 1993
ROOP NARAIN CHAUDHARY Vs. UNIVERSITY OF ALLAHABAD
December 13, 1993
ROOP SINGH Vs. STATE
May 19, 1993
ROORKEE UNIVERSITY Vs. DIVYA CHANDRA
October 15, 1993
RUFUS MAHESH KUMAR BROWNE AND OTHERS Vs. STATE OF U.P. AND OTHERS
August 16, 1993
S C MUKERJI Vs. STATE OF U P
August 30, 1993
S C SACHDEO Vs. DISTRICT JUDGE ETAH
January 6, 1993
S. K. LAMBA Vs. STATE OF U.P.
March 16, 1993
S. RAVINDRA SINGH AND ANOTHER Vs. 3RD ADDL. DISTRICT JUDGE, FAIZABAD AND OTHERS
October 5, 1993
SABHAJEET SINGH Vs. STATE OF U P
August 27, 1993
SABHAPATI SINGH Vs. U P STATE ROAD TRANSPORT CORPN
March 26, 1993
SACHITA NAND SINGH Vs. STATE OF U P
May 19, 1993
SADHAN SAHKARI SAMITI BASANTPUR LTD Vs. PRESIDING OFFICER LABOUR COURT
February 2, 1993
SAFI ULLAH ALIAS BAGGA Vs. STATE OF UTTAR PRADESH
March 31, 1993
SAGEER AHMED Vs. SUPERINTENDING ENGINEER, MINOR IRRIGATION CIRCLE, BAREILLY & ORS.
August 12, 1993
SAHKARI GANNA VIKAS SAMITI LTD Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF WAGES ACT
February 3, 1993
SAHU STONE CRUSHING INDUSTRIES Vs. DIVISIONAL LEVEL COMMITTEE
November 11, 1993
SALEK CHAND Vs. STATE OF U P
August 31, 1993
SALEK CHAND JAIN Vs. STATE OF UTTAR PRADESH
August 23, 1993
SALMA NOOR Vs. DIRECTOR, SANJAY GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENCES, LUCKNOW AND OTHERS
May 19, 1993
SALTANAT RAI AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH AND OTHERS
January 18, 1993
SAMAY SINGH Vs. DHARAM SINGH AND OTHERS
February 4, 1993
SANDHYA TEWARI Vs. DISTRICT INSPECTOR OF SCHOOLS
March 17, 1993
SANJAY KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, VARANASI AND ANOTHER
December 2, 1993
SANJAY KUMAR SRIVASTAVA Vs. ACTING CHIEF JUSTICE
July 10, 1993
SANJIV ALIAS CHHABI RAM Vs. STATE OF U P
May 7, 1993
SANT GOPAL ALIAS BHAGAT Vs. STATE OF UTTAR PRADESH
August 12, 1993
SANT RAM AGARWAL Vs. CIVIL JUDGE MOHANLAL GANJ LUCKNOW
August 16, 1993
SANTOSH KUMAR Vs. STATE OF U P
January 7, 1993
SANTOSH KUMAR SINGH Vs. STATE OF U P
April 30, 1993
SARAJUDDIN Vs. STATE OF U P
May 15, 1993
SARDAR ANOOP SINGH Vs. STATE OF U P
December 3, 1993
SARDAR ANOOP SINGH Vs. STATE
December 23, 1993
SARDAR KANWALDEEP SINGH Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS FAIZABAD
July 12, 1993
SARDAR KRIPAL SINGH Vs. TAX RECOVERY OFFICER
January 11, 1993
SARISH CHANDRA Vs. 17TH ADDITIONAL DISTRICT JUDGE LUCKNOW
February 17, 1993
SAROJ GUPTA Vs. IVTH ADDITIONAL DIST JUDGE ETAH
March 29, 1993
SAROJ KUMAR AND OTHERS Vs. ZILA BASIC SHIKSHA ADHIKARI, JAUNPUR AND OTHERS
February 8, 1993
SAROJA NAND JHA AND ORS. Vs. HARI FERTILIZERS, SAHUPURI AND ORS.
December 2, 1993
SARU SMELTING PVT LTD Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
August 25, 1993
SARVESHWARI SAMOOH KUSHTA SEVASHRAM Vs. SIDDARTHA GAUTAM RAM
October 8, 1993
SARWAN Vs. STATE OF U P
October 26, 1993
SATYA DEV Vs. STATE OF U P
February 12, 1993
SATYAWATI Vs. 10TH ADDL DIST JUDGE
April 16, 1993
SATYENDRA PRATAP SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
February 12, 1993
SAUDAN SINGH YADAV Vs. ASSTT. REGIONAL TRANSPORT OFFICER (ADM), MAINPURI
September 22, 1993
SAYEED JAFAR IMAM Vs. STATE OF UTTAR PRADESH
September 3, 1993
SCOPE AND EXTENT OF APPLICABILITY OF FLAG CODE AND USE OF NATIONAL FLAGS ON THE CARS Vs. STATE
August 31, 1993
SENAPATI SINGH Vs. STATE OF U P
January 7, 1993
SETH VISHNU DASS Vs. STATE OF UTTAR PRADESH
March 9, 1993
SEWA RAM Vs. STATE OF UTTAR PRADESH
July 14, 1993
SHABBAN Vs. STATE OF UTTAR PRADESH
October 6, 1993
SHADI RAM Vs. ISHWAR CHANDRA ETC.
September 6, 1993
SHAFIQ Vs. DEPUTY DIRECTOR CONSOLIDATION
October 12, 1993
SHAILENDRA KUMAR SRIVASTAVA Vs. BARABANKI GRAMIN BANK, BARABANKI AND ANOTHER
September 20, 1993
SHAILESH KUMAR Vs. ADHISHAK JANPAD KARAGAR FAIZABAD
February 23, 1993
SHAKIR Vs. STATE OF U P
July 20, 1993
SHAKUNTALA RANA Vs. MAHIPAL SINGH
July 6, 1993
SHAMBHOO NATH Vs. STATE OF U P
February 25, 1993
SHAMBHU KUMAR TRIPATHI Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
February 10, 1993
SHAMBHU RAI Vs. STATE
December 22, 1993
SHAMBHU SARAN PANDEY Vs. CHANCELLOR GORAKHPUR UNIVERSITY
February 5, 1993
SHAMSHER Vs. GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
July 7, 1993
SHAMSHER AHMAD ALIAS BILLA Vs. DISTRICT MAGISTRATE
March 24, 1993
SHANKAR LAL PATHAK Vs. STATE OF U.P. AND OTHERS
April 13, 1993
SHANKER LAL Vs. CENTRAL RESERVE POLICE FORCE AND OTHERS
September 17, 1993
SHANKER UDYOG Vs. U P FINANCIAL CORPORATION & ANR
May 20, 1993
SHANTI NATH STEELS Vs. U P STATE ELECTRICITY BOARD
December 8, 1993
SHARAD CHAND MISRA Vs. STATE OF U.P.
October 11, 1993
SHARAD TYAGI Vs. UNIVERSITY OF ROORKEE AND OTHERS
October 13, 1993
SHARMA DEVI Vs. REGISTRAR DEPARTMENT EXAMINATION
November 4, 1993
SHASHANK MAULISHWAR MANI TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
April 2, 1993
SHASHI PRAKASH Vs. STATE OF U P
November 10, 1993
SHATRUNJAI SINGH Vs. STATE OF U P
March 17, 1993
SHAYAMA CHARAN GUPTA Vs. COMMISSIONER ALLAHABAD DIVISON
July 17, 1993
SHEKH SHAMSAD ALAM Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY
September 15, 1993
SHEO KUMAR AGARWAL Vs. CHATURBHUJ PRASAD
August 17, 1993
SHEO MATH SINGH Vs. KANTI DEVI
February 18, 1993
SHEO NATH VERMA Vs. STATE OF U P
February 9, 1993
SHEO PRASAD KHARE Vs. STATE OF U P
April 2, 1993
SHER MOHAMMAD Vs. STATE OF U P
May 3, 1993
SHIA CENTRAL BOARD OF WAQFS Vs. IST ADDITIONAL JUDGE SMALL CAUSES COURT
September 16, 1993
SHIRAJ SUNFIX COMPANY P LIMITED Vs. COMMISSIONER OF INCOME TAX
January 11, 1993
SHISHU PAL SINGH Vs. REGIONAL FOOD CONTROLLER, MEERUT REGION, MEERUT AND OTHERS
December 10, 1993
Shiv Charan Vs. State of U.P.
January 13, 1993
SHIV CHARAN DAS Vs. IIIRD ADDITIONAL DISTRICT JUDGE
April 6, 1993
SHIV LAKHAN SINGH Vs. SAHADEV
April 19, 1993
SHIV LAL Vs. U P JAL NIGAM
May 3, 1993
SHIV PAL SINGH YADAV Vs. STATE OF U.P. AND OTHERS
May 13, 1993
SHIVRANI Vs. SURYANARAIN
October 14, 1993
SHIVRANI Vs. SURYANARAIN
October 4, 1993
SHOBRAN SINGH SHARMA Vs. 4TH ADDITIONAL DISTRICT AND SESSIONS JUDGE
August 20, 1993
SHREE CHAND AND OTHERS Vs. STATE OF U.P. AND OTHERS
October 26, 1993
SHREE NIWAS Vs. XTH ADDITIONAL DISTRICT JUDGE
November 3, 1993
SHREE RAM ALIAS SIRIYA Vs. STATE OF U P
April 7, 1993
SHRI ARJUN SINGH Vs. IIND ADDL. CIVIL JUDGE, ALIGARH AND OTHERS
December 20, 1993
SHRI NIWAS PANDEY Vs. COMMISSIONER, ALLD. DIVISION ALLD. AND OTHERS
November 1, 1993
SHRI RAM Vs. BANK OF BARODA
February 22, 1993
SHRI SHYAMA CHARAN GUPTA Vs. STATE OF UTTAR PRADESH
July 5, 1993
SHRICHANDRA Vs. U P FINANCIAL CORPORATION
October 7, 1993
SHUK DEV PANDEY Vs. SUB
November 1, 1993
SHYAM Vs. STATE OF U P
December 3, 1993
SHYAM BEHARI TEWARI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
November 26, 1993
SHYAM BIHARI MISHRA Vs. UNIVERSITY OF ROORKEE AND ANOTHER
December 22, 1993
SHYAM KUMAR SINGH Vs. STATE OF U P
August 13, 1993
SHYAM LAL Vs. P D SINGH
October 7, 1993
SHYAM NARAIN AND OTHERS Vs. STATE OF U.P. AND OTHERS
April 30, 1993
SHYAM NARAIN PRAJAPATI Vs. MEMBER SACHIV ZILA PRASHASNIK COMMITTEE
July 13, 1993
SHYAM SALONA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS ALLHABAD
May 4, 1993
SHYAM SINGH Vs. MEERUT MANDAL VIKAS NIGAM
January 29, 1993
SHYAM SUNDER SHARMA Vs. TAHSILDAR RUDRAPUR DISTRICT DEORIA
February 1, 1993
SHYAM SURAT CHAUBEY Vs. SENIOR SUPERINTENDENT OF POLICE VARANASI
January 11, 1993
SIDDIQA BEGUM Vs. DISTRICT JUDGE
December 15, 1993
SIMBHAOLI SUGAR MILLS LIMITED Vs. HINDUSTAN BROWN BOVERI LIMITED
September 15, 1993
SINGH BRICKFIELD Vs. COMMISSIONER OF SALES TAX
February 23, 1993
SITA RAM Vs. STATE
March 24, 1993
SITAR VIDEO Vs. STATE OF UTTAR PRADESH
July 16, 1993
SKY ENCLAVE GRAMIN SAHAKARI AVAS SAMITI LTD Vs. AGRA DEVELOPMENT AUTHORITY
May 14, 1993
SMITA SHUKLA Vs. UNIVERSITY OF ALLAHABAD
May 3, 1993
SMT. BETI DEVI Vs. SMT. VINOD KUMARI
November 1, 1993
SMT. DAYA GUPTA Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS, MEERUT AND OTHERS
October 2, 1993
SMT. GAUSIYA KHATOON AND ANOTHER Vs. RENT CONTROL & EVICTION OFFICER BARABANKI AND ANOTHER
August 3, 1993
SMT. INDU MATI KOORICHH Vs. YOGENDRA PAL KOORICHH
December 5, 1993
SMT. MITHLESH KUMARI Vs. THE PRESCRIBED AUTHORITY AND OTHERS
November 8, 1993
SMT. PRABHAWATI DEVI Vs. BOARD OF REVENUE, U.P., AT ALLD. & ORS.
November 25, 1993
SMT. PURNIMA CHANDRA Vs. D.I.O.S., SHAHJAHANPUR AND ANOTHER
October 12, 1993
SMT. SUNDER BALA Vs. 8TH ADDL. CIVIL JUDGE, AGRA AND OTHERS
December 7, 1993
SMT. SUSHILA PANT Vs. STATION HOUSE OFFICER, GARHWAL AND OTHERS
February 2, 1993
SMT. VEDWATI Vs. RAJVIR
December 1, 1993
SMT. VIMLA YADAV Vs. KARAN SINGH
November 10, 1993
SOBARAN LAL Vs. STATE OF U P
May 6, 1993
SOCIALIST PARTY AND ANOTHER Vs. ELECTION COMMISSION OF INDIA AND ANOTHER
April 12, 1993
SOCIETY MADARSA MAZAHIR ULOOM MUBARAK SHAH Vs. MUZAFFAR HUSSAIN
October 13, 1993
SOM NATH TYAGI Vs. STATE OF U P
May 19, 1993
SOMNATH Vs. ADDL. DISTRICT JUDGE AND OTHERS
November 1, 1993
SOMPAL SINGH Vs. ARTIFICIAL LIMBS MFG CORPN OF INDIA
October 11, 1993
SONBHADRA COKE PRODUCTS Vs. STATE OF UTTAR PRADESH
February 2, 1993
SRI KISHAN Vs. SPECIAL LAND ACQUISITION OFFICER
January 18, 1993
SRI KISHUN AND ORS Vs. SRI C. R. YADAVA, DY. DIRECTOR OF CONSOLIDATION (ADMINISTRATION), GORAKHPUR AND OTHERS
November 11, 1993
SRI KUNJ BEHARI Vs. SRI KRISHNA DUTT
August 18, 1993
SRI MAHARANA PRATAP SHIKSHA PARISHAD Vs. COMMISSIONER AGRA DIVISION
October 28, 1993
STATE OF U P Vs. BARPHI
November 2, 1993
STATE OF U P Vs. BECHAN
October 29, 1993
STATE OF U P Vs. BUDHI
November 2, 1993
STATE OF U P Vs. UDAIBHAN SINGH
November 3, 1993
STATE OF U P Vs. RAM NATH
December 16, 1993
STATE OF U P Vs. KISHORI LAL
December 21, 1993
STATE OF U P Vs. S P MISHRA
December 16, 1993
STATE OF U P Vs. JASWANT SINGH
August 20, 1993
STATE OF U P Vs. ANIL KUMAR DWIVEDI
August 31, 1993
STATE OF U P Vs. CLASS IV EMPLOYEES ASSOCIATION
September 22, 1993
STATE OF U P Vs. KARUNAKAR ALIAS DEONATH TIWARI
July 16, 1993
STATE OF U P Vs. NARENDRA NATH DIXIT
January 19, 1993
STATE OF U P Vs. PARVEZ
January 20, 1993
STATE OF U P Vs. BOARD OF REVENUE U P AT LUCKNOW
February 15, 1993
STATE OF U P Vs. SAGHIR
April 9, 1993
STATE OF U.P. Vs. MOHD. AHMED AND ANOTHER
October 11, 1993
STATE OF U.P. Vs. ZAFFAR ULLAH KHAN AND ORS.
May 1, 1993
STATE OF U.P. Vs. RENU TIWARI
February 3, 1993
STATE OF U.P. AND ANOTHER Vs. JAGDISH PRASAD DUBEY
July 14, 1993
STATE OF UTTAR PRADESH Vs. ANOOP KUMAR MISRA
August 31, 1993
SUBEDAR SINGH Vs. STATE OF U P
April 1, 1993
SUBHASH CHANDRA Vs. DISTRICT JUDGE MEERUT
March 18, 1993
SUBHASH CHANDRA Vs. DISTRICT JUDGE MEERUT
January 7, 1993
SUBORDINATE AGRICULTURE SERVICE ASSOCIATION, U.P., VARANASI Vs. STATE OF U.P. AND ANOTHER
May 14, 1993
SUBRATA ROY Vs. STATE OF U P
December 7, 1993
SUDESH KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
June 18, 1993
SUDHENDU PRAKASH SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
October 28, 1993
SUDHINDRA KUMAR SHARMA AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS
August 13, 1993
SUDHIR KUMAR GUPTA Vs. DIRECTOR OF INVESTIGATION
February 4, 1993
SUKHANAND Vs. IV ADDITIONAL DISTRICT JUDGE BULANDSHAHR
May 14, 1993
SUKHLAL Vs. U.P. BOARD OF BASIC EDUCATION, ALLAHABAD AND OTHERS
September 29, 1993
SUKHVEER SINGH Vs. STATE OF U P
August 12, 1993
SULTAN HUSAIN Vs. SMT MUKHIYA
October 1, 1993
SUMAN PRADHAN Vs. DEPUTY DIRECTOR OF EDUCATION REGION IVTH ALLAHABAD
May 6, 1993
SUMANGALA SEEMA Vs. STATE OF UTTAR PRADESH
February 2, 1993
SUMESAR AND OTHERS Vs. SMT. MANGLA
April 17, 1993
SUNDER LAL AND OTHERS Vs. CHET RAM AND OTHERS
July 30, 1993
SUNIL ALIAS ASHIQ AHMAD Vs. JAILOR DISTRICT JAIL
February 22, 1993
SUNIL CHAND SHUKLA Vs. STATE OF U P
September 13, 1993
SUNIL KUMAR SHARMA Vs. MANAGER, DAIVI SAMPAD ADHYATM SANSKRIT MAHAVID
August 13, 1993
SUNIL KUMAR SINHA Vs. STATE OF U.P.
January 28, 1993
SUNIL KUMAR VERMA Vs. STATE OF UTTAR PRADESH
November 9, 1993
SURENDRA KUMAR TYAGI Vs. GHAZIABAD DEVELOPMENT AUTHORITY
November 11, 1993
SURENDRA PAL SINGH Vs. MUNSIF AONLA
September 21, 1993
SURESH CHANDRA Vs. STATE OF U P
July 14, 1993
SURESH CHANDRA Vs. REGIONAL EMPLOYMENT EXCHANGE OFFICER
January 7, 1993
SURESH CHANDRA GUPTA Vs. STATE OF U P
October 14, 1993
SURESH CHANDRA GUPTA Vs. VICE
February 23, 1993
SURESH CHANDRA KURIL Vs. STATE OF U.P. AND ANOTHER
October 4, 1993
SURESH CHANDRA MISRA Vs. STATE OF U.P.
February 22, 1993
SURESH CHANDRA TYAGI Vs. STATE OF UTTAR PRADESH
October 4, 1993
SURESH PAL Vs. DISTRICT INSPECTOR OF SCHOOLS MUZAFFARNAGAR
May 14, 1993
SURESH SINGH Vs. STATE OF U P
June 18, 1993
SURJEET KUMAR Vs. PRESCRIBED AUTHORITY
March 18, 1993
SURJEET SINGH Vs. ADDITIONAL DISTRICT, JUDGE AND ORS.
August 30, 1993
SURSEH Vs. STATE OF U P
October 1, 1993
SUSHIL CHANDRA RAI AND OTHERS Vs. STATE OF U. P. AND OTHERS
March 18, 1993
SUSHILA PANT Vs. STATION HOUSE OFFICER
February 21, 1993
SWADESHI COTTON MILLS Vs. PRESIDING OFFICER LABOUR COURT
January 19, 1993
SWAMI NATH Vs. GAON SABHA
May 24, 1993
SWAMIJI INDRA PRASAD GUPTA Vs. COMMISSIONER OF INCOME TAX
September 17, 1993
SWARAN DEVI Vs. MEENAKSHI GAUTAM ALIAS CHANDRAWATI DEVI
February 9, 1993
SWATANTRA KUMAR AGRAWAL Vs. MANAGING DIRECTOR U P FINANCIAL CORPORATION KANPUR
April 7, 1993
SYED EJAZ ALI Vs. STATE OF U P
January 6, 1993
SYED MAQSOOD HUSAIN AND OTHERS Vs. THE ANJUMAN ISLAMIA YATIM KHANA PARADE
March 15, 1993
SYED VAKIL AHMAD Vs. MANAGEMENT COMMITTEE/APPOINTING AUTHORITY B G M INTER COLLEGE AND OTHERS
November 1, 1993
SYED YAQEEN AHMAD Vs. BASIC SHIKSHA ADHIKARI
February 24, 1993
TAIYAB ZIA AHMAD Vs. VICE
October 29, 1993
TAJUDDIN Vs. C.M.O. BANDA AND ORS.
April 12, 1993
TALWAR MOTORS Vs. IST ADDITIONAL DISTRICT JUDGE
November 3, 1993
TAMN KUMAR SINGH BABLU Vs. STATE OF U P
September 7, 1993
TANNERY AND FOOTWEAR CORPORATION OF INDIA LTD Vs. LABOUR COURT
March 18, 1993
TARA DEVI Vs. RENT CONTROL AND EVICTION OFFICER
May 18, 1993
TARA SHANKAR Vs. VINOD KUMAR VERMA
April 30, 1993
TARA SHANKER Vs. MADAN MOHAN PATHAK
May 17, 1993
TARUN MUNDRALAYA Vs. UNION OF INDIA
April 21, 1993
TASHBIB HUSAIN ZAIDI Vs. ZILA BASIC SHIKSHA ADHIKARI
March 30, 1993
TATA CHEMICALS LIMITED BOMBAY Vs. SADHU SINGH
May 11, 1993
THAKUR PRASAD SAHU Vs. IIND ADDITIONAL DISTRICT JUDGE MIRZAPUR
March 17, 1993
THE JUNIOR DOCTORS ASSOCIATION (INDIAN MEDICINES) INSTITUTE OF MEDICAL SCIENCE Vs. BANARAS HINDU UNIVERSITY
January 13, 1993
TILAK DHARI Vs. ADDL. CHIEF JUDICIAL MAGISTRATE
March 24, 1993
TRIBHUWAN TIWARI Vs. SHIV KUMAR TIWARI
March 1, 1993
TRIPURARI PANDEY Vs. VICE CHANCELLOR SAMPURANA NAND SANSKRIT VISHWA VIDYALAYA
October 4, 1993
TYRE CORPORATION OF INDIA LTD. Vs. KRISHAN LAL
December 16, 1993
U P CO OP BANK LTD Vs. PRESCRIBED AUTHORITY
March 2, 1993
U P RAJYA VIDYUT UTPADAN NIGAM LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX ASSTT
January 23, 1993
U P STATE ELECTRICITY BOARD Vs. STATE OF U P
July 19, 1993
U P STATE ELECTRICITY BOARD Vs. PRESCRIBED AUTHORITY
September 28, 1993
U P STATE ELECTRICITY BOARD Vs. DASS PRATISTHAN
April 29, 1993
U P STATE ROAD TRANSPORT CORPN Vs. STATE OF U P
July 8, 1993
U P STATE ROAD TRANSPORT CORPORATION Vs. HARNA DEVI
July 15, 1993
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
April 29, 1993
U P STATE ROAD TRANSPORT CORPORATION Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
August 30, 1993
U P STATE ROAD TRANSPORT CORPORATION Vs. ASST LABOUR COMMISSIONER
February 26, 1993
U P STATE ROAD TRANSPORT CORPORATION Vs. TRILOK CHANDRA
March 18, 1993
U P STATE ROAD TRANSPORT CORPORATION Vs. RAJ PRATAP SINGH
December 7, 1993
U P STATE SUGAR CORPN Vs. BIPIN KUMAR MISHRA
August 19, 1993
U P STATE SUGAR CORPORATION Vs. ASST LABOUR COMMISSIONER
April 17, 1993
U.P. BIJLI KARAMCHARI SANGH AND ANOTHER Vs. LABOUR COURT AT KANPUR AND OTHERS
May 14, 1993
U.P. POLYTECHNIC KARMCHARI MAHASANGH (AIDED) Vs. DIRECTOR TECHNICAL EDUCATION
August 18, 1993
U.P. STATE ELECTRICITY BOARD AND OTHERS Vs. PRESIDING OFFICER, LABOUR COURT II AND OTHERS
May 7, 1993
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SHANTI DEVI AND OTHERS
May 21, 1993
U.P. STATE SUGAR CORPORATION, RAMLOKE, DEORIA Vs. ASST. LABOUR COMMISSIONER, CONCILIATION AND ANR.
April 17, 1993
U.P.S.R.T.C. Vs. SUSHILA DEVI
February 15, 1993
UDAI NARAIN TIWARI Vs. DEPUTY GENERAL MANAGER EASTERN ZONE UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION
May 14, 1993
UGRASEN SINGH Vs. STATE OF U P
June 6, 1993
UGRASEN SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
April 6, 1993
UMA SHANKAR SHUKLA Vs. SACHIV MAHAPRABANDHAK DISTRICT CO OPERATIVE BANK LTD
September 7, 1993
UMESH CHANDRA MISRA Vs. STATE OF U P
November 2, 1993
UNION OF INDIA Vs. M L KUREEL
November 4, 1993
UNION OF INDIA Vs. YOGENDRA YADAV
March 30, 1993
UNION OF INDIA Vs. JAGAT NARAIN SRIVASTAVA AND ANOTHER
October 8, 1993
UNION OF INDIA AND ANOTHER Vs. DAN SINGH DARMWAL
April 8, 1993
USHA Vs. STATE OF U P
September 22, 1993
UTTAR PRADESH MADHYAMIK SHIKSHA PARISHAD SWAINIK SANGH Vs. U.P. PUBLIC SERVICES TRIBUNAL LUCKNOW AND OTHERS
May 20, 1993
V D AGARWAL Vs. IST ADDITIONAL MUNSIF MAGISTRATE LUCKNOW
August 3, 1993
V.A. DEO PUJARI Vs. NEW OKHALA INDUSTRIAL DEVELOPMENT AUTHORITY (NOIDA) & ORS.
September 29, 1993
VARIETY GENERAL STORES Vs. INCOME TAX OFFICER
February 2, 1993
VARUNA SULPHONATORS PVT LTD Vs. UNION OF INDIA UOI
May 4, 1993
VED PRAKASH Vs. VIIITH ADDITIONAL DISTRICT JUDGE GHAZIABAD
February 26, 1993
VED PRAKASH Vs. U P BOARD OF SECONDARY EDUCATION ALLAHABAD
October 27, 1993
VEER BAHADUR SAXENA Vs. DISTRICT MAGISTRATE BAREILLY
March 18, 1993
VEER SARAN MATHUR Vs. STATE OF UTTAR PRADESH
February 1, 1993
VICE CHANCELLOR SAMPURNANAND SANSKRIT VIDYALAYA VARANASI Vs. BRAHM GOPAL
May 18, 1993
VIDYA SAGAR DWIVEDI Vs. STATE OF U P
February 23, 1993
VIJAI KUMAR AJAY KUMAR Vs. STEEL AUTHORITY OF INDIA LIMITED SAIL
May 4, 1993
VIJAI KUMAR KUSHWAHA Vs. UNIVERSITY OF ALLAHABAD
March 31, 1993
VIJAI KUMAR VARMA Vs. U.P. GOVERNMENT EMPLOYEES WELFARE CORPORATION AND ANOTHER
April 13, 1993
VIJAI NATH SRIVASTAVA AND ORS. Vs. SMT. DRAUPATI DEVI & ORS.
July 13, 1993
VIJAI SHANKER ALIAS VIJAI Vs. STATE OF U P
November 23, 1993
VIJAY KRISHAN GOSWAMI Vs. SURESH CHAND JAIN
September 24, 1993
VIJAY KUMAR SAXENA Vs. DIRECTOR OF EDUCATION III REGION
July 20, 1993
VINAYAK PRASAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 9, 1993
VINDHYACHAL UPADHYA Vs. RAJ KISHORE PANDEY
May 28, 1993
VINOD KUMAR Vs. STATE OF U P
May 3, 1993
VINOD KUMAR Vs. STATE OF U P
September 22, 1993
VINOD KUMAR ARVIND KUMAR Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
September 27, 1993
VINOD KUMAR VERMA Vs. STATE OF U.P. AND OTHERS
July 28, 1993
VINOD S O MANOHAR LAL Vs. STATE OF UTTAR PRADESH
November 2, 1993
VINYENDRA NATH UPADHYAYA Vs. STATE OF U.P. AND OTHERS
September 30, 1993
VIPIN KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS MUZAFFAR NAGAR
August 20, 1993
VIRENDRA KUMAR SINGHAL Vs. MURARI LAL SINGHAL
February 1, 1993
VIRENDRA SINGH Vs. STATE OF U P
May 9, 1993
VIRENDRA SINGH Vs. LABOUR COURT, GORAKHPUR AND OTHERS
October 4, 1993
VIRENDRA SINGH Vs. STATE OF U.P. AND OTHERS
October 6, 1993
VIRENDRA SINGH VERMA Vs. DISTRICT INSPECTOR OF SCHOOLS
April 16, 1993
VISHRAM MASIH Vs. HARIHAR SINGH
January 11, 1993
VISHWA HINDU ADHIVAKTA SANGH Vs. UNION OF INDIA AND OTHERS
January 1, 1993
VISHWA MOHINI DEVI AND OTHERS Vs. VARENDRA KUMAR GUPTA AND OTHERS
December 1, 1993
VISHWA NATH Vs. SHAMBHU NATH PANDEYA
October 13, 1993
VISHWA NATH Vs. KAPIL DEV
August 11, 1993
VISHWANATH LAL Vs. PRABHU DAYAL GUPTA
September 14, 1993
VIVEKANAND SHIKSHA SANSTHAN, UNNAO AND OTHERS, ETC. Vs. STATE OF U. P. AND OTHERS
August 19, 1993
WAHID ULLAH KHAN Vs. DISTRICT MAGISTRATE NAINITAL
May 20, 1993
WAJID ALI Vs. 12TH ADDL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
December 21, 1993
WASIQ AHMAD Vs. STATE OF U P
September 8, 1993
WEST U P SUGAR MILLS ASSOCIATION Vs. STATE OF U P
September 10, 1993
WING COMMANDER ASHOK KUMAR SAHAI Vs. VI ADDL DISTRICT JUDGE AND ANR
October 5, 1993
WORKMAN OF M S KESARWANI ZARDA BHANDAR FACTORY SAHSON Vs. K K PANDEY
April 28, 1993
YADUVIR SINGH CHAUHAN Vs. DISTRICT MAGISTRATE, ETAH AND ANOTHER
November 8, 1993
YASHPAL Vs. SHEOJI MAHARAJ
November 10, 1993
YASIN Vs. STATE OF U P
October 5, 1993
YOGENDRA Vs. STATE OF U P
April 12, 1993
ZAHUR HASAN Vs. COMMISSIONER, LUCKNOW DIVISION AND ANOTHER
April 6, 1993
ZAMIL AHMAD Vs. STATE OF U P
January 8, 1993
ZILA CONTRACTORS WORKERS UNION Vs. G M ANNAPARA TAPIYA PARIYOJNA
February 16, 1993
ZILA SAHKARI BANK Vs. PRESIDING OFFICER LABOUR COURT
October 4, 1993