Case Index

Title
Date
ADARSH BAZAR WHOLESALE &RETAIL CO-OPERATIVE CONSUMER STORES LTD. Vs. NEW INDIA INSURANCE CO.
April 2, 1993
ANAMIKA INDANE Vs. AWADH BIHARI PANDEY
April 2, 1993
BANSHI RAM MODI Vs. NEW INDIA ASSURANCE CO.
August 6, 1993
BRANCH MANAGER, ALLAHABAD BANK Vs. ANIL KUMAR SINHA
August 6, 1993
CHIEF CLAIM OFFICER, N.E.RAILWAYS, GORAKHPUR Vs. NAWA LAL BHAGAT
July 9, 1993
DIV.ENGG.TELEGRAPHS Vs. ALOK KUMAR SINGH
November 30, 1993
DIV.MANAGER, UNITED INDIA INSURANCE CO. Vs. MAHA LAXMI DEVI
November 16, 1993
DIVISIONAL ENGINEER TELEGRAPH, GAYA Vs. S.K.DALMIA
July 27, 1993
DIVISIONAL RAILWAY MANAGER Vs. UMESH PRASAD SINGH, ADVOCATE
September 4, 1993
DIVL.ENGG.TELEGRAPH, KATIHAR Vs. ANIL CHAMARIYA
November 5, 1993
GEETA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
February 5, 1993
HARI MOHAN & COMPANY Vs. KAILASHPATI PANDEY
July 30, 1993
HASHEED KHAN Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD.
April 30, 1993
KONARK TELEVISION LIMITED Vs. RAKESH GARG
January 29, 1993
KRISHI MACHINERIES Vs. RANA SINGH
July 6, 1993
MONA SILK Vs. NATIONAL INSURANCE CO.LTD.
February 5, 1993
NATIONAL INSURANCE CO.LTD. Vs. NAGENDRA P.D.SINGH
March 19, 1993
PRAFUL KUMAR JAIN Vs. ALOK KUMAR SINGH
August 6, 1993
PREMIER AUTOMOBILES LTD. Vs. KAMLA PRASAD SINGH
July 30, 1993
PRINCIPAL, ST.ROBERTS HIGH SCHOOL Vs. SONE VALLEY PORTLAND CEMENT COMPANY LTD.
August 27, 1993
PRIO RANJAN ROY Vs. BIHAR STATE HOUSING BOARD
April 2, 1993
RASH BIHARI SINGH Vs. NEW INDIA ASSURANCE CO.
July 30, 1993
S.D.O.TELEPHONE Vs. ROHIT KUMAR AGRAWAL
September 28, 1993
SAHARA INDIA Vs. MAHENDRA SAH
December 17, 1993
SUB-DIVISIONAL OFFICER, TELEPHONE Vs. MANOJ KUMAR HASARIA
August 27, 1993
TELECOM DISTRICT ENGINEER Vs. PARMILA PRASAD
August 27, 1993
UNITED INDIA INSURANCE CO.LTD. Vs. AJOY KUMAR NANDI
April 13, 1993