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Case Index
Title
Date
ACHHAR KUMAR GARG Vs. NEW INDIA ASSURANCE COMPNAY LTD.
April 29, 1993
ADVANCE RUBBER INDUSTRIES Vs. UNITED INDIA INSURANCE CO.LTD.
June 8, 1993
AMRIK SINGH Vs. UNITED INDIA INSURANCE CO. LTD.
April 15, 1993
ARUN SAMEER ASSOCIATES PVT.LTD. Vs. REGIONAL MANAGER, S.B.I.
December 1, 1993
BAM DEV Vs. UNITED INDIA INSURANCE CO.LTD.
September 16, 1993
BEE ESS PEE CONSTRUCTION (P) LTD. Vs. MUNICIPAL CORPORATION, JALANDHAR
May 6, 1993
BIMAL KUMAR Vs. MARUTI UDYOG LTD.
April 6, 1993
C.P.GUPTA Vs. JOINT SECRETARY, DEPARTMENT OF LOCAL GOVT.
July 21, 1993
DHARAM CHAND Vs. MANDEEP GAS SERVICE
March 29, 1993
DOCTOR SIMRITA Vs. G.N.SALES
April 6, 1993
GEETA PLASTIC WORKS Vs. DEV.MANAGER, NEW INDIA ASSURANCE CO.LTD.
October 20, 1993
GENERAL MANAGER, TELECOM Vs. BALBIR SINGH
November 4, 1993
GOKAL CHAND & CO. Vs. UNITED INDIA INSURANCE CO.LTD.
November 16, 1993
GURMEET KAUR Vs. REGIONAL OFFICER, T.T.LIMITED
July 28, 1993
H.R.DARVESH Vs. PUNJAB NATIONAL BANK
September 14, 1993
HARBANS & CO. Vs. STATE BANK OF INDIA
October 6, 1993
HARBHAJAN SINGH Vs. DAYA NAND MEDICAL COLLEGE AND HOSPITAL
November 8, 1993
JIT SINGH Vs. ORIENTAL INSURANCE COMPANY LTD.
December 2, 1993
KARAMJIT KAUR Vs. DIRECTORATE PERSONNEL, PUNJAB STATE ELECTRICITY BOARD
August 26, 1993
KHERA ELECTRONICS Vs. BRANCH MANAGER, H.C.L.LIMITED
April 12, 1993
KULDIP KAUR Vs. LIFE INSURANCE CORPORATION
August 17, 1993
KULWANT KAUR Vs. PUNJAB STATE ELECTRICITY BOARD
August 30, 1993
LAXMI NARAIN GOEL Vs. PUNJAB WATER SUPPLY & SEWERAGE BOARD
May 10, 1993
LIFE INSURANCE CORPORATION OF INDIA Vs. S.P.DUGGAL
May 19, 1993
MALHAN GARMENTS Vs. S.D.O., P.S.E.B.
April 12, 1993
MANJIT KAUR Vs. UNIT TRUST OF INDIA
October 27, 1993
MANJIT SINGH Vs. OSWAL SUGARS LTD.
July 26, 1993
MANJIT SINGH Vs. DHARAM PAL GUPTA
March 31, 1993
MUKESH KUMAR Vs. NEW INDIA ASSURANCE CO.LTD.
May 5, 1993
MULAKH RAJ Vs. CENTRAL BANK OF INDIA
August 3, 1993
NARAIN STEEL TRADERS Vs. CENTRAL BANK OF INDIA
October 11, 1993
NATIONAL CONSUMER AWARENESS GROUP (REGD.) Vs. STATE BANK PATIALA
May 19, 1993
NATIONAL CONSUMER AWARENESS GROUP (REGD.) Vs. PUNJAB STATE ELECTRICITY BOARD
October 20, 1993
P.S.E.B. Vs. GOPAL
April 12, 1993
PARKASH WATI Vs. MUNICIPALITY BHATINDA
June 23, 1993
PAVITAR SINGH Vs. STATE OF PUNJAB
August 17, 1993
PUNJAB CERAMICS LTD. Vs. TELECOM DISTRICT MANAGER
May 24, 1993
PUNJAB STATE ELECTRICITY BOARD Vs. VIJAY KUMAR
May 24, 1993
PUNJAB STATE ELECTRICITY BOARD Vs. KAPURTHALA FLOUR OIL & GENERAL MILLS
March 31, 1993
R.K.INDUSTRIES Vs. STATE BANK OF INDIA
October 20, 1993
R.K.INDUSTRIES Vs. DIRECTOR OF INDUSTRIES
September 27, 1993
RAGHBIR SINGH Vs. ZIMINDARA ENGINEERING CO.
September 7, 1993
RAM LAL WADHWA Vs. BANK OF BARODA
December 2, 1993
S.K.JINDAL Vs. BRANCH MANAGER, STATE BANK OF INDIA
May 26, 1993
SADHU RAM GUPTA Vs. BANK OF INDIA
May 11, 1993
SAGLI RAM Vs. GENERAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD.,MADRAS
October 6, 1993
SAI TRADERS Vs. UNION OF INDIA
June 2, 1993
SAMPURAN SINGH & SONS Vs. PUNJAB STATE
May 20, 1993
SANJEEV KUMAR Vs. ROCKLAND LEASING LTD.
April 22, 1993
SATISH CHANDER SAINI Vs. CHAIRMAN, NATIONAL INSURANCE CO.LTD
June 29, 1993
SATSANDH COTTON FACTORY Vs. ORIENTAL INSURANCE CO.LTD.
August 18, 1993
SAVITA KIRAN RANA Vs. BANK OF INDIA
May 12, 1993
SENIOR REGIONAL MANAGER, FOOD CORPORATION OF INDIA Vs. KISHARI LAL SHAM LAL
May 12, 1993
SUBHASH BANSAL Vs. WHEELS WORLD
June 17, 1993
SUBHASH MITTAL Vs. PUNJAB STATE ELECTRICITY BOARD
May 27, 1993
SUNITA KATARIA Vs. J.V.G.FINANCE LTD.
May 10, 1993
SWATI DHIR Vs. LUDHIANA IMPROVEMENT TRUST
December 22, 1993
TARSEM LAL GOYAL Vs. UNION OF INDIA
April 6, 1993
TELECOM DISTRICT ENGINEER Vs. SATPAL BHANDARI, ADVOCATE
March 22, 1993
TELECOM DISTRICT ENGINEER, HOSHIARPUR Vs. BHUPINDER PAL SINGH
April 7, 1993
TELECORD ELEKTRONIKS Vs. ORIENTAL INSURANCE CO.LTD.
August 19, 1993
UNION OF INDIA Vs. NADHU SHAH KAPOOR & SONS
March 24, 1993
UNITED INDIA INSURANCE CO.LTD. Vs. VANGARAI AMMAN TRANSPORTS
December 23, 1993
UNITED INDIA INSURANCE CO.LTD. Vs. MOHAN LAL
May 11, 1993
USHA RACTIFIER CORPORATION (I) LTD. Vs. SURINDER KUMAR
September 28, 1993
YAGYA PAUL DUGGAL Vs. NATIONAL INSURANCE CO.LTD.
June 16, 1993
YESH PAUL GOYAL Vs. IMPROVEMENT TRUST
April 22, 1993