Case Index

Title
Date
AJMER PRATAP SINGH Vs. ORIENT GENERAL INDUSTRIES LTD
March 16, 1993
ALL INDIA PLASTIC INDUSTRIES ASSOCIATION Vs. POLYOLEFINE INDUSTRIES LTD
April 13, 1993
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. BRITISH PHYSICAL LABORATORIES
March 26, 1993
DIRECTOR GENERAL I R Vs. NOGI AND CO PVT LTD
May 4, 1993
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. VOLTAS LTD
September 14, 1993
DUNCANS TEA LTD Vs. STATE
May 3, 1993
G S MISRA Vs. M S RESORTS LTD
May 9, 1993
GUJARAT STATE CONSUMER PROTECTION CENTRE Vs. FOOD SPECIALITIES OF INDIA LTD
May 20, 1993
KHANDELWAL PHOTOSTAT AND TYPE CENTRE Vs. KORES INDIA LIMITED
March 9, 1993
MAEGAWARE COMPUTERS LTD Vs. STATE
May 13, 1993
OLYMPIA ELECTRONICS LTD Vs. STATE
March 10, 1993
PANJON LTD Vs. SWAD INDUSTRIES AND LEASING LTD
August 24, 1993
RAJ TRAVELS AND TOURS PVT LTD Vs. STATE
July 7, 1993
SHASHI PRABHA UPPAL Vs. SIPANI AUTOMOBILES
February 19, 1993
SIYA RAM KUMAR ENGG WORKS PVT LTD Vs. KRISHNA ENGG WORKS
June 9, 1993
ST MICHAELS SCHOOL Vs. STATE
May 12, 1993
Y P MAHNA Vs. BHARAT TELEVISION
October 13, 1993