Case Index

Title
Date
A ALANGARAM Vs. A GANESAN
November 4, 1993
A B T PARCCL SERVICE Vs. CITY PALAYAKAT COMPANY
February 2, 1993
A C THOMAS Vs. STATE
November 25, 1993
A EDWARDRAJ ALIAS A SELLAKATTI Vs. C SELVARANI
August 20, 1993
A INDIRA NARAYANAN Vs. GOVERNMENT OF INDIA
July 28, 1993
A INDIRA NARAYANAN SUPERINTENDENT MURARI HOSPITAL SYNDICATE MADHAVARAM Vs. GOVERNMENT OF INDIA
May 28, 1993
A J DOSS Vs. SAROJA
March 23, 1993
A J JOY AND Vs. GOVT OF T N
June 30, 1993
A K SUBBARAJA Vs. UNION OF INDIA
July 23, 1993
A LOGANATHAN Vs. INCOME TAX OFFICER
December 14, 1993
A M M ARUNACHALAM Vs. MADRAS METROPOLITAN DEVELOPMENT AUTHORITY MADRAS
November 9, 1993
A M MOHAMED IBRAHIM Vs. STATE OF TAMIL NADU
December 15, 1993
A M SADIQ BASHA Vs. SHAMSAD BEGAM
February 26, 1993
A MUNIGESAN NADAR Vs. COMMISSIONER OF POLICE EGMORE
March 29, 1993
A N SHAMSUDDIN Vs. ASSISTANT CONTROLLER OF ESTATE-DUTY
August 24, 1993
A P MUTHUSAMY GOUNDER AND COMPANY Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER METTUR ROAD CIRCLE ERODE
August 4, 1993
A PALANI Vs. UNION OF INDIA UOI
April 2, 1993
A PETER Vs. ROYAPPAN
July 6, 1993
A RAMU Vs. RAMASWAMYS
March 29, 1993
A RUKUMANI Vs. GOPALASWAMY
June 16, 1993
A S MANI Vs. S ABRAHAM
August 27, 1993
A SAHADEVAN PILLAI Vs. T VASANTHAKUMARI
September 30, 1993
A SANGAMESWARAN Vs. LAKSHMI TEXTILES A REGISTERED FIRM
November 10, 1993
A SANKARAN Vs. S K BALASUNDARAM
December 22, 1993
A SEPPAN Vs. STATE OF TAMIL NADU
September 24, 1993
A SUNDARAMURTHI Vs. HIGH COURT OF JUDICATURE MADRAS
July 13, 1993
A THAYAMMAL Vs. KALADEVI
January 25, 1993
A XAVIER JOYAPAUL Vs. SPL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION
June 29, 1993
A Y PRABHAKAR Vs. NARESH KUMAR N SHAH
October 12, 1993
A.G. PANNEERSELVAM Vs. M. JAYARAMAN
February 22, 1993
A.S. PONRAJ Vs. GOVERNMENT OF INDIA, REP. BY JOINT SECRETARY TO GOVERNMENT, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI, AND ANOTHER
August 23, 1993
ABDUL RAHMAN Vs. AKTHARI BEGUM
July 23, 1993
ABDUL SALAM Vs. T R VINOBKUMAR
February 19, 1993
ABDUL SALAM Vs. INSPECTOR OF POLICE R 1 MAMBALAM POLICE STATION
May 4, 1993
ABDUL SALAM ROWTHER Vs. STATE BANK OF INDIA
March 19, 1993
AGRICULTURAL INCOME TAX OFFICER TIRUCHY Vs. RAMASAMY REDDIAR
November 26, 1993
ALAGAR Vs. STATE OF TAMIL NADU
January 23, 1993
ALAGIRISAMY NAIDU Vs. DHARMARAJ NAIDU
August 3, 1993
ALANKAR SHIPPING AND TRADING CO Vs. DOCK LABOUR BOARD
September 1, 1993
AMBAL MILLS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE COIMBATORE
October 28, 1993
AMEENA Vs. SUB INSPECTOR OR POLICE CHERAMBADI POLICE STATION NILGIRIS
December 20, 1993
AMMASAI Vs. STATE OF TAMIL NADU
September 27, 1993
AMRA PRESS Vs. MD MUNEERUDDIN
December 3, 1993
AMUDHA Vs. INSPECTOR OF POLICE LAW AND ORDER
July 6, 1993
ANAND LOGANATHAN Vs. DHARAMBIR NANDA
December 13, 1993
ANDHRA STEEL CORPN LTD Vs. SIKRI AND GROVER
March 17, 1993
ANDICHI AMMAL Vs. PERIYA MUNIYANDI MOOPAR
December 1, 1993
ANJALAKSHI Vs. STATE OF TAMIL NADU AND OTHERS
March 26, 1993
ANNA NAGAR WESTERN PLOT OWNERS Vs. TAMILNADU HOUSING BOARD
April 8, 1993
ANNADHANA KATTALAI ARULMIGU THIAGARAJA SWAMY DEVASTHANAM TIRUVARUR Vs. V VASUDEVAN
August 20, 1993
ANNAMALAI Vs. SECRETARY TO THE GOVERNMENT REVENUE DEPARTMENT GOVERNMENT OF TAMIL NADU
April 28, 1993
ANNASAMY ASARI Vs. SIVA PRAKASA MOOPPANAR
July 26, 1993
ANTONYSAMI Vs. ARULANANDAM PILLAI
September 29, 1993
APPAREL EXPORT PROMOTION COUNCIL NEW DELHI Vs. UNION OF INDIA
August 12, 1993
ARAMUGAM Vs. INSPECTOR OF POLICE CB C I D MADRAS MADURAI DCB CC WING
November 11, 1993
ARAPPA GOUNDER Vs. CHITHAN
January 8, 1993
ARIFF Vs. M F ALIYAR
August 27, 1993
ARU Vs. STATE REP. BY S.I. OF POLICE, POTHANUR POLICE STATION, COIMBATORE
February 18, 1993
ARULCHITTAR Vs. TAHSILDHAR CUM EXECUTIVE MAGISTRATE THANJAVUR
August 18, 1993
ARULMIGHU SUNDARA MAHALINGASWAMY TEMPLE SATHURAGIRI HILLS MADURAI DISTRICT Vs. STATE OF TAMIL NADU
December 9, 1993
ARULMIGU SOUNDIAMMAN DEITY KOIL ARACHIPATTI STREET SRIVILLIPUTHUR Vs. B GOPAL RAJA
September 21, 1993
ARUMUGHA PILLAI Vs. VADIVEL PILLAI
September 29, 1993
ARUMUGHAM Vs. KRISHNASWAMY
September 24, 1993
ARVIND LABORATORIES Vs. V A SAMY CHEMICAL WORK
July 8, 1993
ASHER TEXTILES LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
February 23, 1993
ASHOK KUMAR Vs. MARIAPPAN
January 11, 1993
ASHOK LEYLAND LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
June 14, 1993
ASIA TOBACCO COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
January 29, 1993
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. LIGHT ROOFING LIMITED
June 29, 1993
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. MICHAEL REX FERNANDO
July 15, 1993
ASSISTANT DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE MADRAS Vs. RAHAMATULLAH
October 12, 1993
ASSISTANT DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE MADRAS Vs. P SIKANTHAR
October 5, 1993
ASSISTANT DIRECTOR OF REVENUE INTELLIGENCE MAD Vs. ABDUL RASHEED
September 17, 1993
AYYAPPAN BLEACHING FACTORY Vs. FAMILY MANAGER M PALANIAPPAN ERODE
July 26, 1993
B A RAJAN ALIAS B ANTONY RAJ Vs. RAJAPALAYAM BHOOPALAPATTI VISHWABRAMHA KULATHAVARKALIN URAVINMURAI POTHUNALA FUND
July 19, 1993
B BHASKARA RAO Vs. ASSISTANT COLLECTOR OF CUSTOMS SPECIAL INVESTIGATION BRANCH MADRAS 1
June 22, 1993
B C BALACHANDRAN Vs. PARTHASARATHY
August 26, 1993
B K JINNAH Vs. K P KRISHNAN
August 13, 1993
B M HABIBULLAH Vs. STATE OF TAMIL NADU
December 7, 1993
B P SAMIAPPAN DIED Vs. ARUNTHAVASELVAN
July 7, 1993
B PADMAPRIYA Vs. STATE OF TAMIL NADU
July 30, 1993
B PUTHAN Vs. B M BILLAN
September 30, 1993
B S HALLAN Vs. SHASI B MENON
December 13, 1993
B THANGAMMAL Vs. COMMISSIONER OF INCOME TAX
December 21, 1993
BABIAN Vs. LT COL OFFG COL Q BRANCH H C TAMIL NADU AND KERALA SUB AREA
July 13, 1993
BABUBHAI CHANDULAL MODY Vs. OFFICIAL LIQUIDATOR ATLAS IMPORT AND EXPORT COMPANY PRIVATE LIMITED
June 24, 1993
BAKTHAVATSALAM Vs. STATE
July 13, 1993
BANGALORE AGARBATHI RAW MATERIALS MANUFACTURERS AND MILLERS CO OPERATIVE SOCIETY Vs. STALE OF TAMIL NADU
July 29, 1993
BANK OF MADURA LIMITED Vs. G K SETHURATHINAM
March 2, 1993
BASHEER Vs. STATE
January 19, 1993
BASIL PRODUCTS Vs. MATHURAM PERUMAL
August 18, 1993
BASKARAN Vs. THE SECRETARY TO GOVERNMENT AND ANOTHER
April 21, 1993
BHARAT EARTH MOVERS LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS
December 2, 1993
BHARAT GOYAL Vs. UNION OF INDIA
April 7, 1993
BHAWARI DEVI ACHA Vs. ANJUGAM RAJ
March 23, 1993
BOARD OF TRUSTEES OF THE PORT OF MADRAS Vs. PREMA R ELIZABETH
July 5, 1993
BOOMAN Vs. STATE
August 3, 1993
BRAKES INDIA LTD Vs. ASSISTANT COMMISSIONER OF LABOUR
June 29, 1993
BROWN LEATHER COMPANY Vs. STATE OF TAMIL NADU
April 23, 1993
C ABDUL JABBAR SAHIB DIED Vs. C ABDUL HAFIZ SAHIB
February 10, 1993
C ANAND KUMAR Vs. OFFICIAL TRUSTEE MADRAS
August 13, 1993
C ARIVANANDHAN Vs. A GOKULAKRISHNAN
September 16, 1993
C ARUN PRASAD Vs. HEADMASTER MUNICIPAL H S SCHOOL MAYILADUTHURAI
November 4, 1993
C G SHANMUGHAM Vs. T SUBRAMANIA MUDALIAR DIED
July 30, 1993
C PADMA Vs. DEPUTY SECRETARY TO THE GOVERNMENT EX OFFICIO DEPARTMENT OF LABOUR AND CO OPERATION GOVERNMENT OF TAMIL NADU
January 29, 1993
C SELVARAJ Vs. T N E B
October 5, 1993
C STEPHENSON ROOBASINGH MANAGER AND CORRESPONDENT EBENEZER TEACHERS TRAINING INSTITUTE FOR WOMEN POONAGARAM TUTICORIN Vs. STATE OF TAMIL NADU
March 22, 1993
CALVIN JACOB Vs. COLLECTOR OF MADRAS ACCOMMODATION CONTROLLER CHEPAUK
September 8, 1993
CANARA BANK THRO ITS KOVILPATTI BRANCH MANAGER Vs. R RENGASAMI
September 8, 1993
CARBORUNDUM UNIVERSAL LTD Vs. TRUSTEES OF PORT OF MADRAS
July 8, 1993
CEAT LTD Vs. STATE OF TAMIL NADU
August 20, 1993
CH HANUMANTHA REDDY Vs. BANK OF BARODA MYLAPORE MADRAS
October 11, 1993
CHANDRAN Vs. NAGAN
November 26, 1993
CHANDRASEGAR Vs. STATE OF TAMIL NADU
February 5, 1993
CHARANJEET SINGH Vs. STATE OF TAMIL NADU
June 15, 1993
CHARLES Vs. PRESIDING OFFICER, I ADDITIONAL LABOUR COURT, MADRAS AND ANOTHER
June 8, 1993
CHARLES WAKER DEVADAS Vs. STATE OF TAMIL NADU
June 14, 1993
CHELLAIAH Vs. STATE
December 2, 1993
CHELLAKANNU PILLAI ALIAS SETHU PILLAI Vs. P VEMBU ANIMAL MINOR DIED
April 8, 1993
CHELLAKKANNU NADAR Vs. SIMON
September 30, 1993
CHEMECH ENGINEERS PVT LTD Vs. DIRECTOR OF INDUSTRIES AND COMMERCE
July 14, 1993
CHEMICAL CONSULTANTS AND ENGINEERS PRIVATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
December 21, 1993
CHEMICALS AND PLASTICS INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
July 13, 1993
CHEMICALS AND PLASTICS INDIA LTD Vs. SPECIAL TAHSILDAR URBAN LAND TAX METTUR
October 28, 1993
CHENNAI POONGANAGAR PERUNTHALAIVAR KAMARAJ INDIRA GANDHI NALA SANGAM Vs. STATE OF TAMIL NADU AND OTHERS
January 12, 1993
CHERIAN A MATHEW Vs. INSPECTOR OF POLICE
October 25, 1993
CHIEF ENGINEER MADRAS ZONE MILITARY ENGINEERING SERVICES MADRAS Vs. G RAMACHANDRA REDDY AND CO
January 5, 1993
CHINNA KALAI ALIAS SAVARIMUTHU Vs. STATE
September 7, 1993
CHINNASAMY Vs. STATE
September 7, 1993
CHINNASAMY Vs. STATE
January 8, 1993
CHINNATHAMBI GOUNDER ALIAS RAMA GOUNDER Vs. STATE
December 3, 1993
CHITRA COLOUR LAB Vs. UNION OF INDIA
November 9, 1993
CHOLAN ROADWAYS CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL MADRAS
February 19, 1993
CINNAPILLAI Vs. DISTRICT COLLECTOR NORTH ARCOT AMBEDKAR DISTRICT
November 29, 1993
COLLECTOR OF CENTRAL EXCISE MADURAI 2 Vs. CORONATION LITHO WORKS
November 15, 1993
COLLECTOR OF CUSTOMS MADRAS Vs. MADRAS ELECTRO CASTINGS P LIMITED
October 13, 1993
COLLECTOR OF CUSTOMS MADRAS Vs. RAMANAN AND COMPANY
August 11, 1993
COMMISSIONER H R AND C E ADMN DEPT MADRAS Vs. M V P B NAMMALWAR
February 12, 1993
COMMISSIONER NAGAPATTINAM MUNICIPALITY NAGAPATTINAM Vs. P PALANIVELU
September 14, 1993
COMMISSIONER OF GIFT TAX Vs. ZACKARIYA S C M
August 26, 1993
COMMISSIONER OF INCOME TAX Vs. V S THYAGARAJA MUDALIAR
August 26, 1993
COMMISSIONER OF INCOME TAX Vs. K T S NAGAMANICKAM CHETTIAR
August 19, 1993
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE PAPER AND BOARD LIMITED
August 19, 1993
COMMISSIONER OF INCOME TAX Vs. PREMIER MILLS LIMITED
July 27, 1993
COMMISSIONER OF INCOME TAX Vs. J VISALAKSHI
November 25, 1993
COMMISSIONER OF WEALTH TAX Vs. SUGANA MAHENDRAN SMT
July 20, 1993
COMMR COIMBATORE MUNICIPAL CORPN Vs. PRESIDING OFFICER LABOUR COURT
February 25, 1993
CORPORATION LITHO WORKS Vs. UNION OF INDIA
September 10, 1993
CS SASLRI DIED Vs. COLLECTOR OF CHENGALPATTU DISTRICT AT KANCHCCPURAM
February 23, 1993
D JEYASELVI Vs. GOVERNMENT OF TAMIL NADU
July 8, 1993
D JOHN Vs. INSPECTOR OF POLICE PROHIBITION ENFORCEMENT WING NAGERCOIL
June 28, 1993
D KRISHNAMURTHI Vs. K PARASURAMAN
July 15, 1993
D S RAVINDRA DOSS GENERAL SECRETARY OF TAMIL NADU UNION OF JOURNALISTS Vs. COMMISSIONER OF POLICE EGMORE
September 15, 1993
D SWAMINATHAN Vs. KRISHNASWAMY PILLAI
February 26, 1993
D VIJAYAN Vs. V K ARUMUGAM
August 25, 1993
D. KULAIVANAN Vs. STATE OF TAMILNADU
December 15, 1993
D. SOUNDARARAJAN Vs. FOOD INSPECTOR, CORPORATION OF MADRAS
February 26, 1993
DAKSHAYANI Vs. P DHINESH KUMAR CHORDIA
September 23, 1993
DAKSHINAMURTHY Vs. RAMAN
August 30, 1993
DANASEKARAN Vs. STATE
September 28, 1993
DASS COLOUR LAB Vs. UNION OF INDIA
January 29, 1993
DAYANANDAMMAL ALIAS DAYALAMMAL Vs. ST THOMAS TAMIL CHURCH
August 5, 1993
DCVAKI ANIMAL Vs. RAMAN
August 11, 1993
DEVAGIRI PLANTATIONS LTD Vs. STATE OF TAMIL NADU
April 30, 1993
DEVI KARANI Vs. DISTRICT REVENUE OFFICE CUM APPCLLALE AUTHORITY DEBT RELIEF ACT MAYILADUTHURAI
October 29, 1993
DHANA SINGH Vs. STELLA
December 14, 1993
DHANALAKSHMI Vs. S PALANIVELU
January 11, 1993
DHANALAKSHMI Vs. S PALANIVELU
November 11, 1993
DHARAMCHAND NAHAR Vs. KANTILAL CHANDAK
August 27, 1993
DHARMAPURAM ADHEENAM DHARMAPURAM Vs. STATE OF TAMIL NADU
February 8, 1993
DHINAMALAR Vs. DAILY THANTHI
April 7, 1993
DICKSON PREM RAJ Vs. R MANOHARAN
November 30, 1993
DISTRICT COLLECTOR PUDUKKOTTAI Vs. SELVI INDUSTRIES
September 14, 1993
DR. ALAGAPPAN Vs. ANNAMALAI UNIVERSITY
August 17, 1993
DRAVIDA MUNNETRA KAZHAGAM Vs. GOVERNOR OF TAMIL NADU RAJ BHAVAN MADRAS
September 13, 1993
DUKES PHARMA Vs. GOVERNMENT OF INDIA
October 6, 1993
DURAIRAJU NAIDU Vs. STATE OF TAMIL NADU
June 16, 1993
DURAISINGAM SENTHIL Vs. STATE OF MADRAS
September 21, 1993
E ABDUL JALEEL Vs. V PAKKIRISAMY
July 2, 1993
E. ABDUL JALEEL Vs. V. PAKKIRISAMY AND ANR.
February 7, 1993
E.V. SATYANARAYANA Vs. GUJARAT HEAVY CHEMICALS LIMITED, REPRESENTED BY ITS ACCOUNTS MANAGER, GOPALAKRISHNAN
August 6, 1993
EAST WEST EXPORTERS Vs. ASSISTANT COLLECTOR OF CUSTOMS APPRAISING GROUP VII-B
March 3, 1993
EAST WEST EXPORTERS Vs. ASSISTANT COLLECTOR OF CUSTOMS
April 29, 1993
EDISION Vs. STATE BY INSPECTOR OF POLICE
February 2, 1993
EKAMBARAM Vs. SELVI
November 29, 1993
EKAMBARANATHAN CHCLTIAR FIRM Vs. COMMERCIAL TAX OFFICCR II TUTICORIN
March 12, 1993
ELTEX RUDY LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE COIMBATORE
November 19, 1993
ENGINE VALVES LIMITED Vs. UNION OF INDIA
April 6, 1993
ERODE KEROSENE AGENCY Vs. SECRETARY TO GOVT CO OP FOOD AND CONSUMER PROTECTION DEPARTMENT
July 21, 1993
ESPEE AGENCIES Vs. STATE BANK OF INDIA TIRUCHIRAPALLI
July 9, 1993
F A PONCHA Vs. M MEHERJEE
December 17, 1993
FALCON TYRES LIMITED Vs. MOHAN RAJAN
July 30, 1993
FAROOQ AHAMED Vs. MOHAMMED HANIF
September 14, 1993
FENNER GARMENTS Vs. DY REGIONAL DIRECTOR E S I C MADRAS
August 12, 1993
FIRST LEASING COMPANY OF INDIA LIMITED Vs. ADDITIONAL REGISTRAR OF COMPANIES ADVOCATES
December 23, 1993
FLORENCE KALA Vs. BEN NET AND STATE
October 1, 1993
FOOD CORPORATION OF INDIA Vs. MAYAVARAM FINANCIAL SYNDICATE
January 25, 1993
FORGETECH PVT LTD Vs. SAYEE INDUSTRIES
August 24, 1993
FOURTH INCOME TAX OFFICER Vs. SRINIVASAN A K
April 30, 1993
FUTNANI DAIRY FARM Vs. P RANGASWAMY NADAR
June 24, 1993
G BALACHANDRAN Vs. STATE OF TAMIL NADU
February 25, 1993
G CHANDRASEKARAN Vs. STATE OF TAMIL NADU
September 23, 1993
G CHELLIAH NADAR DIED Vs. PERIASAMI NADAR
January 27, 1993
G GOPINATH Vs. MINISTRY OF SURFACE TRANSPORT
September 2, 1993
G KANNIAH CHETTY Vs. SHA MAGAJEE ASAL DAS MADRAS
July 28, 1993
G LAKSHMI Vs. S MURALI
December 24, 1993
G M NAIR Vs. JAGADAMMA
December 20, 1993
G NEELA ALIAS NEELA GEORGE Vs. M R CHANDRA BAI
October 15, 1993
G RAJENDRAN Vs. P C RAMALINGAM
October 7, 1993
G SHYAMALA Vs. STATE OF MADRAS
January 19, 1993
G SUMATHI Vs. DIRECTOR OF MEDICAL EDUCATION MADRAS
March 4, 1993
GANESH BHAVAN AND Vs. HEALTH OFFICER CORPORATION OF MADRAS
March 10, 1993
GANNON DUNKERLEY AND COMPANY MADRAS LIMITED IN LIQUIDATION Vs. GOVERNMENT OF TAMIL NADU
February 18, 1993
GENERAL INSURANCE CORPORATION OF INDIA, MADRAS Vs. V. RAMACHANDRAN AND ANOTHER
September 15, 1993
GEORGE JACOB KUNIVILA Vs. SAPNA SHIVDAS
August 20, 1993
GIRISH CIRCULAR LOOMS Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL
November 29, 1993
GOBALD TEXTILES PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
February 23, 1993
GODREJ AND BOYCE MANUFACTURING COMPANY LIMITED Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES IV CHEPAUK MADRAS
November 9, 1993
GOLDEN LEATHERS Vs. DEPUTY COMMERCIAL TAX OFFICER
December 13, 1993
GOPAL ALIAS ARUNTHAVA SELVAN Vs. STATE
August 20, 1993
GOPAL V Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
October 27, 1993
GOPALAKRISHNAN K Vs. CENTRAL BOARD OF DIRECT TAXES
April 21, 1993
GOVINDA PADAYACHI Vs. ULHANDI PADAYACHI
October 5, 1993
GOVINDJI JEEVAT AND COMPANY Vs. SARASWATHI MILLS LTD MADURAI
August 12, 1993
H M SULAIMAN Vs. COMMISSIONER PROHIBITION AND EXCISE DEPARTMENT CHEPAUK
February 18, 1993
H RANGANATHAN Vs. V CHANDRASEKAR
November 1, 1993
HABEEB RAHMAN Vs. MEENAKSHI
November 18, 1993
HAMSARAJ BOKARIA DEAD ETC Vs. GOVERNMENT OF TAMIL NADU
January 13, 1993
HARSHAD DOSHI Vs. DURAISWAMY
March 17, 1993
HASSAINAR Vs. RAZIYA
October 1, 1993
HEALERS INDIA Vs. GOVINDARAJULU NAIDU AND CO
November 6, 1993
HIGH COURT LEGAL AID CENTRE REP. BY ITS SECRETARY, P.C. VARADARAJAN Vs. STATE REP. BY INSPECTOR OF POLICE, KITCHIPALAYAM POLICE STATION,
October 28, 1993
HINDU MUNNANI Vs. THE COMMISSIONER OF POLICE
April 28, 1993
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. K M YAKUB DIED
September 24, 1993
HOTEL PARISUTHAM PRIVATE LIMITED Vs. STATE OF TAMIL NADU
April 12, 1993
I T C LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
March 5, 1993
I T C LIMITED Vs. COLLECTOR OF CENTRAL EXCISE APPEALS MADRAS
November 30, 1993
IBRAHIM ISMAIL Vs. SUPERINTENDENT OF CUSTOMS
September 24, 1993
INAYATHULLAH Vs. GURUSWAMY
December 24, 1993
INCOME TAX OFFICER Vs. RAYALA CORPORATION PRIVATE LIMITED
October 8, 1993
INDIA LEATHER CORPORATION LIMITED Vs. K K R BUILDINGS SYNDICATE
August 3, 1993
INDIAN BANK Vs. K USHA
March 16, 1993
INDIAN OVERSEAS BANK Vs. R SATHYAMURTHI
September 7, 1993
INDIAN OVERSEAS BANK OFFICERS UNION MADRAS Vs. INDIAN OVERSEAS BANK CENTRAL OFFICE MADRAS
May 11, 1993
INDIRANI AMMAL Vs. D SUBRAMANIA MUDALIAR
April 23, 1993
INSPECTOR OF CENTRAL EXCISE CUSTOMS SHORE GUARD PARTY KULASEKARAPATNAM Vs. M POOLPANDI
October 5, 1993
INTEGRAL COACH FACTORY STAFF COUNCIL Vs. UNION OF INDIA UOI
May 25, 1993
INTEGRATED EXPORTS Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL
September 14, 1993
INTELLIGENCE OFFICER Vs. C GOVINDASAMY
September 29, 1993
IQBAL BHAI MULLA ABBAS BHAI Vs. BUHARI
July 14, 1993
IRUDHI Vs. STATE OF TAMIL NADU
March 25, 1993
IRUTHAYASAMY Vs. JANAKAMMAL
April 27, 1993
ITC EMPLOYEES UNION Vs. SUPERINTENDENT OF POLICE
November 15, 1993
J CHAMPALAL Vs. STALE
November 26, 1993
J CHEGANLAL JAIN Vs. XIII JUDGE COURT OF SMALL CAUSES MADRAS
November 26, 1993
J D B SRINIVASAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
June 22, 1993
J DEVI MINOR Vs. GOVT OF T N
June 21, 1993
J JEYASINGH Vs. DEPUTY COMMERCIAL TAX OFFICER
December 17, 1993
J K ABDUL JABBAR ROWTHER Vs. V J MANI RAJ
August 5, 1993
J KRISHNAMOORTHY Vs. STATE OF TAMIL NADU
March 4, 1993
J M BOTTLINGS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
December 21, 1993
J. ANTONY Vs. STATE
September 3, 1993
JAGADAMBAL Vs. T E VARADHAN
April 28, 1993
JAGADEESWARAN Vs. FEDERAL BANK POLLACHI BRANCH COIMBATORE DISTRICT
August 11, 1993
JAHUBARUNNEESA Vs. UNION OF INDIA
January 19, 1993
Jambunatha Iyer (deceased) by LR s Vs. Sankari Ammal & Ors.
September 2, 1993
JANARDHANAM Vs. STATE
September 20, 1993
JAWAHAR COLLEGE STAFF ASSOCIATION 180 A BLOCK 6 NCYVELI Vs. UNIVERSITY OF MADRAS
October 5, 1993
JAYA SOAP WORKS PRIVATE LIMITED Vs. MEENAKSHI SOAP WORKS
September 22, 1993
JAYAM Vs. VINAITHEERTHAN ALIAS JAYARAJU
October 26, 1993
JAYARAMAN Vs. P A C PATTABIRAMAN
October 15, 1993
JAYEE MANOHARI ALIAS RANI Vs. J MOHANKUMAR
July 23, 1993
JEEVENDRA NAINAR Vs. KANAKAMMAL
July 5, 1993
JOHN THOMAS EDITOR AND PUBLISHER THE MADRAS TIMES MADRAS Vs. K JAGADEESAN DIRECTOR K J HOSPITAL MADRAS
November 30, 1993
JOHNSON JAYAKUMAR Vs. HEMA JOHNSON
June 24, 1993
JOTHI AND COM Vs. TAMIL NADU POLLUTION CONTROL BOARD
August 3, 1993
JUSTICE S T RAMALINGAM Vs. STATE OF TAMIL NADU
November 25, 1993
JUSTYN CYRIL Vs. HANNAH VASANTHIE
August 20, 1993
K ADAIKKALAM Vs. STATE OF TAMIL NADU
October 6, 1993
K AKUNJALU Vs. V VJOSE
August 3, 1993
K DHANASEKARAN Vs. INSPECTOR OF POLICE, ERODE TOWN POLICE STATION, ERODE
April 23, 1993
K G PALANISAMY Vs. S KATHIRESAN
April 27, 1993
K GANCSAN Vs. SPECIAL OFFICER SALEM CO OPERATIVE SUGAR MILLS LTD
November 22, 1993
K JAYACHANDRAN Vs. SPECIAL OFFICER CORPORATION OF MADRAS
March 2, 1993
K JAYANTHI Vs. V RAMASAMY
December 30, 1993
K KRISHNAMOORTHY Vs. ANNAMALAI
October 13, 1993
K KRISHNAN NAIR Vs. K PARAMESWARAN PILLAI DIED
August 26, 1993
K KUMAR Vs. BAPSONS FOOT WEAR
October 11, 1993
K L PONNAMBALAM Vs. SUBDRA DEVI
September 29, 1993
K L R ATHAPPA CHETTIAR Vs. G R RAMASETHU
March 11, 1993
K M A ABDUL WAHAB Vs. TAHSILDAR NEEDAMANGALAM TALUK THANJAVUR DISTRICT
October 6, 1993
K M A SHAHUL HAMEED Vs. DISTRICT REVENUE OFFICER MADURAI
November 23, 1993
K M DURAISAMY Vs. SPECIAL OFFICER COIMBATORE DIVISION RURAL COOP
March 10, 1993
K M L NARASIMHAN LARSEN AND TOUBRO LTD Vs. UNION OF INDIA
June 8, 1993
K M SEENI MOHAMED Vs. SPECIAL DIRECTOR OF ENFORCEMENT NEW DELHI
December 17, 1993
K M VIJAYAN Vs. UNION OF INDIA
April 21, 1993
K MAHABOOB JAN Vs. DAYAKARAN
December 22, 1993
K MANICKAM Vs. R PALANISAMY
October 29, 1993
K MANICKAM Vs. BHARAT HEAVY ELECTRICALS LTD
June 30, 1993
K MANICKAVASAGAM Vs. MANAGING DIRECTOR TWAD BOARD
June 18, 1993
K MARAPPAN Vs. PERUMAL
August 26, 1993
K MARIAPPAN Vs. RANGANAYAKI
March 4, 1993
K N GUNALAN Vs. C SANTHALINGAM
September 24, 1993
K N SANKARANARAYANAN Vs. CONSULTATIONS AND SERVICES LTD
June 25, 1993
K PADMAVATHY Vs. STATE OF TAMIL NADU
August 13, 1993
K PICHAIKANI Vs. ASSISTANT COLLECTOR CENTRAL EXCISE AND CUSTOMS MADURAI
December 9, 1993
K R MURUGESAN Vs. CHAIRMAN EX SERVICEMEN WELFARE
January 18, 1993
K RAMANECSWARI Vs. STATE OF TAMIL NADU
December 1, 1993
K S PREM SAGAR Vs. IDOL OF SRI RENGANATHASWAMY ETC DEVASTHANAMS SRIRANGAM
August 17, 1993
K THANGARAJ Vs. MANAGING DIRECTOR THE DHEEREM CHINNAMALAI TRANSPORT CORPORATION LIMITED TIRUCHIRAPALLI
April 20, 1993
K V DURAISAMY Vs. D PERUMALSAMY MINOR
April 21, 1993
K V NARASIMHAN Vs. INCOME TAX OFFICER CITY CIRCLE IV4
November 4, 1993
K V VS NARASIMHAN PETITIONER Vs. INCOME TAX OFFICER CITY CIRCLE IV 4
November 4, 1993
K VEDANTHAM Vs. STATE
October 1, 1993
K VENUGOPAL Vs. EKAMBERA CHETTIYAR
November 5, 1993
K VIMALA DEVI Vs. KASTHURI
April 20, 1993
K. KARTHIKEYAN Vs. MADRAS ALUMINIUM COMPANY LTD. & ORS.
January 19, 1993
K. MAYLVAGANAN AND OTHERS Vs. GOVERNMENT OF INDIA AND OTHERS
July 23, 1993
K. SUBRAMANI Vs. THE STATE
July 27, 1993
K.G. AMIRTHALINGAM Vs. THE PUDUPAKKAM PERMANENT FUND LTD. REP. BY ITS DIRECTOR AND SECRETARY, M. DAMODARAN
September 17, 1993
KACHABESWARAN Vs. STATE
October 6, 1993
KALIANNA KOUNDER Vs. MARAPPA KOUNDER
February 22, 1993
KALIAPPAN Vs. PANCHAVARNAM
December 13, 1993
KALLI BHASKARAN Vs. KALLI DAMODARAN
December 21, 1993
KALYANIAMMAL Vs. KRISHNASAMY GOUNDER
October 8, 1993
KAMAKSHI Vs. MINOR RAMALINGAM ALIAS MUNUSAMI
January 12, 1993
KAMALIA BIVI Vs. FAKKIR MOHAMMED
February 16, 1993
KAMARAJ Vs. STATE
April 30, 1993
KANAKKAN ALIAS ARUMUGHAM AND ANOTHER Vs. STATE THROUGH INSPECTOR OF POLICE, VALLIYUR (IN CHARGE OF NANGUNERI) TIRUNELVELI DISTRICT
June 17, 1993
KANCHEEPURAM KAMAKSHI AMMAN SILK HANDLOOM WEAVERS CO OPERATIVE PRODUCTION AND SALE SOCIETY LIMITED Vs. YAMUNA BAI
January 6, 1993
KANDASAMI MUDALIAR Vs. MUTHUKRISHNA MOORTHY
March 1, 1993
KANNADIAN KALVAI NCCR PASANA VIVASAYIGAL SANGAM Vs. DISTRICT COLLECTOR TIRUNELVELI KATTABOMMAN DISTRICT TIRUNCLVCLI
July 8, 1993
KANNAGI Vs. STATE
November 18, 1993
KANNAN Vs. KANAGAVALLI AMMAL
April 13, 1993
KARRA KONDAMMA Vs. KARRA NAGAMMA
November 19, 1993
KARUPAYI Vs. NARAYANAN
November 8, 1993
KARUPPAN CHETTIAR Vs. KARUPPIAH
December 21, 1993
KARUPPAN CHETTIAR Vs. KARUPPIAH AND ORS.
September 29, 1993
KARUPPANNAN Vs. SUDHAMATHI
July 6, 1993
KASIM SAIT Vs. PAPPAMAL
November 29, 1993
KATHAN MUTHIRIYAR Vs. GOPAL RATHINAM
October 5, 1993
KATHEEJA BEEVI Vs. UNION OF INDIA
January 19, 1993
KERALA STATE ELECTRICITY BOARD Vs. COLLECTOR OF CENTRAL EXCISE (APPEALS)
July 23, 1993
KESAVAN Vs. ATE OF KERALA
January 29, 1993
KHAN PLASTICS Vs. STATE OF TAMIL NADU
October 28, 1993
KHIVRAJ MOTORS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 13, 1993
KIND ATTENTION IS INVITED1 IN THIS CONNECTION TO THE ARTICLE PUBLISHED IN THIS ISSUE Ï¿½ 1993 2 L W 69 J S P PERUMAL Vs. STATE OF TAMIL NADU
September 24, 1993
KODALI SATHYANARAYANA Vs. UNION OF INDIA
October 26, 1993
KOLANDAI Vs. ARASAN SERVAI
April 1, 1993
KOVILPATTI SRI DHANDAYUTHAPANI TRUST Vs. M TILAKARAJ
February 17, 1993
KRISHNAN Vs. P KRISHNAKONAR
July 9, 1993
KULANDAI Vs. STATE
January 8, 1993
KUMAR Vs. THE DISTRICT MAGISTRATE
November 9, 1993
KUMAR ALIAS BAKKAN AND OTHERS Vs. THE INSPECTOR GENERAL OF POLICE AND OTHERS
April 20, 1993
KUMARAGURUBARA SWAMIGAL ART COLLEGE ARUL NANDI NAGAR SRIVAIKUNDAM Vs. MANONMANIYAM SUNDARANAR UNIVERSITY
November 19, 1993
KUMARASAMY Vs. S K JOHN DIED
March 7, 1993
KUMARASWAMI AND OTHERS Vs. S.K. JOHN (DIED) AND OTHERS
March 17, 1993
KUMUDHAM PRINTERS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
November 4, 1993
KUPPAN Vs. S AKUPPAMMAL
April 20, 1993
KUPPUSAMY Vs. STATE
March 15, 1993
KUPPUSAMY GOUNDER Vs. KANDASAMY GOUNDER
August 3, 1993
L BALAJI SINGH Vs. KANDASWAMI
April 21, 1993
L ELAYAPERUMAL Vs. J JAYALALITHA CHIEF MINISTER OF TAMIL NADU MADRAS
August 3, 1993
L LAKSHMANAN Vs. V P LAKSHMISAMI
September 1, 1993
L SASHIKALA Vs. INTEGRATED FINANCE COMPANY LIMITED
August 27, 1993
LAKSHMI Vs. DEPUTY SUPERINTENDENT OF POLICE Ï¿½Q
June 22, 1993
LATHA MAHESWARI Vs. PALANISWAMY
December 16, 1993
LEATHER AND LEATHER GOODS DEMOCRATIC LABOUR UNION Vs. FIRST ADDITIONAL REGISTRAR OF TRADE UNION I DEPUTY COMMISSIONER OF LABOUR MADRAS
December 14, 1993
LIMENAPH CHEMICALS Vs. UNION OF INDIA
January 29, 1993
LIONEL EDMUND Vs. VELMYL NADAR
September 17, 1993
LITELON PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
September 24, 1993
LOGANATHA MANDIRI Vs. SESHACHALA NAIDU
August 6, 1993
LUCAS TVS LIMITED Vs. KOTHANDAPANI
January 21, 1993
M A HALEEM Vs. COMMISSIONER SIRKALI MUNICIPALITY SIRKALI
November 24, 1993
M ANANDAN Vs. AYYANNA GOUNDER MEMORIAL TRUST
August 6, 1993
M BALAMANI Vs. BHARAT OVERSEAS BANK
August 18, 1993
M D REPATRIATE CO-OPERATIVE FINANCE AND Vs. DEPUTY COMMR OF LABOUR AND ANOTHER
February 2, 1993
M DEVARAJULU Vs. ASSISTANT COMMISSIONER OF LABOUR, MADRAS
November 25, 1993
M DHANALAKSHMI AMMAL Vs. GOVERNMENT OF TAMIL NADU
October 13, 1993
M G SHIVARAJ Vs. INSPECTOR OF POLICE THURAIPAKKAM POLICE STATION
October 15, 1993
M JAMES Vs. S ISAAC BANERJEE
January 25, 1993
M K RAMASWAMY Vs. A KRISHNA MENON
December 16, 1993
M L IRUDAYAM PILLAI Vs. S P L CHOCKALINGAM CHETTIAR
November 12, 1993
M M EXPORTS Vs. UNION OF INDIA
March 31, 1993
M M K MOHAMED IBRAHIM Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
January 13, 1993
M MANICKAM PILLAI Vs. KUPPULAKSHMI
February 2, 1993
M MUNUSAMY GOUNDER Vs. COMMISSIONER FOR LAND ADMINISTRATION MADRAS
November 22, 1993
M MUTHUSWAMY KANDIAR Vs. STATE OF TAMIL NADU
March 4, 1993
M MUTHUVEL Vs. COLLECTOR PUDUKOTTAI DISTRICT PUDUKOTTAI
November 3, 1993
M PONNALAGAN Vs. INSPECTOR RAILWAY PROTECTION FORCE NCS AVADI SOUTHERN RAILWAY
December 10, 1993
M RANGASAMY Vs. S PALANIVELU
February 4, 1993
M RANKA Vs. HONÏ¿½BLE CHIEF JUSTICE OF TAMIL NADU HIGH COURT MADRAS
November 29, 1993
M S MEIYAPPAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND REVENUE CHEPAUK
October 13, 1993
M S P RAJES Vs. INSPECTOR OF POLICE SALEM STEEL PLANT SALEM
April 30, 1993
M S P RAJESH Vs. M S P RAJA
October 11, 1993
M S VELAPPAN PROPRIETOR M/S PONNI PRODUCTION Vs. K S GOPALAKRISHNAN KARPAGAM STUDIOS
February 2, 1993
M SETHURAMALINGAM Vs. K RAMALAKSHMI
June 30, 1993
M SHANMUGHA UDAYAR Vs. SIVANANDAM
March 18, 1993
M SHERIFF Vs. KATHIJA BEEVI
October 1, 1993
M SUBRAMANIA MUDALIAR Vs. K JANARDHANAM
July 21, 1993
M SUBRAMANIA MUDALIAR Vs. JANARDHANAM
July 27, 1993
M V ARUNACHALAM Vs. K SREENIVASALU AGRICULTURAL OFFICER PLANT PROTECTION OFFICE OF THE ASSISTANT DIRECTOR OF AGRICULTURE PALLIPET
December 17, 1993
M V MUTHURAMALINGAM Vs. D NARAYANASWAMY
October 8, 1993
M Y MAHARISHI Vs. TAGORE FINANCIERS
December 14, 1993
M. AYYASAMY Vs. INSPECTOR GENERAL OF PRISONS
July 19, 1993
M. RASU Vs. T.K. SHANMUGAM
July 6, 1993
M.B. RUHARI Vs. COMMISSIONER, CORPORATION OF MADRAS AND THE ESTATE OFFICER UNDER TAMIL NADU ACT I OF 1976, RIPON BIDGS., MADRAS, AND OTHERS
December 22, 1993
M.L. KRISHNASWAMI NADAR Vs. COMMISSIONER, H.R. DEPTT., MADRAS
February 2, 1993
M/S. TULIKA FILMS PRIVATE LTD. Vs. SMT. C.S. DEVASENA
July 6, 1993
MADRAS CITIZENS PROGRESSIVE COUNCIL Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
July 14, 1993
MADRAS FERTILIZERS LIMITED MADRAS Vs. KARNATAKA AGRO SUPPLIES TUMKUR
December 10, 1993
MADRAS HOTEL ASHOKA PVT LTD Vs. E S I C
March 31, 1993
MADURAI RAMANATHAPURAM MAVATTA SEETU COMPANIGAL SANGAM Vs. UNION OF INDIA
September 8, 1993
MAHABOOB BASHA Vs. SAMBANDA REDDIAR
September 29, 1993
MAHALAKSHMI AMMAL Vs. STATE OF TAMIL NADU
March 18, 1993
MAHALINGASWAMI DEVASTHANAM THIRUVIDAIMARUTHUR Vs. STATE OF TAMIL NADU
February 3, 1993
MAJESTIC MATCH WORKS Vs. CENTRAL EXCISE G A T MADRAS
December 22, 1993
MAJOR K MATHEWS Vs. J RAJA KALIFULLA
September 22, 1993
MALAR Vs. SECRETARY TO GOVERNMENT GOVT OF TAMIL NADU
July 14, 1993
MANAGING DIRECTOR Vs. DEPUTY COMMISSIONER OF LABOUR II LABOUR WELFARE BOARD BUILDING DMS COMPOUND TEYNAMPET MADRAS
February 2, 1993
MANICKAM Vs. STATE OF TAMILNADU
August 12, 1993
MANICKAM Vs. MADHARSHAH
June 16, 1993
MANOJ KUMAR SONTHALIA Vs. NARIMAN POINT BUILDING SERVICES AND TRADING PVT. LTD., BOMBAY AND OTHERS
February 24, 1993
MANOJ KUMAR SONTHALIA Vs. NARIMAN POINT BUILDING SERVICE AND TRADING PRIVATE LIMITED
April 20, 1993
MARIA Vs. THE DISTRICT MAGISTRATE AND COLLECTOR OF SOUTH ARCOT, CUDDALORE, AND ANOTHER
November 9, 1993
MARUDAVEERAN MOOPAN Vs. U K KRISHNAN
September 21, 1993
MARY SELVAM Vs. SANTHOSHAM
April 26, 1993
MATHY Vs. STATE OF TAMIL NADU
September 22, 1993
MEERA NIRESHWALIA Vs. SUKUMAR NIRESHWALIA
December 15, 1993
MESSRS GODREJ SOAPS LIMITED Vs. AMBUJAMMAL DECEASED
November 29, 1993
MGT OF PANDIYAN ROADWAYS CORPORATION Vs. P O LABOUR COURT
December 24, 1993
MGT OF TAMILNADU CEMENT CORPORATION LTD Vs. N JAYAPALAN
February 12, 1993
MINOR HUMERA BHANU Vs. CHOLAN ROADWAYS CORPORATION
September 2, 1993
MINOR RAJAKUMARI Vs. N V NATARAJAN (MADRAS)
December 3, 1993
MO KANDASWAMI SINGH AND Vs. STATE OF TAMIL NADU
July 23, 1993
MOHAMED HUSSAIN SULAIMAN OF GREAT EASTERN ENGINEERING COMPANY Vs. STATE BANK OF INDIA OVERSEAS BRANCH MADRAS
August 17, 1993
MOHAMED MEERAN Vs. INSPECTOR OF POLICE
September 14, 1993
MOHAN A Vs. VIVEKANANDAN DR
March 26, 1993
MOHAN MOHANDOSS Vs. STATE OF TAMIL NADU
November 29, 1993
MOHASINIA Vs. STATE OF TAMIL NADU
August 27, 1993
MOHIDCEN Vs. INSPECTOR OF POLICE L AND O PATTUKOTTAI
July 28, 1993
MOLUKKA NAIDU Vs. R V PALANIAPPAN
September 3, 1993
MOONGAM Vs. STATE OF TAMIL NADU
February 9, 1993
MUNAGA VENKATARAMIAH A REGISTERED PARTNERSHIP Vs. P BUJJAMA
January 11, 1993
MUNIAPPA REDDIAR Vs. GANESA REDDIAR
December 6, 1993
MUNIAPPAN Vs. STATE
July 13, 1993
MURALE MATCH WORKS Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL
January 11, 1993
MURALIDHARAN Vs. S SUBBAIAH
September 16, 1993
MURTHY C Vs. M R GOPAL ACHARI
September 10, 1993
MURUGAN Vs. STATE OF TAMIL NADU
January 6, 1993
MUTHU PANDIAN Vs. STATE
July 29, 1993
MUTHU SARASWATHI Vs. COMMIS­SIONER HR AND CE ADMINISTRATION DEPART­MENT MADRAS
January 22, 1993
MUTHUKARUPPAN Vs. STALE OF TAMIL NADU
November 19, 1993
MUTHUKRISHNAN Vs. SAKTHI SHANMUGAVEL
October 15, 1993
MUTHULAKSHMI Vs. STATE OF TAMIL NADU
December 7, 1993
MUTHULAKSHMI AMMAL Vs. M D VENKATESAN
July 14, 1993
MYLSAMY Vs. DHARAPURAM CO OPERATIVE PRIMARY LAND DEVELOPMENT BANK
September 10, 1993
N AJIMEER KHAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE RAMANATHAPURAM
September 29, 1993
N AJIMEER KHAN Vs. DISTRICT COLLECTOR AND THE DISTRICT MAGISTRATE RAMANATHAPURAM
March 29, 1993
N ANANDAN Vs. AYYANNA GOUNDER
June 30, 1993
N ARUMUGHAM Vs. M K PONNUSAMY
September 17, 1993
N ATHIMOOLAM Vs. AROKIANATHAN
April 30, 1993
N BOSE Vs. NIRMALA
September 7, 1993
N JOTHI Vs. RAJAMANI
October 31, 1993
N MOHANDOSS Vs. SOUTHERN INDUSTRIAL POLYMERS PVT LTD
April 16, 1993
N MOUNAGURUSAMY Vs. K C PALANICHAMY
December 24, 1993
N PALANIAPPAN Vs. REGIONAL TRANSPORT AUTHORITY MADRAS
March 9, 1993
N PITCHAI Vs. OYYAMMAL
February 3, 1993
N PURUSHBTHAMA REDDY Vs. REVENUE DIVISIONAL OFFICER THIRUVALLUR CHINGLEPUT M G R DISTRICT
October 11, 1993
N RAMASWAMY NAIDU Vs. GOVERNMENT OF TAMIL NADU
July 13, 1993
N S NANJUNDASAMY Vs. N VENKATACHALAM
November 5, 1993
N SAVITHRI Vs. UNITED COMMERCIAL BANK
January 19, 1993
NAGALINGAM Vs. STATE
September 10, 1993
NAGAPPA GOUNDER Vs. PADMAVATHI
September 9, 1993
NAGARATHINA AMMA Vs. SYNDICATE BANK MOUNT ROAD BRANCH ANNAL SALAI
September 9, 1993
NALINI Vs. THE STATE OF TAMIL NADU
October 28, 1993
NALLAYA GOUNDER Vs. P RAMASWAMI GOUNDER
February 25, 1993
NALLI ALIAS NALLIANNA GOUNDER Vs. STATE
February 4, 1993
NALLI SAMBASIVAN Vs. DEPUTY REGISTRAR OF TRADE MARKS
October 15, 1993
NANAMMAL Vs. PERUMAL ACHARI
September 27, 1993
NANDAGOPAL Vs. N E P C AGRO FOODS LIMITED
November 1, 1993
NANJAMMAL DIED Vs. PALANIAMMAL
March 2, 1993
NARASIMHAN K V Vs. INCOME TAX OFFICER
November 4, 1993
NARAYANA PILLAI Vs. DISTRICT COLLECTOR NAGERCOIL
February 4, 1993
NARAYANASWAMY Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION ADIDRAVIDAR WELFARE TIRUPPUR
November 3, 1993
NATARAJAN Vs. STATE, REP. BY FOOD INSPECTOR, TIRUNELVELI MUNICIPALITY
August 19, 1993
NATIONAL COUNCIL OF YOUNGMENÏ¿½S CHRISTIAN ASSOCIATION OF INDIA Vs. STATE OF TAMIL NADU
June 22, 1993
NATIONAL INSURANCE COMPANY LIMITED COIMBATORE Vs. LAKSHMI VILAS BANK LIMITED A REGISTERED BANKING COMPANY
September 15, 1993
NAVILKAL TEA FACTORY Vs. CEGAT
February 5, 1993
NAZUNUDDHIN AHMED Vs. K NARASIMHA RAO
February 19, 1993
NELLAI STEELS Vs. K R JAYAKUMAR
December 8, 1993
NEW INDIA ASSURANCE COMPANY LTD Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
February 10, 1993
NEYVELI LIGNITE CORPORATION LTD Vs. P R GOVINDARAJULU
June 17, 1993
NITHYAKALYANI TEXTILES LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS TUTICORIN
September 23, 1993
O R ABDUL HAMID Vs. O R ABDUL RAHIM
July 14, 1993
O ULAGANATHAN Vs. K R G CHANDRASEKAR
March 29, 1993
OFFICIAL RECEIVER SALEM HAVING OFFICE IN THE DISTRICT COURT COMPOUND HASTHAMPATTI SALEM Vs. ARIYA BOYAN
September 14, 1993
ORIENT LITHO PRESS Vs. COLLECTOR OF CUSTOMS MADRAS
December 16, 1993
ORIENTAL HOTELS LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
April 27, 1993
ORIENTAL HOTELS LIMITED Vs. KASHMIR HANDICRAFTS
October 4, 1993
ORIENTAL INSURANCE CO. LIMITED Vs. RAJAMANI
February 26, 1993
ORIENTAL INSURANCE COMPANY LIMITED Vs. VENKIDASAMY
July 6, 1993
P ALAGESAN Vs. A MARIADAS
January 20, 1993
P B LAKSHMANA SAH AND BROS Vs. J N SIVARAJ CHETTIAR
July 27, 1993
P G VARGHESE Vs. C K KUMARASAMY
April 21, 1993
P JAWAHAR Vs. S S PILLAI
September 24, 1993
P K AZEEZ VAIDYAR Vs. COMMISSIONER COONOOR MUNICIPALITY
June 25, 1993
P MAHAMANI Vs. TAMIL NADU MAGNESITE LIMITED
July 6, 1993
P MOHAMED Vs. STATE OF TAMIL NADU
October 8, 1993
P MUTHURAMAN Vs. PADMAVATHI FINANCE REGD
January 22, 1993
P P V ANNAMALAI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
September 17, 1993
P PARAMASIVAM Vs. VENKATACHALA GOUNDER
August 2, 1993
P PRAGASAM Vs. STATE
November 12, 1993
P RAMASWAMY Vs. P M AGENCIES
July 16, 1993
P RATHINAM Vs. STATE OF TAMIL NADU
November 23, 1993
P S BALAKRISHNAMARAJA AND Vs. S K ALAGAR RAJA AND
February 24, 1993
P S JOSE Vs. ATE OF KERALA
July 20, 1993
P SELVAKUMAR Vs. UNIVERSITY OF MADRAS
March 15, 1993
P SHANMUGAIAH Vs. V BALAMANI
December 14, 1993
P T BELL AND CO MADRAS Vs. UNION OF INDIA
March 5, 1993
P VENKATAKRISHNA REDDY Vs. REGISTRAR OF COMPANIES
January 21, 1993
P VENU ALIAS VENUGOPAL Vs. JEYA
March 23, 1993
P.S. VENKATA SUBRAMANIA SROWDHIGAL Vs. OFFICIAL RECEIVER AND ORS.
September 17, 1993
PADMINI Vs. STATE OF TAMIL NADU
March 18, 1993
PALANI Vs. STATE OF TAMIL NADU
March 22, 1993
PALANI Vs. STATE
January 7, 1993
PALANIRAJA Vs. JAYALAKSHMI
October 29, 1993
PALANIVEL Vs. B SARASWATHI
March 29, 1993
PALLAVAN TRANSPORT CORPORATION LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
January 13, 1993
PALLAVAN TRANSPORT CORPORATION LTD METRO Vs. T D PANNERSELVAM
September 2, 1993
PALPANDI Vs. STATE OF TAMIL NADU
April 19, 1993
PANCHALIAMMAL Vs. KANNIAPPAN
August 3, 1993
PAPATHI Vs. VELUSAMI
October 7, 1993
PAPER PRODUCTS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
September 15, 1993
PARAMOUNT GROUP PVT LTD Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
September 6, 1993
PARRY AND COMPANY LIMITED Vs. DY COMMISSIONER OF LABOUR APPEALS D M S COMPOUND
December 24, 1993
PASTOR ANANDRAJ Vs. SADHU JESUDASAN
August 2, 1993
PASUVARAJ Vs. SARASWATHI
November 8, 1993
PAUL DURAI Vs. PRINCIPAL SESSIONS JUDGE
August 13, 1993
PAUL SAMUEL ALIAS PAULRAJ SAMUEL Vs. KOIL PITCHAI ANANDHADURAI
February 23, 1993
PAULSONS LITHO WORKS Vs. INCOME TAX OFFICER
November 18, 1993
PERIAMBILLAI Vs. SOMAYAN
February 5, 1993
PERIASWAMI Vs. STATE OF TAMIL NADU
February 17, 1993
PERIATHAMBI KATTAN Vs. STATE OF TAMIL NADU
March 29, 1993
PERIYAMARUTHU PANDIAN Vs. INSPECTOR OF POLICE PARTHIBANOOR
December 23, 1993
PERUMAL MUTHURAJA Vs. MOOKKA GOUNDER
October 5, 1993
PERUMAL PILLAI Vs. UNION OF INDIA THE UNION TERRITORY OF PONDICHERRY
December 13, 1993
PHILIP JAMES COATES Vs. AGNES FERNANDES
August 20, 1993
PHILIP JEYASINGH Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
November 22, 1993
PHONIX ENTERPRISE CO LTD Vs. UNION OF INDIA
July 8, 1993
PHOTON INDIA LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS
September 16, 1993
PLYWOOD HOUSE Vs. WOOD CRAFT PRODUCTS LIMITED
July 21, 1993
PONDICHERRY UNIVERSITY Vs. ALEXANDER EDUCATIONAL FOUNDATION
September 15, 1993
PONMANI Vs. LIFE INSURANCE CORPORATION OF INDIA
September 29, 1993
PONNAIYAN ALIAS PERIYA GOUNDER Vs. RANGASAMY GOUNDER
September 17, 1993
POONAMALLEE SRI THIRUKACHI NAMBI VARI VUTCHAVA VYASYA THADHIYARADHANA CHARITIES Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPARTMENT
February 24, 1993
POOVAN Vs. STATE
December 10, 1993
POPULAR DYES AND CHEMICALS PRIVATE LIMITED Vs. AIYSWARYA CHEMICALS NO 2
September 10, 1993
PORMUDI Vs. STATE OF TAMIL NADU
April 22, 1993
PRAKASH ROADLINE PVT LTD Vs. UNITED INDIA FIRE AND GENERAL CO LTD
January 6, 1993
PRASAD FILM LABORATORIES Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL
August 27, 1993
PRASANNCHAND NAHAR SOLE PROPRIETOR HIRACHAND PRASANCHAND Vs. MOHAMMEDSAH ABDUL
June 23, 1993
PROF C R SRINIVAS SOCIAL WORKER AND PUBLIC INTEREST LITIGANT MADRAS 35 Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU FORT ST GEORGE MADRAS 9
January 28, 1993
PULAVAR NELLAI A GANAPATHY Vs. SECRETARY TO GOVERNMENT OF INDIA DEPARTMENT OF EDUCATION NEW DELHI
September 17, 1993
PULAVAR NELLAI AGANAPATHY Vs. SECRETARY TO GOVERNMENT OF INDIA DEPARTMENT OF EDUCATION MINISTRY OF HUMAN RESOURCE DEVELOPMENT CENTRAL SECRETARIAT NEW DELHI
December 13, 1993
PULLAR CHETTIAR Vs. COMMISSIONER CONNOOR MUNICIPALITY
June 25, 1993
PUSHPALATHA Vs. R LAKSHMI FOOD INSPECTOR COIMBATORE
July 27, 1993
QUAID E MILLATH TEACHERS TRAINING INSTITUTE Vs. STATE OF TAMIL NADU
March 23, 1993
R BALAMURUGAN Vs. PRINCIPAL GOVERNMENT ENGINEERING COLLEGE SALEM
September 10, 1993
R GANDHI PRESIDENT BAR FEDERATION OF TAMIL NADU AND PONDICHERRY MADRAS Vs. STATE OF TAMIL NADU
January 8, 1993
R GNANASCKAR Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
August 10, 1993
R GNANASEKAR Vs. TAMIL NADU PUBLIC SERVICE COMMISSION MADRAS
June 22, 1993
R KESAVAN Vs. D PARVATHAM
December 6, 1993
R MANICKATHAMMAL Vs. UNION OF INDIA
December 14, 1993
R N MURUGESAN Vs. V PRABHAKARAN
August 27, 1993
R P KANDASWAMY Vs. SIVAGAMI
February 2, 1993
R P RAMAJAYAM Vs. TAMIL NADU CEMENTS CORPORATION LTD
July 6, 1993
R P RAMASWAMY Vs. M KARUPPIAH THEVAR
July 13, 1993
R RAJAGOPAL Vs. M P CHELLAMUTHU
July 26, 1993
R RAMALINGAM Vs. SUPERINTENDING ENGINEER HIGHWAYS AND RURAL WORKS DEPARTMENT MADURAI
October 14, 1993
R RAMU Vs. GOVERNMENT OF TAMILNADU
March 10, 1993
R RANGANATHA REDDY Vs. STATE OF TAMIL NADU
March 5, 1993
R S SWAMI RAO Vs. T K KUMARASWAMY
September 24, 1993
R SAROJINI Vs. SUPERINTENDING ENGINEER WORLD BANK CIRCLE TAMILNADU HOUSING BOARD
January 20, 1993
R SEKAR Vs. S P ARJUNA RAJA
November 22, 1993
R SHANKAR Vs. CITY BANK
December 3, 1993
R THANGARAJAN Vs. R BALASUBRAMANIAN
September 27, 1993
R THANGAVELU Vs. GOVERNMENT OF INDIA
December 16, 1993
R V NATARAJAN Vs. MEERA RAJAGOPAL
September 3, 1993
R VEERABADHRA PILLAI Vs. TRIBUNAL FOR RECOGNISED P SCHOOLS SUBORDINATE JUDGE PERIYAKULAM MADURAI DISTRICT
March 5, 1993
R. SIVALINGAM Vs. THE STATE OF TAMIL NADU
June 21, 1993
RADHAKRISHNA NAIDU Vs. MINOR RAVI ALIAS RAVICHANDRAN
August 17, 1993
RAHMATHULLAH Vs. RAMALINGAM
November 24, 1993
RAJ KUMARI Vs. N.V. NATARAJAN
December 3, 1993
RAJA D V APPA RAO BAHADUR Vs. GOVERNMENT OF TAMIL NADU
February 5, 1993
RAJA DEVAPUTHRAN CUNNIAH Vs. REGIONAL TRANSPORT OFFICER SALEM
January 21, 1993
RAJAGOPAL B Vs. ASSISTANT DIRECTOR OF INSPECTION INVESTIGATION
November 4, 1993
RAJAM ABRAHAM Vs. SHANTHA
October 15, 1993
RAJAMANICKAM Vs. ELANGOVAN
November 2, 1993
RAJAMBAL AMMAL Vs. DEPUTY COMMISSIONER H R AND C E ADMN DEPARTMENT COIMBATORC
February 24, 1993
RAJANGAM Vs. SULTAN ABDUL KHADER
October 1, 1993
RAJARANI SILK PALACE Vs. C K B MURUGAN
October 15, 1993
RAJASEKARAN GRAMANI Vs. NAGARATHINAMMAL
April 20, 1993
RAJENDRA ENTERPRISES Vs. UNION OF INDIA
December 22, 1993
RAJENDRAKUMAR VERMA Vs. STATE OF TAMIL NADU
January 28, 1993
RAJENDRAN Vs. STALE
March 30, 1993
RAJENDRAN Vs. STATE
March 12, 1993
RAJENDRAN KULLA RAJENDRAN Vs. COMMISSIONER OF POLICE
July 12, 1993
RAJESWARI Vs. DHANAMMAL
November 23, 1993
RAJU Vs. MOHAMADABI
July 9, 1993
RAJU Vs. A PONNAMMAL
August 13, 1993
RAM MANDIRI Vs. RANGANATHA NAIDU
November 24, 1993
RAMA SUNDARA PANDI Vs. STATE SUB INSPECTOR OF POLICE TISAYANVILAI POLICE STATION
December 15, 1993
RAMAKRISHNA NAIDU Vs. SHANMUGASUNDARAM
March 12, 1993
RAMAKRISHNAN STEEL INDUSTRIES LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
February 12, 1993
RAMAMOORTHY Vs. THIRU MURUGAN COMMERCIAL FINANCE CORPORATION
January 12, 1993
RAMAN AND CO Vs. COLLECTOR OF CUSTOMS
March 4, 1993
RAMASAMI UDAYAR Vs. KAMATCHI AMMAL AND ORS.
September 14, 1993
RAMASAMY Vs. SELVAMBAL ALIAS PARIMALANAYAGI
September 3, 1993
RAMASWAMY Vs. PAPPATHI AMMAL
September 10, 1993
RAMCHAND, PROPRIETOR, P.M. VEST & CO. Vs. STATE REP., BY DEPUTY INSPECTOR OF LABOUR III CIRCLE, MADRAS
February 9, 1993
RAMCHANDER LAXMINARAYANAN KARVA Vs. JAGANATH KHUBCHAND KARVA
July 15, 1993
RANGANATHAN J SECOND ITO Vs. BHAVANI M S
August 25, 1993
RANGASAMY NAIDU Vs. VEERAPPAN
September 14, 1993
RANJANI Vs. INDIAN BANK AND ANR.
August 5, 1993
RAVI Vs. GOVERNMENT OF TAMIL NADU
January 12, 1993
RAVINDRANATH Vs. SAMUEL ASIRVATHAM
November 19, 1993
RENGANAYAKI Vs. ARUNAGIRI
February 12, 1993
RENGAPERUMALRAJA Vs. MOIDEEN MUTHU BEEVI
April 13, 1993
RENOWNED AUTO PRODUCTS MFRS LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
December 17, 1993
RETNAKUMAR Vs. REGISTRAR HIGH COURT
August 24, 1993
REV DR DHAYAN CHAND CARR Vs. STATE OF TAMIL NADU
July 16, 1993
REV SR MARGARET MARY CORRESPONDENT SACRED HEART HIGH SCHOOL KADIAPATTANAM KANYAKUMARI DISTRICT Vs. GOVERNMENT OF TAMIL NADU
April 1, 1993
ROLAB POLYMERS PRIVATE LIMITED Vs. SUBHADRA ENTERPRISES
February 9, 1993
RUBY LEATHER EXPORTS Vs. K VENU
December 10, 1993
RUGINI NAGESH Vs. KISHIN B CHHABRIA
November 12, 1993
S A PONNUSWAMI Vs. DEPUTY COMMISSIONER H R AND CE ADMN DEPARTMENT COIMBATORE
August 17, 1993
S ANTHONY RAJ Vs. A SHANMUGAM
December 2, 1993
S ARUNACHALAM Vs. STATE
March 31, 1993
S B HUSSAIN Vs. ASSISTANT ACCOUNTS OFFICER REVENUE UNIT TNEB VANIAMBADI TIRUPATTUR
March 1, 1993
S G PONNAMBALAM Vs. T A PALANIVELU
July 13, 1993
S GANAPATHY CHETTIAR PROPRIETOR KARKALAIYAR PLASTIC WORKS Vs. R V DHARMALINGAM MUDALIAR
September 15, 1993
S GOVINDARAJA MUDALIAR Vs. INCOME TAX APPELLATE TRIBUNAL
March 10, 1993
S GOVINDASAMY NAIDU Vs. POORNA VALLI
April 1, 1993
S JOHN DHANADURAI Vs. J MARRY SUGANTHI
August 20, 1993
S K M MOHAMMED AMANULLAH Vs. T C S RAMASANGU PANDIAN
July 15, 1993
S K SAMIYAPPAN Vs. IDOL OF SRI SELLANDI AMMAN AT SRI SELLANDI AMMAN TEMPLE
July 22, 1993
S KANNUSAMY Vs. UNION OF INDIA
January 8, 1993
S KRISHNAMOORTHY Vs. B S KESAVAN
December 3, 1993
S KUPPURATHINAM Vs. A R MUNIRATHINAM
January 22, 1993
S LAKSHMINARAYAN Vs. INSPECTOR GENERAL OF REGISTRATION MADRAS
April 22, 1993
S M SYED AMINA BEEVI Vs. THAIKA SAHIB ALIM
September 10, 1993
S MANI Vs. N G MANI
July 9, 1993
S MARUTHAI Vs. PADMINI RAMACHANDRAN
April 23, 1993
S MOHAN Vs. UNION OF INDIA
March 31, 1993
S MOHANAKRISHNAN Vs. STATE OF TAMIL NADU
October 4, 1993
S NAGARATHINAM Vs. S BALAKATHIRESAN
March 29, 1993
S NALLIAHKHAN Vs. PRIME MINISTER OF INDIA NEW DELHI
March 1, 1993
S O RAJAMMAL Vs. COMMISSIONER H R AND C E BOARD NUNGAMBAKKAM MADRAS
September 21, 1993
S P DAMODARAN Vs. RAMASWAMY NAIDU
October 4, 1993
S PACKIAM Vs. STATE OF TAMILNADU
August 5, 1993
S PAKKIARAJ Vs. S N KULASEKARAN
September 14, 1993
S PAKKIARAJ Vs. S N KULASEKARAN
February 9, 1993
S PRABHAVATHI Vs. REVENUE DIVISIONAL OFFICER THIRUPPATHUR NORTH ARCOT DISTRICT
July 6, 1993
S R F LIMITED Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
January 18, 1993
S S CHOKKALINGAM Vs. R B S MANI
September 23, 1993
S SADAYANDI Vs. D S PUNDUPATTY CO OPERATIVE BUILDING SOCIETY
September 17, 1993
S SELVARAJ Vs. STATE OF TAMIL NADU
December 17, 1993
S SHADRACH PAUL Vs. REGISTRAR HIGH COURT MADRAS
December 9, 1993
S SUKUMAR Vs. M RAMMOHAN SHANMUGHAM
January 5, 1993
S SUNDARAM Vs. DISTRICT EDUCATIONAL OFFICER CHEYYAR
October 8, 1993
S V S DAVEY SONS MADRAS Vs. LIBERTY DRY CLEANERS UNDER THE NAME BOARD GARMENT CLEANERS MADRAS
December 21, 1993
S V S OIL MILLS Vs. S V SIVALINGA NADAR
October 27, 1993
S VELLAIMUTHU Vs. STATE
December 14, 1993
S. RAMIAH THEVAR Vs. K. MANICKAM
November 23, 1993
S. SELVARAJ Vs. INSPECTOR OF PO
August 27, 1993
SAINATH AND CO Vs. UNION OF INDIA
December 21, 1993
SAJITHA G Vs. SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF EXTERNAL AFFAIRS NEW DELHI
December 1, 1993
SAKKU BAI AMMAL Vs. VEDHAVALLI DECEASED
January 20, 1993
SAMOU JEAN PIERRE Vs. JACQULINE SAMOU
December 8, 1993
SAMUVELRAJ ALIAS N S RAJ Vs. Y JEBAMONY
April 20, 1993
SANJAY ARYA Vs. DIRECTOR OF TECHNICAL EDUCATION
November 19, 1993
SANTHOKBAN VALLABHDAS MADHVANI Vs. TARABEN PRAVINLAL MADHVANI EXECUTRIX TO THE ESTATE OF PRAVIN VITHALDAS MADHVANI
July 28, 1993
SARASWATHI Vs. STATE OF MADRAS
July 5, 1993
SARASWATHI Vs. THANGAVELU
November 11, 1993
SARASWATHI AMMAL Vs. SHANMUGHAVADIVAMMAL
January 25, 1993
SARASWATHI ANIMAL EDUCATIONAL TRUST Vs. UNIVERSITY OF MADRAS
October 28, 1993
SARGUNAM AMMAL Vs. JAYARAMA PADAYACHI
January 27, 1993
SAROJ GOENKA Vs. NARIMAN POINT BUILDING SERVICES AND TRADING PRIVATE LIMITED
December 10, 1993
SAROJA Vs. STATE OF TAMIL NADU
January 12, 1993
SAROJA SHANMUGHAM Vs. UNION OF INDIA
July 26, 1993
SATHAKUPPAN Vs. SATHA DURAISAMY
August 3, 1993
SAVARIMUTHU NADAR Vs. STATE
November 29, 1993
SEETHA Vs. STATE OF TAMILNADU
May 25, 1993
SELVAKANI Vs. SELVAM
December 21, 1993
SELVAN CYCLE AND FAN TRADERS Vs. DEPUTY COMMERCIAL TAX OFFICER III TUTICORIN
July 23, 1993
SELVARAJ Vs. MADHESWARAN
April 13, 1993
SELVARAJ ALIAS KAMARAJ Vs. SLATE
November 30, 1993
SELVARAJ ALIAS RAJU Vs. GOVINDARAJULU PADAYACHI
September 15, 1993
SELVI Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU
February 9, 1993
SELVI INDUSTRIES Vs. DISTRICT COLLECTOR PUDUKOTTAI
August 2, 1993
SESHMAL BAFNA Vs. P C SUBRAMANIAN
April 13, 1993
SHAHUL HAMEED Vs. RASOOL BIVI
July 6, 1993
SHAJAHAN Vs. STATE THROUGH THE DEPUTY SUPERINTENDENT OF POLICE PROHIBITION AND ENFORCEMENT WING NAGAPATLINAM
April 23, 1993
SHAMSUDDIN A N Vs. CONTROLLER OF ESTATE DUTY ASST
August 24, 1993
SHANMUGA DESIGN GNANASAMBANDA PANDARASANNADHI AVARGAL AND HEREDITARY TRUSTEE OF RAJAN KATTALAI ATTACHED TO THIYAGARAJASWAMI DEVASTHANAM AT TIRUVARUR Vs. STATE OF MADRAS
December 22, 1993
SHANMUGAM Vs. STATE BY FOOD INSPECTOR
February 2, 1993
SHANTA NARAYANAN Vs. K M NAMBI
March 12, 1993
SHARAVATHY PCTRO CHEMICALS P LTD Vs. TAMIL NADU ELECTRICITY BOARD
July 30, 1993
SHEIK BABU Vs. SUB INSPECTOR OF POLICE RAJKADAI POLICE STATION DHARMAPURI DISTRICT
December 2, 1993
SHRIRAM FIBRES LIMITED Vs. UNION OF INDIA
August 5, 1993
SHYAMALA XAVIER Vs. REGISTRAR TAMIL NADU DR MGR MEDICAL UNIVERSITY
July 14, 1993
SILVER CLOUD TEA FACTORY Vs. UNION OF INDIA
December 21, 1993
SIVANANDHA STEELS LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
December 13, 1993
SJANAKARADAS PROP M/S VIJAYAN SAW MILLS AND WOOD WORKS PALLIYADI Vs. C M RAJ MOHAN
February 24, 1993
SK AT SM RAMANATHAN CHETTIAR Vs. RM MURUGAPPA CHETTIAR
April 21, 1993
SONNAPPA IYER Vs. K R RAMUTHAIAMMAL
July 18, 1993
SONNAPPA IYER Vs. K R RAMUTHAIAMMAL
July 8, 1993
SOOPI HAJI Vs. R M RAMANATHAN CHETTIAR
February 9, 1993
SORNAM ASARI Vs. THANGASAMY EXECUTIVE OFFICER H R AND C E ADMINISTRATION DEPARTMENT KOTTAR
October 6, 1993
SOUNDARARAJAN Vs. SECRETARY TO GOVT OF INDIA MINISTRY OF LABOUR AND
December 7, 1993
SOUTH INDIA CO OPERATIVE SPINNING MILLS EMPLOYEES CO OPERATIVE STORES LIMITED Vs. DEPUTY INSPECTOR OF LABOUR FIRST CIRCLE T VELI
November 12, 1993
SOUTH INDIAN BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR VI MADRAS AND
December 2, 1993
SOUTHERN WEAVERS P LTD Vs. K A THAMGAVEL
January 8, 1993
SPECIAL TAHSILDAR L A B H E L RANIPET Vs. M G SAMPATHKUMAR
December 20, 1993
SPEEDLINE AGENCIES Vs. STATE OF TAMIL NADU
July 12, 1993
SREEVATSA TUBES CORPORATION UNIT OF SREEVATSA TUBES PVT. LTD. Vs. PRAGATI ENGINEERING PVT. LTD. AND ANOTHER
February 9, 1993
SRIDHARAN Vs. AMMUGAM
March 19, 1993
SRINIVASAN Vs. NATARAJAN
August 19, 1993
SRINIVASAN Vs. STATE
October 29, 1993
ST MARYS MIDDLE SCHOOL Vs. DISTRICT EDUCATIONAL OFFICER LALGUDI RANGE LALGUDI
June 23, 1993
STANDARD COLOUR PRODUCTS Vs. SUPERINTENDENT OF CENTRAL EXCISE MADRAS
November 18, 1993
STANDARD PENCILS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
September 23, 1993
STAR TALKIES Vs. STATE OF TAMIL NADU
October 26, 1993
STATE Vs. JOTHI
October 26, 1993
STATE Vs. MUTHALIFF
September 24, 1993
STATE Vs. K N VEDALINGAM
October 27, 1993
STATE Vs. KARUPPAYAL
September 24, 1993
STATE Vs. SUBRAMANIA PILLAI
September 14, 1993
STATE Vs. KALYANASUNDARAM
September 20, 1993
STATE Vs. RAJIAH
August 23, 1993
STATE Vs. ARULDOSS
September 2, 1993
STATE Vs. RAJAMBAL
August 11, 1993
STATE Vs. ARUMUGAM
August 16, 1993
STATE Vs. VERKEES
August 13, 1993
STATE Vs. RADHAKRISHNAN
April 29, 1993
STATE Vs. SUBRAMANIAM
April 30, 1993
STATE Vs. S BALASUBRAMANIAM
January 27, 1993
STATE Vs. MUTHU
February 9, 1993
STATE Vs. NACHIMUTHU GOUNDCR
February 22, 1993
STATE BANK OF INDIA Vs. D JAYA VEERAPANDIAN
June 28, 1993
STATE BANK OF INDIA LALGUDI Vs. AKILANDAM
September 27, 1993
STATE BY FOOD INSPECTOR TUTICORIN MUNICIPALITY, REP. BY PUBLIC PROSECUTOR Vs. SANTHANAMARIAPPAN
October 8, 1993
STATE BY FOOD INSPECTOR, AMMAPETTAI TOWN PANCHAYAT REPRESENTED BY THE PUBLIC PROSECUTOR Vs. R. RAJASEKARAN
October 1, 1993
STATE BY PUBLIC PROSECUTOR Vs. KALAIVANAN
March 29, 1993
STATE OF KERALA Vs. BATAKRISHNAN PILLAI
February 3, 1993
STATE OF KERALA Vs. ASHRAF
March 1, 1993
STATE OF KERALA Vs. MULLAN
January 6, 1993
STATE OF KERALA Vs. THAMBAN NAMBIAR
January 19, 1993
STATE OF MADRAS Vs. KALAIVANAN
March 29, 1993
STATE OF TAMIL NADU Vs. KALAIVANAN
March 29, 1993
STATE OF TAMIL NADU Vs. RADHA KRISHNAN
April 29, 1993
STATE OF TAMIL NADU Vs. PARLE PRODUCTS PRIVATE LIMITED
January 7, 1993
STATE OF TAMIL NADU Vs. M KAZIM KHALEELI
January 21, 1993
STATE OF TAMIL NADU Vs. SAMPATH
March 8, 1993
STATE OF TAMIL NADU Vs. RAJENDRAN
August 25, 1993
STATE OF TAMIL NADU Vs. ARUMUGHAM
August 17, 1993
STATE OF TAMIL NADU Vs. P RAJA SINGH
December 2, 1993
STATE OF TAMIL NADU Vs. THIRUVALARGAL SINGARA ESTATE
November 4, 1993
STATE TRADING CORPORATION OF INDIA LIMITED Vs. TIRUMALA TIRUPATHI DEVASTHANAM
December 10, 1993
STATE, BY FOOD INSPECTOR, MANNARGUDI MUNICIPALITY Vs. SAMBANDAM AND OTHERS
April 8, 1993
STATE, BY THE INSPECTOR OF POLICE, C.B.C.I.D. KANCHEEPURAM Vs. S.P. JAYAGOPAL
June 28, 1993
STEEL AUTHORITY OF INDIA LTD Vs. UNION OF INDIA
February 8, 1993
STEPHEN VINCENT Vs. NANCYSHEEBA
August 20, 1993
SUBASH CHANDER BAJAJ Vs. STATE OF TAMIL NADU
February 1, 1993
SUBASH CHANDER BAJAJ Vs. STATE OF TAMIL NADU
January 1, 1993
SUBBA NAVITHAN Vs. VELUCHAMI GOUNDER
February 22, 1993
SUBBAMMAL Vs. SADASIVAM
September 17, 1993
SUBBARAYA PILLAI ALIAS SUBBARAYA MANTHIRI Vs. LAKSHMIAMMAL
October 7, 1993
SUBBIAH ALIAS TIRUVOTIYUR SUBBAIYAH ALIAS MAHADEVAN Vs. COMMISSIONER OFPOLICC MADRAS
February 1, 1993
SUBRAMANIA IYER ALIAS TYPE IYER Vs. STATE
December 8, 1993
SUBRAMANIA ODEAR Vs. GOVINDAMMAL
February 26, 1993
SUBRAMANIAM @ VALMANICKAM Vs. THE STATE OF TAMIL NADU, ETC. AND ANOTHER
October 13, 1993
SUBRAMANIAN SWAMY Vs. J JAYALALITHA
November 15, 1993
SUDALAIYANDI AND ANOTHER Vs. S. GNANA CHANDRA SINGH
November 25, 1993
SULTAN HARDWARE CORPORATION Vs. CT MEIYAMMAIACHI
August 6, 1993
SUMITHA SRINIVASAN Vs. REGISTRAR ANNA UNIVERSITY MADRAS
September 21, 1993
SUNDARA BAI Vs. PONMANI TOWN PANCHAYAT KANYAKUMARI DISTRICT
February 24, 1993
SUNDARA RAJAN Vs. SUNDARAMOORTHY
January 11, 1993
SUNDARAM Vs. VARADAIYAR
August 13, 1993
SUNDARAM CLAYTON LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE MADRAS
November 29, 1993
SUNDARAM FINANCE LIMITED Vs. REGIONAL TRANSPORT COMMISSIONER MADURAI
September 2, 1993
SUNDARESAN ALIAS MEGANATHAN ALIAS MEGA Vs. STATE
May 18, 1993
SUPERINTENDENT COIMBATORE MARKET COMMITTEE PERUNDURAI Vs. R KANDASAMY
November 26, 1993
SUPERINTENDENT OF CENTRAL EXCISE ERODE Vs. KRISHNA VANASPATHI PRODUCTS
November 12, 1993
SUPERINTENDENT REGULATED MARKET KUMBAKONAM Vs. PRESIDENT KUMBAKONAM MULTIPURPOSE COOPERATIVE INDUSTRIAL COTTAGE INDUSTRIES SOCIETY KUMBAKONAM
October 5, 1993
SUPERINTENDING ENGINEER FISHING HARBOUR PROJECTS CIRCLE NAGERCOIL Vs. ANDHRA CIVIL CONSTRUCTION COMPANY
February 17, 1993
SUPERINTENDING ENGINEER SURULIYAR HYDRO ELECTRIC PROJECT MADURAI Vs. GREEN LANDS NEW INDIA CONSTRUCTION COMPANY
March 18, 1993
SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD ERODE Vs. UCHAPPA GOUNDER
January 20, 1993
SUPERINTENDING ENGINEER TAMIL NADU HOUSING BOARD MADURAI Vs. S MARIAPPAN
June 24, 1993
SURAJ AGENCIES Vs. SOUTHERN INDIA TRADING AGENCY INDIA
February 19, 1993
SURENDRAN Vs. STATE OF KERALA
August 27, 1993
SURESH COLOUR LABS Vs. UNION OF INDIA
January 29, 1993
SUYAMBU NADAR Vs. STATE
September 15, 1993
SYED KALIMULLAH Vs. APPRAISING OFFICER SPECIAL INVESTIGATION BRANCH
June 3, 1993
T ANANDAN Vs. NOORJAHAN
December 24, 1993
T ANNAKODI AMMAL Vs. K ETHIRAJ
August 6, 1993
T AZEEZAR RAHMAN AND COMPANY Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 23, 1993
T DURAISWAMI Vs. LAKSHMI
May 18, 1993
T KAMAKSHI Vs. K JAYARAMAN
March 18, 1993
T KHALEEQ AHAMED MINOR Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS MADRAS
November 17, 1993
T M VEERACHARI Vs. P C KANNAN DECEASED
January 18, 1993
T MOHAN REMAND PRISONER CENTRAL PRISON MADRAS Vs. STATE
March 23, 1993
T R SRIRAM Vs. K M DURAIBABU
June 22, 1993
T RAJAGOPALAN Vs. STATE OF TAMIL NADU
October 25, 1993
T S SADAGOPAN Vs. T N K RAMANUJAM
January 21, 1993
T SARAVANA Vs. EXECUTIVE ENGINEER MOGAPPAIR DIVISION TAMIL NADU HOUSING BOARD MADRAS
September 28, 1993
TAMIL NADU CEMENTS CORPORATION LTD Vs. V P CHOKHANI
June 14, 1993
TAMIL NADU CHROMATES LIMITED Vs. UNION OF INDIA
December 21, 1993
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED TIRUNELVELI Vs. INSPECTOR OF POLICE CIVIL SUPPLIES C I D TIRUNELVELI
September 16, 1993
TAMIL NADU FREEDOM FIGHTERS ASSOCIATION REGD Vs. GOVERNMENT OF TAMIL NADU
April 12, 1993
TAMIL NADU HANDLOOM WEAVERS CO OPERATIVE SOCIETY LIMITED Vs. I P A THANICKACHALA MUDALIAR AND SONS
November 25, 1993
TAMIL NADU MINORITY EDUCATIONAL INSTITUTION PROTECTIVE COUNCIL Vs. STATE OF TAMIL NADU
June 11, 1993
TAMILNADU NEWSPRINT AND PAPERS LIMITED Vs. UNION OF INDIA
February 23, 1993
TATA TEA LIMITED Vs. COLLECTOR OF CUSTOMS
November 26, 1993
TATA TEA LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
October 8, 1993
TELEVISION PRODUCERS CHAMBERS OF COM­MERCE Vs. UNION OF INDIA
January 27, 1993
THANGALAKSHMI TMT Vs. INCOME TAX OFFICER
August 20, 1993
THANGAMMAL Vs. AVANASHIAPPAN
October 28, 1993
THANGARAJ Vs. STATE
September 14, 1993
THANGARASU Vs. STATE OF TAMIL NADU
March 4, 1993
THANGAVEL Vs. MUTHUSAMI
July 13, 1993
THANTHAI PERIYAR TRANSPORT CORPN LTD Vs. P SIVAGNANAM
July 5, 1993
THANTHAI PERIYAR TRANSPORT CORPN LTD Vs. S GUNSEKARAN
August 6, 1993
THIRUGNANAM Vs. M KULASEKARAN
March 30, 1993
THIRUNELVELI CO-OPERATIVE MILK SUPPLY SOCIETY LTD Vs. JOINT REGIONAL DIRECTOR E S I CORPORATION MADRAS
March 19, 1993
THIRUVALLUVAR TRANSPORT CORPN LTD Vs. ASST COMMISSIONER OF LABOUR
June 23, 1993
THOLAPPA IYENGAR ALIAS ALAGAR IYENGAR Vs. EXECUTIVE OFFICER KALLAGAR DEVASTHANAM ALAGARKOIL MADURAI
April 30, 1993
THOMAS GEORGE KURIYAN Vs. S A KHARCHE PROPRIETOR S A KHARCHE AND ASSOCIATES
July 1, 1993
TITAN WATCHES LIMITED Vs. UNION OF INDIA
June 1, 1993
TITANIUM EQUIPMENTS AND ANODES MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA
October 27, 1993
TMT. KASTHURI RADHAKRISHNAN AND OTHERS Vs. A. RADHAKRISHAN AND OTHERS
October 12, 1993
TMT. R. MANORANJITHAM Vs. THE JOINT SECRETARY TO GOVERNMENT
September 27, 1993
TOWN PLANNING OFFICER SALEM MUNICIPALITY SALEM Vs. MAN ANIMAL
March 31, 1993
TRACTORS AND FARM EQUIPMENTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 29, 1993
TVL CHOLAN ROADWAYS CORPORATION LTD Vs. PL A ANNAMALAI CHETTIAR PROP PLA SAVINGS CORPORATION LTD
November 9, 1993
TWAD BOARD EMPLOYEES UNION CITU Vs. STATE OF TAMIL NADU
June 17, 1993
UNION BANK OF INDIA Vs. C ARUMUGHA MOOPANAR
August 5, 1993
UNION OF INDIA Vs. KUPPAYAMMAL
April 23, 1993
UNION OF INDIA Vs. RIZWAN INTERNATIONAL
March 4, 1993
UNION OF INDIA Vs. CHARANJEETH KAPPOR
December 15, 1993
UNION OF INDIA OWNING THE SOUTHERN RAILWAY HAVING ITS OFFICE AT PARK TOWN MADRAS 3 Vs. UNITED TRACTORS
October 5, 1993
UNION OF INDIA UNION TERRITORY OF PONDICHENY Vs. ABDUL LATIFF MARICAR
July 9, 1993
UNION OF INDIA UNION TERRITORY OF PONDICHERRY Vs. P MANOGARAN SECRETARY PONDICHERRY BAR ASSOCIATION
September 22, 1993
UNITED COMMERCIAL BANK Vs. R RAJAMANI & ORS
July 23, 1993
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LTD Vs. AGRO CARGO TRANSPORT LTD
February 2, 1993
USHA RANI Vs. DISTRICT MAGISTRATE AND COLLECTOR
December 21, 1993
V A PADMANABHAN Vs. M A NARASIMHAN
January 7, 1993
V ALPHONSE VAZ Vs. TAMIL NADU STATE GOVERNMENT
May 18, 1993
V ARUNACHALAM Vs. REGISTRAR UNIVERSITY OF MADRAS
July 16, 1993
V BALASUNDARAM Vs. CHIEF MINISTER OF TAMIL NADU
August 20, 1993
V C SOUNDARRAJAN Vs. COLLECTOR OF CUSTOMS
March 30, 1993
V G SHYAMSUNDAR SAH Vs. SUMITRA BAI
January 27, 1993
V GOPAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 27, 1993
V GUNASEKARAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
July 19, 1993
V K ELAYALWAR Vs. N GOVINDARAJULU
August 12, 1993
V KANNAN Vs. STATE OF TAMIL NADU
April 2, 1993
V KASTURI Vs. MANAGING DIRECTOR STATE BANK OF INDIA CENTRAL OFFICE BOMBAY
June 28, 1993
V KRISHNAN Vs. G RAJAN ALIAS MADIPU RAJAN
December 2, 1993
V M SHANMUGA SUNDARAM Vs. MARGABANDHU
November 30, 1993
V MUTHUKUMARAN Vs. STATE OF TAMIL NADU
March 1, 1993
V NAGARAJAN Vs. REGISTRAR UNIVERSITY OF MADRAS
September 22, 1993
V PANCHALI Vs. DISTRICT COLLECTOR KANYAKUMARI DISTRICT AT NAGERCOIL
March 15, 1993
V R MUTHU Vs. COMMERCIAL TAX OFFICER VIRUDHUNAGAR
February 10, 1993
V RAJU Vs. ANGAMMAL
August 30, 1993
V RANGARAJU Vs. DISTRICT SUPPLY OFFICER TRICHY
September 6, 1993
V S BALAKRISHNAN Vs. PUDUKOTTAI MUNICIPALITY
August 17, 1993
V S BALAKRISHNAN Vs. PUDUKOTTAI MUNICIPALITY
June 25, 1993
V SRINIVASA CHELLIAR Vs. G SELVANAMBI
December 23, 1993
V SURESH KUMAR Vs. C SREEKRISHNAN
October 5, 1993
V UTHIRAYAMUTHU Vs. DISTRICT COLLECTOR KANYAKUMARI DISTRICT
September 6, 1993
V VENKATACHARI Vs. P SUBBIAH
November 24, 1993
V X JOSEPH Vs. T PASUPATHI
November 19, 1993
VALLABH JANARDHAN Vs. TAMIL NADU DR M G R MCDICAL UNIVERSITY
July 6, 1993
VALLI AMMAL Vs. P K LOGAIYA REDDIAR
July 15, 1993
VALLIAMMAL Vs. RAJATHIAMMAL
August 13, 1993
VALTECH HIGH TECHNOLOGY COMPOSITES PRIVATE LIMITED Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR COMMERCIAL TAXES CHEPAUK MADRAS 5
November 1, 1993
VANJOOR MADHAR SAHIB TRUST Vs. PACHAIYAPPAN DIED
July 30, 1993
VANROSE Vs. SILVESTER RAJ
August 13, 1993
VARADA REDDIAR Vs. DISTRICT REVENUE OFFICER MADURAI
April 15, 1993
VARADAPPA GOUNDER Vs. KARUPPA GOUNDAR
September 1, 1993
VASEESWARARSWAMY DEVASTHANAM TIRUPACHUR Vs. ABDUL AZEEZ
April 1, 1993
VEERAMANI Vs. GOVINDAN
April 28, 1993
VEERAPPAN Vs. POONGOTHAI
February 23, 1993
VEERAPPAN Vs. STATE
January 7, 1993
VEERAPPAN Vs. KOLANDA GOUNDER
September 3, 1993
VELLACHI ANIMAL Vs. SUPERINTENDING ENGINEER SOUTH ARCOT DIVISION NORTH OFFICE OF THE SUPERINTENDING ENGINEER TNEB VILLUPURAM
July 8, 1993
VELLAI AMMAL Vs. CHINNAMMAL
October 15, 1993
VELUSWAMY ALIAS VELAN Vs. COMMISSIONER OF POLICE COIMBATORE
September 28, 1993
VENKATESAN Vs. STATE
March 30, 1993
VENSON TRANSPORTS Vs. DEPUTY COMMERCIAL TAX OFFICER GROUP V ENFORCEMENT SALEM
August 23, 1993
VICE CHANCELLOR ANNA UNIVERSITY MADRAS Vs. D VASANTHAKUMAR
November 30, 1993
VICKY ALIAS VICTORIA Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
July 26, 1993
VIJAYAKUMAR Vs. DISTRICT COMMITTEE CONSTITUTED UNDER THE TAMIL NADU HINDU RELIGIOUS
July 26, 1993
VINCENT Vs. TNEB
March 8, 1993
VISWANATHAN Vs. R LAKSHMI AMMAL DEED
March 11, 1993
VITTAL COMBINES Vs. STATE OF TAMILNADU
July 13, 1993
VIVEK GOENKA Vs. MANOJ SONTHALIA
April 13, 1993
W A NOS 733 1543 1544 1545 1546 1547 Vs. K USHA
March 16, 1993
WOMENÏ¿½S INDIAN ASSOCIATION REGD Vs. V MANGUDI
October 29, 1993
WORKMEN SILVER SANDS EMPLOYEES UNION Vs. PRESIDING OFFICER, FIRST ADDITIONAL LABOUR COURT, MADRAS AND ANOTHER
June 8, 1993
XAVIER ALIAS THAMBI Vs. INSPECTOR OF POLICE RAILWAY POLICE JOLLARPETTAI
July 14, 1993
Y VENKANNA CHOWDRY DIED Vs. G LAKSHMIDEVAMMA
March 23, 1993
YAXON PHARMACEUTICALS PRIVATE LIMITED Vs. UNION OF INDIA
November 24, 1993
YOSHONAND ENTERPRISES MADRAS A PARTNERSHIP FIRM Vs. SUB COLLECTOR OF CHENGALPATTU CHENGALPATTU
February 22, 1993