Case Index

Title
Date
A C SHAH Vs. STATE OF GUJARAT
July 30, 1993
A H PATHAN Vs. AMIN TEXTILES
July 28, 1993
A M PARMAR Vs. STATE OF GUJARAT
September 29, 1993
A P PATEL Vs. GUJARAT STATE MACHINE TOOLS CORPORATION LIMITED
August 10, 1993
A R SINGH PSI MEHMEDABAD Vs. DISTRICT SUPERINTENDENT OF POLICE
February 3, 1993
A.S. SHARMA Vs. UNION OF INDIA
March 9, 1993
ABDUL RAZZAQ YOUSUFBHAI MOTORWALA Vs. ADDITIONAL CHIEF SECRETARY APPEALS REVENUE DEPARTMENT STATE OF GUJARAT
September 24, 1993
ADARSH CHEMICALS AND FERTILIZERS LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX (ASSESSMENT)
July 14, 1993
AGEW STEEL MANUFACTURERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 1, 1993
AHMED ABDUL RAHIM SHAIKH Vs. ASSISTANT COLLECTOR
June 28, 1993
AHMED HUSSAIN KARIMBHAI SHAIKH Vs. COMMISSIONER OF POLICE, AHMEDABAD CITY AND OTHERS
March 4, 1993
AHMEDABAD MUNICIPAL CORPORATION Vs. CHIMANLAL ESTATE OWNERS ASSOCIATION
December 18, 1993
AJAGARALI @ ASGARALI MAHMADHUSEN SHAIKH Vs. COMMISSIONER OF POLICE, AHMEDABAD
July 15, 1993
AKBARKHAN MAHMADKHAN MALEK Vs. STATE OF GUJARAT
September 3, 1993
ALARAKHA ALIAS KADI ALIBHAI SEPAI Vs. STATE OF GUJARAT
February 26, 1993
ALARAKHIBEN YAKUBBHAI Vs. STATE OF GUJARAT & ANR.
November 22, 1993
ALEMBIC CHEMICAL WORKS COMPANY LIMITED Vs. GAS AUTHORITY OF INDIA LIMITED
June 17, 1993
AMARSI JUGHABHAI DRIVER Vs. VIJAYABEN HEMANTLAL DHULIA
December 7, 1993
AMITKUMAR MULJIBHAI BRAHMBHATT Vs. STATE OF GUJARAT
February 12, 1993
AMRATLAL BHIKHABHAI PATEL Vs. STATE OF GUJARAT
September 15, 1993
AMRATLAL DAHYABHAI AND OTHERS Vs. STATE OF GUJARAT
June 28, 1993
AMRITLAL CHANDULAL JAIN Vs. STATE OF GUJARAT
April 29, 1993
AMRITLAL RAMJIBHAI MEHTA Vs. STATE BANK OF INDIA AND OTHERS
June 11, 1993
ANIL KUMAR BACHUBHAI MANDAVIYA Vs. STATE OF GUJARAT
September 20, 1993
ANIL P. UDANI Vs. STATE OF GUJARAT
February 9, 1993
ANIL STARCH PRODUCTS Vs. COMMISSIONER OF INCOME TAX
January 29, 1993
ANILBHAI DWARKADAS PATEL Vs. STATE OF GUJARAT
April 30, 1993
ANILKUMAR RAVISHANKER TRIVEDI Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR
July 30, 1993
ANITA CHOUDHARY Vs. STATE OFF GUJARAT
July 7, 1993
ANJANA PATEL ABBERAJ PHULABHAI Vs. STATE OF GUJARAT
February 17, 1993
ANKLESHARIA D E DR Vs. COMMISSIONER OF INCOME TAX
July 7, 1993
APURVABHAI DIATRAI SHAH Vs. STATE OF GUJARAT
September 29, 1993
ARJANSINH MOTISINH SOLANKI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATIOIN
June 22, 1993
ARUNABEN VRAJLAL DAVDA Vs. STATE OF GUJARAT
February 17, 1993
ASANDAS MITHARAM NARSINGHANI Vs. TEKCHAND MITHARAM SEVAKRAMANI
February 24, 1993
ASHOKA MILLS LIMITED Vs. NAGINDAS PARSHOTTAMDAS MODI
April 17, 1993
ASMATHNARAYAN Vs. UNION OF INDIA
March 10, 1993
ASOJ SOFT CAPS PRIVATE LIMITED Vs. STATE OF GUJARAT
September 10, 1993
ATIKA RUBBER MILLS PVT. LTD. Vs. NILKANTHBHAI SHAH
April 19, 1993
ATLAS RADIO AND ELECTRONICS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
June 22, 1993
AYUBBHAI ABDULBHAI SHAH Vs. GABHA BEBHAR
November 10, 1993
AYUBBHAI ABDULBHAI SHAH Vs. GABHA BECHAR
November 11, 1993
AYUBKHAN AMIRKHAN PATHAN Vs. STATE OF GUJARAT & ORS.
September 16, 1993
AYUBKHAN AMIRKHAN PATHAN Vs. STATE OF GUJARAT
September 10, 1993
B M JADAV Vs. STATE OF GUJARAT
August 19, 1993
B M PATEL Vs. STATE OF GUJARAT
January 20, 1993
B N KHACHAR Vs. DEPUTY COLLECTOR RAJKOT
November 5, 1993
B N LAUVA Vs. STATE OF GUJARAT
December 24, 1993
BABLABHAI VESLABHAI GAMIT Vs. DEPUTY COLLECTOR VYARA
June 9, 1993
BABUBHAI SHANTILAL PATEL Vs. STATE OF GUJARAT
September 18, 1993
BABULAL AMBALAL PATEL Vs. MANIBEN
April 26, 1993
BABUSHA MAMADSHA FAKIR Vs. STATE OF GUJARAT
April 19, 1993
BABUSHA MAMADSHA FAKIR Vs. STATE OF GUJARAT
April 9, 1993
BACHHRAJI B PITALIYA Vs. DISTRICT MAGISTRATE SURAT
November 11, 1993
BACHUBHAI JESHTARAM TRIVEDI Vs. STATE OF GUJARAT
June 9, 1993
BAHELIM S SORABKHAN Vs. INSPECTOR GENERAL OF POLICE
July 8, 1993
BAI CHANCHAL WD O GANDHABHAI SHRIDHARBHAI Vs. DARJI SHANKERLAL SHANALAL
July 16, 1993
BAI HAJINI ASHABIBI Vs. DEPUTY CUSTODIAN OF EVACUCE PROPERTY
December 30, 1993
BAKULABEN ALIAS ONEIL Vs. STATE OF GUJARAT
February 23, 1993
BALKRISHNA HARIVALLABHDAS HUF Vs. WEALTH TAX OFFICER
October 27, 1993
BALU RAMA BHURADA Vs. STATE OF GUJARAT
September 1, 1993
BALUBHAI Vs. MANIBEN
September 27, 1993
BALVANTBHAI K. CHAUDHARI Vs. STATE OF GUJARAT AND ANOTHER
December 9, 1993
BALVANTBHAI LALLUBHAI BRAHMBHATT Vs. HATILAL LALDAS BAROT
July 27, 1993
BANASKANTHA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. COMMISSIONER OF INCOME TAX
September 27, 1993
BANK OF INDIA BHAVNAGAR Vs. PRAVINSINH BHUVABHA
December 24, 1993
BARAD Vs. DEVENDRA RAMSINH RAJ
January 21, 1993
BARODA MUNICIPAL CORPORATION Vs. YAMUNA MILLS COMPANY LIMITED
June 22, 1993
BARODA MUNICIPAL CORPORATION OF THE BARODA Vs. HEAIRS OF THE DECEASED SHAH KANAIYALAL JETHALAL
October 13, 1993
BAVLA BAZAR VEPARI ASSOCIATION Vs. BAVLA NAGAR PANCHAYAT BAVLA
December 17, 1993
BECHARBHAI MADHABHAI PALSANA Vs. DILIPBHAI SANGHANI
April 28, 1993
BHAGWANDAS VALLABHRAO KHATRI Vs. STATE OF GUJARAT
March 12, 1993
BHANABHAI MORARBHAI SOLANKI Vs. STATE OF GUJARAT
September 22, 1993
BHARAT TEXTILE WORKS Vs. WORKMEN OF BHARAT TEXTILE WORKS
July 5, 1993
BHASKARRAY S TRIVEDI Vs. GUJARAT AGRICULTURAL UNIVERSITY
July 12, 1993
BHAVANSINH @ BHAGU LORESINH RAJPUT Vs. COMMISSIONER OF POLICE, AHMEDABAD
July 6, 1993
BHIKHABHAI MAVJIBHAI PATEL Vs. STATE OF GUJARAT
September 29, 1993
BHIKHUSHA BHADRASHA FAKIR Vs. DHARAMSHIBAI RAYABHAI PATEL
June 9, 1993
BHOGILAL M VAISHNAV PRESIDENT GURUKRUPA CO OP HOUSING SO Vs. STATE OF GUJARAT
November 8, 1993
BHUPENDRA IRON AND STEEL RE-ROLLING MILLS Vs. STATE OF GUJARAT
February 2, 1993
BHUPENDRA NAVNITLAL AND COMPANYMPANY Vs. COMMISSIONER OF INCOME TAX
September 28, 1993
BHUPENDRAKUMAR NARSINHBHAI PATEL Vs. STATE OF GUJARAT
April 15, 1993
BIHAR CAUSTIC AND CHEMICALS LIMITED Vs. UNION OF INDIA
November 3, 1993
BIJALBHAI RANCHHODBHAI BIN JAGABHAI VAGHRI Vs. USMANMIYA RASULMIYA
April 17, 1993
BILESHWER KHAND UDYOG KHEDUT SAHAKARI MANDALI LIMITED Vs. STATE
March 3, 1993
BIPINCHANDRA NATVARLAL DESAI Vs. JOITARAM GOVINDBHAI PATEL
July 14, 1993
BLUE STAR LIMITED Vs. A F PATEL
July 6, 1993
C D CHOKSHI Vs. STATE OF GUJARAT
July 5, 1993
C M RAO FOOD INSPECTOR Vs. ROHITKUMAR KANCHANLAL BHAVSAR
June 17, 1993
C M RAO FOOD INSPECTOR Vs. ROHIT KUMAR KANCHANLAL BHAVSAR
August 17, 1993
C V PARMAR Vs. STATE OF GUJARAT
December 16, 1993
CENTRAL PRISON, AHMEDABAD Vs. THE STATE OF GUJARAT
February 16, 1993
CENTRAL PULP MILLS LIMITED SURAT Vs. CENTRAL PULP MILLS EMPLOYEES UNION
June 25, 1993
CENTRAL PULP MILLS LTD., SURAT Vs. CENTRAL PULP MILLS EMPLOYEES UNION AND ANOTHER
August 25, 1993
CHAMPAKLAL CHHOTALAL Vs. PARVATIBEN KUBERBHAI
October 8, 1993
CHANABHAI BABABHAI MARU Vs. PRESIDENT SECRETARY DHANDHUKAR NAGAR PANCHAYAT
August 18, 1993
CHANCHALABEN S PATEL Vs. COMMISSIONER OF INCOME TAX
August 10, 1993
CHANDANBEN MANILAL DHARIYA WD O MANILAL CHHOTALAL DHARIYA Vs. VINODCHANDRA MOTILAL THAKKAR
August 25, 1993
CHANDARANA SOAP FACTORY Vs. COMMISSIONER OF INCOME TAX
June 8, 1993
CHANDRAKANT N PATEL Vs. STATE OF GUJARAT
July 9, 1993
CHANDRAKANT POPARTLAL NIMAVAT Vs. STATE OF GUJARAT
July 26, 1993
CHANDUJI ALIAS KHICHADI BHULAJI THAKORE Vs. DEPUTY COMMISSIONER OF POLICE CRIME BRANCH AHMEDABAD CITY
April 19, 1993
CHAWLA GAURAV GHANSHYAMDAS Vs. DEAN B J MEDICAL COLLEGE
September 14, 1993
CHHAGA RAMABHAI Vs. HEIRS OF CHHOTABHAI
October 8, 1993
CHHAGANBHAI RAMABHAI Vs. REBABEN WD O CHHOTABHAI LAXMIDAS
October 8, 1993
CHHAGANLAL TRIKAMDAS THAKKER Vs. COMPETENT AUTHORITY RAJKOT
September 17, 1993
CHHATARAM TRIKAMDAS Vs. RAJKOT MUNICIPAL CORPORATION
August 6, 1993
CHHATRASINH V. PARMAR Vs. R.T. TRANSPORT AND OTHERS
December 30, 1993
CHHITA MATHUR MAKWANA Vs. STATE OF GUJARAT
September 15, 1993
CHHOTABHAI ISHWARBHAI PATEL Vs. STATE OF GUJARAT
December 29, 1993
CHIMANBHAI KASHIBHAI PATEL Vs. COMMISSIONER OF GIFT TAX
January 28, 1993
CHIMANLAL S PATEL Vs. COMMISSIONER OF INCOME TAX
October 25, 1993
COMMERCIAL AHMEDABAD MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 17, 1993
COMMISSIONER OF INCOME TAX Vs. MANEKLAL ROHANLAL CHARITABLE TRUST
March 2, 1993
COMMISSIONER OF INCOME TAX Vs. SARABHAI SONS PRIVATE LIMITED
March 2, 1993
COMMISSIONER OF INCOME TAX Vs. HARIPRASAD D LASKARI
February 10, 1993
COMMISSIONER OF INCOME TAX Vs. CHANDRAKANT C GANDHI
February 10, 1993
COMMISSIONER OF INCOME TAX Vs. OTTO WEYENETH
February 10, 1993
COMMISSIONER OF INCOME TAX Vs. SAHITYA TRUST
January 29, 1993
COMMISSIONER OF INCOME TAX Vs. MANA G SARABHAI
January 29, 1993
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FERTLIZERS COMPANY LIMITED
February 2, 1993
COMMISSIONER OF INCOME TAX Vs. SARABHAI SONS PVT LTD
February 4, 1993
COMMISSIONER OF INCOME TAX Vs. KARAMCHAND PREMCHAND PRIVATE LIMITED
January 28, 1993
COMMISSIONER OF INCOME TAX Vs. SHAH ELECTRICAL CORPORATION
January 23, 1993
COMMISSIONER OF INCOME TAX Vs. GORDHANBHAI JETHABHAI
March 10, 1993
COMMISSIONER OF INCOME TAX Vs. GUJARAT GINNING AND MANUFACTURING COMPANY LIMITED
March 22, 1993
COMMISSIONER OF INCOME TAX Vs. PEAS INDUSTRIAL ENGINEERS PRIVATE LIMITED
March 31, 1993
COMMISSIONER OF INCOME TAX Vs. PATEL K R
March 31, 1993
COMMISSIONER OF INCOME TAX Vs. MIHIR TEXTILES LIMITED
June 8, 1993
COMMISSIONER OF INCOME TAX Vs. SLM MANEKLAL INDUSTRIES LIMITED
June 7, 1993
COMMISSIONER OF INCOME TAX Vs. RASIKLAL KANTILAL SHAH
June 9, 1993
COMMISSIONER OF INCOME TAX Vs. ALEMBIC CHEMICAL WORKS LIMITED
June 9, 1993
COMMISSIONER OF INCOME TAX Vs. DAHYABHAI PARSHOTTAMDAS PATEL
June 9, 1993
COMMISSIONER OF INCOME TAX Vs. HANIF H MANSURI DR
June 22, 1993
COMMISSIONER OF INCOME TAX Vs. MEHSANA DIST CO OP MILK PRODUCERS UNION LIMITED
June 21, 1993
COMMISSIONER OF INCOME TAX Vs. STRONG STEEL PRIVATE LIMITED
June 15, 1993
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD CRUCIBLE COMPANY
June 15, 1993
COMMISSIONER OF INCOME TAX Vs. KIMATRAI PRINTERS AND PROCESSORS PRIVATE LIMITED
June 15, 1993
COMMISSIONER OF INCOME TAX Vs. GANGA CHARITY TRUST FUND
June 16, 1993
COMMISSIONER OF INCOME TAX Vs. LALLUBHAI GORDHANDAS MEHTA CHARITABLE TRUST
June 16, 1993
COMMISSIONER OF INCOME TAX Vs. GANDHI D C ASSOCIATES
September 15, 1993
COMMISSIONER OF INCOME TAX Vs. GIRA SARABHAI
September 16, 1993
COMMISSIONER OF INCOME TAX Vs. NITIBEN CHAMANLAL PAREKH
September 17, 1993
COMMISSIONER OF INCOME TAX Vs. VIMALBHAI NAGINDAS SHAH
September 17, 1993
COMMISSIONER OF INCOME TAX Vs. PURE BEVERAGES LIMITED
September 21, 1993
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MARBLES PRIVATE LIMITED
September 21, 1993
COMMISSIONER OF INCOME TAX Vs. PURSHOTTAMDAS T PATEL
August 25, 1993
COMMISSIONER OF INCOME TAX Vs. MAGANLAL MOHANLAL PANCHAL HUF
September 1, 1993
COMMISSIONER OF INCOME TAX Vs. NEW ASARVA MILLS PRIVATE LIMITED
September 1, 1993
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FINANCE CORPORATION
September 1, 1993
COMMISSIONER OF INCOME TAX Vs. YAMUNA MILLS COMPANY LIMITED
October 13, 1993
COMMISSIONER OF INCOME TAX Vs. PANACHAND KHEMCHAND
October 13, 1993
COMMISSIONER OF INCOME TAX Vs. SHRENO LIMITED
October 13, 1993
COMMISSIONER OF INCOME TAX Vs. DEEPAK TEXTILES INDUSTRIES LIMITED
September 28, 1993
COMMISSIONER OF INCOME TAX Vs. KAIRA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED
September 27, 1993
COMMISSIONER OF INCOME TAX Vs. LALBHAI DALPATBHAI CHARITY TRUST
September 22, 1993
COMMISSIONER OF INCOME TAX Vs. NANIKRAM SOBHRAJ MILLS PRIVATE LIMITED
September 22, 1993
COMMISSIONER OF INCOME TAX Vs. SAYAJI IRON AND ENGG COMPANY LIMITED
September 22, 1993
COMMISSIONER OF INCOME TAX Vs. SHRI ARBUDA MILLS LTD
October 4, 1993
COMMISSIONER OF INCOME TAX Vs. PETLAD TURKEY RED DYE WORKS COMPANY LIMITED
October 4, 1993
COMMISSIONER OF INCOME TAX Vs. MEGAW RAVINDRA LABORATORIES I PRIVATE LIMITED
October 4, 1993
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD FLEXIBLE TUBE MFG COMPANY LIMITED
August 18, 1993
COMMISSIONER OF INCOME TAX Vs. GUNVANTLAL RATANCHAND
August 18, 1993
COMMISSIONER OF INCOME TAX Vs. MAHARANA MILLS LIMITED
August 18, 1993
COMMISSIONER OF INCOME TAX Vs. AJIT MILLS LIMITED
August 24, 1993
COMMISSIONER OF INCOME TAX Vs. RAMESH INVESTMENT AND TRADING PRIVATE LIMITED
August 24, 1993
COMMISSIONER OF INCOME TAX Vs. MADHABHAI H PATEL
July 27, 1993
COMMISSIONER OF INCOME TAX Vs. KHARAWALA J H
July 27, 1993
COMMISSIONER OF INCOME TAX Vs. PARMANANDAS MOHANLAL
July 28, 1993
COMMISSIONER OF INCOME TAX Vs. J H KHARAWALA
July 28, 1993
COMMISSIONER OF INCOME TAX Vs. P P CONTRACTOR
July 28, 1993
COMMISSIONER OF INCOME TAX Vs. RAJRATNA NARANBHAI MILLS COMPANY LIMITED
July 28, 1993
COMMISSIONER OF INCOME TAX Vs. HUSSAINBHAI M BADRI
July 28, 1993
COMMISSIONER OF INCOME TAX Vs. NATHALAL DAHYABHAI
July 28, 1993
COMMISSIONER OF INCOME TAX Vs. JAMNADAS AND COMPANY
August 4, 1993
COMMISSIONER OF INCOME TAX Vs. SANMITRA G SHASHTRI
August 4, 1993
COMMISSIONER OF INCOME TAX Vs. J L TRIVEDI AND SONS
July 26, 1993
COMMISSIONER OF INCOME TAX Vs. KOTHARI G R
July 20, 1993
COMMISSIONER OF INCOME TAX Vs. BARODA RAYON CORPORATION
July 21, 1993
COMMISSIONER OF INCOME TAX Vs. ORIENT TRADING COMPANY
July 20, 1993
COMMISSIONER OF INCOME TAX Vs. NANDKISHORE SAKARLAL
July 13, 1993
COMMISSIONER OF INCOME TAX Vs. KAMALINI GAUTAM SARABHAI
July 14, 1993
COMMISSIONER OF INCOME TAX Vs. MISS YERABEN R AMIN
June 28, 1993
COMMISSIONER OF INCOME TAX Vs. CITY AHMEDABAD SPINNING AND WEAVING MFG COMPANY
June 28, 1993
COMMISSIONER OF INCOME TAX Vs. GUJARAT PRADESH CONGRESS SAMITI
July 5, 1993
COMMISSIONER OF INCOME TAX Vs. MOHMADMIYA A TOPIWALA
July 6, 1993
COMMISSIONER OF INCOME TAX Vs. NINOCHAKA A KOTHARI
July 5, 1993
COMMISSIONER OF INCOME TAX Vs. KRISHNAKANT SOMABHAI AND COMPANY
July 7, 1993
COMMISSIONER OF INCOME TAX Vs. VALLABH GLASS WORKS LIMITED
July 7, 1993
COMMISSIONER OF INCOME TAX Vs. PLOT SWETAMBER MURTI PUJAK JAIN MANDAL
November 3, 1993
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MFG AND CALICO PRINTING COMPANY LIMITED
November 4, 1993
COMMISSIONER OF INCOME TAX Vs. BARKATE SAIFIYAH SOCIETY
November 3, 1993
COMMISSIONER OF INCOME TAX Vs. SHETH SORABJI NASARWANJI PAREKH
December 15, 1993
COMMISSIONER OF INCOME TAX Vs. MILLING TRADING COMPANY PRIVATE LIMITED
December 15, 1993
COMMISSIONER OF INCOME TAX Vs. DEEPAK FAMILY TRUST NO 1
December 10, 1993
COMMISSIONER OF INCOME TAX Vs. SHAHIBAG ENTREPRENEURS PRIVATE LIMITED
December 13, 1993
COMMISSIONER OF INCOME TAX Vs. PRASHANT J KINARIWALA
December 7, 1993
COMMISSIONER OF INCOME TAX Vs. DIGVIJAY WOOLLEN MILLS LIMITED
December 1, 1993
COMMISSIONER OF INCOME TAX Vs. SHREE DIGVIJAY WOOLLEN MILLS LTD
December 2, 1993
COMMISSIONER OF INCOME TAX Vs. MEHMOODMIAN A TOPIWALA
December 30, 1993
COMMISSIONER OF INCOME TAX Vs. SURAT DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED
December 21, 1993
COMMISSIONER OF WEALTH TAX Vs. SUHASBHAI VADILAL
June 9, 1993
COMPETENT AUTHORITY UNDER SAFEMA Vs. COMMISSIONER OF INCOME TAX
June 23, 1993
CONTROLLER OF ESTATE DUTY Vs. ANILCHANDRA GOKALBHAI
January 25, 1993
D E ANKLESHARIA Vs. COMMISSIONER OF INCOME TAX
July 7, 1993
DADMAHAMMAD ALIAS DADU FAKIR MAHAMMAD MAKRANI Vs. STATE OF GUJARAT
April 26, 1993
DAHYABHAI MALUBHAI NADODA Vs. STATE OF GUJARAT
June 18, 1993
DAHYABHAI MANGALPUR GOSAI Vs. CANTONMENT BOARD AHMEDABAD
June 21, 1993
DAHYABHAI RATNABHAI SOJITRA Vs. DISTRICT MAGISTRATE, RAJKOT
July 12, 1993
DAHYABHAI SHIVABHAI PATEL Vs. MAGANBHAI MOTIBHAI PATEL
December 21, 1993
DAHYALAL MOHANLAL DIWAN Vs. PARANJITSINGH BHATIA
April 17, 1993
DALPATBHAI DAMJIBHAI Vs. COMMISSIONER OF INCOME TAX
February 1, 1993
DARPAN CINEMA Vs. STATE OF GUJARAT
August 10, 1993
DAVE DIVYAM JAGDISHCHANDRA Vs. REGISTRAR SOUTH GUJARAT UNIVERSITY SURAT
September 20, 1993
DECENT LAMINATES LTD Vs. UNION OF INDIA
April 5, 1993
DEEPAK ANUBHAI SHAH Vs. COMMISSIONER OF INCOME TAX
January 21, 1993
DEEPAK KUMAR BHANUPRASAD UPADHYAY Vs. STATE OF GUJARAT
September 3, 1993
DEEVABEN RAJABHAI BAGHDA Vs. STATE OF GUJARAT
August 19, 1993
DESAIBHAI SHANABHAI PATEL Vs. BHULABHAI PRABHUDAS PATEL
December 8, 1993
DEVIBEHN DUDHABHAI Vs. MANAGER LIBERTY TALKIES
December 3, 1993
DEVIPRASAD VRAJLAL KACHHIYA Vs. CHHOTALAL NAROTTAMDAS PANCHAL
July 30, 1993
DEVSHANKAR GOVINDRAM BHATT Vs. STATE OF GUJARAT
July 9, 1993
DEVUBEN GOVINDBHAI VANKER Vs. THE COMMISSIONER OF POLICE, SURAT CITY, SURAT
August 4, 1993
DHIRAJLAL SHAMJI Vs. BABUGAR NATHUGAR
November 20, 1993
DHIRAJLAL SUNDARJI THAKAR Vs. STATE OF GUJARAT
March 12, 1993
DHRUVKUMAR NANJIBHAI DAMOR Vs. STATE OF GUJARAT
April 12, 1993
DIGVIJAY CEMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 8, 1993
DIGVIJAY CEMENT COMPANY LIMITED Vs. C B RATHI THE COMMISSIONER OF INCOME TAX RAJKOT
September 14, 1993
DIGVIJAY WOOLLEN MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 3, 1993
DILAWAR GULABBHAI SHAIKH Vs. COMMISSIONER OF POLICE AHMEDABAD
November 5, 1993
DILIPBHAI C O BHIKHABHAI AMBALAL PATEL Vs. HARIKRISHNA BHIKHABHAI BIN AMBALAL PATEL
September 9, 1993
DINESH @ BAKO @ IQBAL PRATAP. Vs. STATE OF GUJARAT.
March 22, 1993
DINESH SONI Vs. O N G C
September 10, 1993
DINKERRAI KANTILAL TRIVEDI Vs. G P MEHTA
July 7, 1993
DIPENDRA G CHOKSI Vs. KAILASHCHANDRA C DHOOT
December 17, 1993
DIRECTOR OF MEDICAL EDUCATION AND RESEARCH Vs. MULJIBHAI MAFATLAL BARAIYA
August 10, 1993
DISTRICT DEVELOPMENT OFFICER, KHEDA Vs. RAMANBHAI ASHABHAI PATEL
June 8, 1993
DISTRICT PANCHAYAT JUNAGADH Vs. MANHARLAL MULCHAND GANDHI
October 6, 1993
DIWALIBEHN Vs. SURAT SWAMINARAYAN MANDIR GAUSHALA TRUST
December 30, 1993
DURGA COTTON GINNING AND PRESSING FACTORY Vs. COMMISSIONER OF INCOME TAX
October 26, 1993
ECHJAY INDUSTRIES PRIVATE LIMITED Vs. MAHAVIRSINH SHIVUBHA
November 8, 1993
EMPLOYEES STATE INSURANCE CORPORATION AHMEDABAD Vs. KRISHISEVA
September 10, 1993
FATIMABEN A SIPAI Vs. STATE OF GUJARAT
July 28, 1993
G V PRAJAPATI Vs. S V SHAH
September 3, 1993
GAMBHIRSINHJI BHAVSINHJI PADHERIYA Vs. STATE OF GUJARAT
February 11, 1993
GANCHI ALIMAMMAD UMAR Vs. GUSAI GOVINDGARJI RANGNATHGARJI
October 5, 1993
GANDABHAI RANCHHODJI GANDHI Vs. NOSHIR KAVASJI SABAWALA
February 5, 1993
GARDEN SILK WEAVING FACTORY Vs. COMMISSIONER OF INCOME TAX
June 23, 1993
GHADHVI JITENDRA ISHWARDAS Vs. B K THAKKER
April 6, 1993
GIRDHALAL CHHOTALAL ZAVERI Vs. LILAVATIBEN RATILAL
July 15, 1993
GIVNDLAL CHUNILAL DALVADI Vs. STATE OF GUJARAT
June 11, 1993
GOENKA R J Vs. COMMISSIONER OF INCOME TAX
July 7, 1993
GOPAL RAMDAYAL AGRAWAL Vs. STATE OF GUJARAT
February 16, 1993
GOVINDBHAI PURSHOTAMDAS PARMAR Vs. DIRECTOR OF ANIMAL HUSBANDRY
October 20, 1993
GRAM PANCHAYAT DAMNAGAR Vs. SHARADKUMAR D ACHARYA
August 17, 1993
GUJARAT AGRICULTURAL UNIVERSITY Vs. P R DAVE
December 10, 1993
GUJARAT ELECTRICITY BOARD Vs. MOHANBHAI MERUBHAI PARMAR
August 13, 1993
GUJARAT ELECTRICITY BOARD VIDYUT BHAVAN Vs. GUJARAT ELECTRICITY EMPLOYEES UNION
October 15, 1993
GUJARAT GINNING AND MANUFACTURING CO. LTD. Vs. COMMISSIONER OF INCOME
March 22, 1993
GUJARAT GINNING AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 17, 1993
GUJARAT HOTELS LIMITED Vs. STATE OF GUJARAT
August 5, 1993
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION Vs. S R PARMAR AND COMPANY
April 22, 1993
GUJARAT KRUSHI UNIVERSITY DANTIWADA Vs. D N VAGAD
June 24, 1993
GUJARAT MAJDOOR PANCHAYAT Vs. UNION OF INDIA & OTHERS
March 15, 1993
GUJARAT MAZDOOR SABHA Vs. STATE OF GUJARAT
November 11, 1993
GUJARAT NARMADA VALLEY FERTILIZERS COMPANY LIMITED Vs. PARVER RUSTAMJI KASAD
March 30, 1993
GUJARAT STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. DASHRATHLAL L PATEL
August 20, 1993
GUJARAT STATE EXPORT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
September 20, 1993
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SURESH MAGANBHAI PATEL
July 27, 1993
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DEVABHAI PARBATBHAI PORBANDAR
July 27, 1993
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. AMARBHAI KODARBHAI PARMAR
June 10, 1993
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SAROJBEN WD O HARIHARBHAI GAURISHANKER
June 11, 1993
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DANAJI SUKAJI KODIYAR
February 12, 1993
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HETIBEN
March 2, 1993
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BABULAL J. KHANTVA
June 11, 1993
GUJARAT STEEL TUBES LIMITED Vs. COMMISSIONER OF INCOME TAX
October 19, 1993
GUJARAT UNIVERSITY Vs. MUKAT NAVNITLAL KAPADIA
September 1, 1993
GUJARAT WATER POLLUTION CONTROL BOARD Vs. KOHINOOR DYEING AND PRINTING WORKS
April 29, 1993
GURUNANAK PROVISIONS STORES Vs. DULHONUMAL SAVAMAL
April 16, 1993
H K INVESTMENT COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 10, 1993
H S BROTHERS Vs. COMMISSIONER OF INCOME TAX
January 25, 1993
HAJI ABDULLA HAJI IBRAHIM MANDHRA Vs. UNION OF INDIA
October 21, 1993
HAJI MUSA ISMAIL Vs. DISTRICT EDUCATION OFFICER
January 22, 1993
HANSRAJ TAPUBHAI Vs. G P MEHTA
March 4, 1993
HANSUBEHN S ZAVERI Vs. STATE OF GUJARAT
December 1, 1993
HAPPY OIL INDUSTRIES Vs. STATE OF GUJARAT
February 18, 1993
HARAN D MANUFACTURING CO Vs. STATE OF GUJARAT
February 17, 1993
HARIJAN PARBHUBHAI MAKANBHAI Vs. JOINT SPECIAL SECRETARY REVENUE DEPARTMENT
June 24, 1993
HARIJAN VANABHAI DEVABHAI Vs. KHODA GRAM PANCHAYAT
June 10, 1993
HARILAL JATASHANKER PANDYA Vs. RAMNIKLAL J DAVA
April 13, 1993
HARISINH JAYSINH BARAD Vs. CHHAGANBHAI SHIVABHAI PATEL
August 10, 1993
HARJIBHAI SHANKERBHAI & ANR. Vs. MAGANBHAI RANCHHODBHAI PATEL & ORS.
September 8, 1993
HARJIVANDAS ANANDJI KAPADIA Vs. APAR PRIVATE LIMITED
July 26, 1993
HARKHABHAI DAHYABHAI Vs. STATE OF GUJARAT
October 12, 1993
HARTANBHAI DHANABHAI MEDHA Vs. STATE OF GUJARAT
September 3, 1993
HASMUKHBHAI CHINUBHAI SHAH Vs. STATE OF GUJARAT
April 13, 1993
HASMUKHBHAI FAMILY TRUST Vs. UNION OF INDIA
July 13, 1993
HASMUKHLAL HARILAL THAKKER Vs. STATE OF GUJARAT
February 9, 1993
HATHABHAI JETHABHAI Vs. STATE OF GUJARAT
September 27, 1993
HATHISINH MADHAVSINH Vs. AMARSINH PARAVTSINH
October 7, 1993
HEIRS OF DECEASED BHAILALBHAI PITAMBERDAS PANCHAL Vs. CHHAGANLAL JETAJI
November 2, 1993
HEIRS OF DECEASED BHIKHABHAI L PATEL Vs. STATE OF GUJARAT
October 26, 1993
HEIRS OF THE DECEASED SURENDRAPRASAD BHOGILAL TRIVEDI Vs. STATE OF GUJARAT
August 12, 1993
HEMACHAND HIRACHAND SHAH Vs. COMMISSIONER OF INCOME TAX
June 8, 1993
HEMANTKUMAR CHIMANLAL Vs. COMMISSIONER OF INCOME TAX
July 5, 1993
HIGHWAY CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
April 29, 1993
HIMATLAL MOTICHAND SHAH Vs. STATE OF GUJARAT
July 20, 1993
HIMMATLAL CHATURDAS CHOKSI Vs. KESHAVLAL CHATURDAS CHOKSI
June 21, 1993
HINDUSTAN FASHIONS LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
October 29, 1993
HINDUSTAN FASHIONS LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
November 1, 1993
HINDUSTAN ZINC LIMITED Vs. VIJAYSING AMARSINH LIMITED
June 18, 1993
I. C. SHAH Vs. ADDITIONAL DEVELOPMENT COMMISSIONER
January 25, 1993
IBRAHIM DIPSINH GARASIA Vs. STATE OF GUJARAT
January 22, 1993
IBRAHIM UMARBHAYA Vs. STATE OF GUJARAT
March 31, 1993
ILMUDDIN SHAIKH MOHMAD SHAIKH Vs. STATE OF GUJARAT & ORS.
May 1, 1993
IMTIAZKHAN GULABKHAN PATHAN Vs. AHMEDABAD MUNICIPAL CORPORATION
December 2, 1993
INDEQUIP CHEM DYES LTD Vs. STATE OF GUJARAT
February 24, 1993
INDEQUIP CHEMDYE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 29, 1993
INDERSINGH GULABSINH SIKH Vs. STATE OF GUJARAT
April 17, 1993
INDIAN PETROCHEMICALS CORPORATION LIMITED Vs. K M JARIWALA
July 16, 1993
INDRAVADAN ALIAS INDUBHAI CHIMANLAL Vs. STATE OF GUJARAT
February 12, 1993
INDRAVADAN TRIKAMLAL AND OTHERS Vs. PARIMAL CO
April 5, 1993
INDU ENGINEERING SERVICE Vs. UNION OF INDIA
December 3, 1993
INDUBEN VRAJLAL RABARI Vs. VRAJLAL RAMJIBHAI RABARI
February 3, 1993
INDUMATI M SHAH Vs. NARENDRA MULJIBHAI ASRA
August 20, 1993
INDUSTRIAL MACHINERY MANUFACTURERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX NO 1
February 1, 1993
INDUSTRIAL MACHINERY MANUFACTURERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2
February 16, 1993
IQBAL YUSUF MANJARA Vs. STATE OF GUJARAT
February 26, 1993
J I DESAI Vs. STATE OF GUJARAT
June 15, 1993
JABBARBHAI SAIBIBHAI MELEK Vs. STATE BANK OF INDIA
June 11, 1993
JACOB ARON Vs. TOURISM CORPORATION OF GUJARAT LIMITED
October 15, 1993
JADAV PRABHATBHAI JETHABHAI Vs. PARMAR KARSANBHAI DHULABHAI
August 26, 1993
JAGDISH N SEJPAL Vs. V M KOTHARI
February 11, 1993
JAGDISHBHAI J DESAI Vs. VIDYABEN RAMBHAI PATEL
April 12, 1993
JAGJIVAN BHIMJI VAJA Vs. UNION OF INDIA
November 10, 1993
JAILAXMI ESTATE Vs. STATE OF GUJARAT
June 21, 1993
JAJANTILAL PRABHASHANKER BAKHAI Vs. DISTRICT MAGISTRATE RAJKOT
April 17, 1993
JAMNABEN G MISTRY Vs. CONTROLLER OF ESTATE DUTY
October 7, 1993
JAMNABEN G MISTRY Vs. CONTROLLER OF ESTATE DUTY
October 6, 1993
JAVEDKHAN AZIZKHAN Vs. SUPERINTENDENT CENTRAL PRISON AHMEDABAD
September 22, 1993
JAY NAINAR SUNDARAM C J Vs. UNION OF INDIA
April 5, 1993
JAYANLILAL TRIBHUVANDAS PATEL Vs. STATE OF GUJARAT
July 15, 1993
JAYANT SCREEEN PRINTING CONTRACTOR Vs. STATE OF GUJARAT
October 19, 1993
JAYANTIBHAI REVABHAI Vs. STATE OF GUJARAT
February 11, 1993
JAYANTIBHAI REVABHAI Vs. STATE OF GUJARAT & ORS.
March 11, 1993
JAYANTILAL CHUNILAL PATEL Vs. STATE OF GUJARAT
August 12, 1993
JAYANTILAL DAHYALAL Vs. BATUK BHAISHANKER
September 10, 1993
JAYESHKUMAR G VYAS Vs. VIJAY HOUSING DEVELOPMENT
December 21, 1993
JAYSHANKER AMBALAL DAVE Vs. HARJIBHAI TRIKAMBHAI PATEL
December 27, 1993
JAYSHUKHKUMAR GORSHANDAS KARIA Vs. STATE OF GUJARAT
October 1, 1993
JETENDRABHAI JASHBHAI PATEL Vs. MOHANBHAI SOMABHAI PATEL
December 28, 1993
JIGISHA BHATT Vs. NORTH GUJARAT UNIVERSITY
October 25, 1993
JITENDRA GOPAL KHATRI Vs. STATE OF GUJARAT
February 4, 1993
JITENDRAKUMAR MAGANBHAI PATEL Vs. PARSHOTTAMDAS GOVINDBHAI PATEL
April 29, 1993
JIVANBHAI JERAMBHAI PATADIA Vs. BHAVANJEE VINASJEE THAKKAR
October 1, 1993
JOSHI G G DR Vs. COMMISSIONER OF INCOME TAX
September 16, 1993
K C MANI Vs. CENTRAL WAREHOUSING CORPORATION
July 5, 1993
K J FULETRA Vs. STATE OF GUJARAT
March 15, 1993
K M JARIWALA Vs. INDIAN PETROCHEMICALS CORPORATION LIMITED
February 2, 1993
K S JORAVARSINHJI GODJI Vs. STATE OF GUJARAT
November 8, 1993
K S JOY Vs. INDIAN INSTITUTE OF MANAGEMENT
May 20, 1993
KAILASHCHAND PATHAK Vs. UNION OF INDIA
July 10, 1993
KALIDAS CHANDUBHAI KAHAR Vs. STATE OF GUJARAT
April 15, 1993
KALOL MUNICIPALITY Vs. SHANTABEN KALIDAS
March 4, 1993
KALYANBHAI NATHUBHAI Vs. STATE OF GUJARAT
December 2, 1993
KAMALABEN NAGINBHAI PATEL Vs. BULCHAND NARUMAL
June 11, 1993
KAMALSHA GULZARSHA Vs. CHARITY COMMISSIONER
June 28, 1993
KAMLABEN FULABHAI PATEL Vs. STATE OF GUJARAT
March 5, 1993
KANTILAL CHATURBHAI PATEL Vs. CHANCELLOR NORTH GUJ UNI
September 23, 1993
KANTILAL ISHWARLAL CHAEL Vs. COMMISSIONER OF WEALTH TAX
February 11, 1993
KANTILAL P SHAH Vs. COMMISSIONER OF INCOME TAX
August 4, 1993
KANUBHAI NAGJIBHAI SHAH Vs. COMPETENT AUTHORITY
April 2, 1993
KARAMSINH V RABARI Vs. STATE OF GUJARAT
October 14, 1993
KASHIBEN N WALA Vs. BARWALA NAGAR PANCHAYAT
August 6, 1993
KAVITA BENEFIT PRIVATE LIMITED Vs. JOINT SECRETARY REVENUE DEPARTMENT
July 14, 1993
KESHAVLAL KHUSHALDAS PATEL Vs. STATE OF GUJARAT
July 15, 1993
KHARAGHODA GRAM PANCHAYAT Vs. KUMAR BIJENDRASINH
June 7, 1993
KHEDA JILLA GENERAL MAZDOOR MANDAL Vs. STATE OF GUJARAT AND OTHERS
April 8, 1993
KHEVINABEN R PATEL Vs. JAGDISHCHANDRA J DESAI
September 17, 1993
KHIMJI VISRAM AND SONS GUJARAT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 1, 1993
KIKANI GORDHANDAS AND COMPANY Vs. COMMISSIONER OF INCOME TAX
January 19, 1993
KIRITKUMAR HARJIVANDAS LUHANA Vs. STATE OF GUJARAT
February 10, 1993
KIRITKUMAR KANIYALAL Vs. KANJIBHAI KALIABHAI
June 8, 1993
KIRITKUMAR SAMPATRAI DESAI GUARDIAN OF MINOR JAINULKUMAR KIRTIKUMAR DESAI Vs. GUJARAT SECONDARY EDUCATION BOARD & ORS.
August 10, 1993
KODARJI LAXMANJI THAKOR Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
April 8, 1993
KODARLAL KESHAVLAL Vs. STATE OF GUJARAT
January 18, 1993
KOKILABEN NAGINBHAI PATEL Vs. COMMISSIONER OF POLICE BARODA CITY
July 22, 1993
KOLI BHIMA HARI Vs. STATE OF GUJARAT
April 22, 1993
KOLI BHIMA HARI Vs. STATE OF GUJARAT
April 23, 1993
KOLI KUKA BHAVAN Vs. KOLI DANA NATHA
August 27, 1993
KRISHNA BHARATI CO OPERATIVE LIMITED Vs. CHANDRAMANI BHATT
February 23, 1993
KRISHNAMURTHY R Vs. COMMISSIONER OF INCOME TAX
February 8, 1993
KUVARJEE NAGARDAS AND SONS Vs. STATE OF GUJARAT
January 27, 1993
L K BAROT Vs. STATE OF GUJARAT
January 28, 1993
L M SHAH Vs. STATE OF GUJARAT
September 28, 1993
LABELLA CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME TAX
July 5, 1993
LALJIBHAI JIVRAM PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 26, 1993
LIFE BOND FABRIC PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 14, 1993
LIFE INSURANCE CORPORATION OF INDIA Vs. REKHABEN KANAIYALAL PARMAR
March 30, 1993
LILABEHN MAHENDRA KAPADIA Vs. STATE OF GUJARAT
December 14, 1993
LILABEN Vs. STATE OF GUJARAT
June 29, 1993
LOK ADHIKAR SANGH Vs. STATE OF GUJARAT
December 29, 1993
M K INDUSTRIES Vs. STATE OF GUJARAT
January 30, 1993
M L FAMILY TRUST Vs. STATE OF GUJARAT
December 14, 1993
M P PARMAR Vs. STATE OF GUJARAT
September 22, 1993
M/S RINKI PETROCHEM PVT. LTD. Vs. COMMISSIONER OF INCOME-TAX, BARODA & ORS.
August 17, 1993
MADHUBHAI JALIABHAI BHAI Vs. T N SHESHAN
August 16, 1993
MADRESA MOINUL ISLAM KELAVANI MANDAL Vs. STATE OF GUJARAT
August 10, 1993
MAGANLAL BAVABHAI PATEL Vs. STATE OF GUJARAT
January 21, 1993
MAGANLAL HARJIVANDAS PATEL Vs. STATE OF GUJARAT
October 5, 1993
MAHARANA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 7, 1993
MAHASUKHLAL NANDLAL DOSHI Vs. STATE OF GUJARAT
May 25, 1993
MALI AMRUTLAL Vs. DISTRICT COLLECTOR B K
June 24, 1993
MALLA IBRAHIM ISAB Vs. DEAN B J MEDICAL COLLEGE
September 17, 1993
MALTIVAHUJI Vs. KALINDIVAHUJI
June 11, 1993
MAMAD ABBAS JASRAYA Vs. ASSTT COLLECTOR OF CUSTOMS BHUJ
May 17, 1993
MANEKA CO OP HOUSING SOCIETY LIMITED GANDHINAGAR Vs. STATE OF GUJARAT
January 29, 1993
MANEKLAL SAKARCHAND SHAH Vs. COMMISSIONER OF INCOME TAX
November 24, 1993
MANEKSHA BERAMSHA Vs. MOCHIBHAI PUNIYABHAI KHODO
July 19, 1993
MANGABHAI CHANDUBHAI VASAVA Vs. STATE OF GUJARAT
March 12, 1993
MANIBEN Vs. RAMIBEN
July 19, 1993
MANIBHAI DAHYABHAI Vs. STATE OF GUJARAT
August 13, 1993
MANIBHAI DEVJIBHAI Vs. STATE OF GUJARAT
April 21, 1993
MANIBHAI JIVANJI DESAI Vs. STATE OF GUJARAT
December 15, 1993
MANSING @ MANDAS VELUBHAI Vs. STATE OF GUJARAT
April 21, 1993
MANSUKHBHAI NANJIBHAI KAMANI Vs. STATE OF GUJARAT
April 16, 1993
MANSUKHLAL VITHALDAS CHAUHAN Vs. STATE OF GUJARAT
April 16, 1993
MANSUKHLAL VITHALDAS CHAUHAN Vs. STATE OF GUJARAT
April 17, 1993
MANUBHAI BHIKHABHAI Vs. COMMISSIONER OF INCOME TAX
April 22, 1993
MANUBHAI M PRAJAPATI Vs. STATE OF GUJARAT
September 2, 1993
MARSHAL DISTRIBUTORS Vs. STATE OF GUJARAT
February 18, 1993
MARWADI PUNAMJI MOTIJI Vs. MOHAMAD SIDDIQUE MUSABHAI SHAIKH
February 18, 1993
MAVJIBHAI DHARSIBHAI Vs. STATE
September 16, 1993
MC GAW RAVINDRA LABORATORIES Vs. COMMISSIONER OF INCOME TAX
June 22, 1993
MEDATIA INDRASINGHJI Vs. RAVAL NARAYAN KISHORESINH
July 30, 1993
MEGHJI PETHRAJ SHAH CHARITABLE TRUST Vs. STATE OF GUJARAT
August 6, 1993
MEHSANA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. COMMISSIONER OF INCOME TAX
February 11, 1993
MEMAN ASLAM HUSSAIN G Vs. DIRECTOR OF MUNICIPALITIES
April 12, 1993
MEMON IBRAHIM HAJI LATIF SUKHEDIWALA Vs. OFFICER ON SPECIAL DUTY LAND ACQUISITION
August 26, 1993
MER RANMAL ARJAN Vs. STATE OF GUJARAT
February 15, 1993
METTA EMBO Vs. STATE OF GUJARAT
February 5, 1993
MINESH LALJIBHAI & ORS. Vs. STATE OF GUJARAT & ORS.
October 6, 1993
MOHAMADSARIF I CHIPPA Vs. AHMEDABAD MUNICIPAL CORPORATION
June 22, 1993
MOHANDAS S. SISODIA Vs. STATE OF GUJARAT & ORS.
January 22, 1993
MOHANIF ABDULBHAI MULLICK Vs. STATE OF GUJARAT
July 15, 1993
MOHANLAL MULCHAND LAKHWANI Vs. STATE OF GUJARAT
March 10, 1993
MOHMAD AYUB ALIAS BABU SAGIRBHAI SHAIKH Vs. COMMISSIONER OF POLICE AHMEDABAD
July 28, 1993
MOHMED MUSA Vs. STATE OF GUJARAT
March 22, 1993
MOHMED SHAFI HAJI KARIMBHAI OF NADIAD Vs. MARIAMBEN
February 22, 1993
MOMNA BABU JAMAL Vs. STATE OF GUJARAT
February 26, 1993
MUNICIPAL CORPORATION Vs. CHOICE CONTAINERS HINDENDRANAGAR
January 27, 1993
MUSTUFAKHAN GULABKHAN PATHAN Vs. STATE OF GUJARAT
June 24, 1993
N D D B EMPLOYEES UNION Vs. STATE OF GUJARAT
June 16, 1993
N K BELLANEY Vs. STATE OF GUJARAT
April 27, 1993
N R CHAUDHARY Vs. PRINCIPAL GOVERNMENT INDUSTRIAL TRADING INSTITUTE AHMEDABAD
July 5, 1993
NAGESHWAR SALT INDUSTRIES Vs. STATE OF GUJARAT
August 20, 1993
NAMISHBHAI YADUKANT PATEL Vs. STATE OF GUJARAT
September 30, 1993
NANALAL HIRJIBHAI Vs. STATE OF GUJARAT
June 30, 1993
NAND SHANKER DAULATRAM JOSHI Vs. LALLUBHAI VASJIBHAI ROHIT VADODARA
July 14, 1993
NANDLAL KANAIYALAL Vs. COMMISSIONER OF INCOME TAX
March 30, 1993
NANUBHAI PARAGJI Vs. CHHAGANLAL RANCHHODJI DESAI
June 9, 1993
NARANBHAI MANSANGBHAI Vs. STATE OF GUJARAT
June 23, 1993
NARANJI MAKANJI Vs. BHAGWANJI MAKANJI PATEL
July 9, 1993
NARENDRA KUMAR NAGANBHAI SOLANKI Vs. STATE OF GUJARAT
June 29, 1993
NATIONAL CONSUMERS PROTECTION SAMITI Vs. STATE OF GUJARAT
December 23, 1993
NATIONAL INSURANCE CO. LTD. Vs. GAJABHAI RAMABHAI KOLI-PATEL AND OTHERS
April 27, 1993
NAVALSINH CHANDANSINH RAJPUT Vs. STATE OF GUJARAT
December 21, 1993
NAVDEEP CO OPERATIVE BANK LIMITED Vs. SAKABHAI KALIDAS PATEL
August 13, 1993
NAVNITBHAI GORDHANDAS CHOKSHI Vs. APPROPRIATE AUTHORITY
February 11, 1993
NAVNITLAL SAKARLAL Vs. COMMISSIONER OF INCOME TAX
July 20, 1993
NAVRANGPURA GAM DHARMADA MILKAT TRUST Vs. RAMTUJI RAMAJI
June 22, 1993
NEW INDIA ASSURANCE COMPANY LIMITED Vs. THAKOR BHEMAJI GANESHJI
April 29, 1993
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KAMALABEN WD O SULTANSINH HAKUMSINH JADAV
April 26, 1993
NEW INDIA ASSURANCE COMPANY LIMITED RAJKOT Vs. MOHANBHAI RAVJIBHAI
October 14, 1993
NEW INDIA INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
March 31, 1993
NEW JEHANGIR VAKIL MILLS COMPANY LTD Vs. COMMISSIONER OF INCOME TAX
February 8, 1993
NEW KAMALKUNJ CO OP HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
July 6, 1993
NIRMAL RAMJIBHAI DEVSIBHAI Vs. NANDUBEHN DAHYABHAI
September 21, 1993
NITIN S VORA Vs. STATE OF GUJARAT
August 4, 1993
NITIN TRANSPORT Vs. COMMISSIONER OF INCOME TAX
January 29, 1993
OMPRAKASH SHYAMLAL MISHRA Vs. STATE OF GUJARAT
June 24, 1993
ORIENT TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
January 20, 1993
OSMAN ALI KHATAKI Vs. COMMISSIONER OF POLICE RAJKOT
August 25, 1993
P D WAGHELA Vs. G C RAIGER DEPUTY I G P
August 9, 1993
P H PARMAR Vs. UNION OF INDIA
August 3, 1993
P J RADADIA Vs. STATE BANK OF SAURASHTRA
April 26, 1993
P K BANSAL COMMISSIONER OF POLICE SURAT Vs. R G JADEJA
February 24, 1993
P N BAROT Vs. STATE OF GUJARAT
July 19, 1993
P R PRAJAPATI Vs. STATE OF GUJARAT
September 14, 1993
P T CHACKO Vs. VARESH SINHA
February 2, 1993
PACHHAT VARGA SHRAMJIVI SAMUDAIK SAHAKARI KHEDUT CO OP SOC LIMITED Vs. HARIBHAI MEVABHAI
October 5, 1993
PALANPUR MAHAJAN PANJARAPOLE Vs. STATE OF GUJARAT
September 7, 1993
PAMILA AGRO PROCESSING Vs. STATE OF GUJARAT
February 22, 1993
PANCHMAHAL STEEL LIMITED Vs. JOSHI U A ITO
September 7, 1993
PANCHMAHAL STEEL LTD Vs. U A JOSHI
September 8, 1993
PANKAJ AMRUTLAL Vs. STATE OF GUJARAT
January 28, 1993
PANKIL RAJNIKANT PATEL Vs. GUJARAT HOUSING BOARD
July 27, 1993
PARCH MAHAL STEEL LIMITED GIDC ESTATE KALOL Vs. U A JOSHI
September 7, 1993
PARIKH A B Vs. INCOME TAX OFFICER
January 27, 1993
PARIKH KALABHAI BADABHAI Vs. STATE OF GUJARAT
December 23, 1993
PARSHOTTAM RAJABHAI Vs. STATE OF GUJARAT
August 19, 1993
PARSOTTAM MANILAL PATEL Vs. DWARKABHAI MOHANBHAI PATEL AND OTHERS
August 17, 1993
PATEL BHIKHA BHUTTA Vs. STATE OF GUJARAT
September 21, 1993
PATEL BHIKHABHAI JIVABHAI Vs. SECOND ADDITIONAL SPECIAL LAND ACQUISITION OFFICER
February 23, 1993
PATEL DINESHBHAI SOMABHAI Vs. STATE OF GUJARAT
October 14, 1993
PATEL GANESH VITTHAL Vs. STATE OF GUJARAT & ANR.
August 17, 1993
PATEL GANESH VITTHAL Vs. STATE OF GUJARAT
April 29, 1993
PATEL GORDHANBHAI HIRABHAI Vs. THAKOR AMBALAL DESAIBHAI
September 10, 1993
PATEL KANTILAL AMBALAL Vs. GOVERNMENT OF GUJARAT
February 12, 1993
PATEL KARSHANBHAI DWARKADAS Vs. STATE OF GUJARAT
September 30, 1993
PATEL KESHAVLAL ISHWARDAS Vs. PATEL RAMABHAI JESANGDAS
June 30, 1993
PATEL MAVJI JODHA DIHORA Vs. STATE OF GUJARAT
August 17, 1993
PATEL OIL MILLS Vs. STATE OF GUJARAT
January 22, 1993
PATEL RANCHHODBHAI SHAMBHUBHAI Vs. PATEL POPATBHAI SAVJIBHAI
January 29, 1993
PATEL SABHIR HUSSAIN MUSABHAI Vs. BARODA DISTRICT PANCHAYAT
September 16, 1993
PATEL SOMABHAI HATHIBHAI Vs. PATEL BAVAJIBHAI ASHABHAI
July 30, 1993
PATEL TILES FACTORY Vs. STATE OF GUJARAT
February 26, 1993
PAUSHAK LIMITED Vs. COMMISSIONER OF INCOME TAX
August 24, 1993
PEASS INDUSTRIAL ENGINEERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 4, 1993
POLSON MODEL DAIRY Vs. STATE OF GUJARAT
February 25, 1993
POPATBHAI RAMJIBHAI MOGHARIYA Vs. DISTRICT JUDGE SURENDRANAGAR
September 2, 1993
PRABHUDAS MAVJIBHAI BAROT Vs. STATE OF GUJARAT
August 26, 1993
PRAHLADBHAI PATEL Vs. K V BHANUJAN
November 11, 1993
PRAKASH TEXTILES GUJARAT PRIVATE LIMITED AHMEDABAD Vs. STATE OF GUJARAT
December 24, 1993
PRATAPSINH RUPSINH Vs. RUPABHAI RANCHHODBHAI
March 4, 1993
PRAVIN MAHIPATRAI MEHTA Vs. DISTRICT MAGISTRATE SURENDRANAGAR
March 3, 1993
PRAVINCHANDRA JERAM SINDHAL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
August 16, 1993
PREMCHAND MANEKCHAND KOTHARI Vs. STATE OF GUJARAT
April 21, 1993
PRINCIPAL SARDAR PATEL HIGH SCHOOL Vs. CHUNIBHAI NATHUBHAI RAVAL
February 8, 1993
PUNAMBHAI MADHABHAI PARMAR Vs. BHUPAT DEVSINHBHAI BAROT
October 14, 1993
PURSHOTTAMDAS H THAKKAR Vs. DISTRICT DEVELOPMENT OFFICER
February 9, 1993
PUSHPA BHATIA Vs. DIRECTOR GENERAL OF CRPF NEW DELHI
October 5, 1993
QUALOTY CHEMICALS Vs. STATE OF GUJARAT
January 19, 1993
R G JADEJA Vs. P K BANSAL COMMISSIONER OF POLICE SURAT CITY
March 17, 1993
R K JHALA Vs. STATE OF GUJARAT
March 23, 1993
RAGHAVBHAI ARJANBHAI Vs. AMRELI NAGARPALIKA
December 13, 1993
RAHIMKHAN ALIAS MAMU MAHERABKHAN PATHAN Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
March 11, 1993
RAHUBHA JIVUBHA Vs. STATE OF GUJARAT
December 1, 1993
RAIYABHAI ARJANBHAI Vs. STATE OF GUJARAT
April 2, 1993
RAJENDRA L ACHARYA Vs. STATE OF GUJARAT
April 23, 1993
RAJGOR BHANJI MULJI Vs. SONABAI WD O SHAH KANJI VARSHI
June 18, 1993
RAJKOT DISTRICT GOPALAK CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. COMMISSIONER OF INCOME TAX
March 1, 1993
RAJNAGAR CLUB PARIMAL SOCIETY Vs. PARIMAL CO OPERATIVE HOUSING SOCIETY LIMITED
April 5, 1993
RAJNAGAR TEXTILE MILLS Vs. BHARATBHAI JIVANBHAI PATEL
July 28, 1993
RAJPATH CLUB LIMITED Vs. COMMISSIONER OF INCOME TAX
November 25, 1993
RAJPUT NAGJI BHAGWAN Vs. STATE OF GUJARAT
December 29, 1993
RAMANABHAI BECHARBHAI PARMAR Vs. STATE OF GUJARAT
September 20, 1993
RAMANBHAI DIVABHAI MALI Vs. STATE OF GUJARAT
April 29, 1993
RAMANLAL AMBALAL PATEL Vs. HINA INDUSTRIES
February 16, 1993
RAMANLAL PARSOTTAM CHOKSI Vs. STATE OF GUJARAT
August 17, 1993
RAMCHANDRA CHAUDHARIMAL RELVANI Vs. HEIRS AND L.R.S OF DECEASED NANAKRAM TEUMAL
October 25, 1993
RAMNIKLAL G GOHIL Vs. DISTRICT SUPERINTENDENT OF POLICE AMRELI
June 15, 1993
RANCHHODBHAI DAHYABHAI BARAIYA Vs. HASMUKHLAL PRANJIVANDAS SHAH
December 22, 1993
RANCHHODBHAI SHAMBHUBHAI PATEL Vs. POPATBHAI SAVJIBHAI PATEL
January 29, 1993
RANPUR KHODA DHORE PANJARA POLE Vs. STATE OF GUJARAT
November 8, 1993
RASHMI ENTERPRISES Vs. STATE OF GUJARAT
February 10, 1993
RASIKLAL CHIMANLAL NAGRI Vs. UNION OF INDIA
October 4, 1993
RATILAL BHOGILAL DAVE Vs. DAHYABHAI CHATURBHAI BARIA
October 4, 1993
RAVINDRA D AMIN Vs. COMMISSIONER OF INCOME TAX
August 4, 1993
RAVINDRA GUNVANTILAL SHAH Vs. COMMISSIONER OF INCOME TAX
August 18, 1993
RAVJIBHAI GALABHAI Vs. STATE OF GUJARAT
July 21, 1993
RAZAKBHAI ABDULBHAI GHANCHI Vs. STATE OF GUJARAT
October 22, 1993
RESERVE BANK OF INDIA Vs. C D CHAUHAN
November 30, 1993
REVABEN WD O NATHUBHAI MOHANBHAI Vs. KANTIBHAI NAROTTAMBHAI GOHIL
September 23, 1993
ROHIT VASAVADA Vs. R K SHAH PUBLIC PROSECUTOR AHMEDABAD CITY
October 21, 1993
RUKSHMANIBEN WD O VASANTLAL MOTILAL Vs. VADILAL NARAYANDAS JADAWALA
September 17, 1993
RUPABHAI BHALABHAI BHARWAD Vs. STATE OF GUJARAT
November 23, 1993
S D M BASHA Vs. DEPUTY INSPECTOR GENERAL OF POLICE WIRELESS COMMUNICATION GUJARAT STATE
January 27, 1993
S T INDUSTRIES SURAT Vs. CHIEF CONTROLLING REVENUE AUTHORITY SB
September 15, 1993
SABAR CABLE PRIVATE LIMITED Vs. UNION OF INDIA
September 16, 1993
SAHADEV BHERABHAI CHAUDHARI Vs. KASHIRAM RANA
April 28, 1993
SAIYED USMAN RAHEMATULLA Vs. SAIYED NOOR KARIM TAJ
November 22, 1993
SAMANT GOGAN MER Vs. STATE OF GUJARAT
March 3, 1993
SAMRATHBEN MANILAL CHOKSHI Vs. STATE OF GUJARAT
June 8, 1993
SAMUBEN WD O BHALUBHAI RATHAVA Vs. PATEL INDUSTRIES
September 2, 1993
SANATKUMAR JAYANTILAL Vs. COMMISSIONER OF INCOME TAX
December 22, 1993
SANGHAVI EDUCATION TRUST Vs. GIRISHCHANDRA RAMANLAL BHATT
January 30, 1993
SANJANBEN SHOBHARAJSINH SINDHA Vs. STATE OF GUJARAT
July 30, 1993
SANJAYKUMAR JAYANTILAL GANDHI Vs. STATE OF GUJARAT
February 3, 1993
SARABHAI FOUNDATION Vs. COMMISSIONER OF INCOME TAX
September 16, 1993
SARABHAI SONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 18, 1993
SARDARSINGH NAGSINGH RAJPUT Vs. STATE OF GUJARAT
April 23, 1993
SATISH J. PARMAR Vs. STATE OF GUJARAT
February 23, 1993
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
February 4, 1993
SAURASHTRA CHEMICALS Vs. STATE OF GUJARAT
November 1, 1993
SAURASHTRA MAJOOR MAHAJAN SANGH Vs. UNA TALUKA KHEDUT SAHAKARI KHAND UDYOG LIMITED
November 4, 1993
SAURASHTRA MAJOOR MAHAJAN SANGH Vs. UNION OF INDIA
November 10, 1993
SAURASHTRA MAJOOR MAHAJAN SANGH Vs. UNA TALUKA KHEDUT SAHAKARI KHAND UDYOG LTD. AND ANR.
November 3, 1993
SAURASHTRA PACKAGING PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
June 21, 1993
SAVAILAL CHHAGANLAL DHOBI AND OTHERS Vs. GAMABHAI CHHAGANBHAI BHILL AND OTHERS
June 23, 1993
SAVITABEN SOMABHAI PATEL Vs. SHANTABEN GOVABHAI DESAI
April 20, 1993
SEJAL VIKRAMBHAI PATEL Vs. STATE OF GUJARAT
February 17, 1993
SEVUMAL TOPANDAS SADHWANI Vs. JAYNOMAL NANOMAL
September 22, 1993
SHAH M V OFFICIAL LIQUIDATOR ANANT MILLS LIMITED Vs. MATAIN U J
September 20, 1993
SHAHIBAG ENTREPRENEURS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 20, 1993
SHAIKH AKIL SHAIKH KALU Vs. STATE OF GUJARAT
April 10, 1993
SHAIKH ALI SHAIKH KALI Vs. STATE OF GUJARAT
April 19, 1993
SHAMJI GOVIND Vs. STATE OF GUJARAT
March 12, 1993
SHAMJIBHAI GOVINDBHAI RATHOD Vs. DISTRICT JUDGE BHAVNAGAR
September 7, 1993
SHANKARBHAI CHHOTIYABHAI GAMIT Vs. BANAKULAL GOKULDAS SHAH
June 14, 1993
SHANKER DAJI Vs. STATE OF GUJARAT
March 17, 1993
SHANTILAL K NAIK Vs. STATE OF GUJARAT
September 1, 1993
SHIVABHAI JIJIDAS PATEL Vs. CHANDRASHEKHAR RAJNARAYAN PANDE
July 20, 1993
SHRAMIK MAJOOR KAMDAR SAHAKARI MANDLI LIMITED Vs. FOOD CORPORATION OF INDIA
July 30, 1993
SHREE DIGVIJAY WOOLLEN MILLS LTD Vs. COMMISSIONER OF INCOME TAX
February 4, 1993
SHRI SATISH CHANDRA D MODI Vs. STATE OF GUJARAT
February 12, 1993
SHRINIVAS NARAYAN PIMPUTKAR Vs. STATE OF GUJARAT
August 13, 1993
SINDHAV KANJI RAMSING Vs. STATE OF GUJARAT
November 3, 1993
SLM MANEKLAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
February 10, 1993
SNEHLATA R PARIKH Vs. COMMISSIONER OF WEALTH TAX
August 24, 1993
SOLANKI LAXMANSING KESARISING Vs. STATE OF GUJARAT
October 19, 1993
SOMABHAI KANJIBHAI PATEL Vs. ABBASBHAI JAFARBHAI DAGINAWALA
June 16, 1993
SONI CHIMANLAL JETHALAL Vs. STATE OF GUJARAT
January 25, 1993
SONMABHAI GIRDHARBHAI Vs. JESANGHBHAI KALIDAS
June 7, 1993
SORABJI D MEDORA Vs. CONTROLLER OF ESTATE DUTY
March 4, 1993
SOURTH GUJARAT TEXTILE PROCESSORS ASSOCIATION Vs. STATE OF GUJARAT
October 19, 1993
SPECIAL LAND ACQUISITION OFFICER JUNAGADH Vs. MOHMED HUSSAINKHANJI NIZAMMOHMED KHANJI
June 9, 1993
SPECIAL LAND ACQUISITION OFFICER KARJAN YOJANA Vs. CHUNILAL MORATBHAI PATEL
November 25, 1993
STATE OF GUJARAT Vs. JAIPALSINGH JASWANTSINGH ENGINEERS AND CONTRACTORS
December 20, 1993
STATE OF GUJARAT Vs. MANIBHAI MAKANJI PATEL
December 21, 1993
STATE OF GUJARAT Vs. KANTILAL AMBALAL PAID
December 17, 1993
STATE OF GUJARAT Vs. PRAFULCHANDRA SOMCHAND SHAH
November 22, 1993
STATE OF GUJARAT Vs. MAYUDDIN MADAMADBHAI
February 26, 1993
STATE OF GUJARAT Vs. AHIR PARBAT ABHA
January 27, 1993
STATE OF GUJARAT Vs. RANCHHODBHAI CHUNILAL PATEL
March 23, 1993
STATE OF GUJARAT Vs. HARDEVBHAI AMRUTLAL BHAGAT
August 9, 1993
STATE OF GUJARAT Vs. G A PATEL
December 23, 1993
STATE OF GUJARAT Vs. SHIVLAL KHETSIBHAI
December 23, 1993
STATE OF GUJARAT Vs. DINDOL (ADIVASI) RATNA SURPAL
October 27, 1993
STATE OF GUJARAT Vs. RAMSEVAK GEYADIN PANDIT
March 11, 1993
STATE OF GUJARAT Vs. NAVINBHAI F. ZAVERI
October 7, 1993
STATE OF GUJARAT Vs. AHMAD ALIBHAI THARANI
January 22, 1993
STATE OF GUJARAT Vs. BHARATBHAI CHHAGANLAL DARJI AND ANOTHER
April 23, 1993
STATE OF GUJARAT Vs. DEVENDRA I. PATEL
March 26, 1993
STATE OF GUJARAT Vs. VILHALDAS SANALAL SHAH
September 17, 1993
STATE OF GUJARAT Vs. CHANDULAL SHANKERLAL PARMAR
March 23, 1993
STATE OF GUJARAT Vs. SHANTABEN BALUBHAI PATEL
June 10, 1993
STATE OF GUJARAT Vs. NARENDRA SINGH LAKHUBHAI
April 28, 1993
STATE OF GUJARAT Vs. MOHANBHAI RAVJIBHAI
May 20, 1993
STATE OF GUJARAT Vs. MAHESHKUMAR AMBALAL RANA
April 30, 1993
STATE OF GUJARAT Vs. DINESHCHANDRA HARIBHAI PATEL
March 22, 1993
STATE OF GUJARAT Vs. MOHANBHAI M CHAVDA
March 26, 1993
STATE OF GUJARAT Vs. NITABEN ABHAYBHAI MEHTA
March 31, 1993
STATE OF GUJARAT Vs. MANSUKHLAL LOVCHAND CHOKSI
March 17, 1993
STATE OF GUJARAT Vs. JERUBHAI FULJIBHAI
March 17, 1993
STATE OF GUJARAT Vs. RAJESH MEDICAL AND GENERAL STORES
March 15, 1993
STATE OF GUJARAT Vs. SAVITRIBEN N TANDON
March 12, 1993
STATE OF GUJARAT Vs. MOHANBHAI RAVJIBHAI
April 20, 1993
STATE OF GUJARAT Vs. B S THAKKAR
April 19, 1993
STATE OF GUJARAT Vs. YOGENDRAKUMAR B SETALVAD
April 13, 1993
STATE OF GUJARAT Vs. RAMESH DAYABHAI
April 15, 1993
STATE OF GUJARAT Vs. NATWARLAL BABALDAS PATEL
March 3, 1993
STATE OF GUJARAT Vs. PRAVINBHAI VELJIBHAI JADAV
March 4, 1993
STATE OF GUJARAT Vs. KIRIT MAGANBHAI PATEL
March 4, 1993
STATE OF GUJARAT Vs. DHAMA VASANBHAI VIRAD
February 17, 1993
STATE OF GUJARAT Vs. MANAGER GUJARAT STATE CO OPERATIVE MARKETING FEDERATION LIMITED
January 27, 1993
STATE OF GUJARAT Vs. SOMABHAI PRABHUDAS PATEL
January 29, 1993
STATE OF GUJARAT Vs. AVANI UNDERWEAR CO
January 15, 1993
STATE OF GUJARAT Vs. PATEL OIL MILLS
January 19, 1993
STATE OF GUJARAT Vs. RASIKLAL AMEDBHAI SHAH
January 19, 1993
STATE OF GUJARAT Vs. ASIAN AEROSOL
January 20, 1993
STATE OF GUJARAT Vs. DIPAK LALBHAI AND CO
January 22, 1993
STATE OF GUJARAT Vs. MAHESH NAGARDAS THAKORE
February 4, 1993
STATE OF GUJARAT Vs. NIRMAL PULSE
February 3, 1993
STATE OF GUJARAT Vs. FRANSIS DANIAL PARMAR
February 8, 1993
STATE OF GUJARAT Vs. SHREEJI AGRICO
January 29, 1993
STATE OF GUJARAT Vs. TRIBHOVANDAS GORDHANDAS
January 29, 1993
STATE OF GUJARAT Vs. NARSI BAVAN alias JAPAN PANJRI
October 18, 1993
STATE OF GUJARAT Vs. PATEL KALA SANA
October 22, 1993
STATE OF GUJARAT Vs. DINESHBHAI MEHTA
October 7, 1993
STATE OF GUJARAT Vs. MIT AND MIR PRIVATE LIMITED
October 7, 1993
STATE OF GUJARAT Vs. HARISHBHAI VELJIBHAI THAKKER
October 8, 1993
STATE OF GUJARAT Vs. LALLUBHAI THAKOREBHAI DESAI
September 23, 1993
STATE OF GUJARAT Vs. IBRAHIM SALU KOLI
September 23, 1993
STATE OF GUJARAT Vs. C G RAIYANI
September 2, 1993
STATE OF GUJARAT Vs. VIR VIJAY CONSTRUCTION CO
September 1, 1993
STATE OF GUJARAT Vs. LOHANA PRAKASH DAYALJI
September 10, 1993
STATE OF GUJARAT Vs. ISHWARBHAI HARKHABHAI PATEL
September 21, 1993
STATE OF GUJARAT Vs. KANTILAL V BHATTI
September 15, 1993
STATE OF GUJARAT Vs. SUDAMASINGH LOTANSINGH
September 14, 1993
STATE OF GUJARAT Vs. SHANTABEN KHIMSHANKER
August 6, 1993
STATE OF GUJARAT Vs. NAVALCHAND THAKARSHI
August 12, 1993
STATE OF GUJARAT Vs. HASMUKHBHAI V PATEL
July 16, 1993
STATE OF GUJARAT Vs. VRAJLAL BHIMJI
June 25, 1993
STATE TRADING CORPORATION OF INDIA LIMITED Vs. STATE OF GUJARAT
January 15, 1993
STEEL CAST BHAVNAGAR PVT LTD Vs. COMMISSIONER OF INCOME TAX
January 29, 1993
STEEL PIPES AND FABRICATION WORKS Vs. STATE OF GUJARAT
March 2, 1993
SUBASH CHANDRAKANT MASHRUWALA Vs. SURESH CHANDRAKANT MASHRUWALA
June 5, 1993
SUBHASH CHANDRAKANT MASHRUWALA Vs. SURESH CHANDRAKANT MASHRUWALA
August 5, 1993
SUHRID GEIGY LTD Vs. COMMISSIONER OF INCOME TAX
February 8, 1993
SUKHDEV RATHI Vs. UNION OF INDIA
October 21, 1993
SUMANCHANDRA B TRIVEDI Vs. STATE OF GUJARAT
October 11, 1993
SUMITA P MAMDAL Vs. DIRECTOR OF MEDICAL EDUCATION RESEARCH
September 7, 1993
SUMRAJI BHIMJI Vs. STATE OF GUJARAT
March 10, 1993
SUNIL J KINARIWALA Vs. COMMISSIONER OF INCOME TAX
October 29, 1993
SURAT MUNI CORPORATION Vs. DINABEN V SHAH
December 22, 1993
SURAT MUNICIPAL CORPORATION Vs. BHIKHBHAI MORARBHAI PATEL
December 24, 1993
SUSHILABEN DHULABHAI SOLANKI Vs. RAMAKANT DAHYABHAI PARMAR
October 18, 1993
SUSHILABEN KANTILAL SHAH Vs. COMMISSIONER OF INCOME TAX
August 4, 1993
SYNBIOTICS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 27, 1993
SYNDICATE BANK Vs. NATIONAL WIRE PRODUCTS
June 8, 1993
T K DUTTA Vs. NATIONAL TEXTILE CORPORATION GUJARAT LIMITED
January 25, 1993
TAYAB ABUBAKAR LATIF Vs. JADHAVJI MITHABHAI
September 30, 1993
TEJANI ALPESH B Vs. SAURASHTRA UNIVERSITY
May 12, 1993
TEXTILE LABOUR ASSOCIATION Vs. STATE OF GUJARAT
September 29, 1993
THAKERSHI POPATBHAI PATEL Vs. STATE OF GUJARAT
August 27, 1993
THAKKAR BALVANTRAY PURSHOTTAMDAS Vs. HASMUKHBHAI UGARCHAND PATEL
July 30, 1993
THAKOR KANSINGH CHATURSING Vs. BHARWAD BHAGWAN RAIYABHAI
September 17, 1993
THAKORBHAI TRIBHOVANDAS RAO Vs. STATE OF GUJARAT
March 12, 1993
THAKORLAL MOHANLAL TANKARIA Vs. SARASWATIBEN WD O VADILAL LALJIBHAI
February 18, 1993
THAKORLAL PRANLAL DESAI Vs. STATE OF GUJARAT
September 13, 1993
TRIVEDI NAVINCHANDRA AMBALAL Vs. RATHOD BUDHABHAI BHAIJIBHAI
April 2, 1993
U L PATEL Vs. VICE CHANCELLOR SARDAR PATEL UNIVERSITY
December 20, 1993
UDYAN GAJJAR Vs. COMMISSIONER OF INCOME TAX
January 29, 1993
UMA KANT SRIVASTAVA Vs. INDIAN INSTITUTE OF MANAGEMENT
September 29, 1993
UMABEN Vs. STATE OF GUJARAT
November 9, 1993
UNION OF INDIA Vs. GUJARAT AMBUJA CEMENTS LIMITED
July 2, 1993
UNION OF INDIA Vs. ASHWATHANARAYAN S SHARMA
March 10, 1993
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MANJULABEN PURSHOTTAMDAS PATEL
November 10, 1993
UNIVATE CORPORATION Vs. UNION OF INDIA
March 29, 1993
USHABEN GANPATSINH BARAD Vs. DEVENDRASINH RAMSINH RAJ
January 21, 1993
V PATEL DINESHKUMAR Vs. STATE OF GUJARAT
January 18, 1993
VALAND MAFATBHAI KASHIBHAI Vs. VALAND VITHALBHAI MOTIBHAI
July 8, 1993
VALI AHMED KOYLA Vs. DAOUD MOHAMMAD ADAM CHAKLA
September 24, 1993
VALJIBHAI BECHARBHAI KOLI Vs. STATE OF GUJARAT
January 28, 1993
VALJIBHAI H PATEL Vs. S P SUNDARAM
January 30, 1993
VALLABBHAI KABABHAI Vs. STATE OF GUJARAT
March 10, 1993
VALLABH KESHAV PATEL Vs. STATE OF GUJARAT
September 28, 1993
VALLABH RAMJI Vs. STATE OF GUJARAT
February 16, 1993
VASANTALAL CHHOTALAL KHANDWALLA Vs. STATE OF GUJARAT
June 28, 1993
VENKATRAMAN T PAI Vs. C R SHAH
July 23, 1993
VIDYALAXMI ALIAS Vs. DAYABEN
November 24, 1993
VIJAYKUNVERBA Vs. COMMISSIONER OF INCOME TAX
June 16, 1993
VIKAS TRADERS Vs. STATE OF GUJARAT
February 26, 1993
VINAYCHANDRA CHANDULAL SHAH Vs. STATE OF GUJARAT
December 30, 1993
VINODCHANDRA C PATEL Vs. COMMISSIONER OF INCOME TAX
October 27, 1993
VINODCHANDRA MOTILAL THAKKER Vs. MANILAL CHHOTALAL
August 25, 1993
VIPINCHANDRA WADILAL BAVISHI Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR RAJKOT
July 12, 1993
VIPUL PLASTIC Vs. STATE OF GUJARAT
January 30, 1993
VISHNUPRASAD C DODIYA Vs. SURENDRAKUMAR MOHANLAL THAKKAR
March 2, 1993
VISHVAS PRAVINCHANDRA SHAH Vs. STATE OF GUJARAT
August 10, 1993
VITHALDAS CHHAGANLAL VAIDYA Vs. JUNAGADH DISTRICT PANCHAYAT
August 5, 1993
VRANDAVANDAS KIKABHAI SHROFF Vs. MAMLATDAR AND A L T
March 2, 1993
YOGENDRAKUMAR RATILAL RAVAL Vs. STATE OF GUJARAT
March 10, 1993