Case Index

Title
Date
AJMER SINGH Vs. SECRETARY, JARNAIL SINGH, THE RADAUR CANE GROWER CO-OP.SOCIETY LTD.
June 4, 1993
ASHOK CHHABRA Vs. BRANCH MANAGER, HARYANA FINANCIAL CORPORATION
December 10, 1993
ASHWANI KUMAR KUKREJA Vs. PURAN CHAND JEWELLERS
October 13, 1993
ATMA RAM, AMAR NATH Vs. SANTOSH KUMAR AGGARWAL
June 10, 1993
BALKAS SINGH Vs. H.S.E.B.
June 3, 1993
BHAGWAN BHATTA UDYOG MANDAL Vs. CHEEMA ENGINEERING SERVICES (P) LTD.
January 7, 1993
BIMAL PARSHAD JAIN Vs. CHAIRMAN, HARYANA STATE ELECTRICITY BOARD
April 7, 1993
BIRBAL SINGH Vs. EMPLOYEES STATE INSURANCE CORPORATION
June 10, 1993
BOARD OF SCHOOL EDUCATION HARYANA Vs. VIKAS KUMAR GARG
August 12, 1993
BUNDURAM Vs. MANAGER, THE PRIMARY COOPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD.
January 7, 1993
C.P.ARYA Vs. VIJAY KUMAR, PARCEL SUPERVISOR,
June 11, 1993
CHIEF COMMERCIAL SUPERINTENDENT, NEW DELHI Vs. RAJINDER SINGH
September 22, 1993
D.P.MOHINDROO Vs. S.D.OFFICER (PHONES) TELEPHONE
September 22, 1993
DALBIR SINGH PUNIA, ADVOCATE Vs. S.D.O./AEPO TELEGRAPHS
October 14, 1993
DARSHNA DEVI Vs. L.I.C.OF INDIA
January 6, 1993
DEPARTMENT OF TELECOMMUNICATION Vs. GHANSHYAM SINGH RATHAUR
May 20, 1993
DEV RAJ VINAIK Vs. CHAIRMAN, H.S.E.B., CHANDIGARH
December 6, 1993
DEVKI RANI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
January 8, 1993
ENFIELD INDIA LTD. Vs. N.P.SINGH
September 22, 1993
ESTATE OFFICER, H.U.D.A Vs. IOTA INDUSTRIES
May 12, 1993
ESTATE OFFICER, HUDA Vs. MADAN MOHAN GANDHI
June 17, 1993
EX.HAVILDAR BALBIR SINGH Vs. UNION OF INDIA
May 13, 1993
EXECUTIVE ENGINEER, SUB URBAN DIVN.BHIWANI Vs. DHANPAT SINGH
December 23, 1993
GABDU RAM Vs. H.S.E.B.
September 27, 1993
GANGA DHAR Vs. UNIT TRUST OF INDIA
November 22, 1993
GENERAL MANAGER, TELEPHONES Vs. NARANJAN DASS
October 22, 1993
GIRDHARI LAL BANSAL Vs. ORIENTAL INSURANCE CO.LTD.
July 8, 1993
H.S.E.B Vs. PIRTHI SINGH
April 21, 1993
H.S.E.B. Vs. CHITTAR SINGH
June 16, 1993
H.S.E.B. Vs. SHAM SUNDER
June 28, 1993
H.S.E.B. Vs. SHAM SUNDER
September 28, 1993
H.S.E.B. Vs. KRISHAN DEV
August 31, 1993
H.S.E.B. Vs. LAXMAN SINGH
May 4, 1993
H.S.E.B., REWARI Vs. RAM SINGH
June 15, 1993
H.S.E.B.GURGAON Vs. RAM AVTAR SINGH CHAUHAN
July 20, 1993
H.U.D.A. Vs. R.D.KHURANA
October 20, 1993
H.U.D.A., HISSAR Vs. CHUNI LAL MALHOTRA
June 14, 1993
H.U.D.A.GURGAON Vs. REKHA SINGH
August 23, 1993
HARJINDER KAUR Vs. HARYANA STATE ELECTRICITY BOARD
January 18, 1993
HARYANA ENGINEERING TOOLS CO.OF HISAR Vs. YASH PAL SINGH OF HISAR
April 23, 1993
HARYANA STATE ELECTRICITY BOARD Vs. S.KAILASH YADAV
April 7, 1993
HARYANA STATE ELECTRICITY BOARD Vs. BHALLE RAM
December 8, 1993
HARYANA STATE ELECTRICITY BOARD Vs. HARGU LAL
October 8, 1993
HARYANA STATE ELECTRICITY BOARD Vs. PIRTHI SINGH
September 14, 1993
HARYANA STATE ELECTRICITY BOARD OF AMBALA CANTT. Vs. VIDYAWANTI
April 2, 1993
HOUSING BOARD HARYANA Vs. HOUSING BOARD COLONY WELFARE ASSOCIATION, KURUKSHETRA
January 7, 1993
HOUSING BOARD, HARYANA Vs. ANGREJ SINGH
March 15, 1993
HOUSING BOARD, HARYANA Vs. DHARAM PAL
September 15, 1993
HUDA Vs. BHAGWAN DASS
October 15, 1993
IMPERIAL MALTS P.LTD. Vs. HARYANA STATE ELECTRICITY BOARD
December 10, 1993
INDIAN OIL CORPORATION LTD. Vs. BAKSHISH RAI SHARMA
March 4, 1993
J.S.CHAUHAN Vs. DIVISIONAL ENGINEER (TELEPHONES) GURGAON
June 4, 1993
JAG MOHAN SHARMA Vs. CHANDIGARH BOTTLING CO.
November 5, 1993
JAGAN NATH Vs. JINDAL DENTAL AND ORTHOPAEDIC CLINIC OF KAITHAL
December 9, 1993
JAGDISH RAI Vs. NEW INDIA ASSURANCE CO.LTD.
May 12, 1993
JAGDISHCHAND Vs. DIRECTOR, SIKKIM STATE LOTTERY
September 2, 1993
JAI SINGH Vs. HARYANA AGRO INDUSTRIES CORPORATION LTD.
September 13, 1993
JANGBIR SINGH, ADVOCATE Vs. PARKASH LAL & CO.
October 14, 1993
KAITHAL GAS SERVICE Vs. SHANTI DEVI
November 11, 1993
KHERIWALA GAS AGENCY Vs. SAT PAL DAHIYA
December 15, 1993
KRISHAN BALDEV GUPTA Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION
May 20, 1993
KRISHAN BANSAL Vs. H.U.D.A., HISSAR
June 8, 1993
KRISHAN MURARI Vs. NAVJYOTI GAS SERVICE
October 15, 1993
KURUKSHETRA UNIVERSITY Vs. VINAY PARKASH VERMA
February 12, 1993
KUSUM BAKHSHI AHLAWAT Vs. M.P.UNI-MAGNA-TECH LTD.
August 30, 1993
KUSUM BAKHSHI AHLWAT Vs. G.P.SINGH, MANAGER ADMINISTRATION
May 11, 1993
LAKHI RAM Vs. CHATTERJEE BROTHERS
August 11, 1993
LAXMI AGRICULTURE SEED STORE Vs. DHOP SINGH
August 20, 1993
LIBERTY LEATHERS GHARAUNDA Vs. PUNJAB NATIONAL BANK
December 10, 1993
LIFE INSURANCE CORPORATION OF INDIA Vs. HARI CHAND
March 23, 1993
LIFE INSURANCE CORPORATION OF INDIA Vs. SUNITA MITTAL
March 23, 1993
LIFE INSURANCE CORPORATION OF INDIA Vs. GUNMALA GUPTA
April 29, 1993
LNDER PAL SINGH Vs. SUB-DIVISIONAL OFFICER, HSEB
February 14, 1993
MAHABIR SINGH DESWAL Vs. ARORA HANDLOOM STORE
February 5, 1993
MANGAL SAIN Vs. UNION OF INDIA
January 27, 1993
MARUTI UDYOG LTD. Vs. RANI AGARWAL
March 17, 1993
MUNICIPAL COMMITTEE Vs. HARISH KUMAR
June 15, 1993
NITYA NAND Vs. HARYANA FINANCIAL CORPORATION
October 21, 1993
NORTON MOTORS Vs. SUBHASH JINDAL
June 16, 1993
O.P.GUPTA Vs. MODERN AUTOMOBILES
October 15, 1993
ORIENTAL INSURANCE CO.LTD. Vs. RAGHBIR SINGH
August 11, 1993
PALVINDER KAUR @ PARMINDER KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
April 22, 1993
PFIZER LTD. Vs. HANSSAF SINGH
September 17, 1993
PREM PAL SAINI Vs. S.D.O., H.S.E.B.
June 18, 1993
PUSHPA DEVI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
October 14, 1993
R.K.CHADHA Vs. A.K.GUPTA
July 12, 1993
R.S.OIL & GENERAL MILLS (P) LTD. Vs. NATIONAL INSURANCE CO.LTD.
January 11, 1993
RAKESH GUGNANI Vs. PREMIER AUTOMOBILES LTD.
February 16, 1993
RAM CHANDER Vs. LAXMI BEEJ BHANDAR
October 15, 1993
RAVI BHUSHAN Vs. UNITED INDIA ASSURANCE CO.LTD.
October 14, 1993
ROLLATAINERS LTD.PAPER BOARD DIVISION, KUNDLI Vs. UNITED INDIA INSURANCE COMPANY LTD.
August 26, 1993
S.D.O, H.S.E.B, REWARI Vs. RAM SARUP
March 23, 1993
S.D.O., H.S.E.B. Vs. PAWAN KUMAR
November 3, 1993
S.D.O.H.S.E.B.JIND Vs. RAJ KUMAR
October 18, 1993
S.N.WAKHALOO Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
March 15, 1993
SARABJIT HANDA Vs. MARUTI UDYOG LTD.
March 2, 1993
SECRETARY, BOARD OF SCHOOL EDUCATION Vs. SANDEEP KUMAR BHATT
November 10, 1993
SENIOR POST MASTER Vs. SANTOSH KUMARI
December 30, 1993
SENIOR SUPERINTENDENT POST OFFICES Vs. BALBIR SINGH
September 17, 1993
SHAMLAL Vs. NEW BANK OF INDIA
February 16, 1993
SHANTI GUPTA Vs. PT.RAGHUNATH DASS
January 29, 1993
SHIV GRINDING INDUSTRIES Vs. EXECUTIVE ENGINEER (OP) H.S.E.B, REWARI
April 6, 1993
STATE BANK OF INDIA Vs. ANIL VIJ
March 29, 1993
SUMITRA RANI MALIK Vs. JASPAL SINGH BHATIA
May 20, 1993
SURAJ BHAN Vs. ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY
February 11, 1993
SURESH KUMAR MONGA Vs. BAJAJ AUTO LTD.
October 18, 1993
SURINDER KAUR Vs. ORIENTAL INSURANCE CO.LTD.
July 14, 1993
SURINDER KUMAR Vs. ESCORTS LTD.
January 12, 1993
SUSHMA JAIN Vs. CENTRAL BANK OF INDIA
January 20, 1993
TARSEM DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
March 29, 1993
TARUN AGGARWAL Vs. MANAGING DIRECTOR, INDIAN TOBACCO CO.LTD.
May 5, 1993
TECHNO COMBINE ASSOCIATE Vs. UNION OF INDIA
December 16, 1993
TELE COMMUNICATION DISTRICT ENGINEER Vs. NARESH KUMAR
December 24, 1993
TELECOMMUNICATION DISTRICT ENGINEER Vs. TELU RAM
December 10, 1993
U.C.O.BANK Vs. DR.D.S.JASPAL
May 11, 1993
UPBHOKTA SANRAKSHAN PARISHAD Vs. GHARAUNDA GAS SERVICE
April 6, 1993
USHA ENTERPRISES Vs. SENIOR BRANCH MANAGER, STATE BANK OF INDIA
October 22, 1993
V.S.GUPTA Vs. RAJDHANI ELECTRONICS
December 24, 1993
VEERVATI Vs. CHIEF ADMINISTRATOR, HARYANA HOUSING BOARD
October 19, 1993
VIDYA MONGIA Vs. PUNJAB NATIONAL BANK, AMBALA CITY
September 15, 1993
VIJAY GROVER Vs. DISTRICT ENGINEER, TELECOMMUNICATIONS
October 19, 1993
VIJAY SINGH Vs. SARASWATI TRADERS
May 10, 1993
VINOD JAIN Vs. MANAGER, RAVI FROSTREFRIGERATION INDUSTRIES
July 8, 1993
YOGDHYAN SINGH BANSAL Vs. XLO MACHINE TOOLS LTD.
October 13, 1993
ZAMINDARA TRACTORS Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO.LTD.
September 22, 1993