Home
Case Index
Title
Date
B.K. CHAWLA Vs. GENERAL MANAGER TELECOM SHIMLA AND ANR.
July 22, 1993
B.K.CHAWLA Vs. GENERAL MANAGER.TELECOM, SHIMLA
August 22, 1993
DIRECTOR HIMACHAL INSTITUTE OF ENGINEERING & TECHNOLOGY Vs. ANIL KR.GUPTA
August 25, 1993
GENERAL MANAGER, NORTHERN RAILWAY Vs. G.C.SHARMA
July 7, 1993
GORKHI RAM Vs. NEW INDIA ASSURANCE COMPANY LTD.
August 4, 1993
K.K.KHANNA Vs. DIRECTOR TOWN & COUNTRY PLANNING-CUM-CHIEF ADMINISTRATOR, HUDA
July 6, 1993
KHUSI RAM Vs. ORIENTAL INSURANCE CO. LTD. AND ANOTHER
August 4, 1993
ROSHAN STUDIOS Vs. P.D.SHARMA
July 7, 1993
SR.DIVISIONAL COMMERCIAL SUPERINTENDENT Vs. A.C.MAHAJAN
July 8, 1993
TELECOM DISTRICT ENGINEER Vs. C.L.ARORA
July 22, 1993
UNITED INDIA INSURANCE CO.LTD. Vs. LEELA SHARMA
July 22, 1993
VIJAY KUMAR JOSHI Vs. CHIEF EXECUTIVE OFFICER-CUM-CHIEF ENGINEER, SHIMLA DEVELOPMENT AUTHORITY
August 25, 1993