Home
Case Index
Title
Date
A ABDUL RAHIMAN Vs. INCOME TAX OFFICER
January 6, 1993
A M MOOSA Vs. INCOME TAX OFFICER ITO V A M MOOSA
December 28, 1993
A SREENIVASA PAI Vs. INCOME TAX OFFICER
March 15, 1993
A YOUNUS KUNJU Vs. WEALTH TAX OFFICER
March 2, 1993
ABDUL KARIM STONE CONTRACTORS Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
July 29, 1993
AEG AKTIENGESSELSCHAFT Vs. INSPECTING ASSISTANT COMMISSIONER
August 24, 1993
AGENCIA GERAL P LTD Vs. FIRST INCOME TAX OFFICER
February 11, 1993
AMARPALI MERCANTILE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 11, 1993
AMIR CHAND Vs. INCOME TAX OFFICER
December 7, 1993
ANAM MACHINERY FABRICATORS LTD Vs. INCOME TAX OFFICER
November 22, 1993
ANAND MANOHAR AGENCIES Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V ANAND MANOHAR AGENCIES ANAND MANOHAR AGENCIES V DY CIT A
March 17, 1993
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. INCOME TAX OFFICER
December 31, 1993
ANJALA EXHIBITORS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
July 5, 1993
APPOLLO TRADE LINKS Vs. INCOME TAX OFFICER
October 11, 1993
ASHOK KUMAR FARMING CORPN Vs. ASSTT COMMISSIONER OF INCOME TAX
March 15, 1993
ASHOK SAPRA Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 31, 1993
ASHWINI KUMAR CONSULTANTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 5, 1993
ASIATIC OXYGEN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 15, 1993
ASSAM FRONTER TEA CO LTD Vs. INCOME TAX OFFICER
December 3, 1993
ASSISTANT COMMISSIONER Vs. N TRIVIKRAMA RAO
September 13, 1993
ASSISTANT COMMISSIONER OF GIFT TAX Vs. RUSTOM DUBASH INVESTMENT P LTD
March 1, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DALAMAL AND SONS INVESTMENT CO
October 27, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NUCHEM INVESTMENTS P LTD
March 15, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INDIAN VANASPATI PRODUCERS ASSOCIATION
February 11, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NEOPLAST ENGINEERING PVT LTD
February 16, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RADHA MOHAN GOENKA
June 28, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA STATE SEEDS CORPORATION LTD
July 19, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BALRAM GIDDUMAL
August 20, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KARODILAL AGRAWAL KARODILAL AGRAWAL V ASSTT CIT KARODILAL AGRAWAL V ITO
December 17, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KANHAIYALAL JAIN
January 28, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA STATE SEEDS CORPN LTD
July 19, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SOMANY PILKINGTON LTD
March 31, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DYNA TRANS LAMINA P LTD
May 28, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHAMPALAL KISHANLAL
October 21, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GANGANAGAR SUGAR MILLS LTD
August 18, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KISHANCHAND BAHETI
August 23, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MILAP TEXTILE MILLS
March 31, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. UNIVERSAL CABLES LTD
March 22, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CAMILLA INVESTMENT CO
December 1, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TURNER MORRISON AND CO LTD
July 26, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PREMODYAN P LTD
February 25, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. P J EAPEN
October 7, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NEOPLAST ENGINEERING P LTD
February 16, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HAMOSONS EXPORT P LTD
October 13, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KAMAKSHIDEVI AVARU
July 7, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. UMA J KOTHARI
July 23, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SRI SHANKAR SARAN KOTHIWAL HUF
September 28, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ILAXI TEXTILES INDUSTRIES
October 19, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAGGAR FORGINGS AND ALLIED INDUSTRIES
July 30, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LEAD SLIPS PRODUCTS P LTD
September 8, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TOOLS INDIA CORPORATION
September 30, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAASI CEMENTS LTD
July 29, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ADMINISTRATOR OF THE ESTATE OF LATE SHRI E F DINSHAW
May 19, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DOSHI EXPORTS
February 17, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHANTINATH SILK MILLS
December 2, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MENEZES ELECTRONICS P LTD
April 2, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KERALA TRANSPORT CO
December 28, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHITTARANJAN DATTA
June 8, 1993
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. CANARA FOOD PROCESSORS P LTD
March 12, 1993
ASSOCIATED CABLES PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 25, 1993
ATMA RAM TRUST Vs. INCOME TAX OFFICER
February 26, 1993
AVA SPICEX P LTD Vs. INCOME TAX OFFICER
August 30, 1993
AVON CYCLES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
September 2, 1993
AVON CYCLES PVT LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
September 2, 1993
AVON SALES CORPORATION Vs. INCOME TAX OFFICER
July 30, 1993
AYER MANIS RUBBER ESTATE LTD Vs. INSPECTING ASSISTANT COMMISSIONER
June 28, 1993
B R T LTD Vs. INCOME TAX OFFICER
August 23, 1993
B TEX CORPORATION Vs. INCOME TAX OFFICER
March 24, 1993
BACHUBHAI K PATEL Vs. INCOME TAX OFFICER
August 19, 1993
BADRI SINGH THAKUR Vs. INCOME TAX OFFICER
August 6, 1993
BAJAJ AUTO EMPLOYEES WELFARE FUND NO 1 Vs. INCOME TAX OFFICER
November 2, 1993
BALAJI TEXTILE INDUSTRIES P LTD Vs. THIRD INCOME TAX OFFICER
August 20, 1993
BANGALORE TOOL WORKS P LTD Vs. INCOME TAX OFFICER
July 19, 1993
BARODA ACETATES Vs. INCOME TAX OFFICER
April 23, 1993
BATRA FINANCE CORPN Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 18, 1993
BETA NAPHTHOL P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 15, 1993
BHAGWATI DEVI Vs. INCOME TAX OFFICER
April 26, 1993
BHAGYANAGAR CONSTRUCTIONS P LTD Vs. INCOME TAX OFFICER
April 12, 1993
BHAGYODAYAM CO LTD Vs. INCOME TAX OFFICER
March 10, 1993
BIRENDRA KUMAR GUPTA Vs. WEALTH TAX OFFICER
June 25, 1993
BIRESWAR MUKHERJEE Vs. GIFT TAX OFFICER
October 29, 1993
BISHWANATH TRADERS AND INVESTMENT CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 24, 1993
BRAHMI INVESTMENTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 21, 1993
BRITE AUTOMOTIVE AND PLASTICS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 10, 1993
BURLINGTONS OF CALCUTTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 6, 1993
C NIRANJAN Vs. INCOME TAX OFFICER
August 17, 1993
C P FOUNDRY WORKS Vs. INCOME TAX OFFICER
July 23, 1993
C RAJALAKSHMI Vs. INCOME TAX OFFICER
July 14, 1993
CH AJAD KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 30, 1993
CHANDRA PRABHA SYNTEX LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 19, 1993
CHAWLA BRASS AND ALUMINIUM FACTORY Vs. INCOME TAX OFFICER
August 30, 1993
CHOPRA BROS INDIA PVT LTD Vs. INCOME TAX OFFICER
March 31, 1993
CHUNNILAL PRAKASH HUF Vs. INCOME TAX OFFICER
June 29, 1993
COIMBATORE ALCOHOLS AND CHEMICALS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
May 31, 1993
COMMISSIONER OF INCOME TAX Vs. DEVANS MODERN BREWERIES LTD
September 22, 1993
COMMISSIONER OF INCOME TAX Vs. DEVANS MODERN BREWERIES LTD
July 26, 1993
COMMISSIONER OF INCOME TAX Vs. MAJESTIC AUTO LTD
August 23, 1993
COMMISSIONER OF INCOME TAX Vs. MAHARAJA JAGAT SINGH
March 19, 1993
D BOSE AND BROS Vs. INCOME TAX OFFICER
April 15, 1993
D K B CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 17, 1993
D K JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 24, 1993
D R DESAI Vs. THIRTEENTH INCOME TAX OFFICER
August 26, 1993
D VENKATA SUBBARAO SONS Vs. INCOME TAX OFFICER
March 31, 1993
DAULAT CHITRA MANDIR P LTD Vs. WEALTH TAX OFFICER
February 3, 1993
DEEPAK SINGH AND FAMILY HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 1, 1993
DEEPAK TRADERS Vs. INCOME TAX OFFICER
March 31, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. NABHA SOLVEX P LTD
April 16, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. MODI CEMENT LTD
April 27, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASSAM FRONTIER TEA LTD
April 20, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAMESHBHAI MANIBHAI PATEL
September 13, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. GUJARAT SMALL INDUSTRIES CORPORATION
March 15, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. HARISH NIHALCHAND
July 26, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. PUREWAL AND ASSOCIATES LTD
October 21, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. CIT ALCATEL
September 20, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. JOKAI INDIA LTD
April 29, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. JAYENDRA V SHARMA
May 13, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD DY CIT V WIDIA INDIA LTD ; DY CIT V KAP STEEL LTD
December 17, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPN LTD
December 17, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. CORNING GLASS WORKS USA CORNING INC
November 17, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. BENGAL ROWING CLUB
August 6, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. COMPAGNIE GENERAL DE GEOPHYSIQUE
October 27, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. KALPAKA BAZAR
May 4, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. NEW COMMERCIAL MILLS
November 9, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAMARAJU SURGICAL COTTON MILLS LTD
December 30, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. SULZER BROS
June 30, 1993
DHIRENDRA S PARIKH Vs. FIFTH INCOME TAX OFFICER
October 22, 1993
DHRUV NARAIN GHIYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 16, 1993
DIAMOND TRUST INVESTMENT P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 17, 1993
DILSHAD TRADING CO P LTD Vs. INCOME TAX OFFICER
September 16, 1993
DIOR INTERNATIONAL P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 31, 1993
DY COMMISSIONER Vs. MULTIMETALS LTD
March 26, 1993
E I D PARRY INDIA LTD Vs. DY COMMISSIONER OF INCOME TAX
January 29, 1993
ELSCOPE PVT LTD Vs. INCOME TAX OFFICER ALSO ITO V ELSCOPE PVT LTD
April 16, 1993
ENTREPRENEURSHIP DEVELOPMENT INSTITUTE OF INDIA Vs. INCOME TAX OFFICER
September 8, 1993
ERIC JAG MENEZES Vs. INCOME TAX OFFICER
July 23, 1993
ESKAYEF LTD Vs. INSPECTING ASSISTANT COMMISSIONER
December 17, 1993
EXECUTIVE ENGINEER Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 30, 1993
FACIT ASIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 14, 1993
FAG PRECISION BEARING LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 24, 1993
FAGUN CO P LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
January 27, 1993
FARUKH AHMED Vs. INCOME TAX OFFICER
May 28, 1993
FIFTH INCOME TAX OFFICER Vs. R M B ARADHYA
October 18, 1993
FINOLEX PLASTICS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
March 23, 1993
FORBES EWART FIGGIS P LTD Vs. INCOME TAX OFFICER ALSO LAC V FORBES EWART FIGGIS P LTD
April 12, 1993
FOURTH INCOME TAX OFFICER Vs. S M SHAFIQ TRUSTEE OF KARIMIA TRUST AND KARIMIA TRUST
March 5, 1993
FOURTH INCOME TAX OFFICER Vs. KARIMIA TRUST
February 18, 1993
FUTURE SOFTWARE P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 15, 1993
G L VERMA Vs. INCOME TAX OFFICER
June 15, 1993
G T N TEXTILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 29, 1993
GANESH CHHABABHAI FAMILY TRUST Vs. INCOME TAX OFFICER
March 3, 1993
GIFT TAX OFFICER Vs. MANJUSHREE MUKHERJEE
September 22, 1993
GINNERS AND PRESSERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 7, 1993
GOINDWAL INDUSTRIAL AND INVESTMENT CORPN OF PUNJAB LTD Vs. INCOME TAX OFFICER
November 8, 1993
GOKAK PATEL VOLKART LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 20, 1993
GOPAL SRINIVASAN TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX
April 28, 1993
GOYAL GASES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 22, 1993
GRAMOPHONE CO OF INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 13, 1993
GUNVANTI R MEHTA Vs. INCOME TAX OFFICER
February 23, 1993
H AJITBHAI AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 29, 1993
H T POWER STRUCTURES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 10, 1993
HAMILTON AND CO P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
September 28, 1993
HASMUKHLAL AMBARAM JARIWALA Vs. INCOME TAX OFFICER
October 29, 1993
HERO CYCLES P LTD Vs. SURTAX OFFICER
October 21, 1993
HIGHLAND PRODUCE CO LTD Vs. INCOME TAX OFFICER
February 26, 1993
HIRA LAL VIRMANI Vs. INCOME TAX OFFICER
November 9, 1993
HOTEL ASRANI P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 26, 1993
HOTEL JAGADESWARI P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 29, 1993
I T H AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 22, 1993
ILYAS KADER SHEIKH Vs. TENTH INCOME TAX OFFICER
October 26, 1993
INALSA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 1, 1993
INCOME TAX OFFICER Vs. DIPSON AND CO
September 14, 1993
INCOME TAX OFFICER Vs. P VENKATARAMANA
May 29, 1993
INCOME TAX OFFICER Vs. REPUBLIC POULTRY FOOD
February 25, 1993
INCOME TAX OFFICER Vs. MOHAN LAL THAPER AND BROS
August 23, 1993
INCOME TAX OFFICER Vs. MOHAN LAL THAPER BROS
August 23, 1993
INCOME TAX OFFICER Vs. AMBICA AGENCIES
December 31, 1993
INCOME TAX OFFICER Vs. VENKTESH ELECTRO PLATERS
January 15, 1993
INCOME TAX OFFICER Vs. RAMESHCHANDRA CO
March 16, 1993
INCOME TAX OFFICER Vs. JEWELLS EMPORIUM
August 23, 1993
INCOME TAX OFFICER Vs. KRISHNAVATI VAHUJI MAHARAJ
September 17, 1993
INCOME TAX OFFICER Vs. USHAKANT N PATEL ALSO USHAKANT N PATEL V ITO
April 29, 1993
INCOME TAX OFFICER Vs. KAILASHBEN R GAJJAR
April 25, 1993
INCOME TAX OFFICER Vs. SOCIAL ACTION TRUST
March 30, 1993
INCOME TAX OFFICER Vs. DEEPAK AGARWAL P FAMILY TRUST
April 30, 1993
INCOME TAX OFFICER Vs. HARBANS KAUR
March 29, 1993
INCOME TAX OFFICER Vs. H S CHITTARANJAN
January 21, 1993
INCOME TAX OFFICER Vs. PYARELAL GAUR
July 19, 1993
INCOME TAX OFFICER Vs. JALAN TIMBERS
April 13, 1993
INCOME TAX OFFICER Vs. PRABHAT MATCH FACTORY
August 4, 1993
INCOME TAX OFFICER Vs. AHMEDABAD HOSPITAL
July 26, 1993
INCOME TAX OFFICER Vs. ASSOCIATED PHARMACEUTICAL INDUSTRIES P LTD
July 30, 1993
INCOME TAX OFFICER Vs. HINDUSTHAN COCONUT OIL MILL
December 17, 1993
INCOME TAX OFFICER Vs. CARMELITE CONVENT
February 5, 1993
INCOME TAX OFFICER Vs. K RAMI REDDY
July 21, 1993
INCOME TAX OFFICER Vs. DR B KALAVATHI
May 31, 1993
INCOME TAX OFFICER Vs. P VENKATARAMANA
June 14, 1993
INCOME TAX OFFICER Vs. RAJYALAKSHMI MAHAL
April 30, 1993
INCOME TAX OFFICER Vs. MATHURADAS MOTICHAND
March 29, 1993
INCOME TAX OFFICER Vs. D D HAZARE
October 13, 1993
INCOME TAX OFFICER Vs. SWASTIK OIL PRODUCTS MFG CO
February 5, 1993
INCOME TAX OFFICER Vs. V S V TRUST
June 24, 1993
INCOME TAX OFFICER Vs. M V MATHEW
April 26, 1993
INCOME TAX OFFICER Vs. JIWAN SINGH PRITAM SINGH
August 13, 1993
INCOME TAX OFFICER Vs. SHANTILAL CHUNILAL AND CO
March 19, 1993
INCOME TAX OFFICER Vs. D B ELECTRONICS
March 18, 1993
INCOME TAX OFFICER Vs. MAHESH M CHANDAN
May 26, 1993
INCOME TAX OFFICER Vs. JAIDEO OIL MILLS P LTD
March 4, 1993
INCOME TAX OFFICER Vs. E V AJJAPPA
November 11, 1993
INCOME TAX OFFICER Vs. CHOKHAWALA ENTERPRISES
February 1, 1993
INCOME TAX OFFICER Vs. RAM NIHORA THAKUR
February 12, 1993
INCOME TAX OFFICER Vs. KUTHIALA COLD STORAGE
July 16, 1993
INCOME TAX OFFICER Vs. NARSING RAM ASHOK KUMAR
March 15, 1993
INCOME TAX OFFICER Vs. M M ABDUL HAMID SONS
May 5, 1993
INCOME TAX OFFICER Vs. KOONANS JEWELLERY
August 26, 1993
INDIA BREWERY AND DISTILLERY P LTD Vs. INCOME TAX OFFICER
August 25, 1993
INDIA BREWERY DISTILLERY P LTD Vs. INCOME TAX OFFICER
August 25, 1993
INDIAN COIR TRADES Vs. INCOME TAX OFFICER
September 2, 1993
INDIAN POTASH LTD Vs. DEPUTY COMMISSIONER
July 30, 1993
INDIAN POTASH LTD Vs. INSPECTING ASSISTANT COMMISSIONER
August 6, 1993
INDIAN SHIPPING CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 18, 1993
INSPECTING ASSISTANT COMMISSIONER Vs. MATRUSRI EDUCATIONAL SOCIETY
October 15, 1993
INSPECTING ASSISTANT COMMISSIONER Vs. CHANDIGARH INDUSTRIAL AND GENERAL DEVELOPMENT CORPN LTD
July 23, 1993
INSPECTING ASSISTANT COMMISSIONER Vs. SWASTIKA METAL WORKS
November 9, 1993
INSPECTING ASSISTANT COMMISSIONER Vs. P C S DATA PRODUCTS P LTD
April 2, 1993
INSPECTING ASSISTANT COMMISSIONER OF WEALTH TAX Vs. SRIKRISHAN KHANNA
September 8, 1993
INTERNATIONAL DATA MANAGEMENT P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
December 27, 1993
IRA NEMAZIE Vs. FIFTH INCOME TAX OFFICER
March 18, 1993
JAGAN NATH GURBACHAN SINGH Vs. INCOME TAX OFFICER
June 28, 1993
JAGDISH H CHOKSHI Vs. INCOME TAX OFFICER
February 16, 1993
JAI DEV JAIN AND CO Vs. INCOME TAX OFFICER
June 30, 1993
JAWAHAR LAL GOYAL Vs. INCOME TAX OFFICER
March 23, 1993
JAYALAKSHMI ESTATES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 27, 1993
JEYAR CONSULTANT AND INVESTMENT P LTD Vs. ASSISTANT COMMISSIONER
March 31, 1993
JHALANI AND CO Vs. INSPECTING ASSISTANT COMMISSIONER
January 12, 1993
JINDAL STRIPS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
August 24, 1993
JITPAN HOLDINGS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 13, 1993
JUSTICE KULDIP SINGH Vs. INCOME TAX OFFICER
May 12, 1993
K HARI PRASAD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
November 22, 1993
K INNAIAH Vs. INCOME TAX OFFICER
September 10, 1993
K JYOTHI Vs. INCOME TAX OFFICER
March 31, 1993
K M BAHETI Vs. INCOME TAX OFFICER
July 15, 1993
KADODARA PAPER INDUSTRIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 26, 1993
KAILASH INVESTMENTS P LTD Vs. INCOME TAX OFFICER
April 16, 1993
KALASAGAR PHOTO STUDIO Vs. INCOME TAX OFFICER
February 10, 1993
KANAM LATEX INDUSTRIES P LTD Vs. INCOME TAX OFFICER
June 9, 1993
KANCHEEPURAM SILK HANDLOOM WEAVERS CO OPERATIVE MARKETING SOCIETY LTD Vs. INCOME TAX OFFICER
September 17, 1993
KAPOOR SONS Vs. INCOME TAX OFFICER
March 3, 1993
KARINGJI Vs. INCOME TAX OFFICER
March 12, 1993
KASHIRAM TEXTILE MILLS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 5, 1993
KASHIRAM TEXTILE MILLS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 25, 1993
KEC INTERNATIONAL LTD Vs. INCOME TAX OFFICER
October 28, 1993
KERALA ROADLINES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 10, 1993
KERALA TRANSPORT COMPANY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 28, 1993
KESHAVRAM NEMICHAND Vs. INCOME TAX OFFICER
December 21, 1993
KIRTIKUMAR VINODRAY Vs. INCOME TAX OFFICER
October 15, 1993
KOPARAN CHEMICAL CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 28, 1993
KRISHNA SAHAKARI SAKHAR KARKHANA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 23, 1993
KRISHNAN KUPPUSWAMI Vs. INCOME TAX OFFICER
May 5, 1993
KRITKUMAR M MUCHHALA Vs. INCOME TAX OFFICER
May 13, 1993
KUM AMRITA NANDKISHORE SHODHAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 5, 1993
KUMAR BROS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 11, 1993
LAKSHMI TALKIES Vs. INCOME TAX OFFICER
August 19, 1993
LATE SHRI NARESH RAJPAL Vs. INCOME TAX OFFICER
September 17, 1993
LAXMICHAND BHAGAJI Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 22, 1993
LEGAL HEIR OF LATE B S GAJRA Vs. SECOND WEALTH TAX OFFICER
June 30, 1993
LENSES CENTRE Vs. INCOME TAX OFFICER
June 29, 1993
M A C KHALEELI Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 30, 1993
M S CHAWLA AND CO Vs. INSPECTING ASSISTANT COMMISSIONER
January 25, 1993
MAHAVEER KUMAR JAIN Vs. INCOME TAX OFFICER
February 26, 1993
MAJESTIC AUTO LTD Vs. SURTAX OFFICER
February 25, 1993
MAJETY AND SONS OIL CO P LTD Vs. INCOME TAX OFFICER
June 29, 1993
MALINI RAMNATH RELE Vs. THIRD INCOME TAX OFFICER
September 8, 1993
MANGLA S PARANJAPE Vs. INCOME TAX OFFICER
July 1, 1993
MARWAH AND CO Vs. ASSTT COMMISSIONER OF INCOME TAX
February 26, 1993
MASTER DEVESH DARSHAN Vs. INCOME TAX OFFICER
March 30, 1993
MCLEOD RUSSEL INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 28, 1993
MINAR MANUFACTURERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 18, 1993
MODERN WOOLLENS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 9, 1993
MOHINI DEVI BAJORIA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
March 31, 1993
MOTISAGAR ESTATE P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 10, 1993
MRUNALINIDEVI PAUR OF DHAR Vs. INCOME TAX OFFICER
October 29, 1993
MUNJAL SALES CORPN Vs. INCOME TAX OFFICER
November 24, 1993
MUTHOOT M GEORGE BANKERS Vs. ASSTT COMMISSIONER OF INCOME TAX
April 16, 1993
MUTHOOT M GEORGE BROTHERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 16, 1993
N SOUNDARAJAN Vs. INCOME TAX OFFICER
August 18, 1993
N T RAMA RAO Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
August 24, 1993
NARAYANAN AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 2, 1993
NATASHA AUTOMOBILES P LTD Vs. ASSISTANT COMMISSIONER
August 16, 1993
NEW SWASTIK FLOUR MILLS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 30, 1993
NEW UNITED MOTORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 3, 1993
NORTHERN INDIA THEATRES P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
January 27, 1993
NRB BEARINGS LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
October 6, 1993
NUCHEM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 30, 1993
NUCHEM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 23, 1993
NUSLI N WADIA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
June 22, 1993
NUTHERN P LTD Vs. INCOME TAX OFFICER
November 17, 1993
ORIENT BEVERAGS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 3, 1993
ORIENTAL HOTELS LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX ASST
April 27, 1993
ORNAMENTAL TRADING ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 12, 1993
P C MOHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 9, 1993
P K NARAYANAN Vs. INCOME TAX OFFICER
September 21, 1993
P RAMASWAMY SETTY AND SONS Vs. FOURTH INCOME TAX OFFICER
January 7, 1993
P SAMBAIAH Vs. INCOME TAX OFFICER
August 27, 1993
P T ANTONY AND SONS Vs. INCOME TAX OFFICER
April 29, 1993
P V JOSHI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
January 29, 1993
P VENKATA SUBBARAO AND SONS Vs. INCOME TAX OFFICER
March 31, 1993
PADAMSHI MEGHJI Vs. SECOND INCOME TAX OFFICER
October 11, 1993
PAILY PILLAI AND CO Vs. INCOME TAX OFFICER
April 28, 1993
PANCHRATNA HOTELS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 30, 1993
PARESH SAW MILLS Vs. INCOME TAX OFFICER
August 3, 1993
PENNZOL INVESTMENT AND TRADING CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 27, 1993
PONDICHERRY INDUSTRIAL PROMOTION DEVELOPMENT & INVESTMENT CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 5, 1993
POONA INDUSTRIAL HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 30, 1993
PRABHAT RANJAN SARKAR Vs. INCOME TAX OFFICER
January 29, 1993
PRABHUDAS KISHOREDAS TOBACCO PRODUCTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 27, 1993
PRABHUDAS KISHOREDAS TOBACCO PRODUCTS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 27, 1993
PRIMA INDIA PRODUCTS Vs. INCOME TAX OFFICER
February 18, 1993
PRITHVIRAJ BHOORCHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 21, 1993
PUNJAB CON CAST STEEL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 19, 1993
PUNJAB STATE WAREHOUSING CORPN Vs. INCOME TAX OFFICER
July 14, 1993
PURANMALL NARAYAN PRASAD KEDIA HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 12, 1993
PUSHPA DEVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 30, 1993
R K BHATNAGAR Vs. INCOME TAX OFFICER
January 27, 1993
R S AVTAR SINGH AND CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 30, 1993
RAJ KUMAR SINGH AND CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 23, 1993
RAJ NANDA Vs. GIFT TAX OFFICER
October 25, 1993
RAJAS R DOSHI Vs. EIGHTH INCOME TAX OFFICER
October 8, 1993
RAJASTHAN SPG AND WVG MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 24, 1993
RAJASTHAN STATE ELECTRICITY BOARD Vs. INCOME TAX OFFICER
July 23, 1993
RAJASTHAN STATE MINES AND MINERALS LTD Vs. DEPUTY COMMISSIONER
October 29, 1993
RAKESH K KAPADIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 28, 1993
RAMA INVESTMENT CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 18, 1993
RAMCHANDRA MAHASETH Vs. INCOME TAX OFFICER
February 16, 1993
RAMLAL KEWALCHAND Vs. INCOME TAX OFFICER
April 28, 1993
RANA SHER SINGH Vs. INCOME TAX OFFICER
July 15, 1993
RATHI ISPAT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 23, 1993
RATTAN CHAND OSWAL Vs. GIFT TAX OFFICER
February 24, 1993
RAYMON GLUES CHEMICALS Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
April 25, 1993
ROYAL CUSHION VINYL PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 29, 1993
RUPAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 30, 1993
S GURUCHARAN SINGH ANAND Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 9, 1993
S K UMAR Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
July 16, 1993
S L GANERIWAL Vs. INCOME TAX OFFICER
July 30, 1993
SANGITA TRUST NO 1 Vs. WEALTH TAX OFFICER
December 30, 1993
SANGLI BANK LTD Vs. INCOME TAX OFFICER
February 9, 1993
SANJIV FAMILY TRUST Vs. INCOME TAX OFFICER
May 21, 1993
SHANTI DEVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 26, 1993
SHANUDEEP LTD Vs. DEPUTY COMMISSIONER OF GIFT TAX
November 8, 1993
SHAPOORJI PALLONJI AND CO RAJKOT P LTD Vs. INCOME TAX OFFICER
November 17, 1993
SHEILA RANI ANAND Vs. INSPECTING ASSISTANT COMMISSIONER
September 6, 1993
SHIMLA GHIYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 29, 1993
SHIV MOHAN KAPUR Vs. WEALTH TAX OFFICER
November 24, 1993
SHYAMSUNDER MUSAHIB Vs. WEALTH TAX OFFICER
August 25, 1993
SINDHI YOUTH ASSOCIATION LADIES WING Vs. INCOME TAX OFFICER
September 7, 1993
SIPANI AUTOMOBILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 27, 1993
SIR SHADI LAL ENTERPRISES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 24, 1993
SITA WORLD TRAVEL I P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
March 31, 1993
SKYLARK CMC P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 11, 1993
SKYLARK CMC PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 11, 1993
SODHI HARBHAJAN SINGH Vs. INCOME TAX OFFICER
July 28, 1993
SOUTH INDIA SHIPPING CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 29, 1993
SRF LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 30, 1993
SRI GANAPATHY MILLS CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
September 17, 1993
SRI SRIKANTADATTANARASIMHARAJA WADIYAR Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
November 2, 1993
SRIKANTADATTANARASIMHARAJA WADIYAR Vs. ASSISTANT COMMISSIONER OF WEALTH TAX ASST CWT V SRI SRIKANTADATTANARASIMHARAJA WADIYAR
November 2, 1993
STEEL TRADING CO Vs. INCOME TAX OFFICER
December 31, 1993
STURDIA CHEMICALS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
September 16, 1993
SUDHA COMMERCIAL CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 3, 1993
SUNIL SILK MILLS LTD Vs. DY COMMISSIONER OF INCOME TAX
March 26, 1993
SUNIT ENGINEERING AND INDUSTRIAL CORPORATION Vs. INCOME TAX OFFICER
October 20, 1993
SURANA STEELS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSTS III
February 4, 1993
SURANA STEELS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO AGROHA EXTRACTION LTD V ASST CIT BINJUSARIA METAL BOX CO PVT LTD V DY CIT
February 4, 1993
SUSHMA MALIK Vs. INCOME TAX OFFICER
August 25, 1993
SWAMI ATMANAND SARASWATI AYURVEDIC SAHAKARI PHARMACY LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 4, 1993
T K JAYRAJ Vs. INCOME TAX OFFICER
December 29, 1993
T R RAGHAVAN ELITE FABRICS Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 22, 1993
TAKTAWALA INVESTMENTS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 11, 1993
TAMIL NADU CEMENTS CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 25, 1993
TAMILNADU SUGAR CORPN LTD Vs. INCOME TAX OFFICER
October 18, 1993
TANGERINE EXPORTS Vs. INCOME TAX OFFICER
December 3, 1993
TELETHERM INSTRUMENT CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 2, 1993
TRAVANCORE CHEMICALS AND MFG CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 31, 1993
TRUSTEES OF HEH THE NIZAMS JEWELLERY TRUST Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
August 30, 1993
TRUSTEES OF WATUMULL FOUNDATION I Vs. ASSISTANT DIRECTOR OF INSPECTION
May 17, 1993
TULSI RAM AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 21, 1993
U SHAHUL HAMEED AND BROS Vs. ASSTT COMMISSIONER OF INCOME TAX
March 16, 1993
UNION CARBIDE CORPN Vs. INSPECTING ASSISTANT COMMISSIONER
September 30, 1993
V B C INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 23, 1993
V N CANTOL Vs. WEALTH TAX OFFICER
November 30, 1993
V N SARPOTDAR Vs. DY COMMISSIONER OF WEALTH TAX
March 3, 1993
VENKATALAKSHMI TALKIES Vs. INCOME TAX OFFICER
December 13, 1993
VIJAY KUMAR Vs. INCOME TAX OFFICER
November 23, 1993
VIJAYA FAMILY TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 30, 1993
VIJAYA FAMILY TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO UDAY TRUST V ASSTT CIT SITARATNAM FAMILY TRUST V ASSTT CIT
August 25, 1993
VIJAYALAKSHMI AGARBATHI WORKS Vs. SECOND INCOME TAX OFFICER
September 22, 1993
VIPPY SALVEX PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 20, 1993
VIR SALES CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 19, 1993
VISHAL INTERNATIONAL PRODUCTION P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
March 24, 1993
VYAS CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 16, 1993
WASHABARIE TEA CO P Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 8, 1993
Y S SRINIVAS Vs. INCOME TAX OFFICER
October 20, 1993
YASHODHAN INDUSTRIAL INVESTMENT CO LTD Vs. INCOME TAX OFFICER
March 11, 1993
YASMIN PROPERTIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 30, 1993
ZAVERI PAPER BOARD MILL Vs. INCOME TAX OFFICER
February 9, 1993