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Title
Date
A ABDUL NAZAR Vs. ADDITIONAL SALES TAX OFFICER-III 1ST CIRCLE THIRUVANANTHAPURAM
February 25, 1993
A CONVICT PRISONER IN THE CENTRAL PRISON THIRUVANANTHAPURAM Vs. STATE OF KERALA
May 31, 1993
A K MOHAMMED Vs. PROJECT DIRECTOR S E COCHIN
February 18, 1993
A M ABDUL KARIM Vs. A M MAMOO
January 11, 1993
A MANUAL Vs. INSPECTOR GENERAL OF REGISTRATIONS
March 18, 1993
A U PRADEEP Vs. UNIVERSITY OF CALICUT
November 17, 1993
A V GEORGEKUTTY Vs. STATE OF KERALA
March 10, 1993
A. ABDUL NAZAR Vs. ADDITIONAL SALES TAX OFFICER
February 17, 1993
A. SREEDHARAN NAIR Vs. UNION HARDWARES (PRIVATE) LTD.
August 5, 1993
A.P. RAMOO Vs. DISTRICT COLLECTOR AND ORS.
September 25, 1993
ABDHU Vs. ASSAINAR
July 21, 1993
ABDUL AZEEZ Vs. UNION OF INDIA
March 25, 1993
ABDUL HAMEED Vs. STATE OF KERALA
September 29, 1993
ABDUL KADAR Vs. PATHUMMA
December 5, 1993
ABDUL MAJEED Vs. STATE OF KERALA
December 2, 1993
ABDUL MAJEED SAHIB Vs. DISTRICT COLLECTOR KOLLAM
July 9, 1993
ABDULKADAR Vs. PATHUMMA MOHAMMEDAN
November 5, 1993
ABDULKHADER K. Vs. STATE
August 26, 1993
ABRAHAM Vs. STATE OF KERALA
July 30, 1993
ABRAHAM Vs. RETURNING OFFICER
February 1, 1993
ABRAHAM Vs. DIRECTOR OF TELECOMMUNICATIONS
February 18, 1993
ABRAHAM MATHEW Vs. STATE OF KERALA
November 10, 1993
ACHAMMA Vs. STATE BANK OF INDIA
April 5, 1993
ACHAMMA GEORGE Vs. TRIO PACKAGING COMPANY
April 5, 1993
ACHUTHANANDAN Vs. VARUGHEESE
August 25, 1993
AISHWARA MARITINE SERVICE Vs. COLLECTOR OF CUSTOMS AND ANR.
January 20, 1993
AIYSUMMA Vs. MARIYAMMA
February 26, 1993
ALBEN D SOUZA Vs. RATNAKARA SHENOI
August 6, 1993
ALBERT Vs. STATE OF KERALA
January 12, 1993
ALEX Vs. VIJAYAN
June 9, 1993
ALEXANDER Vs. JOSEPH CHACKO
July 12, 1993
ALEYAMMA KURUVILLA Vs. PENNAMMA THOMAS
July 12, 1993
ALEYAMMA SEBASTIAN Vs. D E O MALAPPURAM
December 14, 1993
ALIKUNJU HAMSA Vs. VARGHESE GEORGE
December 1, 1993
ALLEPPEY DIST CO OP D S CO OP SOCIETY LTD Vs. JOINT REGISTRAR
January 31, 1993
AMEEN TRADING CO Vs. BANK OF BARODA
July 15, 1993
AMMALU SUMATHI Vs. KESAVANNAIR
January 12, 1993
AMMUKUTTY AMMA Vs. UMADEVI AMMA AND ANOTHER
October 25, 1993
ANANDAPADMANABHAN Vs. COMMISSIONER OF INCOME TAX
June 18, 1993
ANANDARAJAN Vs. STATE
June 25, 1993
ANNAMMA Vs. STATE OF KERALA
November 4, 1993
ANNAMMA IYPE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 15, 1993
ANSARI Vs. D I G C I S F
August 2, 1993
ANTHAPPAN Vs. FR PASCHAL
June 2, 1993
ANTO Vs. JACKSON
February 15, 1993
ANTONY Vs. COMMISSIONER CORPORATION OF COCHIN
November 12, 1993
ANTONY Vs. STATE OF KERALA
September 17, 1993
ANURADHA VARMA Vs. STATE OF KERALA
September 13, 1993
APPAVU SUNDARAM Vs. STATE OF KERALA
February 23, 1993
ARASAN AND CO Vs. STATE OF KERALA
June 2, 1993
ARAVIND TIN INDUSTRIES Vs. STATE OF KERALA
October 26, 1993
ARIEF TRADING COMPANY Vs. UNITED INDIA INSURANCE CO LTD
July 13, 1993
ARTS AND CINI HOUSE Vs. STATE OF KERALA
August 16, 1993
ASHRAF Vs. STATE OF KERALA
July 12, 1993
ASSIYA Vs. RAJEEVAN
August 13, 1993
ASSOCIATED RUBBER CO Vs. STATE OF KERALA
July 29, 1993
AUGUSTINE Vs. RAMAKRISHNAN
November 18, 1993
AYYAPPAN MANUVEL Vs. ANNAL JOICE
July 29, 1993
AZAD GROUP HOTELS Vs. STATE OF KERALA
June 23, 1993
AZIZ ALIAS KALLU AZI Vs. STATE OF KERALA
June 24, 1993
B INDIRA RANI Vs. COMMISSIONER OF INCOME TAX
January 14, 1993
B LAILA Vs. KOVALAM HARIJAN FISHERIES CO OPERATIVE SOCIETY LTD
April 5, 1993
B VALSALA Vs. SUNDARAM NADAR BHASKARAN
March 1, 1993
BABU VARGHESE Vs. MANAGER
August 23, 1993
BABUKUTTY Vs. STATE OF KERALA
February 3, 1993
BABY Vs. SATHY
July 9, 1993
BALACHANDRAN Vs. F A CT
June 17, 1993
BALACHANDRAN PILLAI Vs. STATE OF KERALA
November 24, 1993
BALAK GLASS EMPORIUM Vs. UNITED INDIA INSURANCE CO LTD
July 27, 1993
BALAKRISHNA PILLAI Vs. STATE OF KERALA
February 15, 1993
BALAKRISHNAN Vs. RAMA SESHAN
January 27, 1993
BALAKRISHNAN NAIR Vs. CAIT
January 21, 1993
BALAKRISHNAN NAIR P V Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX AND ST DEPUTY
June 9, 1993
BALANOOR TEA AND RUBBER COMPANY LIMITED Vs. STATE OF KERALA
February 10, 1993
BALANOOR TEA AND RUBBER COMPANY LIMITED Vs. STATE OF KERALA
September 10, 1993
BALRAJ Vs. DIRECTOR GENERAL OF HEALTH SERVICES
January 21, 1993
BAPPU ALIAS MOIDUNNI Vs. MOHAMMED
March 26, 1993
BASHEER Vs. STATE OF KERALA
June 18, 1993
BEEDI WORKERS INDUSTRIAL CO OP SOCIETY Vs. KUNHIKANNAN
August 25, 1993
BEEPATHUMMA Vs. THANKAMMA
April 7, 1993
BEERAVU Vs. K.K. DAMODARAN
November 5, 1993
BHADRAN Vs. STATE OF KERALA
March 8, 1993
BHAGAVAL DAS Vs. STATE OF KERALA
November 30, 1993
BHAGAVATHY RADHA Vs. NARAYANAN KAMALASANAN
November 30, 1993
BHANUJAN Vs. JAYABHANU
June 10, 1993
BHANUMATHY AMMA Vs. KOCHU PARVATHY AMMA AND ORS.
August 20, 1993
BHARATH SEA FOODS Vs. COMMISSIONER OF INCOME TAX
January 18, 1993
BHARGAVAN Vs. DIVISIONAL FOREST OFFICER
November 23, 1993
BHAVA SINGH Vs. ASST COLLECTOR OF CUSTOMS
March 15, 1993
BIJUMON Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
December 13, 1993
BIJUMON Vs. COMMISSIONER FOR ENTRANCE EXAMINATION
November 15, 1993
BINDU V.K. Vs. P.S.C.
February 8, 1993
BOZA Vs. VARGHESE
September 13, 1993
C A GOPALAN Vs. INSPECTOR GENERAL OF POLICE CRIMES
January 15, 1993
C M RADHAKRISHNAN Vs. STATIONX MANAGER INDIAN AIRLINES
March 29, 1993
C N SURENDRAN Vs. STATE OF KERALA
June 29, 1993
C. LALITHA Vs. STATE OF KERALA AND OTHERS
March 22, 1993
C. LATHA Vs. STATE
August 3, 1993
C.N. GOPALA KURUP Vs. K.S.E.B.
January 14, 1993
C.P. RADHAKRISHNAN Vs. COCHIN STOCK EXCHANGE LTD.
May 31, 1993
CANARA BANK Vs. TECON ENGINEERS
December 22, 1993
CAPPELLOTTO LIVIO Vs. INDIAN COUNCIL OF SOCIAL WELFARE
November 2, 1993
CATHOLIC DIOCESE OF TIRUVALLA Vs. STATE OF KERALA
October 7, 1993
CEAKAY RUBBER INDUSTRIES Vs. STATE OF KERALA
July 14, 1993
CENTRAL BOARD OF SECONDARY EDN Vs. CONSUMER DISPUTE REDRESSAL FORUM
October 6, 1993
CHACKO ABRAHAM Vs. APPELLATE AUTHORITY
February 10, 1993
CHAKKY RUDRANI Vs. VELAYUDHAN KRISHNAN
October 7, 1993
CHANDRA MOHAN NAIR Vs. FACT
August 23, 1993
CHANDRAN Vs. SPECIAL TAHSILDAR L A
August 26, 1993
CHANDRAN M Vs. ELECTION COMMISSION OF INDIA
May 21, 1993
CHANDRASEKHARA PRABHU Vs. KUNHI MOIDEEN
October 26, 1993
CHANDRASEKHARAN Vs. STATE OF KERALA
February 10, 1993
CHANDRASEKHARAN Vs. STATE OF KERALA
March 9, 1993
CHARULATHA Vs. MANJU
November 16, 1993
CHELA BEEDI WORKERS INDUSTRIAL CO-OP SOCIETY LTD Vs. K K BHARATHAN
March 22, 1993
CHERIAN K ANTHRAYOSE Vs. JOINT REGISTRAR
August 23, 1993
CHIRUTHA P P Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX AND ST DEPUTY
September 23, 1993
CITY JEWELLERY Vs. STATE OF KERALA
April 5, 1993
COCHIN CHAMBER OF COMMERCE AND INDUSTRY Vs. COMMISSIONER OF INCOME TAX
March 17, 1993
COCHIN PORT TRUST Vs. T.P. VALSAN
July 2, 1993
COCHIN PORT TRUST Vs. ACHUTHAN PILLAI AND CO.
November 23, 1993
COCHIN TEA SYNDICATE Vs. ASSISTANT COMMISSIONER ASSMT SALES TAX OFFICE SPECIAL CIRCLE PRODUCE
March 12, 1993
COLLECTOR OF CUSTOMS Vs. STATE OF KERALA
March 26, 1993
COMINCO BINANI ZINC LTD Vs. MOHANAN
January 8, 1993
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. ELEMBILERY ESTATE
February 22, 1993
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. COCHIN MALABAR ESTATES AND INDUSTRIES LIMITED
August 17, 1993
COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY Vs. CHIDAMBARAM R S
June 29, 1993
COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY AND CAST Vs. MOUNT ESTATE
November 11, 1993
COMMISSIONER OF AGRL INCOME TAX AND SALES TAX Vs. VARDHANI PLANTATIONS P LTD
February 24, 1993
COMMISSIONER OF GIFT TAX Vs. P GOPINATHAN
March 1, 1993
COMMISSIONER OF GIFT TAX Vs. VIJAYAKUMAR T R
March 9, 1993
COMMISSIONER OF GIFT TAX Vs. SURSINGH JAIRAM ASHER
June 23, 1993
COMMISSIONER OF INCOME TAX Vs. KISHOREKUMAR SHAMJI
June 23, 1993
COMMISSIONER OF INCOME TAX Vs. PODIMATTOM WINES
June 22, 1993
COMMISSIONER OF INCOME TAX Vs. M SUBAIDA BEEVI
June 21, 1993
COMMISSIONER OF INCOME TAX Vs. S R A REDDIAR AND SONS
June 15, 1993
COMMISSIONER OF INCOME TAX Vs. KAR VALVES LIMITED
March 10, 1993
COMMISSIONER OF INCOME TAX Vs. KHADER HAJI P P
March 18, 1993
COMMISSIONER OF INCOME TAX Vs. JACOB M C
February 25, 1993
COMMISSIONER OF INCOME TAX Vs. KANAM LATEX INDUSTRIES PRIVATE LIMITED
February 22, 1993
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS INDIA LIMITED
March 8, 1993
COMMISSIONER OF INCOME TAX Vs. ASPINWALL AND COMPANY LIMITED
March 1, 1993
COMMISSIONER OF INCOME TAX Vs. PALLIVEEDU TRADERS
March 1, 1993
COMMISSIONER OF INCOME TAX Vs. UNION SAW MILLS
February 18, 1993
COMMISSIONER OF INCOME TAX Vs. UNITED ELECTRICAL INDUSTRIES LIMITED
January 13, 1993
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TITANIUM PRODUCTS LIMITED NO 1
January 5, 1993
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TITANIUM PRODUCTS LIMITED NO 2
February 3, 1993
COMMISSIONER OF INCOME TAX Vs. LEKSHMI BAI H H
February 4, 1993
COMMISSIONER OF INCOME TAX Vs. K P SUBBARAMA SASTRIGAL
January 29, 1993
COMMISSIONER OF INCOME TAX Vs. H H SIR RAMA VARRNA
February 4, 1993
COMMISSIONER OF INCOME TAX Vs. BHAGAVATHI TEXTILES LIMITED
October 29, 1993
COMMISSIONER OF INCOME TAX Vs. SREE BHAGAVATHI TEXTILES LTD
October 29, 1993
COMMISSIONER OF INCOME TAX Vs. VANAJA TEXTILES LTD
October 29, 1993
COMMISSIONER OF INCOME TAX Vs. MADRAS SPINNERS LIMITED
October 29, 1993
COMMISSIONER OF INCOME TAX Vs. K S MOHAMMED
November 17, 1993
COMMISSIONER OF INCOME TAX Vs. ASPINWALL AND CO TRAVANCORE LIMITED
July 1, 1993
COMMISSIONER OF INCOME TAX Vs. NAYAK S P AND RAMESH H
July 6, 1993
COMMISSIONER OF INCOME TAX Vs. FACT LIMITED
July 9, 1993
COMMISSIONER OF INCOME TAX Vs. POLYCLINIC PRIVATE LIMITED
July 22, 1993
COMMISSIONER OF INCOME TAX Vs. CHANDRIKA EDUCATIONAL TRUST
July 21, 1993
COMMISSIONER OF INCOME TAX Vs. PULIKKAL MEDICAL FOUNDATION PRIVATE LIMITED
August 5, 1993
COMMISSIONER OF INCOME TAX Vs. KILKOTAGIRI TEA AND COFFEE ESTATES COMPANY LIMITED
August 17, 1993
COMMISSIONER OF INCOME TAX Vs. MALAYALA MANORAMA COMPANY LIMITED
August 11, 1993
COMMISSIONER OF INCOME TAX Vs. ASPINWALL AND COMPANY LIMITED
August 12, 1993
COMMISSIONER OF INCOME TAX Vs. KERALA STATE CO OPERATIVE MARKETING FEDERATION LIMITED
August 11, 1993
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TEA ESTATES LIMITED
August 6, 1993
COMMISSIONER OF INCOME TAX Vs. ALLEPPEY COMPANY LIMITED
September 22, 1993
COMMISSIONER OF WEALTH TAX Vs. E K MATHEW
July 13, 1993
COMMISSIONER OF WEALTH TAX Vs. MAMMEN K C MALAYALA MANORAMA
February 18, 1993
COMMISSIONER OF WEALTH TAX Vs. GUNA SHENOY A S
March 18, 1993
COMMR OF AGRL INCOME TAX Vs. THIRUMBADI RUBBER CO LTD
June 12, 1993
COMMR OF WEALTH TAX Vs. MATHEW
July 13, 1993
CST DEPUTY Vs. JINACHANDRAN M K
June 9, 1993
D.C.T.U. (INTUC-1) Vs. K.J. VINCENT
June 7, 1993
DAEVAKI AMMA Vs. K P SREEDHARAN
February 24, 1993
DAMI Vs. STATE OF KERALA
February 8, 1993
DAMODARAN Vs. YESHODA
March 25, 1993
DAMODARAN Vs. DISTRICT COLLECTOR
January 13, 1993
DAMODARAPRABHU Vs. JAGANALHA PRABHU
February 22, 1993
DANIEL Vs. M.G. GEORGE
July 29, 1993
DAVIS Vs. STATE OF KERALA
March 11, 1993
DAVIS KURIAPE Vs. STATE BANK OF INDIA
November 30, 1993
DAVIS PAUL Vs. STATE OF KERALA
January 28, 1993
DENA BANK Vs. GLORPHIS JAMES
February 2, 1993
DEPUTY COMMISSIONER Vs. ABDULSALAM N M
June 16, 1993
DEPUTY COMMISSIONER OF SALES TAX Vs. PADINJAREKKARA RUBBER WORKS (P) LTD
September 30, 1993
DEPUTY COMMISSIONER OF SALES TAX LAW Vs. TRAVANCORE RUBBERS LTD
September 28, 1993
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K VASANTHA
September 30, 1993
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. MADRAS RUBBER FACTORY LTD
October 28, 1993
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. AHAMMED
November 17, 1993
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. V B ABOOBACKER
July 22, 1993
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. A V M FILMS AGENCIES
August 25, 1993
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. MAROLI ACHUTHAN
June 11, 1993
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. S SULAIKHA BEEVI
June 21, 1993
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. C A KUNJIMOOSA AND CO
June 9, 1993
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. CEE VEE KAY AND COMPANY
June 2, 1993
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. V GEORGE
April 5, 1993
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. M KOYAKUTTY
January 19, 1993
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. M K VELU
January 20, 1993
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. N JANARDANAN
January 15, 1993
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. C PRASAD
February 8, 1993
DESIYA CHUMATTU THOZHILALI UNION Vs. SUPERINTENDENT OF POLICE
June 7, 1993
DEVASSY Vs. THOMAS
January 25, 1993
DEVDAS Vs. ADMINISTRATOR
December 25, 1993
DILEEPKUMAR Vs. GENERAL INSURANCE CORPORATION OF INDIA AND ORS.
December 13, 1993
DINAMONY Vs. DT SUPDT OF POLICE KOLLAM
November 23, 1993
DOMINIC Vs. GOPALAKRISHNAN
June 4, 1993
DY COMMR OF SALES TAX Vs. ARCHANA JEWELLERY
January 18, 1993
DY COMMR OF SALES TAX Vs. ABOOBACKER
July 22, 1993
E S I C Vs. K K PUSHKARAN
June 8, 1993
EDARATH NARAYANAN NAIR Vs. NARAYANAN NAMBOODIRI
May 25, 1993
EDDY CURRENT CONTROLS INDIA LTD Vs. R PROVIDENT FUND COMMISSION
July 9, 1993
ELITE JEWELLERY Vs. ASSISTANT COMMISSIONER ASMT SALES TAX SPECIAL CIRCLE THRISSUR
June 23, 1993
EMKEY TRADERS Vs. STATE OF KERALA
July 13, 1993
EXECUTIVE ENGINEER A V I PROJECT AGALI Vs. E and E PROTECTION SAMITHY
March 31, 1993
FAICON TYRES LTD Vs. MOHAN RAJAN
July 30, 1993
FALGUNAN Vs. ASST EXCISE COMMISSIONER
December 3, 1993
FATHIMA Vs. KUNHAMMED HAJI
October 20, 1993
FATHIMA BEEVI Vs. DISTRICT MAGISTRATE
September 17, 1993
FATIMA CO OP CREDIT SOCIETY LTD Vs. DEPUTY LABOUR COMMISSIONER
October 14, 1993
FAZALUDDIN HAQUE Vs. STATE OF KERALA
April 16, 1993
FAZALUDDIN HAQUE, A. Vs. THE STATE OF KERALA AND ORS.
April 6, 1993
FEROKE SERVICE CO OP BANK LTD Vs. STATE OF KERALA
August 10, 1993
FR K J THOMAS Vs. STATE OF KERALA
July 27, 1993
G M NAIR Vs. JAGADARNMA
December 20, 1993
G MOHANAN Vs. DISTRICT COLLECTOR WAYANAD
October 6, 1993
G T N TEXTILES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 13, 1993
G. KRISHNANKUTTY PILLAI Vs. JOINT REGISTRAR
February 26, 1993
G. RAJENDRA BABU Vs. STATE OF KERALA
November 30, 1993
GANAPATHY ACHARYA Vs. BHASKARAN
June 2, 1993
GANGADHARAN Vs. DY DIRECTOR OF EDUCATION
September 30, 1993
GENTLE JOSEPH AND CO Vs. STATE OF KERALA
February 17, 1993
GEORGE Vs. DANIEL
May 28, 1993
GEORGE Vs. STATE OF KERALA
July 16, 1993
GEORGE Vs. STATE
December 22, 1993
GEORGE C KAPPEN Vs. GOVT OF KERALA
April 7, 1993
GEORGE MAMPILLY Vs. KARTHYANI SAMBU
May 28, 1993
GEORGE PETER Vs. STATE OF KERALA
February 18, 1993
GIREESAN Vs. INDIAN OVERSEAS BANK
December 8, 1993
GOMATHI AMMA Vs. MEENAKSHI AMMA
October 22, 1993
GOVT ENGG COLLEGE Vs. SREENIVASAN
January 1, 1993
GOVT. OF KERALA Vs. GEORGE C. KAPPEN
July 13, 1993
HAMSA Vs. IBRAHIM
August 26, 1993
HANEEFA Vs. STATE
February 11, 1993
HARI Vs. STATE OF KERALA
February 10, 1993
HARIDAS Vs. DISTRICT JUDGE
July 7, 1993
HARIKUMARAN NAIR Vs. KERALA STATE FINANCIAL ENTERPRISES
July 30, 1993
HASSAINAR Vs. RAZIYA
October 1, 1993
HATHIKA Vs. PUTHIYAPURAYIL PADMANABHAN
November 23, 1993
HEMA V KUMAR Vs. ADDL SALESTAX OFFICER
January 6, 1993
HENRY GOMEZ Vs. GOVT OF KERALA
October 6, 1993
HINDUSTAN LATEX LTD Vs. P G PADMARAJAN
October 22, 1993
HINDUSTAN PETROLEUM CORPORATION LTD Vs. INSPECTING ASSISTANT COMMISSIONER
March 1, 1993
HOTEL ASHOKA Vs. STATE OF KERALA
July 29, 1993
INDIAN OVERSEAS BANK Vs. KERALA STATE CO-OPERATIVE RUBBER MARKETING FEDERATION LTD.
September 24, 1993
IQBAL Vs. UTHAMAN
June 18, 1993
ISMAIL Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION
October 6, 1993
ITTOOP PHILIP Vs. APPUKUTTA MENON & OTHERS
January 6, 1993
J M JAMEELA IBRAHIM Vs. STATE OF KERALA
March 17, 1993
JACOB Vs. DIVISIONAL FOREST OFFICER
February 5, 1993
JACOB KURIAN Vs. STATE OF KERALA
August 26, 1993
JACOB KURIAN Vs. STATE OF KERALA AND ORS.
August 25, 1993
JACOB MATHEW Vs. STATE OF KERALA
October 21, 1993
JAIHIND Vs. STATE OF KERALA
August 16, 1993
JAIMY Vs. DY DIRECTOR
July 5, 1993
JAMES GEORGE Vs. SECRETARY KERALA STATE LEGISLATURE
March 25, 1993
JANABODHANA SAMATHY Vs. UNION OF INDIA
October 7, 1993
JANAKI Vs. STATE
April 7, 1993
JANET Vs. STATE OF KERALA
March 18, 1993
JAPAHARI Vs. PRIYA
July 2, 1993
JAYA BABY Vs. K K VIJAYAN
September 20, 1993
JAYAKARAN Vs. KERALA HEALTH R AND W SOCIETY
November 4, 1993
JAYARAM C C Vs. COMMISSIONER OF INCOME TAX
October 13, 1993
JEYAMJE ARTS M P PRODUCTS Vs. CHALAKUDY MUNICIPALITY
July 23, 1993
JOHNNY KOTTOOR Vs. ERNAKULAM CO OPERATIVE H C SOCIETY LTD
June 10, 1993
JOHNSON Vs. MANAGER, ST. GEORGE'S HIGH SCHOOL
October 11, 1993
JOINT REGISTRAR OF CO OPERATIVE SOCIETIES Vs. K P GOPALAN
July 16, 1993
JOINT REGISTRAR, PALAKKAD Vs. K. SIVARAMAN
March 22, 1993
JOSE Vs. JOSEPH
August 24, 1993
JOSE Vs. ADDL SALES TAX OFFICER
January 6, 1993
JOSE JOHN Vs. STATE OF KERALA
November 30, 1993
JOSE PALLISSERY Vs. ADDITIONAL SALES TAX OFFICER CHALAKKUDY
January 6, 1993
JOSEPH Vs. AUTHORIZED OFFICER
January 8, 1993
JOSEPH Vs. MAHATMA GANDHI UNIVERSITY
November 16, 1993
JOSEPH MICHAEL AND BRORS Vs. STATE OF KERALA
February 18, 1993
JOY Vs. STATE OF KERALA
November 18, 1993
JYOTHI LABORATORIES Vs. INSPECTING ASSISTANT COMMISSIONER I T C KOZHIKODE
April 13, 1993
K A KHADER Vs. RAJAMMA JOHN MADATHIL
August 5, 1993
K A SUDEENDRA NAIR Vs. STATE OF KERALA
February 2, 1993
K BALAKRISHNA MENON Vs. DISTRICT JUDGE KOZHIKODE
December 2, 1993
K C JOY Vs. TAX RECOVERY OFFICER
March 17, 1993
K CHANDRASEKHARAN Vs. C SASIDHARAN PILLAI
January 29, 1993
K CHELLAKKANNU NADAR Vs. CHENKAL M R SIMON
September 30, 1993
K J LUKA Vs. STATE OF KERALA
March 25, 1993
K J SULATHA Vs. STATE
June 4, 1993
K K KRISHNAN NAIR Vs. SCRUTINY COMMITTEE SECY R T A MALAPPURAM
March 5, 1993
K M VARGHESE Vs. K M OOMMEN
July 20, 1993
K MOHAMMED SADIQUE Vs. SECRETARY R T A KOZHIKODE
March 2, 1993
K N GANGADHARAN NAIR Vs. GEORGE O THETTAYIL
October 20, 1993
K NANDAKUMAR Vs. INCOME TAX OFFICER
March 29, 1993
K PANKAJAKSHA PANICKER Vs. N VENUGOPALAN NAIR
August 11, 1993
K T SAINABA Vs. STATE OF KERALA
March 4, 1993
K V GANGADHARAN Vs. ADDITIONAL SALES TAX OFFICER-I ALWAYE
April 7, 1993
K. C. DEVASSIA Vs. STATE OF KERALA
February 1, 1993
K. RAGHAVAN NAIR Vs. STATE
October 14, 1993
K. S. AMMINI Vs. KSRTC
July 30, 1993
K. V. RAMAKRISHNAN Vs. STATE
November 5, 1993
K. VENKATA RAO Vs. STATE OF KERALA AND ORS.
February 15, 1993
K. VENUGOPALAN NAIR Vs. RETURNING OFFICER
July 21, 1993
K.A. JAMEELA Vs. UNION OF INDIA
August 13, 1993
K.I. CHERIYAN Vs. MOHANAN
March 4, 1993
K.P. LATHEEF Vs. THE SUPERINTENDING ENGINEER
February 17, 1993
K.S. MANI Vs. THE KERALA SOAPS AND OILS LTD.
April 7, 1993
K.V. MARAKKAR Vs. ASSISTANT REGISTRAR (PLANNING) AND OTHERS
April 6, 1993
KADEEJA BEEVI Vs. ABUBACKER
September 15, 1993
KALAVATHY Vs. SABEENA
June 22, 1993
KALIKAVU PANCHAYAT Vs. CHEKKUNNI
September 17, 1993
KALIMUTHU Vs. KANJI
September 13, 1993
KALLANGODAN SPICES Vs. ADDITIONAL SALES TAX OFFICER
November 5, 1993
KALLARA SUKUMARAN Vs. RAGHUCHANDRA BAI
March 5, 1993
KALPAKA RUBBER PLANTATIONS PRIVATE LIMITED Vs. STATE OF KERALA
January 15, 1993
KAMALAKSHY AMMA Vs. STATE OF KERALA
March 17, 1993
KANJINGHAT BROTHERS. Vs. STATE OF KERALA
February 2, 1993
KANNAN Vs. SECRETARY BOARD OF REVENUE
December 22, 1993
KARTHIYANI AMMA Vs. PARUKUTTY AMMA
October 25, 1993
KAYAMKULAM MUNICIPALITY Vs. UMMERKUTTY
November 24, 1993
KEEPATTEL BAPPU Vs. KIZHAKKE VALAPPIL MUHAMMAD
March 26, 1993
KERALA FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF KERALA
August 18, 1993
KERALA PRODUCTS Vs. SALES TAX OFFICER
March 26, 1993
KERALA PUBLIC SERVICE COMMISSION Vs. CONSUMER DISPUTES REDRESSAL FORUM
October 15, 1993
KERALA PUBLICITY BUREAU Vs. COMMISSIONER OF INCOME TAX
January 21, 1993
KERALA SOLVENT EXTRACTIONS LTD Vs. A UNNIKRISHNAN
June 4, 1993
KERALA STATE AUTORICKSHAW DRIVERS FEDERATION Vs. CONTROLLER OF LEGAL METROLOGY
December 8, 1993
KERALA STATE CASHEW DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX
April 6, 1993
KERALA STATE COOP COIR MARKETING FEDERATION Vs. LABOUR COURT
February 4, 1993
KERALA TRAWLNET BOAT OPERATORS ASSOCIATION Vs. STATE OF KERALA
March 25, 1993
KESAVAN Vs. STATE OF KERALA
January 29, 1993
KOODARANJI SERVICE CO OP BANK LTD Vs. LISSY
August 24, 1993
KOODARANJI SERVICE CO-OP BANK Vs. M M LISSY
August 29, 1993
KOPPARAKANDATHIL NARAYANAN Vs. DIST COLLECTOR KANNUR
February 22, 1993
KRISHNA DAS Vs. TAHSILDAR
March 25, 1993
KRISHNA HOLLA Vs. STATE OF KERALA
March 29, 1993
KRISHNA PANICKER Vs. STATE OF KERALA
November 18, 1993
KRISHNAKUMAR Vs. ANANDAN
June 5, 1993
KRISHNAN KAKKANATH Vs. K. V. USHA DEVI
February 17, 1993
KRISHNANKUTTY Vs. STATE
October 6, 1993
KSFE LTD Vs. PURUSHOTHAMA RAO
October 5, 1993
KUMAR S S V Vs. COMMISSIONER OF INCOME TAX
February 3, 1993
KUMARI AMMA Vs. KAVUKUTTY AMMA
August 20, 1993
KUMARI BABY ALIAS LATHIKA Vs. C.C. APPU
September 22, 1993
KUNJAYYAPPAKUTTY Vs. STATE OF KERALA
June 2, 1993
KUNJUMOHAMMED Vs. CHAIRMAN
September 25, 1993
KUTTANAD RUBBER CO LTD Vs. K T ITTIYAVIRAH
July 9, 1993
LAMINA SUSPENSION PRODUCTS P LTD Vs. STATE OF KERALA
October 25, 1993
LUGA BAY SHIPPING CORPN Vs. BOARD OF TRUSTEES OF THE PORT OF COCHIN
November 25, 1993
M G NEELAKANDAN NAIR Vs. DEPUTY LABOUR COMMISSIONER
April 6, 1993
M HASSAINAR HAJI Vs. TAHSILDAR TALIPARAMBA
January 15, 1993
M JINADEVEN Vs. STATE
March 30, 1993
M M ABDUL HAMEED AND SONS Vs. DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM
October 7, 1993
M M ABDUL RAHIMAN Vs. JOINT REGISTRAR
April 15, 1993
M M NAGALINGAM NADAR SONS Vs. STATE OF KERALA
April 7, 1993
M P NARAYANAN NAMBIAR Vs. STATE
February 9, 1993
M P THIMMAPPA Vs. STATE OF KERALA
November 10, 1993
M S JEWELLERY Vs. ASSISTANT COMMISSIONER ASSESSMENT AGRL ITO STO
January 8, 1993
M SALIM SABEEDA INDUSTRIEST Vs. DIST JUDGE
September 17, 1993
MADHAVAN Vs. ADDL JUDL FIRST CLASS MAGISTRATE
February 26, 1993
MADHAVAN NAIR Vs. RAMANKUTTY MENON
October 18, 1993
MADHAVAN PILLAI Vs. DIRECTOR OF PANCHAYATS
October 15, 1993
MADHU Vs. KUTTAN
November 18, 1993
MADRAS SPINNERS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
January 22, 1993
MAHALINGA BHAT Vs. DOOJA SOUZA
December 10, 1993
MAHATMA GANDHI UNIVERSITY Vs. SANTHOSH
October 12, 1993
MAHAVIR KUMAR SURANA Vs. ASST EXCISE COMMISSIONER
March 16, 1993
MALAPPURAM DIST HEAD LOAD WORKERS FEDERATION Vs. KUNJU MOHAMMED
May 27, 1993
MALAPPURAM DT HEADLOAD WORKERS FEDERATION Vs. P KUNJU MOHAMMED
April 27, 1993
MAMU HAJI Vs. CHAIRMAN REGIONAL TRANSPORT AUTHORITY
February 12, 1993
MANAGER A V L P SCHOOL Vs. STATE OF KERALA
January 4, 1993
MANAGER C L P SCHOOL Vs. MARY LEEMA
February 5, 1993
MANAGER M M H S Vs. DEPUTY DIRECTOR
November 26, 1993
MANAGER S V P M HIGH SCHOOL Vs. STATE
March 8, 1993
MANAGING PARTNER, BHARAT HOTEL Vs. LABOUR COURT, ERNAKULAM
March 3, 1993
MARIA GORETTI Vs. M G UNIVERSITY
March 23, 1993
MARIAMMA Vs. HINDUSTAN LATEX LTD
April 6, 1993
MARIAMMA Vs. UNION OF INDIA
August 13, 1993
MARIAMMA SUNNY Vs. STATE OF KERALA
December 10, 1993
MARY LEEMA V. J. Vs. MANAGER, C. L. P. SCHOOL
January 11, 1993
MATHAI Vs. ANNA
July 21, 1993
MATHEVAN SANKARAN Vs. NARAYANAN NARAYANAN & ORS.
August 5, 1993
MATHEW Vs. ANNAMMA MATHEW
November 17, 1993
MATHEW Vs. UTHUPPU THOMMAN
December 9, 1993
MAVOOR PANCHAYAT Vs. REVENUE BOARD
April 6, 1993
MC DOWELL Vs. SALES TAX OFFICER
June 22, 1993
MCDOWELL AND CO LTD Vs. SALES TAX OFFICER ENQUIRY KASARAGOD
June 22, 1993
MEENAKSHI Vs. MANIKKAM
December 6, 1993
METRO TRADING SYNDICATE Vs. STATE OF KERALA
February 23, 1993
MINI STEELS Vs. STATE OF KERALA
December 2, 1993
MODIYIL VARGHESE THOMAS Vs. STATE OF KERALA
September 20, 1993
MOHAMMAD Vs. MOHAMMED BEKE
November 16, 1993
MOHAMMAD KUTTY K M Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
November 11, 1993
MOHAMMAD P K P Vs. CENTRAL BOARD OF DIRECT TAXES
June 11, 1993
MOHAMMED Vs. REVENUE DIVISIONAL OFFICER
March 1, 1993
MOHAMMED Vs. PROJECT DIRECTOR
January 25, 1993
MOHAMMED HARISS Vs. FATHIMA
January 14, 1993
MOHAMMED KUNJU ISHA BEEVI Vs. ELAYAKUNJU SHAHUL HAMEED
April 5, 1993
MOHAMMED NAJIM Vs. STATE OF KERALA
August 13, 1993
MOHANAN Vs. STATE OF KERALA
August 20, 1993
MOHANAN Vs. STATE OF KERALA
October 12, 1993
MOHANAN NAIR Vs. STATE OF KERALA
October 22, 1993
MONI Vs. STATE OF KERALA
August 27, 1993
MRS. ANURADHA VARMA AND OTHERS Vs. STATE AND OTHERS
September 3, 1993
MUHAMMAD Vs. STATE OF KERALA
May 25, 1993
MUHAMMED KUNHI Vs. ABDUL SALAM
April 1, 1993
MURALEEDHARAN Vs. STATE OF KERALA
March 5, 1993
MURALI PURUSHOTHAMAN Vs. UNION OF INDIA
January 17, 1993
MURALI PURUSHOTHAMAN Vs. UNION OF INDIA
January 7, 1993
MUTHU Vs. AMMALU
January 5, 1993
MUTHU Vs. AMMALU
January 15, 1993
MYTHEEN Vs. SAPHIYA
July 12, 1993
N BALARAMA KURUP Vs. CO OPERATIVE TRIBUNAL
August 26, 1993
N KURIAN GEORGE Vs. TAHSILDAR KOTTAYAM
September 16, 1993
N RAJAN ALIAS DWARARAJ Vs. STATE REP
June 8, 1993
NAGESH SALES CORPORATION Vs. KERALA SOAPS AND OILS LIMITED
October 28, 1993
NALINI Vs. PADMANABHAN KRISHNAN
July 29, 1993
NAMPUTHIRIS PICKLE INDUSTRIES Vs. STATE OF KERALA
January 27, 1993
NANGELI AMMA Vs. GOVINDAN NAMBISSAN
October 19, 1993
NARAYANA BHAT Vs. LALAN
August 17, 1993
NARAYANAN Vs. STATE OF KERALA
January 13, 1993
NARAYANAN Vs. DISTRICT COLLECTOR
February 22, 1993
NARAYANAN AND CO Vs. COMMISSIONER OF INCOME TAX
September 30, 1993
NARAYANAN NAMBOODIRI Vs. CHINNA
October 1, 1993
NARAYANAN RAGAVAN Vs. NOORDEEN
February 9, 1993
NAUSHAD Vs. NASEEMA BEEVI
December 15, 1993
NELLIAMPATHY TEA AND PRODUCE COMPANY LTD Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
February 18, 1993
NESAMONY Vs. STATE OF KERALA
September 22, 1993
NEW INDIA ASSURANCE CO LTD Vs. KUNHIRAMAN NAMBIAR
November 17, 1993
NIAMATHULLA Vs. STATE OF KERALA AND ORS.
August 23, 1993
NIMMI VELAPPN Vs. PRADEEP CHANDRAN
December 13, 1993
NIRMALA Vs. DEPUTY DIRECTOR OF EDUCATION AND ORS.
August 13, 1993
NITHIRITHIL SHERLY Vs. C.M. CHANDRAMATHI
November 15, 1993
NIYAMAVEDI Vs. STATE OF KERALA
March 16, 1993
O. THANKAPPAN Vs. DISTRICT COLLECTOR
April 7, 1993
OLLUR REGIONAL IMITATION DIAMOND MANUFACTURERS Vs. LABOUR COURT
March 8, 1993
OMANA Vs. STATE OF KERALA
July 9, 1993
ORIENTAL INSURANCE CO. LTD Vs. K.P. HAMZA
March 3, 1993
OUSEPH Vs. STATE OF KERALA
July 9, 1993
OUSEPH Vs. LAND TRIBUNAL
August 3, 1993
OUSEPH VARGHESE Vs. KUNJOONJU ALEKUTTY
July 27, 1993
P C JOSE Vs. NANDAKUMAR
July 26, 1993
P C THOMAS Vs. LAILA BEEVI
January 12, 1993
P CHERRIYAKOYA Vs. UNION OF INDIA
August 13, 1993
P G THAMPI Vs. STATE OF KERALA
October 25, 1993
P I CHACKO Vs. CHIEF COMMISSIONER OF INCOME TAX
December 20, 1993
P K MOHAMMED RASHEED Vs. STATE OF KERALA
October 27, 1993
P KARUNAKARAN PILLAI Vs. STATE
November 24, 1993
P N SIVARAJAN Vs. STATE
July 13, 1993
P P CHIRUTHA Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX
September 23, 1993
P S JOSE Vs. STATE OF KERALA
July 20, 1993
P S N RAWTHER Vs. SHAHUL HAMEED
October 26, 1993
P V BALAKRISHNAN NAIR Vs. STATE OF KERALA
July 26, 1993
P VASUDEVAN NAMBOODIRI Vs. STATE OF KERALA
February 15, 1993
P. C. JACOB Vs. GCDA
February 15, 1993
P. C. JOSE Vs. NANDAKAMAR
July 6, 1993
P. K. KUNJUMOL Vs. STATE OF KERALA
September 30, 1993
P. O. THOMAS AND ANOTHER Vs. LAILA DEVI
January 13, 1993
P. V. PRAKASINI Vs. KPSC
February 3, 1993
P.G. THAMPI Vs. STATE AND ORS.
October 26, 1993
PADINJAREKARA AGENCIES LTD Vs. STATE OF KERALA
February 22, 1993
PAILY GEEVARGHESE Vs. PAILY VARKEY
December 10, 1993
PALGHAT EXPORTS P LTD Vs. CHANDRAN
May 26, 1993
PAMPA WINES Vs. INCOME TAX OFFICER
February 9, 1993
PANICKER Vs. PRABHAKARAN
July 15, 1993
PANKAJAKSHA PANICKER Vs. VENUGOPALAN NAIR
August 17, 1993
PANKAJAKSHI AMMA Vs. S SAROJAM
July 1, 1993
PAPPACHAN Vs. STATE OF KERALA
September 17, 1993
PAPPACHAN ALIAS JOSEPH Vs. STATE OF KERALA
July 27, 1993
PARAKKATTIL ALEYAMMA Vs. SALES TAX OFFICER
March 19, 1993
PARAMESWARAN Vs. F A C T
March 22, 1993
PARANGODAN Vs. LAKSHMIKUTTY
September 28, 1993
PARAVATHY AMMA Vs. STATE OF KERALA
June 23, 1993
PARUR TOURIST HOME Vs. STATE OF KERALA
February 5, 1993
PATHANAMTHITTA JILLA T T UNION Vs. KURIAN JACOB
February 9, 1993
PAULOSE Vs. STATE OF KERALA
February 18, 1993
PAULOSE VARGHESE Vs. UNION OF INDIA
March 30, 1993
PEARL FOOD PRODUCTS Vs. STATE OF KERALA
January 22, 1993
PETER Vs. STATE OF KERALA
February 17, 1993
PETER Vs. KURIAN
November 18, 1993
PHILIP P J Vs. STATE OF KERALA
January 13, 1993
PHILOMINA NEROABP Vs. KOCHUPENNU PANKAJAKSHY AMMA
January 28, 1993
PICHA GANGADHARAN Vs. PACHI KAMALAKSHY
September 22, 1993
PIERCE LESLIE INDIA LTD Vs. A. RAMACHANDRAN
February 18, 1993
PLANTATION CORPORATION OF KERALA LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
June 14, 1993
PLYWOOD HOUSE Vs. WOOD CRAFT PRODUCTS LTD
July 21, 1993
POCKUNJU THARAPPATTU LAKSHAMVEEDU Vs. STATE OF KERALA
March 18, 1993
POLACHAN Vs. STATE OF KERALA
August 2, 1993
PONNAMBALAN Vs. AUTHORITY UNDER MINIMUM WAGES ACT
June 7, 1993
POOVAN Vs. SUB INSPECTOR OF POLICE AROOR
February 9, 1993
POULOSE Vs. STATE OF KERALA
April 7, 1993
PRADEEP CHANDRAN Vs. NIMMI VELAPPAN
December 13, 1993
PRADEEPAN Vs. STATE OF KERALA
July 1, 1993
PREMIER TYRES LTD Vs. GENERAL SECRETARY PREMIER TYRES WORKERS ASSN
March 23, 1993
PRINCIPAL TRICHUR ENGINEERING COLLEGE Vs. SREENIVASAN
January 25, 1993
PULLALA AND ROSARY ESTATE Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
February 4, 1993
PUTHIYA MALIYAKKAL SYED ALAVI JIFRI THANGAL Vs. COMMISSIONER OF INCOME TAX
August 24, 1993
QUILON DT M T W CO OP SOCIETY Vs. R T A
August 17, 1993
R DHANALAKSHMI Vs. INCOME TAX OFFICER AND STO AGRL
October 13, 1993
R RANGANATHAN Vs. STATE OF KERALA
June 21, 1993
R RAVEENDRAN Vs. QUILON COMMERCIAL AND INDUSTRIAL EMPLOYEES
January 22, 1993
R V SATHEENDRAKUMAR Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
March 10, 1993
RADHA K GOPAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
June 21, 1993
RAGHAVAN NAIR Vs. JOINT REGISTRAR
February 11, 1993
RAHIM K HASSAN Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
September 22, 1993
RAJAGIRI RUBBER AND PRODUCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 23, 1993
RAJAN Vs. REGISTRAR OF COOPERATIVE SOCIETIES
January 21, 1993
RAJAN Vs. STATE OF KERALA
December 8, 1993
RAJAN NAIR Vs. MOHAN
March 25, 1993
RAJASEKHARAN NAIR V Vs. COMMISSIONER OF INCOME TAX
March 29, 1993
RAJENDRAN Vs. STATE OF KERALA
March 17, 1993
RAJU Vs. STATE OF KERALA
June 25, 1993
RAJU Vs. STATE OF KERALA
June 8, 1993
RAMACHANDRAN Vs. PARUKUTTY AMMA
May 24, 1993
RAMAN Vs. KARUVATTA S CO OP SOCIETY
August 27, 1993
RAMOO Vs. DISTRICT COLLECTOR
September 25, 1993
RAMS Vs. STO
March 4, 1993
RAMUNNI NAIR Vs. R T O WAYANAD
September 20, 1993
RAVEENDRAN Vs. STATE OF KERALA
October 22, 1993
RAVI Vs. KOTTAYAM CO OP URBAN BANK LTD
January 29, 1993
RAVINDRAN Vs. GEORGE
March 15, 1993
REGHU Vs. STATE OF KERALA
June 16, 1993
REGIONAL DIRECTOR, EMPLOYEES' STATE INSURANCE CORPORATION Vs. K.K. PUSHKARAN
June 8, 1993
REGIONAL SCIENCE CENTRE Vs. VARGHESE K PULAYATH AND CO
August 4, 1993
RETNAKUMAR Vs. REGISTRAR HIGH COURT
August 24, 1993
RUBEN JOSEPH Vs. STATE
March 4, 1993
RUBEN JOSEPH AND OTHER Vs. STATE
April 4, 1993
S ASHOK Vs. VASUDEVAN MOOSAD
March 11, 1993
S M THIRUMALA DEVASWOM Vs. LAND TRIBUNAL
February 22, 1993
S N D P UNION Vs. VAMANA NAIK
January 8, 1993
S VALSALA Vs. STATE OF KERALA
November 1, 1993
S.P. OF POLICE C.B.I. Vs. FIROZUDDIN BASHEERUDDIN AND OTHERS
December 11, 1993
SABI JOSEPH Vs. STATE OF KERALA AND ORS.
January 25, 1993
SADANANDAN Vs. CIRCLE INSPECTOR
September 14, 1993
SAFIA RAHMAN Vs. STATE OF KERALA
March 12, 1993
SAINALABDEEN MUSLIAR Vs. DISTRICT COLLECTOR
July 8, 1993
SAINUDDIN S Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
June 24, 1993
SAJAN MANNALI Vs. HONBLE CHIEF JUSTICE
December 17, 1993
SAJEEVAN Vs. STATE OF KERALA
March 2, 1993
SAJEEVAN AND Vs. KERALA STATE
March 10, 1993
SALIM Vs. DISTRICT JUDGE
September 17, 1993
SANKARAN Vs. STATE
September 24, 1993
SANKARANUNNI VARIYAR Vs. AYYAPPAN EZHUTHACHAN
July 21, 1993
SANTA PRIYA Vs. UDYA SANKAR DAS
June 11, 1993
SANTHA JEWELLERY Vs. STATE OF KERALA
August 13, 1993
SANTHAKUMARI Vs. STATE
August 6, 1993
SATHIANESAN PUNNOSE Vs. ROBERTSON TITUS
August 23, 1993
SEBINA Vs. STATE OF KERALA
July 2, 1993
SECRETARY, QUILON DISTRICT MOTOR TRANSPORT WORKERS COOPERATIVE SOCIETY Vs. REGIONAL TRANSPORT AUTHORITY
September 16, 1993
SEERAPANI B Vs. INCOME TAX OFFICER
February 5, 1993
SEKHARAN Vs. JOINT REGISTRAR
February 5, 1993
SELVI Vs. NATARAJA MUDALIYAR
November 18, 1993
SETHU JAYASREE BHASKAR Vs. SECRETARY AND ANOTHER
March 10, 1993
SETHU JAYASREE BHASKER Vs. TRAVANCORE DEVASWOM BOARD
March 31, 1993
SHERIN M. CHANDY Vs. STATE
August 28, 1993
SHIBU Vs. TAHSILDAR
August 17, 1993
SIMON PATHROSE Vs. UNITED INDIA INSURANCE COMPANY
December 1, 1993
SIVARAJAN Vs. STATE OF KERALA
July 13, 1993
SKARIA Vs. JOINT REGISTRAR
January 8, 1993
SOORAJ Vs. STATE
November 19, 1993
SOSAMMA Vs. RAJENDRAN
February 23, 1993
SOUTH INDIA CORPORATION P LTD Vs. ASST COMMISSIONER ASSESSMENT
March 19, 1993
SREEDHARAN Vs. STATE OF KERALA
January 14, 1993
SREEKUMAR Vs. TRAVANCORE DEVASWOM BOARD
March 9, 1993
ST MARYS FINANCE LIMITED Vs. DEVADASAN P N ASST CIT
March 2, 1993
STANDARD TEA EXPORTS Vs. COMMISSIONER OF INCOME TAX
March 16, 1993
STANDARD TEA EXPORTS Vs. COMMISSIONER OF INCOME TAX
July 28, 1993
STATE AND ANOTHER Vs. BABU AND OTHERS
August 27, 1993
STATE AND OTHERS Vs. RADHAKRISHNAN NAIR
May 27, 1993
STATE BANK OF INDIA Vs. IQBAL ZACHARIA
November 24, 1993
STATE OF KERALA Vs. MADHUSOODANAN PILLAI
December 17, 1993
STATE OF KERALA Vs. PARAMESWARAN NAIR AND RADHAKRISHNAN NAIR
May 27, 1993
STATE OF KERALA Vs. VALLAPPALLY PLANTATIONS
October 18, 1993
STATE OF KERALA Vs. PARUKUTTY
October 13, 1993
STATE OF KERALA Vs. MOIDEEN
July 13, 1993
STATE OF KERALA Vs. KOLAKKACAN MOOSA HAJI
August 17, 1993
STATE OF KERALA Vs. N MOIDEENKUTTY HAJI
August 5, 1993
STATE OF KERALA Vs. SREEDHARAN
August 3, 1993
STATE OF KERALA Vs. UNNIKRISHNAN NAIR
August 25, 1993
STATE OF KERALA Vs. GOPALAN CHETTIAR
June 10, 1993
STATE OF KERALA Vs. C U SCARIA
June 9, 1993
STATE OF KERALA Vs. SADANANDAN
June 8, 1993
STATE OF KERALA Vs. ASHRAF
March 1, 1993
STATE OF KERALA Vs. MULLAN ALIAS KUNJIMON
January 6, 1993
STATE OF KERALA Vs. BALAKRISHNA PILIAI
February 3, 1993
STATE OF KERALA Vs. MAVILA THAMBAN NAMBIAR
January 19, 1993
STATE OF KERALA Vs. K. SANKARAN NAIR
February 9, 1993
STEEL INDUSTRIALS KERALA LTD. (SHIP BREAKING UNIT) Vs. ASSTT. COLLECTOR OF SPECIAL CUSTOMS, PREV. DIV. AND ORS.
August 11, 1993
SUBRAMANIAN Vs. GENERAL MANAGER SOUTHERN RAILWAYS
November 9, 1993
SUBRAMANIAN K K Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX ASST
January 20, 1993
SUDARSAN CHITS (INDIA) LTD Vs. NARASIMHULU CHETTY
February 24, 1993
SUDARSAN CHITS (INDIA) LTD. Vs. MADALAM NARASIMHALU CHETTY
June 14, 1993
SUGATHAN Vs. JOINT REGISTRAR
March 15, 1993
SUJA P CHACKO Vs. STATE OF KERALA
December 7, 1993
SUKUMARAN Vs. STATE
March 11, 1993
SUMATHI Vs. PRINCIPAL, KENDRIYA VIDYALAYA
March 29, 1993
SUNDARAJ Vs. C P MOHAN BABU
June 28, 1993
SUNNY MATHEW Vs. UNION OF INDIA
January 28, 1993
SUPERINTENDENT OF POLICE Vs. FIROZUDDIN BASHEERUDDIN ALIAS FIROZE
February 11, 1993
SURENDRAN Vs. STATE
August 27, 1993
SURENDRANATH N Vs. COMMISSIONER OF INCOME TAX
February 9, 1993
SWAYAMPRABHA Vs. UNION BANK OF INDIA
April 5, 1993
SWEETY Vs. STATE OF KERALA
March 1, 1993
SYED FAZAL POOKOYA THANGAL Vs. UNION OF INDIA
March 17, 1993
SYED FAZAL POOKOYA THANGAL Vs. STATE OF KERALA
August 25, 1993
SYED MOHAMMAD S M Vs. COMMISSIONER OF INCOME TAX
July 6, 1993
SYED MOHAMMED RAWTHER Vs. STATE OF KERALA
December 14, 1993
T A ABDUL NAZAR Vs. STATE OF KERALA
January 19, 1993
T C CHACKO Vs. ANNAMMA
January 13, 1993
T LAKSHMIKUTTY AMMA Vs. UNION OF INDIA UOI
October 13, 1993
T P PAULOSE Vs. JOINT REGISTRAR
March 30, 1993
T.A. ABDUL JALEEL Vs. STATE
September 23, 1993
T.K. MADHAVAN Vs. ADDITIONAL JUDICIAL FIRST CLASS MAGISTRATE
February 26, 1993
TEEKOY RUBBERS INDIA LIMITED Vs. STATE OF KERALA
June 9, 1993
THAMPAN Vs. ADJUNCT GENERAL
August 5, 1993
THAMPI GOUNDER Vs. STATE OF KERALA
February 24, 1993
THANKAMMA Vs. BHARATHI PILLAI
August 2, 1993
THANKAPPAN Vs. RAGHAVAN
July 28, 1993
THARIAN JOSEPH Vs. K P VISWANATHAN MINISTER OF FORESTS GOVT OF KERALA
June 17, 1993
THATHU Vs. MALABAR S. S. SABHA
February 9, 1993
THAYYIL PLANTATIONS Vs. AGRICULTURAL INCOME TAX OFFICER
August 13, 1993
THE STEEL AUTHORITY OF INDIA LTD. Vs. STATE OF KERALA
March 26, 1993
THIMMAPPA Vs. STATE OF KERALA
September 27, 1993
THOMAS EAPEN Vs. ASST LABOUR OFFICER
March 17, 1993
THOMAS JOSEPH Vs. CHANGANACHERRY MUNICIPALITY
October 13, 1993
THOMAS STEPHEN AND CO. LTD Vs. SECRETARY, U. T. U. C. QUILON
January 22, 1993
THOMMAN Vs. IIND ADD1 SESSIONS JUDGE ERNAKULAM
September 16, 1993
THULASIBHAI AMMA Vs. ASST EDUCATIONAL OFFICER
June 18, 1993
TITY THOMAS Vs. TAX RECOVERY OFFICER
April 7, 1993
TRAVANCORE CHEMICAL AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 2, 1993
TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LTD Vs. K S E B
December 10, 1993
TRAVANCORE RAYON EMPLOYEES FEDERATION Vs. INDUSTRIAL TRIBUNAL
February 4, 1993
TRINITY PHARMACEUTICALS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 13, 1993
UNITED KONARI MILLS Vs. STATE OF KERALA
March 1, 1993
UNNI MADHAVAN NAIR Vs. KAMALAKSHY
January 1, 1993
UNNI MADHAVAN NAIR Vs. KAMALAKSHY AND OTHERS
February 25, 1993
UNNIKRISHNAN Vs. MEENAKSHIKUTTY AMMA
January 25, 1993
V ABUSALI Vs. COMMANDANT
November 4, 1993
V K HAMEED AND COMPANY Vs. STATE OF KERALA
March 9, 1993
V K NARAYANAN UNNI Vs. BAR COUNCIL OF KERALA
June 11, 1993
V KUMARAN ERADY Vs. GENERAL MANAGER MADRAS TELEPHONES
November 9, 1993
V RAMACHANDRAN Vs. STATE OF KERALA
August 11, 1993
V RAVI S O VELAYUDHAN Vs. STATE OF KERALA
September 10, 1993
V S S C EMPLOYEES CO OP SOCIETY Vs. REGISTRAR
February 24, 1993
V. A. ASSAINAR AND OTHERS Vs. BOARD OF REVENUE, THIRUVANATHAPURAM AND OTHERS
February 8, 1993
V. J. JAYAKUMAR ABRAHAM Vs. STATE
March 22, 1993
V. JAROD Vs. ASST. EXECUTIVE ENGINEER
January 19, 1993
V.B. KANTHI Vs. THE CHIEF JUSTICE AND ORS.
December 22, 1993
VADAYATTU JEWELLERY Vs. STATE OF KERALA
July 20, 1993
VAKKOM N VIJAYAN Vs. CHIEF JUSTICE
December 22, 1993
VALSALA AND ANR. Vs. KERALA WATER AUTHORITY AND ORS.
April 7, 1993
VALSAMMA JOSEPH Vs. ST. THOMAS COLLEGE
August 2, 1993
VALUMMEL THOMMACHAN ALIAS THOMAS Vs. STATE
November 26, 1993
VAMAKSHI RENUKA Vs. BHARGAVI MEENAKSHI
December 1, 1993
VAN DER ELST DANNY Vs. INDIAN COUNCIL OF SOCIAL WELFARE
November 2, 1993
VANAJA TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
October 29, 1993
VANAJAKSHY A S Vs. FACT LTD
April 7, 1993
VARDHANI PLANTATIONS PRIVATE LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX
February 24, 1993
VASAVAN Vs. DISTRICT COIR PROJECT OFFICER
January 6, 1993
VASUDEVAN Vs. STATE
May 31, 1993
VASUDEVAN Vs. ASST COLLECTOR OF CENTRAL EXCISE
August 14, 1993
VASUDEVAN Vs. ASSISTANT COLLR. OF C. EXCISE AND CUSTOMS
September 14, 1993
VASUDEVAN VISWAMBHARAN Vs. STATE OF KERALA
July 28, 1993
VAYITRI PLANTATIONS LTD Vs. BABU MATHEW
June 15, 1993
VAZHAKALA ESTATE Vs. STATE OF KERALA
December 17, 1993
VAZHAKKALA ESTATES PVT. LTD. Vs. STATE OF KERALA
June 24, 1993
VELAYUDHA KURUP Vs. DY TAHSILDAR RR
June 9, 1993
VELAYUDHAN Vs. STATE OF KERALA
October 22, 1993
VELAYUDHAN Vs. RECEIVER
August 11, 1993
VELIMPARAMBIL HARDWARES Vs. STATE OF KERALA
July 5, 1993
VENKATA RAO Vs. STATE OF KERALA
January 15, 1993
VENKITARAMANAN POTTI Vs. TRAVANCORE DEVASWOM BOARD
July 20, 1993
VICTORY MILLS Vs. LABOUR COURT
April 6, 1993
VICTORY PRESS P LTD Vs. STATE OF KERALA
September 13, 1993
VIJAYAKUMAR Vs. R T O TRICHUR
December 3, 1993
VIJAYALAXMI CASHEW CO Vs. ASST COMMR OF SALESTAX
November 30, 1993
VIMALA DEVI Vs. PADMANABHAN
September 28, 1993
VIMALA KUMARI Vs. STATE
January 22, 1993
VISWANADHAN Vs. DIRECTOR OF PUBLIC INSTRUCTION
July 22, 1993
VISWANATHA PILLAI Vs. STATE OF KERALA
July 2, 1993
WALTON Vs. COCHIN STOCK EXCHANGE LTD
May 31, 1993
WESTERN INDIA PLYWOODS LTD Vs. UNION OF INDIA
September 13, 1993
WILLIAM JOHN Vs. STATE OF KERALA
November 25, 1993
Y.J. ALEX Vs. CHIEF SECRETARY, GOVT, OF KERALA, THIRUVANANTHAPURAM AND OTHERS
November 24, 1993
YOUSEF Vs. STATE OF KERALA
January 15, 1993
YUSUFF Vs. CENTRAL BANK OF INDIA
August 27, 1993
ZAIN SAIT Vs. INTEX PAINTER INTERIOR DECORATORS CIVIL WORKERS MAINTENANCE WORKERS AND WATER PROFORS
February 12, 1993
ZAINALABDEEN MUSALIAR A M Vs. COMMISSIONER OF INCOME TAX
July 15, 1993