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Case Index
Title
Date
ALFA TRANSFORMERS PVT.LTD. Vs. THERMAX LTD.
April 3, 1993
ALFA TRANSFORMERS PVT.LTD. Vs. ELECTRONICS SYSTEMS
April 3, 1993
ARJUNA MALLICK Vs. SECRETARY, REVENU & EXCISE DEPARTMENT
May 2, 1993
ASHOK SURI Vs. BRANCH MANAGER, THE NEW INDIA ASSURANCE CO.LTD.
December 4, 1993
BANAMALI MOHANTY Vs. STATE OF ORISSA
July 21, 1993
BANKANIDHI MOHAPATRA Vs. SECRETARY TO GOVERNMENT OF ORISSA
September 18, 1993
BASANTA KUMAR MOHANTY Vs. SAMANTARAY STEEL INDUSTRIES PVT.LTD.
May 18, 1993
BHABANI SANKAR DAS Vs. AMARENDRA DAS
February 26, 1993
BHAGABAT SARAN AGARWALA Vs. STATE OF ORISSA
May 20, 1993
BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD. Vs. RADHA GOVINDA BARAI
July 24, 1993
BRANCH MANAGR, CANARA BANK Vs. MAKARA PRUSTY
May 17, 1993
BRITISH PHYSICAL LABORATORIES, LTD. Vs. BANSHIDHAR MOHAPATRA
December 4, 1993
CHAIRMAN, ORISSA STATE ELECTRICITY BOARD Vs. DIBAKAR MOHANTY
April 4, 1993
CHARULATA MOHAPATRA Vs. ORISSA STATE ELECTRICITY BOARD
June 24, 1993
CHIEF GENERAL MANAGER, TELECOMMUNICATION Vs. SANTOSH KUMAR MODI
April 30, 1993
CHITRANJAN SAHOO Vs. N.C.JAIN
February 27, 1993
CHOICE MENS WEAR Vs. NATIONAL INSURANCE CO.LTD.
May 21, 1993
DEBASIS KHADANGA Vs. TAROM
May 22, 1993
DHANESWAR MOHANTY Vs. SERVICE CO-OPERATIVE SOCIETY
June 24, 1993
DIPTI DE SARKAR Vs. STATE AUTHORITY OF INDIA LTD.
February 27, 1993
DISTRICT ENGINEER, TELECOMMUNICATION Vs. PRASANTA KUMAR RATH
June 22, 1993
EXECUTIVE ENGINEER, CENTRAL ELECTRICAL DIVISION Vs. SOMNATH BARIK
July 24, 1993
GADADHAR MOHANTY Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD.
May 20, 1993
GADADHAR PATRA Vs. STATE GOVERNMENT, ORISSA
April 26, 1993
GANESHWAR MOHANTY Vs. DIVISIONAL ENGINEER,THE NEW INDIA ASSURANCE CO.LTD.
April 3, 1993
GOPICHAND AGARWALA Vs. NATIONAL INSURANCE CO.LTD.
April 26, 1993
GOURA CHARAN SAHOO Vs. NARENDRA KUMAR PRADHAN
April 24, 1993
GOURA CHARAN SAHOO Vs. NARENDRA KUMAR PRADHAN
April 29, 1993
GOURI CERAMICS LTD. Vs. O.S.E.B.
June 25, 1993
GYANENDRANATH MOHAPATRA Vs. EXECUTIVE ENGINEER,
May 20, 1993
KEDAR NATH SWAIN Vs. DIVISIONAL MANAGER, NEW INDIA INSURANCE CO.LTD.
April 4, 1993
LALITA PRADHAN Vs. PURNA CHANDRA PATTNAIK
April 26, 1993
LALMANI BEHERA Vs. ASSISTANT DIVISIONAL MANAGER, FERRO MANGANDUE PLANT (TISCO LTD.)
January 28, 1993
LIFE INSURANCE CORPORATION OF INDIA Vs. SWARNALATA SONA
June 22, 1993
M.RAMABHADRAN Vs. ANANTA CHARAN MAHARANA
May 21, 1993
MAHESH CHANDRA DAS Vs. TAHSILDAR, ATHGARH, CUTTACK
May 16, 1993
MANAGER, BAITARANI GRAMYA BANK Vs. JAYKRUSHNA SWAIN
February 27, 1993
MANAGER, BANK OF INDIA Vs. RANKANIDHIOJHA
April 2, 1993
MANAS KUMAR PANDA Vs. VICE CHANCELLOR, BERHAMPUR UNIVERSITY
December 4, 1993
MD.IMDAD Vs. PROJECT DIRECTOR, CADA (M), DELTA
April 3, 1993
NATIONAL FORUM FOR CONSUMER PROTECTION Vs. KEONJHARGARH MUNICIPALITY
January 28, 1993
NATIONAL INSURANCE CO.LTD. Vs. P.B.GUPTA
April 27, 1993
NIHITA BHITRIA Vs. COLLECTOR, SUNDARGARH
August 14, 1993
NILIMA PRADHAN Vs. DIVISIONAL MANAGER, L.I.C.OF INDIA
May 19, 1993
NIRANJAN BEHERA Vs. BRANCH MANAGER, STATE BANK OF INDIA
September 18, 1993
NIRMAL PANDA Vs. POST MASTER GENERAL
April 4, 1993
ORISSA CONSUMER ASSOCIATION Vs. BIDHU BHUSAN DAS
February 27, 1993
ORISSA STATE HOUSING BOARD Vs. D.SATYANARAYAN RAO
February 27, 1993
ORISSA STATE HOUSING BOARD Vs. SACHITANANDA RATH
May 1, 1993
ORISSA STATE HOUSING BOARD Vs. BISWANATH MISHRA
December 4, 1993
PADMA CHARAN SAHOO Vs. BLOCK DEVELOPMENT OFFICER
April 27, 1993
PARAMANANDA NAYAK Vs. DIRECTOR, FAMILY WELFARE
December 4, 1993
PRAFULLA KUMAR SAHOO Vs. B .B.PATTANAIK
May 20, 1993
PRAVAT KUMAR JESTHI Vs. MANAGER, MARUTI UDYOG LTD.
December 4, 1993
PRAVAT MANJARI SAMANTRAY Vs. HINDUSTAN PETROLEUM
July 24, 1993
PRAWATI SAHOO Vs. NOTIFIED AREA COUNCIL
April 26, 1993
RABINARAYAN MOHANTY Vs. PROPRIETOR, OLYMPIC SPORTS, CUTTACK
May 19, 1993
RAJ KISHORE SAHOO Vs. FAVOURITE SMALL INVESTMENT LTD.
July 20, 1993
RAMAKANTA MOHAPATRA Vs. EXECUTIVE OFFICER, MUNICIPALITY, JEYPORE
April 3, 1993
RAMESH CHANDRA MOHAPATRA Vs. MANAGING DIRECTOR, O.S.F.C.
May 20, 1993
RANJIT KUMAR ACHARYA Vs. CHAIRMAN, ORISSA STATE HOUSING BOARD
April 26, 1993
SANANDA MISHRA Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO.LTD.
February 25, 1993
SANDHYARANI MOHARANA Vs. SIPANI AUTOMOBILES LTD.
February 26, 1993
SANKAR PRASAD NAYAK Vs. MANAGING DIRECTOR, FILM DEVELOPMENT CORPORATION OF ORISSA
January 28, 1993
SARGAM Vs. SANKIRTAN MALLIK
April 27, 1993
SAUBHAGINI CHHOTRAY Vs. BRANCH MANAGER, L.I.C.OF INDIA
May 19, 1993
SECRETARY, GRAMIN CONSUMERS LABOURERS ASSOCIATION Vs. MANAGING DIRECTOR, ORISSA STATE FINANCIAL CORPORATION
July 24, 1993
SOCIETY FOR INTERNATIONAL CHILD WELFARE Vs. BANK OF BARODA, KEONJHAR
July 23, 1993
SUBASH CHANDRA PRUSTY Vs. SUB-POSTMASTER, BELPAHAD
April 2, 1993
SUBASH CHANDRA SAHOO Vs. GENERAL MANAGER, DISTRICT INDUSTRIES CENTRE
April 3, 1993
SUDERSHAN NAIK Vs. SANTOSH KUMAR GIRI
April 3, 1993
SUNIL ENTERPRISES Vs. COMMERCIAL TAX OFFICER
April 12, 1993
SUNIL ENTERPRISES Vs. COMMERCIAL TAX OFFICER
December 4, 1993
SUSAMA MANJARI PATI Vs. CHAIRMAN, ORISSA STATE HOUSING SCHEME
December 4, 1993
SWARAJ INDUSTRIES Vs. BRANCH MANAGER, S.B.I.KORAPUT
May 19, 1993
TARA PRASAD SWAIN Vs. SWARAJ MAZDA LIMITED
January 28, 1993
TELECOM DISTRICT ENGINEER Vs. PRASANTA KUMAR CHAND
June 22, 1993
TRINATH SAHU Vs. STATE OF ORISSA
April 28, 1993
UNION OF INDIA Vs. SAROJINI DAS
April 26, 1993
UPENDRANATH SWAIN Vs. TAPOBAN HOUSING FINANCE LTD.
December 4, 1993
USHA RECTIFIER CORPN. (I) LTD. Vs. S.CHITTI TALLI
April 2, 1993