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Case Index
Title
Date
A BHARAT KUMAR Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL BANGALORE
August 6, 1993
A BHASKAR Vs. STATE
October 18, 1993
A K SUBBAIAH Vs. RAMAKRISHNA HEGDE
August 20, 1993
A N ANANDA KUMAR Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA NEW DELHI
June 23, 1993
A S PATTABHIRAMAN Vs. STATE BANK OF INDIA
December 22, 1993
A V PRAKASH Vs. SENIOR LABOUR INSPECTOR BANGALORE 1ST CIRCLE BANGALORE
November 11, 1993
A.C.C. SPORTS CLUB, WADI Vs. STATE OF KARNATAKA AND ANOTHER
December 14, 1993
AGRICULTURAL PRODUCE MARKET COMMITTEE HIRIYUR Vs. STATE OF KARNATAKA
February 26, 1993
AJIT KUMAR IDDYA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA NEW DELHI
August 17, 1993
ALL INDIA VIJAYA BANK SC ST EMPLOYEES ASSOCIATION Vs. VIJAYA BANK BANGALORE
February 9, 1993
AMBIKA INDUSTRIES Vs. STATE OF KARNATAKA
February 11, 1993
ANNAPURNA INDUSTRIES Vs. SYNDICATE BANK
January 20, 1993
APPROPRIATE AUTHORITY Vs. MASS TRADERS PRIVATE LIMITED
March 1, 1993
APPROPRIATE AUTHORITY Vs. MASS TRADERS PRIVATE LTD
March 8, 1993
Appropriate Authority and others Vs. Mass Traders Private Limited and others
March 8, 1993
ASHOK GRAMODYOGA SAHAKARA SANGHA LTD Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
March 4, 1993
ASSISTANT EXECUTIVE ENGINEER BHADRAVATHI Vs. H S SUNANDA
December 10, 1993
B A VASAMMA Vs. B A LALITHAMMA AND ANOTHER
April 20, 1993
B G SATHYANARAYANA SHETTY Vs. STATE OF KARNATAKA
March 5, 1993
B K HARISH Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
January 8, 1993
B K KANAVI Vs. STATE OF KARNATAKA
August 25, 1993
B M RANJI CARIAPPA Vs. STATE OF KARNATAKA
September 22, 1993
B N PRASHANTH Vs. CHAIRMAN GRADUATE ENTRANCE TEST COMMITTEE
April 20, 1993
B N RAGHURAM Vs. STATE OF KARNATAKA
July 7, 1993
B NAGARAJU Vs. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALOREDIVISION BANGALORE
February 9, 1993
B P MAMATHA Vs. VISHNU AUTO FINANCES REGD BANGALORE
January 28, 1993
B RAGHURAMA SHETTY Vs. KARNATAKA BANK LTD
August 27, 1993
B S MANJUNATH Vs. DIVISIONAL COMMISSIONER BANGALORE
November 8, 1993
B S NARAYANASWAMY Vs. DEPUTY COMMR FOR TRANSPORTS
August 25, 1993
B SHIVALINGAIAH Vs. STATE OF KARNATAKA
November 8, 1993
BABA ASSOCIATES Vs. STATE OF KARNATAKA
September 24, 1993
BALASUBRAMANYA Vs. SRIKANTH
April 12, 1993
BANDYAMMA Vs. ASSISTANT COMMISSIONER BANGALORE SUB DIVISION BANGALORE
June 27, 1993
BANGALORE CLUB Vs. REGIONAL DIRECTOR ESI CORPORATION BANGALORE
September 8, 1993
BANGALORE CLUB Vs. SENIOR LABOUR INSPECTOR VIII CIRCLE BANGALOREKARNATAKA SHOPS AND COMMERCIAL
December 17, 1993
BANGALORE WOOD INDUSTRIES Vs. ASST COMMISSIONER OF COMMERCIAL TAXES
July 15, 1993
BANUDAS Vs. COMMISSIONER OF POLICE HUBLI
October 5, 1993
BASAPPA GIRMALLA YADWAD Vs. RAMAPPA FIRAGAPPA HADIMANI
December 3, 1993
BASAVESHWAR CO OPERATIVE SOCIETY BAGALKOT Vs. SPECIAL LAND ACQUISITION OFFICER SAUNDATTI
December 16, 1993
BASHEER AHMED SHERIF Vs. MOHAMMED YOUSUFF
September 10, 1993
BHIMA Vs. TALUK EXECUTIVE MAGISTRATE HUKKERI
March 9, 1993
BHORUKA ALUMINIUM LIMITED MYSORE Vs. UNION OF INDIA
February 18, 1993
BHORUKA POWER CORPORATION LIMITED BANGALORE Vs. STATE OF KARNATAKA
October 20, 1993
BHURAT TOBACCO TRADING COMPANY NIPPANI Vs. LABOUR OFFICER AND INSPECTOR
July 27, 1993
BISTAPPA FAKEERAPPA DANDIN Vs. STATE OF KARNATAKA
July 8, 1993
BOLA RAGHAVENDRA KAMATH AND SONS Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES VIGILANCE
July 15, 1993
CANARA HIGH SCHOOL ASSOCIATION MANGALORE Vs. STATE OF KARNATAKA
January 18, 1993
CHAMUNDI CHEMICALS AND FERTILISERS LIMITED IN LIQUIDATION BANGALORE Vs. M C CHERIAN
January 12, 1993
CHANDA SAB Vs. JAMSHED KHAN
June 3, 1993
CHANDRA REDDY Vs. STATE OF KARNATAKA
April 22, 1993
CHANDRIKA APARTMENTS PRIVATE LIMITED Vs. UNION OF INDIA
September 1, 1993
Chandrika Apartments Pvt. Ltd. Vs. Union of India and others
September 1, 1993
CHAUABASAPPA Vs. STATE OF KARNATAKA
April 21, 1993
CHEEKERE KARIYAPPA POOVAIAH Vs. STATE OF KARNATAKA
October 22, 1993
CHIKKAMARAKKA Vs. STATE OF KARNATAKA
August 17, 1993
CHOWDAPPA Vs. STATE OF KARNATAKA
January 4, 1993
COMMISSIONER CORPORATION OF THE CITY OF BANGALORE BANGALORE Vs. S RANGANAYAKI SETLUR
April 13, 1993
COMMISSIONER OF WEALTH TAX Vs. ANNAYAPPA AND SONS
October 22, 1993
COMMISSIONER OF WEALTH TAX Vs. T RAMACHANDRAN
September 22, 1993
CONSOLIDATED COFFEE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
November 2, 1993
CONTROLLER OF ESTATE DUTY Vs. S VENKATASUBBARAJ
September 16, 1993
COORG TEA COMPANY LIMITED Vs. STATE OF KARNATAKA
February 4, 1993
CORPORATION BANK Vs. LALITHA H HOLLA
March 8, 1993
CORPORATION BANK BANGALORE Vs. LALITHA H HOLLA
July 8, 1993
CORPORATION OF THE CITY OF BANGALORE Vs. DODDAIAH
April 15, 1993
D S PKEMA KUMARI Vs. D S SRINIVASA MURTHY
March 22, 1993
DADA AND COMPANY BANGALORE Vs. STATE OF KARNATAKA
September 6, 1993
DECCAN ENTERPRISES BANGALORE Vs. COMMISSIONER CORPORATION OF CITY OF BANGALORE
October 13, 1993
DONDUSA NEMASA BADDI Vs. STATE OF KARNATAKA
July 26, 1993
DYNAMATIC HYDRAULICS LIMITED BANGALORE Vs. N K BHAGWAN
January 8, 1993
E ASHOK KUMAR Vs. REGISTRAR GULBARGA UNIVERSITY
August 19, 1993
E P RAJAN Vs. STATE OF KARNATAKA
July 12, 1993
ELECTRONICS ENTERPRISES NEW DELHI Vs. KARNATAKA POWER CORPORATION LTD
October 14, 1993
EMPLOYEES STATE INSURANCE CORPORATION BANGALORE Vs. NIRNIALA CHEMICAL INDUSTRIES HUHLI
February 18, 1993
FARM HOUSE BISCUIT COMPANY PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA
June 25, 1993
FATHIMABI Vs. STATE OF KARNATAKA
August 16, 1993
FATHIMUNNISA Vs. ADDITIONAL SECRETARY REGIONAL TRANSPORT AUTHORITY BANGALORE
July 22, 1993
G B MALLAPUR Vs. STATE OR KARNATAKA
April 15, 1993
G RAGHAVENDRA BABU Vs. KARNATAKA SECONDARY EDN EXAM BOARD
October 19, 1993
GANAPATHY SEETHARAM BHAT Vs. STATE OF KARNATAKA
July 8, 1993
GANGANARUSAIAH Vs. STATE OF KARNATAKA
May 31, 1993
GAYITHRI Vs. RAMESH ALIAS SIDDARAMESH
April 8, 1993
GEETHA Vs. STATE OF KARNATAKA
August 13, 1993
GHATGE PATIL TRANSPORTS LIMITED Vs. APPROPRIATE AUTHORITY
March 15, 1993
GIRIJAMMA SHEDTHI Vs. KALYANI SHEDTHI
April 7, 1993
GIRISH Vs. STATE OF KARNATAKA
December 22, 1993
GOKAK MILLS DIVISION OF GOKAK PATEL VOLKART LIMITED GOKAK Vs. WORKMEN OF GOKAK MILLS
March 4, 1993
GOPAL AHUJA Vs. SANMAN DISTRIBUTORS PRIVATE LIMITED BANGALORE
August 20, 1993
GOWRI INDUSTRIES BANGALORE Vs. STATE OF KARNATAKA
October 12, 1993
GURUPADAYYA Vs. ASHALATHA
October 19, 1993
H GURAPPA REDDY Vs. KALAPPA REDDY DEAD
January 22, 1993
H N NANJEGOUDA Vs. UNION OF INDIA
December 10, 1993
H S UMA Vs. G K SUMANTH ARYA
April 8, 1993
HAPPY HOME BUILDERS KARNATAKA PRIVATE LIMITED BANGALORE Vs. DELITE ENTERPRISES BOMBAY
July 13, 1993
HARIKUMAR Vs. STATE OF KARNATAKA
October 23, 1993
HARIKUMAR Vs. STATE OF KARNATAKA
October 22, 1993
HYDERABAD INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
December 1, 1993
I KRISHNAMMA Vs. SYNDICATE BANK MANIPAL
September 29, 1993
I N MAHABALESWARA MADYASTA Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
October 6, 1993
ILK NANJAPPA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
September 24, 1993
ILLYAS Vs. STATE OF KARNATAKA
August 6, 1993
INDIAN ALUMINIUM COMPANY LIMITED Vs. KARNATAKA ELECTRICITY BOARD
September 10, 1993
INDO NISSIN FOODS LTD Vs. APPRAISER OF CUSTOMS
April 19, 1993
INTERNATIONAL COACH BUILDERS LTD Vs. KARNATAKA STATE FINANCIAL CORPORATION
January 28, 1993
J DAYANAND Vs. STATE OF KARNATAKA
October 13, 1993
J NAVNEETHAN Vs. DIRECTOR MAINTENANCE SOUTHERN TELECOM SUB REGION BANGALORE
October 20, 1993
JANAB GHOUSE KHAN SHIRANI Vs. SIRAJ AHMED alias HAJI
April 20, 1993
JAVEEDA SHERIEFF Vs. MOHD HAFEEZ
March 9, 1993
JOLLY DANIEL Vs. BANGALORE UNIVERSITY
November 19, 1993
JOSE PAUL Vs. UNION OF INDIA
March 26, 1993
JWALAMALA PLAST PRIVATE LIMITED BANGALORE Vs. KARNATAKA STATE FINANCIAL CORPORATION BANGALORE
August 11, 1993
JYOTHI HOME INDUSTRIES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 16, 1993
JYOTHI HOME INDUSTRIES REGISTERED PARTNERSHIP FIRM MYSORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER IN KARNATAKA BANGALORE
April 11, 1993
K M KRISHNAPPA Vs. YESHODAMMA
July 29, 1993
K N RALASUHRAMANYA Vs. K V SRIKANTH
April 12, 1993
K PREMANANDA PAI Vs. K GOPALAKRISHNA PAI
September 14, 1993
K RAJAGOPALA GOWDA Vs. STATE OF KARNATAKA
January 27, 1993
K RAMESH BABU Vs. STATE OF KARNATAKA
February 26, 1993
K SARDAR Vs. CANARA BANK VOKALERI BRANCH KOLAR
April 2, 1993
K SUBBANNA SHETTY Vs. SAROJINI
August 24, 1993
K T SHIVAIAH Vs. G PUTTASWAMY GOWDA
March 30, 1993
K V PANDURANGA RAO Vs. KARNATAKA DAIRY DEVELOPMENT CORPORATION BANGALORE
October 22, 1993
K V SRIDHARA ADIGA Vs. COMMISSIONER FOR RELIGIOUS AND CHARITABLE ENDOWMENTS IN KARNATAKA
January 18, 1993
K VEERESH BABU Vs. UNION OF INDIA
September 29, 1993
K VENKATA RAO Vs. K NARAYANA
October 6, 1993
K VENKATESH NAYAK Vs. INCOME TAX OFFICER
February 4, 1993
KADAMBA SUGAR INDUSTRIES PVT LTD Vs. DEVRU GANAPATHI HEGDE BHAIRI
January 8, 1993
KANORIA INDUSTRIES LIMITED BAGALKOT Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
January 6, 1993
KARIYAPPA Vs. DEPUTY COMMISSIONER
February 26, 1993
KARNATAKA BANK LIMITED KODIALBALL MANGALORE Vs. A B DATAR
April 22, 1993
KARNATAKA BANK LTD Vs. T GOPALAKRISHNA RAO
December 14, 1993
KARNATAKA BREWERIES AND DISTILLERIES PRIVATE LTD Vs. STATE OF KARNATAKA
June 30, 1993
KARNATAKA C L and T CO OP SOCY LTD Vs. FOOD CORPORATION OF INDIA MADRAS
December 1, 1993
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. S BHASKAR
July 9, 1993
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. B HARISH MALYA
May 31, 1993
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. MESSRS ORIENTAL TIMBER INDUSTRIES
March 11, 1993
KARNATAKA LEASING AND COMMERCIAL CORPORATION LTD Vs. LALITHA HOLLA
February 4, 1993
KARNATAKA STATE FINANCIAL CORPORATION HASSAN Vs. ASSOCIATED ENGINEERS ARSIKERE
December 17, 1993
KARNATAKA STATE HANDICRAFTS DEVELOPMENT CORPORATIONSCHEDULED CASTES AND SCHEDULED TRIBES EMPLOYEES ASSOCIATION Vs. KARNATAKA STATE HANDICRAFTS DEVELOPMENT CORPORATION LIMITED
September 16, 1993
Karnataka State Road Transport Corporation Vs. Various Private Operators (Transport)
July 28, 1993
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. B T SOMASHEKARAIAH
September 21, 1993
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. P NARAYANA RAO
July 28, 1993
KARNATAKA STEEL AND WIRE PRODUCTS LIMITED Vs. KOHINOOR ROLLING SHUTTERS AND ENGINEERING WORKS PRIVATE LIMITED
January 4, 1993
KARNATAKA WEIGHTS AND MEASURES LICENCE HOLDERS ASSOCIATION REGD BANGALORE Vs. CONTROLLER OF LEGAL METROLOGY BANGALORE
August 10, 1993
KHAJA EDUCATION SOCIETY Vs. STATE FB
April 20, 1993
KIRLOSKAR ELECTRIC COMPANY LTD Vs. STATE OF KARNATAKA
November 10, 1993
KODAVA SAMAJA BANGALORE Vs. DISTRICT REGISTRAR OF REGISTRATION OF SOCIETIES BANGALORE
September 3, 1993
KRISHNASWAMY NAIDU Vs. JAGANNATHA NAIDU
March 18, 1993
KUNDANMAL GANESHMAL AND BRORS Vs. STATE OF KARNATAKA
February 12, 1993
L MARUTHI Vs. STATE OF KARNATAKA
March 10, 1993
L VENU Vs. ASSISTANT REGIONAL TRANSPORT OFFICER BANGALORE
October 22, 1993
LAKSHMINARAYANA ADIGA Vs. RAMAKRISHNA ADIGA
August 25, 1993
LAKSHMINARAYANA ASRANNA Vs. K GANANATHA SHETTY
March 31, 1993
LAXMI BAI Vs. KAMALAKSHA G NAYAK
June 1, 1993
LAXMINARAYANA RAO Vs. JANARDHANA SHETTIGARA
August 19, 1993
LOHARU STEEL INDUSTRIES LIMITED BANGALORE Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
February 2, 1993
M G AUTOMOBILES BELLARY Vs. RAJA RAO
December 15, 1993
M KRISHNAPPA Vs. CHIEF OFFICER TMC VIJAYAPURA
February 23, 1993
M L LAKSHMI BAI NANIAMMA Vs. KENDAGANNA SWAMY
February 9, 1993
M MANOHAR Vs. T R MILLS PVT LIMITED
April 7, 1993
M USHA RAMAPRASAD Vs. INDIA TRADE PROMOTION ORGANISATION NEW DELHI
October 14, 1993
M VISVESWARAYA EDUCATION TRUST REGD BANGALORE Vs. STATE OF KARNATAKA
September 2, 1993
MACHETTIRA MACHAIAH Vs. MACHETTIRA KARIAPPA
September 15, 1993
MADHUR TRADING CO Vs. STATE OF KARNATAKA
January 22, 1993
MAHABOOB ALI MOHAMMED YAKUB AND SONS Vs. STATE OF KARNATAKA
March 18, 1993
MAHALAKSHMI FLOUR MILLS Vs. UNION OF INDIA
June 30, 1993
MAHALAKSHMI KESHAVA RAO Vs. STATE OF KARNATAKA
September 22, 1993
MAHAVEER DRUG HOUSE Vs. ASST COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS-II GANDHI NAGAR BANGALORE
August 6, 1993
MAJOR GEN M K PAUL Vs. BANGALORE CITY CORPORATION BANGALORE
September 23, 1993
MALLANGOUDA SHANKARAGOUDA DESAI Vs. MURIGEPPA CHANNAVEERAPPA MODI
September 3, 1993
MALLIKA METAL FOUNDRY Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE
June 18, 1993
MALNAD CONSTRUCTION CO SHIMOGA Vs. STATE OF KARNATAKA
September 10, 1993
MANAGEMENT OF SOUTH CENTRAL RAILWAY HUBLI Vs. MAHABOOB SAB
September 10, 1993
MANGALORE R K BEEDIES Vs. MOHAMMED HANEEF
July 6, 1993
MANGALORE UNIVERSITY Vs. C KUSUMAKARA HEBBAR
February 23, 1993
MANIRAM INDUSTRIAL ENTERPRISES Vs. B R SREERAM
March 3, 1993
MANOHAR Vs. T R MILLS PRIVATE LIMITED
April 7, 1993
MME DEVIKARANI ROERICH Vs. K T PLANTATIONS PRIVATE LIMITED BANGALORE
September 23, 1993
MOHAMMED ALIAS PODIYA BEARY Vs. ASSISTANT COMMISSIONER PUTTUR DAKSHINA KANNADA
July 14, 1993
MOHAMUD ABDUL HADI BANAVASI Vs. SYED DAVOOD SYED ABDUL RAZAK KAZI
December 2, 1993
MOHAN SHET Vs. STATE OF KARNATAKA
September 8, 1993
MOHANTUD ABDUL HADI BANAVASI AND OTHERS Vs. SYED DAVOOD SYED ABDUL RAZAK KAZI AND OTHERS
December 1, 1993
MOIDEEN KUNHI Y AND COMPANY Vs. INCOME TAX OFFICER
June 29, 1993
MUDDEERESWARA MINING INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
July 28, 1993
MUDDURESHWARA MINING INDUSTRIES Vs. P G R SCINDIA
June 25, 1993
MUNISWAMY GOGGA DEAD Vs. STATE OF KARNATAKA
January 22, 1993
MUTTAMMA Vs. NAGAMMA
July 23, 1993
MYSORE AGRO SERVICE CENTRE Vs. STATE OF KARNATAKA
February 17, 1993
MYSORE CEMENTS LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
November 15, 1993
MYSORE ELECTRO CHEMICAL WORKS LIMITED NOW UB MEC BATTERIES LIMITED Vs. G K PARMASHIV
February 10, 1993
N VENUGOPAL Vs. DISTRICT MAGISTRATE BANGALORE
September 1, 1993
NAAYANASA BHIMASA PAWAR Vs. JAWAHARLAL SHANOMIKSA ARISIDDI
November 9, 1993
NAGANAGOUDA VEERANAGOUDA PATIL Vs. LEELA BASAPPA KAGGANAGI
June 30, 1993
NAGAPPA Vs. STATE
September 23, 1993
NAGENDRAPPA Vs. STATE OP KARNATAKA
August 2, 1993
NANDI DULL INDUSTRIES CHITTAPUR GULBARGA Vs. STATE OF KARNATAKA
August 17, 1993
NANDIHALLI PATIL AKKIHALAPPA Vs. NEELAKANTANA GOUDRA CHANNDANA GOUDA
August 13, 1993
NANJUNDA Vs. COURT OF THE 1ST ADDL DIST JUDGE
October 13, 1993
NATIONAL INSURANCE CO LTD Vs. BALAWWA
June 4, 1993
NAVANEETHAMMA Vs. ADAMMA
June 22, 1993
NECTAR BEVERAGES PRIVATE LIMITED DHARWAD Vs. UNION OF INDIA
December 3, 1993
Nectar Beverages Pvt. Ltd. Vs. Union of India
December 3, 1993
NITCO CONSTRUCTION MATERIALS PRIVATE LIMITED BANGALORE Vs. VENKATESWARA ENGINEERING CONTRACTORS VIJAYAWADA
January 18, 1993
NIZAMI RICE MILL CHANNAPATNA Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
September 8, 1993
NOVA GRANITES INDIA LTD Vs. COACH KRAFT BANGALORE PRIVATE LIMITED
December 1, 1993
O DYAMAPPA Vs. APPANNA BHOVIKARNATAKA SCHEDULED CASTES AND SCHEDULED TRIBES
June 16, 1993
ORIENTAL INSURANCE CO LTD Vs. GOWRAMMA
June 23, 1993
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. KARIMSA AMEERSAB PATHAN
June 28, 1993
P E NARAYANASWAMY Vs. CHAIRMAN AND THE MANAGING DIRECTOR KARNATAKA STATE ROADTRANSPORT CORPORATION BANGALORE
June 1, 1993
P PUNDALIKA SHENOY Vs. CANARA HIGH SCHOOL ASSOCIATION MANGALORE
September 9, 1993
P R CHINDAK Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
March 16, 1993
P RAMADEVI Vs. C B SAIKRISHNA
April 23, 1993
P SIDDALINGAPPA Vs. STATE OF KARNATAKA
February 5, 1993
P VENKATESH Vs. STATE OF KARNATAKA
May 31, 1993
P.V. Pai, B.R. Shetty, Biyar Rubbers Pvt. Ltd. and Smt. Lasha B. Shetty Vs. R.L. Rinawma, Deputy Commissioner of Income-Tax
January 22, 1993
PAI P V Vs. RINAWMA R L COMMISSIONER OF INCOME TAX DY
January 22, 1993
PANALAL JAIN Vs. BRHMADEV SHARMA
June 23, 1993
PAPABAI Vs. ASSISTANT COMMISSIONER
September 22, 1993
PAPABAI Vs. ASSISTANT COMMISSIONER CHIKODI SUB DIVISION CHIKODI
July 26, 1993
PASALU THIMMAPPA Vs. KARNATAKA APPELLATE TRIBUNAL BANGALORE
December 15, 1993
PAVI ELECTRICAL INDUSTRIES PRIVATE LIMITED CALCUTTA Vs. B D K ALLOY PRIVATE LIMITED HUBLI
August 20, 1993
PEDDA REDDY Vs. STATE OF KARNATAKA
January 6, 1993
POONAM STONE PROCESSING INDUSTRIES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ADMN GULBARGA DIVISION GULBARGA
December 3, 1993
POPULAR BONE MILLS Vs. STATE OF KARNATAKA
June 3, 1993
PRAKASH ROADLINES LTD Vs. VIJAYAKUMAR NARANG
November 25, 1993
PRAVEEN METAL AGENCIES BANGALORE Vs. M BALASUBRAMANYAM
April 1, 1993
Praveen Metal Agencies, Bangalore and others Vs. M. Balasubramanyam and another
April 1, 1993
PREMKUMAR Vs. STATE OF KARNATAKA
December 10, 1993
PUSHPANJALI TOURING TALKIES Vs. STATE OF KARNATAKA
December 14, 1993
R KRISHNUPPA SETTY Vs. L RAMAKRISHNAPPA DEAD
March 15, 1993
R VIJAYAKUMAR Vs. STATE
December 1, 1993
RADHAKRISHNA KHANDASARI SUGAR MILLS Vs. KARNATAKA ELECTRICITY BOARD
August 13, 1993
RAINBOW ENTERPRISES Vs. INDIA BREWERY AND DISTILLERY LTD.
August 27, 1993
RAJENDRA PAI Vs. S BABU NAIDU
October 8, 1993
RAJIVI Vs. K SRINIVASA HEGDE
April 1, 1993
RALETRONICS LTD Vs. UNION OF INDIA
December 22, 1993
RAMA RECREATION ASSOCIATION Vs. COMMISSIONER OF POLICE
October 11, 1993
RAMACHANDRAPPA Vs. NAGARATHNA BAI
July 23, 1993
RAMAPPA BASAPPA PALLED ALIAS BUDANNAVAR Vs. BASAWA
April 7, 1993
RAMESH Vs. STATE OF KAMATAKA
January 29, 1993
RAMESH PATIL Vs. LAKSHAMMA
October 19, 1993
RANJEET TRADING CO Vs. COMMERCIAL TAX OFFICER CHALLAKERE CIRCLE CHITRADURGA DISTRICT
February 11, 1993
RATNA V KUSHNOOR Vs. STATE OF KARNATAKA
September 16, 1993
REKHA VISHWANATH GANACHARI Vs. REGISTRAR EVALUATION BANGALORE UNIVERSITY BANGALORE
March 16, 1993
RESERVE BANK OF INDIA BANGALORE Vs. JACQUELINE CHANDANI
September 8, 1993
RESERVE BANK OF INDIA, BANGALORE Vs. C.S. SATYA KUMARI
March 12, 1993
ROBERT FERNANDES Vs. LOUIS FEMANDES
April 22, 1993
ROOPA REDDY Vs. PRABHAKAR REDDY
June 4, 1993
RUTH Vs. M DANIAL
November 29, 1993
S A QUDDUS Vs. S VEERAPPA
March 30, 1993
S B AMARKHED Vs. BASANGOUDA
June 7, 1993
S H TARALAGATTI Vs. DIRECTOR GENERAL ALL INDIA RADIO NEW DELHI
March 17, 1993
S M SADANANDAIAH Vs. STATE OF KARNATAKA
October 12, 1993
S M SADANANDAIAH Vs. STATE OF KARNATAKA
July 14, 1993
S NAGARAJ Vs. S V SWAMINATHAN
April 22, 1993
S R UJJANKOP Vs. STATE OF KARNATAKA
February 15, 1993
S SUNIL SANDEEP Vs. STATE OF KARNATAKA
March 29, 1993
S V BANNIHATTI Vs. DEPUTY COMMR DHARWAD DISTT
September 7, 1993
S VENKATARAMANASWAMY Vs. H T RAMAKRISHNAPPA
November 22, 1993
S. D. SATYANARAYANA MURTHY Vs. KARNATAKA POWER CORPORATION LTD.
August 24, 1993
SADASHIVANAGAR CLUB BANGALORE Vs. NATARAJ
March 26, 1993
SAKAMMA Vs. DIVISIONAL CONTROLLER K S R T C MANGALORE
April 15, 1993
SAROJAMMA Vs. SHANKAR
May 13, 1993
SATHISCHANDRA and COMPANY Vs. STATE OF KARNATAKA
October 19, 1993
SHABIB JAN Vs. COMMISSIONER OF COMMERCIAL TAXES
January 22, 1993
SHAH M HASTIMAL AND CO Vs. COMMERCIAL TAX OFFICER IV CIRCLE GANDHI NAGAR BANGALORE
November 22, 1993
Shankarappa Veerabasappa Bannihatti Vs. Deputy Commissioner
September 7, 1993
SHANTHA ALIAS SHANTABAI ANNAPPA GADLVADDAR Vs. CHANNABASAPPA DYARAAPPA GADADAVAR
April 22, 1993
SHARBAPPA Vs. STATE OF KARNATAKA
November 3, 1993
SHELLYA PLASTICS INDUSTRY PVT LTD Vs. UNION OF INDIA UOI
July 23, 1993
SHIDDARAMAPPA VEERAPPA GOVISHWAR Vs. NEW INDIA ASSURANCE COMPANY LIMITED BOMBAY
September 22, 1993
SHIVALINGESHWAR OIL MILL HAVERI Vs. CHANNAVEERAPPA BASALINGAPPA KADDI
November 3, 1993
SHIVANNA Vs. KARNATAKA SECONDARY EDUCATION EXAMINATION BOARD BANGALORE
November 4, 1993
SHIVARAM JAYAVANT SIDDARKAR Vs. STATE OF KARNATAKA
August 4, 1993
SIDDAPPA Vs. S MARIYAPPA
November 4, 1993
SIDDARAMAIAH Vs. ANWARI BASAVARAJ PATIL
December 22, 1993
SIPANI FIBRES Vs. STATE OF KARNATAKA
April 7, 1993
SOUTHERN HERBALS LIMITED Vs. DIRECTOR OF INCOME TAX INVESTIGATION
December 22, 1993
SPECIAL LAND ACQUISITION Vs. DATTATRAYA NAGESH WADER
June 7, 1993
SPECIAL LAND ACQUISITION OFFICER HIDKAL DAM PROJECT HIDKAL Vs. DATTATRAYA NAGESH WADER DEAD
April 8, 1993
SRI VINAYAKA OIL INDUSTRIES Vs. STATE OF KARNATAKA
April 23, 1993
SRINIVAS DESAI RURAL EDUCATION SOCIETY REGD GULBARGA Vs. STATE OF KARNATAKA
August 24, 1993
STATE Vs. VEERAHANUMAN ENTERPRISES
August 25, 1993
STATE Vs. RADHA KRISHNA
December 10, 1993
STATE BANK OF MYSORE Vs. S M ESSENCE DISTILLERIES PVT LTD
April 21, 1993
STATE OF KARNATAKA Vs. N SOMASEKHAR
April 19, 1993
STATE OF KARNATAKA Vs. G LAKSHMAN
March 23, 1993
STATE OF KARNATAKA Vs. EASTERN MEDICALS
April 23, 1993
STATE OF KARNATAKA Vs. NOBLE SAINT EDUCATION SOCIETY BANGALORE
February 16, 1993
STATE OF KARNATAKA Vs. SARASWATHI EDUCATION SOCIETY HASSAN
February 16, 1993
STATE OF KARNATAKA Vs. LAXMINARAYANA MADYASTHA
January 28, 1993
STATE OF KARNATAKA Vs. DUNDAMADA SHETTY
September 8, 1993
STATE OF KARNATAKA Vs. M MADHVARAJ
July 14, 1993
STATE OF KARNATAKA Vs. BABU ALIAS VENKATESH
October 14, 1993
STATE OF KARNATAKA Vs. GOWRAWWA
October 7, 1993
STATE OF KARNATAKA Vs. MOHAMMED ILLYAS
October 4, 1993
STATE OF KARNATAKA Vs. MUTHA NAYAK
December 10, 1993
STATE OF KARNATAKA Vs. G RADHAKRISHNA
December 10, 1993
STATE OF KARNATAKA Vs. IBRAHIMSAB MAIBUBSAB PATHAN
December 10, 1993
STATE OF KARNATAKA Vs. R S SHETTY
December 15, 1993
STATE OF KARNATAKA Vs. RAJAN S O KESHAVAN
November 16, 1993
STATE OF KARNATAKA Vs. KRISHNAPPA
November 23, 1993
STATE OF KARNATAKA Vs. BHOJAPPA HANAMANTHAPPA
November 24, 1993
SUSHIL VASUDEV Vs. KWALITY FROZEN FOODS PRIVATE LIMITED
February 10, 1993
SYED BHASHEER AHAMED Vs. STATEFB
December 20, 1993
SYED YOUNUS ALI Vs. PRINCIPAL KENDRIYA VIDYALAYA GULBARGA
February 18, 1993
SYNDICATE BANK Vs. DEVENDRA KARKERA
June 18, 1993
T B GUDDALLI Vs. REGISTRAR OF CO OPERATIVE SOCIETIES BANGALORE FB
August 13, 1993
T MANJUNATH Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE STATE OF KARNATAKA BANGALORE
April 23, 1993
T S RUKMINI Vs. T S CHANNABASAVIAH
September 8, 1993
TATA CONSULTING ENGINEERS Vs. UNION OF INDIA
October 22, 1993
THAMMANNEGOWDA Vs. STATE OF KARNATAKA
July 6, 1993
THOMAS Vs. LUCY
November 24, 1993
THORE SALAPPA Vs. STATE OF KARNATAKA
June 8, 1993
TUNGABHADRA SUGAR WORKS LTD Vs. STATE OF KARNATAKA
December 22, 1993
UNION OF INDIA Vs. MODERN MILLS LTD
December 22, 1993
UNION OF INDIA Vs. MUNISWAMAPPA
April 22, 1993
UNITED INDIA INSURANCE CO LTD Vs. KASHIMSAB
June 4, 1993
UNITED INDIA INSURANCE CO LTD Vs. MURUGAN
December 10, 1993
V GOKULKRISHNA DIRECTOR CHISSIK COMPUTER SYSTEM BANGALORE Vs. M C NANAIAH
May 13, 1993
V MUNISWAMY Vs. DEPUTY COMMISSIONER KOLAR
July 12, 1993
V RADHAKRISHNAIH SETTY AND SONS Vs. COMMISSIONER OF COMMERCIAL TAXES
November 23, 1993
V S PRABHU Vs. R D MUJUMDAR
April 2, 1993
V VERGHESE Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 22, 1993
VAIJINATH Vs. STATE OF KARNATAKA
January 13, 1993
VALERINE BASIL PAIS DEAD Vs. GILBERT WILLIAM JAMES PAIS
March 16, 1993
VASUDEVA PAI AND SONS Vs. STATE OF KARNATAKA
December 22, 1993
VENGAMMA TRUST Vs. STATE OF KARNATAKA
March 5, 1993
VENKATA RAO Vs. NARAYANA
October 5, 1993
VENKATESH ALIAS SEENA Vs. STATE
February 24, 1993
VENUGOPAL Vs. STATE OF KARNATAKA
January 12, 1993
VERGHESE V Vs. DEPUTY COMMISSIONER OF INCOME TAX NO 1
December 22, 1993
VIGNYAN INDUSTRIES LIMITED Vs. STATE OF KARNATAKA
April 2, 1993
VIJAY MAHANTHESH VIDYAVARDHAK SANGH ILUNGUND BIJAPUR Vs. KARNATAKA UNIVERSITY DHANVAR
June 8, 1993
VIJAYA BANK Vs. S BHATHIJA
April 23, 1993
VIJAYA BANK BANGALORE Vs. NEDUNGADI BANK LIMITED BANGALORE
June 4, 1993
VIJAYA BANK LTD Vs. GANAPATHY FILAMENTS
March 16, 1993
VIJAYAKUMAR SHANKRAYYA SARDAR Vs. STATE OF KARNATAKA
August 16, 1993
VISA LAM CHIT FUND LTD Vs. K RAJA REDDY
April 26, 1993
VISVESWARAYA IRON AND STEEL CO LTD Vs. M CHANDRAPPA
March 16, 1993
VOKKALIGARA KALAPPA DEAD Vs. PARVATHAMMA DEAD
June 24, 1993
VYSYA BANK LTD Vs. M NAMADEVA PAI
August 2, 1993
WIPRO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER KARNATAKA BANGALORE
September 17, 1993
Y MAHESH Vs. MYSORE URBAN DEVELOPMENT AUTHORITY MYSORE
June 9, 1993