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Case Index
Title
Date
A C PAUL Vs. TAX RECOVERY OFFICER TIRUNELVELI
January 7, 1993
A JAJA KAMALUDDIN GANI AND SONS Vs. N RENGASAMI:UMADEVI PADMANABHAN MRS
March 18, 1993
A K DASS GUPTA Vs. STATE OF HARYANA
November 3, 1993
A M KUNHIKOYA ALIAS KOYA Vs. STATE OF KERALA
March 26, 1993
A P MANCHANDA Vs. STATE OF HARYANA
October 27, 1993
A S BALASUBRAMANIAM DEAD Vs. ASSTT COMMISSIONER OF PROHIBITION
July 28, 1993
A SUBBAIH Vs. UNION OF INDIA
September 10, 1993
A TRIPATHI U P JAL NIGAM Vs. J P GUPTA:J P GUPTA
January 7, 1993
ABDUL MAZID Vs. STATE OF ASSAM
March 30, 1993
ABDUL REHMAN Vs. STATE OF MAHARASHTRA
July 28, 1993
ABHIMANYUDU DAKE Vs. VIVEKANANDA KARUPATI
January 15, 1993
ACHYUT DAS Vs. STATE OF ASSAM
October 29, 1993
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. M KARTHIKEYAN
February 24, 1993
AFZAL Vs. STATE OF HARYANA
December 8, 1993
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. PRABHAT ZARDA FACTORY
March 31, 1993
AHADEV BAPUJI MAHAJAN DEAD Vs. ATE OF MAHARASHTRA
September 14, 1993
AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED Vs. UNION OF INDIA
January 12, 1993
AIR VICE MARSHAL S L CHHABRA VSM RETD UNION OF INDIA Vs. UNION OF INDIA
May 11, 1993
AITU BHOTRA Vs. NARSINGA MADALA
July 20, 1993
AJAY AGGARWAL Vs. UNION OF INDIA
May 5, 1993
ALIGARH MUSLIM UNIVERSITY Vs. VINAY ENGINEERING ENTERPRISES PRIVATE LIMITED
September 27, 1993
ALL INDIA IMAM ORGANIZATION Vs. UNION OF INDIA
May 13, 1993
ALL INDIA JUDGES ASSOCIATION STATE OF HIMACHAL PRADESH SHAMSHER BAHADUR SINGH Vs. UNION OF INDIA
August 24, 1993
ALL INDIA TRADE UNION OF FOOD CORPORATION EMPLOYEES AND WORKERS Vs. J M LYNGDOH
January 25, 1993
ALOK SPICES Vs. STATE OF KERALA
September 13, 1993
AMAL KUMAR GHATAK Vs. UNITED BANK OF INDIA
September 20, 1993
AMAR SINGH Vs. STATE OF PUNJAB
October 12, 1993
AMARJIT SINGH ALIAS BABBU Vs. STATE OF PUNJAB
August 25, 1993
AMEENA AMMA DEAD Vs. SUNDARAM PILLAI
November 16, 1993
AMEENA BL Vs. KUPPUSWAMI NAIDU
February 9, 1993
AMIR AHMAD Vs. RAM NIWAS AGRAWAL
November 19, 1993
AMRIK SINGH Vs. STATE OF PUNJAB
February 4, 1993
AMRIK SINGH SATNAM SINGH Vs. STATE OF RAJASTHAN
December 17, 1993
ANADI PRAKASHAN Vs. INSPECTING ASSISTANT COMMR OF INCOME TAX
August 26, 1993
ANAND G JOSHI Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
September 27, 1993
ANAND S BIJI Vs. STATE OF KERALA
April 22, 1993
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. SARADA FERRO ALLOYS LIMITED
February 25, 1993
ANDHRA UNIVERSITY Vs. SIVARAM
August 13, 1993
ANICETO LOBO ASHOK DATTA NAIK CHANDRASHEKHAR SHANTARAM DESAI Vs. STATE GOA DAMAN AND DIU :STATE GOA DAMAN AND DIU :STATE GOA DAMAN AND DIU
May 12, 1993
ANIL KUMAR SAWHNEY Vs. GULSHAN RAI
October 11, 1993
ANIL PHUKAN Vs. STATE OF ASSAM
March 17, 1993
ANKERI Vs. STATE OF RAJASTHAN
September 8, 1993
ANUMULA PAPODU ALIAS THIMMAIAH Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD
August 27, 1993
ANWARI BASAVARAJ PATIL Vs. SIDDARAMAIAH
January 27, 1993
ANZAR AHMAD ABID ASGHAR Vs. STATE OF BIHAR
October 28, 1993
APEX FINANCE AND LEASING LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI
December 3, 1993
ARUNDHATI MISHRA Vs. SRIRAM CHARITRA PANDEY
September 24, 1993
ARVINDER SINGH BAGGA Vs. STATE OF UTTAR PRADESH
November 16, 1993
ARVINDER SINGH BAGGA Vs. STATE OF UTTAR PRADESH
August 3, 1993
ASEA STAI AB Vs. INDIAN CHARGE CHROME LIMITED
October 15, 1993
ASHA KAUL Vs. STATE OF JAMMU AND KASHMIR
April 15, 1993
ASHOK SOAP FACTORY Vs. MUNICIPAL CORPORATION OF DELHI
January 12, 1993
ASSAM COOPERATIVE APEX MARKETING SOCIETY LIMITED ASSAM Vs. ADDITIONAL COMMISSIONER OF INCOME TAX ASSAM
February 25, 1993
ASSAMBROOK LIMITED Vs. KRISHEN KUMAR KAPOOR AND CITHERS
January 21, 1993
ASSOCIATED CEMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX BIHAR PATNA
March 23, 1993
ASSOCIATION OF FIRE SERVICE Vs. MUNICIPAL CORPORATION OF DELHI
March 26, 1993
ATIA MOHAMMADI BEGUM Vs. STATE OF UTTAR PRADESH
March 15, 1993
AUDITOR GENERAL OF INDIA Vs. G ANANTA RAJESWARA RAO
April 8, 1993
AWADH BIHARI SINGH Vs. STATE OF BIHAR
May 12, 1993
AYUB Vs. STATE OF UTTAR PRADESH
November 4, 1993
B K INDUSTRIES Vs. UNION OF INDIA
April 13, 1993
B K KHANNA Vs. STATE OF UTTAR PRADESH
April 30, 1993
B L MANDAWAT Vs. UNION OF INDIA
August 17, 1993
B N KAVATAKAR Vs. STATE OF KARNATAKA
May 12, 1993
B RAMA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
October 1, 1993
BABA KASHINATH BHINGE Vs. SAMAST LINGAYAT GAVALI
September 30, 1993
BABOO Vs. STATE OF MADHYA PRADESH
July 23, 1993
BABU LAL Vs. STATE OF MADHYA PRADESH
January 20, 1993
BABU RAM Vs. PREM SINGH
November 24, 1993
BABUBHAI RANCHODBHAI PATEL Vs. STATE OF GUJARAT
November 26, 1993
BABY KANDAYANATHIL Vs. STATE OF KERALA
April 8, 1993
BADRI YADAV Vs. SAT NARAIN DAS
January 12, 1993
BAIJNATH MAHTON Vs. STATE OF BIHAR
July 13, 1993
BAKSHISH SINGH UNION OF INDIA Vs. DARSHAN ENGINEERING WORKS:DARSHAN ENGINEERING WORKS
October 11, 1993
BALAI CHANDRA BISWAS Vs. STATE OF WEST BENGAL
October 12, 1993
BALBIRSINGH Vs. GURBACHAN KAUR
October 13, 1993
BALLAM SINGH Vs. STATE OF HARYANA
August 26, 1993
BALRAM Vs. STATE OF U P
March 24, 1993
BALWINDER SINGH Vs. STATE OF PUNJAB
May 3, 1993
BANK OF INDIA Vs. APURBA KUMAR SAHA
December 14, 1993
BANWASI SEVA ASHRAM Vs. STATE OF UTTAR PRADESH
February 16, 1993
BAYER INDIA LIMITED Vs. STATE OF MAHARASHTRA
February 24, 1993
BEENA Vs. STATE OF KERALA
April 23, 1993
BENGAL IRON CORPORATION Vs. COMMERCIAL TAX OFFICER
April 27, 1993
BENILAL Vs. STATE OF MAHARASHTRA
September 29, 1993
BHAGWAN DAS JAIN Vs. STATE OF PUNJAB
January 8, 1993
BHAGWAN FINANCE CORPORATION PRIVATE LIMITED Vs. STATE OF HIMACHAL PRADESH
September 15, 1993
BHAGWAN SINGH Vs. STATE OF UTTAR PRADESH
April 7, 1993
BHAGWANTI Vs. SUBORDINATE SERVICES SELECTION BOARD HARYANA
November 22, 1993
BHAGWANTI MAMTANI Vs. UNION OF INDIA
October 1, 1993
BHALINDER SINGH ALIAS RAJU Vs. STATE OF PUNJAB
December 16, 1993
BHANWAR LAL DEAD NOW HIS LRS Vs. STATE OF RAJASTHAN
September 14, 1993
BHARAT BEEDI WORKS PVT LIMITEDS Vs. COMMISSIONER OF INCOME TAX
May 7, 1993
BHARAT HEAVY ELECTRICAL LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER INDORE M P
September 2, 1993
BHARAT OIL MILLS Vs. COMMISSIONER OF SALES TAX
October 27, 1993
BHARAT PETROLEUM CORPORATION LIMITED EX EMPLOYEES ASSOCIATION Vs. CHAIRMAN AND MANAGING DIRECTOR BHARAT PETROLEUM CORPN LTD
August 17, 1993
BHARATBHUSHAN SONAJI KSHIRSAGAR DR Vs. ABDUL KHALIK MOHAMMAD MUSA
December 15, 1993
BHARGABI COLD STORAGE Vs. ORISSA STATE ELECTRICITY BOARD
March 31, 1993
BHASKAR GAJANAN KAJREKAR BHASKAR GAJANAN KAJREKAR Vs. ADMINISTRATOR DADRA AND NAGAR HAVELI:ADMINISTRATOR DADRA AND NAGAR HAVELI
February 23, 1993
BHEY RAM SHARMA BALBIR SINGH SOHAN LAL VERMA Vs. HARYANA STATE ELECTRICITY BOARD:HARYANA STATE ELECTRICITY BOARD:HARYANA STATE ELECTRICITY BOARD
September 8, 1993
BHIMAPPA JINNAPPA NAGANUR Vs. STATE OF KARNATAKA
February 25, 1993
BHOJA ALIAS BHOJA RAM GUPTA Vs. RAMESHWAR AGARWALA
March 16, 1993
BHOLA SINGH Vs. STATE OF PUNJAB
September 7, 1993
BHOPAL GAS PEEDIT MAHILA UDYOG SANGATHAN UNION CARBIDE CORPORATION LIMITED Vs. UNION OF INDIA
May 28, 1993
BHURA DULA MALI DEAD Vs. BASANTI BAI
July 14, 1993
BHUWNESHWAR SINGH Vs. UNION OF INDIA
September 1, 1993
BIHAR STATE MADARSA EDUCATION BOARD Vs. ANJUMAN AHLE HADEES
March 30, 1993
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. SUSHIL KUMAR VOHRA
January 21, 1993
BIHAR SUPPLY SYNDICATE UNITED SALT WORKS AND INDUSTRIESLTD Vs. ASIATIC NAVIGATION:NATIONAL INSURANCE COMPANY LIMITED
March 17, 1993
BIMBADHAR PARIDA Vs. STATE OF ORISSA
August 10, 1993
BIMLA NAND PRASAD Vs. STATE OF BIHAR
March 23, 1993
BINAY KANT MANI TRIPATHI Vs. UNION OF INDIA
May 7, 1993
BISHAMBER DASS KOHLI Vs. SATYA BHALLA
January 12, 1993
BISWANATH PRASAD SINGH Vs. STATE OF BIHAR
September 8, 1993
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. ACHINTYA KUMAR MONDAL
April 27, 1993
BOLEM BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
March 30, 1993
BOLINEEDI VENKATARAMAIAH Vs. STATE OF A P
March 17, 1993
BRACE TRANSPORT CORPORATION OF MONROVIA BERMUDA Vs. ORIENT MIDDLE EAST LINES LTD
October 12, 1993
BRIJ LAL Vs. BOARD OF REVENUE
March 19, 1993
BRIJ MOHAN Vs. COMMISSIONER OF INCOME TAX NEW DELHI
February 19, 1993
BRIJ MOHAN Vs. STATE OF RAJASTHAN
December 16, 1993
BRIJPAL SINGH OTHERS Vs. STATE OF UTTAR PRADESH
March 30, 1993
BUDHAN Vs. SAURANSINGHS
March 30, 1993
C P KALRA Vs. AIR INDIA
April 8, 1993
CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED Vs. CALCUTTA ELECTRIC SUPPLY WORKERS UNION
August 26, 1993
CAMBAY MUNICIPALITY CAMBAY Vs. RATILAL AMBALAL RESHAMWALA
November 23, 1993
CENTRAL BOARD OF SECONDARY EDUCATION Vs. VINEETA MAHAJAN MS
October 15, 1993
CENTRAL COAL FIELDS LIMITED Vs. H M P
May 5, 1993
CENTRAL COOPERATIVE CONSUMERS STORE LIMITED Vs. LABOUR COURT H P AT SHIMLA
April 30, 1993
CENTRAL PROVIDENT FUND COMMISSIONER Vs. N RAVINDRAN
August 18, 1993
CENTRAL RAILWAY AUDIT STAFF ASSOCIATION V NAGESWARA RAO P PRABHAKAR NORTHERN RAILWAY AUDIT ASSOCIATION Vs. DIRECTOR OF AUDIT CENTRAL RAILWAY:CHAIRMAN RAILWAY BOARD:CHAIRMAN RAILWAY BOARD:UNION OF INDIA
April 20, 1993
CHAHAL ENGINEERING AND CONSTRUCTION CO Vs. IRRIGATION DEPARTMENT PUNJAB SIRSA
July 30, 1993
CHANABASAPPA Vs. HANMANTHA
October 13, 1993
CHANCELLOR DR PRAFULLA KUMAR MOHAPATRA Vs. BIJAYANANDA KAR:BIJAYANANDA KAR
November 4, 1993
CHAND DHAWAN Vs. JAWAHARLAL DHAWAN
June 11, 1993
CHANDERKALA TRIVEDI Vs. S P TRIVEDI
August 24, 1993
CHANDRAKALA MENON Vs. VIPIN MENON CAPT
January 14, 1993
CHARAN DASS Vs. SURINDER KUMAR
August 24, 1993
CHAUDHRY RAM Vs. STATE OF HARYANA
April 15, 1993
CHAYA Vs. BAPUSAHEB
January 27, 1993
CHETAN ANAND Vs. STATE OF PUNJAB
October 15, 1993
CHETTINAD CORPORATION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 6, 1993
CHHAGAN DAME Vs. STATE OF GUJARAT
March 23, 1993
CHHATHU RAM Vs. COMMISSIONER OF INCOME TAX BIHAR PATNA
March 3, 1993
CHHAVI MEHROTRA Vs. DIRECTOR GENERAL HEALTH SERVICES
July 26, 1993
CHIEF ELECTION COMMISSIONER Vs. SAT PAL
May 5, 1993
CHIEF ELECTION COMMISSIONER Vs. SAT PAL AND OTHERS
May 11, 1993
CHIEF ENGINEER AND SECRETARY ENGINEERING DEPARTMENT U P CHANDIGARH Vs. KAMLESH BABOO
February 25, 1993
CHILDREN FILM SOCIETY OF INDIA Vs. SRIDHAR SHARMA
February 5, 1993
CHINTA PULLA REDDY Vs. STATE OF ANDHRA PRADESH
March 30, 1993
CHIRANJILAL SHRILAL GOENKA Vs. JASJIT SINGH
March 18, 1993
CHITTARANJAN CROCHET PRIVATE LIMITED Vs. LAKSHMONI DASS
May 5, 1993
CHUTTAN Vs. STATE OF MADHYA PRADESH
December 8, 1993
CIBA GEIGY LIMITED Vs. SUN PHARMACEUTICAL INDUSTRIES
May 15, 1993
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED Vs. MOTIRAM BUDHARMAL
December 7, 1993
COLLECTOR ALLAHABAD Vs. CHHOTE LAL
October 4, 1993
COLLECTOR OF CENTRAL EXCISE Vs. FUSEBASE ELTOTO LIMITED
July 20, 1993
COLLECTOR OF CENTRAL EXCISE Vs. NEOLI SUGAR FACTORY
March 30, 1993
COLLECTOR OF CENTRAL EXCISE BARODA Vs. SAFARI INDUSTRIES INDIA LIMITED
February 1, 1993
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. LAVANYA EXPORTS
August 27, 1993
COLLECTOR OF CUSTOMS BOMBAY Vs. KRISHNA SALES PRIVATE LIMITED
September 9, 1993
COLLECTOR OF ESTATE DUTY Vs. ROSHAN JAHANGIR GANDHI
October 14, 1993
COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE Vs. BHOPAL SINGH
November 3, 1993
COMMISSIONER OF INCOME TAX Vs. RAM KUMAR AGGARWAL
November 2, 1993
COMMISSIONER OF INCOME TAX Vs. GARWARE SYNTHETIC BRISTLES
September 9, 1993
COMMISSIONER OF INCOME TAX Vs. SINGH TRANSPORT CO
January 7, 1993
COMMISSIONER OF INCOME TAX Vs. MADRAS AUTO SERVICE PRIVATE LIMITED
January 7, 1993
COMMISSIONER OF INCOME TAX Vs. ATLAS COPCOINDIA LIMITED
March 17, 1993
COMMISSIONER OF INCOME TAX Vs. UNITED GENERAL TRUST LIMITED
February 19, 1993
COMMISSIONER OF INCOME TAX Vs. V VENKATACHALAM
April 13, 1993
COMMISSIONER OF INCOME TAX ADDITIONAL Vs. GANAPATHI RAJU JOGI
February 17, 1993
COMMISSIONER OF INCOME TAX ADDITIONAL LUCKNOW Vs. JEEVAN LAL SAH
September 16, 1993
COMMISSIONER OF INCOME TAX ADDL Vs. T NAGGI REDDY
March 17, 1993
COMMISSIONER OF INCOME TAX BOMBAY Vs. INDIAN ENGINEERING AND COMMERCIAL CORPORATION PRIVATE LIMITED
April 13, 1993
COMMISSIONER OF INCOME TAX CALCUTTA Vs. BRAITHWAITE AND COMPANY LIMITED
March 3, 1993
COMMISSIONER OF INCOME TAX CENTRAL LUDHIANA Vs. AMRITSAR TRANSPORT COMPANY PRIVATE LIMITED
March 31, 1993
COMMISSIONER OF INCOME TAX CENTRAL LUDHIANA Vs. HARBHAJAN LAL
September 14, 1993
COMMISSIONER OF INCOME TAX GUJARAT I AHMEDABAD Vs. AHMEDABAD COTTON MFC COMPANY LIMITED
October 15, 1993
COMMISSIONER OF INCOME TAX KARNATAKA COMMISSIONER OF WEALTH TAX COCHIN Vs. CANARA BANK A K AZAD HAREKARS HOSPITAL AND MATERNITY HOME
August 13, 1993
COMMISSIONER OF INCOME TAX MADRAS Vs. DALMIA CEMENT BHARAT LIMITED
September 21, 1993
COMMISSIONER OF INCOME TAX MADRAS Vs. BRAKES INDIA LIMITED
April 6, 1993
COMMISSIONER OF INCOME TAX MADRAS Vs. KARTHIKEYAN G R COIMBATORE
April 22, 1993
COMMISSIONER OF INCOME TAX ORISSA Vs. BUDHARAJA AND COMPANY N C
September 7, 1993
COMMISSIONER OF SALES TAX Vs. QURESHI CRUCIBLE CENTRE
March 18, 1993
COMMISSIONER OF SALES TAX BOMBAY Vs. VIJAYKUMAR LAXMINARAYAN BHAKKAD
March 24, 1993
COMMISSIONER OF SALES TAX BOMBAY Vs. AMANDIPVT LIMITED
March 4, 1993
COMMISSIONER OF WEALTH TAX Vs. SHEO KUMAR GUPTA
February 24, 1993
COMMISSIONER OF WEALTH TAX Vs. KISHAN LAL BUBNA
September 21, 1993
COMMISSIONER OF WEALTH TAX BOMBAY Vs. AMATEUR RIDERS CLUB BOMBAY
December 17, 1993
COMMISSIONER OF WEALTH TAX COMMISSIONER OF WEALTH TAX Vs. KARAN SINGH:P C OSWAL
February 4, 1993
COMMITTEE OF MANAGEMENT JAI SITA RAM KISAN INTERMEDIATE COLLEGE Vs. DHARAMVIR SINGH RANA
September 17, 1993
COMMITTEE OF MANAGEMENT OF PACHALYAPPAS TRUST Vs. OFFICIAL TRUSTEE OF MADRAS
November 17, 1993
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
January 7, 1993
COMMR OF SALES TAX LAW BOARD OF REVENUE TAXES KERALA Vs. K P MOIDEENKUTTY DEAD
March 31, 1993
COMMR OF SALES TAX LAW ERNAKULAM Vs. K M MOHAMMAD ALI
March 30, 1993
COOPERATIVE SUGARS CHITTUR LIMITED Vs. STATE OF TAMIL NADU
April 13, 1993
COUNCIL OF HIGHER SECONDARY EDUCATION ORISSA Vs. DYUTI PRAKASH DAS
March 26, 1993
COUNCIL OF HOMEOPATHIC SYSTEM OF MEDICINE PUNJAB Vs. SUCHINTAN
April 21, 1993
D DASEGOWDA Vs. STATE OF KARNATAKA T R DHANANJAYA
February 19, 1993
D DEVAJI Vs. K SUDARASHANA RAO
October 7, 1993
D K YADAV Vs. J M A INDUSTRIES LIMITED
May 7, 1993
D S DALAL Vs. STATE BANK OF INDIA
March 18, 1993
D V BAKSHI Vs. UNION OF INDIA
July 14, 1993
DALIP SINGH Vs. STATE OF HARYANA
April 28, 1993
DAMODAR ENGINEERING AND COMPANYNSTRUCTION AND COMPANY Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
November 16, 1993
DAMODAR MISHRA Vs. STATE OF ORISSA
September 20, 1993
DAMU GANU BENDALE Vs. ARVINDA DHONDU TALEKAR
November 16, 1993
DARSHAN SINGH Vs. STATE OF PUNJAB
September 9, 1993
DASHRATH BABURAO SANGALE Vs. KASHIMATH BHASKAR DATA
February 10, 1993
DEEN DAYAL OJHA Vs. U P PUBLIC SERVICE TRIBUNAL NO V LUCKNOW
March 31, 1993
DELHI ADMINISTRATION Vs. SAT SARUP SHARMA
November 25, 1993
DELHI DEVELOPMENT AUTHORITY Vs. KAKAR TIMBERS TRADERS
December 2, 1993
DELHI DEVELOPMENT AUTHORITY Vs. H C KHURANA
April 7, 1993
DELHI DEVELOPMENT AUTHORITY SURGICAL COOPERATIVE INDUSTRIAL ESTATE LIMITED Vs. SURGICAL COOPERATIVE INDUSTRIAL ESTATE LTD:DELHI DEVELOPMENT AUTHORITY
August 16, 1993
DEOKABAI Vs. UTTAM
July 27, 1993
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX, CENTRAL ZONE, ERNAKULAM Vs. KOTAK & CO.
April 3, 1993
DESH BANDHU GUPTA Vs. N L ANAND AND RAJINDER SINGH
September 17, 1993
DEV RAJ Vs. STATE OF HIMACHAL PRADESH
October 7, 1993
DEVI SINGH MUKANDI JAGOO Vs. BOARD OF REVENUE FOR RAJASTHAN:BOARD OF REVENUE FOR RAJASTHAN AJMER:BOARD OF REVENUE FOR RAJASTHAN AJMER
October 12, 1993
DEVIDAYAL ROLLING MILLS Vs. PRAKASH CHIMANLAL PARIKH
March 24, 1993
DHANANJAI Vs. STATE OF UTTAR PRADESH
October 27, 1993
DHARAM DEO SINGH Vs. STATE OF UTTAR PRADESH
September 14, 1993
DHARAM PAL Vs. STATE OF UTTAR PRADESH
September 30, 1993
DHARAM SINGH Vs. STATE OF PUNJAB
September 13, 1993
DHARAMPAL Vs. RAMSHRI
January 7, 1993
DHARMA PAL Vs. STATE OF PUNJAB
May 5, 1993
DHENKANAL MUNICIPAL COUNCIL Vs. A RAJA RAO
March 18, 1993
DHONDIRAM TATOBA KADAM Vs. RAMCHANDRA BALWANTRAO DUBAL
July 27, 1993
DIAL SINGH Vs. AMRISH KUMAR
September 30, 1993
DIGVIJAY MOTE Vs. UNION OF INDIA
August 16, 1993
DIPAK KUMAR CHATTERJEE Vs. COMMISSIONER OF PAYMENTS JUTE
January 7, 1993
DIRECTOR OF MKTG BIHAR STATE AGRICULTURAL PRODUCE MARKETING BOARD Vs. HINDUSTAN COPPER LIMITED
July 27, 1993
DISTRICT MAGISTRATE Vs. R. RAMANATHAN
August 4, 1993
DISTRICT MAGISTRATE Vs. G JOTHISANKAR
August 4, 1993
DISTRICT MAGISTRATE DISTRICT MAGISTRATE Vs. R KUMARAVEL:R KUMARAVEL
August 4, 1993
DUVURU JAYA MOHANA REDDY Vs. ALLURU NAGI REDDY
April 23, 1993
DWARKA PRASAD Vs. STATE OF UTTAR PRADESH
February 23, 1993
ELECTION COMMISSION OF INDIA Vs. UNION OF INDIA
August 10, 1993
ELECTION COMMISSION OF INDIA Vs. STATE OF WEST BENGAL
September 5, 1993
ELECTRONICS LIMITED Vs. SUPERINTENDENT
August 25, 1993
EMIL WEBBER Vs. COMMISSIONER OF INCOME TAX V AND M NAGPUR
February 19, 1993
EMPIRE STORES Vs. INCOME TAX OFFICER
April 2, 1993
EMPLOYEES STATE INSURANCE CORPORATION Vs. OVERSEAS METAL INDUSTRIES
March 26, 1993
EMPLOYEES STATE INSURANCE CORPORATION Vs. HOTEL KALPAKA INTERNATIONAL
January 15, 1993
EMPLOYEES STATE INSURANCE CORPORATION Vs. PREMIER CLAY PRODUCTS
August 25, 1993
EMPLOYEES STATE INSURANCE CORPORATION Vs. HARRISON MALAYALAM PRIVATE LIMITED
August 30, 1993
EMPLOYEES STATE INSURANCE CORPORATION Vs. KERALA STATE HANDLOOM DEVELOPMENT CORPN EMPLOYEES UNION CITU KANNUR DIST KANNUR KERALA
October 11, 1993
EMPLOYEES STATE INSURANCE CORPORATION Vs. GUNVANTRI UMEDRAI BHAT
December 9, 1993
EMPLOYEES STATE INSURANCE CORPORATION Vs. R K SWAMY
October 28, 1993
ENGLISH MEDIUM STUDENTS PARENTS ASSOCIATION STATE OF KARNATAKA Vs. STATE OF KARNATAKA:CHANNAGIORAOI TALUK URDU SCHOOLS BETTERMENT COMMITTEE
December 8, 1993
ENTERTAINMENT TAX OFFICER Vs. AMBAE PICTURE PALACE
October 28, 1993
EXCISE COMMISSIONER KARNATAKA Vs. V SREEKANTA
March 5, 1993
FEDERATION OF DIRECTLY APPOINTED OFFICERS OF INDIAN RAILWAY Vs. UNION OF INDIA
June 18, 1993
FERRO ALLOYS CORPORATION LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
April 15, 1993
FERTILIZER CORPORATION OF INDIA LTD Vs. JAGDISH PRASAD KESHARWANI
October 12, 1993
FIBRE BOND SALES Vs. CHAND RANI
May 7, 1993
FOOD CORPORATION OF INDIA Vs. E KUTTAPPAN
June 21, 1993
FOOD CORPORATION OF INDIA Vs. JAGANNATH DUTTA:L C BHAKAT
March 18, 1993
FOREST RANGE OFFICER KHUSHBOO ENTERPRISES Vs. P MOHAMMAD ALI:FOREST RANGE OFFICER
May 4, 1993
FRANCISCO ALMEIDA Vs. BOARD OF TRUSTEES OF PORT OF MORMUGAO
April 27, 1993
FRENCH DYES AND CHEMICALS 1 PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY
February 18, 1993
G ANNAMALAI PILLAI Vs. DISTRICT REVENUE OFFICER
March 17, 1993
G GANGARASNIAH S RAMAMURTHY Vs. A NARAYANASWAMY:KARNATAKA ELECTRICITY BOARD
August 17, 1993
G L DIDWANIA Vs. INCOME TAX OFFICER
November 24, 1993
G L HOTELS LIMITED RITZ PRIVATE LIMITED EASTERN INTERNATIONAL HOTELS LIMITED Vs. T C SARIN:V SHIVRAMAN:EMPLOYEES STATE INSURANCE
August 25, 1993
G S VENKAT REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
July 16, 1993
G T N TEXTILES LIMITED SHREE MANUFACTURING CO KAKATIA TEXTILES LIMITED SATYAM SPNG AND WVG MILLS LIMITED YEMMIGANUR SPNG MILLS DHANALAKSHMI ROTO SPINNERS PRIVATE LIMITED SATHYANARAYANA SPINNING MILLS LIMITED Vs. ASSISTANT DIRECTORS R O T COMMISSIONER:ASSTT DIR REG OFFICE OF TEX COMMISSIONER:ASSTT DIRECTOR AND ENFORCEMENT OFFICER:A D AND E O REG OFFICE TEXTILES COMMISSIONER:TEXTILE COMMISSIONER AND
March 17, 1993
GADAKH YASHWANTRAO KANKARRAO Vs. E V ALIAS BALASAHEB VIKHE PATIL
November 19, 1993
GAINDA RAM Vs. M C D TOWN HALL
May 12, 1993
GAJADHAR PRASAD CHOUDHARY Vs. STATE OF BIHAR
January 7, 1993
GANDHI GRAH NIRMAN SAHKARI SAMITI LIMITED Vs. STATE OF RAJASTHAN
March 30, 1993
GANGA DASS ALIAS GODHA Vs. STATE OF HARYANA
November 2, 1993
GAUNTER EDWIN KIRCHER Vs. STATE OF GOA SECRETARIAT PANAJI GOA
March 16, 1993
GAURI SHANKAR GAUR Vs. STATE OF UTTAR PRADESH
August 12, 1993
GAUTAM MAROTI UMALE Vs. STATE OF MAHARASHTRA
November 17, 1993
GEMA COUTINHO RODRIGUES Vs. BRICIO FRANCISCO PEREIRA
April 2, 1993
GENERAL LABOUR UNION RED FLAG BOMBAY Vs. AHMEDABAD MFG AND CALICO PRINTING COMPANY LIMITED
September 8, 1993
GENERAL MANAGER KERALA STATE ROAD TRANSPORT CORPORATION TRIVANDRUM Vs. SUSAMMA THOMAS MRS
January 6, 1993
GHANSHYAMDAS Vs. OM PARKASH
March 22, 1993
GIRJA SHANKAR MISRA NATHU SINGH Vs. STATE OF UTTAR PRADESH
September 3, 1993
GLASS MINIATURE BULB INDUSTRIES Vs. ADDITIONAL COMMISSIONER OF INCOME TAX KANPUR U P
September 14, 1993
GOBIND PERSHAD JAGDISH PERSHAD Vs. NEW DELHI MUNICIPAL COMMITTEE
July 14, 1993
GOKARAJU VENKATANARASA RAJU Vs. STATE OF ANDHRA PRADESH
August 24, 1993
GOPAL Vs. STATE OF UTTAR PRADESH
November 2, 1993
GORE LAL SHAKYA Vs. MAHARAJ SINGH YADAV
August 18, 1993
GOUTAM KUNDU Vs. STATE OF WEST BENGAL
May 14, 1993
GOVERDHAN RAOJI GHYARE Vs. STATE OF MAHARASHTRA
August 19, 1993
GOVERNMENT OF ANDHRA PRADESH Vs. KARRI CHINNA VENKATA REDDY
November 3, 1993
GOVERNMENT OF ANDHRA PRADESH K V RAGHAVENDRA RAO K SRINIVASULU K RAMANUJAM GOVERNMENT OF ANDHRA PRADESH V HANUMANTHA RAO Vs. P DILIP KUMAR:STATE OF ANDHRA PRADESH:Y V SATYANARAYANA RAO:Y V SATYANARAYANA RAO:GOVERNMENT OF ANDHRA PRADESH
February 3, 1993
GOVIND BAPU SALVI Vs. VISHWANATH JANARDHAN JOSHI
September 22, 1993
GOVIND NARAIN MOHAN LAL STATE OF RAJASTHAN Vs. STATE OF RAJASTHAN:RAM NARAIN:RAM NARAIN
March 31, 1993
GOVIND OTHERS Vs. STATE OF MADHYA PRADESH
November 25, 1993
GOVIND PRASAD Vs. R G PARSAD
November 2, 1993
GOVINDAMMA Vs. VELUSWAMI
March 4, 1993
GOVINDAPPA Vs. STATE OF KARNATAKA
November 25, 1993
GRAMOPHONE COMPANY OF INDIA LIMITED Vs. UNION OF INDIA
September 15, 1993
GREATER DELHI PLANNERS LIMITED Vs. STATE OF HARYANA
March 17, 1993
GTJRUCHARAN KOERI Vs. BIBI SHAMSUNISSA
July 27, 1993
GUJARAT HOUSING BOARD ENGINEERS ASSOCIATION Vs. STATE OF GUJARAT
November 5, 1993
GULRAJ SINGH GREWAL Vs. HARBANS SINGH
January 12, 1993
GULZAR SINGH Vs. STATE OF PUNJAB
May 11, 1993
GUNNASEELAM Vs. STATE OF TAMIL NADU
October 11, 1993
GURBACHAN SINGH Vs. STATE OF RAJASTHAN
August 25, 1993
GURCHARAN SINGH OTHERS Vs. STATE OF PUNJAB
November 25, 1993
GURDEEP SINGH Vs. STATE OF JAMMU AND KASHMIR
March 5, 1993
GURDIAL SINGH Vs. STATE OF PUNJAB
January 13, 1993
GURU AMARJIT SINGH Vs. RATTAN CHAND
August 12, 1993
GURU NANAK DEV UNIVERSITY Vs. PARMINDER KR BANSAL
April 29, 1993
H M T LIMITED Vs. LABOUR COURT ERNAKULAM
September 23, 1993
H MUKHERJEE UNION OF INDIA Vs. UNION OF INDIA
September 28, 1993
HANS RAJ Vs. STATE OF HARYANA
January 8, 1993
HANSRAJ H JAIN Vs. STATE OF MAHARASHTRA
July 14, 1993
HANUMAN Vs. STATE OF HARYANA
February 10, 1993
HANUMAN Vs. STATE OF RAJASTHAN
November 25, 1993
HARAMANT LAXMAPPA KUKKADI Vs. STATE OF KARNATAKA
September 21, 1993
HARBANS LAL Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS CHANDIGARH
July 14, 1993
HARDIP SINGH Vs. STATE OF PUNJAB
September 21, 1993
HARENDRA NATH MANDAL Vs. STATE OF BIHAR
March 2, 1993
HARI OM BANKEY BIHARI RAJIV KUMAR MEHROTRA Vs. STATE OF UTTAR PRADESH
January 8, 1993
HARI SINGH ATBIR SINGH Vs. STATE OF HARYANA
April 13, 1993
HARISHCHANDRA KRISHNA GADKAR Vs. STATE OF MAHARASHTRA
October 5, 1993
HARJIT SINGH Vs. UNION OF INDIA
December 17, 1993
HARPAL SINGH CHAUHAN SARVESH SHARMA Vs. STATE OF UTTAR PRADESH
June 15, 1993
HEERA PRASAD Vs. STATE BANK OF INDIA
March 2, 1993
HETANA DILIP MOTGHARE Vs. BHIDE GIRLS EDUCATION SOCIETY NAGPUR
January 22, 1993
HIMALAYA TRADING COMPANY Vs. COMMISSIONER OF WEALTH TAX
September 2, 1993
HINDALCO INDUSTRIES LIMITED Vs. UNION OF INDIA
December 16, 1993
HINDUSTAN LEVER BATLIBOI AND CO Vs. HINDUSTAN LEVER MAZDOOR SABHA:HINDUSTAN LEVER MAZDOOR SABHA
September 28, 1993
HINDUSTAN PAPER CORPN LIMITED Vs. STATE OF KERALA
March 26, 1993
HINDUSTAN PETROLEUM CORPN LIMITED Vs. OKHA GRAM PANCHAYAT
September 23, 1993
HIRALAL MOOLCHAND DOSHI Vs. BAROT RAMAN LAL RANCHHODDAS
February 18, 1993
HIS HIGHNESS MAHARAJA PRATAP SINGH MAHARANI SAROJINI DEVI Vs. HER HIGHNESS MAHARANI SAROJINI DEVI:UMA DEVI
August 17, 1993
HOME SECRETARY U T OF CHANDIGARH Vs. DARSHJIT SINGH GREWAL
July 21, 1993
HONBLE CHIEF JUSTICE HIGH COURT M P JABALPUR Vs. MOHAN KUMAR
August 23, 1993
HOPE TEXTILES LIMITED Vs. UNION OF INDIA
October 27, 1993
HOSHIAR SINGH Vs. STATE OF HARYANA
August 25, 1993
HUCHAPPA YELLAPPA RADDER Vs. NINGAPPA BHEEMAPPA TALAWAR
May 14, 1993
I MANILAL SINGH ALIAS M MANIHAR SINGH Vs. UNION OF INDIA
March 23, 1993
IBP COMPANY LIMITED Vs. BAL KISHAN MITTAL
March 4, 1993
IBRAHIM ABDULRAHIM SHAIKH Vs. KRISHNAMORARI SRIPATLAL AGARWAL
August 5, 1993
INACIO MARTINS Vs. NARAYAN HARI NAIK
April 7, 1993
INDER SAIN JAIN Vs. STATE OF PUNJAB
September 7, 1993
INDER SINGH Vs. UNION OF INDIA
April 27, 1993
INDERAJ Vs. FINANCIAL COMMISSIONER
February 19, 1993
INDIAN ALUMINIUM COMPANY LIMITED Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
February 23, 1993
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. SHASHI GUPTA
February 15, 1993
INDIAN INSTITUTE OF TECHNOLOGY Vs. NAVIN KUMAR SINGH
January 11, 1993
INDIAN IRON AND STEEL CO LIMITED CHHAGANLAL MARWARI Vs. CHHAGANLAL MARWARI:STATE OF WEST BENGAL
September 22, 1993
INDIAN OIL CORPORATION Vs. CONSUMER PROTECTION COUNCIL KERALA
December 7, 1993
INDIAN RAILWAY SERVICE OF MECHANICAL ENGINEERS ASSOCIATION UNION OF INDIA Vs. INDIAN RAILWAY TRAFFIC SERVICE ASSOCIATION:INDIAN RAILWAY TRAFFIC SERVICE ASSOCIATION
April 30, 1993
INDRAMANI BAI Vs. ADDITIONAL COMMISSIONER OF INCOME TAX A P
February 18, 1993
INDUSTRIAL CREDIT AND INVESTMENT CORPN OF INDIA LIMITED HOOGHLI MILLS LIMITED Vs. OFFICIAL LIQUIDATOR HIGH COURT CALCUTTA:INDUSTRIAL CREDIT AND INVESTMENT CORPN OF INDIA LIMITED
September 10, 1993
INDUSTRIAL FINANCE CORPORATION Vs. OFFICIAL LIQUIDATOR HIGH COURT CALCUTTA
February 16, 1993
ISHWAR SINGH AJAY KUMAR Vs. KULDIP SINGH RAGHBIR SINGH
September 27, 1993
ISHWARBHAI B VHANDRA Vs. UNION OF INDIA
November 30, 1993
J AND K PUBLIC SERVICE COMMISSION Vs. NARINDER MOHAN
December 7, 1993
J CHANDRASHEKHAR REDDY K MAHENDRA Vs. D ARORA CHIEF SECRETARY TO GOVERNMENT OF ANDHRA PRADESH:D ARORA CHIEF SECRETARY TO GOVERNMENT OF ANDHRA PRADESH
October 7, 1993
J S JADHAV Vs. MUSTAFA HAJI MOHAMED YUSUF
April 7, 1993
JAENENDRAKUMAR PHOOLCHAND DAFTARI Vs. RAJENDRA RAMSUKH MISHRA G G VAIDYA NAIB TAHSILDAR SELOO ADDITIONAL COLLECTOR WARDHA 4 COMMISSIONER NAGPUR DIVISION NAGPUR
December 7, 1993
JAGDISH CHANDER BHATIA Vs. LACHHMAN DAS BHATIA
January 11, 1993
JAGJIT SINGH Vs. DHARAM PAL SINGH
August 5, 1993
JAGJIT SINGH Vs. STATE OF HIMACHAL PRADESH
October 8, 1993
JAGTAR SINGH Vs. DIRECTOR CENTRAL BUREAU OF INVESTIGATION
April 13, 1993
JAGTAR SINGH Vs. STATE OF PUNJAB
January 7, 1993
JAHURUL ISLAM Vs. ABUL KALAM
November 23, 1993
JAI PRAKASH Vs. SATNARAIN SINGH
January 12, 1993
JAI SHANKAR PRASAD ADVOCATE Vs. STATE OF BIHAR
March 19, 1993
JAIN EXPORTS PVT LIMITED JAIN EXPORTS PVT LIMITED Vs. UNION OF INDIA
July 14, 1993
JAIPUR ZILA SAHAKARI BHOOMI VIKAS BANK LIMITED Vs. RAM GOPAL SHARMA
August 18, 1993
JAJODIA OVERSEAS PVT LIMITED INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LIMITED Vs. INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD
January 15, 1993
JAMNA Vs. STATE OF UTTAR PRADESH
September 21, 1993
JANGIR KAUR Vs. STATE OF PUNJAB
September 28, 1993
JARNAIL SINGH MOHNI Vs. STATE OF HARYANA
January 20, 1993
JATTU RAM Vs. HAKAM SINGH
September 15, 1993
JAWAHAR LAL WALI Vs. STATE OF JAMMU AND KASHMIR
March 5, 1993
JAWAHAR SINGH Vs. STATE OF HARYANA
January 19, 1993
JAWAHARLAL NEHRU UNIVERSITY Vs. MAJ GENERAL Y M BAMMI ANOTHER
February 9, 1993
JAYANTA KUMAR DASH Vs. STATE OF ORISSA
April 15, 1993
JETHABHAI VALOBHAI SANGHADA Vs. STATE OF GUJARAT
October 6, 1993
JIWAN DASS Vs. LIFE INSURANCE CORPORATION OF INDIA
September 28, 1993
JIWANI Vs. RAJMATA BASANTIKA DEVI
July 20, 1993
JODHA RAM OM PARKASH LAKH RAM Vs. FINANCIAL COMMISSIONER HARYANA CHANDIGARH:FINANCIAL COMMISSIONER HARYANA CHANDIGARH:FINANCIAL COMMISSIONER HARYANA CHANDIGARH
October 11, 1993
JOGINDER SINGH WASU Vs. STATE OF PUNJAB
October 29, 1993
JOHNDSOUZA Vs. EDWARD ANI
December 17, 1993
JONNALLA NARASHIMHARAO AND CO Vs. COMMISSIONER OF INCOME TAX
February 17, 1993
JOSEPH ALIAS JOSE Vs. STATE OF KERALA
August 13, 1993
JOSHI BHURARAM DATTARAM Vs. JIVIBAI D MULCHAND MRS
March 18, 1993
JYOTENDRASINHJI Vs. S I TRIPATHI
April 2, 1993
K B HANDICRAFTS EMPORIUM Vs. STATE OF HARYANA
April 28, 1993
K CHELLIAH SERVAI Vs. P MUTHUSAMI SERVAI
September 8, 1993
K K M NAIR Vs. UNION OF INDIA
March 31, 1993
K KRISHNA IYER Vs. STATE OF KERALA
March 30, 1993
K NARAYANAN R MAHADEV Vs. STATE OF KARNATAKA
September 2, 1993
K P TIWARI Vs. STATE OF MADHYA PRADESH
October 29, 1993
K PARAMESWARAN PILLAI DEAD Vs. K SUMATHI ALIAS JESIS JESSIE JACQUILINE
September 7, 1993
K R RAVEENDRANATHAN Vs. STATE OE KERALA
August 13, 1993
K RAJAN Vs. C K RAJAN
March 26, 1993
K RAJAN Vs. STATE OF TAMIL NADU
March 3, 1993
K RAMACHANDRA RAO Vs. UNION OF INDIA
October 6, 1993
K RAMADAS SHENOY Vs. STATE OF KARNATAKA
October 5, 1993
K SAROJA NAKSHTRI Vs. SADASUKH KABRA AND CO
November 26, 1993
KABIR CHAWLA Vs. STATE OF UTTAR PRADESH
May 12, 1993
KAILASH CHANDRA RAJAWAT Vs. UNION OF INDIA
February 1, 1993
KAKA JOGINDER SINGH ALIAS DHARTI PAKAD Vs. K R NARAYANAN VICE PRESIDENT OF INDIA
July 16, 1993
KALYAN SINGH Vs. STATE OF U P
October 1, 1993
KALYAN SINGH Vs. STATE OF UTTAR PRADESH
October 10, 1993
KAMESHWAR PRASAD SHARMA SLAVE PRESIDENT BANDHUA MUKTI MORCHA BIHAR Vs. STATE OF BIHAR
March 19, 1993
KAMLABAI Vs. COMMISSIONER OF POLICE NAGPUR
April 30, 1993
KANTA DEVI ELECTRIC CONSTRUCTION AND EQUIPMENT COMPANY LIMITED Vs. STATE OF HARYANA
April 15, 1993
KAPILDEO SINGH Vs. STATE OF BIHAR
April 7, 1993
KARAM SINGH Vs. STATE OF PUNJAB
January 20, 1993
KARAMCHAND PREMCHAND PVT LIMITED Vs. COMMISSIONER OF INCOME TAX GUJARAT
February 25, 1993
KARAYADATHIL KUNHIMOOSA MANJERINTHA Vs. VALIAPARAMBATH M T KALLIANI
July 27, 1993
KARMI DEVI Vs. UNION OF INDIA
March 29, 1993
KARNAIL SINGH Vs. STATE OF HARYANA
December 8, 1993
KARNTA PRASAD Vs. STATE OF UTTAR PRADESH
September 8, 1993
KARUPPASWAMY Vs. C RAMAMURTHY
July 14, 1993
KASHI RAI OTHERS Vs. STATE OF BIHAR
September 8, 1993
KASHINATH G JALMI ANOTHER RAMAKANT D KHALAP CHURCHILL ALEMAO Vs. SPEAKER
March 31, 1993
KATHAVAN SERVAI Vs. STATE OF T N
April 15, 1993
KATHI RAMKU ALIGBHAI Vs. STATE OF GUJARAT
March 24, 1993
KAULASHWARI DEVI Vs. NAWAL KISHORE
April 2, 1993
KAUSHALYA RANI Vs. MUNICIPAL CORPORATION OF DELHI
July 13, 1993
KEDIA LEATHER AND LIQUOR ASSOCIATED ALCOHOLS AND BREWERIES KEDIA DISTILLERIES Vs. UNION OF INDIA
April 2, 1993
KERALA SOLVENT EXTRACTIONS LIMITED Vs. A UNNIKRISHNAN
November 30, 1993
KESHABHAI MALABHAI VANKAR Vs. STATE OF GUJARAT
August 6, 1993
KESHARSINGH Vs. BALAKA SINGH
August 30, 1993
KEWAL SAROP GANDOTRA Vs. STATE OF J AND K
December 7, 1993
KHALID AUTOMOBILES Vs. UNION OF INDIA
August 26, 1993
KHEM CHAND Vs. STATE OF HIMACHAL PRADESH
September 14, 1993
KHUDDU Vs. STATE OF UTTAR PRADESH
April 27, 1993
KIKAR SINGH Vs. STATE OF RAJASTHAN
May 12, 1993
KIRTI MAHTO Vs. STATE OF BIHAR
April 13, 1993
KISHAN Vs. STATE OF HARYANA
February 12, 1993
KISHAN LAL LAKHMI CHAND Vs. STATE OF HARYANA
July 29, 1993
KISHUN SINGH Vs. STATE OF BIHAR
January 11, 1993
KOTWAL Vs. STATE OF MADHYA PRADESH
November 24, 1993
KRISHI UTPADAN MANDI SAMITI Vs. SHANKAR INDUSTRIES
February 11, 1993
KRISHNABAI Vs. RAGHUNATH NEMICHAND NAGAR
October 12, 1993
KRISTACHAR GURACHAR GALGALI Vs. SHIVANAGOWDA KENCHANAGOWDA POLICE PATIL DEAD
March 17, 1993
KRUSHNALAL BUXI Vs. SUDARSHAN PANI
August 5, 1993
KULDIP SINGH S Vs. STATE OF PUNJAB
August 26, 1993
KULWANT SINGH JASBIR SINGH Vs. STATE OF PUNJAB
January 21, 1993
KUMARI SARITA THAKUR Vs. UNION OF INDIA
October 15, 1993
KUNDAN LAL Vs. ANGAN LAL
February 2, 1993
KUNDULA BALA SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
March 26, 1993
L CHANDRAKUMAR Vs. UNION OF INDIA
September 7, 1993
LAKHBIR SINGH Vs. STATE OF PUNJAB
November 26, 1993
LAKHJIT SINGH Vs. STATE OF PUNJAB
March 31, 1993
LALJI KHIMJI Vs. STATE OF GUJARAT
January 29, 1993
LANCE DAFADAR JOGINDER SINGH Vs. UNION OF INDIA
August 16, 1993
LAVJI MONA Vs. STATE OF GUJARAT
January 5, 1993
LAXMAN MAROTRAO NAVAKHARE Vs. KESHAVRAO
March 2, 1993
LAXMI BAI SADASHIV Vs. ANNAPPA SIDAPPA NARGUDE
October 12, 1993
LAXMI DEVI SUGAR MILLS Vs. COMMISSIONER OF INCOME TAX U P
February 18, 1993
LAXMI VIDEO THEATRES MANGALA TALKIES MAHA LAXMI VIDEO SANGAM VIDEO TALKIES SAMRAT VIDEO PARLOUR LOHARU Vs. STATE OF HARYANA
July 14, 1993
LAXMISHANKAR HARISHANKAR BHATT Vs. YASHRAM VASTA
February 26, 1993
LICA P LIMITED NO 1 Vs. OFFICIAL LIQUIDATOR
January 4, 1993
LILY BEGUM Vs. JOY CHANDRA NAGBANSHI
September 20, 1993
LILY THOMAS MS ADVOCATE Vs. SPEAKER LOK SABHA
August 24, 1993
LOHIA PROPERTIES PRIVATE LIMITED TINSUKIA DIBRUGARH ASSAM Vs. ATMARAM KUMAR
August 17, 1993
LT COL SURINDER KUMAR DUTT Vs. SHAKTI COOPERATIVE HOUSE BUILDING LIMITED
February 3, 1993
LUCKNOW DEVELOPMENT AUTHORITY Vs. M K GUPTA
November 5, 1993
M A HAQUE Vs. UNION OF INDIA
February 18, 1993
M C MEHTA Vs. UNION OF INDIA
December 3, 1993
M DAYANAND REDDY Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED
March 24, 1993
M JANARDHAN Vs. STATE OF ANDHRA PRADESH
November 26, 1993
M L DUJARI Vs. UNION OF INDIA
April 12, 1993
M LOGANATHAN OTHERS Vs. T N ELECTRICITY BOARD
July 28, 1993
M S MUDHOL Vs. S D HALEGKAR
July 13, 1993
M S P NADAR SONS VIRUDHUNAGAR Vs. COMMISSIONER OF INCOME TAX CENTRAL MADRAS
April 28, 1993
M V NAIR Vs. UNION OF INDIA
January 22, 1993
M V VENKATARAMANA BHAT Vs. RETURNING OFFICER AND TAHSILDAR
July 30, 1993
M. VENKATA KRISHNA RAO Vs. B. TRINATHA REDDY
March 17, 1993
MADAN LAL Vs. STATE OF PUNJAB
August 25, 1993
MADAN MOHAN Vs. KRISHAN KUMAR SOOD
January 12, 1993
MADANI Vs. STATE OF RAJASTHAN
April 23, 1993
MADUSUDHANA REDDY Vs. STATE OF ANDHRA PRADESH
December 8, 1993
MAFATLAL INDUSTRIES LIMITED Vs. UNION OF INDIA
July 30, 1993
MAHADEV BAPUJI MAHAJAN (DEAD) S Vs. STATE OF MAHARASHTRA
September 14, 1993
MAHANAGAR RAILWAY VENDORS UNION Vs. UNION OF INDIA
April 12, 1993
MAHARASHTRA TUBES LIMITED Vs. STATE INDUSTRIAL AND INVESTMENT CORPORATION OF MAHARASHTRA LIMITED
January 29, 1993
MAHARSHI AVADHESH Vs. UNION OF INDIA
April 6, 1993
MAHENDRA PRASAD SHAW Vs. RAJ KUMAR SAH
November 1, 1993
MAHENDRA SINGH Vs. JAGBIR SINGH
January 12, 1993
MAJOR GENL B M BHATTACHARJEE RETD Vs. RUSSEL ESTATE CORPORATION
February 4, 1993
MAKER DHWAAJ PAL Vs. NEERA YADAV
January 4, 1993
MAKHAN SINGH Vs. STATE OF PUNJAB
July 27, 1993
MALA SINGH Vs. FINANCIAL COMMISSIONER
October 15, 1993
MALAPRABHA COOP SUGAR FACTORY LIMITED Vs. UNION OF INDIA
September 22, 1993
MALKIAT SINGH ALIAS MITA Vs. STATE OF PUNJAB
July 27, 1993
MALWA BUS SERVICE PVT LIMITED Vs. MOHINDER KAUR
April 8, 1993
MANAGEMENT OF RESERVE BANK OF INDIA NEW DELHI Vs. BHOPAL SINGH PANCHAL
November 3, 1993
MANAGING COMMITTEE KHALSA MIDDLE SCHOOL Vs. MOHINDER KAUR
August 13, 1993
MANAGING DIRECTOR ECIL HYDERABAD Vs. B KARUNAKAR
October 1, 1993
MANAGING DIRECTOR FOOD CORPORATION OF INDIA Vs. NARENDRA KUMAR JAIN
March 17, 1993
MANI RAM Vs. STATE OF RAJASTHAN
March 31, 1993
MANILAL SINGH Vs. H BOROBABU SINGH
February 5, 1993
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. STATE OF KARNATAKA
November 30, 1993
MANIRAM Vs. STATE OF MADHYA PRADESH
September 23, 1993
MANIYERI MADHAVAN Vs. SUB INSPECTOR OF POLICE
September 22, 1993
MANJUR FAIJU INAMDAR Vs. STATE OF MAHARASHTRA
July 14, 1993
MANORMA VERMA Vs. STATE OF BIHAR
January 12, 1993
MAR ATHANASIUS COLLEGE Vs. STATE OF KERALA
October 12, 1993
MARCO TEXTILES Vs. UNION OF INDIA
February 16, 1993
MEDICAL COUNCIL OF INDIA INDIAN MEDICAL ASSOCIATION JABALPUR Vs. SILAS NELSON:SILAS NELSON
May 14, 1993
MERCINE SOUZA Vs. GANAPATHY BHATTA
February 25, 1993
MINERAL AND METAL TRADING CORPORATION Vs. R C MISHRA
April 7, 1993
MINOCHA BROS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
September 8, 1993
MIRAH DECOR Vs. COLLECTOR OF CUSTOMS
February 15, 1993
MIRAN BUX Vs. LALOO ALIAS SHAGIR AHMAD
July 23, 1993
MISRILAL RAMRATAN MANSUKHLAL Vs. A S SHAIK FATHIMAL
August 4, 1993
MODELLA WOOLLENS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 25, 1993
MODI INDUSTRIES LIMITED Vs. STATE OF UTTAR PRADESH
October 14, 1993
MOHAMMAD ANIS Vs. UNION OF INDIA
July 16, 1993
MOHAMMAD ASLAM ALIAS BHURE Vs. UNION OF INDIA
September 24, 1993
MOHAMMAD ASLAM ALIAS KUYIAN Vs. STATE OF UTTAR PRADESH
March 18, 1993
MOHAMMAD SAYEED Vs. STATE OF UTTAR PRADESH
October 12, 1993
MOHAMMAD YUSUF ALIAS GORI IBRAHIMBHAI KAGDI Vs. STATE OF GUJARAT
September 7, 1993
MOHAMMAD ZAHIR KHAN MOHAMMAD ZAHIR KHAN Vs. UNION OF INDIA
January 5, 1993
MOHAMMAD ZAHOOR DEAD Vs. COMMISSIONER OF SALES TAX M P
February 17, 1993
MOHAN LAL Vs. RAGHUNATH SINGH
February 10, 1993
MOHD. ASLAM @ BHURE Vs. STATE OF U.P. (APP. FOR DIRECTIONS)
January 19, 1993
MOHD. ASLAM ALIAS BHURE Vs. STATE OF U.P. (FOR INITIATING CONTEMPT PROCEEDINGS AND DIRECTIONS) AND ANOTHER
May 7, 1993
MORVI MUNICIPALITY JUNAGADH NAGARPALIKA Vs. STATE OF GUJARAT
March 31, 1993
MOTI LAL Vs. RENT CONTROL AND EVICTION OFFICER
February 18, 1993
MOTI LAL Vs. STATE OF MADHYA PRADESH
September 23, 1993
MOTI RAM Vs. PARAM DEV
March 5, 1993
MRS. VEER BALA Vs. DELHI ADMINISTRATION AND OTHERS
March 19, 1993
MUDAKAPPA Vs. RUDRAPPA
September 28, 1993
MUKUND ENGINEERING WORKS Vs. BANSI PURSHOTTAM
October 11, 1993
MUKUND LAL BHANDARI Vs. UNION OF INDIA
May 14, 1993
MULLAPUDI VENKATA KRISHNA RAO Vs. VEDULA SURYANARAYANA
March 16, 1993
MUNICIPAL COMMITTEE ABOHAR Vs. KANSHI RAM
October 14, 1993
MUNICIPAL COMMITTEE BHATINDA Vs. LAND ACQUISITION COLLECTOR
April 15, 1993
MUNICIPAL CORPORATION, GWALIOR AND ORS. Vs. CITIZENS AND INHABITANTS OF MUNICIPAL WARD NO. 17 OF MUNICIPAL CORPORATION GWALIOR AND ORS.
October 26, 1993
MURLI ALIAS DENNY Vs. STATE OF RAJASTHAN
February 5, 1993
MURRAY AND COMPANY PVT LIMITED Vs. MADANLAL PODDAR
October 1, 1993
MUTHUKARUPPA PILLAI Vs. GANESAN
December 8, 1993
MUTHULAKSHMI ACHI Vs. MEENAKSHI ACHI
August 10, 1993
N P V RAMASWAMY UDAYAR SUDARSHAN TRADING CO LIMITED Vs. ALL INDIA SUBSCRIBER ASSOCIATION:THE OFFICIAL LIQUIDATOR
May 14, 1993
NAGAMMAI COTTON MILLS Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS
November 3, 1993
NAGARMAL BAIJNATH Vs. COMMISSIONER OF INCOME TAX
March 26, 1993
NAGINDRA BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
July 27, 1993
NAIZ AHMED Vs. STATE OF UTTAR PRADESH
November 17, 1993
NANDGI BROTHERS Vs. STATE OF KARNATAKA
September 14, 1993
NANDJEE SINGH Vs. P O MEDICAL STUDENTS ASSOCIATION
May 14, 1993
NANDYAL COOP SPINNING MILLS LIMITED Vs. K V MOHAN RAO
March 5, 1993
NARAIN LAL NIRALA Vs. STATE OF RAJASTHAN
April 22, 1993
NARAYAN SINGH MAN SINGH Vs. STATE OF MADHYA PRADESH
March 31, 1993
NARENDRAKUMAR RAJENDRA SINGH ATMA RAM RAMESH DUTT CHANDRAJIT KAUR N D M C WORKSHOP EMPLOYEES ASSOCIATION KSHATRAPAL SHARMA Vs. DHARAMDUTT:LT GOVERNOR DELHI ADMINISTRATION:ADMINISTRATOR N D M C:LT GOVERNOR DELHI ADMINISTRATION:LT GOVERNOR DELHI ADMINISTRATION:LT GOVERNOR DELHI ADMINISTRATION:LT GOVERNOR A
March 17, 1993
NARESH DUTT TYAGI Vs. STATE OF UTTAR PRADESH
August 10, 1993
NARPATCHAND A BHANDARI Vs. SHANTILAL MOOLSHANKAR JANI
March 18, 1993
NASEEM BANG Vs. STATE OF UTTAR PRADESH
August 13, 1993
NASHIK Vs. STATE OF MAHARASHTRA
March 23, 1993
NASRU Vs. STATE OF UTTAR PRADESH
October 8, 1993
NATHU RAM Vs. STATE OF HARYANA
October 27, 1993
NATIONAL FEDERATION OF BLIND Vs. UNION PUBLIC SERVICE COMMISSION
March 23, 1993
NATIONAL INSURANCE COMPANY LIMITED Vs. STATE BANK OF INDIA
March 26, 1993
NAVALSHANKAR ISHWARLAL DAVE Vs. STATE OF GUJARAT
May 12, 1993
NAVGANBHAI SOMABHAI Vs. STATE OF GUJARAT
September 22, 1993
NAVIN CHEMICALS MFG AND TRADING COMPANY LIMITED Vs. COLLECTOR OF CUSTOMS
September 15, 1993
NAWAB ALI JHINNU Vs. STATE OF UTTAR PRADESH
December 1, 1993
NAWAL SINGH Vs. STATE OF UTTAR PRADESH
September 7, 1993
NEELATHUPARA KUMMI SEETHI COYAPHANGAL Vs. MONTHARAPALLA PADIPPUA ATTAKOYA
August 4, 1993
NEW REDBANK TEA CO PVT LIMITED Vs. KUMKUM MITTAL
November 16, 1993
NILABATI BEHERA ALIAS LAUTA BEHERA Vs. STATE OF ORISSA
March 24, 1993
NIRMALA DEVI Vs. STATE OF JAMMU AND KASHMIR
November 17, 1993
NOIDA ENTREPRENEURS ASSOCIATION Vs. U P FINANCIAL CORPORATION
April 8, 1993
NONAPPA POOJARI Vs. STATE OF KARNATAKA
December 2, 1993
NOOR SALMAN MAKANI Vs. UNION OF INDIA
October 27, 1993
O P BHANDARI Vs. INDIAN TOURISM DEVELOPMENT CORPORATION LIMITED
August 17, 1993
O T M O M MEYYAPPA CHETTIAR Vs. O T M S M KASI VISWANATHAN CHETTIAR
August 24, 1993
OFFICIAL TRUSTEE OF TAMIL NADU Vs. UDAVUMKARANKAL
January 29, 1993
OLINEEDI VENKATARAMAIAH Vs. STATE OF ANDHRA PRADESH
March 17, 1993
OM NARAIN AGARWAL BASHIRAN Vs. NAGAR PALIKA SHAHJAHANPUR:STATE OF UTTAR PRADESH
February 19, 1993
OM PRAKASH Vs. SUNHARI DEVI
March 2, 1993
OMBIR SINGH Vs. UNION OF INDIA
May 5, 1993
ORISSA STATE ELECTRICITY BOARD Vs. ORISSA TILES LIMITED
March 3, 1993
ORISSA STATE ELECTRICITY BOARD Vs. ORISSA TILES LTD.
March 31, 1993
OSWAL AGRO MILLS LIMITED Vs. ASSTT COLLECTOR OF CENTRAL EXCISE DIVISION LUDHIANA
November 26, 1993
OSWAL AGRO MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
April 27, 1993
P ANBALAGAN Vs. DISTT EDUCATIONAL OFFICER
July 19, 1993
P BABU Vs. STATE OF ANDHRA PRADESH
October 1, 1993
P K RAMAIAH AND COMPANY Vs. CHAIRMAN AND MANAGING DIRECTOR NATIONAL THERMAL POWER CORPN
October 1, 1993
P M BAYAS STATE OF MAHARASHTRA Vs. UNION OF INDIA
March 23, 1993
P MUNIAN Vs. STATE OF TAMIL NADU
December 17, 1993
P MURUGESAN Vs. STATE OF TAMIL NADU
February 3, 1993
P N VARMAN Vs. PUNJAB AGRICULTURAL UNIVERSITY LUDHIANA
July 30, 1993
P S RAO SATYANARAYANA ATTAL Vs. STATE OF ANDHRA PRADESH
November 17, 1993
P V T PHILLIP Vs. P NARASIMHA REDDY
July 13, 1993
PADIA SALES CORPORATION Vs. COLLECTOR OF CUSTOMS BOMBAY
March 18, 1993
PADMANABHAN VIJAYKUMAR ALIAS VIJAYAN Vs. STATE OF KERALA
February 24, 1993
PAGOTI SREERAMULU Vs. STATE OF ANDHRA PRADESH
November 25, 1993
PALGHAT JILLA THANDAN SAMUDHAYA SAMRAKSHNA SAMITHI Vs. STATE OF KERALA
December 3, 1993
PANCHAIAH Vs. STATE OF KARNATAKA
November 4, 1993
PANCHU GOPAL BOSE Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA
April 23, 1993
PANDURANG DNYANDEO HATKAR Vs. STATE OF MAHARASHTRA
February 4, 1993
PANNA Vs. A S SAMRA
January 27, 1993
PANNI LAL Vs. RAJINDER SINGH
May 5, 1993
PARESH KALYANDAS BHAVSAR SABASKHAN NURKHAN PATHAN Vs. SADIQ YAKUBBHAI JAMADAR:STATE OF GUJARAT
March 24, 1993
PARKASH KAUR Vs. SANDHOORAN
March 31, 1993
PARMESHWARI DEVI OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD ANOTHER
April 13, 1993
PARSINNI Vs. SUKHI
September 15, 1993
PARVEEN JINDAL Vs. STATE OF HARYANA
March 16, 1993
PARVEJ AKTAR Vs. UNION OF INDIA
February 5, 1993
PATHAN MURTAZAKHAN DADAMKHAN Vs. PATHAN PIRKHAN AMDUMIYAN
March 23, 1993
PAVITRI DEVI Vs. DARBARI SINGH
September 7, 1993
PEPSU ROAD TRANSPORT CORPORATION Vs. SATINDERKUMAR
November 1, 1993
PHOOL CHAND Vs. STATE OF RAJASTHAN
October 5, 1993
PHOOL CHAND BAJRANG LAL Vs. INCOME TAX OFFICER
July 13, 1993
PIRTHI Vs. STATE OF HARYANA
October 8, 1993
POLLACHI COOPERATIVE MARKETING SOCIETY Vs. K N VALUSWAMI
October 7, 1993
PRABHU Vs. STATE OF RAJASTHAN
November 17, 1993
PRABHU DAYAL Vs. UNION OF INDIA
April 20, 1993
PRABHU PRASAD SINHA Vs. STATE OF BIHAR
October 14, 1993
PRABHUDAYAL Vs. STATE OF MAHARASHTRA
May 14, 1993
PRAFULLA KUMAR SWAIN BIJAY KISHORE MOHANTY SECRETARY FOREST FISHERIES AND ANIMAL HUSBANDRY DEPARTMENT GOVERNMENT OF ORISSA Vs. PRAKASH CHANDRA MISRA:PRAKASH CHANDRA MISRA:PRAKASH CHANDRA MISRA
January 18, 1993
PRAKASH CHAND SACHDEVA Vs. STATE
December 14, 1993
PRAKASH COTTON MILLS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY
April 6, 1993
PRANLAL MANILAL PARIKH Vs. STATE OF GUJARAT
December 7, 1993
PRASAD MAHATO Vs. STATE OF BIHAR
February 18, 1993
PREM ALIAS SANTOSH Vs. STATE OF MAHARASHTRA
October 12, 1993
PREM CHAND Vs. STATE OF UTTAR PRADESH
August 26, 1993
PREM CHAND Vs. STATE OF U P
February 26, 1993
PREM KUMARI Vs. U T ADMN CHANDIGARH
September 20, 1993
PREMIUM GRANITES Vs. STATE OF TAMIL NADU
February 4, 1993
PRERNA Vs. M P STATE ROAD TRANSPORT CORPORATION
January 28, 1993
PRESIDENT OF INDIA Vs. SPECIAL REFERENCE NO 1 OF 1993 RAM JANMA BHUMI BABRI MASJID MATTER
January 27, 1993
PRESTOLITE INDIA LIMITED Vs. REGIONAL DIRECTOR
October 7, 1993
PRINCIPAL INSTITUTE OF POST GRADUATE MEDICAL EDUCATION AND RESEARCH PONDICHERRY Vs. S ANDEL
September 16, 1993
PRINTERS HOUSE PRIVATE LIMITED Vs. COLD STORAGE AND FOOD PRODUCTS
October 14, 1993
PRITAM SINGH Vs. STATE OF PUNJAB
February 25, 1993
PRITAM SINGH OTHERS Vs. STATE OF PUNJAB
January 6, 1993
PRITHVICHAND RAMCHAND SABLOK Vs. S Y SHINDE
May 13, 1993
PROF SUMERCHAND Vs. UNION OF INDIA
September 7, 1993
PULARU Vs. STATE OF MADHYA PRADESH
January 21, 1993
PULIN BEHARI LAL Vs. MAHADEB DUTTA
February 3, 1993
PUNJAB AND HARYANA HIGH COURT BAR ASSOCIATION CHANDIGARH Vs. STATE OF PUNJAB
December 7, 1993
PURNA CHANDRA SEN GUPTA Vs. SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS W B
October 8, 1993
PUSHPA RANI Vs. BHAGWANTI DEVI
September 7, 1993
PUSIBAI RATHI Vs. RAGHAVENDRA RICE DEPOT
February 16, 1993
R C POUDYAL SOMNATH POUDYAL NANDU THAPA ROOP RAJ RAI Vs. UNION OF INDIA
February 10, 1993
R J MEHTA Vs. STATE OF MAHARASHTRA
September 9, 1993
R K JAIN R K JAIN Vs. UNION OF INDIA
May 14, 1993
R K MAHAJAN Vs. CHIEF JUSTICE OF H P HIGH COURT
July 22, 1993
R S D V FINANCE CO PVT LIMITED Vs. VALLABH GLASS WORKS LIMITED
February 3, 1993
R S TRIPATHI SUPDT CENTRAL JAIL NAINI ALLAHABAD Vs. STATE OF UTTAR PRADESH
August 24, 1993
R VIJAYAKUMAR Vs. COMMISSIONER OF EXCISE
November 5, 1993
RACHHPAL SINGH Vs. SOHAN SINGH
September 24, 1993
RADHABAI DOLATRAI DAVE Vs. PADMA KILAWALA MRS
February 9, 1993
RADHEY SHYAM KHEMKA NAND KISHORE TULSIAN Vs. STATE OF BIHAR
March 26, 1993
RAGHU SEEDS AND FARMS ALL INDIA SEED GROWERS MERCHANTS AND NURSERY MEN ASSOCIATION RAJASTHAN AGRICULTURE INPUT DEALERS ASSOCIATION INDIAN FARMERS ASSOCIATION REGD Vs. UNION OF INDIA
October 28, 1993
RAGHUBIR SINGH AND CHATTER SINGH Vs. UNION TERRITORY OF CHANDIGARH
January 14, 1993
RAGHUNATHRAO GANPATRAO SRIKANTA DATTA NARASIMHARAJA WADIYAR MYSORE Vs. UNION OF INDIA
February 4, 1993
RAI SAHEB Vs. STATE OF HARYANA
March 16, 1993
RAJ BHUSHAN GANDHI Vs. SECRETARY HARYANA STATE ELECTRICITY BOARD
February 9, 1993
RAJA BHAIYA ALIAS RAGHUBIR SINGH Vs. STATE OF MADHYA PRADESH
September 9, 1993
RAJA VIDEO PARLOUR CLASSIK VIDEO HALL VIDEO PARLOUR Vs. STATE OF PUNJAB
July 14, 1993
RAJAGOPALSWAMY KONAR Vs. STATE OF TAMIL NADU
March 31, 1993
RAJANGAM Vs. STATE TAMILNADU
July 13, 1993
RAJARAM KIRAT SINGH PARMA Vs. STATE OF MADHYA PRADESH
February 23, 1993
RAJASTHAN HOUSING BOARD Vs. KISHAN
January 27, 1993
RAJASTHAN ROLLER FLOUR MILLS ASSOCIATION Vs. STATE OF RAJASTHAN
September 1, 1993
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BHAGYO MAL
May 7, 1993
RAJASTHAN STATE ROAD TRANSPORT CORPORATION RAJASTHAN STATE ROAD TRANSPORT CORPORATION RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. KRISHNA KANT:MOHD JAKI:RAMESH CHANDRA TAILOR
September 23, 1993
RAJENDRA RAJMUTYAM MALI Vs. STATE OF MAHARASHTRA
December 9, 1993
RAJENDRA SALES CORPORATION Vs. INDERMULL HIMTAJI
April 8, 1993
RAJINDRA Vs. COMMISSIONER OF POLICE NAGPUR DIVISION
October 27, 1993
RAJJU ALIAS PRAKASH Vs. STATE OF MADHYA PRADESH
April 27, 1993
RAJNAGAR TEXTILE MILLS Vs. DAHYABHAI MOHAIIBHAI DIWAN
October 4, 1993
RAJU KRISHNA Vs. STATE OF KARNATAKA
October 12, 1993
RAM AVATAR PANDEY Vs. UNION OF INDIA
February 5, 1993
RAM BHUKAN Vs. STATE OF UTTAR PRADESH
November 25, 1993
RAM BILAS Vs. JAGAT NARAIN SHRIVASTAVA
February 25, 1993
RAM CHAND VED PRAKASH Vs. UNION OF INDIA
September 30, 1993
RAM CHANDER SINGH Vs. STATE OF U P
April 20, 1993
RAM JANAM PANDEY Vs. STATE OF BIHAR
July 27, 1993
RAM JAWAHIR Vs. AYODHYA PRASAD TEWARI
September 27, 1993
RAM KISHAN Vs. U P STATE ROADWAYS TRANSPORT CORPORATION
April 23, 1993
RAM KUMAR AGRAWAL Vs. STATE OF MADHYA PRADESH
September 24, 1993
RAM PAL Vs. STATE OF HARYANA
September 28, 1993
RAM PHAL Vs. STATE OF HARYANA
February 2, 1993
RAM SWARUP HARI RAM Vs. STATE OF HARYANA
July 14, 1993
RAM VILAS Vs. STATE OF MADHYA PRADESH
March 30, 1993
RAMA KANT PANDEY Vs. UNION OF INDIA
February 5, 1993
RAMA MAHADEV NAGPURKAR HEAD MASTER Vs. MADHUKAR NATHUJI KATHAWATE
September 1, 1993
RAMACHANDRA KULKARNI Vs. DINKAR
February 11, 1993
RAMADHAR PANDEY Vs. STATE OF UTTAR PRADESH
March 30, 1993
RAMADHAR SINGH Vs. PRESCRIBED AUTHORITY
October 7, 1993
RAMASREY Vs. STATE OF UTTAR PRADESH
May 5, 1993
RAMASWAMY Vs. STATE OF TAMIL NADU
January 13, 1993
RAMBHAU Vs. STATE OF MAHARASHTRA
December 1, 1993
RAMCHANDRA GANPAT SHINDE Vs. STATE OF MAHARASHTRA
August 17, 1993
RAMESH KUMAR Vs. STATE OF BIHAR
August 4, 1993
RAMESHWAR DAYAL Vs. BANDA DEAD
January 13, 1993
RAMESHWAR MANJHI Vs. MANAGEMENT OF SANGRAMGARH COLLIERY
November 16, 1993
RAMKARAN Vs. STATE OF RAJASTHAN
November 17, 1993
RAMNIKLAL DEVCHAND Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
April 30, 1993
RAMPUKAR RAI Vs. STATE OF BIHAR
February 10, 1993
RANJITSINH CHANDRASINH ATODARIA Vs. STATE OF GUJARAT
April 15, 1993
RAO NARAIN SINGH Vs. UNION OF INDIA
April 6, 1993
RATAN CHANDRA SAMMANTA SANAT PAKHIRA Vs. UNION OF INDIA
May 13, 1993
RATANLAL MALVIYA Vs. STATE OF MADHYA PRADESH
January 14, 1993
RATTAN LAL SHARMA Vs. MANAGING COMMITTEE DR HARI RAM CO EDUCATION HIGHER SECONDARY SCHOOL
May 14, 1993
RATTNI SATTANJEET Vs. STATE OF HIMACHAL PRADESH
February 4, 1993
RAVI RAMAN PRASAD Vs. STATE OF BIHAR
February 2, 1993
RAVI S. NAIK/SANJAY BANDEKAR AND ANOTHER Vs. DR. WILFRED MOSQUITO AND OTHERS/U.O.I. AND OTHERS
May 18, 1993
RAYMOND WOOLLEN MILLS LIMITED Vs. M R T P COMMISSION
February 26, 1993
REGAL VIDEO Vs. STATE OF HARYANA
July 14, 1993
REGIONAL DIRECTOR E S I CORPORATION Vs. KERALA STATE DRUGS AND PHARMACEUTICALS LIMITED
August 19, 1993
REGIONAL PROVIDENT FUND COMMISSIONER Vs. K MOHAMMED
September 29, 1993
REGISTRAR HIGH COURT OF M P JABALPUR Vs. KUMARI RAJABAI GORKAR
December 7, 1993
REKHA CHATURVEDI Vs. UNIVERSITY OF RAJASTHAN
January 13, 1993
RENU MULLICK Vs. UNION OF INDIA
November 19, 1993
RENUSAGAR POWER CO LIMITED GENERAL ELECTRIC CO Vs. GENERAL ELECTRIC CO :RENUSAGAR POWER COMPANY LIMITED
October 7, 1993
RIVADENEYTA RICARDO AGUSTIN Vs. GOVERNMENT OF THE NATIONAL CAPITAL TERRITORY OF DELHI
April 8, 1993
ROSHAN LAL Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD
September 13, 1993
ROSILINE GEORGE GEORGE KUTTY KUNCHERIA GEORGE KUTTY KUNCHERIA Vs. UNION OF INDIA
October 11, 1993
ROYAL HATCHERIES PVT LIMITED Vs. STATE OF ANDHRA PRADESH
October 15, 1993
RUBY SALES AND SERVICES PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
October 28, 1993
S ASHOK KUMAR Vs. STATE OF TAMIL NADU
September 17, 1993
S B MATHUR THE RESIDENT COMMISSIONER Vs. MATTI ULLAH
November 1, 1993
S B NORONAH Vs. UNION OF INDIA
May 10, 1993
S D RAGHUNANDAN SINGH M RATHNAKAR PRABHU V NARAYANAPPA Vs. STATE OF KARNATAKA:J N SHIVAJI RAO:STATE OF KARNATAKA
October 5, 1993
S GANAPATHY Vs. AIR INDIA
June 16, 1993
S J PANDE Vs. P K BALAKRISHNAN
April 29, 1993
S K KHANNA DR R S AZAD STATE OF HARYANA Vs. STATE OF HARYANAS:M M SINGHS:BANT RAI GUPTA
November 5, 1993
S K SAHA STATE OF MADHYA PRADESH Vs. PREM PRAKASH AGARWAL:PREM PRAKASH
November 23, 1993
S NAGARAJ CHIKKA CHANNAIAH S RAMAIAH M SHANKARAIAH Vs. STATE OF KARNATAKA
August 26, 1993
S P CHENGALVARAYA NAIDU Vs. JAGANNATH
October 27, 1993
S P S BALASUBRAMANYAM Vs. SURUTTAYAN ALIAS ANDALI PADAYACHI
October 13, 1993
S S GREWAL Vs. STATE OF PUNJAB
May 7, 1993
S S JATLEY Vs. COLLEGE OF VOCATIONAL STUDIES SHEIKH SARAI NEW DELHI
September 17, 1993
S S MARWAH Vs. UNION OF INDIA
October 14, 1993
S SARKAR Vs. R D KRISTON CHAIRMAN RLY BOARD RAIL BHAWAN NEW DELHI
May 14, 1993
S THIRUVALLUVAN DEFENCE EMPLOYEES UNION Vs. UNION OF INDIA
July 13, 1993
S V CHANDRA PANDIAN Vs. S V SIVALINGA NADAR
January 11, 1993
S VASUDEVA D P SHARMA Vs. STATE OF KARNATAKA
March 30, 1993
SABARKANTHA ZILLA KHARID VECHAN SANGH LIMITED Vs. COMMISSIONER OF INCOME TAX
August 5, 1993
SADASIVAN MOHANACHANDRAN Vs. STATE OF KERALA
November 24, 1993
SAFAI MAZDOOR SANGH Vs. MUNICIPAL CORPORATION MEERUT
September 1, 1993
SAHNI SILK MILLS PRIVATE LIMITED REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. EMPLOYEES STATE INSURANCE CORPORATION:SHOBA ENGINEERS
February 2, 1993
SAKHARAM SHANKAR BANSODE Vs. STATE OF MAHARASHTRA
April 2, 1993
SALEM COOPERATIVE CENTRAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS
April 6, 1993
SALES TAX OFFICER Vs. PALCO LINING CO
January 12, 1993
SALIL DUTTA Vs. T M AND M C PRIVATE LIMITED
February 5, 1993
SALIL KUMAR ROY Vs. BADU DEVI BHANSAU
October 4, 1993
SANGANABASAPPA BHEEMAPPA KALIGONNAVAR Vs. STATE OF KARNATAKA
December 3, 1993
SANGAPPA GURULINGAPPA SAJJAN Vs. STATE OF KARNATAKA
December 3, 1993
SANJAY KEDIA Vs. STATE OF BIHAR
April 30, 1993
SANJAY KUMAR Vs. STATE OF MADHYA PRADESH
February 15, 1993
SANT RAM Vs. STATE OF HARYANA
November 30, 1993
SANTOSH DE Vs. ARCHNA GUHA
August 26, 1993
SANTOSH KALYAN PANGERKAR Vs. STATE OF MAHARASHTRA
September 16, 1993
SARASWATI Vs. LACHANNA DEAD
December 8, 1993
SARBIR SINGH Vs. STATE OF PUNJAB
February 11, 1993
SARDAR NARENDER SINGH Vs. IVTH ADDI DISTT JUDGE
February 11, 1993
SARDAR SINGH Vs. STATE DELHI ADMINISTRATION DELHI
February 23, 1993
SARDUL SINGH Vs. STATE OF PUNJAB
July 27, 1993
SARIFABIBI MOHMED IBRAHIM Vs. COMMISSIONER OF INCOME TAX GUJARAT
September 14, 1993
SARU SMELTING PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
May 13, 1993
SARVA SHRAMIK SANGH BOMBAY Vs. INDIAN HUME PIPE COMPANY LIMITED
February 12, 1993
SATENDRA PRASAD JAIN Vs. STATE OF UTTAR PRADESH
September 16, 1993
SATISH KUMAR Vs. STATE OF PUNJAB
October 12, 1993
SATPAL RAMLAL Vs. STATE OF HARYANA
September 14, 1993
SATYANARAIN BAJORIA Vs. RAMNARAIN TIBREWAL
September 8, 1993
SATYANARAYAN M SAKARIA Vs. VITHALDAS SHYAMLAL JHAVERI
April 8, 1993
SATYARANI CHADDHA Vs. STATE DELHI ADMN
September 30, 1993
SAU SUMAN NARAYAN NIPHADE Vs. NARAYAN SITARAM NIPHADE
March 24, 1993
SAURABH MATHUR Vs. DIRECTOR GENERAL HEALTH SERVICES
May 19, 1993
SAURABH MATHUR Vs. DIRECTOR GENERAL OF HEALTH SERVICES
June 10, 1993
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. UNION OF INDIA
November 23, 1993
SAVITA KUMARI MS Vs. UNION OF INDIA
February 4, 1993
SECRETARY AND COMMISSIONER HOME DEPARTMENT Vs. R KIRUBAKARAN
September 21, 1993
SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPTT FOR ST GEORGE MADRAS Vs. A BAPPU
October 4, 1993
SECRETARY TO THE GOVERNMENT OF ORISSA Vs. LAXMIKANTA NANDA
November 16, 1993
SERVICEMEN TRANSPORT ASSOCIATION REGD Vs. UNION OF INDIA
March 30, 1993
SHAHAL H MUSALIAR Vs. STATE OF KERALA
August 18, 1993
SHAM CHAND Vs. STATE OF HARYANA
April 8, 1993
SHAMSHER SINGH Vs. STATE OF UTTAR PRADESH
January 15, 1993
SHANKAR VIDEO SHABBIR SHAMSUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
July 14, 1993
SHANKER MOTIRAM NALE Vs. SHIOLALSING GANNUSING RAJPUT
March 30, 1993
SHANTI CHANDER BAIRATHI Vs. SHAH PATNI AND CO
September 21, 1993
SHARWAN KUMAR MAMTA RANI SHILPI GULATI PUNEET SARDANA SAURABH MATHUR NEERAJ LALWANI SUNITA B S YOGENDRA SINGH SUDHIR KUMAR ANUJ GUPTA PREETI KAUSHIK VIRENDRA PRATAP SINGH SANDEEP KANSAL RAHUL DUA ASHOO SURENDER GARG Vs. DIRECTOR GENERAL OF HEALTH SERVICES:DIRECTOR GENERAL OF HEALTH SERVICES:DIRECTOR GENERAL OF HEALTH SERVICES:DIRECTOR GENERAL OF HEALTH SERVICES:DIRECTOR GENERAL OF HEALTH SERVICES:DIRECTOR GENERAL OF HEALTH
April 30, 1993
SHASHI KUMAR SINHA Vs. STATE OF BIHAR
March 31, 1993
SHEELA BARSE Vs. UNION OF INDIA
August 17, 1993
SHEIK MOHAMMED AND CO Vs. STATE OF TAMIL NADU
March 4, 1993
SHIROMANI GURDWARA PRABANDHAK COMMITTEE AMRITSAR Vs. MIHAN SINGH DEAD REP
July 14, 1993
SHIV KUMAR CHADHA / D.M.SAWHNEY / D.R.CHAWLA Vs. MUNICIPAL CORPORATION OF DELHI
May 4, 1993
SHIV SHANKAR Vs. BOARD OF DIRECTORS U P S R T C
November 15, 1993
SHIVAKANTAPPA H S Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
September 14, 1993
SHRIDEVENDRA MANAGEMENT TRAINEE Vs. PUNJAB NATIONAL BANK
November 26, 1993
SHRIKANT HANMANTRAO RATHI Vs. STATE OF MAHARASHTRA
October 13, 1993
SHRINAVAS KASHERLAL PALOD Vs. VITHAL SHIVAGIR GOSAVI
November 18, 1993
SHRIRAM CHITS AND INVESTMENT PRIVATE LIMITED Vs. UNION OF INDIA
July 13, 1993
SHRIYANS PRASAD JAIN Vs. INCOME TAX OFFICER
September 14, 1993
SHYAM NANDAN PRASAD Vs. STATE OF BIHAR
August 13, 1993
SHYAM VINYALS LIMITED Vs. T PRASAD
May 13, 1993
SIDDHO MAL PAPER CONVERSION CO Vs. STATE OF UTTAR PRADESH
August 25, 1993
SIKHAR BEHERA Vs. STATE OF ORISSA
September 28, 1993
SIR RAMA VARMA H H Vs. COMMISSIONER OF INCOME TAX KERALA
November 2, 1993
SIRAJ AHMAD SIDDIQUI Vs. PREM NATH KAPOOR
September 13, 1993
SIROMAN SINGH Vs. STATE OF ORISSA
March 17, 1993
SOUTHERN PAINTERS Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED
September 10, 1993
SPECIAL REFERENCE NO. 1/93 UNDER ARTICLE 143(1) OF THE CONSTITUTION OF INDIA (WITH OFFICE REPORT) (FOR DIFRECTIONS) Vs. ABC
January 12, 1993
SRI LAL SAH AND ORS. Vs. GULABCHAND SAH (DEAD) BY LRS. AND ORS.
January 6, 1993
SRIKANTA DATTA NARASIMHARAJA WODIYAR Vs. ENFORCEMENT OFFICER MYSORE
May 4, 1993
ST JOHNS TEACHERS TRAINING INSTITUTE FOR WOMEN MADURAI Vs. STATE OF TAMIL NADU
June 15, 1993
STANDARD TRIUMPH MOTOR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS
February 25, 1993
STANDING CONFERENCE OF PUBLIC ENTERPRISES ARJUN SAH Vs. NEW DELHI MAZDOOR UNION:UNION OF INDIA
September 29, 1993
STATE BANK OF INDIA Vs. G K DESHAK
January 21, 1993
STATE BANK OF INDIA Vs. YUMNAM GOURAMANI SINGH
July 20, 1993
STATE OF ANDHRA PRADESH Vs. S K MOHINUDDIN
July 13, 1993
STATE OF ANDHRA PRADESH Vs. M LAKSHMI DEVI
January 13, 1993
STATE OF ANDHRA PRADESH Vs. PUNATI RAMULU
February 19, 1993
STATE OF ARUNACHAL PRADESH Vs. KHUDIRAM CHAKMA:STATE OF ARUNACHAL PRADESH
April 27, 1993
STATE OF BIHAR Vs. RAMESHWAR PRASAD
May 7, 1993
STATE OF BIHAR Vs. NARASIMHA SUNDRAM
January 28, 1993
STATE OF BIHAR Vs. BIHAR STATE WORKSHOP SUPERINTENDENTS FEDERATION:OM PRAKASH:JAGRUP SINGH
February 9, 1993
STATE OF BIHAR Vs. K J D SINGH
February 17, 1993
STATE OF BIHAR Vs. RAJNI RANJAN
October 12, 1993
STATE OF BIHAR Vs. SECRETARIAT ASSISTANT SUCCESSFUL EXAMINEES UNION
October 8, 1993
STATE OF BIHAR Vs. HINDUSTAN AGENCIES
September 15, 1993
STATE OF BIHAR Vs. MADAN MOHAN SINGH
October 13, 1993
STATE OF GUJARAT Vs. NARAYAN ENGINEERING WORKS
December 2, 1993
STATE OF GUJARAT Vs. A C SHAH
March 16, 1993
STATE OF HARYANA Vs. KARNAL CO OP FARMERS SOCIETY LTD:DILLARAI:BHARTU
March 4, 1993
STATE OF HARYANA Vs. O P SHARMA:JIWAN DASS:OM PRAKASH ARORA:STATE OF HARYANA:STATE OF HARYANA:STATE OF HARYANA
February 17, 1993
STATE OF HARYANA Vs. SUKHDEV
July 28, 1993
STATE OF HARYANA Vs. S M SHARMA
April 20, 1993
STATE OF HARYANA Vs. INDERAJ
March 30, 1993
STATE OF HARYANA Vs. GURNAM SINGH & ORS.
February 24, 1993
STATE OF HARYANA Vs. MANOJ KUMAR:MANOJ KUMAR
November 2, 1993
STATE OF HARYANA Vs. RANDHIR SINGH
September 29, 1993
STATE OF HARYANA Vs. RADHEY SHYAM
September 10, 1993
STATE OF HARYANA Vs. SANT LAL
September 9, 1993
STATE OF HIMACHAL PRADESH Vs. LAXMAN DASS MANDOTRA
October 8, 1993
STATE OF HIMACHAL PRADESH Vs. MAHENDRA PAL
November 30, 1993
STATE OF HIMACHAL PRADESH Vs. B C THAKUR
April 12, 1993
STATE OF HIMACHAL PRADESH Vs. RAGHUBIR SINGH
February 18, 1993
STATE OF KARNATAKA Vs. SUNAGAR BROTHERS
April 13, 1993
STATE OF KARNATAKA Vs. SHRISAIL SATEEPPA KARKALAMETHI
April 15, 1993
STATE OF KARNATAKA Vs. RAMA REDDY
July 27, 1993
STATE OF KARNATAKA Vs. MANGMANT FAKIRAPPA SARAJAD
August 4, 1993
STATE OF KARNATAKA Vs. B N S REDDY
July 23, 1993
STATE OF KARNATAKA Vs. BHEEMAPPA
May 13, 1993
STATE OF KARNATAKA Vs. MALLU KALLAPPA PATIL
November 24, 1993
STATE OF KARNATAKA Vs. KRISHNAJI SRINIVAS KULKARNI
December 16, 1993
STATE OF KARNATAKA Vs. SURESHBABU PUK RAJ PORRAL
October 8, 1993
STATE OF KARNATAKA Vs. JINAPPA PAYAPPA KUDACHI
September 21, 1993
STATE OF KARNATAKA Vs. B V THIMMAPPA:BASVARAJ B KERISHETTAR:R DASEGOWDA:HONNAPPA PHAKEERAPPA NAIKAR
August 23, 1993
STATE OF KERALA Vs. THRESSIA
April 27, 1993
STATE OF KERALA Vs. T S GOVINDARAJULU NAIDU
March 31, 1993
STATE OF KERALA JOYACHAN ANTONY Vs. JOSEPH ANTONY:STATE OF KERALA
November 2, 1993
STATE OF MADHYA PRADESH Vs. MAKERS DEVELOPMENT SERVICE PRIVATE LIMITED THE ASSOCIATED CEMENT COMPANIES
August 18, 1993
STATE OF MADHYA PRADESH Vs. MAGANLAL NATHULAL:GANESH GINNING AND PRESSING FACTORY ANJAD
October 5, 1993
STATE OF MADHYA PRADESH Vs. RAMESH KUMAR SHARMA
January 7, 1993
STATE OF MAHARASHTRA Vs. BUDHIKOTA SUBBARAO
March 16, 1993
STATE OF MAHARASHTRA Vs. HUSEN S O JAFAR SHEIKH
May 12, 1993
STATE OF MAHARASHTRA Vs. ADDITIONAL COMMISSIONER
October 12, 1993
STATE OF MAHARASHTRA Vs. SUBHAIYA KANAK MANIAH
September 21, 1993
STATE OF MAHARASHTRA Vs. UTTAMRAO RAYALA NIKAM
September 10, 1993
STATE OF MAHARASHTRA Vs. MANIK
September 7, 1993
STATE OF MAHARASHTRA Vs. PRABHU
November 3, 1993
STATE OF MAHARASHTRA Vs. ABDUL HAMID HAJI MOHAMMED
October 13, 1993
STATE OF ORISSA Vs. MOHAMMAD FAKIRUDDIN AND DR MRS GIRISHBALA MOHANTY
October 14, 1993
STATE OF ORISSA Vs. SRIRAGHUNATH JEW BIJE BAISINGA TRUST BAISINGA
October 26, 1993
STATE OF ORISSA Vs. JYOTI RANJAN KAR
August 30, 1993
STATE OF ORISSA Vs. MOHAMMAD YUNUS
September 17, 1993
STATE OF ORISSA Vs. LAL CHAND KAPANI
January 12, 1993
STATE OF ORISSA R C ROUT BINAYAK PANDA H C PRUSTY Vs. SUKANTI MOHAPATRA:SUKANTI MOHAPATRA:RABINARAYAN MALL:STATE OF ORISSA
March 19, 1993
STATE OF PUNJAB Vs. CONSTABLE SUBHASH CHANDER
January 13, 1993
STATE OF PUNJAB Vs. VISHKARMA AND CO
February 5, 1993
STATE OF PUNJAB Vs. JOGINDER SINGH DHATT
July 12, 1993
STATE OF PUNJAB Vs. BRIGADIER SUKHJIT SINGH
June 11, 1993
STATE OF PUNJAB Vs. GURDARSHAN SINGH GREWAL
April 8, 1993
STATE OF PUNJAB Vs. CHARANJIT SINGH
April 20, 1993
STATE OF PUNJAB Vs. RENUKA SINGLA
November 26, 1993
STATE OF PUNJAB BUTA RAM Vs. MOHRI RAM:STATE OF PUNJAB
April 7, 1993
STATE OF RAJASTHAN Vs. SUGHAD SINGH
April 15, 1993
STATE OF RAJASTHAN Vs. CHANDRA NARAIN VERMA
March 26, 1993
STATE OF RAJASTHAN Vs. GOPAL SINGH
September 17, 1993
STATE OF RAJASTHAN Vs. BHOLA SINGH
August 25, 1993
STATE OF RAJASTHAN JAIPUR Vs. S K DUTT SHARMA
March 4, 1993
STATE OF RAJASTHAN JEETA RAM DEWA RAM JAGDISH PARSAD BAGRIA BAXSA RAM BHANWAR LAL Vs. SHYAM LAL JOSHI:STATE OF RAJASTHAN:STATE OF RAJASTHAN:STATE OF RAJASTHAN:STATE OF RAJASTHAN:STATE OF RAJASTHAN ANT
November 16, 1993
STATE OF RAJASTHAN S C JOHRI AMRIT KAUR BAJWA Vs. RAJENDRA KUMAR GODIKA:RAJENDRA KUMAR GODIKA:KUSUM TANDON MS
February 18, 1993
STATE OF TAMIL NADU Vs. VELA ALIAS VELANGANI
March 19, 1993
STATE OF TAMIL NADU Vs. P BOSE
March 31, 1993
STATE OF UTTAR PRADESH Vs. SHAILESH AGARWAL
August 3, 1993
STATE OF UTTAR PRADESH Vs. SYNTHETICS AND CHEMICALS LIMITED
March 15, 1993
STATE OF UTTAR PRADESH Vs. ADITYA KUMAR GULAB SHANKAR
February 25, 1993
STATE OF UTTAR PRADESH Vs. LABH CHAND
February 9, 1993
STATE OF UTTAR PRADESH Vs. VED PRAKASH SHARMA DR
November 1, 1993
STATE OF UTTAR PRADESH Vs. ADYA PRASAD PANDEY
August 16, 1993
STATE OF UTTAR PRADESH Vs. RAM PAL AND
September 3, 1993
STATE OF UTTAR PRADESH Vs. SHEOPAT RAI
September 7, 1993
STATE OF UTTAR PRADESH Vs. SHEO NANDAN
September 30, 1993
STATE OF WEST BENGAL Vs. PRASENJIT DUTTA
October 8, 1993
STATE OF WEST BENGAL Vs. ORILALJAISWAL
September 23, 1993
STATE OF WEST BENGAL Vs. RATAN BEHARI DEY
August 6, 1993
STATE OF WEST BENGAL Vs. NATIONAL BUILDERS
October 13, 1993
STATE OF WEST BENGAL Vs. ORILAL JAISWAL
September 25, 1993
STATE OF WEST BENGAL Vs. MADAN MOHAN SEN
February 3, 1993
STATE OF WEST BENGAL Vs. GOURANGALAL CHATTERJEE
May 11, 1993
STATE OF WEST BENGAL Vs. SINGELL TEA AND AGRICULTURAL INDUSTRIES LIMITED
March 31, 1993
STATE OF WEST BENGAL Vs. AGHORE NATH DEY:BISWANATH GHOSH:MAJHARUL ISLAM KHAN:AGHORE NATH DEY:BISWANATH GHOSH
April 2, 1993
STATE OF WEST BENGAL Vs. SAILENDRA NATH SEN
April 22, 1993
STATE OF WEST BENGAL Vs. SUBURBAN AGRICULTURE DAIRY AND FISHERIES PRIVATE LIMITED
May 3, 1993
STATE OF WEST BENGAL Vs. FALGUNI DUTTA
May 5, 1993
STEEL AUTHORITY OF INDIA LIMITED Vs. SALEM STAINLESS STEEL SUPPLIERS
November 3, 1993
STERLING COMPUTERS LIMITED UNITED DATABASE INDIA PRIVATE LIMITED UNITED INDIA PERIODICALS PRIVATE LIMITED Vs. M AND N PUBLICATIONS LIMITED:MAN PUBLICATIONS LIMITED:M AND N PUBLICATIONS LIMITED
January 12, 1993
STRIDEWELL LEATHERS PRIVATE LIMITED Vs. BHANKERPUR SIMBHAOLI BEVERAGES P LTD
October 5, 1993
SUBHASH PHOTOGRAPHICS Vs. UNION OF INDIA
May 11, 1993
SUBODH KUMAR GUPTA Vs. SHRIKANT GUPTA
August 19, 1993
SUBRAMANIAM SWAMY Vs. GOVERNOR OF TAMIL NADU ANOTHER
March 22, 1993
SUBRAN Vs. STATE OF KERALA
August 5, 1993
SUBRAN ALIAS SUBRAMANIAN Vs. STATE OF KERALA
February 24, 1993
SUDAM HARI PATIL Vs. STATE OF MAHARASHTRA
October 8, 1993
SUKHDEV RAJ Vs. STATE OF PUNJAB
September 28, 1993
SUKHWINDER SINGH ALIAS JAGGI Vs. STATE OF PUNJAB
March 23, 1993
SUKUMAR MUKHERJEE SYED ABDUL MEMON SAIBAL GUPTA RAM KISHAN DUTTA ROY HEALTH SERVICES ASSOCIATION Vs. STATE OF WEST BENGAL
July 27, 1993
SULEMAN Vs. STATE OF UTTAR PRADESH
October 14, 1993
SULOCHANA DAMODAR Vs. RATNAPRABHA V TOPLE
March 4, 1993
SULOCHANAAMMA Vs. NARAYANAN NAIR
September 24, 1993
SUNIL AJIT Vs. STATE OF HARYANA
April 27, 1993
SUNITA SHARMA Vs. STATE OF HIMACHAL PRADESH
March 29, 1993
SUPREME COURT ADV. ON RECORD ASSO. AND ANOTHER, S.P. GUPTA Vs. UNION OF INDIA (WITH APPLNS. FOR INTERVENTION AND IMPLEADMENT, EX
March 5, 1993
SUPREME COURT ADVOCATE Vs. THE UNION OF INDIA (WITH APPLICATION FOR INTERVENTION)
February 9, 1993
SUPREME COURT ADVOCATE Vs. UNION OF INDIA
March 19, 1993
SUPREME COURT ADVOCATES ON RECORD ASSOCIATION S P GUPTA Vs. UNION OF INDIA
October 6, 1993
SUPREME COURT EMPLOYEES WELFARE ASSOCIATION SUPREME COURT IV CLASS EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
March 16, 1993
SURAJ PAL Vs. STATE OF UTTAR PRADESH
November 17, 1993
SURENDER KUMAR GARG Vs. STATE OF UTTAR PRADESH
May 14, 1993
SURENDRA PAL SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN
May 13, 1993
SURENDRA PRASAD KHUGSAL SURENDRA PRASAD KHUGSAL SURENDRA PRASAD KHUGSAL Vs. CHAIRMAN M M T CORPN OF INDIA:DELHI ADMINISTRATION:UNION OF INDIA
August 30, 1993
SURESH SAKHARAM CHAUGULE Vs. PAREL COTTON PRESS FACTORY PRIVATE LIMITED
January 6, 1993
SURESH T KILACHAND Vs. SAMPAT SHRIPAT LAMBATE ANOTHER
September 24, 1993
SURESHCHANDRA C MEHTA Vs. STATE OF KARNATAKA
October 8, 1993
SURINDER GROVER Vs. STATE DELHI ADMN
April 7, 1993
SURINDER KUMAR TREHAN Vs. UNION OF INDIA
September 16, 1993
SURINDER PAL JAIN Vs. DELHI ADMINISTRATION
March 5, 1993
SURJIT KAUR Vs. GARJA SINGH
October 27, 1993
SURJIT SINGH Vs. STATE OF PUNJAB
March 23, 1993
SURYA NATH SINGH Vs. KHEDU SINGH
April 13, 1993
SVENSKA HANDELSBANKEN Vs. INDIAN CHARGE CHROME
October 15, 1993
SWADESHI COTTON MILLS Vs. INDUSTRIAL TRIBUNAL III KANPUR
September 7, 1993
SWADESHI COTTON MILLS GHAYAS AHMED KHAN Vs. LABOUR COURT I KANPUR:SWADESHI COTTON MILLS
September 8, 1993
SWAMI RATANBABU Vs. WAMANRAO SHANKARRAO DESHMUKH
September 29, 1993
SWARAJ ASHRAM KARAMCHARI SANGH Vs. SWARAJYA ASHRAM SARVODAYA NAGAR KANPUR
October 14, 1993
SWASTIK PAPER INDUSTRIES Vs. UNION OF INDIA
September 15, 1993
SYSTOPIC LABORATORIES PRIVATE LIMITED IND SWIFT LIMITED UNIMARCH PHARMA PRIVATE LIMITED Vs. PREM GUPTA:DRUGS CONTROLLER INDIA :DRUGS CONTROLLER INDIA :DRUGS CONTROLLER INDIA :DRUGS CONTROLLER 1 :DRUGS CONTROLLER 1 :S S GOTHASKAR:GHANSHYAM SHARMA AND OTHE
September 22, 1993
T M A PAI FOUNDATION Vs. STATE OF KARNATAKA
November 19, 1993
T M A PAI FOUNDATION 1 Vs. STATE OF KARNATAKA
October 7, 1993
T M BALAKRISHNA MUDALIAR Vs. M SATYANARAYANA RAO
March 31, 1993
T N DOCUMENTS WRITERS ASSOCIATION Vs. TATE OF T N
March 22, 1993
T N GOVERNMENT STATISTICS MINISTERIAL STAFF ASSOCIATION Vs. COMMISSIONER OF STATISTICS
April 7, 1993
T NARASIMHACHARYULU Vs. STATE OF ANDHRA PRADESH
January 15, 1993
T S THIRUVENGADAM Vs. SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF EXPENDITURE NEW DELHI
February 17, 1993
T V BALAKRISHNAN Vs. STATE OF TAMIL NADU
September 15, 1993
T V EACHARA WARRIER Vs. T O KUNCHIRAMAN NAMBIAR
July 27, 1993
T V NATARAJ D P SHARMA Vs. STATE OF KARNATAKA
December 14, 1993
T VELAYUDHAN ACHARI Vs. UNION OF INDIA
February 5, 1993
TAMIL NADU DR M G R MEDICAL UNIVERSITY Vs. MEENAKSHI AMMAL TRUST
March 31, 1993
TARJINDER SINGH Vs. STATE OF HARYANA
April 7, 1993
TARUN BHARAT SANGH ALWAR Vs. UNION OF INDIA
April 8, 1993
TATE OF J AND K Vs. J AND K HIGH COURT BAR ASSOCIATION SRINAGAR
November 2, 1993
TEEGALA SATYANARAYANA Vs. G S BHAGWAN
September 29, 1993
TEJ NARAIN TIWARY Vs. STATE OF BIHAR
February 18, 1993
TEKCHAND Vs. COMPETENT AUTHORITY
March 31, 1993
THAKUR SEN NEGI Vs. DEV RAJ NEGI
May 5, 1993
THATHANNA Vs. STATE OF ANDHRA PRADESH
October 6, 1993
THE STATE OF ANDHRA PRADESH Vs. SRI P.V. NARASIMHARAO AND ORS.
February 2, 1993
TIRUMALA TIRUPATI DEVASTHANAM Vs. GOVERNMENT OF ANDHRA PRADESH
August 19, 1993
TIRUMALA TIRUPATI DEVASTHANAM Vs. COMMISSIONER OF LABOUR
August 19, 1993
TIRUMALA TIRUPATI DEVASTHANAM Vs. L A RAMASWAMY
May 7, 1993
TMA PAI FOUNDATION Vs. STATE OF KARNATAKA
December 17, 1993
TMA PAI FOUNDATION CATHOLIC BISHOPS CONFERENCE NADRASE E MADEENATHUL ULOOM TRUST ISLAMIC ACADEMY OF EDUCATION S VENKATESHA EDUCATION SOCIETY VIJAYNAGAR EDUCATION TRUST SIDHAR Vs. STATE OF KARNATAKA
November 4, 1993
TRADERS AND TRADERS Vs. RAMNARAYAN BHATTAD
November 25, 1993
TRIBHOVANDAS BHIMJI ZAVERI Vs. UNION OF INDIA
September 8, 1993
TRIMBAK VIKRAM MARATHA Vs. PRAHLAD NAMDEO HADE
September 21, 1993
TRIVENI RUBBER AND PLASTICS TIRUVALLA KERALA Vs. COLLECTOR OF CENTRAL EXCISE COCHIN
March 30, 1993
TUKARAM GUNDU NAIK Vs. STATE OF MAHARASHTRA
October 5, 1993
TYRON NAZARETH Vs. STATE OF GOA
October 26, 1993
U P FINANCIAL CORPORATION Vs. GEM CAP INDIA PRIVATE LIMITED
March 2, 1993
U P RAJYA KRISHI UTPADAN MANDI PARISHAD DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD Vs. SANJIV RAJAN:NARENDRA KUMAR MALIK
March 29, 1993
U P STATE AGRO INDUSTRIAL CORPN LIMITED Vs. PADAM CHAND JAIN
October 29, 1993
U P STATE AGRO INDUSTRIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
April 8, 1993
U P STATE COOPERATIVE LAND DEVELOPMENT BANK LIMITED Vs. TAZ MULK ANSARI
October 11, 1993
U P STATE ELECTRICITY BOARD Vs. SHAYAM BEHARILAL
November 22, 1993
UCO BANK Vs. IYENGAR CONSULTANCY SERVICES PRIVATE LIMITED
September 17, 1993
UMESH CHAND GANDHI Vs. IST ADDITIONAL DIST AND SESSIONS JUDGE
September 23, 1993
UNION CARBIDE CORPORATION LIMITED Vs. UNION OF INDIA
December 10, 1993
UNION CARBIDE CORPORATION LIMITED Vs. UNION OF INDIA
July 24, 1993
UNION OF INDIA Vs. ITC LIMITED
July 16, 1993
UNION OF INDIA Vs. R REDDAPPA
August 5, 1993
UNION OF INDIA Vs. PURNENDU MUKHOPADHYAY
August 5, 1993
UNION OF INDIA Vs. B JAYARAMAN
May 13, 1993
UNION OF INDIA Vs. BRIJ FERTILIZERS PRIVATE LIMITED
May 14, 1993
UNION OF INDIA Vs. RASHTRIYA SWAYAMSEWAK SANGH
July 5, 1993
UNION OF INDIA Vs. ASHWANI KUMAR
July 5, 1993
UNION OF INDIA Vs. KEWAL KUMAR
April 12, 1993
UNION OF INDIA Vs. JAMSHEDPUR ENGINEERING AND MACHINES MANUFACTURING GO LIMITED
April 30, 1993
UNION OF INDIA Vs. S L ABBAS
April 27, 1993
UNION OF INDIA Vs. RAJ KISHORE PARIJA
March 29, 1993
UNION OF INDIA Vs. GIRIRAJ SHARMA
March 17, 1993
UNION OF INDIA Vs. RAJENDRA KUMAR SHARMA
February 23, 1993
UNION OF INDIA Vs. C L VERMA
February 12, 1993
UNION OF INDIA Vs. HARNAM SINGH
February 9, 1993
UNION OF INDIA Vs. DULAL DUTT
February 5, 1993
UNION OF INDIA Vs. V RAMADASS
February 2, 1993
UNION OF INDIA Vs. K K DHAWAN
January 27, 1993
UNION OF INDIA Vs. SHER SINGH
January 28, 1993
UNION OF INDIA Vs. PARLE PRODUCTS PRIVATE LIMITED
January 7, 1993
UNION OF INDIA Vs. SHANTARAM GAJANAN KANEKAR
November 16, 1993
UNION OF INDIA Vs. KOLLUNI RAMAIAH
November 16, 1993
UNION OF INDIA Vs. S DHARMALINGAM
October 28, 1993
UNION OF INDIA Vs. SATYA PRAKASH VASISHT
October 27, 1993
UNION OF INDIA Vs. AMRIK SINGH
October 14, 1993
UNION OF INDIA Vs. M ISMAIL FARUQUI
September 24, 1993
UNION OF INDIA Vs. ASHOK KACKER
September 27, 1993
UNION OF INDIA Vs. BADRI NATH VISHWAKARAMA
September 17, 1993
UNION OF INDIA Vs. CYAN PRAKASH SINGH
September 30, 1993
UNION OF INDIA Vs. VIJAY KUMARI
September 9, 1993
UNION OF INDIA Vs. JALYAN UDYOG
September 14, 1993
UNION OF INDIA Vs. BATA INDIA LIMITED
September 14, 1993
UNION OF INDIA Vs. P C MISRA:M N MATHUR
September 2, 1993
UNION OF INDIA Vs. ALANG SHIP BREAKERS PRIVATE LIMITED BHAVNAGAR
August 27, 1993
UNION OF INDIA Vs. VIDARBHAVENAER INDUSTRIES
August 13, 1993
UNION OF INDIA BHILLAI ENGINEERING CORPN ANUPMALLEABLES" BURN STANDARD CO TEXMACO CIMMCO TITAGARH STEELS Vs. HINDUSTAN DEVELOPMENT CORPN:UNION OF INDIA
January 14, 1993
UNION OF INDIA BHILLAI ENGINEERING CORPORATION ANUP MALLEABLES BURN STANDARD CO TEXMACO CIMMCO TITAGARH STEELS Vs. HINDUSTAN DEVELOPMENT CORPORATION:UNION OF INDIA
April 15, 1993
UNION OF INDIA RAJA SUBRAMANIAN Vs. G K SANGAMESHWAR:CHEF SECRETARY
July 13, 1993
UNION TERRITORY OF PONDICHERRY Vs. P V SURESH
September 23, 1993
UNITED BANK OF INDIA Vs. OFFICIAL LIQUIDATOR
October 6, 1993
UNIVERSAL RADIATORS COIMBATORE Vs. COMMISSIONER OF INCOME TAX TAMIL NADU
March 30, 1993
UNIVERSITY GRANTS COMMISSION KEDARNATH RAM BANARAS HINDU UNIVERSITY Vs. KEDARNATH RAM:UNIVERSITY GRANTS COMMISSION:PREM SHANKAR TIWARI
July 27, 1993
UNNI KRISHNAN J P Vs. STATE OF ANDHRA PRADESH
February 4, 1993
UNNIKRISHNAN P J OTHERS Vs. STATE OF ANDHRA PRADESH
May 14, 1993
UPENDRA PRADHAN Vs. STATE OF ORISSA
April 30, 1993
URMILA RANI Vs. RAJKISHANGUPTA
August 4, 1993
USHAK PILLAI USHA K PILLAI Vs. RAJ K SRINIVAS:UNION OF INDIA
April 30, 1993
UTTAM SADDA Vs. STATE OF PUNJAB
January 5, 1993
V BHAGAT Vs. D BHAGAT MRS
November 19, 1993
V BHASKERRAO Vs. STATE OF ANDHRA PRADESH
March 23, 1993
V K SOOD Vs. SECRETARY CIVIL AVIATION
May 14, 1993
V KAMESHWARI Vs. UNION OF INDIA
January 12, 1993
V MAHADEVAN Vs. D C AGGARWAL
August 17, 1993
VAIDESWARAIYER Vs. KAMAKSHI AMMAL
October 6, 1993
VALSALA Vs. STATE OF KERALA
April 21, 1993
VAM ORGANIC CHEMICALS LTD. AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS
February 26, 1993
VANKA RADHAMANOHARI Vs. VANKA VENKATA REDDY
April 20, 1993
VARKEY CHACKO Vs. COMMISSIONER OF INCOME TAX
August 24, 1993
VARKEY JOSEPH Vs. STATE OF KERALA
April 27, 1993
VASANT RAO ROMAN Vs. UNION OF INDIA
March 4, 1993
VEB DEUTFRACHT SEEREEDEREI ROSTOCK D S R LINES A DEPT OF THE GERMAN DEMOCRATIC REPUBLIC Vs. NEW CENTRAL JUTE MILLS COMPANY LIMITED
November 5, 1993
VEENA CHAWALA MS Vs. RAM PYARI MATTA
September 22, 1993
VENKATESHWARA THEATRE Vs. STATE OF ANDHRA PRADESH
May 10, 1993
VIDHYADHAR GANESH LANJEKAR Vs. STATE OF MAHARASHTRA
January 13, 1993
VIDYA MANDIR EDUCATION SOCIETY REGD Vs. MALLESWARAM SANGEETHA SABHA
July 30, 1993
VIDYA SARAN SHARMA Vs. SUDARSHAN LAL ALIAS SUDARSHAN KUMAR
January 6, 1993
VIJAY KUMAR BUDHIA ANUSUIYA DEVI BUDHIA Vs. COMMISSIONER OF INCOME TAX PATNA:COMMISSIONER OF INCOME TAX PATNA
September 14, 1993
VIJAY KUMAR SONKAR Vs. IN CHARGE DISTRICT JUDGE
October 13, 1993
VIJAY NARAIN SINGH Vs. SUPDT OF POLICE BIJNORE U P
September 17, 1993
VIJAYKUMAR Vs. STATE OF MAHARASHTRA
November 16, 1993
VINAY KUMAR Vs. STATE OF MADHYA PRADESH
December 2, 1993
VINDHYACHAL PRASAD JAISWAL Vs. VIITH ADDITIONAL DISTRICT JUDGE VARANASI
April 29, 1993
VINODANAND YADAV Vs. STATE OF BIHAR
October 14, 1993
VIPIN KUMAR Vs. ROSHAN LAL ANAND
March 24, 1993
VIRENDER KUMAR Vs. UNION OF INDIA
August 16, 1993
VIRENDRA KUMAR ADVOCATE Vs. SHIV RAJ PATIL SPEAKER LOK SABHA
July 29, 1993
VISHNU TRADERS Vs. STATE OF HARYANA
November 2, 1993
VISHWA DEV SHARMA Vs. STATE OF RAJASTHAN
July 21, 1993
VOICE CONSUMER CARE COUNCIL Vs. STATE OF TAMIL NADU II
November 5, 1993
VOICE CONSUMER CARE COUNCIL Vs. STATE OF TAMIL NADU ILL
November 22, 1993
VOICE CONSUMER CARE COUNCIL Vs. STATE OF TAMIL NADU IV
November 30, 1993
VOICE CONSUMER CARE COUNCIL Vs. STATE OF TAMIL NADU V
December 6, 1993
VOICE CONSUMER CARE COUNCIL Vs. STATE OF TAMIL NADU VI
December 14, 1993
VOICE CONSUMER CARE COUNCIL Vs. STATE OF TAMIL NADU 1
August 24, 1993
WARLU Vs. GANGOTRIBAI
February 23, 1993
WASTE PRODUCTS RECLAIMOR PRIVATE LIMITED JANKI MAHTO Vs. BHARAT COKING COAL LTD:STATE OF BIHAR
February 25, 1993
WELLMAN INDIA PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 3, 1993
WORKMEN Vs. I I T I CYCLES OF INDIA LIMITED
November 2, 1993
WORKMEN Vs. ROHTAS INDUSTRIES LIMITED
September 8, 1993
WORKMEN Vs. SOMAIYA ORGANICS INDIA LIMITED
September 7, 1993
YADLAPATI VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
December 1, 1993
YALLAPPA Vs. STATE OF KARNATAKA
December 14, 1993
YASHRAJ GOVINDBHAI PATEL Vs. PATEL ENGINEERING COMPANY LIMITED
July 25, 1993
YESHWANT SINGH KOTHARI ANANTH PANSE RAMCHANDRA VERMA Vs. STATE BANK OF INDORE:STATE BANK OF INDORE:STATE BANK OF INDORE
January 14, 1993
YOVAN INDIA CEMENTS EMPLOYEES UNION Vs. MANAGEMENT OF INDIA CEMENTS LIMITED
October 15, 1993
ZAFFAR ALIAS MOHAMMAD ZAFFAR Vs. STATE OF DELHI ADMINISTRATION
December 2, 1993
ZALA CHANDUBHA HEMATSINH Vs. STATE OF GUJARAT
March 24, 1993
ZEINAB BAI HUSSEINBHAI Vs. NAVYUG CHITRAPAT COMPANY LIMITED
July 27, 1993
ZENITH LIMITED Vs. COMMISSIONER OF INCOME TAX
January 6, 1993