Case Index

Title
Date
ABDUL RAZAK Vs. AGA MAHOMED JAFFER BINDANIM
November 11, 1893
ABDUL WAHID KHAN Vs. SHALUKA BIBI
December 9, 1893
BALGOBIND DAS Vs. NARAIN LAL
April 28, 1893
DAKSHINA MOHUN ROY CHOWDHRY Vs. SARODA MOHUN ROY CHOWDHRY
July 15, 1893
DELHI AND LONDON BANK LIMITED Vs. OLDHAM
June 17, 1893
GOSWAMI 108 GIRDHARIJI GOVINDRAIJI MAHARAJ Vs. GOVERDHANLALJI GIRDHARIJI MAHARAJ
November 14, 1893
GUNGA PERSHAD SAHU Vs. LAND MORTGAGE BANK OF INDIA LIMITED
November 8, 1893
HURRINATH CHATTERJI Vs. MOHUNT MOTHOOR MOHUN GOSWAMI
June 17, 1893
ISMAIL ARIFF Vs. MAHOMED GHOUSE
February 18, 1893
KUNWAR RAM LAL Vs. NIL KANTH
February 25, 1893
MACREA Vs. STATE
May 13, 1893
MAHANT GAJRAJ PURI Vs. ACHAIBAR PURI
December 16, 1893
MAHOMED ABDOOL HAI Vs. GAJRAJ SAHAI
February 11, 1893
MUSSUMAT HASIN BANU Vs. MAHOMED RIASAT ALI
July 22, 1893
NARINDAR BAHADUR SINGH Vs. ACHAL RAM
February 3, 1893
NAWAB MEHDI BEGAM SURREYA BAHU Vs. PRINCE MIRZA SULEMAN KADR
July 8, 1893
RAJAH GOBIND LAL ROY Vs. RAMJANAM MISSER
July 8, 1893
RAJAH MOKHAM SINGH Vs. RAJAH RUP SINGH
April 28, 1893
RAJAH NILMONI SINGH Vs. KIRTI CHUNDER CHOWDHRY
April 28, 1893
RAMALINGAM PILLAI Vs. VYTHILINGAM PILLAI
July 15, 1893
SARJU PARSHAD Vs. BIR BHADDAR SEWAK PANDAY
February 11, 1893
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. SHANMUGARAYA MUDALIAR
February 18, 1893
SYED ASHGAR REZA Vs. SYED MEDHI HOSSEIN KHAN
January 30, 1893
TASADDUK RASUL KHAN Vs. AHMAD HUSAIN
June 24, 1893
TEWARI JASWANT SINGH Vs. LALA SHEO NARAIN LAL AND CROSS-APPEAL
December 16, 1893
UMRAO JAN AND ANOTHER AND JAGGU Vs. GHASITI
July 22, 1893