Case Index

Title
Date
ANDALE ALIAS PONNANIKAT SHEKARA PISHARODI Vs. THE SECRETARY OF STATE FOR INDIA IN COUNCIL
July 24, 1893
ATTADA KOORMAYYA Vs. PRAGADA KRISHNAMMA NAIDU
September 4, 1893
AYYA PATTER Vs. KALYANI AMMA
September 20, 1893
CHINNAYASAMI KOOLAPPA NAIK Vs. KUPPAYASAMI KOOLAPPA NAIK
August 8, 1893
G T OLIVER, ESQ , RECEIVER AND MANAGER OF THE ESTATE OF THE LATE MAHARAJAH OF TANJORE Vs. MARKANDA AIYAN
September 6, 1893
LAKSHMANA AIYAN, MINOR BY HIS GUARDIAN AND ANR MADURAMBAL AMMAL Vs. RAMASWAMI AIYAN
September 19, 1893
MUTHU AIYAR Vs. CHIDAMBARA AIYAR
August 22, 1893
P V SANKARAN NAMBUDRIPAD Vs. VALIA KONIKALEDATHIL PANGI ACHEN
August 21, 1893
PADMANABHUNI GURAPPA CHETTI Vs. PENUGONDA PULLAYYA CHETTI
September 15, 1893
PANCHAKARLA RANGANAYAKULU Vs. H G PRENDERGAST ESQ , SUPERINTENDENT OF POLICE
September 19, 1893
PUDIA KOVILAGATH SRIMANAVEDAN ALIAS KUNHANUJAN RAJAH AVERGAL Vs. MUDICHAN KONDI ANJELA
September 25, 1893
R ISWARA PATTER Vs. V KARUPPAN ALIAS VELLA
August 14, 1893
RAJA PAPAMMA ROW BAHADUR ZAMINDAR GARU Vs. GURIJADA VENKATAPPAYYA
September 20, 1893
RAJA VATCHAVAYYA SIMHADRI JAGAPATIRAZU GARU, ZAMINDAR Vs. SRI RAJA GODAY NARAYANA GAJAPATHI RAYANAM GARU, BY HIS DEVAN AND MUKTIAR KONDEPUDI PETHAKAMARAZU PANTULU GARU
August 11, 1893
SRIMANTU RAJA YERLAGADDA MALLIKARJUNA PRASADA NAIDU BAHADUR, ZAMINDAR GARU Vs. VALLURUPALLI LAKSHMINARAYANA
April 26, 1893
SUNDARA GOPALAN Vs. VENKATAVARADA AIYANGAR
September 25, 1893
TAI VENKATA REDDI NAIDU Vs. W TAYLOR ESQ , CHAIRMAN, PARLAKIMIDI MUNICIPAL COUNCIL
August 21, 1893
TAMANAPALLI VENKATALINGAM Vs. YERRA VEERASWAMI
September 13, 1893
TIMMAPPA SHETTI Vs. SHESHA SHETTI
September 11, 1893
VENA MANA GOVINDASAMI NAIDU Vs. KUPPUSAMI PILLAI
September 11, 1893