Case Index

Title
Date
ABDUL GAFFAR Vs. S T A T
October 3, 1983
ABDUL SATTAR Vs. ABDUL RAHIM
September 7, 1983
ACHAL SINGH Vs. ASHARAM
January 13, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HEMANDAS DHARAJMAL
December 21, 1983
AKBAR KHAN Vs. STATE OF RAJASTHAN
March 16, 1983
AKKHO Vs. M B AUGUSTUS
April 18, 1983
ALEXANDER ALIAS A.D. Vs. STATE OF RAJASTHAN
November 28, 1983
ALTAF Vs. STATE
March 24, 1983
AMRA Vs. THE STATE OF RAJASTHAN
August 25, 1983
AMRIT LAL BISANI Vs. STATE OF RAJASTHAN
May 6, 1983
ASHA RAM Vs. STATE OF RAJASTHAN
April 19, 1983
ASHOK DHARIWAL Vs. STATE OF RAJASTHAN
July 25, 1983
ASU SINGH Vs. STATE OF RAJASTHAN
December 19, 1983
ATMA RAM Vs. STATE OF RAJASTHAN
April 7, 1983
ATMA RAM Vs. MOOL CHAND
August 2, 1983
BABU LAL Vs. OTMAL
September 19, 1983
BABU LAL Vs. STATE
April 20, 1983
BABU LAL GAUR Vs. STATE OF RAJASTHAN
September 27, 1983
BABU SINGH Vs. DISA SINGH
September 23, 1983
BABULAL Vs. STATE OF RAJASTHAN
October 20, 1983
BABULAL JAISWAL Vs. STATE OF RAJASTHAN
May 6, 1983
BACCHAN SINGH Vs. THE STATE OF RAJASTHAN
March 15, 1983
BACHANA RAM Vs. STATE OF RAJASTHAN.
December 22, 1983
BADRI RAM NITHARWAL Vs. STATE OF RAJASTHAN
May 6, 1983
BAGDI RAM Vs. STATE OF RAJASTHAN
July 26, 1983
BALMUKAND Vs. STATE OF RAJASTHAN
April 23, 1983
BALVEER SINGH Vs. BOARD OF REVENUE
April 7, 1983
BALWANT SINGH Vs. HARJITENDERJEET SINGH
July 21, 1983
BANARSI DAS Vs. MOHD SAFI
January 4, 1983
BANSHI LAL Vs. STATE OF RAJASTHAN
January 17, 1983
BANWARI LAL Vs. STATE OF RAJASTHAN
July 14, 1983
BANWARI LAL Vs. THE STATE OF RAJASTHAN
August 1, 1983
BASKI Vs. STATE OF RAJASTHAN
December 15, 1983
BHADRA BAHU Vs. STATE OF RAJASTHAN
April 7, 1983
BHAGAT RAM Vs. JALAM
October 28, 1983
BHAGI RATH Vs. STATE OF RAJASTHAN
July 27, 1983
BHAGIRATH AND OTHERS Vs. STATE OF RAJASTHAN
August 1, 1983
BHAGURAM Vs. STATE OF RAJASTHAN
October 27, 1983
BHAGWANDASS Vs. STATE OF RAJASTHAN
November 18, 1983
BHAN SINGH Vs. STATE OF RAJASTHAN
March 21, 1983
BHANWAR LAL Vs. KAMLA DEVI
January 21, 1983
BHANWAR LAL Vs. STATE OF RAJASTHAN
November 11, 1983
BHANWAR LAL Vs. STATE OF RAJASTHAN
December 21, 1983
BHANWARLAL KAVAD Vs. SHYAMSUNDER
February 9, 1983
BHARTIRAM Vs. STATE OF RAJASTHAN
March 21, 1983
BHAWANI SINGH Vs. CONTL OF ED
July 13, 1983
BHEEMA Vs. STATE OF RAJASTHAN
December 13, 1983
BHERA Vs. STATE OF RAJASTHAN
August 19, 1983
BHIMSEN Vs. DIWAKAR DUTT BHARDWAJ
March 22, 1983
BHINYA RAM Vs. STATE OF RAJASTHAN
October 6, 1983
BHUR SINGH Vs. GURDEV KAUR
September 9, 1983
BIKANER GYPSUM LTD Vs. JUDGE CENTRAL GOVERNMENT
April 28, 1983
BINJA RAM Vs. STATE OF RAJASTHAN
July 27, 1983
BIRENDRA KAUR Vs. URBAN IMPROVEMENT TRUST
December 12, 1983
BORIYA ALIAS JAGMAL KHAN Vs. STATE OF RAJASTHAN
May 5, 1983
BRIJ MOHAN LAL BHARGAVA Vs. LILA BAI
February 25, 1983
BRIJENDRA NATH MATHUR Vs. DINESH CHAND MATHUR
July 20, 1983
BUDHI Vs. BALMUKAND
September 16, 1983
CET Vs. BALDEO DASS RAMESHWAR
December 5, 1983
CHANDMAL Vs. STATE OF RAJASTHAN
September 13, 1983
CHANDRA BHAN SINGH Vs. STATE OF RAJASTHAN
January 12, 1983
CHANDRA KANWAR Vs. STATE OF RAJASTHAN
March 24, 1983
CHANDRAKALA Vs. BANSHIDHAR
September 12, 1983
CHELA RAM Vs. STATE OF RAJASTHAN
July 6, 1983
CHETAN Vs. STATE OF RAJASTHAN
August 18, 1983
CHHANGARAM Vs. STATE
February 1, 1983
CHHINDERPAL SINGH Vs. STATE OF RAJASTHAN
March 1, 1983
CHHITARMAL KAILASH CHANDRA & OTHER Vs. STATE OF RAJASTHAN
July 21, 1983
CHHITARMAL OM PRAKASH Vs. MUNICIPAL COUNCIL AJMER
October 20, 1983
CHHOTU KHAN Vs. JEEWAN KHAN
July 28, 1983
CHIMMAN Vs. STATE
May 5, 1983
CHIRANJI LAL Vs. THE STATE OF RAJASTHAN
February 14, 1983
COMMISSIONER OF INCOME TAX Vs. AJIT SINGH BHAGAT SINGH
December 7, 1983
COMMISSIONER OF INCOME TAX Vs. SHARMA AND COMPANY
December 2, 1983
COMMISSIONER OF INCOME TAX Vs. RAMESHWARDASS NARSINGHDASS AND COMPANY
December 3, 1983
COMMISSIONER OF INCOME TAX Vs. MAKHAN SINGH
October 24, 1983
COMMISSIONER OF INCOME TAX Vs. RANGNATH BANGUR
December 19, 1983
COMMISSIONER OF INCOME TAX Vs. VIJAY LAXMI TRADING COMPANY LIMITED
July 15, 1983
COMMISSIONER OF INCOME TAX Vs. NATIONAL TRACT
September 28, 1983
COMMISSIONER OF INCOME TAX Vs. GIRDHARILAL
September 19, 1983
COMMISSIONER OF WEALTH TAX Vs. MAHARAJA SHRI DEVI SINGHJI OF JODHPUR
December 19, 1983
DAL CHAND Vs. STATE OF RAJASTHAN
December 1, 1983
DALIP SINGH SON OF SARDARA Vs. STATE OF RAJASTHAN
June 8, 1983
DALPAT SINGH Vs. OM PRAKASH
July 20, 1983
DAN SINGH Vs. BOARD OF REVENUE
May 17, 1983
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD
May 16, 1983
DELHI CLOTH AND GENERAL MILLS LTD Vs. STATE OF RAJTASTHAN
November 22, 1983
DEV KISHAN Vs. STATE OF RAJASTHAN
July 21, 1983
DEV RAM Vs. STATE OF RAJASTHAN
July 11, 1983
DEVA SON OF TAJOO, 2. MMJI SON OF TAJOO, 3. KANJI SON OF MANJI, 4. GOMANA SON OF TAJOO, S. BAKTA SON OF TAJOO, 6. RAMJI SON OF MANJI, 7. HOORJI SON OF THANA, 8. DHOOLA SON OF ROOPA, 9 TEJA SON OF MANJI, 10 VEERJI SON OF KALIYA, 11. JHUOMLA SON OF ROOPA, 1 Vs. STATE OF RAJASTHAN.
August 18, 1983
DEVI LAL Vs. STATE OF RAJASTHAN
May 4, 1983
DEVI SINGH Vs. STATE OF RAJASTHAN
October 3, 1983
DEWA RAM Vs. STATE OF RAJASTHAN
September 16, 1983
DHANJEE Vs. STATE OF RAJASTHAN
October 20, 1983
DHANNA AND ANOTHER Vs. THE STATE OF RAJASTHAN
May 2, 1983
DHARAM CHAND Vs. STATE OF RAJASTHAN
February 14, 1983
DHULI Vs. STATE OF RAJASTHAN
March 3, 1983
DHULJI Vs. THE STATE OF RAJASTHAN
August 10, 1983
DISPENSING CHEMIST Vs. STATE OF RAJASTHAN
December 13, 1983
DITIYA ALIAS DURGASHANKER Vs. STATE OF RAJASTHAN
July 18, 1983
FARIYAD Vs. STATE OF RAJASTHAN
July 11, 1983
FATTU KHAN Vs. STATE OF RAJASTHAN
September 8, 1983
FIRM MODERN MACHINERY STORES ALWAR Vs. DISTRICT JUDGE ALWAR
February 17, 1983
FOJU AND OTHERS Vs. THE STATE OF RAJASTHAN
March 17, 1983
FOJYA AND OTHERS Vs. THE STATE OF RAJASTHAN
September 22, 1983
GAJENDRA INDUSTRIES DEEG Vs. STATE OF RAJASTHAN
August 2, 1983
GAJI BAI Vs. S K BOHRA
December 2, 1983
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
August 1, 1983
GANGA DHAR GUJAR Vs. UNION OF INDIA
June 1, 1983
GANGA RAM Vs. DEVI SINGH
October 20, 1983
GANGA RAM Vs. TARA RAM
September 9, 1983
GANGARAM Vs. TARURAM
November 18, 1983
GANGARAM Vs. STATE OF RAJASTHAN
July 14, 1983
GANPAT LAL Vs. STATE OF RAJASTHAN
November 10, 1983
GAURI SHANKAR Vs. THE REGIONAL TRANSPORT AUTHORITY, JODHPUR REGION, JODHPUR
March 30, 1983
GAURI SHANKER Vs. MADAN MOHAN
May 10, 1983
GHASI LAL Vs. STATE OF RAJASTHAN
September 2, 1983
GHASI RAM ALIASKALU Vs. STATE OF RAJASTHAN
December 1, 1983
GIRDHARI Vs. STATE OF RAJASTHAN
February 8, 1983
GIRRAJ AND OTHER Vs. THE STATE OF RAJASTHAN
August 1, 1983
GOBERI LAL Vs. STATE OF RAJASTHAN
October 6, 1983
GOKUL Vs. STATE OF RAJASTHAN
November 23, 1983
GOKUL NARAIN Vs. STATE OF RAJASTHAN
March 10, 1983
GOLU AND ASHOK KUMAR AND OTHERS Vs. THE STATE OF RAJASTHAN
April 16, 1983
GOMA Vs. STATE OF RAJASTHAN
December 5, 1983
GOPAL DAS Vs. STATE OF RAJASTHAN
April 5, 1983
GOPAL DUTT Vs. STATE
January 4, 1983
GOPAL SINGH Vs. STATE OF RAJASTHAN
May 12, 1983
GOPIKISHAN Vs. STATE OF RAJASTHAN
January 5, 1983
GOPIRAM Vs. STATE OF RAJASTHAN
March 21, 1983
GORDHAN Vs. STATE OF RAJASTHAN
December 14, 1983
GOURI SHANKER Vs. JABBAR SINGH
September 15, 1983
GOVIND RAM Vs. CHITTAR
August 1, 1983
GOVINDRAM Vs. CHHOTU KHAN
August 8, 1983
GOVINDRAM PUROHIT Vs. JAGJEEWAN CHAND BHANDARI
December 19, 1983
GRAM PANCHAYAT Vs. ISWAR CHAND
March 3, 1983
GUJAR MAL Vs. STATE OF RAJASTHAN
December 16, 1983
GUMAN KANWAR AND OTHERS Vs. LALCHAND AND OTHERS
November 28, 1983
GURA SINGH Vs. STATE OF RAJASTHAN
December 20, 1983
GURDAYAL SINGH Vs. STATE OF RAJASTHAN
September 26, 1983
H G SHANKER NARAYAN Vs. STATE
December 9, 1983
H K PUROHIT Vs. UNIVERSITY OF JODHPUR
August 8, 1983
HABIB KHAN Vs. THE STATE OF RAJASTHAN
July 22, 1983
HANGAMI Vs. STATE OF RAJASTHAN
October 19, 1983
HANJA Vs. STATE OF RAJASTHAN
August 22, 1983
HANUMAN SINGH Vs. BOARD OF REVENUE
August 5, 1983
HARI NARAYAN GOYAL Vs. RAJASTHAN STATE WARE HOUSING CORPORATION
April 18, 1983
HARNARAIN Vs. SMT. SUBHADRA
May 9, 1983
HARSHAMAL SHIVBUX Vs. RAMKISHAN DAS SAGARMAL
January 19, 1983
HEERA BAI Vs. NAND LAL
March 17, 1983
HEERA LAL Vs. THE STATE OF RAJASTHAN
May 17, 1983
HIND TYRES Vs. STATE OF RAJASTHAN
September 9, 1983
HIRALAL SHARMA Vs. RAILWAY SHRAMIK SAHKARI BANK
September 4, 1983
HUKAM SINGH Vs. STATE OF RAJASTHAN
August 25, 1983
HURMAT Vs. STATE OF RAJASTHAN.
November 2, 1983
IBRAHIM KHAN Vs. STATE OF RAJASTHAN
February 18, 1983
IMAMUDDIN Vs. AYUB KHAN
December 1, 1983
INDIAN COLD STORAGE AND ICE FACTORY Vs. LAND ACQUISITION OFFICER
August 2, 1983
ISHAR RAM Vs. PADAMNATH
September 19, 1983
ISHWAR SINGH Vs. PANNEY SINGH
September 1, 1983
J PREM DAN Vs. STATE OF RAJASTHAN
November 2, 1983
JAGANNATH SINGH Vs. STATE OF RAJASTHAN
October 25, 1983
JAGATPAL Vs. STATE OF RAJASTHAN
January 1, 1983
JAGATPAL Vs. THE STATE OF RAJASTHAN
July 18, 1983
JAGDISH AND ORS. Vs. THE STATE OF RAJASTHAN
March 14, 1983
JAGJET KUMAR Vs. SMT. VINOD
May 13, 1983
JAGTAR SINGH Vs. STATE
March 18, 1983
JAI KUMAR CHATURVEDI Vs. STATE OF RAJASTHAN
April 8, 1983
JAIPUR UDYOG LIMITED Vs. INCOME TAX OFFICER
April 20, 1983
JAIPUR WOOL AND NAMDA ASSOCIATION JAIPUR Vs. STATE OF RAJASTHAN
January 24, 1983
JAL SINGH Vs. STATE OF RAJASTHAN
August 5, 1983
JAMA AND NATHU Vs. STATE OF RAJASTHAN
August 24, 1983
JAMALUDIN Vs. STATE OF RAJASTHAN
February 24, 1983
JAMANDASS Vs. GOKULDASS
January 4, 1983
JAMUNA DEVI Vs. THE STATE OF RAJASTHAN
August 5, 1983
JANG SINGH Vs. STATE OF RAJASTHAN
December 7, 1983
JASWANT SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER
November 18, 1983
JEET RAM Vs. GANGARAM
August 8, 1983
JHUNTHA RAM Vs. STATE OF RAJASTHAN
January 28, 1983
JODHPUR SAHAKARI UPBHOKTA Vs. REGIONAL PROVIDENT FUND
February 21, 1983
JUGAL KISHORE Vs. DEO NARAYAN
November 24, 1983
K M MATHUR Vs. STATE
December 12, 1983
KADVA Vs. STATE OF RAJASTHAN
July 14, 1983
KAJOD Vs. STATE OF RAJASTHAN
September 20, 1983
KALOO SINGH Vs. MADAN LAL
December 6, 1983
KALU S/O SAMPAT Vs. STATE OF RAJASTHAN
December 3, 1983
KAMLESH KUMAR KHATRI Vs. UNIVERSITY OF JODHPUR
February 4, 1983
KANWARLAL SON OF SHRI AMARLAL Vs. STATE OF RAJASTHAN
July 7, 1983
KARAN SINGH Vs. COLLECTOR BUNDI
February 9, 1983
KARNIDAN Vs. STATE OF RAJASTHAN
April 29, 1983
KAUSHALIYA AND OTHERS Vs. STATE OF RAJASTHAN AND ANR.
December 14, 1983
KESRIMAL Vs. UGAM SINGH
July 4, 1983
KEWAL CHAND NAI Vs. STATE OF RAJASTHAN
May 4, 1983
KHERAJ Vs. STATE OF RAJASTHAN
June 27, 1983
KHIYARAM Vs. STATE OF RAJASTHAN
March 3, 1983
KHUBI LAL Vs. STATE OF RAJASTHAN
July 28, 1983
KISHAN BIHARI BIRLA & OTHERS Vs. PREM KUMARI BHATI
August 12, 1983
KISHAN LAL Vs. STATE OF RAJASTHAN
April 22, 1983
KISHAN LAL KOLI Vs. STATE OF RAJASTHAN
March 9, 1983
KISHANLAL SHARMA Vs. PREM KISHORE
January 28, 1983
KISTOORA RAM Vs. UNION OF INDIA
January 18, 1983
KOTA BOM MANUFACTURING CO Vs. STATE OF RAJASTHAN
April 28, 1983
KOTA BOX MANUFACTURING CO Vs. STATE OF RAJASTHAN
September 16, 1983
KRISHANLAL Vs. STATE OF RAJASTHAN
July 13, 1983
KRISHNA MILLS LTD Vs. UNION OF INDIA
November 26, 1983
KRISHNA ROADWAYS NATHDWARA Vs. MADANLAL
November 11, 1983
L M SIMLOT Vs. STATE OF RAJASTHAN
April 13, 1983
L.E.O. Vs. TAYABJI SULTANJI
March 11, 1983
LABOUR ENFORCEMENT INSPECTOR Vs. SHANKER LAL JOSHI
March 11, 1983
LAKHMA Vs. STATE OF RAJASTHAN
February 18, 1983
LAL BAHADUR SHASHTRI EDUCATIONAL SOCIETY LTD Vs. STATE
March 23, 1983
LAXMI DEVI Vs. SITA RAM
July 28, 1983
LAXMI NARAYAN Vs. STATE OF RAJASTHAN
August 18, 1983
LAXMINARAIN Vs. STATE OF RAJASTHAN
December 2, 1983
LIFE INSURANCE CORPORATION OF INDIA Vs. H S CHAUHAN
July 5, 1983
LOGAR Vs. STATE OF RAJASTHAN
December 9, 1983
M/S. ARAWALI FORGINGS LIMITED, BHIWADI Vs. STATE OF RAJASTHAN AND ORS.
March 31, 1983
MADAN CHAND Vs. URBAN IMPROVEMENT TRUST
November 3, 1983
MADANLAL Vs. HANSRAJ
September 14, 1983
MAHARAJ KUMAR MAHENDRA SINGH Vs. LAKE PALACE HOTELS AND MOTELS
July 20, 1983
MAHARAJA SHREE UMAID MILLS Vs. COMMISSIONER OF INCOME TAX
December 14, 1983
MAHARAJA SHREE UMAID MILLS LIMITED Vs. INCOME TAX OFFICER
May 13, 1983
MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
April 15, 1983
MAHENDRA KUMAR TALY Vs. STATE OF RAJASTHAN
August 18, 1983
MAHENDRA SURANA Vs. STATE OF RAJASTHAN
January 7, 1983
MAHESHWARI SAMAJ Vs. MOHANSINGH
March 31, 1983
MAHZRAJ KUMAR MAHENDRA SINGH OF UDAIPUR Vs. SECRETARY LAKE PALACE HOTELS AND MOTELS PVT LTD
July 20, 1983
MAKBOOL KHAN Vs. STATE OF RAJASTHAN
January 28, 1983
MALA Vs. STATE OF RAJASTHAN
October 27, 1983
MALSINGH Vs. STATE OF RAJASTHAN
May 10, 1983
MAN SINGH Vs. STATE OF RAJASTHAN
November 23, 1983
MANAGING COMMITTEE, ADARSH VIDHYA MANDIR, JAIPUR Vs. RAM GOPAL GOYAL AND ANOTHER
August 2, 1983
MANAK RAM Vs. STATE OF RAJASTHAN
December 2, 1983
MANGI LAL Vs. SURESH CHANDRA
November 15, 1983
MANGIYA AND MANGI LAL Vs. THE STATE OF RAJASTHAN
September 19, 1983
MANGOO Vs. STATE OF RAJASTHAN
September 15, 1983
MANIYA Vs. STATE OF RAJASTHAN
July 19, 1983
MANMAL Vs. BHURE KHAN
August 18, 1983
MANORANJAN HOTEL DISCO Vs. STATE OF RAJASTHAN
July 4, 1983
MANPHOOL Vs. MANPHOOL
January 4, 1983
MANPHOOL Vs. STATE OF RAJASTHAN
March 1, 1983
MANSINGHKA BROTHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 19, 1983
MANU MAL BHIL Vs. STATE OF RAJASTHAN
July 15, 1983
MAQBOOL AHMED Vs. STATE OF RAJASTHAN
October 28, 1983
MARIA SINGH Vs. NARENDRA SINGH AND OTHERS
September 2, 1983
MEGH SINGH Vs. STATE OF RAJASTHAN
March 24, 1983
MEGHJI Vs. STATE OF RAJASTHAN
May 18, 1983
MELA RAM Vs. STATE OF RAJASTHAN
October 11, 1983
MEWAR TEXTILE MILLS LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
July 19, 1983
MISHRIYA Vs. STATE OF RAJASTHAN
August 2, 1983
MISS NIHARIKA TAK Vs. UNIVERSITY OF JODHPUR
January 12, 1983
MODA RAM Vs. STATE OF RAJASTHAN
November 2, 1983
MODHA RAM Vs. KRISHNA DEVI
November 10, 1983
MODIYA Vs. STATE OF RAJASTHAN
December 16, 1983
MODURAM Vs. STATE OF RAJASTHAN
December 25, 1983
MOHAMMAD UMAR AND ANR. Vs. STATE OF RAJASTHAN
September 29, 1983
MOHAN Vs. STATE OF RAJASTHAN
July 25, 1983
MOHAN BAI Vs. JAI KISHAN
February 1, 1983
MOHAN KANWAR Vs. BOARD OF REVENUE
July 5, 1983
MOHAN LAL Vs. STATE
March 21, 1983
MOHAN RAM Vs. STATE OF RAJASTHAN
July 20, 1983
MOHAN RAM Vs. STATE OF RAJASTHAN
July 29, 1983
MOHAN SINGH Vs. STATE OF RAJASTHAN
January 20, 1983
MOHAN SINGH Vs. STATE OF RAJASTHAN
July 21, 1983
MOHAN SINGH Vs. DALPAT SINGH
September 9, 1983
MOHANSINGH Vs. STATE OF RAJASTHAN
March 25, 1983
MOHINDER SINGH Vs. AMARJEET KAUR
May 3, 1983
MOTI LAL Vs. STATE OF RAJASTHAN
April 27, 1983
MUKAND DAS Vs. STATE OF RAJASTHAN
September 20, 1983
MUKAT BEHARI Vs. STATE OF RAJASTHAN
September 26, 1983
MULTANA Vs. STATE OF RAJASTHAN
March 7, 1983
MUNICIPAL BOARD Vs. PRABHU LAL
July 22, 1983
MUNICIPAL COUNCIL Vs. MAHESHWARI PD
February 11, 1983
MUNNALAL JAIN Vs. THE STATE OF RAJASTHAN
February 9, 1983
MURLIDHAR ISHWAR DAS Vs. STATE OF RAJASTHAN
December 14, 1983
NAND LAL Vs. STATE OF RAJASTHAN
April 22, 1983
NAND LAL SHARMA Vs. ELECTION COMMISSION OF INDIA
May 18, 1983
NANDA AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
October 3, 1983
NARAIN HARISHANKAR Vs. STATE OF RAJASTHAN
December 2, 1983
NARAIN LAL SHANPAR Vs. STATE BANK OF INDIA AND OTHERS
March 27, 1983
NARAIN LAL SHARMA Vs. STATE BANK OF INDIA
March 24, 1983
NARAIN SINGH Vs. MUNSIF AND JUDICIAL MAGISTRATE BUNDI
January 6, 1983
NARAIN SWAROOP MATHUR Vs. STATE OF RAJASTHAN AND OTHERS
March 21, 1983
NARAYAN SINGH Vs. STATE OF RAJASTHAN
December 12, 1983
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
March 24, 1983
NATH MAL SON OF PANNA LALJI BY CASTE OSWAL RESIDENT OF JHANJHANWAS Vs. MUKNA RAM SON OF GOMA, MOTI SON OF GONIA, OGAD SON OF DAYA, LIKINA SON OF MUKNA AND STATE OF RAJASTHAN. ALL R/O JHANJHANWAS.
December 1, 1983
NATHI RAM Vs. STATE OF RAJASTHAN
March 3, 1983
NATHU Vs. ROSHAN LAL
September 14, 1983
NEMI CHAND Vs. STATE OF RAJASTHAN
December 20, 1983
NEMI CHAND Vs. CHHAGAR
March 1, 1983
NEW BHARAT RICE AND GENERAL MILLS Vs. STATE OF RAJASTHAN
July 18, 1983
O P AGARWAL Vs. STATE OF RAJASTHAN
March 9, 1983
OM PRAKASH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR
February 1, 1983
OM PRAKASH Vs. NOVELTY CINEMA
April 12, 1983
OM PRAKASH JOSHI Vs. STATE OF RAJASTHAN
April 15, 1983
OMPRAKASH Vs. GAURISHANKER
May 16, 1983
ONKAR Vs. STATE OF RAJASTHAN
August 30, 1983
ONKAR Vs. STATE OF RAJASTHAN
August 18, 1983
ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. HUKAMCHAND JAIN
September 22, 1983
PABU SINGH Vs. RETURNING OFFICER
November 17, 1983
PAL SINGH Vs. STATE OF RAJASTHAN
August 16, 1983
PARMESHWAR SWAROOP Vs. STATE OF RAJASTHAN
March 22, 1983
PARSADI S BHOMA Vs. STATE OF RAJASTHAN
March 14, 1983
PHOOL CHAND Vs. STATE OF RAJASTHAN
March 14, 1983
POMA Vs. STATE OF RAJASTHAN
August 3, 1983
POMA RAM Vs. STATE OF RAJASTHAN
September 23, 1983
PONKAR Vs. STATE OF RAJASTHAN
May 13, 1983
POONAM CHAND Vs. RAM LAL
August 11, 1983
POONMA Vs. STATE OF RAJASTHAN
November 9, 1983
POOSA RAM Vs. STATE OF RAJASTHAN
September 9, 1983
PRABHU Vs. STATE OF RAJASTHAN
February 24, 1983
PRABHU Vs. STATE OF RAJASTHAN
November 23, 1983
PRADEEP Vs. STATE OF RAJASTHAN
November 25, 1983
PRAHLAD Vs. STATE OF RAJASTHAN
November 24, 1983
PRAHLAD Vs. BOARD OF REVENUERAJASTHANAJMER
April 12, 1983
PRAHLAD PRASAD Vs. UNION OF INDIA
February 25, 1983
PRAHLAD RAI KHEMKA Vs. STATE BANK OF BIKANER, JAIPUR
July 19, 1983
PRATAP SINGH Vs. STATE OF RAJASTHAN
October 31, 1983
PREM TENT HOUSE Vs. PARKASH CHAND JAIN
April 11, 1983
PREMIER METALS AND INDUSTRIES Vs. UNION OF INDIA
October 27, 1983
PUKH RAJ Vs. UNION OF INDIA
December 8, 1983
PUKH RAJ Vs. STATE OF RAJASTHAN
May 4, 1983
PUNIA ALIAS PANNALAL Vs. STATE OF RAJASTHAN
July 11, 1983
PUNJAB BHAI SHANKAR BHAI AND CO Vs. GOVIND SINGH AND ANOTHER
May 3, 1983
PURAN Vs. STATE OF RAJASTHAN
May 5, 1983
PURAN SINGH Vs. STATE OF RAJASTHAN
August 19, 1983
PUSHPA DEVI Vs. UNION OF INDIA
July 28, 1983
PUSHPA KUMARI Vs. ARJUN KUMAR
February 18, 1983
R S R T C Vs. RATAN KANWAR
November 9, 1983
RADHA KISHAN Vs. NARAINDAS
April 13, 1983
RADHA VALLABH Vs. STATE OF RAJASTHAN
March 23, 1983
RADHEY SHYAM Vs. STATE OF RAJASTHAN
August 5, 1983
RAJ KUMAR LAL Vs. STATE OF RAJASTHAN
October 20, 1983
RAJA ALIASRAJENDRA PRASAD Vs. STATE OF RAJASTHAN
December 14, 1983
RAJAS THAN STATE ROAD TRANSPORT CORPORATION Vs. MANGI LAL CHAUDHARI
September 22, 1983
RAJASTHAN COOPERATIVE DAIRY Vs. MANOHARLAL SHARMA
January 25, 1983
RAJASTHAN STATE AGRICULTURAL MARKETING BOARDJAIPUR Vs. GURDEEP KAUR
February 21, 1983
RAJASTHAN STATE ELECTRICITY BOARD Vs. FIRM SURATGARH COTTON CINNING AND PRESSING FACTORY SURATGARH
July 27, 1983
RAJASTHAN STATE ROAD Vs. STATE TRANSPORT APPELLATE
July 5, 1983
RAJASTHAN STATE ROAD TRANSPORT Vs. MANGI LAL CHAUDHARI
August 22, 1983
RAJASTHAN STATE ROAD TRANSPORT CORPORATIONJAIPUR Vs. STATE TRANSPORT APPELLATE TRIBUNALJAIPUR
August 2, 1983
RAJENDRA PRASAD DUBE Vs. STATE OF RAJASTHAN
November 8, 1983
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
January 27, 1983
RAJMAL MEHTA Vs. STATE OF RAJASTHAN
December 1, 1983
RAM BHAROSE Vs. STATE OF RAJASTHAN
February 2, 1983
RAM CHANDRA Vs. S T A T
November 9, 1983
RAM GOPAL Vs. STATE OF RAJASTHAN
February 25, 1983
RAM LAL Vs. BHANWARI DEVI
September 13, 1983
RAM LUBHAYA Vs. STATE OF RAJASTHAN
July 20, 1983
RAM PRASAD Vs. STATE OF RAJASTHAN
August 16, 1983
RAM SARAN Vs. NATHU LAL
April 28, 1983
RAM SHARAN Vs. STATE OF RAJASTHAN
April 8, 1983
RAM SINGH Vs. STATE OF RAJASTHAN
August 18, 1983
RAM SINGH Vs. STATE OF RAJASTHAN
November 23, 1983
RAM SINGH AND OTHERS Vs. STATE OF RAJASTHAN
March 31, 1983
RAM SWAROOP Vs. STATE OF RAJASTHAN
January 10, 1983
RAMDHAN Vs. BHANWARLAL
May 20, 1983
RAMESH CHAND Vs. STATE OF RAJASTHAN
March 1, 1983
RAMESH KUMAR Vs. BADAMI
April 19, 1983
RAMJANI Vs. STATE OF RAJASTHAN
April 5, 1983
RAMJI LAL Vs. SHYAMA
September 16, 1983
RANA Vs. STATE OF RAJASTHAN
March 18, 1983
RATAN RICE AND FLOUR MILLS Vs. STATE OF RAJASTHAN
July 20, 1983
RATAN SINGH Vs. STATE OF RAJASTHAN
August 8, 1983
RATAN SINGH Vs. MUNSIFF AND JUDICIAL MAGISTRATEDHOLPUR
March 21, 1983
RATAN SINGH Vs. STATE OF RAJASTHAN
January 5, 1983
RATNA RAM Vs. UNION OF INDIA
January 27, 1983
REGISTHAN PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 6, 1983
ROOPA Vs. STATE OF RAJASTHAN
December 13, 1983
RUSTAM Vs. STATE OF RAJASTHAN
November 1, 1983
S BAHADUR Vs. D N SHARMA
April 22, 1983
S P WAHI Vs. SURENDRA SINGH
January 21, 1983
SABIR Vs. STATE OF RAJASTHAN
March 11, 1983
SAKIR MOHAMMED ALIAS SAKIR HUSSAIN Vs. STATE OF RAJASTHAN
September 21, 1983
SALAM AND FAYAZ Vs. STATE OF RAJASTHAN
November 16, 1983
SALIG RAM Vs. SAGAR CHAND
March 15, 1983
SAMPOORAN SINGH Vs. STATE OF RAJASTHAN
July 21, 1983
SAMRATH Vs. KHEMJI
January 21, 1983
SANTRAM Vs. STATE
March 9, 1983
SANWAL RAM Vs. AGARWAL AGRO AGENCIES
October 27, 1983
SANWALA RAM Vs. FIRM AGARWAL AGRO AGENCIES BHINMAL
October 27, 1983
SANWAT SINGH Vs. BOARD OF REVENUE
May 9, 1983
SAPALA Vs. STATE OF RAJASTHAN
April 28, 1983
SATYA NARAIN Vs. STATE OF RAJASTHAN
October 6, 1983
SATYANARAYAN Vs. RAM NIWAS
March 3, 1983
SEDU RAM YADAV Vs. STATE OF RAJASTHAN
March 22, 1983
SHANKARIA Vs. STATE OF RAJASTAAN
August 24, 1983
SHANKER Vs. STATE OF RAJASTHAN
July 20, 1983
SHARDA SWAMI Vs. STATE OF RAJASTHAN
January 7, 1983
SHER SINGH Vs. STATE OF RAJASTHAN
October 5, 1983
SHIV BHAGWAN Vs. STATE OF RAJASTHAN
August 1, 1983
SHIV DAN SINGH Vs. STATE OF RAJASTHAN
January 11, 1983
SHIV DAN SINGH Vs. STATE OF RAJASTHAN
January 12, 1983
SHRI CHAND AND ORS. Vs. STATE OF RAJASTHAN
September 22, 1983
SHRI DEVI Vs. KASHIRAM
September 15, 1983
SHYAMSUNDER Vs. UNIVERSITY OF JODHPUR
August 1, 1983
SHYO RAM Vs. STATE OF RAJASTHAN
July 5, 1983
SITA RAM Vs. STATE OF RAJASTHAN
July 4, 1983
SITA RAM Vs. STATE OF RAJASTHAN
April 29, 1983
SMT. GITA AND ANOTHER Vs. BHERU LAL
October 12, 1983
SOHAN LAL Vs. STATE OF RAJASTHAN
December 5, 1983
SRININIWAS BUTRA AND OTHER Vs. STATE OF RAJASTHAN
April 13, 1983
ST MARYS HIGH SCHOOL Vs. KESARAM
September 13, 1983
STATE Vs. JAI NARAYAN AND SOHANLAL
August 9, 1983
STATE Vs. RUDIA
August 9, 1983
STATE FARMS CORPORATION OF INDIA Vs. RAJENDRA TANEJA
December 1, 1983
STATE OF RAJ. Vs. DALIP SINGH
November 23, 1983
STATE OF RAJASTHAN Vs. MANAK LAL
October 4, 1983
STATE OF RAJASTHAN Vs. FAKARUDDIN
October 4, 1983
STATE OF RAJASTHAN Vs. MOHAN LAL TAMBI
May 12, 1983
STATE OF RAJASTHAN Vs. GOKAL CHAND
May 6, 1983
STATE OF RAJASTHAN Vs. SUBRATI KHAN
February 2, 1983
STATE OF RAJASTHAN Vs. BUDH RAJ
February 7, 1983
STATE OF RAJASTHAN Vs. GOPAL MODI
December 5, 1983
STATE OF RAJASTHAN Vs. MOHAN DAS GODUMAL
December 12, 1983
STATE OF RAJASTHAN Vs. CHAMPAT RAJ
November 2, 1983
STATE OF RAJASTHAN Vs. SHANKER LAL
November 2, 1983
STATE OF RAJASTHAN Vs. GOPARAM
November 10, 1983
STATE OF RAJASTHAN Vs. SADDIQ
November 11, 1983
STATE OF RAJASTHAN Vs. BASTI RAM
November 14, 1983
STATE OF RAJASTHAN Vs. AKHLESH CHANDRA SHARMA
December 7, 1983
STATE OF RAJASTHAN Vs. B K ROY
December 19, 1983
STATE OF RAJASTHAN Vs. AMOLAK CHAND
December 14, 1983
STATE OF RAJASTHAN Vs. JAGMAL
August 9, 1983
STATE OF RAJASTHAN Vs. UDAI SINGH
August 19, 1983
STATE OF RAJASTHAN Vs. JAMNA DAS GANGADAS AND CO
August 30, 1983
STATE OF RAJASTHAN Vs. NAGJI RAM
September 14, 1983
STATE OF RAJASTHAN Vs. HUKAM CHAND
September 26, 1983
STATE OF RAJASTHAN Vs. GURUBUX SINGH
October 20, 1983
STATE OF RAJASTHAN Vs. KEDAR NATH
June 3, 1983
STATE OF RAJASTHAN Vs. MOOL CHAND
May 20, 1983
STATE OF RAJASTHAN Vs. MAN MAL KEWAL CHAND
May 20, 1983
STATE OF RAJASTHAN Vs. RAMDAYAL
August 1, 1983
STATE OF RAJASTHAN Vs. HANUMAN
August 1, 1983
STATE OF RAJASTHAN Vs. JEEYA
August 2, 1983
STATE OF RAJASTHAN Vs. BOARD OF REVENUE
August 5, 1983
STATE OF RAJASTHAN Vs. BADRI LAL
August 8, 1983
STATE OF RAJASTHAN Vs. RAM DAYAL MODI
August 9, 1983
STATE OF RAJASTHAN Vs. NIHAL KHAN
May 2, 1983
STATE OF RAJASTHAN Vs. RAM DAYAL
May 10, 1983
STATE OF RAJASTHAN Vs. BANSHI LAL
April 27, 1983
STATE OF RAJASTHAN Vs. MANGALSINGH
April 15, 1983
STATE OF RAJASTHAN Vs. N R KESHAN
April 4, 1983
STATE OF RAJASTHAN Vs. SAVIYA
April 7, 1983
STATE OF RAJASTHAN Vs. MAHARAJA SHRI KARNI SINGHJI
January 6, 1983
STATE OF RAJASTHAN Vs. JEETA SINGH
March 9, 1983
STATE OF RAJASTHAN Vs. R J MOOLCHANDANI
March 3, 1983
STATE OF RAJASTHAN Vs. RAMKUMAR SINGH
March 14, 1983
STATE OF RAJASTHAN Vs. GOPAL KRISHAN
February 21, 1983
STATE OF RAJASTHAN Vs. JAMNADASS GANGADASS
February 7, 1983
SUB DIVISIONAL OFFICER JHALAWAR Vs. MADAN LAL
September 15, 1983
SUBHAN KHAN Vs. THE STATE OF RAJASTHAN
February 15, 1983
SUDHIR KUMAR Vs. UNIVERSITY OF UDAIPUR
January 3, 1983
SUGAN SINGH Vs. STATE OF RAJASTHAN
July 30, 1983
SUKH RAM Vs. THE STATE OF RAJASTHAN
August 17, 1983
SUKH SINGH GEHLOT Vs. MANAGER AUTOMOBILE
September 16, 1983
SULTAN KHAN Vs. STATE OF RAJASTHAN
July 22, 1983
SUMIT LAL C SHAH Vs. STATE OF RAJASTHAN
December 16, 1983
SUNDAR LAL Vs. REGIONAL ASSISTANT LABOUR COMMISSIONER AND CONCILIATION OFFICER BHILWARA
December 20, 1983
SUNDER DAS Vs. ZANNAT BEGUM
November 22, 1983
SUNDER LAL Vs. BHANWAR LAL
March 16, 1983
SURENDRA MOHAN MATHUR Vs. ADDITIONAL DISTRICT JUDGE NO 2JAIPUR CITYJAIPUR
March 14, 1983
SURESH NARAIN Vs. STATE
June 6, 1983
SURTA Vs. STATE OF RAJASTHAN
December 14, 1983
SWETAMBAR SAMPRADAY THROUGH KANHAIYALAL AND OTHERS Vs. DIGAMBAR SAMPRDAY THROUGH SUGANLAI AND OTHERS
April 18, 1983
T L BAKOLIA Vs. HEERA LAL
November 15, 1983
TAHAL SINGH Vs. SHAMMI
March 2, 1983
TATA FISON INDUSTRIES LTD Vs. STATE OF RAJASTHAN
December 1, 1983
THE STATE OF RAJASTHAN Vs. SUNDER LAL
March 9, 1983
THE STATE OF RAJASTHAN Vs. BHANWARLAL AND OTHERS
March 2, 1983
THE STATE OF RAJASTHAN Vs. DEAF PERSON (PAKISTAN)
February 14, 1983
THE STATE OF RAJASTHAN Vs. SUBHASH DEO DANGI
January 28, 1983
THE STATE OF RAJASTHAN Vs. NANDLAL ARORA
April 26, 1983
TIWARI JHOOMA LAL SWAROOPLAL Vs. STATE OF RAJASTHAN
January 18, 1983
TIWARI JHOOMAR LAL SWAROOP LAL Vs. STATE OF RAJASTHAN
November 18, 1983
TOGA Vs. STATE OF RAJASTHAN
September 2, 1983
UDAIRAM Vs. STATE OF RAJASTHAN
February 21, 1983
UGAM SINGH Vs. STATE OF RAJASTHAN
April 29, 1983
UMARAM Vs. AADURAM
July 29, 1983
UNION OF INDIA Vs. KARANSINGH
March 22, 1983
UNION OF INDIA Vs. SATYA PAL MEHTA
January 4, 1983
UNION OF INDIA Vs. RAM NIWAS
January 5, 1983
UNION OF INDIA Vs. MOHAN RAJ
January 17, 1983
UNION OF INDIA Vs. CHATURBHUJ
November 7, 1983
URBAN IMPROVEMENT TRUST Vs. BALVEER SINGH
August 22, 1983
VIJAY DAN Vs. STATE OF RAJASTHAN
November 28, 1983
VINOD KUMAR PUROHIT Vs. UNIVERSITY OF JODHPUR
April 8, 1983
VIRENDRA LIME COMPANY Vs. UNION OF INDIA
November 7, 1983
VISHWA NATH Vs. STATE OF RAJASTHAN
February 2, 1983
YASHWANT RAJ Vs. MOHAN LAL
March 30, 1983