Case Index

Title
Date
108 PUJAY PAD ADVAIT PANCH Vs. RAMESHWAR MANDAL
September 6, 1983
ABDUL MANNAN Vs. AWADH BEHARI
August 22, 1983
ADALAT CHOUDHARY Vs. SATAN CHOUDHARY
November 11, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOHAN ENGINEERING COMPANY
October 11, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PRASADI SAO RAJENDRA PRASAD
August 18, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PRASADI SAO RAJENDRA PRASAD
August 24, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HANUMAN AGARWAL
September 22, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NEW CONSOLIDATED GOLD FIELDS LIMITED
February 21, 1983
ADDL COMMISSIONER OF INCOME TAX Vs. SOM DUTTA
March 8, 1983
AHALLAYA BALA GORAIN AHALAYA GORAIN Vs. SHRIMATI BISAKHU DEBI AND OTHER
August 5, 1983
AJAY KUMAR Vs. STATE OF BIHAR AND ORS.
September 5, 1983
AKHILESHWAR PRASAD SINHA Vs. THE STATE OF BIHAR AND ORS.
October 10, 1983
AKHTAR KHAN Vs. SALAMUL BAQUE
August 17, 1983
ALAUDDIN ANSARI Vs. MOHAMMAD JAN MIAN
October 7, 1983
ANANT RAM Vs. MAHESH PRASAD THATHERA
September 6, 1983
ANIRUDH SINGH AND OTHERS Vs. KRISHNA BIHARI SINGH AND OTHERS
November 17, 1983
ANISUR REHMAN Vs. SUKHDEO PRASAD GARODIA
December 1, 1983
ANNAPURNA AGRAWAL Vs. JITENDRA KUMAR SINHA
November 9, 1983
ARUN KUAMAR Vs. STATE OF BIHAR
May 5, 1983
ARYA SAMAJ Vs. STATE OF BIHAR
November 24, 1983
ASHOK KUMAR Vs. THE STATE OF BIHAR AND OTHERS
March 21, 1983
ASHOK KUMAR SINHA Vs. STATE OF BIHAR
April 14, 1983
AWADB LAL SAH Vs. STATE OF BIHAR
April 27, 1983
AWADHESH KUMAR SINGH Vs. STATE OF BIHAR
October 11, 1983
B CHOUDHURY Vs. PRESIDING OFFICER LABOUR COURT JAMSHEDPUR
April 7, 1983
BABULAL SOREN Vs. SINGA SOREN
November 28, 1983
BACHCHO LAL DAS Vs. STATE OF BIHAR
May 18, 1983
BAIDYANATH PRASAD Vs. KISHORE SINGH
August 20, 1983
BALGOVIND SINGH AND ANOTHER Vs. DEOLAGNI AND OTHERS
August 29, 1983
BANSHI DAS Vs. JITNI DEBI
May 18, 1983
BASUDEO CHOUDHARY Vs. STATE OF BIHAR
October 6, 1983
BASUDEO PURVEY Vs. STATE OF BIHAR
January 1, 1983
BASUDEO PURVEY Vs. STATE OF BIHAR
February 1, 1983
BHAGIRATH SHARMA Vs. JIBLAL PRASAD
February 21, 1983
BHARAT ROADWAYS Vs. SHAILENDRA KUMAR BIRLA
November 12, 1983
BHOLA LAL Vs. THE STATE OF BIHAR
December 5, 1983
BHOLA PRASAD AND OTHERS Vs. SITARAM MAHTO AND OTHERS
May 13, 1983
BHUBANESHWAR SINGH Vs. UNION OF INDIA
April 4, 1983
BHUNESWAR SINGH Vs. UNION OF INDIA
April 14, 1983
BIBI JUIIIANI CHURIWALI Vs. KAMIA DEVI
August 29, 1983
BIBI MAGBOOLAM Vs. SK HANIF
February 1, 1983
BIBI SOBARATAN Vs. MD KAMALUDDIN
November 15, 1983
BIHAR STATE BOARD OF DIGAMBAR JAIN RELIGIOUS TRUST Vs. DISTRICT JUDGE, SINGHBHUM AND ANR
February 11, 1983
BIHAR STATE ELECTRICITY BOARD Vs. MODERN INDIA CONSTRUCTION COMPANY LIMITED
March 4, 1983
BIHAR STATE RAJYA TRANSPORT CORPORATION Vs. CHANDRESHWAR MISHRA
February 8, 1983
BIJOY KUMAR BHARTI Vs. STATE OF BIHAR
August 3, 1983
BINOD KUMAR JAISWAL Vs. STATE OF BIHAR
March 14, 1983
BINOGA YADAV AND 3 OTHERS Vs. THE STATE OF BIHAR AND 8 OTHERS
May 5, 1983
BIRCHAND RAUT AND OTHERS Vs. BABU RAM RAUT AND OTHERS
December 8, 1983
BISHWANATH JHA Vs. CHANDESHWAR JHA
March 22, 1983
BRAJ MOHAN TIWARI Vs. THE STATE OF BIHAR
December 13, 1983
BUDHU DUSADH Vs. MANGANI DEVI
December 2, 1983
CAROLINE SUBRAMANIAM Vs. BIHAR STATE ROAD TRANSPORT
July 29, 1983
CENTRAL COALFIELDS LTD Vs. PRABHAWATI RAIRKAR
March 10, 1983
CHANDER YADAV Vs. STATE OF BIHAR
February 10, 1983
CHANDESHWAR SINGH Vs. DAHU MAHTO
May 18, 1983
CHANDESHWAR SINGH Vs. STATE OF BIHAR
September 20, 1983
CHANDRA SHEKHAR RAI Vs. STATE OF BIHAR
November 29, 1983
CHANDRADIP PRASAD Vs. RAVELGANJ MUNICIPALITY
March 4, 1983
CHANDRAJOT KUER Vs. STATE OF BIHAR
February 4, 1983
CHANDRAWATI DEVI, MIRA DEVI, MOSSTT. MOHNA DEVI AND DHARAMSHILA DEVI ALIAS ASHA DEVI Vs. STATE OF BIHAR
January 21, 1983
CHAPALA DEBI Vs. SAMAR KUMAR GHOSE
August 30, 1983
CHAUDHARY SAO Vs. UNION OF INDIA
March 4, 1983
CHET LAL MAHTON AND DEGNARAIN MAHTON Vs. REWA LAL MAHTON AND ORS.
January 11, 1983
CHHAGAN LAL Vs. ADITYA PRASAD
September 28, 1983
CHHOTE GOPE AND OTHERS Vs. KALI GOPE
January 17, 1983
CHITRANJAN PRASAD SINGH Vs. MANKI DEVI
February 7, 1983
CHOUDHRY SAO Vs. UNION OF INDIA
March 9, 1983
COMMISSIONER OF COMMERCIAL TAXES BIHAR Vs. ELECTRICAL EXECUTIVE ENGINEER BIHAR STATE
July 15, 1983
COMMISSIONER OF INCOME TAX Vs. PANDEY NARSINGH SAHAY
July 29, 1983
COMMISSIONER OF INCOME TAX Vs. JAMMUNA PRASAD SAH
July 19, 1983
COMMISSIONER OF INCOME TAX Vs. GURUDAS RAM PAPSHI AND BROS
July 21, 1983
COMMISSIONER OF INCOME TAX Vs. KASHIRAM AGRAWALLA
March 22, 1983
COMMISSIONER OF INCOME TAX Vs. CHOTA NAGPUR GLASS WORKS
March 16, 1983
COMMISSIONER OF INCOME TAX Vs. MONGHYR GUN MANUFACTURING CO OP SOCIETY LIMITED
March 16, 1983
COMMISSIONER OF INCOME TAX Vs. PARMANAND MAKHAN LAL
April 7, 1983
COMMISSIONER OF INCOME TAX Vs. KALYANI SELECTION KARGALLIA COLLIERY
April 1, 1983
COMMISSIONER OF INCOME TAX Vs. KALYANI SELECTED KARGALLIA COLLIERY
April 2, 1983
COMMISSIONER OF INCOME TAX Vs. SHANTILAL AGARWALLA
February 1, 1983
COMMISSIONER OF INCOME TAX Vs. GWALIOR METAL INDUSTRIES
January 4, 1983
COMMISSIONER OF INCOME TAX Vs. DUMRAON COLD STORAGE AND REFRIGERATION SERVICE PRIVATE LIMITED
January 11, 1983
COMMISSIONER OF INCOME TAX Vs. GURUDAS RAM KAPAHI
March 21, 1983
COMMISSIONER OF INCOME TAX Vs. LATE PANDEY NARSINGH SHAY
March 29, 1983
COMMISSIONER OF INCOME TAX Vs. S K SAHANA AND SONS P LTD
July 28, 1983
COMMISSIONER OF INCOME TAX Vs. MITHILA MOTORS PRIVATE LIMITED
August 17, 1983
COMMISSIONER OF INCOME TAX Vs. S. K. SAHANA & SONS (P) LTD.
March 28, 1983
COMMISSIONER OF WEALTH TAX Vs. RADHA KRISHNA JALAN
March 11, 1983
COMMISSIONER OF WEALTH TAX Vs. SHIVRAM SINGH
March 4, 1983
COMMISSIONER OF WEALTH TAX Vs. RADHA KRISHNA JALAN
March 7, 1983
DAMRU MAHATO Vs. KHAGIA
December 12, 1983
DANDA SAMAUL RAJ Vs. SHILA AGNUSH RAJ
December 12, 1983
DEBKANT MISHRA Vs. KADAMBRI MISHRA
August 4, 1983
DEO SARAN SAO Vs. THE STATE OF BIHAR
August 1, 1983
DHANBIR SINGH Vs. CHANDRA SHEKHAR TIWARY
April 11, 1983
DHAUTAL SINGH Vs. BHOLA SAH
November 25, 1983
DHIRENDRA NATH SEN Vs. UNION OF INDIA
August 5, 1983
DINESH ROLLER FLOUR MILL Vs. UNION OF INDIA
March 10, 1983
DINESHWAR PRASAD Vs. STATE OF BIHAR
April 15, 1983
DR. P. DAYAL Vs. THE STATE OF BIHAR AND ORS.
November 3, 1983
DULHIN JIBACHLI KUER Vs. SITARAM SHARMA
April 15, 1983
DWARKA PRASAD JHUNJHUNWALA Vs. SUSHILA DEVI
February 2, 1983
EXPRESS CABLES PVT LTD Vs. N S MUKHERJEE
March 16, 1983
GADADHAR SEN Vs. UNION OF INDIA
December 12, 1983
GAFFAR Vs. UNION OF INDIA
February 7, 1983
GAJADHAR PRASAD CHOUDHARY Vs. STATE OF BIHAR
October 5, 1983
GANESH PRASAD SINGH Vs. RAM CHANDRA PRASAD
June 9, 1983
GANPAT RAI SANTU LAL Vs. COMMISSIONER OF INCOME TAX
April 15, 1983
GANPAT RAI SANTU LAL Vs. COMMISSIONER OF INCOME TAX
April 5, 1983
GAURI SHANKAR TEWARY Vs. STATE OF BIHAR AND OTHERS
November 3, 1983
GAYA PRASAD ALIAS GAYA PD. GUPTA Vs. THE STATE OF BIHAR
March 7, 1983
GENERAL MANAGER ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. MAHENDRA PRASAD GUPTA
January 31, 1983
GIRJA RAI Vs. GBAFOOR MIAN
November 15, 1983
GITA DEVI TULSYAN Vs. JOKHI RAM MOHAN LAL
September 1, 1983
GOVERNING BODY OF KARIM CITY COLLEGE Vs. STATE OF BIHAR
September 28, 1983
GURU CHARAN SARDAR AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
December 14, 1983
HAFIZ MOHD NABI JAN Vs. TATA IRON AND STEEL CO LTD
January 31, 1983
HARBANSH SINGH Vs. STATE OF BIHAR
May 4, 1983
HARI CHARAN PASWAN Vs. STATE OF BIHAR
May 18, 1983
HARI NANDAN RAI Vs. MOHAN RAI
July 16, 1983
HARIBANS CHAUDHARY AND C.F. RODRIQUE Vs. THE STATE OF BIHAR AND THE SECRETARY
August 25, 1983
HARIHAR SINGH Vs. STATE OF BIHAR
September 22, 1983
HINDUSTAN PETROLEUM CORPORATION LTD Vs. STATE OF BIHAR
September 27, 1983
HIRAMAN SAH Vs. RAMDHANI MISTRI
August 8, 1983
HIRANAND JHA SHASTRI & ORS. Vs. THE STATE OF BIHAR & ORS.
March 22, 1983
INDRA KUMAR PASARI Vs. ONKARMAL KEDIA
January 1, 1983
INDU BHUSAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 11, 1983
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX Vs. NAND KISHORE SINGH
May 16, 1983
INTER STATE TRANSPORT AGENCY SITAMARHI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 11, 1983
ISHAQUE KHAN Vs. JAUBAR ALI KHAN
December 2, 1983
ISHWAR DAS MURLIDHAR Vs. STATE OF BIHAR
April 15, 1983
JAGARNATH SINGH Vs. SINGHASAN KUER
May 12, 1983
JAGARNATH SINGH Vs. SRIMATI SINGHASHAN KUER AND OTHERS
May 17, 1983
JAGARNATH THAKUR AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
November 18, 1983
JAGDISH PANDEY Vs. PRAYAG MAHTO
September 15, 1983
JAGDISH PANDEY Vs. STATE OF BIHAR
September 28, 1983
JAIMANGAL PRASAD SINGH Vs. STATE OF BIHAR
February 9, 1983
JANKI DEVI Vs. DHARAMNATH PRASAD
December 7, 1983
JANKI RAM Vs. AMIR CHAND RAM
November 22, 1983
JASHWANT SINGH Vs. SMT. DARSHAN KAUR AND ORS.
January 27, 1983
JAWAHAR TIWARY Vs. GAURI SHANKAR TIWARY
April 12, 1983
JAYANT LAL PAL Vs. THE STATE OF BIHAR, COMMISSIONER-CUM PRINCIPAL SECRETARY IRRIGATION DEPARTMENT, BIHAR, PATNA AND SRI A K. SINHA, ENGINEER-IN-CHIEF-CUM-SPECIAL SECRETARY, IRRIGATION DEPARTMENT, BIHAR PATNA
January 14, 1983
JHAPSI CHOUDHARY AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
January 10, 1983
K.C. SINHA Vs. THE STATE OF BIHAR THOUGH THE ADDL. SECRETARY & ORS.
October 3, 1983
KAILASH SINGH AND ORS. Vs. THE STATE OF BIHAR
January 4, 1983
KALIKA SINGH Vs. AWADHESH NARAIN SINGH
January 21, 1983
KALIPADA DUTTA Vs. TARA PADO RAKSHIT
February 28, 1983
KALIPADA DUTTA AND OTHERS Vs. TARA PADO RAKSHIT AND OTHERS
February 21, 1983
KALPNATH RAI Vs. COMMISSIONER OF INCOME TAX
June 29, 1983
KALU PRASAD Vs. UNION OF INDIA
February 7, 1983
KAMESHWARINDRA GURU Vs. CHATTU PRASAD MAHTO
April 12, 1983
KAMLESHWARI PRASAD SINGH Vs. SUJA SINGH
September 29, 1983
KAPILDEO BBAGAT Vs. STATE OF BIHAR
September 14, 1983
KARUNAMOY DUTT Vs. STATE OF BIHAR
January 27, 1983
KEDARNATH BOHRA Vs. SAFIULLA
October 11, 1983
KEWAL SINGH Vs. UMESH MISHRA
March 24, 1983
KUNDAN BHARTHUAR AND ORS. Vs. STATE BANK OF INDIA AND ORS.
April 26, 1983
L P SINHA Vs. LIFE INSURANCE CORPORATION OF INDIA
September 3, 1983
LAKHI PRASAD SHARMA Vs. RAMKRISHNA DAS MEHROTRA
April 22, 1983
LAKSHMAN BHAGAT Vs. BRIJ NANDAN PRASAD SINGH
November 1, 1983
LAL BABU SINGH ALIAS LAL BABU RAI AND 17 OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
December 13, 1983
LARHO DEVI Vs. CHIRANJI LAL
May 11, 1983
LAWANG CHAND SAH Vs. KEDAR RAM
September 21, 1983
LAXMI NARAIN MAHTON Vs. STATE OF BIHAR
March 18, 1983
M L BISWAS Vs. STATE OF BIHAR
September 21, 1983
M/S BENEDICTS LABORATORY Vs. THE STATE OF BIHAR
January 13, 1983
M/S JAIDAYAL BABULAL Vs. THE STATE OF BIHAR
February 24, 1983
M/S KAILASH ROLLER FLOUR MILLS AND ANOTHER Vs. STATE OF BIHAR OTHERS
August 28, 1983
MADAN PRASAD CHOUDHARY Vs. THE STATE OF BIHAR
December 20, 1983
MAHAKANT JHA Vs. SPECIAL SECRETARY EDUCATION DEPTT PATNA
February 1, 1983
MAHARAJ LAXMISHWAR SINGH Vs. STATE OF BIHAR
March 9, 1983
MAHENDRA KUMAR SINHA Vs. THE VICE CHANCELLOR AND OTHERS
September 5, 1983
MAHENDRA PRASAD GUPTA AND OTHERS Vs. SITARAM SINGHANIA AND OTHERS
September 30, 1983
MAHESH JHA Vs. THE STATE OF BIHAR AND ANOTHER
April 6, 1983
MAKSUDAN RAUT Vs. STATE OF BIHAR
January 20, 1983
MANGTOO RAM Vs. STATE OF BIHAR
August 11, 1983
MANNU DAS Vs. KISTO DAS
May 5, 1983
MANOHAR PRASAD Vs. FOOD CORPORATION OF INDIA
September 3, 1983
MANOHAR SINGH SAHAY AND CO Vs. JOGENDRA SINGH KALRA
July 15, 1983
MAULA BUX ANSARI Vs. RAM RUP SAH
January 20, 1983
MAULA DEVI Vs. PRAYAG PRASAD
July 16, 1983
MAULVI REZA ANSARI Vs. SHYAMLAL SAH
April 19, 1983
MAYA RAMAN Vs. STATE OF BIHAR
April 28, 1983
MD EKRAM Vs. THE STATE
March 31, 1983
MD ZULFIKAR HUSSAIN Vs. STATE OF BIHAR
January 29, 1983
MD. SAFAIT HUSSAIN, MD. SAHADAT HUSSAIN Vs. THE STATE OF BIHAR
August 30, 1983
MGMT OF TATA IRON AND STEEL CO Vs. LABOUR COMMISSIONER
October 5, 1983
MOHAMMAD ABDUL RAUF Vs. T KHADEJA
October 3, 1983
MOHAMMAD SHAH ALAIN Vs. ABDUL HAMID
September 30, 1983
MOHAMMAD SHAMSUDDIN AND OTHERS Vs. STATE OF BIHAR AND OTHER
February 4, 1983
MOSST MANGO DEVI Vs. MUNESHWAR PRASAD
May 12, 1983
MULTIPURPOSE CO OPERATIVE SOCIETY SALMARI Vs. STATE OF BIHAR
November 3, 1983
N DUTTA Vs. JARDIN VICTOR LIMITED
April 12, 1983
NAND KISHORE SINGH Vs. THE STATE OF BIHAR AND OTHERS.
October 4, 1983
NARAIN PRASAD SINGH Vs. STATE OF BIHAR
March 14, 1983
NARAIN SHASTRI Vs. STATE OF BIHAR
November 30, 1983
NATHMAL KHANDELIA Vs. JANKI DEVI
May 4, 1983
NATHUNI AHIR AND MANY OTHERS Vs. THE STATE
April 12, 1983
NATIONAL INSURANCE CO LTD Vs. CHHUNNU RAM
July 15, 1983
NUNUMANI DEVI Vs. RAM SARAN KUMAR
July 26, 1983
OM PRAKASH DALMIA Vs. BINA SAHA
September 30, 1983
ONKAR NATH Vs. MAHESH PRASAD LOHANI
August 17, 1983
OVERSEER MAHTO, JITENDRA MAHTO, OM PRAKASH AND DWARIKA MAHTO Vs. THE STATE OF BIHAR AND GOPAL MAHTO
December 7, 1983
PANCHANAND GOSWAMI Vs. STATE OF BIHAR
July 16, 1983
PANNA LAL KHOMANI Vs. STATE OF BIHAR
September 16, 1983
PARASNATH DIGAMBER JAIN HIGH Vs. STATE OF BIHAR
September 6, 1983
POSTAL CO OPERATIVE HOUSE CONSTRUCTION SOCIETY LIMITED Vs. SECRETARY TO THE GOVT OF BIHAR PATNA
October 5, 1983
PRASAD RANJAN DAS Vs. THE STATE OF BIHAR AND OTHERS
August 19, 1983
PRATAP NARAIN SINHA Vs. STATE OF BIHAR
December 22, 1983
PREM PRAKASH SAH Vs. BHANDERMALL SHARMA
February 8, 1983
R B MISHRA Vs. STATE OF BIHAR
January 21, 1983
RABINDRA RAI Vs. STATE OF BIHAR
August 9, 1983
RADHESHYAM SHARMA Vs. THE STATE OF BIHAR
March 2, 1983
RAFI AHMAD Vs. UNION OF INDIA, THROUGH THE SECRETARY, CENTRAL EXCISE & CUSTOM, GOVERNMENT OF INDIA AND OTHERS
July 14, 1983
RAGHAV JHA Vs. REGISTRAR CO OPERATIVE SOCIETIES BIHAR
January 17, 1983
RAGHAV JHA Vs. REGISTRAR CO OP SOC
January 17, 1983
RAGHAV JHA Vs. REGISTRAR CO-OPERATIVE
January 11, 1983
RAGHAV JHA Vs. REGISTRAR CO OPERATIVE SOCIETIES
January 14, 1983
RAGHUBAR NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
April 26, 1983
RAGHUBIR PRASAD Vs. SHRIMI NARAIN TIWARI
May 5, 1983
RAI SUNIL KUMAR MITRA Vs. THAKUR SINGH
September 9, 1983
RAJ KUMAR CHOUDHARY Vs. UNION OF INDIA
November 1, 1983
RAJ KUMAR SUBHSEHWAR SINGH Vs. V N P VERMA
July 19, 1983
RAJA RAM SINGH Vs. KAPILDEO SINGH
November 21, 1983
RAJAN KUMAR SINGH Vs. STATE OF BIHAR
February 10, 1983
RAJENDRA PRASAD Vs. THE CHANCELLOR, MAGADH UNIVERSITY, AND OTHERS
September 23, 1983
RAJESHWAR SINGH Vs. STATE OF BIHAR
March 10, 1983
RAM BARAI BHAGAT Vs. MUNNI LAL SINGH
August 9, 1983
RAM BILASH PANDEY Vs. JAI NARAYAN GUPTA
December 21, 1983
RAM CHANDRA SINGH Vs. STATE OF BIHAR
August 23, 1983
RAM EKABAL PANDEY Vs. KAPILDEO RAI
October 7, 1983
RAM EKBAL PANDEY Vs. KAPIL DEO RAI
October 7, 1983
RAM GOPAL AGRAWAL Vs. SRI SURENDRA NATH OJHA
September 15, 1983
RAM NARESH KUMAR SINGH Vs. FOOD CORPORATION OF INDIA LTD
March 17, 1983
RAM PRASAD DUBEY Vs. BIHAR STATE AGRICULTURAL PRODUCE
September 16, 1983
RAM PRASAD MAHTON Vs. BABU JAGOO MAHTON
September 28, 1983
RAM PRASAD SINGH Vs. SUBODH PRASAD SINGH
May 3, 1983
RAM REFRIGERATION INDUSTRIES LTD Vs. STATE BANK OF INDIA
March 4, 1983
RAM ROOP YADAV Vs. THE ADDITIONAL MEMBER, BOARD OF REVENUE AND OTHERS
July 11, 1983
RAM SUNDER AHIR Vs. SIDH NATH AHIR
August 5, 1983
RAMANAND SINGH Vs. BIDAYAPATI DEVI
September 29, 1983
RAMBALAK PANDIT Vs. THE STATE OF BIHAR
December 13, 1983
RAMCHANDRA RAI Vs. STATE OF BIHAR
March 8, 1983
RAMDEO Vs. STATE OF BIHAR
September 30, 1983
RAMDEO SINGH Vs. KAMAKHYA NARAIN SINGH
August 30, 1983
RAMESHWAR HARIJAN Vs. STATE OF BIHAR
June 28, 1983
RAMESHWAR PRASAD SINHA Vs. STATE OF BIHAR
September 15, 1983
RAMNANDAN PRASAD & 2 OTHERS Vs. THE STATE OF BIHAR & 6 OTHERS
March 7, 1983
RAMSWARUP PRASAD Vs. BUDHDEO SAO
March 10, 1983
RANCHI ELECTRIC SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 16, 1983
RANCHI TIMBER TRADERS Vs. STATE OF BIHAR
October 5, 1983
ROHTAS INDUSTRIES LTD Vs. GOKULCHAND JAGANNATH NAHAR
April 18, 1983
RUSI HOMI MODY Vs. LABOUR ENFORCEMENT OFFICER
February 9, 1983
S C DAS CHAIRMAN H S E C CO OPERATIVE STORES Vs. STATE OF BIHAR
February 15, 1983
S C TENJA Vs. HOUSE CONTROLLER CUM SUB DIVISIONAL MAGISTRATE PATNA
January 3, 1983
S RAMCHANDRAN Vs. STATE OF BIHAR
January 24, 1983
S RAMCHANDRAN Vs. STATE OF BIHAR
February 24, 1983
S.C. JAIN Vs. THE STATE OF BIHAR AND ANOTHER
August 2, 1983
SACHCHIDANAND KISHORE VARMA Vs. HEERANAND
January 27, 1983
SAHEM RAM MAHTO Vs. GOVIND PRASAD
August 24, 1983
SAKYA SINHA GHOSH AND OTHERS Vs. UNION OF INDIA AND OTHERS
October 11, 1983
SALIK ROY ALIAS SALIK PRASAD Vs. STATE OF BIHAR
March 16, 1983
SAMAR KUMAR MITRA Vs. STATE OF BIHAR
March 2, 1983
SARDAR BADRI NARAIN SINGH Vs. GHOTANAGPUR BANKING ASSOCIATION PATNA
December 22, 1983
SARDAR HARVINDAR SINGH Vs. AMRIT KAUR
January 12, 1983
SARDAR JASWANT SINGH Vs. DARSHAN KAUR
January 27, 1983
SARJUG PRASAD SINGH Vs. STATE OF BIHAR
September 5, 1983
SATYA NARAIN SINGH Vs. STATE OF BIHAR
August 18, 1983
SATYANAND Vs. STATE OF BIHAR
January 21, 1983
SATYANARAIN RAI Vs. NATHUNI SAH
January 13, 1983
SATYENDRA NARAIN SINHA Vs. THE STATE OF BIHAR & OTHERS
April 12, 1983
SAVITRI DEVI Vs. BILAT YADAV ALIAS KARU YADAV
January 20, 1983
SHAILENDRA KUMAR SINHA Vs. STATE OF BIHAR
March 18, 1983
SHANKAR SAHU Vs. NIRANJAN PRASAD
February 22, 1983
SHARDA PRASAD RAI Vs. STATE OF BIHAR
May 20, 1983
SHATRUGHANJEE SAHAY Vs. INDUSTRIAL TRIBUNAL PATNA
January 18, 1983
SHEO KUMAR YADEV Vs. ADDITIONAL MEMBER BOARD OF REVENUE
May 9, 1983
SHEO SHANKAR PRASAD SINGH Vs. GANDA PRASAD
December 1, 1983
SHIV KUMAR PRASAD SINGH Vs. STATE OF BIHAR
August 29, 1983
SHIV NARAIN CHOUDHARY AND 3 OTHERS Vs. THE STATE OF BIHAR
September 23, 1983
SHIVE SAGAR SINGH Vs. SHIVE KUMARI DEVI
May 6, 1983
SHRI KESHAN KUMAR SINGH AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
May 11, 1983
SHRI MAHENDRA PRASAD MEHTA Vs. THE DISTRICT SUPERINTENDENT OF EDUCATION AND ANOTHER
July 26, 1983
SHRI NIWASH OJHA Vs. SHRI VISHWANATH OJHA AND OTHERS
October 4, 1983
SHRI, AJIT NARAIN HAKSAR, SHRI ABHIJIT BASU, SHRI SAMIR GHOSE AND SHRI JAGDISH NARAIN SAPRU Vs. THE STATE OF BIHAR AND SHRI R.K. MANDAL
March 22, 1983
SHRIMATI BUDHNI MAHOTAIN AND ANOTHER Vs. GOBARDHAN AND BHOGTA ALIAS GOBRA AND OTHERS
July 19, 1983
SHRINIWAS PANSARI Vs. HARI PRASAD MEHRA
May 12, 1983
SHRIRAM REFRIGERATION INDUSTRIES LTD Vs. STATE BANK OF INDIA
March 9, 1983
SHYAM SUNDER PRASAD BHADANI Vs. STATE OF BIHAR
October 3, 1983
SIDHESHWAR SINGH Vs. BAJRANGI SINGH
December 15, 1983
SITA RAM Vs. DRAUPADI DEVI
August 9, 1983
SITA RAM BHARATI Vs. BHAIRO BHARATI
September 27, 1983
SITA SHARAN Vs. STATE OF BIHAR
April 13, 1983
SONO GOPE Vs. RAMESHWAR YADAV
April 19, 1983
SREE BAHARIJI MILLS LTD Vs. STATE OF BIHAR
May 18, 1983
SRI S.C. DAS, CHAIRMAN, HINDUSTAN STEEL EMPLOYEES CONSUMERS COOPERATIVE STORES AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
February 16, 1983
SRIKANTA KRISHNA GHOSH Vs. INDU KUMARI GHOSH
January 18, 1983
STATE OF BIHAR Vs. C P SINGH
February 28, 1983
STATE OF BIHAR Vs. REWA MAHTO
June 30, 1983
STATE OF BIHAR Vs. MOSAFIR THAKUR
June 30, 1983
STATE OF BIHAR Vs. KHETAN BROTHERS
October 23, 1983
SUBHASH CHANDRA TANEJA Vs. COMMISSIONER PATNA DIVISION
September 13, 1983
SUBHCHENDRA JHA Vs. BIHAR SCHOOL OF YOGA MONGHYR
September 6, 1983
SUGAM CHAND AGRAWAL Vs. JIVT SHAH
April 14, 1983
SUHRID KUMAR ROY CHOUDHURY Vs. MUKUL ROY CHOUDHURY
March 7, 1983
SUNIL SRIVASTAVA Vs. UNION OF INDIA
September 28, 1983
SURAJ SINGH Vs. RAJNARAIN LAL
September 24, 1983
SURESH CHANDRA YADAV Vs. STATE OF BIHAR
February 1, 1983
SURYA KANT JHA Vs. BRAHMDEO JHA AND OTHERS
November 8, 1983
SURYA NARAIN PODDAR Vs. CHULHAI RAJAK
November 9, 1983
SURYA NARAYAN YADAV AND OTHERS Vs. BIHAR STATE ELECTRICITY BOARD AND OTHERS
September 1, 1983
SYED SHAH SARFE ALAM MUTAWALLI Vs. COMMISSIONER OF INCOME TAX
August 24, 1983
TATA CONVOY DRIVERS CONGRESS AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
July 15, 1983
TATA ENGINEERING AND LOCOMOTIVE Vs. STATE OF BIHAR
January 21, 1983
TATA IRON & STEEL CO LTD Vs. KOLHAN SUPERINTENDENT
March 8, 1983
THE CHAIRMAN AND COMMISSIONERS OF THE CHAKRADHARPUR MUNICIPALITY Vs. MAHADEVI AGARWAL AND ANOTHER
December 6, 1983
THE STATE OF BIHAR Vs. SARJU PRASAD AND SRI LAKHI SAH
December 22, 1983
TOESH KUMAR Vs. THE STATE OF BIHAR AND OTHERS
September 23, 1983
TRILOK KUMAR Vs. THE STATE
February 4, 1983
UMA SHANKAR BAJAJ Vs. NARAIN DAS
February 25, 1983
UMA SHANKER PRASAD SRIVASTAVA Vs. DIRECTOR SECONDARY EDUCATION
September 30, 1983
UMANATH RAI Vs. STATE OF BIHAR
January 31, 1983
UNION OF INDIA Vs. LAXMI OIL MILLS
November 25, 1983
UNITED BANK OF INDIA Vs. OFFICIAL LIQUIDATOR MAKSUDPUR
August 29, 1983
UNITED COMMERCIAL BANK Vs. SHRI JUGESHWAR NATH & ANOTHER
May 25, 1983
VIJAY KUMAR Vs. STATE OF BIHAR
June 14, 1983
YOGENDRA KHAN AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
February 8, 1983
YOGENDRA RAWANI Vs. STATE OF BIHAR
September 24, 1983
YUBRANI LOK RAJYA LAKSHMI Vs. YUBRAJ BRAJENDRA KISHORE SINGH
November 3, 1983
Z KOTASEK Vs. STATE OF BIHAR
May 4, 1983
ZAHIRUDDIN Vs. CHULHO PASWAN
May 17, 1983