Case Index

Title
Date
AVTAR SINGH Vs. STATE OF HIMACHAL PRADESH
December 29, 1983
B.N. PANDEY Vs. INDRA CHEHAN
March 15, 1983
B.N.GHILDYAL Vs. UNION OF INDIA
May 30, 1983
BELA SINGH Vs. NEENA KUMARI KAUSHIK
June 23, 1983
BESRIA Vs. STATE OF HIMACHAL PRADESH
March 25, 1983
BROOKE BOND TEA INDIA LTD. Vs. STATE OF HIMACHAL PRADESH
March 6, 1983
CHUHROO RAM Vs. STATE
July 6, 1983
CITIZENS OF SIMLA Vs. STATE OF HIMACHAL PRADESH
January 14, 1983
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
September 30, 1983
COURT ON ITS OWN MOTION Vs. MAST RAM TANTA
January 13, 1983
COURT ON ITS OWN MOTION Vs. K.C. KHANNA
August 29, 1983
COURT ON ITS OWN MOTION IN THE MATTER OF MITHU RAM ALIAS HARBANS SINGH Vs. STATE OF H P
November 8, 1983
DIGAMBER JAIN SABHA Vs. STATE OF HIMACHAL PRADESH
June 22, 1983
DINESH KUMAR Vs. TILAK RAJ
July 29, 1983
GIAN CHAND Vs. STATE OF HIMACHAL PRADESH AND OTHERS
March 25, 1983
HARI CHAND KHIMTA Vs. KARAM CHAND
April 14, 1983
HIMACHAL FRUIT GROWERS CO OP MARKETING AND PROCESSING SOC LTD Vs. UPPER INDIA FOOD PRESERVERS AND PROCESSORS P LTD
July 6, 1983
HIMACHAL PRADESH NASHABANDI PARISHAD Vs. STATE OF HIMACHAL PRADESH
September 30, 1983
HIMACHAL PRADESH STATE FOREST CORPORATIONSIMLA Vs. HARI CHAND
August 18, 1983
HIMACHAL ROAD TRANSPORT Vs. GURDEV KAUR
April 7, 1983
HIMACHAL ROAD TRANSPORT CORPORATION Vs. KISHAN SINGH
November 9, 1983
HUKAM SINGH Vs. NAG SINGH
September 16, 1983
IKHLAQ MOHAMED Vs. UNION OF INDIA
January 11, 1983
INDER SINGH Vs. STATE OF HIMACHAL PRADESH
July 14, 1983
INDIAN BANK Vs. NARINDER KUMAR GUPTA
June 22, 1983
JADRANGAL CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY Vs. NARPAT RAM
November 15, 1983
JAGDISH SINGH Vs. STATE OF HIMACHAI PRADESH THROUGH COLLECTOR, UNA
October 31, 1983
KANSHI RAM Vs. LACHHMAN
January 7, 1983
KANSHI RAM Vs. LACHHMAN
October 7, 1983
KAVIRAJ BHUPENDER NATH GUPT Vs. UNION OF INDIA
August 3, 1983
KEWAL SINGH Vs. SAT MAHAJAN
December 9, 1983
KHEM SINGH Vs. KAPUR SINGH
March 25, 1983
KR. BRIJ BALA Vs. STATE OF H.P. AND OTHERS
August 22, 1983
LAL SINGH Vs. MUNSHI RAIN
October 28, 1983
LEKH RAM Vs. GOPAL
November 19, 1983
MADAN MOHAN JAGGA Vs. STATE OF HIMACHAL PRADESH
September 13, 1983
MASTER ASHWANI KUMAR MINOR Vs. BOARD OF SCHOOL EDUCATION FOR HIMACHAL PRADESHSIMLA AND
July 20, 1983
MATHU RAM Vs. STATE OF HIMACHAL PRADESH
November 8, 1983
MUNICIPAL CORPORATION Vs. K C KHANNA
August 29, 1983
NAROTTAM DATT SHARMA Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
June 27, 1983
NATHU Vs. STATE OF H P
November 21, 1983
PARMINDER LAL SARIN Vs. SUMAN LATA
July 27, 1983
PIAR CHAND Vs. STATE OF HIMACHAL PRADESH
May 10, 1983
PURI AGRO INDUSTRIAL CORPORATION Vs. NAHAN FOUNDRY LTD.
July 26, 1983
PUSHPENDER SINGH Vs. STATE OF HIMACHAL PRADESH
October 27, 1983
R.C.SHARMA Vs. UNION OF INDIA
June 21, 1983
RAM ASHRA HARI CHAND Vs. TARA CHAND
April 4, 1983
RAMESH CHAND ALIAS MOHAMMED HUSSAIN Vs. STATE OF HIMACHAL PRADESH
December 1, 1983
RAMESH KUMAR Vs. STATE OF HIMACHAL PRADESH
November 1, 1983
RATTANI DEVI Vs. RAJINDER PAL
October 29, 1983
RIKHI RAM KAUNDAL Vs. GANU RAM
January 7, 1983
S C DOGRA Vs. STATE OF HIMACHAL PRADESH
May 23, 1983
SANATAN DHARAM PRATINIDHI SABHA Vs. STATE OF HIMACHAL PRADESH
August 12, 1983
SAT PAL Vs. STATE OF HIMACHAL PRADESH
August 11, 1983
SETH SUNDER PARSHAD AND SONSNEW DELHI Vs. STATE OF HIMACHAL PRADESH
May 10, 1983
STATE OF HIMACHAL PRADESH Vs. THAKUR DASS
June 22, 1983
SWARAN SINGH Vs. STATE OF HIMACHAL PRADESH
December 20, 1983
TAKRI DEVI Vs. RAMA DOGRA
June 6, 1983
THOILU Vs. KRISHAN GOPAL
November 11, 1983
TOTA Vs. PYARE LAL
September 22, 1983
VIDYA DHAR Vs. MOHAN LAL
August 25, 1983
VINAY SAIHGAL Vs. STATE OF HIMACHAL PRADESH
August 3, 1983