Case Index

Title
Date
RAKESH RAJ ETC. Vs. KEWAL KUMAR ETC.
August 22, 1983
ABHE RAM Vs. RAM DEWARI & OTHERS
March 17, 1983
ACHHARI AND OTHERS Vs. GURDIP KAUR AND ANOTHER
July 28, 1983
AERO ENGINEERING WORDS Vs. COMMISSIONER OF INCOME TAX
January 21, 1983
AJAI SINGH PANWAR Vs. MANJU RANI
May 6, 1983
AJAY KUMAR Vs. KISHORI LAL AND OTHERS
July 25, 1983
AJIT KUMAR Vs. STATE OF PUNJAB, ETC
November 22, 1983
AJIT SINGH Vs. DURGA DASS
October 12, 1983
AJIT SINGH Vs. STATE
December 2, 1983
AJIT SINGH Vs. SHAM LAL
December 13, 1983
AJIT SINGH Vs. STATE OF PUNJAB
December 14, 1983
AJIT SINGH Vs. BANWARI LAL
January 13, 1983
AJMER SINGH Vs. SHAMSHER SINGH
June 1, 1983
AKHARA BRAHM BUTA AMRITSAR Vs. STATE OF PUNJAB
April 19, 1983
ALBEL SINGH Vs. GRAM PANCHAYAT OF VILLAGE RAMPURA
August 26, 1983
ALLA SINGH Vs. STATE OF PUNJAB
September 21, 1983
AMALA DAS Vs. COMMISSIONER OF INCOME-TAX
February 10, 1983
AMAR CHAND Vs. STATE OF PUNJAB
October 12, 1983
AMAR KAUR Vs. SURINDER KAUR
December 15, 1983
AMAR NATH Vs. STATE OF PUNJAB AND OTHERS
November 29, 1983
AMAR SINGH Vs. MUNICIPAL COMMITTEE, HISSAR
August 29, 1983
AMAR SINGH Vs. STATE OF PUNJAB
November 10, 1983
AMAR SINGH Vs. STATE OF HARYANA
August 9, 1983
AMAR SINGH Vs. STATE OF PUNJAB
March 30, 1983
AMAR SINGH Vs. KISHAN SINGH
August 10, 1983
AMAR SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
September 13, 1983
AMARJIT KAUR Vs. CHAIN SINGH
October 25, 1983
AMARJIT SINGH Vs. STATE
January 6, 1983
AMARJIT SINGH Vs. STATE OF PUNJAB
May 23, 1983
AMARJIT SINGH Vs. ASSISTANT REGISTRAR CO-OP SOCIETY RAJPURA & OTHERS
May 6, 1983
AMBALA BUS SYNDICATE P LTD Vs. BALA FINANCIERS P LTD
June 28, 1983
AMLOH BUS SERVICE AND ORS. Vs. JOGINDER KAUR AND ORS.
January 10, 1983
AMOLAK SINGH Vs. STATE OF PUNJAB
November 25, 1983
AMRIK SINGH Vs. STATE OF PUNJAB
March 21, 1983
AMRIK SINGH Vs. STATE OF PUNJAB
April 11, 1983
AMRIK SINGH Vs. STATE OF PUNJAB
August 8, 1983
AMRIK SINGH Vs. STATE OF PUNJAB
April 6, 1983
AMRIK SINGH Vs. PRITAM SINGH
November 16, 1983
AMRIK SINGH ETC. Vs. HARBANS KAUR ALIAS BANSO ETC.
August 22, 1983
AMRIT KAUR Vs. RAGHUNATH LAL
November 11, 1983
AMRIT LAL GOYAL Vs. STATE OF PUNJAB
August 1, 1983
AMRITSAR IMPROVEMENT TRUST, AMRITSAR Vs. PRITAM SINGH
November 16, 1983
AMRITSAR IMPROVEMENT TRUSTAMRITSAR Vs. SHAM DASS
October 17, 1983
ANAR SINGH Vs. STATE OF PUNJAB
November 21, 1983
ANAYATO Vs. MOHD. IQBAL
September 23, 1983
ANGREZ KAUR Vs. STATE OF PUNJAB
March 31, 1983
ANGREZ SINGH Vs. STATE OF HARYANA
July 25, 1983
ANIL KUMAR Vs. AMRA RAM AND ORS.
September 12, 1983
ARJAN DASS Vs. STATE OF PUNJAB
January 21, 1983
ARJAN DASS Vs. GANGA BUX WIDOW OF PERA RAM
May 31, 1983
ASA SINGH Vs. STATE OF PUNJAB
April 6, 1983
ASHA RAM Vs. PHOOL CHAND
May 16, 1983
ASHA RANI Vs. SURAJ BHAN
November 25, 1983
ASHOK KUMAR Vs. STATE OF PUNJAB
July 22, 1983
ASHOK KUMAR Vs. DHARM PAL & OTHERS
January 7, 1983
ASHOK KUMAR SHARMA Vs. SMT. KANTA ALIAS SHAM WATI
January 17, 1983
ASHOK N VAZIRANI Vs. STATE OF HARYANA
March 1, 1983
ASHWANI KUMAR Vs. STATE OF PUNJAB
May 17, 1983
ASSISTANT COLLECTOR OF CUSTOMS Vs. JAMILA BEGAM
September 22, 1983
ATAM PARKASH Vs. THE STATE OF HARYANA
October 31, 1983
ATMA SINGH Vs. HARI SINGH
February 15, 1983
ATUL SHARMA Vs. GURINDER SINGH
December 20, 1983
AVINDER SHARMA AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
September 8, 1983
AVNASH CHANDER Vs. MULKH RAJ ANAND
October 31, 1983
AVNASH CHANDER Vs. STATE OF PUNJAB
April 7, 1983
AVTAR SINGH Vs. HAZURA SINGH
August 30, 1983
AVTAR SINGH Vs. HAZARA SINGH
October 25, 1983
AVTAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
August 5, 1983
AVTAR SINGH MANN Vs. STATE OF PUNJAB & OTHERS
May 16, 1983
AVTAR SINGH S/O THAKUR SINGH INSPECTOR, CO-OP SOCIETIES (FARMING), S BET(LUDHIANA) Vs. STATE OF PUNJAB THROUGH SECTY TO GOVT PUNJAB, DEPTT OF COOP AND ORS
May 17, 1983
AZAMU Vs. THE COLLECTOR AND ORS.
May 9, 1983
B.R. KAUSHAL AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
March 7, 1983
BABOO RAM AND ANOTHER Vs. KARMI
March 10, 1983
BABU RAM Vs. GORDHAN DASS
November 9, 1983
BABU RAM Vs. THE STATE OF HARYANA
May 23, 1983
BABU SINGH Vs. STATE OF PANJAB
March 8, 1983
BACHAN CHAND Vs. PUNJAB WAKF BOARD
September 19, 1983
BACHAN KAUR Vs. U.T. CHANDIGARH ADMINISTRATION
August 8, 1983
BACHAN KAUR AND ORS. Vs. JOGINDER SINGH AND ORS.
October 6, 1983
BACHITTAR SINGH Vs. STATE OF PUNJAB
April 13, 1983
BACHITTAR SINGH Vs. COMMISSIONER OF INCOME TAX
January 3, 1983
BAGGU SINGH Vs. CHHINDO AND PALA SINGH
December 8, 1983
BAGH SINGH Vs. SPECIAL LAND ACQUISITION COLLECTORJALANDHAR
October 5, 1983
BAGICHA SINGH AND ANOTHER Vs. MAYA DEVI
October 19, 1983
BAHADUR SINGH Vs. HARJEET KAUR
May 10, 1983
BAHADUR SINGH Vs. STATE OF PUNJAB
June 2, 1983
BAHADUR SINGH Vs. STATE OF PUNJAB
March 29, 1983
BAHADUR SINGH Vs. STATE OF PUNJAB AND LAKHWINDER SINGH
April 22, 1983
BAHADUR SINGH AND OTHERS Vs. KUNDAN SINGH AND ANOTHER
November 16, 1983
BAHALI RAM RATTAN LAL Vs. ADDITIONAL SECRETARY TO THE GOVERNMENT OF INDIA
March 4, 1983
BAJINDER KUMAR Vs. SHASHI BALA
January 14, 1983
BAJINDER SINGH AND ANR. Vs. THE ASSISTANT COLLECTOR AND ORS.
January 13, 1983
BAJRANG KHANDSARI UDYOG, NIZAMPUR Vs. STATE OF HARYANA
October 11, 1983
BAKHSHISH SINGH Vs. AMRIK SINGH
October 31, 1983
BAKSHISH SINGH Vs. STATE OF PUNJAB
April 20, 1983
BALBIR KAUR Vs. RAJ PAL SINGH AND ORS. REGULAR
November 29, 1983
BALBIR SINGH Vs. COMMISSIONER OF INCOME-TAX
December 20, 1983
BALBIR SINGH Vs. STATE OF PUNJAB
July 28, 1983
BALBIR SINGH Vs. SMT. VIROO
May 31, 1983
BALDEV KRISHAN Vs. CHANDER DEEP JAIN
August 5, 1983
BALDEV SAHAI Vs. CHARANJIT LAL
August 18, 1983
BALDEV SINGH Vs. STATE OF PUNJAB
January 24, 1983
BALDEV SINGH Vs. STATE OF HARYANA
August 25, 1983
BALDEV SINGH AND ORS. Vs. KISHAN SINGH AND ORS.
September 22, 1983
BALDHIR KAUR Vs. THE STATE OF PUNJAB AND ANR.
May 24, 1983
BALKAR SINGH Vs. STATE OF PUNJAB
November 23, 1983
BALLI SINGH Vs. SUSHIL SINGHAL
July 15, 1983
BALRAJ Vs. SHEESH ALIAS BAKHSISH KAUR
November 17, 1983
BALRAJ SINGH Vs. BALKAR SINGH
April 29, 1983
BALWANT KAUR Vs. GANGA SINGH
May 24, 1983
BALWANT KAUR Vs. JASWANT SINGH
February 25, 1983
BALWANT SINGH Vs. BALJIT KAUR
May 9, 1983
BALWANT SINGH AND ANOTHER Vs. KULDIP SINGH
September 16, 1983
BALWINDER SINGH Vs. STATE OF PUNJAB
June 3, 1983
BALWINDER SINGH ALIAS LADU Vs. STATE OF PUNJAB
November 18, 1983
BANGA WATCH COMPANY Vs. N V PHILLIPHSEINDHOVENHOLLAND
June 3, 1983
BANSI LAL Vs. BEHARI LAL
April 29, 1983
BANT SINGH Vs. STATE OF PUNJAB
December 6, 1983
BANT SINGH Vs. JOINT DIRECTOR PANCHAYATS
August 26, 1983
BANT SINGH Vs. NAHAR SINGH
September 20, 1983
BANTA SINGH Vs. STATE OF PUNJAB
November 8, 1983
BANTI Vs. IMPROVEMENT TRUST
October 3, 1983
BARA SINGH Vs. STATE OF PUNJAB
November 22, 1983
BARU RAM Vs. LABOUR OFFICER AND ORS.
January 13, 1983
BASANT SINGH Vs. SUPERINTENDING CANAL OFFICER
March 1, 1983
BATA INDIA LIMITED Vs. STATE OF HARYANA
August 2, 1983
BATERI DEVI Vs. RAM NATH
December 5, 1983
BEENA KUMARI Vs. RAM LAL AND ANOTHER
December 20, 1983
BHAG MAL Vs. RAGHU NATH
January 31, 1983
BHAG SINGH Vs. STATE OF PUNJAB
July 18, 1983
BHAGAT BHAI AND CO , STONE CRUSHERS Vs. STATE OF PUNJAB
December 14, 1983
BHAGAT RAM Vs. TEJA SINGH
October 5, 1983
BHAGAT RAM Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE, AMBALA RANGE, AMBALA CANTT AND OTHERS
May 16, 1983
BHAGIRATH RAM ALIAS BHAGIRATH PARSHAD Vs. SHIV KUMARI
October 26, 1983
BHAGWAN SINGH Vs. TARA SINGH
August 24, 1983
BHAGWANT SINGH Vs. STATE OF PUNJAB
May 30, 1983
BHAGWANT SINGH Vs. STATE OF PUNJAB
August 16, 1983
BHAGWANT SINGH Vs. SURJIT SINGH
February 9, 1983
BHAJAN SINGH Vs. TEJ KAUR
October 4, 1983
BHAJAN SINGH Vs. RAGHBIR SINGH AND OTHERS
October 11, 1983
BHANA RAM Vs. STATE OF PUNJAB
April 11, 1983
BHARDWAJ AND CO. Vs. JAIN SOLVENT OIL MILLS PVT. LTD.
November 14, 1983
BHATINDA CHEMICALS AND VANASPATI PRIVATE LTD Vs. EXCISE AND TAXATION COMMISSIONER
February 10, 1983
BHIM SAIN KOHLI Vs. STATE OF PUNJAB
December 25, 1983
BHIM SEN Vs. BHAGWANTI DEVI
November 17, 1983
BHIM SINGH Vs. GRAM PANCHAYAT OF VILLAGE KHARKHERI
April 7, 1983
BHIM SINGH Vs. INCOME-TAX OFFICER B WARD
May 13, 1983
BHOLA SINGH Vs. RISHEV JAIN
December 12, 1983
BHOOP SINGH Vs. AMAR NATH JAIN
January 10, 1983
BHUP SINGH & OTHERS Vs. RAJINDER SINGH & OTHERS
January 19, 1983
BIJENDER SINGH Vs. STATE OF HARYANA
March 10, 1983
BILLU @ NEK SINGH Vs. STATE OF PUNJAB
October 18, 1983
BIMEX INTERNATIONAL MAHA SINGH GATE Vs. UNION OF INDIA
September 12, 1983
BIMLA DEVI AND ORS. Vs. PEPSU ROAD TRANSPORT CORPORATION AND ORS.
September 2, 1983
BIRU Vs. SURAJ BHAN
February 1, 1983
BIRU ALIAS BIR SINGH Vs. KRISHAN CHAND
November 9, 1983
BISHAMBER DEV Vs. STATE OF PUNJAB
February 28, 1983
BOHAR S Vs. GRAM PANCHAYAT, KARI KALAN, TEHSIL AND DISTRICT FEROZEPUR
May 31, 1983
BRIG JASBIR SINGH Vs. JASMOHINDER SINGH
March 17, 1983
BRIGADIER SUKHJIT SINGH Vs. STATE OF PUNJAB & ORS
December 25, 1983
BRIJ LAL Vs. STATE OF PUNJAB
January 10, 1983
BRIJ MOHAN ALIAS BINDA Vs. STATE OF PUNJAB
July 21, 1983
BRIJ MOHAN BHARGAVA Vs. COMMISSIONER OF INCOME-TAX
September 2, 1983
BRIJ RAJ SHARMA Vs. UNION OF INDIA AND OTHERS
October 14, 1983
BROOKE BOND INDIA LTD. Vs. CHANDIGARH ADMINISTRATION, CHANDIGARH AND OTHERS
October 13, 1983
BUDH SINGH Vs. THE STATE OF PUNJAB THROUGH THE COLLECTOR, ROPAR
August 18, 1983
CHAIN DEVI Vs. STATE OF PUNJAB
March 29, 1983
CHAINCHAL SINGH Vs. R.S. WALIA
August 16, 1983
CHAMAN LAL Vs. VIDYA PARKASH
December 15, 1983
CHAMAN LAL Vs. SURINDER KUMARI
April 1, 1983
CHAMBA RAM MULAKH RAJ Vs. STATE OF HARYANA
May 9, 1983
CHAMBI Vs. STATE OF PUNJAB
April 7, 1983
CHANAN KAUR Vs. KASHMIRI LAL AND ORS.
October 24, 1983
CHANAN MAL NEWAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 22, 1983
CHANAN SINGH Vs. GURBACHAN SINGH
December 2, 1983
CHANAN SINGH Vs. STATE OF PUNJAB
March 8, 1983
CHANCHIL DASS Vs. SAJJAN SINGH
May 13, 1983
CHAND RATTAN Vs. BHAGWAN DASS & OTHERS
February 9, 1983
CHAND SINGH Vs. STATE OF PUNJAB
November 23, 1983
CHANDER BHAN Vs. STATE OF HARYANA
December 12, 1983
CHANDER PARKASH Vs. SHASHI
September 23, 1983
CHANDERPAL Vs. STATE OF PUNJAB
July 18, 1983
CHANDGI Vs. STATE OF HARYANA
March 22, 1983
CHANDI MAL HUF Vs. MOOL CHAND
May 18, 1983
CHANDI RAM Vs. STATE OF PUNJAB AND OTHERS
November 8, 1983
CHANNA SINGH Vs. STATE OF PUNJAB
October 26, 1983
CHAO KHAN Vs. SUB-DIVISIONAL MAGISTRATE
January 13, 1983
CHARAN SINGH Vs. STATE OF PUNJAB
August 11, 1983
CHARANJIT KAUR Vs. SHAM SINGH
November 8, 1983
CHARANJIT LAL Vs. STATE OF PUNJAB
January 21, 1983
CHARANJIT SINGH Vs. SUPERINTENDENT CENTRAL JAIL LUDHIANA
May 24, 1983
CHATER BHUJ GOEL Vs. GURPREET SINGH
August 5, 1983
CHET RAM Vs. THE STATE OF PUNJAB AND ANOTHER
May 5, 1983
CHETAN DAS Vs. STATE OF PUNJAB
May 16, 1983
CHETAN DASS GUPTA Vs. SUSHILA DEVI
January 11, 1983
CHHAJJU RAM Vs. KAPURIA RAM
March 14, 1983
CHHANO DEVI Vs. HET RAM
March 30, 1983
CHITTER KUMAR Vs. RATTAN LAL
August 12, 1983
CHOTTA LAL ALIAS KUKOO Vs. STATE OF PUNJAB
May 25, 1983
CHUNI LAL Vs. STATE OF HARYANA
February 7, 1983
COLLECTOR Vs. MOHINI WOOLLEN
January 23, 1983
COMMISSIONER OF INCOME TAX Vs. BHAGWAN DASS RAMJI DASS
April 27, 1983
COMMISSIONER OF INCOME TAX Vs. INDIAN MOTOR TRANSPORT COMPANY PRIVATE LIMITED
February 7, 1983
COMMISSIONER OF INCOME TAX Vs. JAIN RICE MILLS
May 16, 1983
COMMISSIONER OF INCOME TAX Vs. SURAJ BHAN AND COMPANY
May 2, 1983
COMMISSIONER OF INCOME-TAX Vs. SURAJ BHAN AND CO
May 2, 1983
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN WIRE PRODUCTS LTD
May 3, 1983
COMMISSIONER OF INCOME-TAX Vs. SURAJ BHAN AND CO
May 16, 1983
COMMISSIONER OF INCOME-TAX Vs. AMRIT SPORTS INDUSTRIES
May 30, 1983
COMMISSIONER OF INCOME-TAX Vs. AMRIT SPORTS INDUSTRIES
September 2, 1983
COMMISSIONER OF INCOME-TAX Vs. ONKAR NATH
October 28, 1983
COMMISSIONER OF INCOME-TAX CENTRAL Vs. ELLORA SILK MILLS
April 27, 1983
COMMISSIONER OF INCOME-TAX CENTRAL Vs. SHIV PARSHAD
February 17, 1983
COMMISSIONER OF WEALTH TAX Vs. RAGHBIR SINGH
May 3, 1983
CONTROLLER OF ESTATE DUTY Vs. KAMLA WATI
May 3, 1983
COURT ON ITS OWN MOTION Vs. HARISH CHANDER
November 11, 1983
COURT ON ITS OWN MOTION Vs. B.M. SINHA
March 21, 1983
COURT ON ITS OWN MOTION Vs. MADAN LAL BHASIN RANA
April 29, 1983
COURT ON ITS OWN MOTION Vs. BHAGWAN SINGH CONSTABLE
April 18, 1983
COURT ON ITS OWN MOTION Vs. S.I. RAM KUMAR
January 24, 1983
COURT ON ITS OWN MOTION Vs. GANDA SINGH
May 26, 1983
COURTS ON ITS OWN MOTION Vs. SURINDER PAL
September 23, 1983
D.C. AGGARWAL, CHIEF REGIONAL MANAGER, (HARYANA AND UNION TERRITORY OF CHANDIGARH) STATE BANK OF INDIA) Vs. THE UNION OF INDIA AND OTHERS
April 13, 1983
DAINIK FINANCE AND CHIT FUND CO P LTD Vs. AGRICULTURAL INDUSTRIES
October 18, 1983
DAL CHAND Vs. STATE OF HARYANA
September 16, 1983
DALEL SINGH SON OF BASANT SINGH Vs. STATE OF PUNJAB
March 17, 1983
DALIP KAUR Vs. NAHAR SINGH RAKHRA
November 11, 1983
DALIP KUMAR Vs. STATE OF PUNJAB
May 16, 1983
DALIP SINGH Vs. STATE OF PUNJAB THROUGH THE SECRETARY TO GOVERNMENT PUNJAB, HOME DEPARTMENT, CHANDIGARH
March 29, 1983
DALIP SINGH ALIAS DIPA Vs. STATE OF PUNJAB
September 16, 1983
DALIP SINGH AND ANOTHER Vs. STATE OF PUNJAB
September 6, 1983
DALJIT KAUR AND LRS Vs. STATE OF PUNJAB
August 23, 1983
DARBARA SINGH Vs. VERSUS AKHSHAYA KUMAR JULKA
March 16, 1983
DARSHAN ENGINEERING WORKS AMRITSAR Vs. CONTROLLING AUTHORITY
March 24, 1983
DARSHAN KUMAR Vs. BRIJ LAL
December 14, 1983
DARSHAN KUMAR Vs. STATE OF PUNJAB
August 3, 1983
DARSHAN SINGH Vs. STATE OF HARYANA
December 13, 1983
DARSHAN SINGH Vs. STATE OF PUNJAB
September 15, 1983
DARYAO SINGH Vs. CHIEF CANAL OFFICER, HARYANA AND OTHERS
September 9, 1983
DAYA CHAND HARDAYAL Vs. BIR CHAND
May 17, 1983
DAYA SINGH Vs. STATE OF HARYANA
November 14, 1983
DEEP CHAND Vs. THE STATE OF HARYANA AND OTHERS
March 21, 1983
DEEP CHAND DHOBI Vs. DEVINDER PARSHAD
November 15, 1983
DEEP CHAND JAIN Vs. INCOME-TAX OFFICER C-WARD
August 3, 1983
DEPUTY CHIEF MECHANICAL ENGINEER, NORTHERN RAILWAY Vs. KUNDAN LAL
February 1, 1983
DES RAJ Vs. THE LADWA COOPERATIVE MARKETING-CUM-PROCESSING SOCIETY LIMITED, LADWA, THROUGH ITS ADMINISTRATOR/PEROKAR
April 27, 1983
DES RAJ SETHI Vs. DAS DEV
October 19, 1983
DEV KUMAR SIKAND Vs. MEGH RAJ
April 7, 1983
DEV PAL KASHYAP Vs. SANT RAM NARINDER MOHAN CLOTH MERCHANTS
May 13, 1983
DEV RAJ Vs. LAL CHAND
April 22, 1983
DEV RAJ S/O RAM CHAND Vs. STATE OF PUNJAB
August 16, 1983
DEVI CHAND Vs. STATE OF PUNJAB
August 8, 1983
DEVI CHAND KAKAR Vs. AMAR NATH
March 21, 1983
DEVI SARAN Vs. LOK RAJ AND OTHERS
August 11, 1983
DEVINDER KAUR Vs. GURCHARAN SINGH
January 19, 1983
DEVINDER SINGH Vs. HARMINDER KAUR
May 30, 1983
DEVKI NANDAN Vs. AMAR SINGH
August 2, 1983
DHANI RAM AND ANR. Vs. GRAM SABHA AND GRAM PANCHAYAT OF VILLAGE JATMALPUR AND ORS.
October 27, 1983
DHANNA SINGH, CONSTABLE AND ORS. Vs. CHANDIGARH ADMINISTRATION AND ORS.
December 7, 1983
DHANVIR SINGH Vs. STATE OF PUNJAB
March 11, 1983
DHARAM CHAND Vs. PRITAM LAL
March 22, 1983
DHARAM DEV AND OTHERS Vs. ROSHAN LAL PASRICHA AND OTHERS
September 14, 1983
DHARAM DEV RAJ KUMAR Vs. STATE OF HARYANA
May 4, 1983
DHARAM NATH Vs. STATE OF PUNJAB
August 19, 1983
DHARAM PAL Vs. HEM CHAND GUPTA
August 22, 1983
DHARAM PAL Vs. STATE OF PUNJAB
July 18, 1983
DHARAM PAL Vs. M/S AMOLAK RAM ETC.
March 29, 1983
DHARAM PAL Vs. STATE OF HARYANA
January 14, 1983
DHARAM PAL SINGH Vs. STATE OF PUNJAB
February 7, 1983
DHARAM SINGH Vs. STATE OF PUNJAB
July 25, 1983
DHARAM VIR Vs. KRISHNA DEVI AND ORS.
July 21, 1983
DHIAN SINGH Vs. SURJAN SINGH
September 2, 1983
DIDAR SINGH Vs. STATE OF PUNJAB
August 25, 1983
DIDAR SINGH Vs. HARI MITTAR
November 28, 1983
DIDAR SINH Vs. PUNJAB ROADWAYS
November 7, 1983
DILA SINGH Vs. STATE OF PUNJAB
May 31, 1983
DILBAG Vs. STATE OF PUNJAB
December 2, 1983
DILBHAJAN SINGH Vs. NEW SAMUNDRI TRANSPORT CO P LTD
June 3, 1983
DILIP KESHAV RAO BHONSLE Vs. HARBIR SINGH
October 13, 1983
DILIP SINGH CANWAR Vs. STATE OF PUNJAB
March 15, 1983
DINA NATH Vs. STATE OF PUNJAB
February 23, 1983
DISTRICT TRANSPORT CO-OPERATIVE SOCIETY LTD Vs. JANAK RANI
October 25, 1983
DR. KRISHAN SINGH KHOKHAR AND OTHERS Vs. P.P. CAPRIHAN AND OTHERS
December 20, 1983
DR. OM PARKASH GARG Vs. BUDHI PARKASH
August 22, 1983
DR. RAJNI KAPOOR Vs. VICE
October 11, 1983
DRY CLEANERS ASSOCIATION Vs. KARAJ SADHAK AFSAR
March 1, 1983
DULLA Vs. STATE OF PUNJAB
August 1, 1983
DUNI CHAND Vs. SAVITRI DEVI
August 17, 1983
DURGA DEVI Vs. JAGTAR SINGH
September 5, 1983
DYAL SINGH Vs. STATE OF PUNJAB
July 28, 1983
EMPLOYEES OF LAL JHANDHA, N.F.L. MAZDOOR UNION AND ORS. Vs. THE STATE OF HARYANA AND ORS.
January 25, 1983
ESKAY ENGINEERING CO. ELECTRICAL AND HYDRANLIC PVT. LTD. Vs. BHATINDA CHEMICALS AND BANASPATI MILLS PVT. LTD.
June 1, 1983
FAQIR CHAND Vs. GULZARA SINGH
September 12, 1983
FAQIR CHAND AND ORS. Vs. MUNICIPAL COMMITTEE AND ORS.
June 2, 1983
FATEH CHAND Vs. MUNSHI RAM
October 20, 1983
FIRM KRISHAN KUMAR, SURINDER KUMAR, JAITU MANDI DISTRICT FARIDKOT, THROUGH KRISHAN KUMAR PARTNER AND OTHERS Vs. CHAMAN LAL
December 12, 1983
FOOD CORPORATION OF INDIA Vs. STATE OF HARYANA
September 16, 1983
FOOD CORPORATION OF INDIA Vs. GARIB SINGH
December 5, 1983
GAHAR SINGH Vs. NAND RAM
January 11, 1983
GAJJAN SINGH Vs. STATE OF PUNJAB
August 4, 1983
GANGA SINGH Vs. STATE OF PUNJAB
October 4, 1983
GENERAL MANAGER, NORTHERN RAILWAYS, NEW DELHI Vs. GURBACHAN SINGH AND OTHERS
February 7, 1983
GEORGE MASIH ALIAS BULLA Vs. STATE OF PUNJAB
January 6, 1983
GHAFOOR MASIH Vs. SHAM SINGH AND OTHERS
February 1, 1983
GHAN SHAYAM Vs. INSTITUTION OF ENGINEERS (INDIA)
August 19, 1983
GHANSHAM DASS Vs. THE STATE OF HARYANA
May 17, 1983
GHANSHAM JOSHI Vs. PARMINDER PAL
August 22, 1983
GHOGI SINGH AND OTHERS Vs. RAN SINGH AND ANOTHER
August 13, 1983
GHUK SINGH Vs. STATE OF PUNJAB
November 2, 1983
GIAN CHAND Vs. JOGINDER SINGH
January 25, 1983
GIAN KAUR Vs. HARI KISHAN
November 23, 1983
GIAN KAUR Vs. MOHINDER SINGH GILL
August 9, 1983
GIAN SINGH Vs. STATE OF PUNJAB
February 4, 1983
GIAN SINGH Vs. PARAMJIT KAUR
February 23, 1983
GIAN SINGH Vs. SECRETARY TO GOVERNMENTPUNJAB
January 10, 1983
GIRDHAR GOPAL Vs. O.P. SATIJA
August 17, 1983
GITA DEVI Vs. THE FINANCIAL COMMISSIONER AND ORS.
March 8, 1983
GOLU Vs. JASWANT SINGH AND ANR.
May 24, 1983
GOPAL KRISHAN Vs. NEELAM SANDHIR
October 7, 1983
GOPAL SINGH Vs. STATE OF PUNJAB
September 6, 1983
GOPI NATH AND SONS Vs. H B GANDHI EXCISE AND TAXATION OFFICER-CUM-ASSESSING AUTHORITY
January 13, 1983
GOPI NATH AND SONS Vs. ASSISTANT CUSTODIAN GENERAL HARYANA
October 27, 1983
GORDHAN Vs. STATE OF HARYANA
July 28, 1983
GOVERDHAN LAL Vs. SMT. SANTOSH KUMARI AND OTHERS
February 22, 1983
GRAM PANCHAYAT BAJRA Vs. UNION OF INDIA
November 25, 1983
GRAM PANCHAYAT BARKATKPUR Vs. SADHU
October 4, 1983
GRAM PANCHAYAT NAGAR SABHA DHUR Vs. GURDEV KAUR
October 6, 1983
GRAM PANCHAYAT NASRALI Vs. STATE OF PUNJAB AND OTHERS
September 16, 1983
GRAM PANCHAYAT VILLAGE BUDHLADA Vs. STATE OF PUNJAB AND OTHERS
April 12, 1983
GRAM PANCHAYAT VILLAGE MAU Vs. AMIN CHAND
May 25, 1983
GRAM SABHA OF VILLAGE CHHAJALWADI Vs. BHAJAN SINGH
August 26, 1983
GUGAN AND OTHERS Vs. JAGAT SINGH AND OTHERS
November 30, 1983
GULAB SINGH Vs. STATE OF HARYANA
July 28, 1983
GULSHAN KUMAR Vs. STATE OF PUNJAB
January 3, 1983
GULSHAN RAI Vs. STATE OF PUNJAB
May 30, 1983
GULZAR SINGH Vs. MANAGEMENT
September 15, 1983
GULZAR SINGH Vs. GURINDERJIT SINGH
January 14, 1983
GULZARA SINGH Vs. THE STATE OF PUNJAB AND OTHERS
March 23, 1983
GULZARI LAL Vs. FIRM LAKHMI CHAND-VISHWA NATH SIRSA
January 5, 1983
GURAN DASS Vs. COMMISSIONER OF INCOME-TAX
May 23, 1983
GURBACHAN KAUR Vs. GURDIAL SINGH
November 7, 1983
GURBACHAN SINGH Vs. STATE OF PUNJAB
November 11, 1983
GURBACHAN SINGH Vs. GURMEET KAUR
December 12, 1983
GURBAX SINGH Vs. STATE OF PUNJAB
November 15, 1983
GURBAX SINGH Vs. STATE OF PUNJAB
April 28, 1983
GURBHAGAT SINGH Vs. SUPERINTENDING CANAL OFFICER
November 7, 1983
GURBHAIAN SINGH Vs. STATE OF PUNJAB
November 25, 1983
GURCHARAN SINGH Vs. INDER SINGH
December 22, 1983
GURCHARAN SINGH Vs. ROORI ALIAS JITO AND OTHERS
August 4, 1983
GURCHARAN SINGH Vs. AJMER KAUR
May 2, 1983
GURCHARAN SINGH, EXECUTIVE OFFICER, MUNICIPAL COMMITTEE, PATTI DISTRICT AMRITSAR Vs. SANJOGTA RANI
March 24, 1983
GURDAS MAL Vs. MST. AMBO AND ORS.
September 16, 1983
GURDEEP KAUR SEHGAL Vs. STATE OF HARYANA AND OTHERS
November 7, 1983
GURDEEP SINGH Vs. STATE OF PUNJAB
November 17, 1983
GURDEV RAM Vs. FOOD CORPORATION OF INDIA AND ORS.
February 8, 1983
GURDEV SINGH Vs. ASSISTANT COLLECTOR
December 1, 1983
GURDEV SINGH Vs. STATE OF PUNJAB
December 7, 1983
GURDEV SINGH Vs. REGISTRAR, COOPERATIVE SOCIETIES AND OTHERS
May 31, 1983
GURDEV SINGH Vs. SECONDARY, INDUSTRIAL DEPARTMENT, PUNJAB AT CHADIGARH AND ANOTHER
December 6, 1983
GURDEV SINGH Vs. STATE OF PUNJAB
March 14, 1983
GURDEV SINGH Vs. STATE OF PUNJAB
March 23, 1983
GURDIAL CHAND Vs. STATE OF PUNJAB
February 16, 1983
GURDIAL SINGH Vs. STATE OF PUNJAB
January 13, 1983
GURDIAL SINGH Vs. STATE OF HARYANA AND OTHERS
October 6, 1983
GURDIAL SINGH Vs. STATE OR PUNJAB
March 25, 1983
GURDIAL SINGH Vs. MADAN MOHAN
November 9, 1983
GURJANAK SINGH Vs. HARSHARAN KAUR
January 6, 1983
GURJANT SINGH Vs. STATE OF PUNJAB
March 2, 1983
GURMEET SINGH Vs. MR C R JOHI, SUB DIVISIONAL MAGISTRATE, PATIALA
September 2, 1983
GURMEJ SINGH ALIAS IQBAL SINGH Vs. STATE OF PUNJAB AND OTHERS
August 8, 1983
GURMEL SINGH Vs. AMARJEET KAUR
January 25, 1983
GURMEL SINGH Vs. STATE OF PUNJAB
July 2, 1983
GURMEL SINGH AND OTHERS Vs. ATTAR KAUR AND ANOTHER
December 21, 1983
GURMUKH SINGH Vs. STATE OF PUNJAB
October 12, 1983
GURMUKH SINGH Vs. UNION OF INDIA
December 13, 1983
GURNAM SINGH Vs. THE STATE OF PUNJAB AND OTHERS
May 6, 1983
GURPAL SINGH Vs. STATE OF PUNJAB
March 23, 1983
GURPREET KAUR Vs. JAGDISH KAUR
January 20, 1983
GURSHARAN SINGH SANDHU Vs. STATE OF HARYANA
October 7, 1983
GURSHER SINGH VIRK Vs. STATE OF PUNJAB AND OTHERS
December 2, 1983
H.N. BHARTI Vs. FOOD CORPORATION OF INDIA AND ANOTHER
May 18, 1983
HAKIM SUNDER LAL Vs. RAM SARUP
January 10, 1983
HANS RAJ BANSAL Vs. HARDEV SINGH
August 22, 1983
HARBANS KAUR Vs. STATE OF PUNJAB
March 10, 1983
HARBANS LAL Vs. FINANCIAL COMMISSIONER
January 12, 1983
HARBANS LAL Vs. RATTAN SINGH
November 15, 1983
HARBANS SINGH AND OTHERS Vs. SOHAN SINGH (DECEASED THROUGH HIS LEGAL REPRESENTATIVES)
April 29, 1983
HARBHAGWAN DASS Vs. STATE OF PUNJAB
July 18, 1983
HARBHAJAN LAL Vs. STATE OF PUNJAB
September 23, 1983
HARBIR KAUR Vs. CHARAN SINGH TIWANA
November 25, 1983
HARCHARAN SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION
March 10, 1983
HARCHARAN SINGH SIDHU AND OTHERS Vs. THE CHAIRMAN, DEPARTMENTAL RECRUITMENT COMMITTEE, EDUCATION DEPARTMENT, PUNJAB, CHANDIGARH AND OTHERS
August 26, 1983
HARDARSHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
February 9, 1983
HARDIT SINGH Vs. CUSTODIAN GENERAL, PB & OTHERS
May 23, 1983
HARI SINGH Vs. AJMER SINGH & ANOTHER
January 20, 1983
HARISH KUMAR Vs. STATE OF PUNJAB
January 21, 1983
HARJIT SINGH Vs. STATE OF PUNJAB
December 19, 1983
HARJIT SINGH Vs. STATE OF PUNJAB
March 22, 1983
HARJIT SINGH, LINE SUPERINTENDENT Vs. STATE OF PUNJAB AND OTHERS
December 12, 1983
HARMANDAR SINGH Vs. MOHINDER SINGH
April 19, 1983
HARNAM SINGH Vs. SHIROMANI GURDWARA PRABANDHAK COMMITTEE AMRITSAR
March 9, 1983
HARNAM SINGH Vs. SURJIT SINGH
November 25, 1983
HARNEK SINGH Vs. STATE OF PUNJAB
April 20, 1983
HARNEK SINGH Vs. STATE OF PUNJAB
March 17, 1983
HARPAL S/O UDEY SINGH Vs. STATE OF HARYANA
August 17, 1983
HARYANA MILK FOODS Vs. SANTOKH SINGH
October 20, 1983
HARYANA STATE ELECTRICITY BOARD Vs. CONTROLLING AUTHORITY AND DEPUTY LABOUR COMMISSIONER AND ORS.
February 16, 1983
HARYANA STATE THROUGH COLLECTOR HISSAR Vs. TELU RAM
May 27, 1983
HAZARI LAL Vs. SUPERINTENDING CANAL OFFICER
April 6, 1983
HAZURA SINGH Vs. MUNSHA SINGH
January 12, 1983
HAZURA SINGH Vs. GRAM PANCHAYAT, BHAGOWAL
November 29, 1983
HEM RAJ AND OTHERS Vs. MEHTAB SINGH AND OTHERS
May 9, 1983
HIRA LAL Vs. STATE OF HARYANA
August 29, 1983
HOLA RAM Vs. STATE OF HARYANA
December 16, 1983
HOSHIARPUR PUR EXPRESS TRPT CO Vs. PRESIDING OFFICER, LABOUR COURT, JULLUNDUR AND ANOTHER
May 30, 1983
HOSHNAK SINGH Vs. THE UNION OF INDIA AND OTHERS
April 6, 1983
HUKAM CHAND Vs. SANTOSH KUMARI
November 3, 1983
HUKAM CHAND Vs. STATE OF PUNJAB
January 31, 1983
HUKAM CHAND Vs. STATE OF PUNJAB
August 16, 1983
HUKAM CHAND Vs. THE FINANCIAL COMMISSIONER, HARYANA CHANDIGARH AND OTHERS
January 6, 1983
HUKAM SINGH AND ANR. Vs. THE DEPUTY COMMISSIONER AND ORS.
August 9, 1983
I.S. GOEL Vs. STATE OF HARYANA
March 3, 1983
INCHARGE PRODUCTION HARYANA STATE CO-OPERATIVE Vs. STATE OF PUNJAB
March 9, 1983
INCOME-TAX OFFICER B WARD Vs. DARSHAN SINGH
September 14, 1983
INCOME-TAX OFFICER CENTRAL CIRCLE-V Vs. SAWAN MAL
February 14, 1983
INDER Vs. KUNDAN LAL
August 24, 1983
INDER KAUR WIDOW OF MADHO SINGH Vs. MEHAR SINGH
December 8, 1983
INDER MOHAN KUMAR Vs. WADHAWA RAM
November 8, 1983
INDER RAM AND OTHERS Vs. GURPREET KAUR
March 22, 1983
INDER SINGH Vs. COLLECTOR, SONEPAT
September 5, 1983
INDER SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS
January 7, 1983
INDERJIT Vs. STATE (CHANDIGARH ADMINISTRATION) CHANDIGARH
June 24, 1983
INDERJIT Vs. NARESH KUMAR AND OTHERS
September 12, 1983
INDERJIT SINGH GILL Vs. STATE OF PUNJAB THROUGH SECRETARY LOCAL GOVERNMENT, PUNJAB
February 17, 1983
INDIRA GANDHI NATIONAL COLLEGE, LADWA Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
November 11, 1983
INDUSTRIAL CABLES (INDIA) LTD , RAJPURA Vs. PRESIDING OFFICER (SHRI H S AHLUWALIA) LABOUR COURT
September 15, 1983
INDUSTRIAL CABLES LTD , RAJPURA Vs. STATE OF PUNJAB
October 28, 1983
IQBAL SINGH Vs. STATE OF PUNJAB
September 19, 1983
IQBAL SINGH Vs. S SOHAN SINGH
May 27, 1983
IQBAL SINGH Vs. SANTOKH SINGH
December 19, 1983
IQBAL SINGH Vs. SADHU SINGH ETC.
February 17, 1983
ISHAR KAUR Vs. STATE OF HARYANA
August 30, 1983
ISHAR SINGH Vs. MUNICIPAL COMMITTEE, RUPNAGAR
August 16, 1983
ISHWAR DEVI Vs. STATE OF HARYANA
March 10, 1983
J S CHAWLA Vs. ISHAR DASS
April 1, 1983
J.C. MEHTA Vs. POST
November 24, 1983
J.C.R. JAIN AND OTHERS Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, DELHI AND OTHERS
August 16, 1983
JAGAN NATH Vs. STATE OF HARYANA
March 29, 1983
JAGAN NATH AND OTHERS Vs. JAGDISH RAI AND OTHERS
August 10, 1983
JAGAT SINGH Vs. PUNJAB STATE & OTHERS
July 15, 1983
JAGDISH CHANDER S.I. AND OTHERS Vs. KIRAT SINGH
May 13, 1983
JAGDISH CHANDER, SENIOR DESIGN ENGINEER AND ORS. Vs. STATE OF PUNJAB AND ORS.
May 30, 1983
JAGDISH LAL BEHAL Vs. STATE
January 11, 1983
JAGDISH RAI CHAWLA Vs. STATE OF PUNJAB
May 18, 1983
JAGDISH RAI SHARMA Vs. KESHO DEVI
October 17, 1983
JAGDISH RAM Vs. TIRATH RAM
April 29, 1983
JAGDISH SINGH Vs. STATE OF PUNJAB
July 26, 1983
JAGDISHWARPAL SINGH Vs. STATE OF PUNJAB
April 26, 1983
JAGGAR SINGH Vs. DARBARA SINGH
August 10, 1983
JAGIR SINGH Vs. STATE OF PUNJAB AND OTHERS
February 28, 1983
JAGIR SINGH Vs. STATE OF PUNJAB
April 26, 1983
JAGIR SINGH AND OTHERS Vs. THE STATE OF PUNJAB
January 17, 1983
JAGJIT SINGH Vs. STATE OF PUNJAB
September 21, 1983
JAGJIT SINGH CHEEMA Vs. G.S. SARDANA
November 18, 1983
JAGJIT SINGH S Vs. STATE OF PUNJAB
May 2, 1983
JAGJIWAN SINGH GILL S Vs. STATE OF PUNJAB
June 3, 1983
JAGPAL SINGH Vs. PAL SINGH
August 11, 1983
JAGROOP SINGH Vs. STATE OF PUNJAB
May 9, 1983
JAGRUP SINGH Vs. STATE OF PUNJAB
August 18, 1983
JAGRUP SINGH Vs. SUPERINTENDING CANAL OFFICER
August 5, 1983
JAGSIR SINGH Vs. THE STATE OF PUNJAB AND OTHERS
August 9, 1983
JAGTAR SINGH Vs. STATE OF PUNJAB
December 15, 1983
JAGTAR SINGH Vs. JANGIR KAUR
March 3, 1983
JAGWINDER SINGH Vs. STATE OF PUNJAB
July 27, 1983
JAI BHAGWAN Vs. STATE OF HARYANA
July 22, 1983
JAI BHAGWAN Vs. ANITA RANI
September 2, 1983
JAI KUMAR Vs. U.T. CHANDIGARH
November 23, 1983
JAI NARAIN Vs. TEJ RAM
May 13, 1983
JAI NARAIN Vs. CHHANNO
April 28, 1983
JAI PAL Vs. STATE OF HARYANA AND OTHERS
November 16, 1983
JAI SINGH ALIAS MEHLA Vs. STATE
August 17, 1983
JANG BAHADUR Vs. STATE OF PUNJAB
March 22, 1983
JANG BAHADUR Vs. THE STATE OF PUNJAB
December 12, 1983
JANG BAHADUR Vs. STATE OF PUNJAB
December 25, 1983
JANG BAHADUR Vs. STATE, U T CHANDIGARH
August 2, 1983
JANGIR KAUR Vs. DASHMESH BUS SERVICE (REGD) RAIKOT AND ANOTHER
July 29, 1983
JANGIR SINGH Vs. STATE OF PUNJAB
January 6, 1983
JANKI DEVI Vs. ATMA SINGH
October 10, 1983
JARNAIL SINGH Vs. INDER SINGH
December 7, 1983
JARNAIL SINGH Vs. STATE OF PUNJAB
February 14, 1983
JARNAIL SINGH Vs. STATE OF PUNJAB
August 25, 1983
JARNAIL SINGH Vs. STATE OF PUNJAB
December 2, 1983
JAS RAJ Vs. MUNICIPAL COMMITTEE, FAZILKA
October 12, 1983
JASINDER KAUR Vs. GURBAKSH SINGH
May 5, 1983
JASMINDER KAUR Vs. STATE OF HARYANA
January 11, 1983
JASPAL SINGH Vs. THE STATE OF PUNJAB
September 9, 1983
JASSA SINGH Vs. STATE OF PUNJAB
February 15, 1983
JASWANT KAUR ALIAS GURDEV KAUR Vs. SAMPURAN SINGH
January 10, 1983
JASWANT RAI Vs. STATE OF HARYANA
September 23, 1983
JASWANT SINGH Vs. DY SECY REHABILITATION, PUNJAB GOVT
May 20, 1983
JASWANT SINGH Vs. UNION OF INDIA
February 3, 1983
JASWANT SINGH & ANOTHER Vs. STATE OF PUNJAB & OTHERS
July 28, 1983
JASWANT SINGH ALIAS BATTA Vs. STATE OF PUNJAB
August 9, 1983
JASWINDER SINGH Vs. PARAMJIT KAUR
August 24, 1983
JAWAHAR LAL Vs. STATE OF PUNJAB
November 11, 1983
JEET SINGH Vs. STATE OF HARYANA
September 2, 1983
JEET SINGH Vs. STATE OF PUNJAB
August 16, 1983
JIT KAUR Vs. STATE OF HARYANA
May 9, 1983
JITA ALIAS SURJIT SINGH Vs. STATE OF HARYANA
February 7, 1983
JIWAN SINGH Vs. JOGINDER SINGH SARPANCH
August 30, 1983
JIWNA Vs. STATE OF HARYANA
May 3, 1983
JOBAN SINGH Vs. THAKAR SINGH AND OTHERS
January 14, 1983
JODH SINGH Vs. STATE OF PUNJAB
April 6, 1983
JOGINDER PAL ALIAS RAJINDER PAL AND ANR. Vs. SH. K.C. SHARMA
November 28, 1983
JOGINDER SINGH Vs. BASANA SINGH AND ANOTHER
March 17, 1983
JOGINDER SINGH Vs. STATE OF PUNJAB
May 31, 1983
JOGINDER SINGH Vs. NAND KISHORE ANAND
October 13, 1983
JOGINDER SINGH Vs. STATE OF HARYANA
April 28, 1983
JOGINDER SINGH Vs. BASAWA SINGH
June 3, 1983
JOGINDER SINGH AHLUWALIA RETIRED EXECUTIVE ENGINEER Vs. THE STATE OF PUNJAB AND OTHERS
December 20, 1983
JOGINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 23, 1983
JOWAND SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS, PUNJAB
March 3, 1983
JUGAL KISHORE Vs. DHARMANDRA KUMAR KAUSHAL
May 31, 1983
JULLUNDUR IMPROVEMENT TRUST JULLUNDUR Vs. KULDIP SINGH
September 13, 1983
JUPITER GENERAL INSURANCE CO. Vs. BALKISHAN
October 6, 1983
JYOTI RAM Vs. JOINT SECRETARY, REHABILITATION
April 22, 1983
JYOTI RANI Vs. STATE OF PUNJAB
July 27, 1983
KAILASH CHANDER Vs. UNION OF INDIA COLLECTOR, CHANDIGARH
October 19, 1983
KAILASH CHANDER Vs. MUNI
October 13, 1983
KAKA SINGH Vs. STATE OF PUNJAB
May 20, 1983
KAKA SINGH Vs. STATE OF PUNJAB
September 15, 1983
KAKU S/O CHETU, JAT R/O VILLAGE THIKRIWALA (CONFINED IN DISTRICT JAIL, LUDHIANA Vs. STATE OF PUNJAB
September 1, 1983
KALA SINGH Vs. GURDEV KAUR
October 12, 1983
KALA SINGH Vs. STATE OF PUNJAB
November 10, 1983
KALI RAM Vs. STATE OF HARYANA
January 21, 1983
KALIA Vs. CHANDU LAL
April 1, 1983
KALWATI Vs. ASA RAM
May 30, 1983
KAMLA AND OTHERS Vs. SMT. LAXMI BAT AND ANOTHER
August 26, 1983
KANHAIYA AND ANOTHER Vs. HUKAM SINGH AND ANOTHER
April 29, 1983
KANSHI RAM Vs. NARAIN SINGH
May 13, 1983
KANSHI RAM WADHWA Vs. INCOME TAX OFFICER
March 7, 1983
KANTA RANI Vs. JOGINDER SINGH
May 18, 1983
KAPUR SINGH Vs. FINANCIAL COMMISSIONER
March 4, 1983
KARAM CHAND AGGARWAL Vs. STATE OF PUNJAB AND ORS.
May 2, 1983
KARAM SINGH Vs. GURCHARAN SINGH
July 22, 1983
KARAM SINGH Vs. CHARAN SINGH
October 27, 1983
KARAM SINGH Vs. STATE OF PUNJAB
January 13, 1983
KARAMJIT SINGH Vs. STATE OF PUNJAB
August 22, 1983
KARNAIL SINGH Vs. STATE OF PUNJAB
May 2, 1983
KARNAIL SINGH Vs. HARI SINGH
November 15, 1983
KARORI MAL Vs. STATE OF PUNJAB
December 7, 1983
KARTA Vs. FINANCIAL COMMISSIONER HARYANA AND OTHERS
November 22, 1983
KARTAR SINGH Vs. RATTANJIT KAUR AND ANOTHER
November 7, 1983
KARTAR SINGH Vs. PRITAM KAUR
November 25, 1983
KARTAR SINGH Vs. BHOLA NATH
October 18, 1983
KARUNAKARAN, QUALITY INSPECTOR Vs. THE FOOD CORPORATION OF INDIA AND OTHERS
October 13, 1983
KASAM ALI @ KASU Vs. STATE OF PUNJAB
October 27, 1983
KASHMIR LAL Vs. STATE OF PUNJAB
August 25, 1983
KASHMIR SINGH Vs. STATE OF PUNJAB
August 24, 1983
KASHMIRA SINGH Vs. STATE OF PUNJAB
October 27, 1983
KASHMIRA SINGH Vs. STATE OF PUNJAB
November 22, 1983
KASHMIRI LAL Vs. STATE OF PUNJAB
December 8, 1983
KASTURI LAL SHARMA Vs. KARTAR SINGH
December 23, 1983
KASTURI LAL THAPAR Vs. STATE OF PUNJAB
September 1, 1983
KASURI LAL Vs. STATE OF PUNJAB AND OTHERS
December 16, 1983
KAUR CHAND Vs. STATE OF PUNJAB & OTHERS
May 5, 1983
KAUR SINGH Vs. BALBIR KAUR ALIAS HEERO
October 5, 1983
KEHR SINGH BASRA Vs. JASBIR KAUR
September 2, 1983
KESAR DASS Vs. RAM PARKASH
August 12, 1983
KESHO RAM PASSEY Vs. RESERVE BANK OF INDIA
March 15, 1983
KEWAL KRISHAN CHOPRA Vs. PIARA LAL
December 23, 1983
KHACHEN Vs. RAM DITTA MAL
December 23, 1983
KHAIRU RAM AND OTHERS Vs. SHANKAR DEVI AND OTHERS
June 2, 1983
KHARAITI LAL Vs. STATE OF HARYANA
June 3, 1983
KHAZAN SINGH Vs. STATE OF HARYANA
July 29, 1983
KHUSHI RAM Vs. STATE OF PUNJAB AND OTHERS
July 13, 1983
KIMTI LAL Vs. STATE OF HARYANA
September 19, 1983
KIRPAL SINGH Vs. STATE OF PUNJAB
October 6, 1983
KISHAN SINGH Vs. KHARAITI RAM
August 30, 1983
KISHAN SINGH Vs. NICHHATTAR SINGH
March 3, 1983
KISHNO AND OTHERS Vs. GURDIT SINGH AND ANOTHER
February 22, 1983
KRISHAN CHAND TIWARI Vs. STATE OF HARYANA
May 3, 1983
KRISHAN KUMAR LAMBA Vs. STATE OF PUNJAB
September 12, 1983
KRISHAN KUMAR SHARMA AND OTHER Vs. STATE OF PUNJAB AND ANOTHER
June 3, 1983
KRISHAN LAL Vs. MADAN GOPAL
October 31, 1983
KRISHAN LAL AND OTHERS Vs. MANOHAR LAL
February 21, 1983
KRISHNA Vs. HARDWARI LAL
October 12, 1983
KRISHNA BUS SERVICE PRIVATE LIMITED Vs. STATE OF HARYANA
November 14, 1983
KRISHNA DEVI Vs. MOHINDER LAL
May 12, 1983
KRISHNA DEVI Vs. PRABHU DAYAL
May 10, 1983
KRISHNA DEVI Vs. DES RAJ
November 18, 1983
KULBHUSHAN DASS JINDAL Vs. MANOHAR LAL
October 26, 1983
KULBHUSHAN KUMAR AND CO Vs. STATE OF PUNJAB
August 23, 1983
KULDIP KUMAR Vs. STATE OF PUNJAB
March 18, 1983
KULDIP RAJ Vs. STATE OF PUNJAB AND OTHERS
November 17, 1983
KULDIP SINGH Vs. SMT. SATWANT KAUR ALIAS KANWAL JIT KAUR
January 4, 1983
KULDIP SINGH Vs. STATE OF PUNJAB
August 17, 1983
KULDIP SINGH Vs. STATE OF PUNJAB
March 23, 1983
KULWANT SINGH Vs. STATE OF PUNJAB
July 26, 1983
KULWANT SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
April 7, 1983
KUNDAN SINGH Vs. MOGA TRANSPORT CO P LTD
April 5, 1983
KUNDAN SINGH AND OTHERS Vs. SOHAIL SINGH AND ANOTHER
April 12, 1983
KUNDAN SINGH REPRESENTED Vs. DALIP SINGH AND OTHERS
March 26, 1983
KUNTI Vs. STATE OF HARYANA
February 17, 1983
KURA Vs. STATE OF HARYANA
October 27, 1983
KUSUM LATA Vs. RAKESH MOHAN PATHAK
November 10, 1983
LABH SINGH Vs. PIARA SINGH
October 7, 1983
LABH SINGH AND OTHERS Vs. STATE OF HARYANA
July 22, 1983
LACHHMAN SINGH Vs. GULZARI
November 25, 1983
LAJJA RAM Vs. PARKASH CHAND
January 3, 1983
LAJJA RAM Vs. HARKARAN SINGH AND OTHERS
October 18, 1983
LAKHA SINGH Vs. STATE OF PUNJAB
April 7, 1983
LAKHBIR SINGH Vs. STATE OF PUNJAB
January 31, 1983
LAKHI RAM Vs. SITO DEVI
February 8, 1983
LAKSHMIRATAN ENGINEERING WORKS LTD. Vs. THE UNION OF INDIA (UOI) AND ORS.
May 20, 1983
LAL CHAND Vs. STATE OF HARYANA
April 20, 1983
LAL CHAND Vs. STATE
January 21, 1983
LAL CHAND Vs. GANESH DASS
August 4, 1983
LAL DASS CHELA MST BISHNO Vs. GAMDUR SINGH AND OTHERS
April 11, 1983
LAL SINGH Vs. BANT SINGH
March 2, 1983
LAL SINGH AND OTHERS Vs. HARNAM SINGH AND OTHERS
May 12, 1983
LATA RANI Vs. STATE OF PUNJAB AND OTHERS
November 9, 1983
LAXMI BUS SERVICE Vs. STATE TRANSPORTAPPELLATE TRIBUNALPUNJAB
December 12, 1983
LAXMI NARAIN Vs. DEBI
November 10, 1983
LEELA RAM SALUJA Vs. BAL KRISHAN SONI & OTHERS
January 20, 1983
LEELAM Vs. SOM PARKASH
November 7, 1983
LEKH RAJ Vs. BHAGWAT SARUP
April 1, 1983
LOK NATH Vs. KHANAYA LAL
May 17, 1983
M S MIGLANI Vs. STATE OF HARIYANA
February 2, 1983
M.K. PURI Vs. HARYANA STATE ELECTRICITY BOARD
May 4, 1983
M.R. KHOSLA (DECEASED) THROUGH HIS L.R. Vs. THE CHIEF EXECUTIVE OFFICER, THE PUNJAB STATE FEDERATION CONSUMERS CO
March 18, 1983
M.S. BHATNAGAR Vs. O.N. AGGARWAL
October 4, 1983
M/S LAL CHAND BALWANT RAI AND OTHERS Vs. M/S HARNARAIN DASS GHARSI RAM AND ANOTHER
January 10, 1983
M/S NORTHERN INDIA CATERERS PVT. LTD. Vs. THE DISTRICT JUDGE, CHANDIGARH AND OTHERS
February 22, 1983
M/S RAGHBIR SINGH PAT RAM Vs. RAM NARAIN JINDIA
October 25, 1983
M/S SANT METAL WORKS KAPURTHALA Vs. THE HINDUSTAN COMMERCIAL BANK LTD AND OTHER
July 20, 1983
M/S VISHWAS TRADING CORPORATION, LUDHIANA Vs. M/S M.K.C. INDUSTRIES, LUDHIANA
October 27, 1983
M/S. HARNAD RAI DINA NATH Vs. M/S. H.A. BHOGAL INDUSTRIES, LUDHIANA
December 7, 1983
M/S. W.H. DEETH BALLABGARH AND COMPANY Vs. EMPLOYEES STATE INSURANCE CORPORATION THROUGH ITS REGIONAL DIRECTOR, CHANDIGARH
March 15, 1983
MADAN LAL Vs. STATE OF HARYANA
May 18, 1983
MADAN LAL Vs. SANTOSH KUMARI AND ANR.
January 18, 1983
MADAN LAL Vs. STATE OF PUNJAB
May 13, 1983
MADAN LAL GOYAL Vs. RAVINDER BHUSHAN
August 4, 1983
MADAN MOHAN Vs. ARUN KUMAR
December 8, 1983
MADHU SUDAN LAL Vs. SADHU RAM
September 21, 1983
MAHANT JAMNA DASS Vs. DADU DAYALU MAHA SABHA
January 17, 1983
MAHI RAM Vs. FINANCIAL COMMISSIONER-CUM-SECRETARY REHABILITATION HARYANA & OTHERS
May 12, 1983
MAJIT KAUR Vs. AMARJIT SINGH
May 24, 1983
MAJOR ISHAR CHAND KAUSHIK Vs. JAI GOPAL @ PALLA @ DHARAM PAL
November 30, 1983
MAJOR NAUNIHAL SINGH Vs. JAGDISH KAUR
February 10, 1983
MAJOR SINGH AND OTHERS Vs. NIRANJAN SINGH AND OTHERS
January 13, 1983
MAL SINGH Vs. STATE OF PUNJAB
March 29, 1983
MALHOTRA DRUG STORE Vs. STATE OF PUNJAB
November 2, 1983
MAMAN SINGH Vs. GRAM PANCHAYAT DEHLAWAS
September 1, 1983
MAN SINGH Vs. STATE OF HARYANA
July 25, 1983
MAN SINGH Vs. STATE OF HARYANA
July 26, 1983
MAN SINGH AND ORS. SANITARY INSPECTORS Vs. UNION OF INDIA AND ANR.
January 18, 1983
MANDAN Vs. DAYA CHAND
November 11, 1983
MANGAL Vs. STATE OF HARYANA & OTHERS
January 6, 1983
MANGAT RAI Vs. SHANTI DEVI
March 3, 1983
MANGE RAM Vs. SUPERINTENDING CANAL OFFICER
February 17, 1983
MANGTA Vs. STATE OF PUNJAB
July 14, 1983
MANGTU Vs. STATE OF HARYANA
August 23, 1983
MANJIT KAUR Vs. VINOD KUMAR
November 28, 1983
MANJIT SINGH Vs. GURDISH KAUR
August 17, 1983
MANJIT SINGH Vs. DARSHAN SINGH
May 20, 1983
MANJIT SINGH AND OTHERS Vs. TRIBUNAL CONSTITUTED UNDER TOWN IMPROVEMENT ACT, JALLANDHAR AND OTHERS
August 11, 1983
MANKESHWAR DASS Vs. STATE OF PUNJAB
October 6, 1983
MANMOHAN SARUP BHATNAGAR Vs. YASHWANT RAI
October 12, 1983
MANMOHAN SINGH BEDI AND ORS. Vs. SMT. SANTOSH KUMARI AND ORS.
March 6, 1983
MANN SINGH Vs. STATE OF PUNJAB
November 23, 1983
MANOHAR LAL Vs. STATE OF PUNJAB
May 26, 1983
MANOHAR LAL Vs. SURJAN SINGH
May 3, 1983
MANOHAR LAL Vs. FINANCIAL COMMISSIONERHARYANA
October 13, 1983
MANOHAR LAL Vs. LACHHMAN SINGH
December 15, 1983
MANORMA Vs. KARAN SINGH
January 10, 1983
MANSA DEVI AND OTHERS Vs. M/S SUN RISE ICE FACTORY
May 23, 1983
MARILYNN AINAT DHILLON GILMORE @ ANITA DHILLON Vs. MARGRET NIJJAR
March 16, 1983
MARU Vs. COLLECTOR ROHTAK
January 25, 1983
MASSA SINGH Vs. GOPAL SINGH
May 30, 1983
MATHRA DASS Vs. KEWAL KRISHAN
July 25, 1983
MAYA ENGINEERING WORKS Vs. FAQIR CHAND
February 8, 1983
MAYA RAM Vs. STATE OF PUNJAB
July 15, 1983
MEGH RAJ Vs. DEV KUMAR
April 7, 1983
MEHAR CHAND AND OTHERS Vs. KAVTI PARSHAD AND OTHERS
November 7, 1983
MEHLA AND OTHERS Vs. ASSISTANT COLLECTOR AND OTHERS
July 13, 1983
MEHNGA RAM SARPANCH Vs. STATE OF PUNJAB
August 22, 1983
MEHNGA SINGH Vs. UNION TERRITORY OF CHANDIGARH
August 3, 1983
MEHRU Vs. STATE OF HARYANA
October 3, 1983
MELA RAM Vs. THE STATE OF PUNJAB
February 7, 1983
MESSERS RAKESH TEXTILES Vs. PUNJAB FINANCIAL CORPORATION
August 25, 1983
MEWA Vs. MAN SINGH
January 6, 1983
MILAP SINGH Vs. STATE OF PUNJAB
December 12, 1983
MILKHA SINGH Vs. STATE OF PUNJAB
January 24, 1983
MOHAN LAL Vs. STATE OF PUNJAB
September 16, 1983
MOHAN LAL Vs. DIRECTOR PUBLIC INSTRUCTION (SCHOOLS) PUNJAB, CHANDIGARH AND OTHERS
November 3, 1983
MOHAN LAL & OTHERS Vs. STATE OF HARYANA & ORS
May 24, 1983
MOHAN SARUP BHATNAGAR Vs. HARI KISHAN BHATNAGAR
October 12, 1983
MOHAN SINGH AND OTHERS Vs. THE ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB, CHANDIGARH
March 3, 1983
MOHAN SINGH S P Vs. INCOME TAX OFFICER
January 6, 1983
MOHINDER GUPTA Vs. MAJOR SINGH AND ORS.
March 10, 1983
MOHINDER KAUR Vs. RANI
November 17, 1983
MOHINDER NATH Vs. ALBINA
November 24, 1983
MOHINDER PAL Vs. STATE OF PUNJAB
July 26, 1983
MOHINDER SINGH Vs. STATE OF PUNJAB
July 29, 1983
MOHINDER SINGH Vs. STATE OF PUNJAB
November 25, 1983
MOHINDER SINGH Vs. STATE OF PUNJAB
November 7, 1983
MOHINDER SINGH Vs. GURNAM KAUR
September 14, 1983
MOHINDER SINGH Vs. STATE OF PUNJAB
August 24, 1983
MOHINDER SINGH AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
May 2, 1983
MOHINDER SINGH AND OTHERS Vs. PARAMJIT SINGH MAJOR AND ANOTHER
May 3, 1983
MOHINDER SINGH DEOL Vs. GURMINDER KAUR DEOL
January 20, 1983
MOOL CHAND Vs. STATE OF HARYANA
September 7, 1983
MOOL CHAND Vs. MANI RAM
February 16, 1983
MOOL CHAND WAHI Vs. NATIONAL PAINTS P LTD
November 3, 1983
MOTA SINGH Vs. MR CHADHA, STATION HOUSE OFFICER, POLICE STATION BHOGPUR, DISTRICT JULLUNDUR
March 16, 1983
MOTI RAM Vs. THE COLLECTOR AGRARIAN AND ORS.
April 27, 1983
MRS. MEENA CHAUDHRY Vs. SATYA NARAIN KANWAR
January 13, 1983
MUKAND SINGH Vs. STATE OF PUNJAB
August 17, 1983
MUKHTIAR SINGH Vs. STATE OF PUNJAB
July 29, 1983
MUKHTIAR SINGH Vs. M L GOEL AND ANOTHER
March 9, 1983
MULKH RAJ Vs. FINANCIAL COMMISSIONER, HARYANA
March 17, 1983
MULTAN RAM & OTHERS Vs. SADHU RAM
April 6, 1983
MUNI ALIAS RAM MEHAR Vs. STATE OF HARYANA
July 26, 1983
MUNI LAL Vs. STATE OF HARYANA
June 5, 1983
MUNICIPALITY BHATINDA AND ANOTHER Vs. S D O AND OTHERS
May 20, 1983
MUNSHA SINGH Vs. KEHAR SINGH
October 12, 1983
MUNSHI Vs. RAM KISHAN
November 29, 1983
MUNSHI LAL Vs. JAGMOHAN LAL
December 13, 1983
N C MAHENDRA Vs. HARYANA STATE ELECTRICITY BOARD
May 9, 1983
N.C. MAHENDRA, S.E. Vs. HARYANA STATE ELECTRICITY BOARD AND ORS.
August 9, 1983
NACHHATTAR SINGH Vs. GURINDER SINGH
January 24, 1983
NAGINDER SINGH AND OTHERS Vs. CHANAN SINGH AND OTHERS
May 20, 1983
NAND KISHORE Vs. STATE OF PUNJAB
May 26, 1983
NAND LAL Vs. ROSHAN LAL AND ORS.
December 2, 1983
NAND LAL Vs. CHHOTTEE
July 19, 1983
NANDU Vs. STATE OF HARYANA
October 20, 1983
NANDU Vs. STATE OF HARYANA
July 22, 1983
NARAIN DASS KAPUR Vs. DARSHANA KUMARI
November 30, 1983
NARENDRA KUMAR AND OTHERS Vs. STATE OF HARYANA
October 11, 1983
NARINDER SINGH PURI Vs. STATE OF PUNJAB AND OTHERS
August 1, 1983
NAROTAM KUMAR Vs. SUDHA SARITA
December 8, 1983
NATHA SINGH Vs. STATE OF PUNJAB
April 29, 1983
NATHE SINGH Vs. STATE OF PUNJAB AND OTHERS
November 10, 1983
NATHU Vs. JAGAN NATH
March 21, 1983
NATIONAL INSURANCE CO LTD Vs. MAYA DEVI
October 27, 1983
NATIONAL RICE AND DAL MILLS, RAJPURA Vs. COLLECTOR, PATIALA
May 16, 1983
NATIONAL TRACTOR COMPANY Vs. INCOME-TAX OFFICER B-WARD
February 10, 1983
NAURANG SINGH Vs. STATE OF PUNJAB
November 8, 1983
NAVLEEA KAUSHAL Vs. CHANDER MOHAN
October 14, 1983
NAVTEJ SINGH Vs. SYNDICATE BANK
January 12, 1983
NAWAL SINGH Vs. ADMINISTRATOR MUNICIPAL COMMITTEE CHARKHI DADRI
October 11, 1983
NAZAR MOHAMAD Vs. STATE OF HARYANA
November 20, 1983
NAZIR SINGH Vs. STATE OF PUNJAB
November 28, 1983
NEENA KAPUR AND ORS. Vs. LAKHA SINGH AND ORS.
June 3, 1983
NEETA ALIAS ANITA RANI Vs. STATE OF PUNJAB
March 3, 1983
NEK RAM Vs. PUNJAB ROADWAYS
October 14, 1983
NEW INDIA ASSURANCE CO. LTD Vs. LAKSHMI DEVI
November 18, 1983
NEW MAJHA TRANSPORT CO-OPERATIVE SOCIETY LTD AND ANOTHER Vs. SURJIT KAUR AND ANOTHER
October 24, 1983
NIKKA RAM Vs. STATE OF PUNJAB
May 11, 1983
NIKKA SINGH AND OTHERS Vs. DARSHAN SINGH AND OTHERS
August 4, 1983
NIKKU RAM Vs. STATE OF HARYANA
November 24, 1983
NIRANJAN SINGH Vs. AMAR SINGH
December 19, 1983
NIRANJAN SINGH Vs. STATE OF PUNJAB
March 11, 1983
NIRANJAN SINGH GUPTA (WRONGLY DESCRIBED IN COMPLAINT AS NIRANJAN LAL) S/O DHAN PARKASH OF YAMUNA NAGAR Vs. ANAND PARKASH
April 28, 1983
NIRBHAI SINGH Vs. STATE OF PUNJAB
March 23, 1983
NIRMAL SINGH Vs. STATE OF PUNJAB
May 31, 1983
NIRMAL SINGH Vs. STATE OF PUNJAB
March 15, 1983
NIRMAL SINGH Vs. THE STATE OF PUNJAB AND OTHERS
September 7, 1983
NIRMAL SINGH AND ANR. Vs. GURCHARAN KAUR AND ORS.
January 4, 1983
NIRMALA DEVI Vs. PHOOL CHAND
January 14, 1983
NIRMALA DEVI Vs. STATE OF PUNJAB
August 2, 1983
NOHAR CHAND Vs. STATE OF PUNJAB
October 17, 1983
NOOR MOHD Vs. STATE OF HARYANA AND ANOTHER
August 23, 1983
NORATA RAM Vs. SANTOSH KUMARI
February 7, 1983
NOTIFIED AREA COMMITTEE Vs. MAHAVIR PARSHAD
July 21, 1983
OM DUTT SHARMA AND OTHERS Vs. SECRETARY TO GOVERNMENT, PUNJAB, HEALTH AND MEDICAL DEPARTMENT (AYURVEDIC) CHANDIGARH AND OTHERS
August 28, 1983
OM PARKASH Vs. STATE OF PUNJAB
May 13, 1983
OM PARKASH Vs. STATE OF PUNJAB
July 25, 1983
OM PARKASH Vs. STATE OF HARYANA
October 14, 1983
OM PARKASH Vs. STATE OF HARYANA
December 8, 1983
OM PARKASH Vs. STATE OF HARYANA
December 14, 1983
OM PARKASH Vs. PARMESHRI DASS
December 15, 1983
OM PARKASH MITTAL Vs. STATE OF PUNJAB
July 20, 1983
OM PARKASH SEKHRI Vs. PRITAM SINGH AND ORS.
September 2, 1983
OM PARKASH WADEHRA Vs. SHRI ROSHAN LAL WADEHRA AND ORS.
November 1, 1983
ONKAR Vs. VASHNO PARKASH
October 17, 1983
ONKAR CHAND Vs. STATE OF PUNJAB
August 17, 1983
ORIENTAL FIRE AND GENERAL Vs. BALDEV SINGH
October 27, 1983
ORIENTAL FIRE AND GENERAL INSURANCE CO LIMITED Vs. HARBANS KAUR
January 20, 1983
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD. Vs. SUSHILA SONDHI AND ORS.
September 5, 1983
OSWAL WOOLLEN MILLS LTD Vs. UNION OF INDIA
March 22, 1983
P C WADHWA Vs. TEHSILDAR, BAHADURGAR AND OTHERS
February 4, 1983
P.K. AGGARWAL, EXECUTIVE ENGINEER Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND ORS.
October 10, 1983
PAL CHANDER Vs. STATE OF PUNJAB
October 18, 1983
PAL CHANDER GUPTA Vs. STATE OF PUNJAB
February 22, 1983
PARAGAON UTILITY FINANCIERS PVT LTD Vs. PUNJAB IRON AND STEEL CO PVT LTD
February 17, 1983
PARAMJIT SINGH Vs. STATE OF PUNJAB
August 8, 1983
PARGAT SINGH Vs. STATE OF PUNJAB
February 21, 1983
PARGAT SINGH Vs. STATE OF PUNJAB
January 3, 1983
PARKASH Vs. JATINDER KUMAR JAIN
December 6, 1983
PARKASH SINGH Vs. STATE OF HARYANA
September 23, 1983
PARKASH WATI Vs. VISHWA NATH MAJOR
October 12, 1983
PARMINDERJIT SINGH Vs. UNION OF INDIA (UOI) AND ORS.
June 1, 1983
PARMODH KUMAR Vs. SATISH KUMAR
November 3, 1983
PARTAP RAM Vs. JAWAHAR SINGH
March 1, 1983
PARTAP SINGH Vs. AJMER SINGH
December 13, 1983
PARVEEN KUMAR Vs. GULSHAN KUMAR
May 5, 1983
PASRMESHRI DAS Vs. SITA DEVI
August 11, 1983
PAT RAM Vs. STATE OF HARYANA
July 25, 1983
PAVITAR SINGH Vs. STATE OF PUNJAB
November 22, 1983
PAWAN KUMAR Vs. STATE (U T ), CHANDIGARH
August 26, 1983
PEPSU ROAD TRANSPORT CORPORATION Vs. GAJJAN SINGH
October 17, 1983
PETER GILL Vs. STATE OF PUNJAB
May 12, 1983
PHOOL CHAND, HEAD CONSTABLE AND ORS. Vs. STATE OF PUNJAB AND ORS.
December 7, 1983
PHOOL SINGH Vs. STATE OF HARYANA
July 15, 1983
PHOOL SINGH AND ORS. Vs. RAM SARUP AND ORS.
September 2, 1983
PHOOLPATI Vs. RAM PHAL
June 1, 1983
PHULI Vs. BHAG SINGH
December 7, 1983
PHUMAN SINGH Vs. SUPERINTENDING CANAL OFFICER
April 13, 1983
PIARA LAL Vs. STATE OF PUNJAB
February 7, 1983
PIARA SINGH Vs. GURMUKH SINGH
May 16, 1983
PIARA SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
April 27, 1983
PIARO BAI Vs. KARNAIL SINGH
August 29, 1983
PIKKU RAM Vs. JASWANT SINGH
November 7, 1983
PIRCHAND AND ANOTHER Vs. B. MAHABIR PARSHAD SARAF
February 9, 1983
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH Vs. DR. J.S. GUPTA AND ORS.
June 28, 1983
PRADIP KUMAR Vs. STATE OF PUNJAB
January 4, 1983
PRECTO PIPE COMPANY AND ANR. Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
August 3, 1983
PREM CHAND Vs. STATE OF PUNJAB
November 2, 1983
PREM DEVI Vs. HARBHAJAN SINGH
October 25, 1983
PREM LATA Vs. INCOME TAX OFFICER
October 25, 1983
PREM SAGAR Vs. PHUL CHAND
August 1, 1983
PREM SINGH Vs. STATE OF PUNJAB
October 13, 1983
PREM SINGH PARTAP SINGH Vs. NATIONAL INSURANCE CO LTD
May 2, 1983
PRITAM DASS Vs. BANTI
March 2, 1983
PRITAM KAUR Vs. SHER SINGH
May 17, 1983
PRITAM KAUR Vs. SURJIT SINGH
October 31, 1983
PRITAM SINGH Vs. RAJINDER KAUR
January 20, 1983
PRITAM SINGH Vs. STATE OF PUNJAB
January 5, 1983
PRITAM SINGH Vs. STATE OF PUNJAB
September 1, 1983
PRITAM SINGH Vs. SURJIT SINGH AND ORS.
November 2, 1983
PRITHVI SINGH Vs. STATE OF HARYANA
August 1, 1983
PRODUCE EXCHANGE CORPORATION LTD. Vs. SOM NATH
February 8, 1983
PROVIDENT FUND INSPECTOR Vs. HARJINDER SINGH
May 26, 1983
PUNJAB AND HARYANA HIGH COURT, CHANDIGARH AND ORS Vs. CHUNI LAL KALRA AND ANOTHER
October 24, 1983
PUNJAB CO-OPERATIVE BANK LTD. Vs. THE OFFICIAL LIQUIDATOR ATTACHED TO PUNJAB AND HARYANA HIGH COURT
March 7, 1983
PUNJAB NATIONAL BANK Vs. VIJAY KUMAR KATHPALIA
November 3, 1983
PUNJAB RUBBER AND ALLIED INDUSTRIES AND OTHERS Vs. UNION OF INDIA AND OTHERS
December 22, 1983
PUNJAB STATE THROUGH COLLECTOR, GURDASPUR Vs. BRIJ LAL
December 8, 1983
PUNJAB STATE THROUGH THE COLLECTOR Vs. SWINDER SINGH
October 5, 1983
PUNJAB STATE THROUGH THE COLLECTOR, HOSHIARPUR Vs. JAGDISH CHANDER AND ANOTHER
July 18, 1983
PUNJABI AND ANOTHER Vs. HAZURA SINGH AND OTHERS
October 12, 1983
PUNNU TOURIST SERVICE P LTD Vs. HOME SECRETARYCHANDIGARH ADMINISTRATION
April 6, 1983
PURAN CHAND Vs. MAJOR SINGH
July 27, 1983
PURAN SINGH Vs. STATE OF PUNJAB
May 6, 1983
PURAN SINGH & OTHERS Vs. SAMPURAN SINGH & OTHERS
March 29, 1983
PURAN SINGH AND OTHERS Vs. ASSISTANT REG COOP SOCIETIES, FEROZEPUR (ARBITRATOR)
May 12, 1983
PUSHPA DEVI AND ORS. Vs. PRITAM CHAND AND ORS.
August 12, 1983
PUSHPA LATA Vs. STATE OF PUNJAB & OTHERS
May 17, 1983
PUSHPA WATI Vs. JASWANT RAI PATHAK
March 7, 1983
PUSHPINDER KUMAR Vs. STATE OF PUNJAB
January 17, 1983
QANDHARA SINGH Vs. UNION OF INDIA
May 18, 1983
R.K. SINGH Vs. UNION OF INDIA AND OTHERS
October 31, 1983
RACHHPAL SINGH Vs. STATE OF PUNJAB
October 10, 1983
RADHA KISHAN MANMOHAN KUMAR Vs. STATE OF HARYANA
May 9, 1983
RAGHBIR SINGH Vs. FINANCIAL COMMISSIONER
September 2, 1983
RAGHBIR SINGH Vs. HARBANS KAUR
October 13, 1983
RAGHBIR SINGH HUNDAL Vs. STATE OF PUNJAB
November 14, 1983
RAGHU NATH Vs. STATE OF HARYANA
December 25, 1983
RAHUL KUMAR BAJAJ Vs. GURDIAL SINGH GREWAL
August 5, 1983
RAI SINGH Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS, HARYANA
August 9, 1983
RAIKOT BUS SERVICE Vs. JASWANT KAUR
August 25, 1983
RAJ KAMAL SPINNERS Vs. PUNJAB STATE ELECTRICITY BOARD
February 28, 1983
RAJ KUMAR Vs. STATE OF PUNJAB
February 17, 1983
RAJ KUMAR Vs. SAROJ BALA
May 12, 1983
RAJ KUMAR GAUR Vs. STATE OF HARYANA
December 6, 1983
RAJ KUMAR HEAD CONSTABLE Vs. THE STATE OF HARYANA AND OTHERS
March 29, 1983
RAJ KUMARI Vs. DR. D. D. SINGH
November 3, 1983
RAJ PAL Vs. STATE OF PUNJAB
August 16, 1983
RAJE RAM Vs. CHANDER BHAN
August 8, 1983
RAJESH INDUSTRIAL CORPORATION Vs. BANK OF MAHARASHTRA
February 2, 1983
RAJINDER Vs. STATE OF HARYANA
August 24, 1983
RAJINDER GANDHI, DEPUTY ACCOUNTANT GENERAL AND OTHERS Vs. UNION OF INDIA AND OTHERS
December 20, 1983
RAJINDER KAUR GILL Vs. SITAL SINGH
January 7, 1983
RAJINDER KUMAR Vs. STATE OF PUNJAB
November 25, 1983
RAJINDER KUMAR Vs. STATE OF PUNJAB
January 27, 1983
RAJINDER SINGH Vs. STATE OF PUNJAB
May 23, 1983
RAJINDER SINGH Vs. GUR CHAND
September 9, 1983
RAJINDER SINGH Vs. SURINDER SINGH
December 20, 1983
RAJINDER SINGH Vs. DURGA DEVI AND OTHERS
July 22, 1983
RAJNI SHARMA Vs. DHARAM PAL SHARMA
August 19, 1983
RAKESH MOHAN Vs. STATE OF PUNJAB
May 16, 1983
RAKHA SINGH Vs. AMRIT LAL
May 6, 1983
RAM CHAND Vs. BHAJAN KAUR ALIAS BHAJNO
May 12, 1983
RAM CHANDER Vs. STATE OF HARYANA
July 22, 1983
RAM CHANDER Vs. STATE OF HARYANA
September 5, 1983
RAM DAS MAHAJAN Vs. BRHAM BHUSHAN
October 4, 1983
RAM DASS Vs. SUDARSHAN KUMAR JAIN
October 19, 1983
RAM DHARI Vs. STATE OF HARYANA
May 3, 1983
RAM DIA Vs. COMMISSIONER AMBALA DIVISION
August 16, 1983
RAM DUTT AND OTHERS Vs. ASHOK KUMAR AND OTHERS
July 28, 1983
RAM KAPOOR Vs. UNION OF INDIA & OTHERS
May 18, 1983
RAM KISHAN Vs. STATE OF HARYANA
May 24, 1983
RAM KISHAN Vs. STATE OF PUNJAB
August 4, 1983
RAM KISHAN DASS Vs. FINANCIAL COMMISSIONER, HARYANA
September 20, 1983
RAM KUMAR AND ORS. Vs. THE STATE OF HARYANA AND ORS.
January 10, 1983
RAM KUMAR AND OTHERS Vs. THE CHAIRMAN, DEPARTMENTAL RECRUITMENT COMMITTEE, EDUCATION DEPARTMENT, PUNJAB, CHANDIGARH AND OTHERS
August 25, 1983
RAM LABHAYA BHANDARI Vs. SHIV PARSHAD
April 26, 1983
RAM LAL PATWARI Vs. DEPUTY COMMISSIONER, GURGAON, AND ORS.
January 13, 1983
RAM NARAIN Vs. STATE OF PUNJAB
February 8, 1983
RAM NARAIN Vs. STATE OF PUNJAB AND OTHERS
September 1, 1983
RAM PARKASH Vs. NATHU RAM
December 13, 1983
RAM PARKASH MANCHANDA Vs. AMIN CHAND AND ORS.
May 13, 1983
RAM PARKASH MEHTA & J MITTEER, M C JULLUNDUR Vs. STATE OF PUNJAB & OTHERS
May 24, 1983
RAM PAT (DECEASED) REPRESENTED BY HIS L RS S Vs. JUDICIAL MAGISTRATE
March 9, 1983
RAM PIARA COMRADE Vs. HIGH COURT OF PUNJAB AND HARYANA
January 4, 1983
RAM PRAKASH SHARMA Vs. STATE OF PUNJAB
March 4, 1983
RAM PRASAD VAIDYA Vs. BANSI LAL AND OTHERS
November 16, 1983
RAM RAKHA JOSHI (RETD) A.S.I. PUNJAB POLICE Vs. STATE OF PUNJAB
December 13, 1983
RAM RAKHA SINGH AND ANOTHER Vs. PRITAM SINGH
October 13, 1983
RAM SARAN DASS Vs. STATE OF HARYANA
September 12, 1983
RAM SARUP Vs. THE STATE
November 24, 1983
RAM SINGH Vs. STATE OF PUNJAB
November 24, 1983
RAMA KAMAL Vs. STATE OF HARYANA
November 25, 1983
RAMESH CHANDER Vs. STATE OF PUNJAB
September 14, 1983
RAMESH CHANDER Vs. STATE OF PUNJAB
January 13, 1983
RAMESH CHANDER VASHISHTA Vs. STATE OF PUNJAB
November 30, 1983
RAMESH INDER SINGH Vs. ASSISTANT COLLECTOR CUSTOMS AND CENTRAL EXCISE
October 18, 1983
RAMESH KHOSLA Vs. INCOME TAX OFFICER
December 23, 1983
RAMESH MOHAN AND ANOTHER Vs. RAJ KRISHAN AND OTHERS
September 1, 1983
RAMESH PAL Vs. AJHAR ALAM
April 20, 1983
RAMESHWAR Vs. STATE OF HARYANA
February 14, 1983
RAMESHWAR DASS Vs. RAMTI DEVI
November 11, 1983
RAMINDER SINGH Vs. SHAM LAL
September 23, 1983
RAMTI DEVI Vs. SAT PARKASH
November 10, 1983
RANBIR KAUR Vs. ANGREZ KAUR
May 10, 1983
RANDHIR SINGH Vs. STATE OF PUNJAB
August 18, 1983
RANI HEM LATA DEVI Vs. WEALTH TAX OFFICER
February 8, 1983
RANJIT KAUR Vs. VIJAY PAL SINGH
December 19, 1983
RANJIT SINGH Vs. UNION TERRITORY OF CHANDIGARH
February 7, 1983
RANJIT SINGH Vs. AMARJIT SINGH
October 31, 1983
RANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
November 24, 1983
RANPAT SINGH Vs. STATE OF HARYANA
August 9, 1983
RATTAN Vs. STATE OF PUNJAB
October 20, 1983
RATTAN Vs. CHATRA AND OTHERS
November 1, 1983
RATTAN LAL Vs. SANTOSH DEVI
July 18, 1983
RATTAN LAL NAGORI Vs. BAHL CHAND
January 21, 1983
RATTAN LAL SHARMA AND OTHERS Vs. CANTT EXECUTIVE OFFICER, JULLUNDUR AND ANOTHER
August 9, 1983
RATTAN SINGH Vs. STATE OF PUNJAB AND OTHERS
May 18, 1983
RATTAN SINGH Vs. RANJIT SINGH
September 9, 1983
RATTAN SINGH Vs. STATE OF PUNJAB
November 29, 1983
RATTAN SINGH Vs. STATE OF PUNJAB
May 9, 1983
RAVI DUTT AND ORS. Vs. UNION OF INDIA AND ORS.
May 5, 1983
RAVINDER MOHAN BAKHSHI Vs. STATE OF PUNIAB
August 9, 1983
RAVINDER SINGH Vs. SURINDERPAL SINGH
May 10, 1983
REMINGTON RAND KARAMCHARI UNION (REGD) FARIDABAD (HARYANA) THROUGH ITS GENERAL SECRETARY SHRI BABU KHAN Vs. STATE OF HARYANA AND OTHERS
October 20, 1983
RESHAN SINGH Vs. KARTAR SINGH
May 3, 1983
RISHI DUTT GULATI Vs. STATE OF PUNJAB
April 11, 1983
ROHTAK CENTRAL COOPERATIVE BANK LTD Vs. ISMAILA BRICK-KILN-CUM-PRODUCTION COOP INDUSTRIAL SOCIETY LTD
December 5, 1983
ROOP LAL Vs. THE STATE OF PUNJAB
December 20, 1983
ROOP SINGH Vs. RAM SINGH
August 4, 1983
ROSHAN LAL Vs. STATE OF PUNJAB
March 8, 1983
ROSHAN LAL Vs. RAMESH LAL
August 11, 1983
ROSHAN LAL AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
March 10, 1983
RULDU PAL & OTHERS Vs. STATE OF PUNJAB
July 20, 1983
S GURUCHARAN SINGH MAHANT Vs. RATTAN SPORTS P LTD
November 2, 1983
S HARDAM SINGH Vs. STATE OF PUNJAB
May 12, 1983
S HARSIMRAN SINGH Vs. STATE OF PUNJAB
November 25, 1983
S I SUDERSHAN SINGH Vs. STATE OF PUNJAB
September 6, 1983
S K NAIR Vs. STATE OF PUNJAB
December 15, 1983
S P KAPOOR Vs. NARESH SAHNI
January 3, 1983
S P MOHAN SINGH Vs. INCOME-TAX OFFICER
January 6, 1983
S RAVINDER SINGH KALEKA Vs. UNION OF INDIA
November 1, 1983
S. RAGHBIR SINGH Vs. CAPT. GURCHARAN SINGH
March 4, 1983
S. SUKHPAL SINGH Vs. THE STATE OF PUNJAB THROUGH DEPUTY DIRECTOR OF AGRICULTURAL NABHA, DISTRICT PATIALA
February 25, 1983
S.L. RAWAL Vs. J.N. MADAN
November 9, 1983
SABHU RAM AND OTHERS Vs. THE STATE OF HARYANA AND ANOTHER
September 8, 1983
SABIB SINGH Vs. STATE OF PUNJAB
November 2, 1983
SABUP CHAND AND ORS. Vs. SATISH KUMAR AND ORS.
February 17, 1983
SADA NAND Vs. STATE OF PUNJAB
January 14, 1983
SADHU RAM Vs. NIRANJAN DASS
August 8, 1983
SADHU RAM Vs. STATE OF HARYANA
January 10, 1983
SADHU SINGH Vs. STATE OF PUNJAB
April 24, 1983
SAHAB KAUR Vs. ISHWAR SINGH
July 21, 1983
SAHIB SINGH Vs. STATE OF PUNJAB
May 4, 1983
SAJJAN KUMAR SHARMA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
April 29, 1983
SAJJAN SINGH Vs. STATE OF PUNJAB
March 30, 1983
SALOCHANA RANI Vs. TARSEM
May 20, 1983
SAMER CHAND Vs. SAHI RAM
December 23, 1983
SAMPAT LAL Vs. O P VAID ASSISTANT COLLECTOR CUSTOMS
August 3, 1983
SAMPURAN SINGH Vs. COLLECTOR KURUKSHETRA AND OTHERS
March 23, 1983
SANT SINGH Vs. STATE OF PUNJAB
May 19, 1983
SANT SINGH AND OTHERS Vs. DEPUTY COMMISSIONER, KAPURTHALA AND OTHERS
March 17, 1983
SANTA SINGH Vs. ASSTT COLLECTOR, IST GRADE KURUKSHETRA & ANR
August 9, 1983
SANTOKH SINGH Vs. AMAR SINGH
November 9, 1983
SANTOSH KUMARI Vs. DHARAM PAL
December 5, 1983
SANTOSH KUMARI AGGARWAL Vs. COMMISSIONER OF INCOME TAX
February 14, 1983
SAPNA SAREE HOUSE Vs. DHARAM PAUL
October 10, 1983
SARBAN SINGH Vs. STATE OF PUNJAB & OTHERS
May 9, 1983
SARDAR GIAN SINGH ATWAL Vs. S.N. TIWARI
April 5, 1983
SARDARA SINGH Vs. STATE OF HARYANA
September 1, 1983
SARDOOL SINGH Vs. BISA SINGH
September 5, 1983
SARDOOL SINGH Vs. NASIB KAUR WIFE OF BRIG BALJIT SINGH
March 1, 1983
SARDOOL SINGH AND ANOTHER Vs. SMT. NASIB KAUR
March 8, 1983
SARLA CHOPRA Vs. GANESH RAM
January 5, 1983
SARLA DEVI Vs. OM PARKASH MADAN, INSPECTOR, CENTRAL EXCISE AND CUSTOMS COLLECTOR, DELHI
May 10, 1983
SARUP SINGH Vs. THE STATE OF HARYANA AND OTHERS
September 1, 1983
SARUPI DEVI AND OTHERS Vs. GURCHARAN SINGH
November 2, 1983
SARVSHRI TEJA SINGH Vs. GRAM PANCHAYAT (GRAM SABHA) HALQA BORAN
August 17, 1983
SARVSHRI VINOD B. WALIA, PARMOD Vs. AVTAR SINGH AND ANR.
September 20, 1983
SARWAN KUMAR Vs. RAM PARTAP
May 23, 1983
SARWAN SINGH Vs. ASHOK KUMAR
April 13, 1983
SARWAN SINGH AND OTHERS Vs. GRAM PANCHAYAT BALAD KALAN AND OTHERS
September 6, 1983
SAT PAL Vs. STATE OF PUNJAB
October 5, 1983
SAT PAL SHARMA Vs. STATE OF PUNJAB
October 11, 1983
SATE OF PUNJAB Vs. KASHMIR SINGH
April 4, 1983
SATHI ROOP LAL Vs. STATE OF PUNJAB
September 14, 1983
SATISH KUMAR Vs. PUNJAB WATER SUPPLY AND SEWERAGE BOARD, CHANDIGARH
May 5, 1983
SATNAM SINGH Vs. STATE OF PUNJAB AND ANOTHER
October 24, 1983
SATNAM SINGH Vs. STATE OF PUNJAB
January 5, 1983
SATPAL Vs. STATE OF HARYANA
November 15, 1983
SATPAUL SINGH Vs. STATE OF PUNJAB
October 14, 1983
SATWANT KAUR Vs. SH KULDIP BAKHSI ADVOCATE
December 25, 1983
SATYA NARAIN Vs. RAM CHANDER
December 19, 1983
SAVITRI DEVI Vs. OM PARKASH
April 27, 1983
SAVITRI DEVI Vs. STATE OF HARYANA
June 3, 1983
SAWARN SINGH Vs. KARTAR SINGH AND ANOTHER
March 9, 1983
SEWA SINGH Vs. STATE OF HARYANA
December 25, 1983
SEWAK DASS Vs. STATE OF PUNJAB AND ORS.
September 8, 1983
SH. RAKESH KUMAR MALIK AND OTHERS Vs. ROHTAK ASHOKA THEATRES PRIVATE LIMITED ROHTAK AND OTHERS
March 31, 1983
SHADI RAM Vs. STATE OF HARYANA
April 4, 1983
SHAHBEG Vs. STATE OF PUNJAB
February 10, 1983
SHAKUNTLA Vs. B.D. BANSAL
July 29, 1983
SHAKUNTLA Vs. OM PARKASH
August 2, 1983
SHAKUNTLA RANI Vs. STATE OF PUNJAB
December 13, 1983
SHAM LAL AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
April 26, 1983
SHAM SINGH Vs. DARSHAN SINGH
November 22, 1983
SHAMBHU DAYAL Vs. TARAWANTI
September 23, 1983
SHAMSHER SINGH Vs. STATE OF PUNJAB
May 19, 1983
SHAMSHER SINGH Vs. GANDHI SINGH
November 3, 1983
SHAMSHER SINGH Vs. JAGIR SINGH AND OTHERS
March 9, 1983
SHANGARA SINGH Vs. DEVINDERJIT KAUR
October 14, 1983
SHANKAR LAL Vs. SUNDER LAL
October 25, 1983
SHANTI Vs. CHHOTO
April 19, 1983
SHANTI DEVI Vs. MAHIPAL
November 30, 1983
SHANTI SARUP Vs. STATE U T
August 12, 1983
SHARANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 14, 1983
SHASHI PARBHA Vs. PUNJAB UNIVERSITY
December 1, 1983
SHEELA DEVI Vs. KHAILEY RAM
January 17, 1983
SHEELA DEVI Vs. BHAGWANT KISHORE
January 13, 1983
SHER SINGH Vs. STATE OF PUNJAB
August 26, 1983
SHILA WANTI Vs. R H KISHORE CHAND
March 21, 1983
SHINGARA SINGH Vs. STATE OF PUNJAB
January 17, 1983
SHIV CHAND RAI Vs. STATE OF HARYANA
May 20, 1983
SHIV KUMAR Vs. STATE OF HARYANA
January 12, 1983
SHIV LAL Vs. STATE OF HARYANA
April 26, 1983
SHIV LAL Vs. STATE OF HARYANA
May 26, 1983
SHIV NARAIN AND OTHERS Vs. STATE OF HARYANA
January 13, 1983
SHIVA RAJ SINGH AND ANOTHER Vs. THE STATE OF HARYANA AND ANOTHER
September 1, 1983
SHRI GIAN CHAND Vs. THE DIGAMBAR JAIN SOCIETY REGISTERED, KARNAL
May 12, 1983
SHRI HARI CHAND Vs. SHRI RAJENDER KUMAR JAIN AND ORS.
November 15, 1983
SHRI KUNJ LAL Vs. DHARAM SINGH AND ORS. R.S.A. NO. 1688 OF 1975
September 21, 1983
SHRI ROMESH CHANDER Vs. SHRI HARBANS SINGH SETHI
July 29, 1983
SHRI VIPAN KUMAR THAPAR Vs. M/S. SAHUKARA ENTERPRISES LTD.
April 29, 1983
SHRIMATI RAM PIARI Vs. STATE OF HARYANA
September 5, 1983
SIKANDAR LAL Vs. STATE
September 12, 1983
SIKANDAR LAL Vs. AMRIT LAL
August 9, 1983
SIRANJA SINGH AND ANOTHER Vs. STATE OF PUNJAB
March 17, 1983
SIRHIND TRADERS Vs. STATE OF PUNJAB
August 8, 1983
SIRI CHAND Vs. NATHI
January 21, 1983
SIRSA INDUSTRIES Vs. COMMISSIONER OF INCOME-TAX
April 29, 1983
SMT. BHAGWANTI ALIAS SHEELA DEVI Vs. KARAM CHAND
January 18, 1983
SMT. CHANDER MOHINI Vs. SUBHASH CHANDER SOOD
May 5, 1983
SMT. CHANDER MOHNI Vs. JEEWA SINGH AND ANOTHER
August 8, 1983
SMT. CHANDER MOHNI (LANDLADY) Vs. JEEWA SINGH AND ANR.
August 18, 1983
SMT. CHANNO DEVI AND OTHERS Vs. SHRI HET RAM AND OTHERS
March 10, 1983
SMT. INDUMATI Vs. KIRPAL SINGH LAMBA
August 18, 1983
SMT. KRISHAN WANTI AND OTHERS Vs. SH SAT DEV AND OTHERS
December 14, 1983
SMT. NIRMALA DEVI Vs. PHOOL CHAND
January 14, 1983
SMT. NISHAT R. AMBER Vs. THE SUB DIVISIONAL OFFICER (CIVIL) CUM-COLLECTOR, HOSHIARPUR AND ANOTHER
October 28, 1983
SMT. PARKASH WATI AND ORS. Vs. VISHWA NATH MAJOR AND ORS.
November 11, 1983
SMT. PUSHPA WATI Vs. SH. KUNDAN LAL AND OTHERS
January 12, 1983
SMT. PUSHPA WATI Vs. SMT. PUSHPA LATA
February 3, 1983
SMT. RAM RAKHI DEVI AND OTHERS Vs. SH. KUMAR KOHLI AND OTHERS
January 18, 1983
SMT. RUKMAN ALIAS RUKMANI Vs. UJAGAR SINGH AND OTHERS
March 25, 1983
SMT. SANT KAUR Vs. BALWANT SINGH
August 18, 1983
SMT. USHA SHARMA Vs. KAILASH NATH BHARGAWA
November 23, 1983
SOHAN DEVI Vs. PARKASH CHANDER
November 3, 1983
SOHAN LAL Vs. STATE
January 11, 1983
SOHAN LAL AHUJA Vs. STATE OF PUNJAB AND OTHERS
December 19, 1983
SOHAN SINGH Vs. STATE OF PUNJAB
August 11, 1983
SOHAN SINGH Vs. DHAN RAJ SHARMA
August 5, 1983
SOHAN SINGH SOCIAL WORKER Vs. S.S. SOHAL
September 20, 1983
SOM DUTT Vs. THE STATE OF HARYANA AND ANR.
November 25, 1983
SONI Vs. STATE OF HARYANA
April 13, 1983
SOWARAN KAUR Vs. ORIENTAL FIRE AND GENERAL
October 20, 1983
STATE Vs. TILAK RAJ KAPUR SON OF SHRI AMAR NATH KAPUR OF KAPUR TRADING CO
October 26, 1983
STATE Vs. NARAIN SINGH
November 15, 1983
STATE Vs. YASHVIR GUPTA
February 18, 1983
STATE BANK OF INDIA Vs. NEERU PLASTICS WORKS
October 27, 1983
STATE BANK OF INDIA Vs. DEPRO FOODS LTD
February 9, 1983
STATE OF HARYANA Vs. DALIP SINGH
November 7, 1983
STATE OF HARYANA Vs. HARI SINGH
February 3, 1983
STATE OF HARYANA Vs. ASSA RAM
August 16, 1983
STATE OF HARYANA Vs. SARDAR PARKASH SINGH BADAL
May 9, 1983
STATE OF HARYANA Vs. JAGDISH
June 20, 1983
STATE OF HARYANA Vs. RATTAN LAL
March 11, 1983
STATE OF HARYANA Vs. RAM KUMAR
September 22, 1983
STATE OF HARYANA Vs. HAR CHAND
January 27, 1983
STATE OF HARYANA Vs. AMAR NATH
January 6, 1983
STATE OF HARYANA Vs. ASHOK KUMAR
August 9, 1983
STATE OF HARYANA AND OTHERS Vs. SMT. UMA SHARMA AND ANOTHER
September 19, 1983
STATE OF PUNJAB Vs. GURDEV SINGH
November 1, 1983
STATE OF PUNJAB Vs. GURCHARAN SINGH
March 29, 1983
STATE OF PUNJAB Vs. INDER SINGH
September 22, 1983
STATE OF PUNJAB Vs. GURNAM KAUR AND ANOTHER
January 16, 1983
STATE OF PUNJAB Vs. CHANNA
March 11, 1983
STATE OF PUNJAB Vs. MOHAN LAL S/O DHARAM CHAND
January 6, 1983
STATE OF PUNJAB Vs. AJAIB SINGH
July 13, 1983
STATE OF PUNJAB Vs. HARI CHAND
October 26, 1983
STATE OF PUNJAB Vs. BALWANT SINGH
March 7, 1983
STATE OF PUNJAB Vs. GIAN SINGH HEAD CONSTABLE
March 11, 1983
STATE OF PUNJAB Vs. SUDHIR MITTAL ALIAS SHADI LAL
April 7, 1983
STATE OF PUNJAB Vs. L.D. GROVER
January 4, 1983
STATE OF PUNJAB Vs. RAMESH KUMAR
November 3, 1983
STATE OF PUNJAB Vs. SAVITRI DEVI
April 4, 1983
STATE OF PUNJAB Vs. GURDIAL SINGH
August 3, 1983
STATE UNION TERRITORY Vs. MANJIT SINGH
April 20, 1983
SUBA SINGH Vs. MOHINDER SINGH AND OTHERS
April 7, 1983
SUBASH CHANDER Vs. STATE OF HARYANA
February 16, 1983
SUBHASH CHANDER AND OTHERS Vs. SHANTI SWAROOP AND OTHERS
February 4, 1983
SUBHASHNI MAHAJAN Vs. STATE OF PUNJAB AND OTHERS
November 10, 1983
SUCHA SINGH Vs. THE STATE OF HARYANA AND OTHERS
November 8, 1983
SUCHA SINGH Vs. STATE OF PUNJAB
April 8, 1983
SUCHA SINGH Vs. HARPAL KAUR
March 14, 1983
SUCHA SINGH Vs. STATE OF PUNJAB
July 15, 1983
SUCHA SINGH Vs. SEHTA RAM
October 14, 1983
SUCHA SINGH AND CO Vs. MOHINDER SINGH
February 14, 1983
SUDERSHAN GOEL Vs. NEW BANK OF INDIA
November 30, 1983
SUDERSHAN KUMAR Vs. STATE OF HARYANA
January 25, 1983
SUDERSHAN KUMAR Vs. DEEPAK ALIAS REENA KHURANA
March 7, 1983
SUKHDEV SINGH Vs. JIT SINGH
August 1, 1983
SUKHDEV SINGH Vs. STATE OF PUNJAB
July 27, 1983
SUKHPAL SINGH Vs. STATE OF PUNJAB
November 15, 1983
SUKHPREET SINGH Vs. STATE OF PUNJAB
October 18, 1983
SUKHWANT SINGH Vs. STATE OF PUNJAB
November 28, 1983
SULAKHAN SINGH Vs. STATE OF PUNJAB
December 7, 1983
SULEMAN Vs. STATE OF HARYANA
November 15, 1983
SUMITRA DEVI Vs. STATE OF PUNJAB AND OTHERS
July 20, 1983
SUNANDA MAUDGAL Vs. PEPSU ROAD TRANSPORT CORPORATIONPATIALA
March 10, 1983
SUNDER LAL Vs. SURAT SINGH
May 9, 1983
SUNDER LAL JAIN Vs. SANDEEP PAPER MILLS P LTD
September 20, 1983
SUNDER SINGH Vs. STATE OF HARYANA
September 21, 1983
SUNIL KAPOOR Vs. STATE OF PUNJAB & ANOTHER
February 17, 1983
SURAJ BHAN AND OTHERS Vs. BANWARI AND OTHERS
April 11, 1983
SURAT SINGH Vs. STATE OF PUNJAB
January 3, 1983
SURAT SINGH Vs. STATE
March 29, 1983
SURENDER KUMAR Vs. STATE OF PUNJAB
May 6, 1983
SURESH KUMAR Vs. STATE OF HARYANA
June 24, 1983
SURINDER KUMAR Vs. SHIVA RICE GENERAL MILLS AND OTHERS
May 10, 1983
SURINDER KUMAR Vs. STATE OF PUNJAB
September 17, 1983
SURINDER KUMAR ALIAS PALU SINGH Vs. JAGDISH LAL
May 17, 1983
SURINDER KUMAR MOTI Vs. SOHAN SINGH MOTI
October 14, 1983
SURINDER KUMAR NAGPAL, TAXATION INSPECTOR Vs. THE STATE OF PUNJAB AND ANOTHER
October 3, 1983
SURINDER MOHAN MODI Vs. THE DIRECTOR, LOCAL BODIES, PUNJAB CHANDIGARH AND ANOTHER
September 9, 1983
SURINDER SINGH Vs. STATE OF PUNJAB
February 9, 1983
SURINDERJIT SINGH Vs. SOHAN SINGH MOTI AND ANR
October 14, 1983
SURJIT KAUR @ NASIB KAUR Vs. GURDEV SINGH
August 16, 1983
SURJIT SINGH Vs. STATE OF PUNJAB
May 17, 1983
SURJIT SINGH Vs. STATE OF PUNJAB
April 13, 1983
SURJIT SINGH Vs. STATE OF PUNJAB
September 6, 1983
SURJIT SINGH AND ORS. Vs. TARTAR KAUR AND ORS.
February 7, 1983
SURJIT SINGH S/O CHARN SINGH Vs. STATE OF PUNJAB
November 28, 1983
SUSHIL KUMAR Vs. STATE OF HARYANA
September 1, 1983
SUSHIL KUMAR Vs. VED PARKASH
November 3, 1983
SUSHIL KUMAR Vs. STATE OF HARYANA
November 25, 1983
SWARAN KUMAR Vs. STATE OF PUNJAB
July 26, 1983
SWARANJIT JAIN Vs. STATE OF PUNJAB
August 22, 1983
SWARN SINGH Vs. PREM NATH
August 1, 1983
TARA CHAND Vs. BHAGWAN DASS
September 23, 1983
TARA SINGH Vs. ADDITIONAL DISTRICT JUDGEFEROZEPUR
October 6, 1983
TARA SINGH Vs. GENERAL MANAGER
October 24, 1983
TARJOGI NARAIN Vs. STATE
April 29, 1983
TARLOCHAN SINGH Vs. STATE OF PUNJAB
July 27, 1983
TARLOK SINGH Vs. STATE OF PUNJAB THROUGH THE SECRETARY TO GOVERNMENT PUNJAB, HOME DEPARTMENT, CHANDIGARH
January 19, 1983
TARLOK SINGH Vs. STATE OF PUNJAB
February 24, 1983
TARSEM LAL Vs. STATE OF PUNJAB
December 16, 1983
TAXATION BAR ASSOCIATION Vs. COMMISSIONER OF INCOME-TAX
January 11, 1983
TEHIL SINGH Vs. JASWANT SINGH
November 1, 1983
TEJA SINGH Vs. RAM PARKASH TALWAR
August 23, 1983
TEJA SINGH Vs. STATE OF PUNJAB
July 27, 1983
TEJA SINGH Vs. STATE OF PUNJAB AND OTHERS
August 24, 1983
TEJINDER SINGH Vs. JAGJIT SINGH
October 26, 1983
TEK CHAND Vs. STATE OF HARYANA
August 8, 1983
TELU RAM RAUNQI RAM Vs. COMMISSIONER OF INCOME TAX
August 25, 1983
TELURAM RAUNQI RAM Vs. INCOME TAX OFFICER
May 10, 1983
THE ADMINISTRATOR, LUDHIANA MUNICIPALITY, LUDHIANA Vs. SHRI SWAMI DASS, AND ANOTHER
July 13, 1983
THE FAZILKA DABWALI TRANSPORT CO., ABOHAR Vs. GURBACHAN SINGH AND OTHERS
May 20, 1983
THE LIFE INSURANCE CORPORATION OF INDIA, JULLUNDUR Vs. SMT. SUSHEELA KHANNA AND OTHERS
October 12, 1983
THE STATE OF PUNJAB ETC. Vs. SMT. PAWAN BHASIN, ETC.
August 30, 1983
TILAK RAJ Vs. STATE OF PUNJAB
November 25, 1983
TILAK RAJ BHATIA Vs. UNION OF INDIA AND OTHERS
October 4, 1983
TIRATH SINGH Vs. STATE OF PUNJAB
March 14, 1983
TRIPATA Vs. SAT PARKASH SON OF NAGINA RAM
January 31, 1983
TROKS PHARMACEUTICALS PRIVATE LTD Vs. EXCISE AND TAXATION OFFICER
November 10, 1983
TUL PAR MACHINE & TOOL COMPANY Vs. JOGINDER PAL
April 13, 1983
UDAM SINGH Vs. S HAZOORA SINGH
February 8, 1983
UDHAM SINGH Vs. HARI CHAND
August 5, 1983
UJJAL SINGH Vs. STATE OF PUNJAB
December 19, 1983
UMRAO SINGH Vs. THE STATE OF HARYANA AND OTHERS
May 6, 1983
UNION OF INDIA Vs. DALIP SINGH AND ANOTHER
June 2, 1983
UNION OF INDIA Vs. JAGAT SINGH
October 24, 1983
UNION OF INDIA Vs. JOGINDER SINGH
August 23, 1983
UNION OF INDIA Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION
August 1, 1983
UNION OF INDIA Vs. VIJAY PAL GANDHI
October 10, 1983
UNION OF INDIA (UOI) Vs. PUSHPA THAKUR AND ANR.
September 5, 1983
UNION OF INDIA (UOI) Vs. THE PRESIDING OFFICER AND ANR.
July 22, 1983
UNION OF INDIA AND ANOTHER Vs. HARNEK SINGH AND OTHERS
July 29, 1983
USHA RANI Vs. DINESH CHAND
January 5, 1983
USHA RANI Vs. MAHARSHI DAYANAND UNIVERSITY ROHTAK
December 16, 1983
UTTAM DEVI Vs. STATE OF HARYANA
October 10, 1983
V P GAUTAMA Vs. UNION OF INDIA
July 15, 1983
VARIETY HOSIERY MILLS Vs. COMMISSIONER OF INCOME TAX
April 27, 1983
VED PARKASH BHANDARI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
November 8, 1983
VEE KAY OILS P LTD Vs. EXCISE AND TAXATION COMMISSIONER
January 31, 1983
VEENU HANDA Vs. NARINDER KUMAR HANDA
May 16, 1983
VIDHYA SAGAR SAYAL Vs. TARA CHAND
October 14, 1983
VIDYA DEVI AND ANR. Vs. HARYANA STATE AND ORS.
September 19, 1983
VIJAY KUMAR Vs. INCOME TAX OFFICER
December 14, 1983
VIJAY KUMAR Vs. STATE OF PUNJAB
September 19, 1983
VIJAY KUMAR Vs. SHANTI DEVI ALIAS SHANTI
October 4, 1983
VIJAY SINGH Vs. STATE OF PUNJAB
December 15, 1983
VINOD KUMAR KAPUR Vs. SMT. INDU BALA
January 18, 1983
VINOD SOMNATH KAPUR Vs. JAGJIT SINGH
February 1, 1983
VINOD SOOD Vs. PANJAB UNIVERSITY AND OTHERS
February 22, 1983
VIR SINGH Vs. STATE OF HARYANA
July 21, 1983
VIRENDER KUMAR JAIN Vs. STATE OF HARYANA
May 11, 1983
WASSAN SINGH Vs. STATE OF PUNJAB
July 21, 1983
WATAITI RAM MAHABIR PARSHAD Vs. STATE OF PUNJAB
November 25, 1983
WAZIR SINGH Vs. BABU RAM
July 13, 1983
WILLIAM JACKS AND COMPANY INDIA LIMITED Vs. SARASWATI INDUSTRIAL SYNDICATE LIMITED
October 20, 1983
WORKMEN OF AMRITSAR OIL WORKS AND ANR. Vs. STATE OF PUNJAB AND ORS.
December 12, 1983
YADD RAM Vs. STATE OF PUNJAB
February 2, 1983
ZABAR SINGH Vs. PIRTHI CHAND AND OTHERS
November 21, 1983
ZARINA BHATTI Vs. ANTHONY BUTT
August 16, 1983
ZILE SINGH AND ANOTHER Vs. DARKAN
October 19, 1983
ZORA SINGH Vs. STATE OF PUNJAB
October 10, 1983
ZORAWAR SINGH Vs. STATE OF PUNJAB
March 2, 1983
ZULFIQAR ALI Vs. STATE OF PUNJAB
July 26, 1983