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Case Index
Title
Date
BHARAT TRADING CO. Vs. STATE OF ASSAM
March 25, 1983
ABDUR RAHMAN MIA ORS. Vs. THE STATE OF ASSAM AND ORS.
December 6, 1983
ABUBAKKAR AHAD Vs. ASSAM SEEDS CORPORATION LTD. AND ORS.
November 15, 1983
ACHAB ALI Vs. ABDUL MATLIB MAJARBHUIYA
June 3, 1983
AKHIL CHANDRA SARMA Vs. STATE OF ASSAM AND ORS.
December 23, 1983
AKMAL ALI AND ORS. ETC. Vs. STATE OF ASSAM AND ORS.
October 5, 1983
ANUPAM CHAKRABORTY Vs. STATE OF ASSAM
April 11, 1983
ARUNA ASAF ALI Vs. PURNA NARAYAN SINHA
June 14, 1983
ASSAM STATE ROAD TRANSPORT Vs. JYOTIRMOYEE DAS
June 29, 1983
ATUL BORA AND S Vs. DISTRICT MAGISTRATE, KAMRUP
March 2, 1983
BAKUL CHANDRA DAS Vs. SMT. REKHA RANI DAS AND ORS.
November 22, 1983
BARUAH J K Vs. COMMISSIONER OF INCOME TAX
March 22, 1983
BHADRA KRISHNA GOSWAMI Vs. THE STATE OF ASSAM & OTHERS
August 26, 1983
BHAGAVAT SINGH Vs. STATE BOARD OF ELEMENTARY EDUCATION, ASSAM, SHILLONG & OTHERS
May 6, 1983
BHANDA GARH Vs. STATE OF ASSAM
June 30, 1983
BIKAS NARAYAN SARMA Vs. STATE OF ASSAM
April 4, 1983
BINU NALUFAR HAQ Vs. COLLECTOR AND LAND ACQUISITION OFFICER
February 2, 1983
BIPUL MAHANTA Vs. STATE OF ASSAM
March 4, 1983
C. NAGUNCHUNGA Vs. UNION TERRITORY OF MIZORAM AND OTHER
July 25, 1983
CHILAPANI FISHERY CO Vs. THE ASSAM BOARD OF REVENUE, GAUHATI & OTHERS
April 27, 1983
CHITUI NAGA Vs. ONHEN KUKI
September 16, 1983
CHONGTHAM MANORANJAN Vs. STATE OF MANIPUR
June 24, 1983
CHONGTHAM ONGBI SABITA DEVI Vs. STATE OF MANIPUR
November 29, 1983
DEBENDRA OJAH Vs. THE BARPETA MUNICIPAL BOARD AND ORS.
June 1, 1983
DEPUTY COMMISSIONER Vs. MAMAT KAIBARTA
March 16, 1983
DHIRENDRA KUMAR BARTHAKUR Vs. THE STATE OF ASSAM & OTHERS
September 6, 1983
DR. ABUL HUSSAIN, Vs. THE STATE OF ASSAM AND ORS.
December 5, 1983
DR. K.C. BARUA Vs. DR. N. AHMED AND OTHERS
July 8, 1983
DWIJENDRA KUMAR BHUYAN, AND S Vs. DEPUTY COMMISSIONER, KAMRUP, GAUHATI
May 6, 1983
ELAM ONGBI MEIPAKPI DEVI Vs. DISTRICT MAGISTRATE
March 9, 1983
F RODINGLIANA (IN JAIL) Vs. STATE OF MIZORAM
April 5, 1983
GAURI DEY Vs. BIDHU BHUSAN DEY
November 14, 1983
GAUTAM SAIKIA Vs. DISTRICT MAGISTRATE
August 19, 1983
GOPAL DEB Vs. THE STATE OF TRIPURA
September 30, 1983
GUPTA A TRUST ESTATE Vs. COMMISSIONER OF WEALTH TAX
June 2, 1983
H. MUNAL SINGH Vs. STATE OF MANIPUR
June 24, 1983
HARGOBINDA DAS Vs. DISTRICT MAGISTRATE, GOALPARA, ASSAM
May 18, 1983
HARI CHARAN KALITA Vs. DISTRICT MAGISTRATE, DIBRUGARH,
April 11, 1983
HAZARAT ALI AND ETC. Vs. STATE OF ASSAM AND ORS.
March 31, 1983
HAZI MASARAF ALI MAZUMDAR Vs. MAKAR SEKH AND OTHERS
May 31, 1983
HEMCHANDRA CHOUDHURY Vs. DR. HARMOHAN PATHAK
August 9, 1983
HEMCHANDRA CHOUDHURY Vs. HARMOHAN PATHAK
August 19, 1983
I. C. CHAKRAVARTY Vs. KHASI HILLS DISTRICT COUNCIL
June 14, 1983
JAGAT BORA Vs. STATE OF ASSAM
March 8, 1983
JAGDISH PRASAD AWASTHI Vs. SMT. SABITRI DEVI
March 25, 1983
JAMINI MOHAN ACHERJEE Vs. SANTOSH KUMAR ROY
March 11, 1983
JAYANTA KUMAR DAS Vs. ASSAM BOARD OF REVENUE AND ORS.
January 10, 1983
JOGANANDA GOSWAMI Vs. DISTRICT MAGISTRATE
February 3, 1983
JOYNATH SHARMA Vs. STATE OF ASSAM
March 7, 1983
JYOTI PRASAD BARUAH Vs. STATE OF ASSAM
May 17, 1983
JYOTISH CHANDRA MEDICAL CHOUDHURY Vs. DIVISIONAL MEDICAL OFFICER, N.F. RAILWAY, BADARPUR, CACHAR AND OTHER
January 21, 1983
K. KHUBAM Vs. P. BAOCHALIN RONGMEI NAGA & ANOTHER
March 30, 1983
KAMAL CHANDRA GOSWAMI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
June 23, 1983
KANAN BORDOLOI Vs. BALWANT RAI MUKKAR AND ORS.
October 4, 1983
KESHAB LAL BHUIYA AND ANR. Vs. ATAUR RAHMAN
January 5, 1983
KESHORINANDAN SRIVASTAVA Vs. UNION OF INDIA (UOI) AND ORS.
September 15, 1983
KHOI SINGNAR Vs. STATE OF ASSAM & OTHERS
March 8, 1983
KONSAM SARATCHANDRA SINGH Vs. THE STATE OF MANIPUR AND ORS.
November 21, 1983
KSH. ACHOUBA SINGH AND ORS. Vs. L. ACHOUBA SINGH AND ORS.
February 15, 1983
KUSHA CHANDRA SARMA Vs. DISTRICT MAGISTRATE, DARRANG
March 18, 1983
L.A. COLLECTOR Vs. SAMBHU DEB BARMA
August 30, 1983
LACHIT BORDOLOI Vs. STATE OF ASSAM
December 16, 1983
LACHIT BORDOLOI Vs. STATE OF ASSAM
November 14, 1983
LALDULA Vs. THE UNION TERRITORY OF MIZORAM AND ORS.
August 23, 1983
LALIT RAJKHOWA Vs. STATE OF ASSAM
May 2, 1983
LALJI SINGH Vs. STATE OF ASSAM
August 8, 1983
MAKHAN LAL DEB Vs. BARUA BHAR @ BARU BHAR
December 12, 1983
MANORANJAN HALDAR Vs. MECHFAB ENGINEERING INDUSTRIES
March 15, 1983
MD SAIFUR RAHMAN Vs. STATE OF ASSAM
April 21, 1983
MD SAMSUL HAQUE Vs. STATE OF ASSAM
May 3, 1983
MD. ABDURMA AND OTHERS Vs. STATE OF MANIPUR AND OTHERS
March 22, 1983
MD. GOLAM ANOWAR Vs. KUMUD RANJAN NATH
June 28, 1983
MD. HESABUDDIN Vs. MD. HESARUDDIN
May 12, 1983
MOHENDRA CHANDRA ROY AND ANR. Vs. UNION TERRITORY OF MIZORAM
September 23, 1983
MOIRANGTHEM TOMBA SINGH Vs. STATE OF MANIPUR
July 8, 1983
MOTOI MIA Vs. ABDUL HAQUE
August 11, 1983
MRS. CHONGTHAM ONGBI SOBITA DEVI Vs. THE STATE OF MANIPUR AND ORS.
November 28, 1983
MRS. KAWLHMINGLIANI Vs. MOTILAL CHETRI AND OTHERS
July 1, 1983
MUSTT. KITABJAN BIBI Vs. RAMLAL DURGADUTTA
April 5, 1983
NAGENDRA NATH BAYAN AND ANOTHER Vs. THE DEPUTY SECURITY TO THE GOVERNMENT OF ASSAM, REVENUE (LAND REVENUE) DEPT., DISPUR AND ANOTHER
September 15, 1983
NANDA LAL KEDIA Vs. JASWANT SINGH
June 3, 1983
NANGBUAIA Vs. DISTRICT MAGISTRATE
March 4, 1983
NARMADA CHOUDHURY Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
July 25, 1983
NIRMAL DAS GUPTA Vs. PRASANTA DAS GUPTA
November 30, 1983
NOWRANGRAI AGARWALLA Vs. RAMBHAGAT THAKUR
August 24, 1983
NRIPENDRA NATH SARMA Vs. STATE OF ASSAM & OTHERS
June 17, 1983
OIL AND NATURAL GAS COMMISSION, EASTERN REGION AND ORS. Vs. SHYAM SUNDAR AGARWALLA AND CO.
February 2, 1983
OM PRAKASH SHARMA Vs. RAMKISHAN AGARWAL
June 7, 1983
ON THE DEALTH OF ARIBAM GOURAHARI SHARMA, THROUGH HIS LEGAL HEIRS ARIBAM ASHUTOSH SHARMA AND OTHERS Vs. ELANGBAM NINGOL POTSANGBAM ONGBI RADHE DEVI AND OTHERS
September 6, 1983
ON THE DEATH OF SURENDRA MARAK, HIS HEIRS SHRI ENESH SANGMA AND ORS. Vs. DIVISIONAL FOREST OFFICER, WEST DIVISION
April 6, 1983
ON THE DEATH OF TILCKANSA PHUKAN HIS HEIRS AND LEGAL REPRESENTATIVES RAJANI KANTA PHUKAN AND ORS. Vs. LALIT CHANDRA BORBAKUAH AND ORS.
March 15, 1983
PARAG SAIKIA AND ANOTHER Vs. BISHU RAM BORA AND OTHERS
May 7, 1983
PRAFULLA KUMAR MAHANTA Vs. DISTRICT MAGISTRATE
March 2, 1983
R K ROBINDRA SINGH Vs. DISTRICT MAGISTRATE (CENTRAL DIST ), MANIPUR
February 14, 1983
R. L. PODDAR Vs. STATE OF ASSAM
May 17, 1983
R. LALLAWANA Vs. DISTRICT MAGISTRATE
February 2, 1983
RABINDRA NATH OJHA Vs. THE UNION OF INDIA AND OTHERS
April 13, 1983
RAGHUBIR SINGH Vs. STATE OF ASSAM
October 5, 1983
RAM SUBAL NONIA Vs. UNION TERRITORY OF MIZORAM
September 7, 1983
RAMANAND AGARWALLA Vs. COMMISSIONER OF INCOME TAX
September 23, 1983
RAMESH CHAND GAGGAR ALIAS RAMESH KUMAR GAGGAR Vs. THE STATE OF ASSAM
January 24, 1983
RATNESWARI BORANI Vs. GAURI SHANKAR AGARWALLA AND ORS.
June 6, 1983
REENA SARMA Vs. DISTRICT MAGISTRATE, KAMRUP AND ANOTHER
May 3, 1983
REGIONAL PROVIDENT FUND COMMISSIONER, ASSAM AND OTHERS Vs. ASSAM AYURVEDIC BHANDAR AND ANOTHER
May 23, 1983
S N T O PAKPI DEVI Vs. STATE OF MANIPUR
November 23, 1983
SALHAUNA Vs. UNION TERRITORY OF MIZORAM
August 9, 1983
SANJENBAM MAMATA DEVI Vs. VICE-CHANCELLOR, MANIPUR UNIVERSITY, IMPHAL
April 26, 1983
SANKAR TEA CO. LTD. Vs. COLLECTOR OF CENTRAL EXCISE
July 25, 1983
SANTOSH CHANDRA DAS Vs. ARJUN CHANDRA DAS AND ORS.
October 4, 1983
SARAT KUMAR PHUKAN Vs. CHARAN DEKA
April 4, 1983
SARAT MUDOI Vs. DISTRICT MAGISTRATE, NOWGONG AND ORS.
February 2, 1983
SEWBALAKRAM AND CO Vs. COMMISSIONER OF INCOME TAX
January 5, 1983
SHEBA WHEELS PRIVATE LIMITED AND ANR. Vs. THE ASSAM GAS COMPANY LIMITED
November 22, 1983
SHENGHA MOKOK VILLAGE REPRESENTED BY SHRI HONGKAI GAON BURA AND ANR. Vs. CHANH MOKO VILLAGE REPRESENTED BY SHRI WANGHONG ANGH AND ORS.
November 14, 1983
SHREE GANESH DAS OIL AND RICE MILLS Vs. STATE OF ASSAM AND ORS.
February 8, 1983
SHRI A.K. DAS Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
March 3, 1983
SHRI ABALA KANTA SARMA AND OTHERS Vs. THE ADDITIONAL DISTRICT JUDGE, KAMRUP, GAUHATI AND ANOTHER
September 23, 1983
SHRI AMBIKA MORAL Vs. SHRI TAMIZUL HOQUE & ANOTHER
May 12, 1983
SHRI BALJIT RAI SUR Vs. STATE OF TRIPURA AND TWO ORS.
February 25, 1983
SHRI BHABENDRA NATH DAS Vs. SHRI ABBAS DEWANI
November 30, 1983
SHRI BILSING BORDOLOI Vs. THE STATE OF ASSAM AND ORS.
January 5, 1983
SHRI CHIRARANJAN PAUL AND ORS. Vs. SHRI SUNIL KUMAR CHOUDHURY
February 2, 1983
SHRI DHIRENDRA NATH ADHIKARI Vs. SHRI PARESH ADHIKARI AND ORS.
December 15, 1983
SHRI DOHAWLA Vs. THE DISTRICT MAGISTRATE AND ORS.
January 27, 1983
SHRI EKRAM HUSSAIN BARLASKAR AND ORS. Vs. THE STATE MADRASSA BOARD AND ORS.
January 6, 1983
SHRI GUNAKAR SARMA Vs. THE SECRETARY, BOARD OF SECONDARY EDUCATION, ASSAM
June 13, 1983
SHRI H.K. BHATTACHARYYA Vs. THE STATE OF ASSAM AND ANR., THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM AND ORS.
March 2, 1983
SHRI J.K. BARUAH Vs. COMMISSIONER OF INCOME
March 22, 1983
SHRI KAMALA DUTTA & OTHERS Vs. SHRI RANENDRA NATH DAS
September 27, 1983
SHRI KAMALA KANTA DEKA Vs. THE STATE OF ASSAM & OTHERS
June 15, 1983
SHRI KARNI KUMAR KHATRY Vs. SHRI CHAIN SUKH BETALA AND ORS.
December 23, 1983
SHRI L. THANSAK Vs. SHRI KHUPKHOJANG KUKI AND OTHERS
May 16, 1983
SHRI MARMESWAR DAS Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
August 25, 1983
SHRI MUKUNDA SINGH Vs. THE STATE OF MANIPUR AND ORS.
December 7, 1983
SHRI NARENDRA KUMAR NAGAR Vs. THE STATE OF ASSAM
May 7, 1983
SHRI OMPRAKASH DUGAR AND ANR. Vs. STATE OF ASSAM
August 18, 1983
SHRI P.C. BORPUJARI Vs. STATE OF ASSAM AND ORS.
March 8, 1983
SHRI PHATIK CHANDRA DUTTA Vs. THE STATE OF ASSAM AND ORS.
December 5, 1983
SHRI SATYENDRA CHANDRA ROY Vs. THE STATE OF TRIPURA & 2 OTHERS
March 2, 1983
SHRI SUDHIR KUMAR ANAND & OTHERS Vs. SHRI PRITHIVI CHAND MALIK
May 7, 1983
SHRI YUMNAM CHAOBA SINGH Vs. STATE OF MANIPUR & OTHERS
June 7, 1983
SMT. DEBESWARI KONWAR AND ANR. Vs. SRI MAHENDRA KONWAR AND ORS.
December 21, 1983
SMTI BINODA SUNDARI SIKADAR Vs. KHITISH CH. BHOWMIK AND ANR.
December 14, 1983
SONTI KONWAR Vs. THE STATE OF ASSAM
September 23, 1983
SREE KANTAMANI SARMAH AND OTHERS Vs. SREE GOUR NATAI SINGHA & ORS.
July 6, 1983
SRI ARABINDA KALITA Vs. THE ASSAM ADMINISTRATIVE TRIBUNAL AND ORS.
January 6, 1983
SRI GOURI SHANKAR KEJRIWAL Vs. THE COLLECTOR AND ORS.
January 5, 1983
STATE Vs. D N BHUYAN
April 21, 1983
SUBHAS SARMA Vs. STATE OF ASSAM AND ORS.
July 25, 1983
SUREN DUTTA Vs. STATE OF ASSAM AND ORS.
November 7, 1983
SUSHIL KUMAR SEN Vs. STATE OF ASSAM
August 18, 1983
T. CHUBA Vs. KARIBA A.O. AND ANR.
March 31, 1983
TAJAMUL ALI LASKAR Vs. ABDUL RAHMAN
April 29, 1983
TAPAN KUMAR GUHA(IN M.A. (F) NOS. 1 AND 2 OF 1983) AND MD. SHAMSUL HUDA(IN M.A. (F) 15/83) Vs. SHRI BALLABH NARAYAN DAGA AND OTHERS
May 23, 1983
THE STATE OF ASSAM Vs. SRI HANUMAN PRASAD SARMA
January 24, 1983
THE STATE OF ASSAM AND ANR. Vs. SMTI BHANUSHREE SEN DEKA
December 8, 1983
THE UNION TERRITORY OF MIZORAM AND ANOTHER Vs. SHRI C. LALTHANPARA & OTHERS
May 19, 1983
THONGKHODOU KUKI Vs. SELKHULAL KHONGJAI AND ANOTHER
September 12, 1983
UNION OF INDIA Vs. DURGADUTT AGARWALLA
August 24, 1983
UNION OF INDIA Vs. MOTIRAM RATANCHAND
October 4, 1983
UNION OF INDIA, REPRESENTED BY THE CHIEF ENGINEER, Vs. INDIA ENGINEERING SERVICES
July 25, 1983
UPENDRA BHAGAT Vs. UNION TERRITORY OF MIZORAM AND ANOTHER
August 24, 1983
VINOD KUMAR BHATRA Vs. MAHENDRANATH PHUKAN
May 20, 1983
WAIKHOM ANGAMBA SINGH Vs. STATE OF MANIPUR
February 16, 1983
ZIAUR RAHMAN Vs. ASSAM BOARD OF REVENUE & OTHERS
July 27, 1983
ZOHMINGLIANA Vs. GOVERNMENT OF MIZORAM
May 18, 1983