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Case Index
Title
Date
ABHIMANYU ALIAS ABINA DAS Vs. STATE OF ORISSA
October 4, 1983
ABHIMANYU NAYAK Vs. STATE OF ORISSA AND ORS.
August 1, 1983
ADIKANDA BEHERA Vs. DAINI KRISHNA MURTHY PATRA
April 11, 1983
AKHILA KUMAR ROUT AND ANR. Vs. PURUSOTTAM ROUT AND ORS.
September 2, 1983
ALLAD NAIK Vs. STATE
February 11, 1983
ANAMA SWAIN Vs. JANAKINATH MITRA
September 7, 1983
ANAND RATH DIRECTOR OF PUBLIC Vs. HIGHER EDUCATION
October 25, 1983
ANANDA CHANDRA SAHU Vs. ANANTA KHUNTIA
April 4, 1983
ANIRUDHA AGASTI ALIAS SURENDRA PANDE Vs. STATE OF ORISSA
November 28, 1983
APARTI PANDA Vs. GOVINDA SAHU
August 8, 1983
ARAKHITA SWAIN Vs. KANDHUNI SWAIN
April 4, 1983
ASHOK KUMAR MISHRA Vs. STATE OF ORISSA
September 22, 1983
ATTADI VENKETI Vs. BHARATAM RAMULU AND SONS
December 19, 1983
B.B. PATNAIK Vs. N.A.C. AND ANR.
July 25, 1983
BACHULAL MEHETA Vs. STATE OF ORISSA
September 13, 1983
BALARAM SINGH Vs. STATE OF ORISSA
July 28, 1983
BALASORE AUTOMOBILE WORKS Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, ORISS, OPPOSITE PARTY
April 4, 1983
BANAMALI TRIPATHY Vs. BISWANATH PATTANAIK
September 30, 1983
BASANTA KUMAR SWAIN Vs. SUMATI SWAIN
February 15, 1983
BAURIBANDHU PATRA Vs. BISWANATH BEHERA
December 23, 1983
BHARAT CHANDRA SAHU Vs. ABDUL SATAR AND ORS.
June 20, 1983
BHIMA DAS Vs. GANESWAR MAHAPATRA
October 29, 1983
BHRAMARBAR DAS Vs. NANDAKISHORE SAHOO AND ANR.
November 25, 1983
BIBHUDHENDU SARANGI Vs. SECRETARYBOARD OF SECONDARY EDUCATION
January 20, 1983
BRAJABANDHU BISWAL Vs. STATE
July 19, 1983
BRAJAMOHAN NATH Vs. KESI TRIPATHY
November 29, 1983
BRUNDABAN BISOYEE Vs. TAHSILDAR
January 3, 1983
BRUNDABAN MISRA Vs. ISWAR SWAIN
February 21, 1983
BRUNDABAN PATRA Vs. PRIYANATH ACHARYA
December 7, 1983
CHAKRADHAR SAHU Vs. STATE OF ORISSA
March 23, 1983
CHALKU Vs. STATE
July 6, 1983
CHAMARA PRADHANI Vs. STATE
August 3, 1983
CHANDRA PATI Vs. BADI GIGIRA
September 28, 1983
CHINTAMANI SAHOO Vs. COMMISSIONER OF ORISSA HINDU RELIGIOUS ENDOWMENTS AND
April 8, 1983
CHITTARANJAN MISRA Vs. State of Orissa
March 22, 1983
CHRISTO SEVAK NAG Vs. SAROJINI TAKRI AND ANR.
August 30, 1983
CHUDIAMAL JAM Vs. STATE OF ORISSA
October 25, 1983
D.B. JENA Vs. UNION OF INDIA (UOI) AND ORS.
January 28, 1983
DAYANIDHI NAIK Vs. MANGALA THAKURANI
December 23, 1983
DEBENDRANATH DAS AND ORS. Vs. SMT. USHALATA SOO AND ORS.
August 11, 1983
DHANAFUL MEHERANI Vs. BARU MEHER AND ORS.
October 5, 1983
DHANAR Vs. STATE
January 7, 1983
DHANIA NAIK Vs. STATE OF ORISSA
August 24, 1983
DHATAJEE DHARUA Vs. BISWANATH DHARUA AND ORS.
January 3, 1983
DHIRENDRANATH BISWAL Vs. RAHAS BEHARI MISHRA
December 1, 1983
DHOBANI DEI Vs. SUCHITRA MOHANTI
February 21, 1983
DHRUBA CHARAN CHOUDHURY Vs. JASODA SAHU
November 18, 1983
DHRUBA CHARAN LENKA Vs. STATE
April 18, 1983
DHRUBA PADHAN AND ANR. Vs. THE STATE
July 6, 1983
DHUSASAN NAYAK Vs. DHADI NAYAK
January 7, 1983
DILESWAR PATEL Vs. BINODINI PATEL
February 3, 1983
DISTRICT TRANSPORT MANAGER (ADMINISTRATION), ORISSA STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
May 13, 1983
DR. RAJLAKSHMI DEY Vs. CHANCELLOR, UTKAL UNIVERSITY AND ORS.
August 5, 1983
DR. YUDHISTIR PANDA Vs. STATE OF ORRISA AND OTHERS
December 22, 1983
EXECUTIVE OFFICER-CUM-TAHSILDAR Vs. COMMISSIONER OF ENDOWMENTS
August 27, 1983
FAKIRA NAIK Vs. STATE OF ORISSA
March 11, 1983
FULA SAHU AND ANOTHER Vs. GOBINDA SAHU
December 15, 1983
GAFUR KHAN Vs. GOVERNMENT OF ORISSA
March 25, 1983
GALA BAG Vs. STATE OF ORISSA
January 28, 1983
GANESH SWAIN Vs. NAKADI SWAIN
January 17, 1983
GANGARAM CHHAPOLIA Vs. CHIEF ENGINEER PROJECTS ORISSA
April 13, 1983
GHANASHYAM BEHERA Vs. ORISSA STATE CO OPERATIVE
November 7, 1983
GHANASHYAM DAS Vs. STATE OF ORISSA
October 5, 1983
GIRDHARI LAL GUPTA Vs. STATE OF ORISSA
January 3, 1983
GODABARISH SATPATHY Vs. BRUNDABAN MISHRA
March 23, 1983
GODABARISH SATPATHY Vs. BRUNDABAN MISHRA
March 25, 1983
GOURI SHANKAR KAUR Vs. STATE OF ORISSA
November 28, 1983
GULJAR HUSSAIN Vs. KRISHNA LOILA
October 24, 1983
HARIHAR MISRA Vs. HARIPADA PANIGRAHI (DEAD) AND AFTER HIM SAILABALA PANIGRAHI AND ORS.
January 19, 1983
HUNDARI BEWA Vs. KELUNI DEI
July 25, 1983
INDRAJIT DANDASENA AND ORS. Vs. MANGAL CHARAN DANDASENA AND ORS.
November 26, 1983
J MOHAPATRA AND CO Vs. STATE OF ORISSA
August 10, 1983
JAJATI MINERAL TRADERS Vs. UNION OF INDIA
January 17, 1983
JATA SWAIN Vs. NATABAR DAS
August 8, 1983
JUDHISTIR SAHU Vs. SESHA PATRA
December 19, 1983
JYOTI RANJAN SAMANTRAY Vs. STATE OF ORISSA AND ANR.
April 19, 1983
KABI ALIAS BIDYADHAR SAMAL Vs. STATE OF ORISSA
March 7, 1983
KAILASH CHANDRA SAHU Vs. STATE OF ORISSA
February 11, 1983
KAMALJIT SINGH Vs. STATE OF ORISSA
April 4, 1983
KANAKA BARIKANI Vs. CHANDRA SEKHAR MAHAPRABHU
September 8, 1983
KANKALA GURUNATH PATRO Vs. D DHANU PATRO
October 29, 1983
KANTARU SAHU Vs. DHARMA SAHU
July 19, 1983
KHAGESWAR PUJARI Vs. STATE OF ORISSA
December 6, 1983
KHETRABASI CHHATORAY Vs. STATE OF ORISSA
August 24, 1983
KHETRAMOHAN BHOI Vs. STATE
July 28, 1983
KOKILA DEI Vs. BALAKRUSHNA BEHERA AND AFTER HIM DIJA
October 24, 1983
KOTARI SURI Vs. STATE OF ORISSA
December 7, 1983
KRUTIBASA PANDA Vs. STATE OF ORISSA
November 24, 1983
KSHIROD CHANDRA MISRA Vs. ORISSA BOARD OF SECONDARY EDUCATION
February 1, 1983
KUNJABEHARI SAHU Vs. SATYABADI SAHU AND ORS.
April 30, 1983
LACHHMAN DHUBLIA Vs. STATE
September 29, 1983
LAND ACQUISITION OFFICER Vs. SATYABADI SAHU AND AFTER HIM DILESWAR SAHU
August 5, 1983
LAND ACQUISITION OFFICER Vs. A KRISHNA MURTY PATNAIK
July 6, 1983
LAXIDHAR BEHERA Vs. RADHAKRUSHNA ENTERPRISERS
November 29, 1983
LAXMI NARAYAN AGARWALLA Vs. STATE OF ORISSA
March 7, 1983
LINGARAJ TRIPATHY Vs. STATE OF ORISSA AND ORS.
July 21, 1983
M APPARAO Vs. STATE OF ORISSA
January 20, 1983
M.J. RAO Vs. STATE OF ORISSA AND ORS.
May 10, 1983
MADHU SUNDHI Vs. STATE OF ORISSA
March 17, 1983
MADHUBAN DHARAI Vs. STATE
June 30, 1983
MAHENDRA MALLIK Vs. BRUNDABAN DAS
December 17, 1983
MAHESWAR GOUDA Vs. STATE
February 11, 1983
MAKARADBWAJA BHOI Vs. STATE OF ORISSA
December 15, 1983
MAKUNDA Vs. STATE OF ORISSA
January 19, 1983
MANAGING DIRECTOR THE ORISSA Vs. PRESIDING OFFICER LABOUR COURT
December 5, 1983
MANORANJAN PATI Vs. STATE OF ORISSA AND OTHERS
July 28, 1983
MANSIDH SURIA Vs. REPUBLIC OF INDIA
September 22, 1983
MANSIDH SURIN Vs. REPUBLIC OF INDIA
November 22, 1983
MARINGA KONDH ALIAS KRUPETI Vs. STATE
September 23, 1983
MD KAMRUDDIN JAMMA Vs. GANGA PRASAD
December 8, 1983
MD ROSEN Vs. STATE OF ORISSA
October 5, 1983
MD SAKUR Vs. STATE
August 26, 1983
MD. SABIR HUSSAIN Vs. STATE OF ORISSA
August 10, 1983
MELAKA JOGI Vs. STATE OF ORISSA
September 23, 1983
MOHAN PATRA Vs. SUMITRA SAHU
December 17, 1983
MULIA KIRSANI Vs. STATE
August 11, 1983
MUNICIPAL COUNCIL Vs. R UDAYAGIRI REGIONAL MARKETING CO-OPERATIVE SOCIETY
July 26, 1983
N K MISRA Vs. J N SEN SARMA OFFICIAL
February 9, 1983
NABIR KHAN Vs. STATE OF ORISSA
September 14, 1983
NALINIKANTA PATEL Vs. UNION OF INDIA AND OTHERS
April 4, 1983
NARAHARI PRUSTY Vs. STATE OF ORISSA
July 19, 1983
NARASINGHA CHARAN ACHARYA Vs. STATE
December 23, 1983
NILADRI CHANDRA MAHANTA Vs. STATE OF ORISSA AND ORS.
August 3, 1983
NILU Vs. STATE
July 11, 1983
NIRANJAN PRADHAN Vs. STATE OF ORISSA
March 21, 1983
NIROD CHANDRA MISRA Vs. DIJABAR SWAIN
December 7, 1983
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD Vs. NARAYANIBAI
August 10, 1983
ORISSA CERAMIC SALES Vs. INCOME TAX OFFICER
August 2, 1983
ORISSA MINOR OIL P LTD Vs. STATE OF ORISSA
June 20, 1983
ORISSA ROAD TRANSPORT COMPANY LTD Vs. SALES TAX OFFICER GANJAM I CIRCLE BERHAMPUR
March 25, 1983
OSWAL OILS AND VANASPATI INDUSTRIES PROP OSWAL Vs. FOOD INSPECTOR BERHAMPUR MUNICIPALITY
October 24, 1983
P NARAYAN RAO Vs. STATE OF ORISSA
July 28, 1983
P SUBBA RAO Vs. G GANGA RAO
July 14, 1983
PADMACHARAN MOHANTY Vs. KOILI BEWA AND ORS.
May 11, 1983
PADMANAVA MOHAPATRA Vs. THE STATE
August 30, 1983
PANCHANAN BHATACHARYA AND ANR. Vs. USHAMANI BHATACHARYA
August 16, 1983
PARAMANANDA PRADHAN Vs. PALAU SAHU
November 16, 1983
PRADIP KUMAR SAHU Vs. SOBHARANI SAMANTARAY
August 30, 1983
PRAFULLA CHANDRA SAMANTARAY Vs. STATE OF ORISSA AND ORS.
September 27, 1983
PRAFULLA KUMAR MOHAPATRA Vs. STATE OF ORISSA
May 9, 1983
PRAFULLA MOHANTY Vs. ASHOK KUMAR DAS
May 13, 1983
PRANABANDHU ALIAS PANU OJHA Vs. BHIKARI MAHARANA ALIAS OJHA
December 14, 1983
PRANABANDHU MISRA Vs. STATE OF ORISSA
September 2, 1983
PRAVAKAR JENA Vs. STATE OF ORISSA AND OTHER
September 29, 1983
PROPERTY ASSOCIATION OF BAPTIST Vs. STATE OF ORISSA
December 16, 1983
PURANDAR SA Vs. KISHORE CHANDRA SATPATHY
September 16, 1983
RADHA BHAKTA Vs. STATE OF ORISSA
September 26, 1983
RADHA GOVINDA SWAMY Vs. STATE OF ORISSA
December 23, 1983
RADHA NAYAKANI Vs. KONCHADA NARAYANA MURTY
April 29, 1983
RADHAMANI DIBYA Vs. BRAJA MOHAN BISWAL
October 29, 1983
RADHASYAM JENA Vs. JAGANNATH JENA
August 30, 1983
RAGHUNATH BEHERA Vs. REVENUE DIVISIONAL COMMISSIONER SOUTHERN DIVISION AND
July 6, 1983
RAJKISHORE SAHU Vs. STATE
June 20, 1983
RAM BHAGAT AGARWALA Vs. STATE OF ORISSA
September 30, 1983
RAM CHANDRA DAS Vs. HIRALAL MODI
February 14, 1983
RAM CHANDRA PANIGRAHI Vs. SUPDT. OF POST OFFICES, BALASORE DVN. AND OTHERS
November 24, 1983
RAMACHANDRA MOHANTY Vs. STATE OF ORISSA
July 21, 1983
RAMAKRISHNA KAR Vs. STATE OF ORISSA THROUGH THE SECRETARY, EDUCATION AND YOUTH SERVICES DEPARTMENT
March 4, 1983
RAMAKRUSHNA SWAIN Vs. STATE OF ORISSA
December 22, 1983
RAMESHLAL SANTUKA Vs. SURESHLAL SANTUKA
October 24, 1983
RANKANIDHI SAHU Vs. PRATAP CHANDRA DAS
February 14, 1983
ROYAKA MANGULU Vs. STATE
July 29, 1983
RUPA JENA Vs. TAPAI SWAIN
March 21, 1983
RUSAVA HOTA Vs. STATE OF ORISSA
December 13, 1983
SAGARMALL AGARWALLA Vs. STATE OF ORISSA
August 12, 1983
SAHADEB NAYAK Vs. SATYABADI NAYAK
July 25, 1983
SANATAN SAHU Vs. INSPECTOR OF POST OFFICER
May 9, 1983
SANKARSAN MISRA Vs. STATE OF ORISSA
July 29, 1983
SANTI DEVI Vs. LIFE INSURANCE CORPORATION
December 23, 1983
SANYASI JENA Vs. MINA JENA
November 16, 1983
SARAT KUMAR MISHRA Vs. MANAGING COMMITTEE OF TEISIPUR HIGH SCHOOL
March 9, 1983
SAROJINI PRADHAN Vs. UNION OF INDIA
July 11, 1983
SASHI ROUT Vs. GOPAL BANDHU SARANGI
January 12, 1983
SATRUGHANA DALABEHERA AND ORS. Vs. STATE
September 19, 1983
SEKHAR DAS Vs. THE STATE
August 4, 1983
SHREE RANI SATI MINING TRADERS Vs. SALES TAX OFFICER ROURKELA CIRCLE UDITNAGAR
January 17, 1983
SHYAM RAY Vs. HARAMANI DEI
September 7, 1983
SHYAM SUNDAR CHAUDHURY Vs. JUDHISTIR JENA
January 3, 1983
SK ALLAH BAKHAS Vs. DHIRENDRANATH PANDA
March 25, 1983
SMT. SARAT KUMARI NAIK AND ANR. Vs. SMT. SANTILATA RAUTARAY
August 9, 1983
SRI DWIJENDRANATH BOSE Vs. SRI GOVINDA CHANDRA SAHU AND ORS.
November 29, 1983
SRI K. RAJA RAO Vs. UNION OF INDIA (UOI) REPRESENTED BY THE GENERAL MANAGER, S.E. RLY. AND ORS.
September 2, 1983
SRI MADHAB SUNDER GAJAPATI NARAYAN DEB AND ORS. Vs. JAYSHREE CHEMICALS LTD. AND ORS.
May 12, 1983
SRIDHAR KUMAR DAS @ DR. S.C. DAS @ SRIHARI KUMAR DAS Vs. SATISH CH. GIRI AND ORS.
August 30, 1983
SRIDHAR MOHANTY Vs. KAMAL KUMAR AGARWALLA
December 7, 1983
STATE Vs. MAKUND HARIJAN
January 10, 1983
STATE GOVERNMENT OF ORISSA Vs. RAGHUNATH NAYAK
August 9, 1983
STATE OF ORISSA Vs. R N MISRA
September 30, 1983
STATE OF ORISSA Vs. PURI MUNICIPALITY
September 30, 1983
STATE OF ORISSA Vs. CHAKRAPANI PRUSTI
October 4, 1983
STATE OF ORISSA Vs. S DANDASI PATRO
October 25, 1983
STATE OF ORISSA Vs. S B JOSHI
January 3, 1983
STATE OF ORISSA Vs. SHYAM SUNDAR PANIGRAHI
February 7, 1983
STATE OF ORISSA Vs. MD ADAM SHARIF
February 16, 1983
STATE OF ORISSA Vs. MAGUNI CHARAN SAHU
March 11, 1983
STATE OF ORISSA Vs. PURUSOTTAM PRADHAN
April 4, 1983
STATE OF ORISSA Vs. D C ROUTRAY
April 13, 1983
STATE OF ORISSA Vs. SUKRU MIRDHA
August 1, 1983
STATE OF ORISSA Vs. RAJENDRA PANDA
July 27, 1983
STATE OF ORISSA Vs. ARJAN DAS
March 17, 1983
STATE OF ORISSA Vs. RAMESH CHANDRA MAHAPATRA AND THREE ORS.
April 4, 1983
STATE OF ORISSA Vs. P. BAINSTABA SENAPATI
January 21, 1983
STATE OF ORISSA Vs. R.N. MISRA
September 30, 1983
STATE OF ORISSA Vs. SANTOSH KUMAR BEHERA AND ORS.
September 27, 1983
STATE OF ORISSA REPRESENTED THROUGH THE SECRETARY TO GOVT. OF ORISSA, PLANNING AND COORDINATION DEPARTMENT AND ORS. Vs. SRINIBASH MISHRA AND AFTER HIM SMT. SAKUNTALA MISRA AND ORS.
June 20, 1983
SUDHANSU MISHRANI Vs. SUBAL MISHRA
December 13, 1983
SUKANTA CHANDRA SAHOO Vs. JAYAKRISHNA ROUTRAY
November 9, 1983
SUKARMANI MUNDANI Vs. STATE OF ORISSA
September 26, 1983
SUNDAR BAIRAGI Vs. STATE
September 29, 1983
SURENDRA NATH PAIKRAY Vs. UNION OF INDIA
July 6, 1983
SURYA NARAYAN SAHU Vs. STATE OF ORISSA
January 11, 1983
SUSIL KUMAR ADHYA Vs. RANGALAL PATWARI
May 13, 1983
T SIVALINGAM RAO Vs. ACCOUNTANT GENERAL
November 25, 1983
TEJURAM JAIN Vs. DIWAN CHAND CHAWALA
January 19, 1983
THE UNITED PURI NIMAPARA CENTRAL CO-OPERATIVE BANK LTD. AND ORS. Vs. PRAFULLA KUMAR MISHRA
March 4, 1983
UCHHAB PRADHAN AND ORS. Vs. BIHARI PRADHAN AND ORS.
February 25, 1983
UDYOGSILPA PVT LTD Vs. STATE OF ORISSA
January 18, 1983
UGRAMADHAB JOSHI Vs. THE ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
November 15, 1983
UPENDRANATH NAYAK Vs. UNION OF INDIA
August 24, 1983