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Case Index
Title
Date
A ARULANANDAN Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
August 13, 1983
A BRAHMARAJ Vs. SIVAKUMAR SPINNING MILLS P LTD
April 13, 1983
A DOSS AROCKIANATHAN Vs. S RITA
April 15, 1983
A GANAPATHI Vs. NATARAJAN
July 29, 1983
A GANESAN Vs. AMARAVATHIAMMAL
July 6, 1983
A S K RAMASAMY NADAR Vs. STATE OF TAMIL NADU
July 19, 1983
A S P AIYAR Vs. RESERVE BANK OF INDIACALCUTTA
February 9, 1983
A SHANMUGHAM CHETTY Vs. COMMISSIONER OF INCOME TAX
December 14, 1983
A SOUNDARAPANDIAN Vs. STATE OF TAMIL NADU
August 31, 1983
A VELLANAI PANDIAN Vs. COLLECTOR AND DISTRICT MAGISTRATE OF TIRUNELVELI DIST
August 12, 1983
A VISWANATHA THEVAR Vs. COMMISSIONER OF WEALTH TAX
March 24, 1983
ABDUL RASHEED Vs. SYED
November 11, 1983
ABIRAMI Vs. MATHINAN AND ANR
December 12, 1983
ADDISON PAINTS AND CHEMICALS LIMITED Vs. STATE OF TAMIL NADU
December 20, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PANDIAN PLANTATIONS
March 8, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOOSA M V
April 15, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VAIDYANATHAN N
January 17, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. N VAIDYANATHAN
January 17, 1983
AMBIKA CASTING INDUSTRIAL WORKS Vs. STATE OF TAMIL NADU
June 30, 1983
AMIRKHAN Vs. GHOUSE KHAN
April 29, 1983
AMURTANJAN LTD. AND AMRUTANJAN LIMITED Vs. METHA UNANI PHARMACY AND CO. HARIKISHANDAS HIRALAL
October 30, 1983
ANANDA TIMBER DEPOT Vs. COMMISSIONER BOARD OF REVENUE COMMERCIAL TAXES CHEPAUK MADRAS
March 30, 1983
ANDHRA MARINE EXPORTS P LTD Vs. P RADHAKRISHNAN
March 8, 1983
ANGAMUTHAMMAL Vs. K V MUTHU
June 28, 1983
ARCOT MILLS LIMITED Vs. STATE OF TAMIL NADU
January 17, 1983
ARUNACHALAM Vs. KESAVAN CHETTIAR
January 21, 1983
ARUNACHALAM M V Vs. COMMISSIONER OF INCOME TAX
July 26, 1983
ASSOCIATED TRADERS Vs. M A ABDUL HAMEED
June 20, 1983
ASSOCIATED TRADERS AND ENGINEERS LTD Vs. ALAMELU AMMAL
July 11, 1983
ASST COLLECTOR OF CENTRAL EXCISE PREVENTIVE Vs. V KRISHNAMURTHY
April 30, 1983
AUTONOMUS ST JOSEPHÏ¿½S COLLEGE SOCIETY Vs. DIRECTOR OF COLLEGIATE EDUCATION MADRAS 6
February 22, 1983
AYYA NAIDU P DECD Vs. COMMISSIONER OF GIFT TAX
July 29, 1983
B GOPALAKRISHNAN Vs. INDIAN POTASH LTD
February 4, 1983
B RAMA SUBBA REDDI Vs. P SUBBAYYAMMA
August 16, 1983
BAKUL CASHEW COMPANY Vs. UNION OF INDIA
April 8, 1983
BASHEER AHMED Vs. SUMATHI AND ANR.
April 30, 1983
BASKARAN AND OTHERS Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE, VIKRAVANDI
October 4, 1983
BENGAL BEHAR CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE OF TAMIL NADU
February 9, 1983
BEST AND CROMPTON ENGINEERING LTD Vs. P S JAGDEESAN
October 7, 1983
BHARAT MATCH WORKS VANARAMURTHI Vs. UNION OF INDIA
August 30, 1983
BHARATH PRINTERS Vs. SECOND INCOME-TAX OFFICER
March 30, 1983
BLUE STAR LIMITED Vs. STATE OF TAMIL NADU
February 21, 1983
BRINDA MUTHUSWAMI Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION
March 1, 1983
BRITANNIA BISCUIT CO LTD Vs. ASST COMMISSIONER OF LABOUR HQ MADRAS AND
December 8, 1983
C H KESAVA RAO Vs. COMMISSIONER OF INCOME TAX
January 20, 1983
C K R C N K R ADHAPPA CHETTIAR Vs. R M MEENAKSHI ACHI
February 22, 1983
C NAGARAJAN Vs. STATE
July 19, 1983
C V GEORGE AND COMPANY Vs. MARSHALL SONS MANUFACTURING LTD
February 8, 1983
C VADIAPPAU Vs. STATE OF TAMIL NADU
September 2, 1983
CARBORANDUM UNIVERSAL LIMITED Vs. COMMISSIONER OF INCOME TAX
November 29, 1983
CENTRE FOR ACTION OF LAW Vs. STATE OF TAMIL NADU
April 28, 1983
CHEMPLAST EMPLOYEES UNION RAM NAGAR METTUR DAM 636403 Vs. APPELLATE AUTHORITY UNDER THE INDUSTRIAL EMPLOYMENT STANDING
January 21, 1983
CHETTINAD CORPORATION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 8, 1983
CHINNASAMY Vs. STATE OF TAMIL NADU
January 3, 1983
CHINNASWAMY Vs. STATE
August 8, 1983
COIMBATORE COTTON MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 12, 1983
COIMBATORE PERIYAR MAVATTA DRAVIDA PANCHALAI THOZHILAR MUNNETRA SANGAM LPF Vs. STATE OF TAMIL NADU
August 12, 1983
COMMISSIONER OF GIFT TAX Vs. M RADHAKRISHNA GADE RAO
January 17, 1983
COMMISSIONER OF GIFT TAX Vs. YATESHWARI SARADAPRIYA
February 15, 1983
COMMISSIONER OF GIFT TAX Vs. VIJI S
June 27, 1983
COMMISSIONER OF GIFT TAX TAMIL NADU II Vs. S VIJI
June 27, 1983
COMMISSIONER OF INCOME TAX Vs. RAJAMANICKAM S A
June 29, 1983
COMMISSIONER OF INCOME TAX Vs. K S M GURUSWAMY NADAR AND SONS
June 20, 1983
COMMISSIONER OF INCOME TAX Vs. JAYALAKSHMI RAJENDRAN
June 20, 1983
COMMISSIONER OF INCOME TAX Vs. GANESAR INDUSTRIES
June 20, 1983
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIAN PHOTOGRAPHIC AND ALLIED TRADES ASSN
July 6, 1983
COMMISSIONER OF INCOME TAX Vs. MADRAS RUBBER FACTORY LTD
July 5, 1983
COMMISSIONER OF INCOME TAX Vs. NELSON AND COMPANY
June 27, 1983
COMMISSIONER OF INCOME TAX Vs. NARAYANASWAMI NAICKER R AND SONS
July 4, 1983
COMMISSIONER OF INCOME TAX Vs. BUHARI SONS PRIVATE LIMITED
April 27, 1983
COMMISSIONER OF INCOME TAX Vs. SITHAN CHETTY R SONS
June 13, 1983
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LIMITED
June 15, 1983
COMMISSIONER OF INCOME TAX Vs. COLOMBO STORES
June 16, 1983
COMMISSIONER OF INCOME TAX Vs. L G BALAKRISHNA AND BROS LIMITED
April 11, 1983
COMMISSIONER OF INCOME TAX Vs. T M B MOHAMED ABDUL KHADER
April 5, 1983
COMMISSIONER OF INCOME TAX Vs. CHELLIAH V S
April 6, 1983
COMMISSIONER OF INCOME TAX Vs. LUCAS TVS LIMITED
April 20, 1983
COMMISSIONER OF INCOME TAX Vs. RAMASWAMY P N
March 24, 1983
COMMISSIONER OF INCOME TAX Vs. SALEM CO OPERATIVE SPINNING MILLS LIMITED
March 24, 1983
COMMISSIONER OF INCOME TAX Vs. RAVANAPPA CHETTY C V
March 28, 1983
COMMISSIONER OF INCOME TAX Vs. MADRAS RUBBER FACTORY LIMITED
April 4, 1983
COMMISSIONER OF INCOME TAX Vs. B D GOENKA
April 4, 1983
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU CO OPERATIVE MARKETING FEDERATION LIMITED
April 5, 1983
COMMISSIONER OF INCOME TAX Vs. SOUTHERN SWITCHGEAR LIMITED
March 29, 1983
COMMISSIONER OF INCOME TAX Vs. BALASUBRAMANIAM S
February 4, 1983
COMMISSIONER OF INCOME TAX Vs. UTTAMA REDDY M
February 8, 1983
COMMISSIONER OF INCOME TAX Vs. BALAKRISHNA RAO K
February 7, 1983
COMMISSIONER OF INCOME TAX Vs. NAGAMANICKAM CHETTIAR K T S
February 22, 1983
COMMISSIONER OF INCOME TAX Vs. CHIDAMBARAM M A
February 28, 1983
COMMISSIONER OF INCOME TAX Vs. DOMINT WORKS GMBH
February 28, 1983
COMMISSIONER OF INCOME TAX Vs. CHAGANLAL KAILAS AND CO
March 4, 1983
COMMISSIONER OF INCOME TAX Vs. NATIONAL PALAYACOT COMPANY
January 17, 1983
COMMISSIONER OF INCOME TAX Vs. T V S AND SONS LIMITED
January 17, 1983
COMMISSIONER OF INCOME TAX Vs. MARIAPPA GOUNDER P
January 17, 1983
COMMISSIONER OF INCOME TAX Vs. J K A RAJAPPA CHETTIAR
January 17, 1983
COMMISSIONER OF INCOME TAX Vs. EIMCO K C PRIVATE LIMITED
January 17, 1983
COMMISSIONER OF INCOME TAX Vs. KRISHNAMURTHY S
January 17, 1983
COMMISSIONER OF INCOME TAX Vs. S KRISHNAMURTHY
January 17, 1983
COMMISSIONER OF INCOME TAX Vs. PEIRCE LESLIE AND COMPANY LIMITED
January 17, 1983
COMMISSIONER OF INCOME TAX Vs. R R PICTURES
January 17, 1983
COMMISSIONER OF INCOME TAX Vs. MADRAS ELECTRICAL CONDUCTORS P LIMITED
January 17, 1983
COMMISSIONER OF INCOME TAX Vs. MUTHUKARUPPAN CHETTIAR M K KR
January 19, 1983
COMMISSIONER OF INCOME TAX Vs. MC DOWELL AND COMPANY LIMITED
January 17, 1983
COMMISSIONER OF INCOME TAX Vs. MEHBOOB KHAN ESTATE OF LATE S
January 17, 1983
COMMISSIONER OF INCOME TAX Vs. CROMPTON ENGINEERING CO PRIVATE LIMITED
January 17, 1983
COMMISSIONER OF INCOME TAX Vs. BAJRAJ TEXTILES MILLS LIMITED
January 17, 1983
COMMISSIONER OF INCOME TAX Vs. EXPRESS NEWSPAPERS PRIVATE LIMITED
January 17, 1983
COMMISSIONER OF INCOME TAX Vs. ESTATE OF LATE S MEHBOOB KHAN
January 17, 1983
COMMISSIONER OF INCOME TAX Vs. VASAN PUBLICATIONS PRIVATE LIMITED
January 21, 1983
COMMISSIONER OF INCOME TAX Vs. KRISHNAVENI AMMAL
January 27, 1983
COMMISSIONER OF INCOME TAX Vs. C V SOUNDARARAJAN
August 10, 1983
COMMISSIONER OF INCOME TAX Vs. RAMASWAMY M
July 27, 1983
COMMISSIONER OF INCOME TAX Vs. LUCAS TVS LIMITED
August 1, 1983
COMMISSIONER OF INCOME TAX Vs. CARBORANDUM UNIVERSAL LIMITED
August 3, 1983
COMMISSIONER OF INCOME TAX Vs. MYSORE PREMIER METAL FACTORY
August 8, 1983
COMMISSIONER OF INCOME TAX Vs. TANJORE PERMANENT BANK LIMITED
July 20, 1983
COMMISSIONER OF INCOME TAX Vs. PRANCHAND BHANDARI
July 14, 1983
COMMISSIONER OF INCOME TAX Vs. RUKMANI MILLS LIMITED
July 19, 1983
COMMISSIONER OF INCOME TAX Vs. PALANIAPPA ENTERPRISES
August 30, 1983
COMMISSIONER OF INCOME TAX Vs. METAL POWDER COMPANY LIMITED
August 22, 1983
COMMISSIONER OF INCOME TAX Vs. INVESTMENT AND COMMERCIAL CORPORATION P LIMITED
August 22, 1983
COMMISSIONER OF INCOME TAX Vs. MADRAS MOTORS P LIMITED
August 19, 1983
COMMISSIONER OF INCOME TAX Vs. SARADA BINDING WORKS
August 30, 1983
COMMISSIONER OF INCOME TAX Vs. KASTURI AND SONS LIMITED
September 7, 1983
COMMISSIONER OF INCOME TAX Vs. T N KRISHNASWAMI
September 7, 1983
COMMISSIONER OF INCOME TAX Vs. MADRAS FERTILISERS LIMITED
September 7, 1983
COMMISSIONER OF INCOME TAX Vs. KALPANA THEATRES
September 12, 1983
COMMISSIONER OF INCOME TAX Vs. RAMBAL P LIMITED
October 18, 1983
COMMISSIONER OF INCOME TAX Vs. BLUE MOUNTAIN ESTATES AND INDUSTRIES LIMITED
October 19, 1983
COMMISSIONER OF INCOME TAX Vs. INDIA MOTOR PARTS AND ACCESSORIES LIMITED
October 19, 1983
COMMISSIONER OF INCOME TAX Vs. DEVI EDUCATIONAL INSTITUTION
October 3, 1983
COMMISSIONER OF INCOME TAX Vs. MADRAS RUBBER FACTORY LTD
October 4, 1983
COMMISSIONER OF INCOME TAX Vs. TIBRUZ MUSTAFA BILGEN
October 5, 1983
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES P LIMITED
October 6, 1983
COMMISSIONER OF INCOME TAX Vs. KAMARAJA PANDIAN S
September 19, 1983
COMMISSIONER OF INCOME TAX Vs. GORDON WOODROFFE AND CO MADRAS PRIVATE LIMITED
September 19, 1983
COMMISSIONER OF INCOME TAX Vs. RAJAN E V
September 28, 1983
COMMISSIONER OF INCOME TAX Vs. NAGAPPA TRADING CORPORATION
December 12, 1983
COMMISSIONER OF INCOME TAX Vs. VEECUMSEE
December 13, 1983
COMMISSIONER OF INCOME TAX Vs. SURENDRA MANILAL MEHTA
December 13, 1983
COMMISSIONER OF INCOME TAX Vs. MARIAPPA MUTHIRIYAR AND SONS
December 7, 1983
COMMISSIONER OF INCOME TAX Vs. S S M SIZING CENTRE
December 5, 1983
COMMISSIONER OF INCOME TAX Vs. SUNDARAM FINANCE PRIVATE LIMITED
December 23, 1983
COMMISSIONER OF INCOME TAX Vs. MENON M S
December 20, 1983
COMMISSIONER OF INCOME TAX Vs. NELLAI MURASU PRIVATE LIMITED
December 14, 1983
COMMISSIONER OF INCOME TAX Vs. TAMIL MURASU PUBLISHERS PRIVATE LIMITED
November 30, 1983
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA TEXTILES
November 28, 1983
COMMISSIONER OF INCOME TAX Vs. NARAYANASWAMY T
November 14, 1983
COMMISSIONER OF INCOME TAX Vs. ARASAN AND COMPANY
November 14, 1983
COMMISSIONER OF INCOME TAX Vs. PIERCE LESLIE AND CO LTD
November 21, 1983
COMMISSIONER OF INCOME TAX Vs. M A MURUGAPPAN
November 21, 1983
COMMISSIONER OF INCOME TAX Vs. ALAGAPPAN M R
November 21, 1983
COMMISSIONER OF INCOME TAX Vs. SUJANI TEXTILES P LIMITED
October 19, 1983
COMMISSIONER OF INCOME TAX Vs. NORTH ARCOT DISTRICT CO OPERATIVE SPINNING MILLS LIMITED
October 20, 1983
COMMISSIONER OF INCOME TAX Vs. CHELPARK COMPANY LIMITED
October 21, 1983
COMMISSIONER OF INCOME TAX Vs. INDIAN TEXTILE PAPER TUBE COMPANY LIMITED
October 25, 1983
COMMISSIONER OF INCOME TAX Vs. P S S SOMASUNDARAM CHETTIAR
October 26, 1983
COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR
November 1, 1983
COMMISSIONER OF INCOME TAX Vs. AGASTYAR TRUST
November 1, 1983
COMMISSIONER OF INCOME TAX Vs. INDIA SILK HOUSE
November 7, 1983
COMMISSIONER OF INCOME TAX Vs. BIMETAL BEARINGS LIMITED
November 8, 1983
COMMISSIONER OF INCOME TAX Vs. SUNDARAM FASTNERS LIMITED
November 8, 1983
COMMISSIONER OF INCOME TAX Vs. EXPRESS NEWSPAPERS PRIVATE LIMITED
November 9, 1983
COMMISSIONER OF INCOME TAX Vs. MEENAKSHI BANKERS
November 9, 1983
COMMISSIONER OF INCOME TAX CENTRAL I Vs. R NARAYANASWAMI NAICKER AND SONS
July 4, 1983
COMMISSIONER OF INCOME TAX MADURAI Vs. M RAMASWAMY
March 27, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. S A RAJAMANICKAM
June 29, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. M A CHIDAMBARAM
February 28, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. M UTTAMA REDDY
February 8, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. S BALASUBRAMANIAM
February 4, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. K BALAKRISHNA RAO
February 7, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. E V RAJAN
September 28, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU I V BIMETAL BEARINGS LIMITED Vs. PARAMAKALYANI EDUCATION SOCIETY
November 8, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU II Vs. K T S NAGAMANICKAM CHETTIAR
February 22, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU III Vs. P N RAMASWAMY
March 24, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. V S DEMPO AND COMPANY LIMITED
April 6, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. M K K R MUTHUKARUPPAN CHETTIAR
January 19, 1983
COMMISSIONER OF INCOME TAX TAMIL-NADU Vs. P MARIAPPA GOUNDER
January 17, 1983
COMMISSIONER OF INCOME-TAX, TAMIL NADU-II Vs. MADRAS RUBBER FACTORY LIMITED
March 5, 1983
COMMISSIONER OF INCOME-TAX, TAMIL NADU-II, MADRAS Vs. TANJORE PERMANENT BANK LIMITED
March 20, 1983
COMMISSIONER OF WEALTH TAX Vs. SABITA CHANDRAN SMT
December 19, 1983
COMMISSIONER OF WEALTH TAX Vs. NATHMAL VAID B
December 12, 1983
COMMISSIONER OF WEALTH TAX Vs. KRISHNAMURTHY A R
August 30, 1983
COMMISSIONER OF WEALTH TAX Vs. GOVINDARAJU CHETTIAR T N K
January 17, 1983
COMMISSIONER OF WEALTH TAX Vs. P T N SHENBAGAMOORTHY
January 24, 1983
COMMISSIONER OF WEALTH TAX Vs. LAKSHMI K
January 24, 1983
COMMISSIONER OF WEALTH TAX Vs. VENUGOPAL V
July 5, 1983
COMMISSIONER OF WEALTH TAX CENTRAL MADRAS Vs. T N K GOVINDARAJU CHETTIAR
January 17, 1983
COMMISSIONER OF WEALTH TAX TAMIL NADU I Vs. V VENUGOPALA RAVI VARMA RAJAH
July 5, 1983
COMMISSIONER OF WEALTH TAX TAMIL NADU-II Vs. K LAKSHMI
January 24, 1983
CONTROLLER OF ESTATE DUTY Vs. ABDUL SATTAR SAIT
February 21, 1983
CONTROLLER OF ESTATE DUTY Vs. A V FERNANDO
March 7, 1983
CONTROLLER OF ESTATE DUTY Vs. MOHAMED JALALUDDIN S V M
February 7, 1983
CONTROLLER OF ESTATE DUTY Vs. LAKSHMI SARASWATHI TEXTILES ARNI P LIMITED
February 16, 1983
CONTROLLER OF ESTATE DUTY Vs. MUTHIAH CHETTIAR M A DR RAJAH SIR
June 15, 1983
CONTROLLER OF ESTATE DUTY Vs. AMARLAL
March 31, 1983
CONTROLLER OF ESTATE DUTY Vs. RAGHAVA IYENGAR R
August 11, 1983
CONTROLLER OF ESTATE DUTY Vs. R ARVAMUDHAM
November 9, 1983
CONTROLLER OF ESTATE DUTY Vs. SUBBANNA GOUNDER K S ESTATE OF LATE
October 25, 1983
CONTROLLER OF ESTATE-DUTY Vs. ESTATE OF LATE K S SUBBANNA GOUNDER
October 25, 1983
CONTROLLER OF ESTATE-DUTY Vs. RAJA SIR M A MUTHIAH CHETTIAR
June 15, 1983
COURT PRESS JOB BRANCH SALEM Vs. STATE OF TAMIL NADU
February 9, 1983
D MOHANLAL PAREKH Vs. COMMISSIONER OF INCOME TAX
February 28, 1983
DABA INDUSTRIAL AND TRADING COMPANY PVT LIMITED Vs. B CHENAKESAVAN
June 16, 1983
DEIVANI AMMAL Vs. SABBIAH PILLAI
August 16, 1983
DEPUTY COMMISSIONER C T COIMBATORE DIVISION Vs. ROYAL PRINTING HOUSE
March 30, 1983
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. M MURUGESAN AND BROS
July 15, 1983
DEPUTY COMMISSIONER CT COIMBATORE DIVISION COIMBATORE Vs. G RAMASWAMY AND COMPANY
February 3, 1983
DEVENDRAN AND COMPANY Vs. STATE OF TAMIL NADU
February 16, 1983
DHANAKODI AMMAL Vs. STATE OF TAMIL NADU
April 21, 1983
DINA MALAR PUBLICATIONS A TAMIL DAILY Vs. TIRUCHIRAPALLI MUNICIPALITY
July 15, 1983
DIRECTOR OF SURVEY CUM LEND ACQUISITION OFFICER PONDICHERRY Vs. MOHAMMED CHOUSE
March 1, 1983
DIVYANATHAN Vs. JAYARANI
February 23, 1983
DOSKY MACHADO Vs. FRANCIS GOMES
September 1, 1983
DURAISAMY Vs. INSPECTOR OF POLICE KODUMUDI POLICE STATION KODUMUDI PERIYAR DISTRICT
August 12, 1983
E I D PARRY INDIA LIMITED HAVING ITS REGISTERED OFFICE OF DARE HOUSE MADRAS 1 Vs. FAR EASTERN MARINE TRANSPORT CO LTD
April 2, 1983
E I D PARRY INDIA LIMITED Ï¿½DARE HOUSE Vs. SECY THANJAVUR MARKETING COMMITTEE THANJAVUR
September 23, 1983
ELUMALAI Vs. STATE OF TAMIL NADU
April 30, 1983
EMPLOYEES STATE INSURANCE CORPORATION Vs. E I D PARRY INDIA LTD
March 10, 1983
ENGLISH ELECTRIC COMPANY OF INDIA LIMITED Vs. JOINT COMMERCIAL TAX OFFICER TAMBARAM ASSESSMENT CIRCLE TAMBARAM MADRAS 45
April 6, 1983
ESTATE OF T P RAMASWAMI PILLAI Vs. A MOHD YOUSFUF
July 4, 1983
EXPRESS NEWSPAPERS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 5, 1983
EXPRESS NEWSPAPERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 4, 1983
EXPRESS NEWSPAPERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME-TAX
March 4, 1983
F MANOHARBAL Vs. F VASUDEV
June 29, 1983
FRANCO WHEELER Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD
October 7, 1983
G RANGARAJU CHETTIAR Vs. MEENAKSHI AMMAL
August 22, 1983
GANESH MATCH WORKS Vs. UNION OF INDIA
February 14, 1983
GEORGE VERGHESE Vs. FOOD CORPORATION OF INDIA
January 18, 1983
GORDON WOODROFFE AND COMPANY MADRAS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
April 23, 1983
GORI DEVI Vs. SHAMA RAO DIED
March 29, 1983
GORI DEVI Vs. SHAMA RAO
March 28, 1983
H G KRISHNA REDDY AND CO Vs. M M THIMMAIAH
January 24, 1983
H G KRISHNA REDDY AND COMPANY Vs. M M THIMMIAH
January 24, 1983
H N MARIAM Vs. SUPERINTENDENT CENTRAL EXCISE SANKARANKOIL
January 28, 1983
H P RAMAKRISHNA RAO Vs. ASSISTANT COLLECTOR AND LICENSING AUTHORITYHOSUR AND
March 8, 1983
H V VENUGOPAL CHETTIAR Vs. COMMISSIONER OF INCOME TAX
July 4, 1983
H.K. DASTUR Vs. W.S. THIRUGNANASAMBANDAN
August 10, 1983
HINDUSTAN MACHINE TOOLS LTD Vs. UNION OF INDIA
September 14, 1983
HINDUSTAN STEEL LIMITED Vs. STATE OF TAMIL NADU
March 30, 1983
HINDUSTAN TIMBER DEPOT Vs. STATE OF TAMIL NADU
June 30, 1983
HIS HOLINESS SRI LA-SRI SHANMUGHA DESIKA GNANASAMBANDA PARAMACHARYA SWAMIGAL Vs. CONTROLLER OF ESTATE DUTY
July 26, 1983
IN RE : SUNDARARAJ Vs. STATE
August 26, 1983
IN RE: DIRAVIAM AND MUTHAIYAH Vs. STATE
October 21, 1983
IN RE: ELUMALAI Vs. STATE
November 24, 1983
IN THE MATTER OF THE DETENU, P. GANDHI, A. VELLANAI PANDIAN Vs. COLLECTOR AND DISTRICT MAGISTRATE OF TIRUNELVELI DISTRICT AND
August 12, 1983
INCOME TAX OFFICER Vs. VICE PRESIDENT ITAT
September 5, 1983
INCOME-TAX OFFICER Vs. A R BALAKRISHNAN
November 28, 1983
INCOME-TAX OFFICER Vs. D LAKSHMINARAYANAPATHY
October 21, 1983
INDIA BEEDI LEAVES Vs. STATE OF TAMIL NADU
September 22, 1983
INDIA MANUFACTURERS MADRAS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 29, 1983
INDIA MANUFACTURERS P LIMITED Vs. COMMISSIONER OF INCOME TAX
February 22, 1983
INDIAN BANK Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CENTRAL GOVERNMENT HIGH COURT PREMISES MADRAS 1
October 5, 1983
INDIAN BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
September 14, 1983
INDIAN LEAF TOBACCO DEVELOPMENT COMPANY LIMITED AND I T C LIMITED Vs. U O I
April 30, 1983
INDIAN STEEL ROLLING MILLS LIMITED Vs. STATE OF TAMIL NADU
April 18, 1983
INDO BURMA STATIONERY AND PAPER STORES Vs. STATE OF TAMIL NADU
August 4, 1983
INDRA MATCH WORKS KURUARKULAM Vs. SUPERINTENDENT OF CENTRAL EXCISE SANKARANKOIL
January 28, 1983
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. B ANANTHASWAMI
December 22, 1983
INNASIMUTHU Vs. STATE
November 18, 1983
IYYAM PERUMAL Vs. CHINNA GOUNDER
January 25, 1983
J JEEVANANDAM Vs. CORRESPONDENT AMERICAN ADVENT MISSION SCHOOL
November 28, 1983
JAGANNATHAN Vs. STATE
September 23, 1983
JAIKRISHNDAS Vs. CHIRUTHAIL AMMAL
November 10, 1983
JANARDHANA RAJA Vs. COLLECTOR OF NORTH ARCOT DISTRICT
March 10, 1983
JAYALAKSHMI Vs. VIJAYALAKSHMI
February 14, 1983
JOHNSON INDUSTRIES Vs. JOINT CHIEF CONTROLLER OF IMP AND EXP MADRAS I
November 29, 1983
K A K ANWAR AND COMPANY Vs. STATE OF TAMIL NADU
June 16, 1983
K GOVINDARAJAN Vs. MADURAI CORPORATION
June 23, 1983
K M S L SUNDARAMIER Vs. K N SAROJINI
August 12, 1983
K M SUNDARAM Vs. STATE OF TAMIL NADU
November 25, 1983
K MEYYAPPAN Vs. ASST GENERAL MANAGER STAFF DEPARTMENT BANK
July 17, 1983
K P KANDASAMI MUDALIAR AND SONS Vs. COMMISSIONER OF INCOME-TAX
January 17, 1983
K P MARUGESAN Vs. STATE OF TAMIL NADU
July 28, 1983
K PALANISANKAR Vs. COMMISSIONER OF LAND ADMINISTRATION AND ORS
June 28, 1983
K R KARALAN Vs. SOUTHERN ROADWAYS, LTD KOCHADAI, MADURAI
July 16, 1983
K R SUBRAMANIAM Vs. STATE OF TAMIL NADU
January 24, 1983
K RAJU Vs. GILFORD HILKISH
April 30, 1983
K RAMA RAO Vs. ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA
March 4, 1983
K S AMEENA SHAPIR Vs. STATE OF TAMIL NADU
March 10, 1983
K S HAJA SHAREFF Vs. GOVERNOR OF TAMIL NADU
April 29, 1983
K S MEENAKSHI AMMAL Vs. M SUBBALAKSHMI AMMAL
December 23, 1983
K SAMA RAO Vs. STATE OF TAMILNADU
June 17, 1983
K SARASWATHI Vs. S NARAYANASWAMI
June 24, 1983
K SETHURAMAN Vs. GOVERNMENT OF TAMIL NADU
July 25, 1983
K SUDARSAN Vs. COMMISSIONERCORPORATION OF MADRAS
April 13, 1983
K SUGANTHI Vs. STATE OF TAMIL NADU
December 7, 1983
K T VISALAKSHIAMMAL Vs. STATE OF TAMIL NACU
June 21, 1983
K VENSIMAL Vs. COMMISSIONER OF INCOME TAX
November 15, 1983
K. AKBAR SHERIFF AND CO. Vs. SUB INSPECTOR OF POLICE, VANIYAMBADI TOWN POLICE, VANIYAMBADI AND V.M. CHOUSE BASHA
June 16, 1983
K.S.R. CHAKRAPANI CHETTIAR Vs. S. GURUSWAMI REDDIA
January 25, 1983
KALIMUTHA Vs. AMMA MUTHU
September 16, 1983
KAMALA Vs. AUTHORISED OFFICER LAND REFORMS COIMBATORE
March 7, 1983
KAMALAVALLI Vs. C R NAIR
June 13, 1983
KANCHANLAL HIRALAL NANAVATI Vs. R PRABHU
February 23, 1983
KANDASAMI MUDALIAR K P AND SONS Vs. COMMISSIONER OF INCOME TAX
January 17, 1983
KARPAGAMBAL MILLS LIMITED Vs. STATE OF TAMIL NADU
December 21, 1983
KODIYAMBAL AMMAL Vs. N V ANANTHAKRISHNAN
July 28, 1983
KOOTHANALLUR TOWN PANCHAYAT BOARD Vs. MARIAM BEEVI
September 9, 1983
KRISHNA CHETTIAR V Vs. COMMISSIONER OF INCOME TAX
July 27, 1983
KRISHNA READY Vs. S VASUDEVAYYA
September 16, 1983
KRISHNAMOORTHY Vs. STATE
June 27, 1983
KRISHNAMURTHY Vs. UNION TERRITORY OF PONDICHERRY
November 18, 1983
KULITTALAI CANE FARMS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
October 7, 1983
KULSUMBAI MNLLA JEEWAJEE Vs. MADRAS MARINE PRIVATE LIMITED
July 11, 1983
KUNHANE Vs. RENT CONTROLLER UNDER THE ACT PRINCIPAL DIST MUNSIF COIMBATORE
September 22, 1983
KUPPU ALIAS KUPPAMMAL Vs. KUPPUSWAMI MANDIRI
December 15, 1983
KUPPURAJ M K Vs. COMMISSIONER OF GIFT TAX
March 1, 1983
L G BALAKRISHNAN AND BROS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 28, 1983
LAKSHMI Vs. MEENAKSHI AMMAL
January 21, 1983
LAKSHMI CARD CLOTHING MANUFACTURING CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
June 14, 1983
LALA CHATRAM Vs. KRISHNAMMAL
January 20, 1983
LODGE MALAYSIA Vs. TAMIL NADU REAL ESTATES
July 15, 1983
LOUIS MARIE ANTOINE Vs. ALEXIS SANDANASAMY DIED
March 21, 1983
LUCAS ELECTRICAL TRACTOR SERVICE LIMITED Vs. STATE OF TAMIL NADU
August 11, 1983
M A A RAOOF Vs. INCOME TAX OFFICER
November 14, 1983
M A MURUGAPPAN Vs. COMMISSIONER OF WEALTH-TAX
November 7, 1983
M CHOCKALINGAM Vs. VEERABADRA CHETTIAR
June 14, 1983
M GOVINDARAJA PILLAI Vs. THANGAVELU PILLAI
January 8, 1983
M GOVINDARAJA PILLAI Vs. THANGAVELU PILLAI DECEASED
January 18, 1983
M K NATESA MUDALIAR Vs. P SUBRAMANIAM
August 3, 1983
M N MANI Vs. STATE OF TAMIL NADU
February 18, 1983
M N PAVITHRAN Vs. CENTRAL BANK OF INDIA
February 9, 1983
M NEELAMEGA NADAR Vs. SPECIAL TAHSILDAR D R USILAMPATTI DIVISION USILAMPATTI P O MADURAI DISTRICT
February 3, 1983
M R ARUMUGA NADAR Vs. STATE OF TAMIL NADU
December 13, 1983
M R PRATAP Vs. V M MUTHURAMALINGAM, INCOME-TAX OFFICER, CENTRAL CIRCLE-III, MADRAS
July 20, 1983
M RADHAKRISHNIAH Vs. COMMISSIONER OF INCOME TAX
January 17, 1983
M RAMALINGAM Vs. BHAIGWANDAS MAHESH KUMAR MAHESWARI HINDU UNDIVIDED FAMILY
April 20, 1983
M SEVUGAN CHETTIAR Vs. V A NARAYANA RAJA
January 18, 1983
M SOMASUNDARAM PILLAI Vs. M RAMASWAMY
January 25, 1983
M|S M M HANDALAPPA A G BALASUBRAMANIA MUDALIAR AND COMPANY Vs. H G KRISHNA REDDY AND COMPANY
August 9, 1983
MADAN MOHAN RAO Vs. STATE OF TAMIL NADU
February 24, 1983
MADDI VENKATARATNAM AND COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
July 11, 1983
MADRAS DOCK LABOUR BOARD, MADRAS Vs. YOUNG ENTREPRENEURS GUILD
March 2, 1983
MADRAS RACE CLUB Vs. COMMISSIONER OF INCOME TAX
October 25, 1983
MADURAI MUNICIPAL CORPORATION Vs. K RAMASWAMI MUDALIAR
October 21, 1983
MAHALIAMMAN TEMPLE AND VIGNESWARAN KOIL Vs. VIJAYAMMAL
January 17, 1983
MAHAVEERCHAND Vs. TOWN PANCHAYAT SRIPERUMBUDUR
July 26, 1983
MALLIAH CHETTIAR A V AND SONS Vs. COMMISSIONER OF INCOME TAX
December 7, 1983
MARGABANDHU Vs. KOTHANDARAMA MANDHIRI AND 0RS
April 8, 1983
MASSEY FERGUSON PERKINS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 14, 1983
MAYANDI CHETTLAR Vs. A R SENTHILNATHAN
February 24, 1983
MAYFIELD ESTATE NALLAKOTTAH NILGIRIS Vs. KRISHNAN
April 6, 1983
MAYFIELD ESTATE NELLAKOTTAH NILGIRIS Vs. KRISHNAN
April 16, 1983
MEHRU BELGAM VALA Vs. G BELL AND COMPANY
August 4, 1983
METTUR CHEMICALS AND INDUSTRIAL CORPORATION LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER
September 6, 1983
MOHAMMED OOMER Vs. SUB COLLECTOR COONOOR THE NILGIRIS APPELLATE AUTHORITY UNDER THE TAMIL NADU DEBT RELIEF ACT
October 28, 1983
MOHANAMBAL ARNMAL Vs. RAMAMOORTHY
December 8, 1983
MOULVI MOHAMMED Vs. S MOHABOOB BEGUM
March 25, 1983
MUMTAZ AGENCIES Vs. M K MOHIDEEN
February 17, 1983
MURUGAIAYAN Vs. AYIAMMAL
November 11, 1983
MURUGAPPAN M A Vs. COMMISSIONER OF WEALTH TAX
November 7, 1983
N A MUNAVAR HUSSAIN SAHIB Vs. E R NARAYANAN
June 17, 1983
N E MURUGESA CHETTIAR Vs. T S DAWOOD
December 1, 1983
N M H RASHEEDA BIVI Vs. V R SREEPATHY
November 9, 1983
N PAPPAMMAL Vs. L CHIDAMBARAM
October 18, 1983
N PRABAKARAN Vs. SUPERVISOR R M S A M COMMITTEE
July 11, 1983
N R THIRTIVERIGADAM Vs. KALIANNAN
October 28, 1983
N RAHMATH Vs. UNION OF INDIA
August 30, 1983
N RAJESWARI Vs. S P PALANIAPPAN
October 28, 1983
N RAMASWAMY CHAIRMAN PONDICHERRY COOPERATIVE MILK PRODUCERS UNION PONDICHERRY Vs. LIEUTENANT GOVERNOR OF PONDICHERRY PONDICHERRY
October 26, 1983
N S S SIVANU MUDALIAR DIED Vs. SIVAPAKIA NADAR
April 8, 1983
N SAMBAUDAN Vs. SARASWATHI AMMAL
September 15, 1983
N SREEDHARAN THAMBI Vs. VELAYUDHAN PILLAI
April 20, 1983
N THIAGARAJAN Vs. NEYKARAPATTI TOWN PANCHAYAT
June 14, 1983
NACHIMUTHU Vs. STATE OF TAMIL NADU
April 30, 1983
NALLASENAPATHI SARKARAI MANDRADIAR Vs. COMMISSIONER OF WEALTH TAX
August 8, 1983
NEELAMBAL Vs. MOHANRAM CHETTIAR
July 20, 1983
NEW BHARATH STEEL HOUSE Vs. STATE OF TAMIL NADU
February 20, 1983
NILGIRIS CO OPERATIVE MARKETING SOCIETY LIMITED NO K 708 OOTACAMUND Vs. CHIEF INSPECTOR OF FACTORIES MADRAS 5
April 26, 1983
NIRMALA THIRUNAVAKKARASU Vs. TAMIL NADU ELECTRICITY BOARD
December 5, 1983
NMALAIYANDI Vs. STATE
August 11, 1983
NORTH ARCOT DT CO OP SUPPLY AND MARKETING SOCY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 3, 1983
OKAY RUBBER CORPORATION Vs. STATE OF TAMIL NADU
July 22, 1983
OPERATIVE STORES LIMITED Vs. TIRUNAGAR CO THE STATE OF TAMIL NADU
January 17, 1983
ORWO FILMS EASTERN UNIT Vs. STATE OF TAMIL NADU
April 27, 1983
P A ARUMUGHAM Vs. INSPECTOR OF POLICE DISTRICT CRIME BRANCH SALEM
September 7, 1983
P ANNAKILI AMMAL Vs. H C HUSSAIN AND HASSAN
December 2, 1983
P AYYA NAIDU (DECEASED) Vs. COMMISSIONER OF GIFT-TAX
March 29, 1983
P C DHARMALINGA MUDALIAR Vs. COMMISSIONER OF INCOME TAX
January 17, 1983
P G PERIASAMY Vs. INSPECTOR OF POLICE PENNAGARAM POLICE STATION
July 22, 1983
P GEORGE Vs. M NARAYANAN NAIR
January 28, 1983
P HAJEE MOHAMED SALIAH AND COMPANY Vs. STATE OF TAMIL NADU
March 24, 1983
P MUNISAMY Vs. STATE OF TAMILNADU
October 27, 1983
P PONKAILASAM Vs. SECY SARASWATHI NARAYANA COLLEGE PERUNGUDI MADURAI
April 30, 1983
P PONNU REDDIAR Vs. FOOD INSPECTOR MADURAI CORPORATION
November 18, 1983
P R RAMAKRISHNAN Vs. A MOUNAGURUSWAMI
July 7, 1983
P RAMASAMY Vs. STATE OF TAMIL NADU
January 20, 1983
P S RAMAMOORTHY SASTRY Vs. SELVAR PAINTS AND VARNISH WORKS PVT LTD
April 28, 1983
P S S SOMASUNDARAM CHETTIAR Vs. R SATHAPPAN
July 22, 1983
P SUNDARARAJAN Vs. STATE OF TAMIL NADU
March 10, 1983
P SURYA RAO Vs. MADRAS REFINERIES LTD
December 12, 1983
P V PARTHASARATHY CHETTIAR Vs. STATE OF TAMIL NADU
November 10, 1983
PALANIVEL PILLAI Vs. SUNTHARAM IYER
November 11, 1983
PANDIAN ROADWAYS CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
April 5, 1983
PAPPAMMAL Vs. N CHINNA GOUNDER DIED
July 25, 1983
PELISETTY SOMASUNDARAM PRIVATE LIMITED Vs. GOVERNMENT OF INDIA
March 18, 1983
PERIASWAMY Vs. SPECIAL TAHSILDAR ADI DRAVIDAM WELFARE VRIDHACHALAM
September 26, 1983
PICHAI PILLAI KONAR Vs. KRISHNASWAMI KONAR
October 7, 1983
PITHAVADIAN PARTNERS Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972 MADRAS
September 5, 1983
PL CT SP SUBRAMANIAM CHETTIAR Vs. MUTHIAH CHETTIAR DIED
January 20, 1983
PONNUSAMI Vs. VISALAKSHI
November 25, 1983
PRATAP M R Vs. MUTHURAMALINGAM V M ITO
July 20, 1983
PREMIER INSTRUMENTS COIMBATORE LIMITED Vs. STATE OF TAMIL NADU
September 14, 1983
PUBLIC PROSECUTOR Vs. KAMAKSHI AMMAL
February 4, 1983
PUGAL Vs. KAMALA
September 14, 1983
PUTHUTHOTTAM ESTATES 1943 LIMITED Vs. STATE OF TAMIL NADU
October 7, 1983
R CHANDRA SEKARAN Vs. STATE OF TAMIL NADU
January 24, 1983
R GOPAL RAO Vs. COMMISSIONER OF INCOME TAX MADRAS II MADRAS 600034 NOW DESIGNATED THE COMMISSIONER OF INCOME TAX TAMIL NADU V COIMBATORE 641018
January 27, 1983
R MAYAPERUARNL AND Vs. AZHAGAPPAN NADAR DIED
September 1, 1983
R MOHANARANGAM Vs. FOOD CORPORATION OF INDIA
January 21, 1983
R SINGARAVELU PILLAI Vs. S B SUBRAMANIA GURUKKAL
August 12, 1983
R SRINIVASAN Vs. G SHANMUGHA VADIVU
July 7, 1983
R VENKATASUBBA REDDIAR Vs. STATE OF TAMIL NADU
December 21, 1983
RADHA KRISHAN Vs. ELLAMMA REDDY
July 19, 1983
RAHMANIA TRADING COMPANY Vs. M K PANDARINATHAN
October 19, 1983
RAJ TRADERS Vs. DEPUTY COMMISSIONER OF CIVIL SUPPLIES CITY CHEPAUK MADRAS 5
June 30, 1983
RAJA SIR MUTHIAH CHETTIAR M A DR Vs. COMMISSIONER OF INCOME TAX
April 19, 1983
RAJAMMAL AND OOTHERS Vs. AUTHORISED OFFICER LAND REFORMS CUDDALORE AND AANOTHER
December 22, 1983
RAJASTHAN TRADING CORPORATION Vs. COMMISSIONER BOARD OF REVENUE COMMERCIAL TAXES MADRAS
August 19, 1983
RAJESWARI Vs. UNITED INDIA INSURANCE COMPANY 105 ARMANIAN STREET MADRAS
July 26, 1983
RAJESWARI Vs. UNITED INDIA INSURANCE CO
January 26, 1983
RAJESWARI Vs. DURGA BAI
January 28, 1983
RAJKUMARI MATHURAMBA RAJAYEE Vs. CONTROLLER OF ESTATE DUTY
June 14, 1983
RAMAKRISHNA INDUSTRIALS PRIVATE LIMITED Vs. P R RAMAKRISHNAN
January 17, 1983
RAMAKRISHNAN Vs. STATE OF TAMIL NADU
July 15, 1983
RAMAKRISHNAN REDDIAR Vs. SRINIVASA NAIDU
November 14, 1983
RAMANUJA MUDALI Vs. M GANGAN
January 24, 1983
RAMASWAMI PANIPOONDAR Vs. MANI
November 16, 1983
RAMAYANA PRINTING WORKS Vs. STATE OF TAMIL NADU
August 25, 1983
RAMU REDDY Vs. KAMALANATHA REDDY
April 4, 1983
RAMUAMMAL Vs. SPECIAL TAHSILDAR HARIJAN WELFARE COIMBATORE
March 3, 1983
RASU Vs. SPECIAL DEPUTY COLLECTOR REVENUE COURT TIRUNELVELI
December 2, 1983
RAVI RAM Vs. SOMASUNDARAM
December 2, 1983
REICHHOLD CHEMICALS LIMITED Vs. GOVERNMENT OF INDIA
August 16, 1983
ROCKWELD ELECTRODES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
July 27, 1983
ROSHAN BEEVI Vs. JOINT SECRETARY TO THE GOVERNMENT OF TAMIL NADU PUBLIC DEPARTMENT LAW AND ORDER
November 9, 1983
RUKMANI AMMAL Vs. UNION TERRITORY OF PONDICHERRY
October 19, 1983
RUPALOCHANI SARASWATHIAMMAL Vs. SUNDARANARAYANAN
August 17, 1983
RUTTY RAJAMMANNAR Vs. COMMISSIONER OF INCOME TAX
March 1, 1983
S A C SUNDARAM Vs. PRESIDENT COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
July 19, 1983
S ANANDA Vs. STATE OF TAMIL NADU
January 18, 1983
S BAGIANATHAN Vs. SECRETARY TO GOVERNMENT OF TAMILNADU RURAL
June 17, 1983
S CHANDRA MOHAN Vs. STATE OF TAMIL NADU
June 14, 1983
S DIRAVIYAKKON Vs. DISTRICT COLLECTOR KANYAKUMARI DISTRICT
June 23, 1983
S M KRISHNAN Vs. STATE RESERVE SUB-INSPECTOR
March 1, 1983
S NAGARAJ Vs. S GOVINDASWAMY
March 7, 1983
S PALANISAMY Vs. A S RAJAMANI
March 7, 1983
S PAZHAMALAI Vs. ARUNA SUGARS LIMITED
April 23, 1983
S R CHAKRAPANI CHETTIAR Vs. S GURUSWAMI REDDIAR
January 25, 1983
S RAMACHANDRAN Vs. SPECIAL TAHSILDAR NO 18 LAND ACQUISITION LIGNITE PROJECT VRIDHACHALAM TALUK NEYVELI 3
September 13, 1983
S RAMALINGAM PILLAI Vs. DHANALAKSHMI AMMAL
June 27, 1983
S RAVINDRAN Vs. STATE OF TAMIL NADU
January 28, 1983
S SATHINARAYANAN Vs. BHAGWANDAS BATHIJA KANYALAL AND SONSSALEM
January 21, 1983
S THIYAGRAJAN Vs. AYYAMPERUMAL
January 20, 1983
S VENKITACHALAM IYER Vs. S RAMA IYER
January 21, 1983
S VISWANATHAN Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES CREDIT
November 4, 1983
S VISWANATHAN Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES CREDIT MYLAPORE MADRAS 4
November 14, 1983
S VISWANATHAN AND ORS Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, CREDIT AND ORS
November 24, 1983
S. PARTHASARATHY (W.P. NO. 559 OF 1981) AND M. DURAI (W.P. NO. 617 OF 1981) Vs. THE UNION OF INDIA REPRESENTED BY ITS SECRETARY, MINISTRY OF RAILWAYS, NEW DELHI AND OTHERS
June 17, 1983
SABANAYAGAM K Vs. SECRETARY TO GOVERNMENT OF TAMILNADU
January 24, 1983
SAHUL HAMEED Vs. STATE OF TAMIL NADU
April 28, 1983
SAHUL HAMEED Vs. STATE OF TAMIL NADU
April 23, 1983
SAKTHIVEL FACTORY Vs. STATE OF TAMIL NADU
August 19, 1983
SAKUNTALA DIED Vs. V SARANGAPANI NAIDU
October 22, 1983
SAMBASIVAM Vs. STATE
August 26, 1983
SAMBASIVAM Vs. FOOD INSPECTOR, VILLUPURAM
August 26, 1983
SAMPOORNA AMMAL Vs. ASOKAN
January 24, 1983
SANGHVI SUKHRAJ Vs. MADHANRAJ
July 5, 1983
SANTHAN KAMALANATHAN Vs. TAMIL NADU HOUSING BOARDMADRAS
February 7, 1983
SARA NISHA AND ORS. Vs. S. RAJU AND ANR.
November 14, 1983
SARAVANAN REXINE Vs. UNION TERRITORY OF PONDICHERRY
March 29, 1983
SAROJA Vs. STATE
August 29, 1983
SAROJA VARADARAJAN Vs. KONDAH KASI SEETHARAMAN
December 6, 1983
SAROJINI ANIMAL Vs. SOHANLAL JAIN
August 8, 1983
SECOND GIFT-TAX OFFICER Vs. NIRMALA RAJASEKHARAN
October 14, 1983
SECOND INCOME-TAX OFFICER Vs. R NARAYANAN
October 5, 1983
SECRETARY OF TAMILNADU ELECTRICITY BOARD ACCOUNTS Vs. TAMILNADU ELECTRICITY BOARD
July 18, 1983
SECRETARY, NELLAI MAVATTA PANCHALAI THOZHILALAR SANGHAM TUTICARIN Vs. MANAGEMENT OF TUTICORIM SPINNING MILLS LTD
March 4, 1983
SELVALAMMAL Vs. SUMATHI AMMAL
January 21, 1983
SELVARANGAM Vs. STATE
December 9, 1983
SESHARAL BAJNA Vs. V C SUBRAMANIAN
July 29, 1983
SESHASAYEE PAPER AND BOARDS LIMITED ERODE Vs. APPELLATE COLLECTOR OF CUSTOMS AND CENTRAL EXCISE MADRAS
September 1, 1983
SHAHABUDDIN Vs. S NOHAMAN
October 19, 1983
SHAMSUDDIN Vs. TUTICORIN JAMIA MASJIDTUTICORIN
February 23, 1983
SHANMUGHA DESIKA GNANASAMBANDA PARAMACHARYA SWAMIGAL DHARMAPURAM Vs. CONTROLLER OF ESTATE DUTY
July 26, 1983
SHANMUGHAM Vs. STATE
February 3, 1983
SHANTHA AMMAL Vs. ARASADI KARPAGA VINAYAGAR TEMPLE
August 5, 1983
SHELAVUDEEN Vs. S. SHANAVAS BEGAM AND ANOTHER
June 17, 1983
SING ARAVELU Vs. STATE
September 30, 1983
SIRIYAPUSHPA RATNAM Vs. PERUMAL NADAR
January 29, 1983
SIVACHIDAMBA RAM Vs. ANNAMALAI MUDALIAR
November 25, 1983
SIVAGNANA VADIVU NACHIAR Vs. CONTROLLER OF ESTATE DUTY
September 28, 1983
SIVANANDHA STEELS LIMITED Vs. STATE OF TAMIL NADU
April 7, 1983
SIVASANKARAN CHETTIAR Vs. COLLECTOR OF CENTRAL EXCISE MADURAI
March 2, 1983
SIVATHANU Vs. KALIAMMAL DIED
April 8, 1983
SMT D RAGUPATHI DEVI Vs. GIFT-TAX OFFICER
December 15, 1983
SOUTHERN BRICK WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 28, 1983
SOUTHERN TRADERS Vs. COMMERCIAL TAX OFFICER TRIPLICANE CIRCLE MADRAS 2
July 16, 1983
SPENCER AND COMPANY LIMITED MADRAS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS
March 25, 1983
SRINIVASAMURTHY MANDIRAM Vs. STATE OF TAMIL
April 6, 1983
SRINIVASAN T V Vs. COMMISSIONER OF WEALTH TAX
June 22, 1983
STATE Vs. S RAJAGOPAL
July 16, 1983
STATE BY PUBLIC PROCECUTOR Vs. K SRINIVASAN AND OTHERS
February 28, 1983
STATE OF TAMIL NADU Vs. ADMINISTRATIX TO THE ESTATE OF LATE DR P VENKATARAMANA RAO
November 30, 1983
STATE OF TAMIL NADU Vs. JAYA PHARMACY
November 30, 1983
STATE OF TAMIL NADU Vs. RAICHAEL CHACKO
December 7, 1983
STATE OF TAMIL NADU Vs. SASMAN AND COMPANY
November 2, 1983
STATE OF TAMIL NADU Vs. C K GAJAPATHY AND CO
November 10, 1983
STATE OF TAMIL NADU Vs. SOUTHERN EXPLOSIVES COMPANY
November 10, 1983
STATE OF TAMIL NADU Vs. PREM ELECTRICAL CONDUCTORS M PRIVATE LIMITED
July 15, 1983
STATE OF TAMIL NADU Vs. KUTTY FLUSH DOORS AND FURNITURE COMPANY
July 15, 1983
STATE OF TAMIL NADU Vs. UNIVERSAL AGENCIES
July 21, 1983
STATE OF TAMIL NADU Vs. EASTERN ACQUATIC TRADERS
September 21, 1983
STATE OF TAMIL NADU Vs. P T MARIMUTHU CHETTIAR
June 22, 1983
STATE OF TAMIL NADU Vs. O A ABDUL SAMAK SAHIB SONS
June 16, 1983
STATE OF TAMIL NADU Vs. V P S NARAYANA NADAR AND COMPANY
June 16, 1983
STATE OF TAMIL NADU Vs. ASHOK LEYLAND LIMITED`
April 13, 1983
STATE OF TAMIL NADU Vs. A S A M ADIAN CHETTIAR
March 24, 1983
STATE OF TAMIL NADU Vs. V S NALLA IBRAHIM
March 30, 1983
STATE OF TAMIL NADU Vs. A PERIAM PILLAI NADAR AND COMPANY
March 30, 1983
STATE OF TAMIL NADU Vs. ALAVOIMANI INDUSTRIES
February 23, 1983
STATE OF TAMIL NADU Vs. GOMATHIAMMAL
March 7, 1983
STATE OF TAMIL NADU Vs. A K SUNDARAM
March 7, 1983
STATE OF TAMIL NADU Vs. HERCULES RUBBER COMPANY
March 4, 1983
STATE OF TAMIL NADU Vs. MANAKCHAND
February 3, 1983
STATE OF TAMIL NADU Vs. RALLIS INDIA LIMITED
February 9, 1983
STATE OF TAMIL NADU Vs. PONNUVEL ALIAS MANIVELU
January 21, 1983
SUBRAMANIAM Vs. SPECIAL OFFICER NAMBIYOOR TOWN PANCHAYAT NAMBIYOOR PERIAR DISTRICT
August 8, 1983
SUGUMARAN ALIAS ELI Vs. STATE
April 12, 1983
SUN PAPER MILL LIMITED Vs. ASSISTANT REGISTRAR OF COMPANIES
September 14, 1983
SUNDA THEVAR Vs. COLLECTOR OF MADURAI
April 16, 1983
SUNDARAM Vs. STATE
July 14, 1983
SUPERINTENDING ENGINEER PARAMBIKULAM ALIAR Vs. ANDAMMAL
February 14, 1983
SUPERINTENDING ENGINEER PARAMBIKULAM ALIAR PROJECT POLLACHI Vs. ANDAMMAL
February 4, 1983
SWADESHI COTTON MILLS PONDICHERRY Vs. UNION OF INDIA
April 28, 1983
SWADESHI COTTON MILLS THOZHILALAR SHEMA NALA PADUKAPPU UNION Vs. NATIONAL TEXTILES CORPORATION LIMITED NEW DELHI THE AUTHORISED AGENT OF M/S SWADESHI COTTON MILLS
November 9, 1983
SWADESHI COTTON MILLS THOZHILALAR SHEMALANA Vs. NATIONAL TEXTILE CORPORATION LTD
February 9, 1983
SWADESHI COTTON MILLS THOZHILALAR SHEMALANA PADUKAPPU UNION Vs. NATIONAL TEXTILE CORPORATION LIMITED
February 9, 1983
SWAMINATHAN V N Vs. COMMISSIONER OF INCOME TAX
September 7, 1983
T C SIVAJI SAHILE Vs. K KALIAPERUMAL
July 5, 1983
T I MILLER LIMITED Vs. UNION OF INDIA
July 20, 1983
T K GOVINDARAJULU NAIDU Vs. B DHANRAJ
November 1, 1983
T K SAMBANA RAO A REGD PARTNERSHIP FIRM Vs. UNION TERRITORY OF PONDICHERRY
November 28, 1983
T M MOHANA Vs. V KANNAN
October 11, 1983
T M MOHANA Vs. V KANNAN
October 7, 1983
T MANICKAVASAGAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
February 7, 1983
T P PALANISAMI Vs. DAIVANAIAMMAL
May 25, 1983
T P PALANISWAMI Vs. DEIVANAIAMMAL
July 25, 1983
T SELVARAJAN Vs. S MURALIDARAN
March 4, 1983
T SIVASANKARAN Vs. H K N KACHARLAL SOWCAR
September 14, 1983
TARAPORE AND CO COCHIN Vs. COMMISSIONER OF INCOME TAX
December 20, 1983
TAWAKKAL TANNING COMPANY Vs. STATE OF TAMIL NADU
June 16, 1983
THAMIRASSU Vs. KAMALATHAMMAL
February 24, 1983
THE GOVERNMENT OF TAMIL NADU AND ANOTHER Vs. S. VASUDEVAN AND ANOTHER
October 25, 1983
THENMALAIYANDI Vs. STATE
August 11, 1983
THIAKESAR ALAI MANAPPARAI Vs. LAKSHMI SHANMUGHAM CHETTIAR AND COMPANY
July 25, 1983
TRANSWORLD TRADING CORPORATION Vs. UNION OF INDIA
April 19, 1983
TUBE INVESTMENTS OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
November 29, 1983
TUBE SUPPLIERS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 29, 1983
ULTRAMARINE AND PIGMENTS LIMITED Vs. DEPUTY COLLECTOR OF CENTRAL EXCISE VALUATION MADRAS
February 15, 1983
UMAYAMBIKAI MILLS P LTD Vs. PAULRAJ NADAR
November 14, 1983
UNION Vs. BRITANNIA BISCUIT COMPANY LIMITED EMPLOYEESASST COMMISSIONER OF LABOUR HQ MADRAS
December 8, 1983
UNION BANK OF INDIA Vs. ADDITIONAL COMMISSIONER FOR WORKMENS
June 15, 1983
UNITED INDIA ROLLER FLOUR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 28, 1983
UNIVERSAL RADIATORS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 20, 1983
USHA ENTERPRISES MADRAS Vs. GOVERNMENT OF INDIA
July 20, 1983
V A NARAYANA RAJA Vs. RENGANAYAKI ACHI DIED
April 28, 1983
V CHANDRASEKHARA PANDIAN Vs. MUTHUKARUPPA THEVAR
January 21, 1983
V JAYARAMAN Vs. WEALTH-TAX OFFICER
December 8, 1983
V KRISHNA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX, MADRAS
March 27, 1983
V KRISHNAMACHARI COMMISSIONER OF INCOME TAX CENTRAL BOMBAY Vs. COMMISSIONER OF INCOME TAX MADRAS
July 27, 1983
V MOHANAKRISHNAN Vs. SHANMUGHAVADIVU
July 13, 1983
V MOHANGOVINDA DOSS Vs. A M DHANAPAL CHETTIAR
November 22, 1983
V N SWAMINATHAN TAX RECOVERY OFFICER Vs. COMMISSIONER OF INCOME TAX
September 7, 1983
V P HASHUMAL SOLE PROPRIETOR HASHUMALS Vs. BOMBAY HALWA HOUSE
September 5, 1983
V PONNUSAMY Vs. GOVERNMENT OF TAMIL NADU
March 25, 1983
V R MARGACHARI Vs. M R KRISHNASWAMI MUDALIAR
April 28, 1983
V RADHAKRISHNAN Vs. INDIAN BANK
July 27, 1983
V RAJA Vs. STATE OF TAMIL NADU
April 29, 1983
VEDAGIRI Vs. PATTAMAL
March 25, 1983
VELLORE RADHA JAYALAKSHMI FUNDS P LIMITED Vs. COMMISSIONER OF INCOME TAX
April 7, 1983
VENGEESWARAR ALAGARPERUMAL DEVASTHANAM Vs. STATE OF TAMIL NADU
December 16, 1983
VENKATACHALAM Vs. SUNDARAMBAL AMMAL
February 14, 1983
VENSIMAL AND SONS K Vs. COMMISSIONER OF INCOME TAX
November 15, 1983
VIJAYA BANK Vs. KIRAN AND CO
August 12, 1983
VIJAYA BANKREGIONAL OFFICEEGMOREMADRAS Vs. KIRAN AND CO MADRAS
March 12, 1983
W PAPPAMMAL Vs. I CHIDAMBARAM
October 18, 1983
WHITE FIELD ICE-CREAM, BAKERY AND COFFEE HOUSE Vs. STATE OF TAMIL NADU
April 28, 1983
WORKMEN EMPLOYED IN ENGINE VALVES LIMITED Vs. ENGINE VALVES LIMITED
February 25, 1983
WORKMEN OF MICA FARM CHEMICALS Vs. GOVERNMENT OF TAMIL NADU
June 16, 1983