Case Index

Title
Date
A K SAUMINI Vs. STATE BANK OF TRAVANCORE
August 1, 1983
A NARAYANA RAO Vs. VENGARA ACHUTHAN
November 22, 1983
A S P KURUP Vs. UNION OF INDIA
February 15, 1983
A X VARGHESE Vs. VAYAR RAVI
January 19, 1983
ABDUL RAHIMAN Vs. MAHENDRA AJANI
February 24, 1983
ABDUL RAHIMAN Vs. RAMANKUTTY MOOTHAN
April 4, 1983
ABDUL SATTAR Vs. UNION OF INDIA
June 16, 1983
ABDUL SATTAR P T Vs. CONTROLLER OF ESTATE DUTY
August 30, 1983
ABDULLA Vs. KATHEESA
July 18, 1983
ABE THOMAS Vs. UNIVERSITY OF CALICUT
October 25, 1983
ABHILASH TAILORS Vs. INDUSTRIAL TRIBUNAL
February 14, 1983
ABOOBACKER Vs. MUHAMED
July 7, 1983
ABRAHAM Vs. DIRECTOR OF TELECOMMUNICATIONS
March 4, 1983
ABRAHAM Vs. DIRECTOR OF TELECOMMUNICATIONS
March 11, 1983
ACCUSED Vs. STATE OF RAJASTHAN
July 6, 1983
ACHUTHA MENON Vs. JAGANATHA MENON
September 30, 1983
ACHUTHANANDAN Vs. COMMISSIONER
July 19, 1983
AHAMED Vs. STATE OF KERALA
July 13, 1983
ALIPILLA Vs. STATE OF KERALA
January 19, 1983
ALIYAR KUNJU Vs. SUBAIR KHAN
December 23, 1983
ALLEPPEY CO OP LAND MORTGAGE BANK LTD Vs. FRANCIS NORONAH
July 20, 1983
AMEER G Vs. CONTROLLER OF ESTATE DUTY
March 22, 1983
AN ACCUSED Vs. STATE
July 6, 1983
ANNAMMA PAILY Vs. THOMAS MARY
March 14, 1983
ANNAMMA, C.V. Vs. THE DIST. EDL. OFFICER, PALGHAT
March 3, 1983
ANNIE Vs. COMMISSIONER CHALAKUDY MUNICIPALITY
November 11, 1983
ANTHONY AMMAL Vs. ANTONY
June 28, 1983
ARAVINDAN Vs. STATE OF KERALA
February 7, 1983
AUGUSTINE JOHNSON Vs. ELIZABETH
September 12, 1983
AYOOB Vs. SUPERINTENDENT CUSTOMS INTELLIGENCE UNIT
December 23, 1983
AYYAPPANKUTTY Vs. STATE
January 10, 1983
AZEEZ AND CO Vs. INDIAN OVERSEAS BANK
September 19, 1983
B GOVINDA RAO Vs. DISTRICT COLLECTOR
August 2, 1983
B K D RAJESHWARI Vs. STATE OF KERALA
June 14, 1983
B. VENUGOPAL Vs. THE GENERAL MANAGER, K.S.R.T.C., TRIVANDRUM
August 30, 1983
BALAKRISHNA KURUP Vs. BHARGAVI AMMA
November 28, 1983
BALAKRISHNA PILLAI Vs. STATE OF KERALA
June 27, 1983
BALAKRISHNAN Vs. NARAYANAN NAIR
November 10, 1983
BALAKRISHNAN NAIR Vs. KERALA LIVESTOCK D M M B LTD
February 2, 1983
BALAMMAL Vs. VASANTHAKUMARI
November 28, 1983
BALAN Vs. KOUSU
March 14, 1983
BALASUBRAMANIAM Vs. NALINI
September 20, 1983
BAVA MARAKAR HAJI Vs. MOHAMMEDKUTTY
November 18, 1983
BHASKARAN Vs. KANNAN CHETTIAR
August 5, 1983
C K MOIDOO Vs. VAYYAPRATH KUNNATH MAYAN
August 4, 1983
C M CHANDRAMATHY Vs. KASARAGOD BUS TRANSPORT CO
September 5, 1983
C P K TRADING COMPANY Vs. ADDITIONAL SALES TAX OFFICER III CIRCLE MATTANCHERRY
February 24, 1983
C.P. KARTHIAYANI AND OTHERS Vs. BLOCK DEVELOPMENT OFFICER AND OTHERS
December 1, 1983
C.V. KARUPPUNNI Vs. JOINT DIRECTOR, INSPECTION, COMPANY LAW BOARD
December 7, 1983
CANNANORE CO OP MILK SUPPLY UNION LTD Vs. LABOUR COURT
May 30, 1983
CHANDRAMATHY Vs. KASARAGOD BUS TRANSPORT CO
December 16, 1983
CHANDRAN Vs. STATE OF KERALA
January 31, 1983
CHELLAPPAN Vs. DIRECTOR OF HANDLOOMS
September 14, 1983
CHERIYATHU JOSEPH Vs. STATE OF KERALA
April 11, 1983
CHERUMMEL ABDULLA Vs. POOVVALORA KATHEESA
July 18, 1983
CHIRUKANDAN Vs. SUPERINTENDENT CENTRAL EXCISE
August 2, 1983
COMMISSIONER OF GIFT TAX Vs. H H SETHU PARVATHI BAI
January 27, 1983
COMMISSIONER OF INCOME TAX Vs. K C THOMAS AND CO
February 2, 1983
COMMISSIONER OF INCOME TAX Vs. MADHAVAN NAYAR
March 17, 1983
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA PLYWOODS LIMITED
August 30, 1983
COMMISSIONER OF INCOME TAX Vs. PARUKUTTY MOOPPILAMMA A P
August 30, 1983
COMMISSIONER OF INCOME TAX Vs. MAHIM K
July 19, 1983
COMMISSIONER OF INCOME TAX Vs. ENGLISH INDIAN CLAYS LIMITED
June 16, 1983
D. NARAYANA SURVE Vs. PAPPU AMMAL
January 6, 1983
DAMODARAN SURAN Vs. KESAVAN MEENAKSITY
September 7, 1983
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD
June 9, 1983
DEVASSU Vs. ST MARYS FORANE CHURCH
February 10, 1983
DICECTOR OF POSTAL SERVICES SOUTH KERALA CIRCLE Vs. K R B KAIMAL
December 22, 1983
DIRECTOR OF POSTAL SERVICES Vs. K R B KAIMAL
December 23, 1983
DIVISIONAL FOREST OFFICER Vs. PUSHPAN
September 28, 1983
E KUNHIRAMAN NAIR Vs. SUPERINTENDENT OF POST OFFICES
August 16, 1983
E P GEORGE Vs. THOMAS JOHN
December 16, 1983
E U RAJU PILLAI Vs. M A ABDUL KADIR
November 8, 1983
EDATHUA SERVICE CO OP BANK LTD Vs. AUTHORITY UNDER S 6 OF K P S A ACT
November 10, 1983
ELIZABETH SAMUEL AARON Vs. STATE OF KERALA
March 23, 1983
ERAMAKKAVEETTIL PUTHIYAKATH AVUKEYA Vs. CHAKKACHAM VEETIL MOHAMMED KUTTY AND ANR.
November 18, 1983
EROTH UNIKAT BHASKARA MENON Vs. KANDIRINGATH GANGADHARAN & ORS.
December 23, 1983
FEMINA Vs. STATE OF KERALA
January 28, 1983
FOOD INSPECTOR Vs. ALIKUTTY
January 24, 1983
FOOD INSPECTOR Vs. AHAMMAD HAJI
January 21, 1983
FOOD INSPECTOR Vs. KODUNGALLUR S S BANK LTD
March 4, 1983
FOOD INSPECTOR Vs. HAMEED
September 2, 1983
FOOD INSPECTOR PALGHAT MUNICIPALITY Vs. PIRAYIRI CO OPERATIVE MILK SUPPLY SOCIETY LTD
August 19, 1983
FOOD INSPECTOR PALGHAT MUNICIPALITY Vs. K M MOOSE
December 12, 1983
FOOD INSPECTOR THODUPUZHA CIRCLE Vs. K S CYRIAC
November 7, 1983
FRANCIS Vs. JACOB
July 26, 1983
G. RAVINDRAN NAIR Vs. STATE OF KERALA
February 23, 1983
GANGADHARAN Vs. KERALA FISHERIES CORPORATION LIMITED
March 22, 1983
GANGADHARAN NAIR Vs. STATE OF KERALA
November 15, 1983
GEEVARGHESE Vs. STATE OF KERALA
February 18, 1983
GEORGE Vs. STATE OF KERALA
January 10, 1983
GEORGE Vs. SPECIAL TAHSILDAR L A G C D A
November 21, 1983
GEORGE T A Vs. AGRICULTURAL INCOME TAX OFFICER
August 5, 1983
GIBBS NATHANIEL CANADA LTD Vs. BABU CASHEW INDUSTRIES
October 19, 1983
GIRIJADEVI Vs. HORMIS THALIATH
April 7, 1983
GOKULDAS Vs. UNION OF INDIA
February 22, 1983
GOPAL RAJA P S Vs. AGRICULTURAL INCOME TAX OFFICER
March 4, 1983
GOPALA PILLAI Vs. SUPERINTENDENT POST OFFICES
June 6, 1983
GOPALAN ADIYODI Vs. STATE OF KERALA
September 7, 1983
GOPINATHAN NAIR Vs. SANKARAN MADHAVAN
September 14, 1983
GOVINDAN NAIR Vs. STATE OF KERALA
March 16, 1983
GOVINDANKUTTY MANNADIAR Vs. LAKSHMIKUTTY AMMA
January 12, 1983
GRAND CASHEW CORPORATION Vs. GIBBS NATHANIEL CANADA LTD
September 23, 1983
HABEEBULLA Vs. SHAKEELA
December 12, 1983
HAJEE K ASSAINAR AND CO Vs. CHACKO JOSEPH
December 9, 1983
HAZEE K. ASSINAR & CO. Vs. CHACKO JOSEPH
September 9, 1983
HEVEA CRUMP RUBBER P LTD Vs. SUPDT OF CENTRAL EXCISE
June 30, 1983
HINDUSTAN CONSTRUCTION CO LTD Vs. BOARD OF REVENUE L R
January 21, 1983
IBRAHIM KUNJU SHAHUL HAMEED Vs. PAKKEER MUHAMMED KUNJU
November 15, 1983
IBRAHIMKUTTY Vs. STATE OF KERALA
October 5, 1983
INDIAN TRANSFORMERS LTD Vs. ASST COLLECTOR
August 5, 1983
ISSAC Vs. ASSISTANT EXCISE COMMISSIONER
November 14, 1983
ISSAC PETER Vs. K.V. JOSEPH
June 14, 1983
ITTOOCHALIL MEETHAL MOOSSA Vs. PACHIPARAMBATH MEETHAL FATHIMAS
August 8, 1983
ITTOOP Vs. MATHUNNI
November 11, 1983
IYYU ALIAS ASHRAFF Vs. STATE OF KERALA
June 20, 1983
JACOB Vs. JAYABHARAT CREDIT AND INVESTMENT CO LTD
August 2, 1983
JAGADHARA PANICKER Vs. STATE OF KERALA
August 16, 1983
JANARDANA MALLAN Vs. GANGADHARAN
December 22, 1983
JANARDHANA KURUP Vs. DISTRICT COLLECTOR
March 8, 1983
JAYACHANDRAN Vs. STATE OF KERALA AND OTHERS
September 9, 1983
JOHN Vs. LILLY LEAN
June 21, 1983
JOHN AND ORS. Vs. LILLY LEAN AND ORS.
June 24, 1983
JOINT REGISTRAR Vs. PONNANI P C C M SOCIETY LTD
December 14, 1983
JOSE Vs. STATE OF KERALA
February 14, 1983
JOSE Vs. STATE OF KERALA
February 10, 1983
JOSE J. KADAVIL AND K.T. MATHEW Vs. MALABAR INDUSTRIAL CO. LTD.
July 25, 1983
JOSEPH Vs. DISTRICT COLLECTOR
August 19, 1983
JOSEPH Vs. DIST JUDGE KOTTAYAM
August 3, 1983
JOSEPH MICHAEL Vs. TRAVANCORE RUBBER AND TEA CO LTD
December 22, 1983
JOSITY Vs. VALIATHOVALA S CO OP BANK
September 20, 1983
JOY Vs. STEPHEN JACOB
November 18, 1983
K GOVINDAN Vs. DY REGISTRAR OF CO-OP SOCIETIESCANNANORE
September 1, 1983
K JAYACHANDRAN Vs. CANARA BANK
October 6, 1983
K K BHASKARAN Vs. STATE OF KERALA
August 18, 1983
K M BHASKARAN Vs. RETURNING OFFICER
June 17, 1983
K MOHAMMAD AHMED Vs. STATE OF KERALA
September 28, 1983
K P MOHAMMED Vs. STATE OF KERALA
April 5, 1983
K P PADRNACHANDRAN Vs. M A RADHAKRISHNAN
December 12, 1983
K R ALEXANDER Vs. IDA MATHEW
April 13, 1983
K S RAJAN Vs. STATE OF KERALA
July 25, 1983
K S SOFHI Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD
October 18, 1983
K T THOMAS Vs. TAHSILDAR KOZHIKODE
June 1, 1983
K V MATHEW Vs. DISTRICT MANAGERTELEPHONESERNAKULAM
October 18, 1983
K V SEBASTIAN Vs. R T A KOTTAYAM
October 19, 1983
K. PARAMESWARAN PILLAI Vs. STATE OF KERALA
November 24, 1983
K. SARADAMMA Vs. THE SENIOR SUPERINTENDENT OF POST OFFICE
February 9, 1983
K.P. KUNHIKANDAN Vs. STATE OF KERALA
October 6, 1983
K.S. ABDUL RAHIMAN Vs. RAMANKUTTY MOOTHAN
April 8, 1983
K.V KUNNHIKANNAN Vs. LIFE INSURANCE CORPORATION
June 24, 1983
KADAVANATHIL BABY Vs. STATE
April 14, 1983
KALARIYADUTHA MADUKKANDY MUHAMMED Vs. KANNANGAT ELAMBILAT MUHAMMED KUNHI
September 5, 1983
KAMARAJ SPINNING MILLS LTD. Vs. UNION OF INDIA
March 23, 1983
KARIM K A AND SONS Vs. INCOME TAX OFFICER
June 3, 1983
KARTHIYAYANI Vs. UNION OF INDIA UOI
August 3, 1983
KARUNAKARAN NAIR Vs. SREEVARDHINI CHIT FUND
February 15, 1983
KARUVATHODI JANAKI AMMA Vs. LAKSHMI AMMA
November 21, 1983
KERALA PREMO PIPE FACTORY LTD Vs. STATE OF KERALA
March 17, 1983
KERALA STATE CASHEW DEVELOPMENT CORPORATION LIMITED Vs. INCOME TAX OFFICER
June 22, 1983
KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD. Vs. INCOME TAX OFFICER
June 2, 1983
KERALA STATE CO-OP. EMPLOYEES ASSOCIATION Vs. THE LABOUR COURT, KOZHIKODE
February 9, 1983
KERALA STATE HOUSING BOARD Vs. E A YUSUFF
December 12, 1983
KERALA UNIVERSITYB COM STUDENTS Vs. UNIVERSITY OF KERALA
December 21, 1983
KERALA WAKF BOARD Vs. STATE OF KERALA
October 10, 1983
KESAVAN NATESAN Vs. MADHAVAN PEETHAMBHARAN
December 23, 1983
KOCHUPENNU LAKSHMI Vs. CHAIRMANKERALA STATE ROAD TRANSPORT CORPORATION
August 3, 1983
KOLLAM TALUK ABKARI CONTRACTORS ASSOCIATION Vs. QUILON CHETHU THOZHILALI UNION
March 7, 1983
KOLLATRA ABBAS HAJI Vs. GOVERNMENT OF INDIA
August 12, 1983
KOSHY Vs. K S E BOARD
July 8, 1983
KRISHNA DAS Vs. PATHANAMTHITTA MUNICIPALITY
March 30, 1983
KRISHNA PANICKER Vs. SIVASANKARA PILLAI
October 14, 1983
KRISHNA PERCJMUDARAYA Vs. STATE OF KERALA
October 10, 1983
KRISHNAN Vs. STATE OF KERALA
April 14, 1983
KRISHNAN NAIR ALIAS MANIAN Vs. STATE OF KERALA
July 26, 1983
KRISHNAN NAIR ALIAS MANIAN Vs. STATE OF KERALA
July 27, 1983
KRISHNAN NAIR SREEDHARAN NAIR Vs. OOMMOOMMEN ABRAHAM
March 17, 1983
KUMARAN Vs. TALUK LAND BOARD
February 9, 1983
KUNHABDULLA Vs. UNION OF INDIA UOI
October 12, 1983
KUNHAMMED HAJI Vs. EXECUTIVE OFFICER TRIPRANGOTTUR PANCHAYAT
February 17, 1983
KUNHAMMED KUTTY Vs. AVOKKER
October 3, 1983
KUNHIKAYYUMMA Vs. UNION OF INDIA
September 12, 1983
KUNHIPATHUMMA Vs. DIVISIONAL PERSONAL OFFICER
November 1, 1983
KUNJI AMMA Vs. NARAYANAN SREEDHARAN
October 31, 1983
KUNNATH KRISHNAN Vs. CHAMPRA MUNDACHALI MADHAVI
December 2, 1983
KUNNOTH POOVADAN LAKSHMI Vs. DISTRICT COLLECTOR
February 16, 1983
LABOUR ENFORCEMENT OFFICER Vs. VIJAYARAGHAVAN
February 24, 1983
LAKSHMI Vs. KUPPUSWANY CHETTIAR
March 10, 1983
LEELAMMA Vs. MADHAVAN
July 14, 1983
LEKSHMI Vs. CHAIRMAN K S R T C
August 3, 1983
LONAPPAN Vs. STATE OF KERALA
September 7, 1983
LOVELY VARGHESE Vs. K.P.S.C.
September 8, 1983
M CHACKO Vs. STATE OF KERALA
October 28, 1983
M CHANDRAN PILLAI Vs. STATE OF KERALA
December 22, 1983
M J GEORGE Vs. S I OF POLICE
March 8, 1983
M K AYOOB Vs. SUPDT
December 23, 1983
M MADHAVAN NAIR Vs. P E VARKEY
June 30, 1983
M PADMAKUMAR Vs. STATE OF KERALA
March 18, 1983
M.K. RAMACHANDRA MENON Vs. P. CHATHU
June 22, 1983
MADANAMOHANAN KARTHA Vs. ELAMKULAM SERVICE CO OP BANK
March 23, 1983
MALABAR INDUSTRIAL COMPANY LTD Vs. JOHN ANTHRAPPER
March 18, 1983
MALANKARA RUBBER AND PRODUCE CO LTD Vs. STATE OF KERALA
July 5, 1983
MANAGER S V HIGH SCHOOL Vs. STATE OF KERALA
January 28, 1983
MANI Vs. STATE OF KERALA
April 13, 1983
MARIAMMA MATHEW Vs. SPECIAL SALE OFFICER, KERALA CO-OPERATIVE CENTRAL MORTGAGE MORTGAGE BANK, KOTTAYAM
July 28, 1983
MATHA PLANTATIONS Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY
September 9, 1983
MATHAI KUNJAMMA Vs. GEEVARGHESE KOCHU KIRIAN
August 19, 1983
MATHEW Vs. STATE OF KERALA
November 28, 1983
MOHAMMED AHMED Vs. STATE OF KERALA
September 28, 1983
MOHANADASAN Vs. UNIVERSITY OF CALICUT
December 14, 1983
MOOKEN DEVASSY OUSEPH AND SONS Vs. RAJAPPAN PILLAI
September 20, 1983
MUHAMMADALI Vs. UMMAYA UMMA
March 30, 1983
MUHAMMED Vs. ABDUL RAHIMAN
September 9, 1983
N P UNNIMOYIN KUTTY Vs. ASSTT EDUCATIONAL OFFICERKONDOTTY
January 5, 1983
N. J. SAJIVE Vs. ASST. COLLECTOR
October 27, 1983
N. RAJENDRAN Vs. DIVISIONAL ENGINEER
March 23, 1983
NARAYANA MENON Vs. MANAGER P V S HIGH SCHOOL
September 8, 1983
NARAYANAN Vs. STATE
November 16, 1983
NARAYANAN KUTTY Vs. STATE
March 2, 1983
NARAYANAN NAIR Vs. KOTTAYAM DIST CO OP BANK
November 9, 1983
NASEEMA Vs. STATE OF KERALA
May 30, 1983
NATESAN Vs. PEETHAMBARAN
December 23, 1983
NORTH MALABAR GRAMIN BANK Vs. REGIONAL PROVIDENT FUND COMMR
September 30, 1983
O BALANARAYANAN Vs. REGISTRAR OF FIRMSTRIVANDRUM
February 4, 1983
O. P. KUMARAN Vs. THE MARINE PRODUCTS EXPORTS DEVELOPMENT AUTHORITY
February 25, 1983
OUSEPH Vs. STATE OF KERALA
August 13, 1983
OUSEPH JOSEPH Vs. KOCHUNNY MOOSA
August 19, 1983
OUSEPH MARKOSE Vs. STATE OF KERALA
September 20, 1983
OUSEPH MATHEW AND COMPANY Vs. COMMISSIONER OF INCOME TAX
September 9, 1983
P K SANKARAN Vs. SALES TAX OFFICER
July 13, 1983
P M K MOHAMMED Vs. CHAKKAPPAN
August 16, 1983
P SAINA Vs. KONDERI
September 23, 1983
P SUNDARDAS Vs. UNION OF INDIA
August 1, 1983
P T CHATHU CHETTIAR Vs. KARIAT KUNNUMMAL KANARAN
May 31, 1983
P V MAMMOO AND BROS Vs. GOVERNMENT OF INDIA
September 1, 1983
P V THOMAS Vs. M V RAJAN
November 29, 1983
P. SUNDARDAS Vs. UNION OF INDIA AND OTHERS
September 1, 1983
P. VELU Vs. P. PADMAVATHY AMMA
April 13, 1983
P.K. AHMED Vs. STATE OF KERALA
July 13, 1983
P.M. UNNI RAJA Vs. PRINCIPAL, MEDICAL COLLEGE, TRIVANDRUM
February 28, 1983
P.V. PATHROSE Vs. THE KERALA PUBLIC SERVICE COMMISSION
September 1, 1983
PADMANABHAN Vs. THOMAS
October 27, 1983
PARAMESWARAN NAIR NARAYANAN NAIR Vs. KRISHNAPILLAI CHELLAPPAN PILLAI
October 14, 1983
PARAYAKATTU NALUKULANGARA DEVASWOM Vs. PADMANABHAN HARSHAS
January 3, 1983
PAREK BROTHERS Vs. COMMISSIONER OF INCOME TAX
August 17, 1983
PARUKUTTY AMMA Vs. KRISHNAN NAIR
November 16, 1983
PARUKUTTY AMMA AND ORS. Vs. KRISHNAN NAIR AND ORS.
November 15, 1983
PATHUMMA Vs. TAHSILDAR L A BADAGARA
August 19, 1983
PETER THOMPSON Vs. TRESA XAVIER
August 17, 1983
PHILOMINA Vs. STATE OF KERALA
October 25, 1983
PONNAMMA Vs. REGIONAL DIRECTOR
September 6, 1983
PONNANI P C C MARKETING SOC LTD Vs. JOINT REGISTRAR OF CO OP
October 7, 1983
PONNUKUTTY Vs. RAMANKUTTY
February 15, 1983
PONNUKUTTY Vs. RAMANKUTTY
January 15, 1983
POULOSE Vs. STATE OF KERALA
October 14, 1983
PRABHAKARAN Vs. METHALA PANCHAYAT
October 6, 1983
PRABHAKARAN Vs. SECRETARY TO MINISTRY OF LABOUR AND REHABILITATION
November 7, 1983
PRISON REFORMS ENHANCEMENT OF WAGES OF PRISONERS Vs. STATE OF KERALA
April 13, 1983
PURUSHOTHAM GOKULDAS PLYWOOD CO. Vs. UNION OF INDIA
June 3, 1983
PURUSHOTHAMAN V N Vs. AGRICULTURAL INCOME TAX OFFICER
June 17, 1983
PUSHPADHARAN Vs. FOOD CORPORATION OF INDIA
February 22, 1983
PUTHANPURAYIL PULLOTICHI MARIYAM Vs. VALIA PEEDIKAVIL THARAMBALLI MOOSA
January 4, 1983
R S BOSS Vs. K P KRISHNAN NAIR
November 18, 1983
R THANKAPPAN Vs. DEPUTY REGISTRAR
January 4, 1983
RADHAKRISHNA PILLAI Vs. SASIDHARAN NAIR
March 16, 1983
RADHAKRISHNAN Vs. TALUK LAND BOARD
December 16, 1983
RAJACHANDRAN PILLAI Vs. GIREESAN
June 24, 1983
RAJAGIRI RUBBER AND PRODUCE COMPANY LIMITED Vs. STO ADDL
April 13, 1983
RAJAGOPALAN Vs. RAGHAVAN
March 21, 1983
RAJAMMA Vs. STATE OF KERALA
March 29, 1983
RAJAN Vs. RADHAKRISHNAN
March 24, 1983
RAJAN Vs. UNION OF INDIA
June 16, 1983
RAJAN Vs. STATE OF KERALA
July 15, 1983
RAJAPPAN NAIR Vs. STATE OF KERALA
March 25, 1983
RAJASEKHARAN NAICKER Vs. GOVINDANKUTTY NAICKER
July 18, 1983
RAMACHANDRAN Vs. STATE OF KERALA
August 5, 1983
RAMANTHALI P P SAMITHI Vs. UNION OF INDIA
December 14, 1983
RATNAMMA AND ANR. Vs. EASWARI PILLAI KOMALAMMA PILLAI
February 9, 1983
RAVI INDUSTRIES AND SAW MILLS Vs. STATE OF KERALA
February 22, 1983
REGIONAL PROVIDENT FUND COMMISSIONER Vs. LORD KRISHNA BANK LTD
January 11, 1983
REMLATH Vs. STATE OF KERALA
November 16, 1983
RUGMINI AMMA Vs. PRABHAKARAN AND OTHERS
June 10, 1983
S JANE Vs. STATE OF KERALA
August 9, 1983
S KUMARAN Vs. CHAIRMAN KERALA STATE HOUSING BOARD
December 14, 1983
S R BALASUBRAMANIAN Vs. DISTRICT COLLECTORPALGHAT
December 13, 1983
S. AMBIKA Vs. RAJAPPAN
January 11, 1983
S. JAMES VINCENT Vs. K.A. GEORGE AND ANR.
July 28, 1983
SADANANDAN Vs. REGIONAL MANAGER STATE BANK OF INDIA
December 9, 1983
SADASIVAN PILLAI Vs. STATE OF KERALA
January 5, 1983
SAI P. A. Vs. STATE OF KERALA & ANOTHER
October 21, 1983
SAMPO FROZEN FOODS Vs. KARNATAKA BANK LTD
April 14, 1983
SANKARAN Vs. SANKARAN
June 28, 1983
SANKARAN Vs. STO
July 13, 1983
SANKARAN Vs. SANKARAN AND ANOTHER
July 28, 1983
SANKARAN Vs. CHATHUKUTTY
September 22, 1983
SANKARAN SUKUMARAN Vs. KRISHNAN SARASWATHY
February 2, 1983
SANKARAN SUKUMARAN Vs. KRISHNAN SARASWATHY
December 2, 1983
SANKARANKUTTY NAIR Vs. LAKSHMIKUTTY AMMA
August 30, 1983
SARAMMA PUNNEN Vs. VARKEY
September 22, 1983
SAREEFA BEGAM Vs. STATE OF KERALA
March 23, 1983
SAROJINI AMMA Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
January 4, 1983
SECRETARY THEVARA CO OP CONSUMER STORES LTD Vs. JOSE
December 20, 1983
SECRETARY VIKALANGA SEVAKA CO OP SOCIETY LTD Vs. SHETH BROTHERS
March 18, 1983
SELEENA Vs. MARY
August 18, 1983
SENIOR SUPERINTENDENT R M S DIVISION COCHIN Vs. RAGHAVAN
January 28, 1983
SETHU LAKSHMI BAYI Vs. STATE OF KERALA
June 20, 1983
SHIBU Vs. UNIVERSITY OF KERALA
April 7, 1983
STATE BANK OF INDIA Vs. WORKMENS COMPENSATION COMMISSIONER
January 25, 1983
STATE BANK OF INDIA Vs. STATE BANKS STAFF UNION KERALA REGION
November 29, 1983
STATE BANK OF TRAVANCORE Vs. SOUMINI
November 29, 1983
STATE OF KERALA Vs. SUBRAMANIAM
October 1, 1983
STATE OF KERALA Vs. SUBRAMANIAN
October 21, 1983
STATE OF KERALA Vs. PADMANABHAN NAIR
November 1, 1983
STATE OF KERALA Vs. CLEETUS THOMAS
November 2, 1983
STATE OF KERALA Vs. SOMAN
February 15, 1983
STATE OF KERALA Vs. AVARAN
March 18, 1983
STATE OF KERALA Vs. SUNDARAM IYER
March 30, 1983
STATE OF KERALA Vs. JOSEPH
April 13, 1983
STATE OF KERALA Vs. CHELLAPPAN GEORGE
August 19, 1983
STATE OF KERALA Vs. R SUDARSAN BABU
August 5, 1983
STATE OF KERALA Vs. T P GEORGE
August 1, 1983
STATE OF KERALA Vs. PAILY CHANDY
September 16, 1983
STATE OF KERALA Vs. HARIHARAN PILLAI
August 29, 1983
STATE OF KERALA Vs. VARGHESE
July 15, 1983
STATE OF KERALA Vs. THANKAN CHANDRAN
January 31, 1983
STATE OF KERALA Vs. R. SIVADASAN
September 16, 1983
STATE OF KERALA Vs. PUSHPAN
December 23, 1983
SUBRAMANIAN Vs. KUNJAMMA
March 24, 1983
SUBRAMONIA PILLAI Vs. KUMARA PILLAIı
July 18, 1983
SUBRAMONIAN Vs. STATE OF KERALA
April 13, 1983
SUDARSANA BABU Vs. STATE OF KERALA
March 25, 1983
SUDHAKARAN ANIYAN KUNJU Vs. STATE OF KERALA
March 25, 1983
SUPDT OF POLICE Vs. P V VUAYARAGHAVAN
December 9, 1983
SUPERINTENDENT OF CUSTOMS C I U Vs. P K UMMERKUTTY
October 5, 1983
SURESH SHENOY A S Vs. WEALTH TAX OFFICER
June 28, 1983
T A RAJENDRAN Vs. P V AYYAPPAN
October 24, 1983
T A RAJENDRAN Vs. STATE OF KERALA
December 2, 1983
T M ABRAHAM Vs. STATE OF KERALA
October 5, 1983
T M SOMARAJAN Vs. P JAYAKUMAR
July 29, 1983
T S JOHN Vs. STATE OF KERALA
January 21, 1983
TATA TEA LTD Vs. STATE OF KERALA
July 29, 1983
THANKAMMA Vs. MAMACHAN
March 30, 1983
THANKAPPAN Vs. DY REGISTRAR
January 4, 1983
THE KERALA AGRO INDUSTRIES CORPORATION LIMITED Vs. NARAYANA RAI
July 14, 1983
THE RAJA LAKSHMI MILLS LTD. Vs. THE UNION OF INDIA
October 10, 1983
THILOTHAMA Vs. KUNJAPPAN
January 6, 1983
THOMAS Vs. ASST REGISTRAR OF CO OPERATIVE SOCIETIES
September 23, 1983
UMMER Vs. MUHAMMED
February 2, 1983
UNNI Vs. VIJAYAN
October 3, 1983
UNNIKRISHNAN Vs. STATE OF KERALA
June 21, 1983
UNNIMOYIN KUTTY Vs. ASST EDUCATIONAL OFFICER
January 6, 1983
UTHAMAN Vs. STATE OF KERALA
November 30, 1983
VADAKKANCHERY K S SANGAM Vs. JOINT REGISTRAR
September 30, 1983
VARGHESE MAYMADUM Vs. STATE OF KERALA
September 30, 1983
VARKEY Vs. GOVINDAN
June 29, 1983
VASU Vs. T UNNIKRISHNAN
March 17, 1983
VENUGOPAL CO P LTD Vs. VARGHESE
November 30, 1983
VIJAYAN Vs. BOARD OF DIRECTORS S T CO OP BANK
June 13, 1983
VIJAYARAGHAVAN Vs. DEPUTY SUPDT OF POLICE
November 16, 1983
VINCENT PANIKULANGARA Vs. V R KRISHNA IYER
April 22, 1983
VINCENT PANIRULANGARA Vs. V R KRISHNA IYER
April 12, 1983
YOGAM S N D P Vs. COMMISSIONER OF INCOME TAX
January 11, 1983
YOGIRAJ Vs. RAVINDRANATH
March 16, 1983