Case Index

Title
Date
A K BHAT Vs. STATE OF KARNATAKA
June 8, 1983
A N RANGAPPA AND SONS Vs. COMMISSIONER OF INCOME TAX
February 28, 1983
A SUBRAMANYA Vs. STATE OF KARNATAKA
January 17, 1983
A V KANDASWAMY Vs. SPECIAL DY COMMISSIONER
October 4, 1983
A.S. MANJUNATHAIAH Vs. M.V. NANJUNDAIAH
June 3, 1983
ABDUL BASHEER Vs. T VEERANNA
September 15, 1983
ABDUL KHADAR MOHAMMAD GOUS ATTIGERI Vs. STATE
June 24, 1983
ABDUL RASHEED Vs. SYED MOHAMED
August 11, 1983
ABDUL SATTAR & ORS. Vs. SHAN TAVEEAPPA DUNDAPPA & ORS.
July 6, 1983
ACHUTHA Vs. ACHUTHA BHAT
February 16, 1983
ALL INDIA I T D C EMPLOYEES UNION Vs. HOTEL ASHOK
September 23, 1983
ALL SAINTS CHURCH Vs. COMMISSIONER OF INCOME TAX
November 10, 1983
AMCO BATTERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
November 7, 1983
AMRUT TALKIES Vs. INCOME TAX OFFICER SECOND
September 7, 1983
ANJANAPPA AND CO Vs. STATE OF KARNATAKA
December 15, 1983
ANNAPURNA Vs. GENERAL MANAGER K S R T C
December 13, 1983
ANNU POOJARY Vs. STATE OF KARNATAKA
June 30, 1983
ANSARI M F Vs. UNION OF INDIA
January 10, 1983
APPANNA Vs. LAKKAPPA DEVAPPA
January 21, 1983
AROKYAMARY Vs. HOUSE RENT CONTROLLER
February 8, 1983
ASGAR HUSSAIN Vs. UNIVERSITY OF BANGALORE
October 5, 1983
ASHOK KUMAR Vs. STATE OF KARNATAKA
February 21, 1983
ASIA ENGINEERING CO MADURAI Vs. L I C OF INDIA BOMBAY
November 28, 1983
ASIATIC OXYGEN & ACETYLENE CO. LTD. Vs. AZRA ABDULLA
June 13, 1983
ASSTT COMMR LAND ACQUISITION OFFICER BAGALKOT Vs. BASAPPA RAMAPPA BADARDINNI
September 9, 1983
ATHANIMATH P V Vs. COMMISSIONER OF WEALTH TAX
April 11, 1983
B C KALASETTY Vs. MYSORE TOBACCO CO LTD
January 24, 1983
B CHANNABASAPPA GADDU Vs. DIVISIONAL COMMISSIONER BELAUM
February 18, 1983
B GANAPATHY BHANDARKAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 24, 1983
B H KATTI Vs. DIVISIONAL COMMISSIONER BELGAUM
February 8, 1983
B JANARADHANA BHAT Vs. LALITHA
August 8, 1983
B K D ALLOY P LTD Vs. PAVI ELECTRICAL INDUSTRIES P LTD
August 22, 1983
B P ANANDRAJ Vs. K S R T C
January 4, 1983
B PRABHAKAR Vs. BACHIMA MUSTHARI
December 16, 1983
B S SHIVALINOE GOWDA Vs. COMMISSIONER MANGALORE
January 28, 1983
B VENKATARAMIAH Vs. DIVISIONAL COMMISSIONER
February 2, 1983
BABU RAO Vs. STATE OF KARNATAKA
March 24, 1983
BADRINARAYANA RAO K S Vs. COMMISSIONER OF INCOME TAX
November 10, 1983
BAGALKOT UDYOG LTD Vs. STATE OF KARNATAKA
May 30, 1983
BALDEV RAMNARAYAN Vs. COMMISSIONER OF INCOME TAX
November 10, 1983
BALDWIN GIRLS HIGH SCHOOL Vs. CORPORATION OF THE CITY OF BANGALORE
April 22, 1983
BANDENAWAZ Vs. STATE OF KARNATAKA
July 21, 1983
BASAVALINGAMMA Vs. SHARADAMMA
March 7, 1983
BASETTIYAVAR COMPANY Vs. COMMERCIAL TAX OFFICER HAVERI
October 20, 1983
BHAGYAMMA D Vs. STATE OF KARNATAKA
June 17, 1983
BHARAT EARTH MOVERS LIMITED Vs. DHARMAN
July 22, 1983
BHARAT PETROLEUM CORPN. LTD. Vs. REVANAPPA SANGAPPA BY LRS.
June 13, 1983
BHARATH GOLD MINES LTD Vs. REGIONAL LABOUR COMMISSIONER
February 1, 1983
BINNY LTD Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
September 29, 1983
BRITISH PHYSICAL LABORATORIES INDIA LTD Vs. ASSISTANT COLLECTOR DIRECTORATE OF REVENUE INTELLIGENCE ANTI EVASION CENTRAL
August 3, 1983
BYAMAVVA Vs. VENKAPPA
March 29, 1983
C M PRASAD AND Vs. STATE OF KARNATAKA
July 8, 1983
C M SHIVAMALLAPPA Vs. COMMISSIONER OF INCOME TAX
September 16, 1983
C P GOVINDARAJAN Vs. STATE OF KARNATAKA
December 20, 1983
C S KRISHNAMURTHY Vs. STATE OF KARNATAKA
March 14, 1983
C.B. DEGANATTI Vs. K.S.R.T.C.
March 18, 1983
CANARA BANK Vs. B SESHAGIRI PRABHU
August 30, 1983
CHAMUNDI FINE ARTS Vs. STATE OF KARNATAKA
January 31, 1983
CHANNABASAPPA B GADDI Vs. DIVISIONAL COMMISSIONER BELGAUM
February 18, 1983
CHANNAPPA Vs. BASAPPA
September 1, 1983
CHENNA REDDY Vs. BHIMANNA
February 17, 1983
CHENNABASAPPA KOTHAMBARI Vs. MULTIPLAST INDUSTRIES KARNATAKA PVT LTD
March 1, 1983
CHINNAPAPAIAH SETTY D M Vs. COMMISSIONER OF INCOME TAX
December 13, 1983
CITIZEN WATCH COMPANY LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
May 30, 1983
COMMISSIONER OF INCOME TAX Vs. RAJAGOPAL D
December 14, 1983
COMMISSIONER OF INCOME TAX Vs. BALAJI COMMERCIAL SYNDICATE
November 15, 1983
COMMISSIONER OF INCOME TAX Vs. MAITHREYI PAI
November 15, 1983
COMMISSIONER OF INCOME TAX Vs. P V S BEEDIES PRIVATE LIMITED
November 11, 1983
COMMISSIONER OF INCOME TAX Vs. KINEMA REINFORCED PLASTICS
November 14, 1983
COMMISSIONER OF INCOME TAX Vs. S K NAYAK
November 18, 1983
COMMISSIONER OF INCOME TAX Vs. RAMAIAH R
November 18, 1983
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL INSTRUMENTS PRIVATE LIMITED
September 14, 1983
COMMISSIONER OF INCOME TAX Vs. CORPORATION BANK LIMITED
September 20, 1983
COMMISSIONER OF INCOME TAX Vs. MARYAM MIRZA
September 21, 1983
COMMISSIONER OF INCOME TAX Vs. R GIRIDHAR
October 20, 1983
COMMISSIONER OF INCOME TAX Vs. BANGALORE TURF CLUB BENEVOLENT FUND
October 5, 1983
COMMISSIONER OF INCOME TAX Vs. MASTER RAGHUVEER TRUST
October 5, 1983
COMMISSIONER OF INCOME TAX Vs. LAKSHMI TALKIES
October 19, 1983
COMMISSIONER OF INCOME TAX Vs. DURGA ENTERPRISES
September 2, 1983
COMMISSIONER OF INCOME TAX Vs. INSOTEX PRIVATE LIMITED
August 29, 1983
COMMISSIONER OF INCOME TAX Vs. SHESHAPPA HEGDE
August 19, 1983
COMMISSIONER OF INCOME TAX Vs. SOCIETY OF THE SISTERS OF ST ANNE
August 26, 1983
COMMISSIONER OF INCOME TAX Vs. ACADEMY OF GENERAL EDUCATION MANIPAL
August 26, 1983
COMMISSIONER OF INCOME TAX Vs. MYSORE PETRO CHEMICAL LIMITED
August 3, 1983
COMMISSIONER OF INCOME TAX Vs. C CHANDRASHEKAR
August 2, 1983
COMMISSIONER OF INCOME TAX Vs. BANGALORE TURF CLUB LIMITED
July 26, 1983
COMMISSIONER OF INCOME TAX Vs. K G YEDIYURAPPA AND CO
November 10, 1983
COMMISSIONER OF INCOME TAX Vs. GURUSWAMY K N
November 2, 1983
COMMISSIONER OF INCOME-TAX KARNATAKA-II Vs. BANGALORE TURF CLUB LIMITED
March 26, 1983
COMMISSIONER OF WEALTH TAX Vs. PADMASHRI HUMAYAN MIRZA
July 20, 1983
CONSOLIDATED COFFEE LIMITED Vs. INCOME TAX OFFICER
May 30, 1983
CUSTOMS and CENTRAL EXCISE DEPARTMENT Vs. VEERABHADRESWARA WEAVING FACTORY
March 23, 1983
D S MAHADEVASA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
September 19, 1983
DASAPPA Vs. SOUTHERN RAILWAYS
June 27, 1983
DESHPANDE SHOLAPURKAR and CO Vs. STATE OF KARNATAKA
November 7, 1983
DEVARAJ URS Vs. DIVISIONAL CONTROLLER KSRTC
December 20, 1983
E S I C Vs. F FIBRE BANGALORE PVT LTD
September 19, 1983
EDARA RAMAKRISHNA Vs. P SATYANARAYAN
June 14, 1983
ELESTONE ESTATE and INDUSTRIES LTD Vs. STATE OF KARNATAKA
July 4, 1983
ESKAY LAB LTD Vs. REGISTRAR OF COMPANIES KARNATAKA
May 30, 1983
EXPRESS ROAD TRANSPORT PVT LTD Vs. MALLAR TRADING COMPANY
November 10, 1983
FATHIMA BI Vs. STATE OF KARNATAKA
February 4, 1983
FAZAUL RAHIMAN Vs. STATE OF KARNATAKA
August 19, 1983
FOOD INSPECTOR CITY MUNICIPAL COUNCIL MANGALORE Vs. V V GANGADHARAN
February 8, 1983
FRANCIS JERONE FERNANDIS Vs. ANTHONY PEDAD CARDOZA
December 7, 1983
G N GURUSIDDAPPA Vs. CIRCLE INSPECTOR OF POLICE ARASIKERE
April 21, 1983
G P GANAPAIAH MAIYA Vs. M T R ASSOCIATES
July 22, 1983
G R STEEL AND ALLOYS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 14, 1983
GADI CHELUVARAYA CHETTY Vs. COMMISSIONER OF INCOME TAX
August 5, 1983
GAJANAND MOTOR TRANSPORT CO. Vs. STATE TRANSPORT
August 25, 1983
GANAPATHI DEVARU BHAT Vs. LAND TRIBUNAL SIRSI
January 25, 1983
GANGAMMA Vs. VISWANATHA J SALIAN
November 18, 1983
GAURI INDUSTRIES Vs. STATE OF KARNATAKA
May 9, 1983
GOUSE MOHIUDDIN Vs. SAIFULLAH
February 16, 1983
GOWRISHANKARA Vs. K GAYATHRIDEVI
December 7, 1983
GURAPPA BASAPPA DALAL Vs. MODINSAB MALIK SAB BAGWAN
August 11, 1983
GURUBASAPPA SIDDAPPA Vs. NAGENDRAPPA VEERABHADRAPPA
July 25, 1983
H G RAVINDRA Vs. STATE OF KARNATAKA
February 21, 1983
H K DASAPPA SETTY Vs. K N THAMMANNA GOWDA
March 11, 1983
H K R PROVISION STORES Vs. STATE OF KARNATAKA
July 7, 1983
H M JAYAPPA Vs. PRASANNAPPA
December 1, 1983
H MANJUNATHA NAYAK Vs. ULLAL DAYANANDA HANUMANTHA NAYAK
February 4, 1983
H R SEETHAMMA Vs. MYS UNIVERSITY COOP BANK LTD
June 20, 1983
H RAMAPRASAD Vs. COMMISSIONER OF COMMERCIAL TAXES
June 24, 1983
H SHIVARAM SHETTY Vs. PHARMED P LTD
March 18, 1983
H.G. Ravindra and another Vs. The State of Karnataka and another
February 21, 1983
H.M.T. WATCH FACTORY Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
February 23, 1983
HAFIJABI Vs. STATE OF KARNATAKA
August 23, 1983
HANUMAKKA Vs. LAND ACQUISITION OFFICER BANGALORE SUB DIVISION
October 24, 1983
HANUMANTHAPPA Vs. RETG OFFICER TMC CHITTAPUR
July 27, 1983
HARISCHANDRA HEGDE Vs. T P KRISHNAMURTHY
July 14, 1983
HASTIMAL KOTHARI Vs. COMMERCIAL TAX OFFICER BANGALORE
March 25, 1983
HINDUSTAN AERONAUTICS LIMITED Vs. COMMISSIONER OF INCOME TAX
June 20, 1983
HONNAGIRI GOWDA Vs. STATE OF KARNATAKA
July 22, 1983
HOSANGADI SHOE AND STATIONERY DEALER Vs. STATE OF KARNATAKA
November 24, 1983
HOTEL ASHOK Vs. PRESIDING OFFICER ADDL LABOUR COURT
July 29, 1983
HYDERABAD KARNATAKA EDUCATION SOCIETY GULBARGA Vs. STATE OF KARNATAKA
April 5, 1983
INDIA SUGARS AND REFINERIES LIMITED Vs. STATE OF KARNATAKA
November 23, 1983
INTERNATIONAL INSTRUMENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 19, 1983
J H M KATARIA Vs. COLLECTOR OF BOMBAY RST
April 8, 1983
J U PRABHU Vs. UNION OF INDIA
July 1, 1983
JAGANNATH Vs. YALLUBAI
July 11, 1983
JANARDHANA Vs. LALITHA
August 8, 1983
JANARDHANA ACHARY Vs. COMMISSIONER CHICKMAGALUR
March 17, 1983
JANSONS Vs. COMMISSIONER OF INCOME TAX
December 14, 1983
JAYAPPA Vs. SHAMEGOWDA
January 11, 1983
JOAN PAI Vs. ESME DSOUZA
October 27, 1983
JYOTHI HOME INDUSTRIES Vs. STATE OF KARNATAKA
September 27, 1983
K ADINARAYANA Vs. S MARIYAPPA
February 7, 1983
K AVINASHCHANDRA Vs. STATE OF KARNATAKA
December 16, 1983
K C EYYA Vs. STATE OF KARNATAKA
June 14, 1983
K GURUSIDDAIAH Vs. A VITTAL BHAT
August 30, 1983
K H CHAYABBA Vs. STATE OF KARNATAKA
November 28, 1983
K N PANJAWANI Vs. T N K NAYAR
January 11, 1983
K NARAYANA RAO Vs. BHAGYALAKSHMI
September 9, 1983
K R PRABHAKAR Vs. P R SRINIVASALU
August 23, 1983
K S R T C Vs. T I ARON
February 23, 1983
K SIDDALINGAIAH Vs. UNIVERSITY OP MYSORE
November 23, 1983
K VENKATARAMANASETTY Vs. MALALI VENKATARAMANAIYA SETTY
October 27, 1983
K. HARISH BABU Vs. KARNATAKA PUBLIC SERVICE COMMISSION AND ANOTHER
July 28, 1983
K.S.R.T.C. Vs. P.S. LAKSHMINARAYANA SHETTY
August 11, 1983
KAMPLI CO-OPERATIVE SUGAR FACTORY LTD Vs. UNION OF INDIA
August 8, 1983
KARIYAVVA Vs. HANUMANTAPPA MALLURAPPA
July 15, 1983
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KARNATAKA STATE TRANSPORT AUTHORITY
May 11, 1983
KASHI RUKMINI BAI Vs. ASSISTANT COMMISSIONER COONDAPUR
August 4, 1983
KEMPTUR K G Vs. SECOND WEALTH TAX OFFICER
May 30, 1983
KHAJABI Vs. MURUJA SAHEB
February 17, 1983
KOSHYS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 9, 1983
KOTRAPPA HALDAL Vs. STATE OF KARNATAKA
April 21, 1983
KRISHNA M Vs. DY COMMR BANGALORE
June 21, 1983
KRISHNAMURTHY B P Vs. DIST and SESSIONS JUDGE EDNL APPELLATE AUTHORITY
July 26, 1983
KRISHNAPPA Vs. KALLAPPA & ORS.
July 14, 1983
KULKARNI SHAKUNTHALA Vs. RETURNING OFFICER GADAG BETEGERI MUNICIPAL COUNCIL
July 14, 1983
L G BOREGOWDA Vs. BANGALORE DEVELOPMENT AUTHORITY
June 13, 1983
L R NAIDU Vs. STATE OF KARNATAKA
October 19, 1983
LAKSHMI AMMAL Vs. C T O XIV CIRCLE BANGALORE
April 4, 1983
LAKSHMI HARDWARE STORES Vs. G V SRIKANTAYYA
July 11, 1983
LAKSHMINARAYANA ADIGA Vs. TOWN MUNICIPAL COUNCIL HIRIYUR
September 16, 1983
LALITHAKSHI ANNADANAGOWDA Vs. SADASHIVAPPA BASAPPA
April 12, 1983
LAXMAMMA AND Vs. STATE OF KARNATAKA
January 10, 1983
M G MAHAT Vs. SHIVAPUTRAPPA
December 6, 1983
M I THIMMAPPA GOWDA Vs. DEVANNA GOWDA
October 28, 1983
M MARIAPPA Vs. A K SATYANARAYANA SETTY
March 9, 1983
M R GADHA Vs. STATE OF KARNATAKA
October 25, 1983
M R MANJUNATHA RAO Vs. RUKMINIYAMMA
October 18, 1983
M V VEERENDRA KUMAR Vs. ASSISTANT COMMERCIAL TAX OFFICER CUM ENTERTAINMENT TAX OFFICER BANGALORE
March 30, 1983
M VISWESHWARAIAH Vs. STATE OF KARNATAKA
March 9, 1983
MADHUKAR DASO DESHPANDE Vs. ANANT NILKANDHA DESHPANDE
April 8, 1983
MAHABALESWARA BHAT Vs. THIRUMALESWARA
March 15, 1983
MAHABOOBSAB Vs. RAMACHANDRAPPA NARAYANAPPA KAMPLI
December 20, 1983
MAHADEVAIAH Vs. STATE OF KARNATAKA
July 19, 1983
MAHARAJAKUMARI MEENAKSHIDEVIAVARU H H Vs. COMMISSIONER OF INCOME TAX
November 17, 1983
MAHESWARAPPA Vs. STATE OF KARNATAKA
July 1, 1983
MALKAMMA Vs. SUBHASHCHANDRA REDDY
September 20, 1983
MALLAPPA BASAPPA Vs. CONTROLLER OF WEIGHTS and MEASURES
March 7, 1983
MALLTKARJUNAYYA Vs. STATE OF KARNATAKA
August 23, 1983
MANAGEMENT OF HOTEL ASHOK Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
September 23, 1983
MANAGEMENT OF THEATRE SANJAYA Vs. STATE
April 21, 1983
MANCHAIAH Vs. DIRECTOR OF MEDICAL EDN.
August 29, 1983
MARIA PIEDADE DSOUZA Vs. M NARAYANASWAMY
February 4, 1983
MARUTHI ENTERPRISES Vs. STATE OF KARNATAKA
February 18, 1983
MARUTI SOMANNA Vs. RENT CONTROLLER BELGAUM
June 7, 1983
MEENAKSHI AND Vs. STATE TRANSPORT APPELLATE TRIBUNAL
August 25, 1983
MOHAMMED HAYATH Vs. ADINARAYANA ASSOCIATES
October 19, 1983
MOINUDDIN Vs. STATE OF KARNATAKA
June 13, 1983
MUNISWAMY Vs. STATE OF KARNATAKA
April 29, 1983
MYSORE ACETATE AND CHEMICAL CO LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE MYSORE
April 12, 1983
MYSORE CEMENTS LTD Vs. STATE OF KARNATAKA
December 2, 1983
MYSORE VINYL INDUSTRIES Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE BANGALORE
August 31, 1983
N B RUKMINI Vs. P M SRINIVASA
June 10, 1983
N F NAGESH Vs. KARNATAKA PUBLIC SERVICE COMMISSION
February 2, 1983
N G E F LIMITED Vs. COMMISSIONER OF INCOME TAX
November 17, 1983
N NAGAMANICKAM SETTY Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
March 23, 1983
N. Nagamanickam Setty and another Vs. Collector of Central Excise, Bangalore and others
March 23, 1983
NADA B K V M P CO OPERATIVE SOCIETY LTD Vs. ASSISTANT REGISTRAR OF CO OP SOCIETIES
April 15, 1983
NARASING GOPALRAO DESAI Vs. LAND TRIBUNAL KHANAPUR
August 25, 1983
NATIONAL INSURANCE CO LTD Vs. H N RAMA PRASAD
December 13, 1983
NEW INDIA ASSURANCE CO LTD Vs. H SIDDALINGA NAIKA
August 29, 1983
New India Assurance Co. and others Vs. H. Siddalinga Naik and others
August 29, 1983
New India Assurance Co. Ltd. Vs. H. Siddalinganakia and others
August 29, 1983
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. SHIVANAGOUDA
September 2, 1983
Oriental Fire and General Insurance Co. Ltd. Vs. Shivana Gouda and others
September 2, 1983
P D KALASANNAVAR Vs. DIVISIONAL COMMISSIONER BELGAUM
June 27, 1983
P M BILEBHAVI Vs. A P M C TALIKOTI
June 15, 1983
PADMAMBA LARGE SIZED CO-OPERATIVE SOCIETY Vs. LABOUR COURT
August 9, 1983
PADUBIDRI KRISHNA PRABHU Vs. CORPORATION OF CITY OF MANGALORE
August 8, 1983
PARVATHI TEXTILES Vs. DIRECTOR ENFORCEMENT DIRECTORATE
June 14, 1983
PATRICK DSOUZA Vs. BANGALORE UNIVERSITY
February 8, 1983
PRABHUDAS Vs. STATE OF KARNATAKA
July 7, 1983
PRATAP SINGH DARDI Vs. GOVERNMENT OF INDIA
August 3, 1983
PRATAP SINGH DARDI Vs. GOVERNMENT OF INDIA
August 30, 1983
PREMIER BREWERIES LTD Vs. STATE OF KARNATAKA
December 9, 1983
R GUNALAN Vs. STATE OF KARNATAKA
June 1, 1983
R K JOSHI Vs. STATE OF KARNATAKA
June 3, 1983
R KRISHNE GOWDA Vs. ASST COMMR KOLAR
March 8, 1983
R P M SRINIVASALU Vs. STATE OF KARNATAKA
June 6, 1983
R VEERANNAGOWDA Vs. DY REGR COOP SOCIETIES MANDYA
May 31, 1983
RAGHAVENDRA and CO Vs. STATE OF KARNATAKA
July 14, 1983
RAJA HUSSAIN Vs. GAVIAPPA
August 30, 1983
RAMACHANDRA B K Vs. STATE OF KARNATAKA
July 8, 1983
RAMACHANDRASA JEEVANASA BAKALE Vs. STATE OF KARNATAKA
April 12, 1983
RAMAKRISHNA GANAPAYYA HEGDE Vs. LAKSHMINARAYANA TIMMAYYA HEGDE
March 31, 1983
RAMAPPA Vs. STATE OF KARNATAKA
December 29, 1983
RAMESH H Vs. DY REGISTRAR OF CO OP SOCIETIES CHITRADURGA
November 7, 1983
RANGAMMA Vs. SUGURE GROPPANCHAYAT
June 7, 1983
RANGAPPA SRINIVASA PRABAU Vs. BHOOJA SHETTY
December 7, 1983
RAOJI JAGACHAND MEHTA Vs. BASTHI OF NIPANI
June 14, 1983
RECKITT and COLMAN OF INDIA LTD Vs. BANGALORE DEVELOP AUTHORITY
July 11, 1983
REGIONAL DIRECTOR ESIC Vs. FIBRE BANGALORE P LTD
September 19, 1983
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. MARGARINE & REFINED OILS CO (P ) LTD , BANGALOR
September 26, 1983
ROOPA RAVINDRA KANKANAWADI Vs. COMMISSIONER HUBLI DHARWAR MUNICIPAL CORPORATION
June 3, 1983
RUDOLPH FERNANDES Vs. DEPUTY COMMISSIONER DK
September 30, 1983
Ryots Agricultural Produce Co-operative Society Ltd., by its Managing Director Vs. Bilal Bibi and others
September 14, 1983
S H NAIK Vs. ASST EXECUTIVE ENGINEER KUMTA
April 19, 1983
S M VENKATARAMANAPPA Vs. STATE OF KARNATAKA
July 26, 1983
S MUNIYAPPA Vs. H L NARASIMHAIAH
August 25, 1983
S MURUGESHAPPA Vs. STATE OF KARNATAKA
June 22, 1983
S MURUGESHAPPA Vs. STATE OF KARNATAKA
January 22, 1983
S N GONDAKAR Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE
July 4, 1983
S R JOSHI Vs. STATE OF KARNATAKA
January 11, 1983
S SHANKARAPPA Vs. INSPECTING ASSISTANT COMMISSIONER
July 22, 1983
S. Shankarappa Vs. Inspecting Asst. Commissioner of Income Tax, Acquisition Range and another
July 22, 1983
S.E. BALAGI Vs. KARNATAKA UNIVERSITY, DHARWAD AND ANOTHER
April 26, 1983
SABINA DCOSTA Vs. JOSEPH ANTONY NORONHA
January 12, 1983
SADASHIVASWAMY Vs. BASAVARAJU
August 17, 1983
SAINARAIN V J Vs. PADMINI
June 13, 1983
SANKARANARAYANA CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX
August 19, 1983
SARASWATI ELECTRICALS BIJAPUR Vs. UNION BANK OF INDIA
January 12, 1983
SECOND WEALTH-TAX OFFICER Vs. HUBLI CIRCLE, HUBLI
May 30, 1983
SHANKAR RAO Vs. STATE OF KARNATAKA
June 14, 1983
SHANKAR SHETTEPPA CHOUGULE Vs. SHIVAPUTRA SHANKARAPPA SHAIRAKOLI
July 8, 1983
SHANKARANARAYANA BHAT Vs. GIRIJA
July 25, 1983
SHANKERAPPA Vs. SUSHILABAI
July 28, 1983
SHANTILAL Vs. STATE OF KARNATAKA
July 29, 1983
SHIVAJI HIGH SCHOOL, KADOLI Vs. PRABHAKAR JOTIBA BAMANE AND OTHERS
July 27, 1983
SHIVALINGAWWA Vs. STATE OF KARNATAKA
November 25, 1983
SHIVAPPA BHIMAPPA Vs. NAGAPPA BHIMAPPA
June 22, 1983
SHIVARAMA Vs. SPECIAL TAHSILDAR LR KARKALA
April 7, 1983
SHRIMANT K SAPTASAGARE Vs. ASST COMMR CHIKODI
July 19, 1983
SIDDAMMA MADIAH Vs. GEETHA DWARAKANATH
April 22, 1983
SOMANATH INDUSTRIES Vs. STATE OF KARNATAKA & ORS.
January 27, 1983
SOMAPPA Vs. DIVISIONAL COMM ISSIONER GULBARGA
June 20, 1983
SOUTH INDIA PAPER MILLS LIMITED Vs. DIRECTOR OF INSPECTION AND AUDIT
March 9, 1983
SPECIAL LAND ACQN OFFICER Vs. KENCHAVVA
December 20, 1983
SPL LAND ACQN OFFICER SAUNDATTI Vs. CHIEF OFFICER SAUNDATTI MUNICIPALITY
April 13, 1983
SPL LAND ACQUISITION OFFICER HIDKAL Vs. BALAPPA HANUMANT
July 25, 1983
SREESHYLA INDUSTRIES EMPLOYEES UNION Vs. STATE BANK OF INDIA
June 22, 1983
SRESAHYLA INDUSTRIES EMPLOYEES UNION Vs. STATE BANK OF INDIA
June 23, 1983
SRIKANTARADHYA Vs. KAMALAMMA
August 1, 1983
STATE BANK OF INDIA Vs. HEGDE AND GOLAY LTD
April 22, 1983
STATE OF KARNATAKA Vs. DOLPHY ALBUQUERQUE
June 28, 1983
STATE OF KARNATAKA Vs. R S NAIK
March 24, 1983
STATE OF KARNATAKA Vs. SHIV ALINGAPPA
January 25, 1983
STATE OF KARNATAKA Vs. TAJ COMMERCIAL CORPORATION
July 20, 1983
STATE OF KARNATAKA Vs. HINDUSTAN CONSTRUCTION CO LTD
August 17, 1983
STATE OF KARNATAKA Vs. DADA and CO
November 21, 1983
STATE OF KARNATAKA Vs. CONSOLIDATED COFFEE LIMITED
November 22, 1983
STATE OF KARNATAKA Vs. M L V CHANDRASHEKHARAMURTHY
October 3, 1983
SUBBA RAJU M Vs. SYED MAHABOOB
June 20, 1983
SUBBARAYA NARAYANA BHAT Vs. GOVIND GANAPATHI AND ANR.
July 27, 1983
SUBBEGOWDA Vs. HONNAMMA
April 5, 1983
SUBHADRABAI ANNAJI Vs. SUSHEELABAI
March 14, 1983
SUBHASHINI Vs. B R UMAKANTH
July 18, 1983
SUDARSAN TRADING CO Vs. B T V RAJU
March 30, 1983
SUDARSAN TRADING CO LTD Vs. L DSOUZA
November 7, 1983
SUNDARESHAN Vs. SUPERINTENDENT OF POLICE KOLAR
July 14, 1983
SUPERINTENDING ENGINEER KEB HUBLI Vs. KADAPPA MALLAPPA
June 3, 1983
SUPREME MOTORS MANGALORE Vs. STATE OF KARNATAKA
August 10, 1983
SURESH KRISHNAJI Vs. SHANKARAPPA
February 23, 1983
SYED NOOR FATHIMA Vs. SELECTION COMMITTEE
October 5, 1983
SYED RAFIQ AHMED Vs. REGIONAL TRANSPORT OFFICER
November 24, 1983
SYNDICATE BANK Vs. COMMISSIONER OF INCOME TAX
August 29, 1983
SYNDICATE BANK Vs. P V NAYAK
January 21, 1983
T N VENKATAGIRI SETTY Vs. STATE OF KARNATAKA
March 25, 1983
T RAMAIAH Vs. P RAJA THIMMIAH
April 21, 1983
T T PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 25, 1983
T. VISHNU KAMATH Vs. THE JOINT DIRECTOR OF PUBLIC INSTRUCTION, MYSORE DIVISION, MYSORE AND OTHERS
April 15, 1983
T.S. JAYADEVA Vs. KARNATAKA PUBLIC SERVICE COMMISSION, BANGALORE AND ANOTHER
July 29, 1983
TAHSILDAR ANEKAL Vs. CHILAKAMMA
June 2, 1983
TEJRAJ M JAIN AND Vs. KARNATAKA STATE AGRO CORPORATION PRODUCTS LTD
August 8, 1983
THEATRE SANJAYA Vs. STATE OF KARNATAKA AND OTHERS
April 21, 1983
THIMMEGOWDA Vs. STATE OF KARNATAKA
November 30, 1983
TIPPANNAPPA Vs. STATE OF KARNATAKA
April 12, 1983
TOWN CO OP SOCIETY LTD Vs. KARNATAKA APPELLATE TRIBUNAL
August 9, 1983
TOWN MUNICIPAL COUNCIL BUNTWAL Vs. P FERNANDEZ
December 20, 1983
UNION OF INDIA Vs. SURESH N SHETTY
April 18, 1983
V JAGADEESH Vs. J C RAJAMMA
November 7, 1983
V R RAJAGOPALIAH SETTY Vs. N RADHAKRISHNA
June 21, 1983
VEERENDRA KUMAR M V Vs. ASST C T O E T O
March 30, 1983
VENKATARAMANA PRABHU Vs. STATE TRANSPORT
July 21, 1983
VENKATESWARA REAL ESTATE AND ENTERPRISES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 25, 1983
VITTAL VENKAPPA Vs. DY CHIEF ELECTORAL OFFICER
July 1, 1983
Y MURALIKRISHNAN Vs. BANGALORE UNIVERSITY
February 22, 1983
YEDDULA RAMANNA Vs. STATE OF KARNATAKA
August 17, 1983