Case Index

Title
Date
A. B. MILLER, OFFICIAL ASSIGNEE, HIGH COURT Vs. SHEO PERSHAD
March 15, 1883
ABDOOL HYE Vs. MIR MOHAMED MOZUFFER HOSSEIN
November 30, 1883
ACHAL RAM Vs. UDAI PARTAB ADDIYA DAT SINGH
November 30, 1883
AJUDHIA BUKSH Vs. MUSSAMUT RUKMIN KUAR AND GUJADHAR BUKSH
November 17, 1883
BABOO HURDEY NARAIN SAHU Vs. PUNDIT BABOO ROODER PERKASH MISSER
December 5, 1883
BALWANT RAO BISHWANT CHANDRA CHOR Vs. PURUN MAL CHAUBE
February 27, 1883
BURJORE AND BHAWANI PERSHAD Vs. MUSSUMAT BHAGANA
November 23, 1883
CHAND BIBI Vs. NAJBAN BIBI
July 10, 1883
CHAUDHRI HIRA SING Vs. CHAUDHRI GUNGA SAHAI
December 1, 1883
IDUT KOER Vs. HANSBUTTI KOERAIN
July 11, 1883
KALI KOMUL MOZOOMDAR Vs. UMA SHUNKUR MOITRA
June 30, 1883
KUMAR TARAKESWAR ROY Vs. KUMAR SHOSHI SHIKHARESWAR
March 17, 1883
LALLA SHEOPARSHAD ... Vs. JUGGERNATH
March 20, 1883
MINA KONWARI Vs. JUGGAT SETANI
June 30, 1883
MOHESH LAL Vs. MOHANT BAWAN DAS
March 15, 1883
NIHALUDDIN KHAN Vs. AHMUD HOSSEIN KHAN
March 16, 1883
RAI BALKISHEN DASS Vs. RAJA RUN BAHADOOR SINGH
July 11, 1883
RAJAH NILMONI SINGH DEO BAHADOOR; BHOYHARINI DEBIA Vs. UMANATH MOOKERJEE AND OTHERS; RAJAH NILMONI SINGH DEO BAHADOOR
April 4, 1883
RAM SARUP Vs. MUSSUMAT BELA
November 14, 1883
SITUL PERSHAD Vs. LUCHMI PERSHAD SINGH
June 29, 1883
SURENDRANATH BANERJEA Vs. CHIEF JUSTICE AND JUDGES OF THE HIGH COURT OF BENGAL
July 18, 1883
SYED SADAKUT HOSSEIN Vs. SYED MAHOMED YUSOOF
December 6, 1883