Home
Case Index
Title
Date
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NOOR MOHAMMAD AND COMPANY
April 24, 1973
Addl Commissioner of I T Rajasthan Vs. Usmanbhai Islambhai
January 17, 1973
ALIMUDDIN Vs. MOHAMMAD LSHAK
July 12, 1973
Amarjeet Singh Vs. State of Rajasthan
January 11, 1973
ASHARAM Vs. BHANWARLAL
August 28, 1973
ASSISTANT COLLECTOR CUSTOMS JAIPUR Vs. SURAJMAL
December 10, 1973
BABU LAL Vs. PREM LATA
November 6, 1973
BANARSI DEVI Vs. PRAHLAD
December 10, 1973
BANSI LAL Vs. SH. JAI KARAN DAS AND ORS.
July 24, 1973
Basantilal Vs. Sajjan Devi
September 3, 1973
BHAGWANDAS Vs. NASIR MOHD
January 25, 1973
Bhanwari Bai Vs. Joharilal Soni
September 26, 1973
Bhoop Singh Vs. State
April 17, 1973
BRIJ MOHAN Vs. COMMISSIONER OF INCOME TAX
November 5, 1973
Brijlal Vs. Premchand
January 29, 1973
Capstan Meter India LTD Vs. State of Rajasthan
August 20, 1973
Chanda Vs. Sheokaran
February 1, 1973
CHANDI RAM Vs. UNION OF INDIA
November 19, 1973
CHELDAN Vs. THE STATE OF RAJASTHAN
June 7, 1973
CHIRMOLI Vs. JAGANLAL
August 1, 1973
COMMISSIONER OF INCOME TAX Vs. MUKANDDAS VISHNUKUMAR
August 22, 1973
COMMISSIONER OF INCOME TAX Vs. RAO RAJA KALYANSINGH
April 5, 1973
COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR GOLCHA PROPERTIES PRIVATE LIMITED
April 10, 1973
Commissioner of Income Tax Central New Delhi Vs. Official Liquidator M/s Golcha Properties Pvt LTD
April 10, 1973
COMMISSIONER OF INCOME TAX RECOVERY NEW DELHI Vs. OFFICIAL LIQUIDATOR MESSRS GOLCHA PROPERTIES PVT LTD
December 6, 1973
CONTROLLER OF ESTATE DUTY Vs. SHANTA BEN MANI LAL PATEL
October 31, 1973
CONTROLLER OF ESTATE DUTY Vs. SANGHI N K
May 8, 1973
D S BHANDARI Vs. STATE OF RAJASTHAN
May 2, 1973
D S BHANDARI Vs. STATE OF RAJASTHAN
September 26, 1973
DALEEP SINGH Vs. SUKHDEO SINGH
August 22, 1973
DALICHAND TEJRAJ Vs. COMMISSIONER OF INCOME TAX
October 31, 1973
DALPAT RAI Vs. MANOHAR LAL AND SONS
August 28, 1973
DAYASHANKER Vs. KHUBCHAND
April 20, 1973
DEOKI NANDAN Vs. BAIJ NATH
February 2, 1973
DHANNI Vs. STATE OF RAJASTHAN
January 31, 1973
Dhool Singh Vs. Bardhu Bai
January 22, 1973
DIVISIONAL PERSONNEL OFFICER Vs. RAMCHANDRA
November 26, 1973
DIVISIONAL PERSONNEL OFFICER Vs. RAMCHANDRA, NORTHERN RAILWAY, BIKANER
November 20, 1973
DURGALAL Vs. ASHARAFILAL
May 7, 1973
G P Kuchil Vs. Ram Chandra
May 1, 1973
GAFOOR Vs. STATE OF RAJASTHAN
September 14, 1973
GANPATIA Vs. CHHOTI
April 26, 1973
Ganpatia Vs. Chhoti
March 26, 1973
Garg Book Co Vs. State of Rajasthan
July 16, 1973
GAUMATI Vs. SHANKER LAL
November 9, 1973
GAURI Vs. BRIJKANWAR DEVI
November 13, 1973
GOPAL Vs. DURGA PARSAD
December 14, 1973
GOPAL KRISHAN JOSHI Vs. COMMISSIONER OF INCOME TAX
January 22, 1973
GULAB BAI Vs. RAM PRATAP
March 28, 1973
Gulam Mohammed Vs. State of Rajasthan
February 6, 1973
HANSRAM Vs. STATE OF RAJASTHAN
February 22, 1973
Hanuman Prasad Vs. Gaindi Lal
September 9, 1973
Hardwari Lald Vs. Dwarka Prasa
September 26, 1973
HARI RAM Vs. STATE
November 20, 1973
HASTIMAL Vs. STATE OF RAJASTHAN
February 7, 1973
HEERA Vs. JAMNA
November 28, 1973
HETRAM Vs. BHADARRAM
December 3, 1973
HIRALAL Vs. MUNICIPAL BOARD
August 22, 1973
Jagan Singh Vs. Chotey Lal
September 4, 1973
JAGDISH PRASAD Vs. STATE TRANSPORT APPELLATE
September 14, 1973
JAIPUR METALS AND ELECTRICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 9, 1973
Janki Vallabh Vs. Moolchand
January 19, 1973
Jawan Mal Vs. H H Maharaj Shri Gaj Singhji
October 1, 1973
JAWAN MAL Vs. GAJ SINGHJI
October 18, 1973
Jeewanpuri Vs. Union of India
February 21, 1973
JHUMA RAM Vs. PRAMI BAI
January 31, 1973
JUGAL KISHORE Vs. STATE OF RAJASTHAN
January 20, 1973
JUGLAL Vs. STATE OF RAJAS THAN
December 4, 1973
KAILASH CHANDRA SETHIA Vs. RAJASTHAN STATE ELECTRICITY BOARD
April 9, 1973
KALYAN SINGH Vs. CHHOTI
March 14, 1973
Kamal Kishore Goyal Vs. Union Co operative Insurance Society LTD
October 19, 1973
KAMAL KISHORE GOYAL Vs. UNION CO-OPERATIVE INSURANCE SOCIETY LTD AND ANR
October 8, 1973
KAUSHALYA RANI Vs. VIJAI SINGH GEHLOT
March 13, 1973
KHAJOOLAL Vs. AMARCHAND
July 25, 1973
Khubilal Vs. Power House Karamchari Girah Nirman Sahakari Samiti
January 9, 1973
Khuma Vs. Jin Raj
July 7, 1973
Kishan Singh Vs. Kewalraj
September 21, 1973
Kishan Singh Vs. State of Rajasthan
February 15, 1973
Kishana Ram Vs. Union of India
March 24, 1973
KISHNA RAM Vs. UNION OF INDIA
April 24, 1973
KRIPAL SINGH Vs. STATE OF RAJASTHAN
November 7, 1973
Kulwant Rai Vs. State of Rajasthan
September 26, 1973
Kusumchand Vs. Kanhaiyalal
April 26, 1973
LACHHAMANDAS Vs. DEEPCHAND
April 16, 1973
LADULAL Vs. MAHENDRA KUMAR
January 18, 1973
Lahru Narain Vs. Kanhaiyalal
March 13, 1973
LAKHPAT RAJ Vs. ABDUL KARIM
February 7, 1973
LAXMINARAIN MISRA Vs. KAILASH NARAIN GUPTA
November 5, 1973
LEHRU NARAIN Vs. KANHAIYALAL
March 23, 1973
LT COL MAHARAJ HIMMATSINGH Vs. STATE OF RAJASTHAN
January 20, 1973
M K M MOOSA BHAI AMIN KOTA Vs. RAJASTHAN TEXTILE MILLS
December 17, 1973
MADHO SINGH Vs. MST LADAN
October 22, 1973
MAHENDRA SINGH Vs. SOHAN RAJ
March 9, 1973
Mahesh Metal Works Vs. Union of India
April 18, 1973
MANGILAL Vs. KEDARNATH
March 20, 1973
MANGILAL Vs. KALYAN SINGH
March 21, 1973
Mannalal Vs. Radhey Shayam
April 2, 1973
Martin AND Harris Pvt LTD Vs. Premchand
April 24, 1973
MEHTAB CHAND GOLCHA Vs. OFFICIAL LIQUIDATOR
November 8, 1973
MILKIYAT SINGH Vs. KAKA SINGH
November 2, 1973
MIRCHUMAL Vs. RAMCHANDRA
March 23, 1973
Mohan Singh Vs. State of Rajasthan
October 11, 1973
MOHANLAL Vs. JAIPUR HOSIERY MILLS PVT LTD
November 12, 1973
MOOLCHAND Vs. ISHWARLAL
February 27, 1973
MOTILAL Vs. UNION OF INDIA
March 30, 1973
MULTANMAL BACHRAJ Vs. CHOUTHMAL OSWAL
September 10, 1973
MUNICIPAL BOARD BHARATPUR Vs. RAMJI LAL
April 27, 1973
Municipal Council Ajmer Vs. Nagar Parishad Karamchari Sangh
March 20, 1973
MURARI LAL Vs. RAM SWAROOP
May 1, 1973
Narain Singh Vs. State of Rajasthan
June 14, 1973
Narainchand Mehta Vs. Krishna Kumar
August 7, 1973
NARAYAN SINGH Vs. CHHATARSINGH
February 15, 1973
NARPAT SINGH GEHLOT Vs. KRISHNA KUMAR AND CHANDRA
January 4, 1973
NATHMAL BHAIRONBUX AND CO Vs. KASHI RAM
February 12, 1973
NATHOOLAL Vs. STATE OF RAJASTHAN
May 10, 1973
Nathu Vs. Laxmi Narain
September 5, 1973
Nemichand Vs. Gram Panchayat Thanvla
March 16, 1973
OFFICIAL ASSIGNEE Vs. SUBHKARAN
May 2, 1973
Oriental Engineer Company Vs. Union of India
March 5, 1973
PADMADEVI Vs. GURBAKSHSINGH
March 21, 1973
Pakharsingh Vs. Kishansingh
August 30, 1973
Panna Vs. Moolchand
April 23, 1973
Pannalal Vs. Nandlal
March 27, 1973
Parmanand Vs. Anandi Bai
August 16, 1973
Partha Vs. Kishan
September 13, 1973
PERMANAND Vs. ABDUL KADIR
January 9, 1973
PRATAP SINGH Vs. STATE OF RAJASTHAN
November 2, 1973
PUKH RAJ Vs. GHEWAR CHAND
November 29, 1973
Radha Vs. State of Rajasthan
October 1, 1973
RAHIM BUX Vs. ILLAHI BUX
January 20, 1973
RAJASTHAN MINERAL AND CO JAIPUR Vs. UNION OF INDIA
February 6, 1973
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JUDGE INDUSTRIAL TRIBUNAL RAJASTHAN AND 9 ORS
September 20, 1973
RAJESHWAR DAYAL Vs. DHAN KUMAR
April 10, 1973
RAM Vs. STATE
March 27, 1973
RAMCHANDRA Vs. BHANWARI BAI
March 21, 1973
Rameshwaram Bhadada Vs. University of Jodhpur
August 27, 1973
RAMESHWARLAL Vs. BALA BUX TAMRA
August 29, 1973
Ramjilal Vs. Union of India
May 7, 1973
RAMJILAL Vs. JAWAHAR
January 15, 1973
RAMNIWASI Vs. MADANLAL
January 18, 1973
Rampal Vs. Manager Sasta Sahitya Press LTD
July 3, 1973
RAMSWAROOP Vs. STATE OF RAJASTHAN
November 23, 1973
RAMU RAM Vs. LUMBA RAM
February 1, 1973
Ratanlal Vs. State
March 22, 1973
Rawat Hari Singh Vs. Sohanlal
July 3, 1973
ROOP CHAND Vs. BHAG CHAND
October 31, 1973
Roop Narain Vs. Premchand T Nathani
August 22, 1973
SAMARATHMAL Vs. JUGALDAS
September 21, 1973
SANKHLA INDUSTRIES Vs. HIRALAL PUKHRAJ
March 30, 1973
SARDAR SINGH Vs. MEHANT BHAGWANDAS
August 20, 1973
Sardar Singh Vs. Shriram
June 26, 1973
Sardara Vs. State
March 21, 1973
SARV SHRI SAMUHIK KRASHI SAHAKARI SAMITI LTD Vs. SAJJANSINGH
February 26, 1973
SAWA Vs. STATE
November 14, 1973
SHAHI JAMA MASJID MERTA Vs. KANHAIYA LAL BHAGAT
May 11, 1973
Shankari Vs. Girdharilal
February 21, 1973
Shantilal Agarwal Vs. Rama Bai
July 5, 1973
SHEODAN Vs. STATE OF RAJASTHAN
August 22, 1973
Sher Ali Vs. Nasirkhan
September 6, 1973
SHRIKISHAN Vs. BHANWARLAL
October 30, 1973
SITARAM Vs. STATE OF RAJASTHAN
November 16, 1973
Sohan Lal Vs. Purshottam Lal
January 22, 1973
Sohanlal Soni Vs. Maniram
September 17, 1973
STATE Vs. DHANNA RAM
April 20, 1973
State Vs. Shriniwas
February 26, 1973
State Vs. Hindo Open Sugar Mills
February 17, 1973
STATE Vs. SARDARA
March 21, 1973
STATE Vs. KARNA
April 5, 1973
State of Rajasthan Vs. Raghunath Singh
March 9, 1973
State of Rajasthan Vs. Tarachand Gupta
March 12, 1973
State of Rajasthan Vs. Motiram
February 13, 1973
State of Rajasthan Vs. Sindhi Film Exchange
July 19, 1973
State of Rajasthan Vs. West Suket Co op L G Society LTD
August 27, 1973
STATE OF RAJASTHAN Vs. ALARAM
November 11, 1973
STATE OF RAJASTHAN Vs. SUKHDEO SINGH
January 4, 1973
STATE OF RAJASTHAN Vs. KARAM SINGH
September 23, 1973
Surajmal Vs. State of Rajasthan
April 12, 1973
Tara Singh Vs. Shakuntla
September 5, 1973
Taranath Vs. State of Rajasthan
October 11, 1973
THAKUR CHANDRA SINGHJI ISTMRADAR Vs. HAMIR SINGH RAJA JANAK SINGH
February 16, 1973
THAKUR GOPAL SINGH Vs. COMMISSIONER OF WEALTH TAX
January 9, 1973
Thanaram Vs. State of Rajasthan
May 7, 1973
UMRAO MAL Vs. HEERA LAL
April 5, 1973
Union of India Vs. Harcharan Singh
March 6, 1973
Union of India Vs. Maharaja Shri Umed Mills LTD
February 6, 1973
Union of India Vs. B K Dutta
September 13, 1973
UNION OF INDIA Vs. TECKCHAND
October 15, 1973
UNION OF INDIA Vs. TERACHAND
March 2, 1973
UNIVERSITY OF RAJASTHAN Vs. PANKAJ RANI BAJAJ
December 1, 1973
University of Rajasthan Vs. Roshanlal Seth
March 23, 1973
V N KHANNA Vs. OFFICIAL LIQUIDATOR M/S GOLECHA PROPERTIES P LTD
September 6, 1973
V N KHANNA Vs. OFFICIAL LIQUIDATOR, GOLECHA PROPERTIES (P) LIMITED
September 8, 1973
Vijay Singh Vs. State of Rajasthan
March 21, 1973
VISHAN DAS Vs. NIJI BAI
September 25, 1973
WORKS MANAGER NORTHERN RAILWAY Vs. MATHURADAS PAINTER
January 12, 1973