Case Index

Title
Date
ABBAS ANSARI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
January 11, 1973
ABDUL AZIZ AND ORS. Vs. STATE OF BIHAR
September 6, 1973
ABDUL QASIM KHAN Vs. NAURANG SINGH AND OTHERS
December 21, 1973
ABDUL RAZAK Vs. ABDUL HALIM
July 27, 1973
AKHAURI MUKHTESHWAR PRASAD SINHA Vs. URMILA SARAN
April 10, 1973
AMAL CHANDRA BOSE Vs. STATE OF BIHAR
March 26, 1973
AMARSINH GOWAMAL AND SONS Vs. COMMISSIONER OF INCOME TAX
November 23, 1973
AMBIKA BHAWANI DEVI Vs. CHANDRIKA SINGH
September 21, 1973
ANHIA MANDALANIN Vs. BAIJNATH MANDAL
November 6, 1973
ARJUN SINGH Vs. TARA DAS GHOSH
September 7, 1973
ARYA CHANDRA KUMAR Vs. THE STATE
January 1, 1973
B K SINHA Vs. STATE OF BIHAR
May 9, 1973
B P JAIN Vs. COMMISSIONER OF INCOME TAX
September 19, 1973
BAIDYANATH AYURVED BHAWAN Vs. EMPLOYEES STATE INSURANCE …
February 16, 1973
BAJRANG RAM BHADANI Vs. BHARATH RAM RAZAK, MAHABIR RAM AND BIRJU RAM
April 24, 1973
BALESHWAR SINGH Vs. THE STATE OF BIHAR
November 9, 1973
BANARSI LAL SARAF Vs. B R OIL MILLS
September 12, 1973
BARTI KUER AND ANOTHER Vs. BARHMCHARI SINGH AND ANOTHER
April 17, 1973
BATAI BALA DASI Vs. CHABILAL SEN
August 17, 1973
BHAGALPUR ROLLING MILLS Vs. BHAGALPUR ELECTRIC SUPPLY CO LTD
May 17, 1973
BHAGWAT GORHI AND ORS. Vs. THE STATE OF BIHAR
April 25, 1973
BHANAKHAP MICA MINING CO Vs. STATE OF BIHAR
December 20, 1973
BHIM RAJ Vs. KISHORI LAL
September 3, 1973
BIHAR STATE BOARD OF RELIGIOUS TRUST Vs. ACHARYA MAHANTH AMRIT DAS
July 2, 1973
BIHAR STATE CO OPERATIVE MARKETING UNION LTD Vs. REGISTRAR CO OPERATIVE SOCIETIES
May 1, 1973
BINDESHWARI CHAUDHARY Vs. SHEO NANDAN UPADHYA
January 15, 1973
BIPIN PRASAD SINGH Vs. BLOCK DEVELOPMENT OFFICER
March 9, 1973
BIRENDRA KUMAR GUPTA Vs. SM CHINTA DEVI
December 13, 1973
BISHESHWAR SINGH Vs. A G
January 31, 1973
BISHESHWAR SINGH Vs. SUBDIVISIONAL MAGISTRATE
February 26, 1973
BISHWANATH SINGH Vs. RAJDEO DUBEY
January 4, 1973
BOKARO AND RAMGUR LTD Vs. STATE OF BIHAR
February 15, 1973
BRAMHESHWAR DAYA & OTHERS Vs. BASANTI DEVI & OTHERS
October 16, 1973
BRIJLAL YADAV Vs. STATE OF BIHAR
February 28, 1973
BUDHANI KUER Vs. RAM ISHWAR SINGH
March 23, 1973
CHAGANMAL JAIN AND OTHERS Vs. MALIRAM MINTRI AND OTHERS
February 16, 1973
CHARITAR JHA Vs. GOBIND SAH
February 26, 1973
CHARU PHARMACY AND CLINIC Vs. STATE OF BIHAR
July 3, 1973
CHOUDHARY JANKI PRASAD Vs. STATE OF BIHAR
August 25, 1973
CINCO LABORATORIES PRIVATE Vs. STATE
January 2, 1973
COMMISSIONER OF COMMERCIAL TAXES Vs. JUGAL KISHORE DEVI PRASAD
April 27, 1973
COMMISSIONER OF COMMERCIAL TAXES Vs. BHAG SINGH MILKHA SINGH
May 14, 1973
COMMISSIONER OF COMMERCIAL TAXES Vs. BANSI RAM MEWA RAM
September 12, 1973
COMMISSIONER OF COMMERCIAL TAXES Vs. ASHOKA MARKETING LIMITED
July 17, 1973
COMMISSIONER OF COMMERCIAL TAXES Vs. ASHOKA MARKETING LTD
July 23, 1973
COMMISSIONER OF COMMERCIAL TAXES Vs. SHIVA PUJAN PRASAD BHAGAT
August 10, 1973
COMMISSIONER OF INCOME TAX Vs. DALAL B B A
July 5, 1973
COMMISSIONER OF INCOME TAX Vs. DUMRAON COLD STORAGE AND REFRIGERATION SERVICE
August 30, 1973
COMMISSIONER OF INCOME TAX Vs. M/S. GHANSHYAM LAXMI NARAIN
November 28, 1973
COMMISSIONER OF INCOME TAX Vs. MEGHRAJ RAMCHANDRA
June 25, 1973
COMMISSIONER OF INCOME TAX Vs. INDRA JITENDRA NARAIN SINGH
May 1, 1973
COMMISSIONER OF INCOME TAX Vs. NARPATI KHAN AND COMPANY
September 13, 1973
COMMISSIONER OF INCOME TAX Vs. GHANSHYAM DAS LAXMI NARAIN
November 26, 1973
COMMISSIONER OF INCOME TAX Vs. BIPIN KUMAR WORAH
December 17, 1973
COMMISSIONER OF WEALTH TAX Vs. PANNALAL RASTOGI
November 22, 1973
DEONATH SINGH Vs. RAJBALA DEVI
February 6, 1973
DHANUSDHARI RAI Vs. MAN MOHAN RAI
November 7, 1973
DOMA SAO MOHAN LAL Vs. STATE OF BIHAR
August 24, 1973
DR. DHANPATI PANDEY Vs. VICE CHANCELLOR BHAGALPUR UNIVERSITY AND OTHERS
October 31, 1973
DR. GUNESHWAR SINGH, DISTRICT MEDICAL OFFICER OF HEALTH Vs. THE STATE OF BIHAR,
October 31, 1973
DWARKA PRASAD AGARWALA Vs. FIRM LALCHAND BHAGAT AMBIKA RAM
May 17, 1973
EAST INDIA COAL CO LTD Vs. UNION OF INDIA
August 31, 1973
EAST INDIA PHARMACEUTICAL WORKS LTD. & OTHERS Vs. SHRI G.S. VERMA & ANOTHER
January 24, 1973
EMPLOYEES IN RELATION TO MALKERAH COLLIERY OF M/S TATA IRON & STEEL CO. LTD. Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT, LABOUR COURT, DHANBAD & ANOTHER
January 3, 1973
FIRM VIJAY NIPANI TOBACCO HOUSE Vs. SARWAN KUMAR
September 18, 1973
G M H E SCHOOL Vs. LOKNATH SAHAY
September 14, 1973
GHUIA DEVI Vs. SHYAMLAL MANDAL
July 11, 1973
GOURI SHANKAR PRASAD Vs. RAM KISHUN DASS
November 20, 1973
GULZARILAL AGARWALLA Vs. ONKARMAL AGARWALLA
February 26, 1973
HAJIPUR PLYWOOD FACTORY Vs. STATE OF BIHAR
August 29, 1973
HANANT LAL AGRAWAL Vs. STATE OF BIHAR
May 17, 1973
HARBANSH NARAIN SINGH Vs. STATE OF BIHAR
July 12, 1973
HARDWARMAL ONKARMAL Vs. COMMISSIONER OF INCOME TAX
August 25, 1973
HARI RAM SHAH Vs. STATE OF BIHAR
March 23, 1973
HEWITT ROBINE INCORPORATION Vs. STATE OF BIHAR
April 26, 1973
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. STATE OF BIHAR
July 17, 1973
HIRALAL CHOUDHARY Vs. HARIRAM KHETAN
July 12, 1973
HOWRAH INSURANCE CO LTD Vs. YUKTINATH JHA
March 2, 1973
INDIA MICA AND MICANITE INDUSTRIES LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 14, 1973
INDIA MICA AND MICANITE INDUSTRIES LTD., Vs. REGIONAL PROVIDENT FUND COMMISSIONER, PATNA AND OTHERS
May 3, 1973
INDUSTRIAL CORPORATION PRIVATE LTD Vs. UNION OF INDIA
April 24, 1973
ISMAIL Vs. IDRISH
August 10, 1973
JAGBANDHAN NATH TEWARY Vs. THUIYA MAHLI
March 9, 1973
JAICHAND LAL Vs. GOPAL PRASAD
February 16, 1973
JAL DHARI MAHTO Vs. MOSST RUDIA
August 10, 1973
JAMSHEDPUR ENGINEERING AND MACHINE MANUFACTURING COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 19, 1973
JAMSHEDPUR MOTOR ACCESSORIES STORES Vs. COMMISSIONER OF INCOME TAX
April 24, 1973
JANKI MISSIR Vs. DHARAMRAJ MISSIR
December 17, 1973
JANKI SHARAN PANDEY AND OTHERS Vs. AKBAR MIAN AND ANOTHER
September 19, 1973
JASH BEHARI PATEL Vs. JAGNANDAN SINGH
April 13, 1973
JASIMADDIN Vs. HAFIZA BIBI AND ANR.
February 2, 1973
JAWAHAR LAL Vs. ADDITIONAL MEMBER BOARD
January 3, 1973
JAY NARAYAN MISHRA Vs. STATE OF BIHAR
March 8, 1973
JITAN TIWARI Vs. MANAN SINGH
September 18, 1973
JITNATH SINGH Vs. STATE OF BIHAR
May 24, 1973
JOKHAN JHA Vs. RAM SARAN JHA
February 2, 1973
JUGSALAI ELECTRIC SUPPLY CO Vs. STATE OF BIHAR
April 18, 1973
JYOTINDRA KUMAR SRIVASTAVA Vs. KEWALJHARI DEVI
November 2, 1973
KAMAL SINGH BADALIA Vs. STATE OF BIHAR
April 24, 1973
KARAM CHAND MAHTO Vs. STATE OF BIHAR AND ORS.
July 2, 1973
KAROO Vs. ASSISTANT ENGINEER, EASTERN RAILWAY AND ANOTHER
December 14, 1973
KEDARNATH DAHLAN Vs. THE STATE OF BIHAR AND 10 OTHERS
September 7, 1973
KUSHESHWAR SINGH Vs. STATE OF BIHAR
August 7, 1973
LAKSHMI DEVI Vs. SHANKAR JHA
August 29, 1973
LAXMI STORES Vs. STATE OF BIHAR
July 13, 1973
M/S S.K.G. SUGAR LIMITED Vs. THE STATE OF BIHAR & OTHERS
May 11, 1973
MADHUSUDAN PRASAD AGARWAL Vs. STATE OF BIHAR
March 26, 1973
MAHABIR MAHTO Vs. SANJHA
May 14, 1973
MANAGEMENT OF SHREE BAIDYANATH AYURVEDA BHAWAN, PVT. LTD. AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
October 24, 1973
MANAGING COMMITTEE ADARS UNCHH VIDYALAYA Vs. PRESIDENT BOARD OF SECONDARY EDUCATION
February 22, 1973
MANAGING COMMITTEE OF SHRI RADHA Vs. STATE OF BIHAR
April 12, 1973
MANGAL MISHRA AND OTHERS Vs. RAMJASH MISHRA AND OTHERS
April 25, 1973
MANOHARLAL RADHAKRISHNA Vs. UNION OF INDIA
August 8, 1973
MANORANJAN NATH PATRA Vs. KASHI PRASAD SAH
April 10, 1973
MD. AYUB AND ORS. Vs. THE STATE OF BIHAR
December 7, 1973
MINERVA PRINTING WORKS Vs. STATE OF BIHAR
June 29, 1973
MISHRI MANDAL Vs. NAGESHWAR SINGH
September 14, 1973
MOHAMMAD ABBAS MALLIK Vs. TAHERA KHATOON
November 8, 1973
MOHAMMAD GULAM RABBANI Vs. BANKIPORE HARI SABHA
May 3, 1973
MOHAMMAD YUSUF KHAN Vs. NOOR MOHAMMAD KHAN
September 17, 1973
MOHAN RAM Vs. BADAMO DEVI
March 7, 1973
MOSSAMAT BIBI KURAISA Vs. RAMESHWAR RAI,
May 8, 1973
MOSSAMMAT SONEKALI KUER Vs. BAHURIA AKASHI DEVI
January 17, 1973
NABI HASSAN Vs. GAJADHAR SINGH
August 8, 1973
NAND KISHORE PRASAD AND OTHERS Vs. THE VICE
September 19, 1973
NAND KUMAR RAI Vs. STATE OF BIHAR
October 30, 1973
NANI GOPAL BANDHYOPADHYAYA Vs. BHOLA NATH BANDHYOPADHYAYA
February 28, 1973
NARAIN SINGH Vs. BALESHWAR SINGH
August 9, 1973
NARMADESHWAR SHARMA Vs. SARJU CHANDRA PODDAR
August 9, 1973
NEW GOBINDPUR COAL CO P LTD Vs. STATE OF BIHAR
December 14, 1973
NILAMBAR SINGH Vs. RAMESHWAR CHOUDHARY
July 25, 1973
PANDEY S P Vs. COMMISSIONER OF INCOME TAX
August 16, 1973
PANNA LAL AGRAWALA Vs. KANHAIYA LAL JAIN
December 18, 1973
PARMESHWAR YADAV Vs. MISRI LAL YADAV
August 1, 1973
PATNA TYRES DEALERS ASSOCIATION Vs. DISTRICT MAGISTRATE
February 7, 1973
POLO SINGH AND COMPANY Vs. COMMISSIONER OF INCOME TAX
September 18, 1973
PRABHAT RANJAN SARKAR Vs. STATE OF BIHAR
August 22, 1973
PRADIP TRADING CO Vs. STATE OF BIHAR
December 21, 1973
PROTAP CHANDRA SINGH Vs. NIBARAN KUMAR MITRA
September 21, 1973
PURAN MAL KAUNTIA Vs. INCOME TAX OFFICER
October 19, 1973
R D SINGH Vs. SECRETARY BIHAR STATE SMALL INDUSTRIES CORPORATION
December 6, 1973
RAGHUBANS SINGH AND ORS. Vs. THE STATE OF BIHAR
November 12, 1973
RAGHUMAL Vs. BANMALI SAHU
November 26, 1973
RAJESH PAL AND MD. HANEEF QURAIANI Vs. MD. ALI
May 10, 1973
RAJPUT TRANSPORT CO Vs. NAND KISHORE PRASAD
March 15, 1973
RAM ADHIKARI DEVI Vs. DISTRICT MAGISTRATE
March 8, 1973
RAM CHANDER PRASAD CHAURASIA Vs. STATE OF BIHAR
September 7, 1973
RAM JANAM GARERI Vs. NARBADESHWAR SINGH
January 11, 1973
RAM NATH SINGH Vs. STATE OF BIHAR
December 4, 1973
RAM PADARATH SINGH Vs. BAIDYANATH PRASAD
January 22, 1973
RAM PRASAD SINGH Vs. STATE OF BIHAR
January 22, 1973
RAMBALLABH SINGH Vs. DIRECTOR OF PUBLIC INSTRUCTION (PRIMARY EDUCATION)
December 3, 1973
RAMBARAN PASWAN Vs. KALO DEI
September 14, 1973
RAMESHWAR LAL SHARMA Vs. SARDAR AMRIK SINGH
September 21, 1973
RAMJOY REWANI Vs. KUSUM MAHATANI
July 17, 1973
RAMSARUP DASS Vs. PYARE DAS
July 27, 1973
RANDEO SAHANI Vs. ADYANATH TEWARY
August 2, 1973
RANI KRISHNAWATI Vs. SURESHMOHAN THAKUR
November 3, 1973
RARA BROTHERS Vs. M L DEY
December 5, 1973
RAY TALKIES Vs. COMMISSIONER OF INCOME TAX
August 2, 1973
REGISTRAR OF COMPANIES Vs. CHAUHAN BROTHERS INDUSTRIES
August 3, 1973
REGISTRAR OF COMPANIES Vs. SHREEPALPUR COLD STORAGE PRIVATE
September 21, 1973
ROHTAS INDUSTRIES LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
March 31, 1973
ROHTAS INDUSTRIES LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
January 31, 1973
ROHTAS INDUSTRIES MAZDOOR SANGH Vs. WORKMEN OF ROHTAS INDUSTRIES LTD
February 23, 1973
RUKMINI KUMARI Vs. RAM SHANKAR SAH
February 28, 1973
S LAL AND CO LTD Vs. UNION OF INDIA
July 27, 1973
S N BOSE Vs. STATE
February 7, 1973
SALIGRAM SHARAN SINGH Vs. STATE OF BIHAR
January 31, 1973
SARAN CLUB Vs. CHANDRADEO THEOSOPHICAL LODGE
June 29, 1973
SARASWATI DEVI Vs. RAM NANDAN SHARAN
December 18, 1973
SARATCHANDRA MANDAL Vs. PHANI BHUSAN SINGH
September 10, 1973
SARDAR GYAN SINGH PUREWAL Vs. STATE OF BIHAR
December 5, 1973
SASHADHAR DAS Vs. HARIHAR PRASAD
April 10, 1973
SASHI PRASAD Vs. BALESHWAR PRASAD MANDAL
August 1, 1973
SATHO TANTI Vs. STATE OF BIHAR
January 11, 1973
SAVITRI DEVI Vs. SARASWATI DEVI
March 15, 1973
SHANKARLAL AND ANOTHER Vs. JAMSHEDPUR NOTIFIED AREA COMMITTEE
November 22, 1973
SHIA SHARAN PRASAD SAHI Vs. SRIDHAR PRASAD SINGH
August 13, 1973
SHIVA NARAYAN SAH Vs. BAIDYA NATH PRASAD TIWARY
March 2, 1973
SHIVA SHIV PRASAD SHUKLA Vs. STATE
February 7, 1973
SHYAM SHANKAR SAHAI Vs. STATE OF BIHAR
November 13, 1973
SHYAMLAL JAGNANI Vs. SUNDER SINGH
August 10, 1973
SOBHANA DAS GUPTA Vs. STATE OF BIHAR
March 1, 1973
SREEMATI VASANT TANNA Vs. STATE OF BIHAR
September 18, 1973
SRI JAGDISH PRASAD SINGH Vs. THE PRESIDENT, BOARD OF SECONDARY EDUCATION AND ANOTHER
September 19, 1973
SRIMATI PREMKANTA KUMARI JAIN Vs. THE STATE OF BIHAR & OTHERS
July 11, 1973
STATE Vs. MANGILAL RAM
April 13, 1973
STATE OF BIHAR Vs. RAGHUNATH MAHTO
April 5, 1973
STATE OF BIHAR Vs. BINDESHWAR SINGH
June 25, 1973
STATE OF BIHAR Vs. RABATILAL DAS
July 16, 1973
STATE OF BIHAR Vs. DAMODAR VALLEY CORPORATION
September 27, 1973
SUKHRAM SINGH Vs. STATE OF BIHAR
January 23, 1973
SURAJ KOIRI Vs. BISHWANATH PRASAD
January 22, 1973
TARA PADA BANERJEE AND SUDHIR CHANDRA DATTA Vs. THE STATE OF BIHAR
April 25, 1973
TARAMANI DEVI Vs. UNION OF INDIA
November 30, 1973
TATA IRON AND STEEL CO LTD Vs. UNION OF INDIA
December 21, 1973
THAKUR BHAGWAN SITA RAMJI Vs. MOTI PRASAD
February 19, 1973
THE MANAGING COMMITTEE, T. K. GHOSH ACADEMY AND ANOTHER Vs. THE STATE OF BIHAR AND ORS.
August 8, 1973
UNION OF INDIA Vs. RAMA ENGINEERING WORKS
November 29, 1973
UNION OF INDIA Vs. AKHAURI HARENDRA NARAYAN SINGH
February 21, 1973
UNITED BUILDINGS Vs. RAMNATH SHARMA
July 30, 1973
UPENDRA NARAIN SINGH Vs. STATE OF BIHAR
July 25, 1973
VISHNU SUGAR MILLSLTD Vs. STATE OF BIHAR
August 14, 1973
YOGENDRA NATH TRIVEDI Vs. THE STATE OF BIHAR AND ORS.
March 2, 1973
ZAFAR HASSAN KHAN Vs. HAJI MOHAMMAD ABDUL RAZZAQUE
April 3, 1973