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Case Index
Title
Date
A.N. BHOIL Vs. UNION OF INDIA ETC.
June 28, 1973
AMAR CHAND Vs. RAMESH CHAND AND ORS.
May 16, 1973
AMAR CHAND Vs. SUKH RAM
May 22, 1973
AMBE LAL Vs. PHINA
June 21, 1973
AMIN CHAND Vs. STATE OF H.P.
January 17, 1973
BADRI PARSHAD PANDEY Vs. THE STATE OF H.P. AND ORS.
March 16, 1973
BANSI LAL Vs. SHRI JAI KARAN DASS AND ORS.
July 24, 1973
BHAGWANT Vs. SHYAM DEVI
March 29, 1973
BHIKAM RAM Vs. THE DISTRICT JUDGE AND ORS.
July 6, 1973
BHUPINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
December 31, 1973
CHAMARU Vs. CHIPPAL
May 31, 1973
CHURA MANI Vs. STATE OF H.P.
December 21, 1973
COMMISSIONER OF INCOME TAX Vs. MOHAN MEAKIN BREWERIES LIMITED
April 19, 1973
DILA RAM AND ORS. Vs. STATE OF HIMACHAL PRADESH
March 26, 1973
DR. KIRPA RAM SUD Vs. RAJKUMAR RAJINDR SINGH
July 30, 1973
DR. S.C. JAIN Vs. SHRIMATI SUSHILA DEVI
December 28, 1973
GHAMBO ALIAS GHANSHYAM Vs. STATE OF HIMACHAL PRADESH
August 9, 1973
GHENA AND ORS. Vs. THE DEPUTY COMMISSIONER AND ORS.
October 16, 1973
GOBIND RAM Vs. RIKHI RAM AND ORS.
June 14, 1973
HARI RAM Vs. HARBANS SINGH
March 6, 1973
HARNAM SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
July 4, 1973
HER HIGIINESS MAHARANI SAROJINI DEVI ETC. Vs. THE SAVE THE CHILDREN FUND ETC.
October 15, 1973
HET RAM Vs. THE STATE
March 29, 1973
HIRALAL Vs. JOGESHWAR RAM
March 20, 1973
J.B. BROTHERS Vs. THE ASSESSING AUTHORITY
November 23, 1973
JAI RAM AND ORS. Vs. SEWAK RAM AND ANR.
April 13, 1973
JAI SINGH Vs. BIRU RAM
June 5, 1973
JIT RAM Vs. EXECUTIVE ENGINEER, WORKSHOP DIVISION NO. 2 BEAS SUTLEJ LINK PROJECT SUNDERNAGAR AND OTHERS
August 29, 1973
KHUSI RAM Vs. UNION OF INDIA
June 28, 1973
KIDAR NATH AND CO. Vs. THE STATE OF HIMACHAL PRADESH ETC.
September 25, 1973
KIRPA RAM Vs. MALHA
July 3, 1973
KISHAN CHAND Vs. STATE
January 2, 1973
KISHORI LAL Vs. ISHWAR DASS AND ORS.
May 31, 1973
KRISHAN LAL Vs. BEANT SINGH
December 13, 1973
LACHHI Vs. KEDAR SINGH
June 1, 1973
LAKHU Vs. SADHU AND ORS.
April 13, 1973
MADAN LAL ETC Vs. BUDH RAM ETC
September 27, 1973
MADHU KUMAR Vs. HIMACHAL PRADESH UNIVERSITY
March 13, 1973
MAHESH CHAND Vs. STATE OF HIMACHAL PRADESH
November 22, 1973
MINA RAM Vs. JIVLU BUDHU
August 2, 1973
MISSU RAM Vs. THE STATE
September 7, 1973
MUNICIPAL COMMITTER Vs. SHRI S.K. KARAULI, GENERAL MANAGER, NAHAN FOUNDARY LTD.
September 17, 1973
NAND RAM Vs. RAGHUNANDAN
March 29, 1973
NARAINU AND KAHNU Vs. STATE OF HIMACHAL PRADESH
August 1, 1973
NARENDER NATH Vs. THE STATE
July 11, 1973
NEK RAM Vs. STATE
August 20, 1973
OM PARKASH KAPUR Vs. THE COMPETENT OFFICER ETC.
November 23, 1973
PADAM DEV Vs. GANGA RAM ETC
August 10, 1973
PARMA NAND VERMA Vs. STATE OF HIMACHAL PRADESH
September 18, 1973
PEPSU ROAD TRANSPORT CORPORATION Vs. PURAN CHAND
March 29, 1973
PRAVEEN KUMAR Vs. THE STATE OF HIMACHAL PRAESH AND ORS.
May 18, 1973
PRITAM SINGH Vs. CHARAN DASS DOGRA
February 9, 1973
PUNJAB WAKF BOARD ETC. Vs. THE GRAM PANCHAYAT OF VILLAGE ETC.
August 22, 1973
R K ANAND Vs. JOGINDER SINGH
September 4, 1973
RAJKUMAR RAJINDER SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 26, 1973
RAM DHAN Vs. BASANTA AND ANR.
May 2, 1973
RAM KISHORE Vs. STATE
January 18, 1973
RAM PIYARI Vs. GANGA RAM
May 25, 1973
SACHIDA NAND SHARMA Vs. STATE OF HIMACHAL PRADESH
May 7, 1973
SANT RAM Vs. DEPUTY COMMISSIONER SOLAN AND ORS
August 17, 1973
SANTOSH KUMAR Vs. THE STATE OF HIMACHAL PRADESH ETC.
September 24, 1973
SANTOSH KUMARI Vs. STATE
March 13, 1973
SARDAR KARAM SINGH Vs. THE STATE OF HIMACHAL PRADESH ETC.
September 18, 1973
SARVSHRI M.P. VAIDYA ETC. Vs. THE UNION OF INDIA (UOI)
November 9, 1973
SH. RAM DAYAL Vs. THE STATE OF H.P.
May 16, 1973
SH. SHAMSHER SINGH KANWAR AND ANR. Vs. THE UNION OF INDIA (UOI) ETC.
September 25, 1973
SHIV PARSHAD Vs. SHILA RANI
June 14, 1973
SHRI BALDEV RAJ CHOPRA Vs. STATE OF HIMACHAL PRADESH AND ORS.
November 15, 1973
SHRI BALKRISHAN SHARMA Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
November 5, 1973
SHRI BANSI RAM SHARMA Vs. THE STATE OF HIMACHAL PRADESH ETC.
September 17, 1973
SHRI CHAMARU AND ORS. Vs. SMT. SUBDHA AND ORS.
May 15, 1973
SHRI DAULAT RAM SANKHYAN Vs. SHRI KULDIP SINGH
November 20, 1973
SHRI DINA NATH Vs. SHRI HANS RAJ ETC.
July 27, 1973
SHRI DIVYA PARKASH Vs. SHRI KULTAR CHAND RANA
July 31, 1973
SHRI H.D. KAINTHALA Vs. THE UNION OF INDIA (UOI) AND ORS.
July 11, 1973
SHRI HARI DUTT KAINTHLA AND ANR. Vs. THE STATE OF HIMACHAL PRADESH AND ORS.
September 25, 1973
SHRI HARI SHARMA PREM AND ANR. Vs. UNION OF INDIA (UNION OF INDIA) AND ANR.
May 31, 1973
SHRI I.C. GUPTA AND ANR. Vs. THE DISTRICT MAGISTRATE AND ANR.
December 31, 1973
SHRI ISHWARI KUMAR Vs. STATE OF HIMACHAL PRADESH AND ANR.
July 27, 1973
SHRI JAI CHAND ETC. Vs. SMT. BIMLA DEVI
November 2, 1973
SHRI JAI CHAND KAUSHAL AND ANR. Vs. THE STATE OF H.P. AND ORS.
December 31, 1973
SHRI JALHA Vs. SHRIMATI DAROPTI
October 20, 1973
SHRI JASWANT SINGH ETC. Vs. THE DEV SAMAJ SOLAN ETC.
July 27, 1973
SHRI KARAM CHAND Vs. SHRI OM PARKASH
August 8, 1973
SHRI P.L. MORADA (RETD. MAJOR) Vs. SHRI S.D. BAKSHI
January 17, 1973
SHRI P.N. DHAWAN Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 28, 1973
SHRI PANJKU Vs. SHRI AMIN CHAND ETC.
September 28, 1973
SHRI RAM KUMAR Vs. PARSHOTAM DASS AND SONS
August 22, 1973
SHRI SEHJOO AND ANR. Vs. SHRI BHIKHU
October 16, 1973
SHRI SITA RAM ETC. Vs. THE STATE OF HIMACHAL PRADESH
August 10, 1973
SHRI TILAK RAJ SHARMA Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
July 27, 1973
SHRI TRILOKI NATH Vs. THE PRINCIPAL, MEDICAL COLLEGE ETC.
November 30, 1973
SHRI V.S. MALIK Vs. SMT. SATYA DEVI
November 7, 1973
SHRIMATHI UTTAMI Vs. SHRI RAM DASS AND ORS.
August 30, 1973
SHRIMATI SAVITRI DEVI Vs. DHANI RAM
November 23, 1973
SMT. CHOWLI DEVI AND ORS. Vs. RUKAM DIN AND ORS.
March 29, 1973
STATE Vs. JAGJIT SINGH
May 21, 1973
STATE Vs. SADH RAM
January 17, 1973
STATE OF HIMACHAL PRADESH Vs. DHAMPU
June 26, 1973
STATE OF HIMACHAL PRADESH Vs. GAUTAM DASS
December 26, 1973
STATE OF HIMACHAL PRADESH Vs. BADRI PARSHAD PANDEY
September 28, 1973
STATE OF HIMACHAL PRADESH Vs. BUDHI SINGH
November 7, 1973
STATE OF HIMACHAL PRADESH Vs. SHRI SURESH CHAND
July 23, 1973
STATE OF HIMACHAL PRADESH AND ORS. Vs. THE DIRECTOR OF AGRICULTURE, HIMACHAL PRADESH AND ORS.
January 19, 1973
SUKH LAL TANDON Vs. THE DISTRICT AND SESSIONS JUDGE AND ORS.
August 28, 1973
SUKHVINDER KAUR Vs. STATE OF HIMACHAL PRADESH
November 30, 1973
SURAJKUND TEMPLE IDOL Vs. SHRI HARI KISHAN ETC.
December 26, 1973
SURAT RAM ETC. Vs. STATE OF HIMACHAL PRADESH
May 24, 1973
SURINDER NATH AHLUWALIA Vs. RAJ KUMAR AND ANR.
November 15, 1973
THE BAR COUNCIL OF HIMACHAL PRADESH Vs. THE ADVOCATE GENERAL AND ANR.
May 8, 1973
THE COMMISSIONER TRANSPORT, HIMACHAL PRADESH GOVERNMENT ETC. Vs. SHRI NARAIN DASS
September 28, 1973
THE DANDA ANNJ GRAM SABHA ETC. Vs. THE STATE OF HIMACHAL PRADESH
May 7, 1973
THE KOTGARH M.P. CO-OPERATIVE SOCIETY Vs. KEDAR NATH AND ORS.
January 17, 1973
THE STATE OF HIMACHAL PRADESH ETC. Vs. SHRI SUDERSHAN SINGH SAINI ETC.
December 26, 1973
UNION OF INDIA Vs. C BALJEE
January 17, 1973