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Title
Date
A DUGGAL AND CO Vs. EXCISE AND TAXATION COMMISSIONER
July 27, 1973
ABCHAL SINGH Vs. HUKAM SINGH
May 25, 1973
ABNASH CHANDER Vs. ASSESSING AUTHORITY, BHATINDA
October 8, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BIPAN LAL KUTHIALA
October 17, 1973
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. KARNAIL SINGH V KALERAN
October 29, 1973
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. JAI BAJRANG NAIL INDUSTRIES
July 17, 1973
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. INDER SINGH UPPAL
April 23, 1973
AJAIB SINGH Vs. MAKHAN SINGH, ETC.
June 1, 1973
AJAIB SINGH Vs. THE STATE OF PUNJAB
November 9, 1973
AJIT SINGH Vs. CHARAN SINGH PARDESHI
February 27, 1973
AKHARA DHARAM DHAJAN SADHAN Vs. KEHAR SINGH, ETC.
October 31, 1973
AMAL KUMAR Vs. BHUPINDER SINGH
July 23, 1973
AMAR KAUR ETC Vs. PARKASH CHAND ETC
November 23, 1973
AMAR SINGH Vs. PURAN CHAND
February 7, 1973
AMAR SINGH Vs. ASHOK KUMAR
April 3, 1973
AMAR SINGH DOSANJH Vs. STATE OF PUNJAB
February 27, 1973
AMARJIT SINGH Vs. UNION TERRITORY, (CHANDIGARH ADMINISTRATION), ETC.
February 22, 1973
AMBALA BUS SYNDICATE PRIVATE LTD Vs. COMMISSIONER OF INCOME-TAX
November 21, 1973
AMRIK SINGH Vs. SURJJT KAUR
November 8, 1973
AMRIT BANASPATI CO. LTD., CHANDIGARH Vs. THE STATE OF PUNJAB AND OTHERS
April 17, 1973
AMRIT LACHHMAN Vs. RURI
May 23, 1973
AMRIT LAL Vs. STATE OF PUNJAB
January 8, 1973
ANIL KAPOOR Vs. FINANCE-CUM-HEALTH SECRETARY CHANDIGARH
August 8, 1973
ASHRAF ALI Vs. STATE OF HARYANA
October 17, 1973
ASSESSING AUTHORITY Vs. AMIR CHAND OM PARKASH
May 8, 1973
AUTO PINS Vs. STATE OF HARYANA
July 31, 1973
AVTAR SINGH Vs. FINANCIAL COMMISSIONER
April 19, 1973
BABU RAM Vs. STATE OF PUNJAB
November 15, 1973
BABU RAM Vs. CHIEF SETTLEMENT COMMISSIONER
May 17, 1973
BABU SINGH ALIAS PARMA NAND Vs. JASWANT AND ANOTHER
January 5, 1973
BACHAN SINGH Vs. EXCISE AND TAXATION OFFICER
November 22, 1973
BACHAN SINGH Vs. ARJAN SINGH
November 10, 1973
BACHITTAR SINGH GREWAL AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
January 3, 1973
BAGHEL SINGH Vs. FINANCIAL COMMISSIONER
January 5, 1973
BAHADUR CHAND Vs. ASHOK SHARMA
January 16, 1973
BAHER CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. SECRETARY TO GOVT OF PUNJAB
September 18, 1973
BAKHTAWAR SINGH Vs. SUPERINTENDING CANAL OFFICER
August 13, 1973
BAKHTAWAR SINGH Vs. NACHHITTAR SINGH
February 27, 1973
BALBIR SINGH, ETC. Vs. PANCHAYAT SAMITI KOHTAK, ETC.
February 2, 1973
BALWANT RAI Vs. GURDAS RAI
January 31, 1973
BALWANT RAI Vs. GURDAS RAI
July 31, 1973
BALWANT SINGH Vs. MEHAR SINGH
August 13, 1973
BALWANT SINGH Vs. STATE OF PUNJAB
March 29, 1973
BANARSI DASS KANSHI RAM Vs. RAM SINGH
November 9, 1973
BANT SINGH AND ANOTHER Vs. GURPREET SINGH AND OTHERS
July 20, 1973
BASIALA CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY, BASIALA Vs. ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETIES, GARH SHANKAR
August 2, 1973
BASTI RAM Vs. VED PARKASH
March 22, 1973
BAWA SINGH, ETC. Vs. THE STATE OF PUNJAB, ETC.
March 29, 1973
BHAGWAN DASS Vs. RAM PAYARA
April 30, 1973
BHAGWAN DASS Vs. STATE OF PUNJAB
November 7, 1973
BHAGWAN DASS Vs. CHARAN DASS AND ORS.
November 9, 1973
BHAGWAN SINGH Vs. STATE OF PUNJAB
May 4, 1973
BHAN SINGH Vs. STATE OF PUNJAB
July 20, 1973
BHARAT MITTAR Vs. SONU RAM
October 19, 1973
BHARTYA TRADING CO Vs. CONTROLLER OF STORES PUNJAB CHANDIGARH
November 16, 1973
BIBI BALBIR KAUR KATHURIA Vs. RAGHUBIR SINGH KATHURIA
November 27, 1973
BISHAN SARUP AND BROS Vs. TARA WANTI
September 11, 1973
BISHAN SINGH Vs. THE STATE OF PUNJAB
February 9, 1973
BLOCK SAMITI Vs. SECRETARY TO GOVERNMENT
May 8, 1973
BORSTAL INMATE NARJIT SINGH Vs. THE STATE OF PUNJAB, ETC.
April 6, 1973
BRIJ LAL Vs. THE STATE OF PUNJAB, ETC.
May 9, 1973
BRIJ LAL AND ANOTHER Vs. HARI SINGH AND OTHERS
December 6, 1973
BRITISH INDIA CORPORATION LTD Vs. MOHD SADIQ
August 6, 1973
BUDH RAM, ETC. Vs. THE DHURI CO-OPERATIVE-CUM-MARKEING-CUM-PROCESSING SOCIETY, ETC.
July 26, 1973
BUDH SINGH Vs. STATE OF PUNJAB
March 26, 1973
CAPT OMESH KUMAR Vs. FINANCIAL COMMISSIONER
January 24, 1973
CBAWLI DEVI AND ORS. Vs. UNION OF INDIA (UOI) AND OTHERS
August 17, 1973
CHAMAN LAL Vs. STATE
September 7, 1973
CHAMAN LAL Vs. STATE OF PUNJAB
November 2, 1973
CHAMAN LAL AND SONS Vs. STATE OF PUNJAB
January 30, 1973
CHANAN RAM Vs. RADHA DEVI
March 8, 1973
CHANAN SINGH Vs. KARAM SINGH
November 8, 1973
CHANAN SINGH Vs. THE STATE OF PUNJAB
March 27, 1973
CHANAN SINGH, ETC. Vs. LAL SINGH
November 1, 1973
CHAND SINGH Vs. SHRIMATI IND KAUR AND OTHERS
December 6, 1973
CHAND SINGH Vs. SUPERINTENDING CANAL OFFICER
August 14, 1973
CHAND SINGH Vs. STATE OF PUNJAB
January 4, 1973
CHANDA SINGH Vs. STATE OF PUNJAB
October 1, 1973
CHARAN SINGH Vs. GEHAL SINGH, ETC.
December 19, 1973
CHARANJIT LAL DES RAJ Vs. SALES TAX TRIBUNAL UNION TERRITORY
April 23, 1973
CHARANJIT SINGH Vs. SUB DIVISIONAL OFFICER (CIVIL, NAWANSHAHR)
August 1, 1973
CHHAJU Vs. NATH
December 3, 1973
CHHANKA RAM Vs. REHMAN, ETC.
April 24, 1973
COL H H SIR HARINDER SINGH BRAR BANS BAHADUR Vs. COMMISSIONER OF WEALTH-TAX
November 20, 1973
COMMISSIONER OF GIFT-TAX Vs. HARI CHAND
September 26, 1973
COMMISSIONER OF INCOME TAX Vs. SWARAN SINGH SHAH S
December 3, 1973
COMMISSIONER OF INCOME TAX Vs. MOHAN LAL SANGANERIA
February 14, 1973
COMMISSIONER OF INCOME-TAX Vs. INDIAN MOTORS TRANSPORT CO P LTD
January 16, 1973
COMMISSIONER OF INCOME-TAX Vs. S SWARAN SINGH SHAH
December 3, 1973
COMMISSIONER OF INCOME-TAX Vs. BRIJ BHUSHAN LAL RAMESH KUMAR
September 26, 1973
COMMISSIONER OF WEALTH-TAX Vs. YUVRAJ AMRINDER SINGH
April 30, 1973
CONTROLLER OF ESTATE DUTY Vs. VED PARKASH JAIN
August 1, 1973
CONTROLLER OF ESTATE DUTY Vs. MOTIA RANI MALHOTRA
November 19, 1973
D.P GUPTA AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
October 31, 1973
DALIP SINGH Vs. STATE OF HARYANA
September 14, 1973
DALIP SINGH Vs. STATE
September 6, 1973
DALIP SINGH Vs. SMT. BALWINDER KAUR AND OTHERS
January 22, 1973
DAMAN ANAND Vs. HIRA LAL
October 11, 1973
DARSHAN SINGH Vs. JAGDISH KUMAR AND ANR
November 23, 1973
DARYAO SINGH Vs. ADDITIONAL DIRECTOR
May 17, 1973
DASHMESH TRANSPORT COMPANY PVT LTD Vs. COMMISSIONER OF INCOME-TAX
October 23, 1973
DASS RAM Vs. CHARANJIT LAL
October 24, 1973
DAULAT RAM Vs. PARSINI
March 8, 1973
DAYA RAM Vs. PURAN CHAND
October 24, 1973
DEEP SINGH Vs. STATE
August 17, 1973
DEO DUTTA SHARMA Vs. MANOHAR LAL
October 26, 1973
DES RAJ Vs. STATE OF PUNJAB
August 13, 1973
DEV MITTAR AHUJA Vs. SOHAN LAL AHUJA ETC
November 29, 1973
DEV RAJ Vs. TILAK RAJ DHARAM PAL
May 28, 1973
DEV RAJ AND ANR. Vs. SODHAN DEVI AND ORS.
November 1, 1973
DEVINDER SINGH Vs. STATE OF PUNJAB
February 28, 1973
DHANI Vs. GIAN CHAND
February 13, 1973
DHANNA SINGH Vs. DEPUTY COMMISSIONER
August 2, 1973
DHANTI Vs. ISHERI
January 3, 1973
DHARAM CHAND AND OTHERS Vs. STATE AND OTHERS
August 6, 1973
DHARAM PAL SAT DEV Vs. COMMISSIONER OF INCOME-TAX
January 4, 1973
DHARAM SINGH Vs. STATE OF HARYANA
July 30, 1973
DHARAM VIR Vs. STATE OF PUNJAB
November 8, 1973
DIDAR SINGH B K O Vs. STATE OF PUNJAB, ETC
March 14, 1973
DILAWAR SINGH Vs. THE STATE OF PUNJAB, ETC.
October 31, 1973
DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY, DELHI, ETC. Vs. RAM KISHAN, ETC.
May 23, 1973
DR. K.L. JAURA Vs. PANJAB UNIVERSITY, ETC.
May 25, 1973
DR. S.S. PRADBHU Vs. HARYANA AGRICULTURAL UNIVERSITY HISSAR ETC.
November 14, 1973
DR. T.R. SAKHUJA Vs. THE STATE OF PUNJAB ETC.
August 16, 1973
DULA SINGH Vs. UNION OF INDIA
November 16, 1973
DURGA DEVI Vs. AMRITSAR IMPROVEMENT TRUST
September 16, 1973
DURGA PARSHAD SODHI Vs. THE STATE OF PUNJAB, ETC.
September 11, 1973
DWARKA DASS Vs. PUNJAB KHADI AND VILLAGE INDUSTRY BOARD, CHANDIGARH
October 26, 1973
FAQIRA Vs. KUL BHUSHAN
October 24, 1973
FATEH CHAND Vs. DES RAJ
February 1, 1973
FATEH SINGH Vs. B S GREWAL, F C PUNJAB
January 10, 1973
FIRM HANUMAN DAL AND GENERAL MILLS Vs. THE MARKET COMMITTEE, ETC.
May 17, 1973
GANDHARAV SAIN Vs. PUNJAB STATE
January 8, 1973
GANGA PARSHAD Vs. DEVI LAL
February 9, 1973
GANGA RAM Vs. RISAL SINGH
March 29, 1973
GINDER SINGH Vs. BAGGA SINGH
January 16, 1973
GOBIND RAM Vs. GODHA RAM
February 15, 1973
GRAM PANCHAYAT Vs. TOTI
May 18, 1973
GRAM PANCHAYAT GARHI BRAHMANA Vs. PURAN SINGH
April 3, 1973
GRAM PANCHAYAT MEHTABGARH Vs. STATE OF PUNJAB
August 10, 1973
GRAM SABHA AND GRAM PANCHAYAT DABA Vs. CHIEF SETTLEMENT COMMISSIONER
May 15, 1973
GUMANI RAM SIRI RAM Vs. COMMISSIONER OF INCOME-TAX
February 14, 1973
GURBACHAN SINGH Vs. GOVERNMENT OF PUNJAB
April 16, 1973
GURBACHAN SINGH Vs. SECRETARY TO GOVERNMENT
May 7, 1973
GURBACHAN SINGH Vs. STATE
January 3, 1973
GURBAX RAI Vs. KANTA RANI
October 26, 1973
GURBAX SINGH Vs. STATE OF PUNJAB
January 22, 1973
GURBUX SINGH Vs. GIAN SINGH
May 22, 1973
GURCHARAN SINGH Vs. STATE OF HARYANA
December 4, 1973
GURCHARAN SINGH Vs. HARDIAL SINGH
August 3, 1973
GURCHARAN SINGH Vs. THE STATE OF PUNJAB, ETC.
September 13, 1973
GURDASPUR CENTRAL CO-OPERATIVE BANK LTD Vs. UNDER SECRETARY TO GOVERNMENT
February 1, 1973
GURDEV SINGH Vs. BARJINDER SINGH
January 1, 1973
GURDIAL SINGH, ETC Vs. PIARA SINGH, ETC
May 14, 1973
GURINDER PAL SINGH Vs. STATE OF PUNJAB
August 29, 1973
GURNAM SINGH Vs. ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES
April 26, 1973
H L JAIN Vs. STATE OF HARYANA
September 5, 1973
H.L. JAIN Vs. THE STATE OF HARYANA
September 5, 1973
HABRI JANTA CO-OPERATIVE SOCIETY Vs. HARYANA STATE
March 6, 1973
HAKAM SINGH Vs. JASWANT SINGH
September 6, 1973
HAKIM RAM SARAN DASS Vs. MANIK CHAND
February 21, 1973
HANS RAJ Vs. RAJ KUMAR
March 2, 1973
HANS RAJ Vs. BRAHMA NAND
May 10, 1973
HANS RAJ AND OTHERS Vs. SANTOSH KUMAR AND OTHERS
February 2, 1973
HANS RAJ, OCTROI MOHARRIR, MUJNICIPAL COMMITTEE SANGRUR Vs. MUNICIPAL COMMITTEE SANGRUR.
May 7, 1973
HARBANS KAUR ETC. Vs. LUDHIANA IMPROVEMENT TRUST ETC.
February 5, 1973
HARBANS SINGH Vs. FINANCIAL COMMISSIONER
May 4, 1973
HARBANS SINGH Vs. STATE OF PUNJAB
March 6, 1973
HARBEANT SINGH Vs. ADDITIONAL DIRECTOR
January 31, 1973
HARBHAJAN SINGH Vs. TARLOK SINGH AND OTHERS
September 19, 1973
HARBILAS BALDEV RAJ Vs. MAINI BROTHERS
May 2, 1973
HARCHARAN SINGH Vs. REGISTRAR
November 16, 1973
HARCHET SINGH Vs. THE STATE OF HARYANA AND OTHERS
December 18, 1973
HARDIT SINGH Vs. GULZARA SINGH
February 5, 1973
HARI CHAND Vs. RAMESH KUMAR
August 9, 1973
HARI KISHAN Vs. STATE OF HARYANA
October 27, 1973
HARI KISHAN DOGRA Vs. ARJAN SINGH
May 24, 1973
HARI SINGH Vs. FINANCIAL COMMISSIONER
October 8, 1973
HARISH CHANDER Vs. GANGA SINGH AND SONS
February 8, 1973
HARMANDER SINGH Vs. GENERAL MANAGER, NORTHERN RAILWAY, NEW DELHI
February 6, 1973
HARNAM SINGH Vs. NARAIN DASS
August 1, 1973
HARNEK SINGH, ETC Vs. PARGAT SINGH (MAJOR), ETC
May 30, 1973
HARPAL SINGH Vs. STATE OF PUNJAB
November 8, 1973
HARPARKASH KAURA Vs. BANSI LAL
February 28, 1973
HARSHARAN SINGH Vs. SMT. TEJINDER KAUR
October 18, 1973
HARYANA STATE, ETC. Vs. SAVITRI DEVI AND ORS.
December 4, 1973
HAWA SINGH B.K.O. Vs. THE STATE OF HARYANA AND OTHERS
March 4, 1973
HET RAM Vs. STATE OF PUNJAB
November 14, 1973
HIND CHIT FUND P LTD Vs. GIAN CHAND
August 24, 1973
HINDUSTAN COMMERCIAL BANK LTD Vs. JAGTAR SINGH
October 9, 1973
HINDUSTAN TOOLS MFG CO Vs. COMMISSIONER OF INCOME-TAX
December 5, 1973
HIRA SINGH, ETC. Vs. HARIA, ETC.
November 2, 1973
HNKAM CHAND AND ORS. Vs. GORDAS MAL
January 15, 1973
HOSHIAR SINGH AND OTHER Vs. RAM SARUP AND ANOTHER
October 26, 1973
IN RE EDWARD GANJ PUBLIC WELFARE ASSOCIATION LTD Vs. EDWARD GANJ PUBLIC WELFARE ASSOCIATION LTD
May 4, 1973
INDER PAL Vs. DATTAR SINGH
November 11, 1973
INDER SINGH Vs. STATE OF PUNJAB
September 4, 1973
INDER SINGH Vs. FINANCIAL COMMISSIONER
July 30, 1973
INDERJIT Vs. MADAN GOPAL AND OTHERS
August 17, 1973
INSPECTOR GENERAL OF POLICE, PUNJAB, ETC. Vs. BALBIR SINGH
January 3, 1973
ISHAR DAS Vs. STATE OF HARYANA
October 29, 1973
ISHAR SINGH Vs. STATE OF PUNJAB
August 1, 1973
J. R. CHOPRA, PRIVATE SECRETARY TO GOVERNOR, PUNJAB, CHANDIGARH AND OTHERS Vs. UNION OF INDIA THROUGH THE SECRETARY DEPARTMENT OF PERSONNEL, CABINET SECRETARIAT, (DEALING WITH INTEGRATION), NEW DELHI AND OTHERS
November 2, 1973
JAGAN NATH PYARE LAL Vs. COMMISSIONER OF INCOME-TAX
February 22, 1973
JAGATJIT COTTON TEXTILE MILLS LTD Vs. STATE OF PUNJAB
January 18, 1973
JAGDISH RAJ Vs. THE STATE OF PUNJAB
November 7, 1973
JAGDISH SINGH SANGA Vs. PUNJAB UNIVERSITY
March 9, 1973
JAGIR SINGH Vs. STATE OF PUNJAB
November 6, 1973
JAI CHAND Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
August 29, 1973
JAI KAUR Vs. PARTAP KAUR ETC
September 13, 1973
JAI LAL Vs. HANS KAUR
December 6, 1973
JAI RAM Vs. RAM PARTAP
August 16, 1973
JASWANT RAI Vs. DEVI DASS
May 28, 1973
JASWANT RAI Vs. DHANWANTI DEVI
September 10, 1973
JASWANT SINGH Vs. JAI RAM SINGH
February 23, 1973
JASWINDER SINGH Vs. THE STATE
November 22, 1973
JAWALA SINGH Vs. LACHHMAN DAS
October 1, 1973
JI KAUR, ETC Vs. BHULLAN, ETC
March 30, 1973
JIT SINGH Vs. RAM MURTI
September 19, 1973
JIT SINGH Vs. RAM MURTI
January 18, 1973
JOBAN DASS OF MESSRS JOBAN DASS, PURAN CHAND Vs. VIJAY KUMAR CARROL
August 9, 1973
JOGINDER SINGH Vs. DEPUTY COMMISSIONER
August 3, 1973
JOGINDER SINGH Vs. THE STATE OF HARYANA
January 25, 1973
JOGINDER SINGH ALIAS NAGINDER SINGH Vs. THE PUNJAB STATE
July 30, 1973
KAHAN CHAND Vs. SIRI CHAND AND OTHERS
August 3, 1973
KALU Vs. NAND SINGH
February 23, 1973
KAPOOR CHAND RIKHI RAM MAHAJAN Vs. HAKIM JAGDISH CHAND SIRIPAT RAI
December 14, 1973
KAPUR CHAND MAJOR AND ANOTHER Vs. DES RAJ
November 2, 1973
KARAMJIT SINGH GILL Vs. GURDIP SINGH
October 24, 1973
KARNAIL SINGH Vs. THE STATE OF HARYANA AND OTHERS
October 3, 1973
KARNAIL SINGH Vs. STATE OF PUNJAB
May 2, 1973
KARNAL CO-OPERATIVE TRANSPORT SOCIETY LIMITED, ETC Vs. STATE OF HARYANA
March 1, 1973
KARORIA MAL LACHHMI NARAIN Vs. COMMISSIONER OF INCOME-TAX
February 23, 1973
KARTAR SINGH Vs. TARLOK SINGH
April 5, 1973
KARTAR SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER
April 27, 1973
KAUSHALYA DEVI Vs. MAJOR DHANI RAM RETD
May 28, 1973
KEHAR DASS Vs. TARAK SINGH
August 10, 1973
KEHAR SINGH Vs. STATE
May 31, 1973
KESAR DASS Vs. SHRIMATI CHAMELI DEVI
August 6, 1973
KESAR SINGH AND 5 ORS Vs. STATE AND 4 ORS
January 9, 1973
KEWAL KRISHAN MEHRA, ETC. Vs. THE STATE OF PUNJAB, ETC.
January 31, 1973
KHALRA CO-OPERATIVE LABOUR AND CONSTRUCTION SOCIETY LTD Vs. STATE OF PUNJAB
March 8, 1973
KIKKAR SINGH Vs. DADDAHOOR CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY
October 29, 1973
KISHORILAL Vs. DAYA NAND
January 3, 1973
KRISHAN DEV KAPOOR Vs. THE GENERAL MANAGER, NORTHERN RAILWAY
January 30, 1973
KULWANT KAUR Vs. DISTRICT EDUCATION OFFICER, AMRITSAR, ETC.
September 24, 1973
LABH SINGH Vs. STATE OF HARYANA
January 29, 1973
LACHHMAN Vs. STATE OF HARYANA
May 29, 1973
LACHHMAN SINGH Vs. REGISTRAR
November 6, 1973
LAKSHMI NARAIN KAPOOR Vs. THE PUNJAB STATE, ETC.
August 23, 1973
LAL CHAND Vs. PARSHOTAM LAL
December 4, 1973
LIFE CONVICT BHANA RAM Vs. SUPERINTENDENT JAIL, SANGRUR AND ANOTHER
January 9, 1973
LILU RAM Vs. MANOHAR
March 2, 1973
LOK SEWAK CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY FARIDKOT Vs. JANGA SINGH
November 15, 1973
LT. A.L. TANDON AND ANR. Vs. GOLAB SINGH
February 28, 1973
M.S. MAHADEOKAR Vs. THE CHIEF COMMISSIONER UNION TERRITORY, CHANDIGARH AND OTHERS
February 2, 1973
M/S BRITISH MOTOR AND CYCLE MART. AUTOMOBILE ENGINEERS AND, CONTRACTORS, AMBALA Vs. JAIKISHAN DASS AND ORS.
October 26, 1973
M/S. SAMAND SINGH SOHAN SINGH AND CO., AMRITSAR Vs. THE STATE OF PUNJAB AND OTHERS
November 13, 1973
M/S. SIKANDS LTD. N.I.T. FARIDABAD Vs. THE STATE OF HARYANA
April 16, 1973
MAHABIR PARSHAD BAWANIWALA Vs. STATE OF HARYANA
June 1, 1973
MAHAVIR METAL WORKS Vs. COMMISSIONER OF INCOME-TAX
January 3, 1973
MAJOR JAGJIT SINGH AND ORS. Vs. KARTAR SINGH AND ORS.
January 2, 1973
MALKIAT SINGH Vs. STATE OF PUNJAB ETC
April 19, 1973
MALLU Vs. RAM CHAND
August 30, 1973
MAN MOHAN SINGH Vs. THE STATE
January 8, 1973
MANGAL SINGH Vs. BAKHSHISH SINGH
April 20, 1973
MANHOR LAL MADAN Vs. THE STATE OF PUNJAB AND OTHERS
February 20, 1973
MANI RAM MAJOR AND OTHERS Vs. DHARAM SINGH AND OTHERS
May 28, 1973
MAWASHI Vs. GRAM SABHA DAULATABAD
January 19, 1973
MAYA DEVI Vs. CHANDIGARH ADMINISTRATION
May 28, 1973
MEGH SINGH Vs. JUGAL KISHORE AND ANOTHER
November 22, 1973
MEHAR SINGH Vs. VINOD PARSHAD
October 30, 1973
MEHTA BALDEV DUTT Vs. PURAN SINGH AND ORS.
February 21, 1973
MESSRS ESCORT LIMITED, DELHI AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
November 21, 1973
MESSRS KAPUR SILK WEAVING MILLS, AMRITSAR Vs. SHRI MANOHAK LAL
May 14, 1973
MESSRS PAHLAD RAI BHAWANI PRASAD Vs. THE MARKET COMMITTEE, KOSLI, TEHSIL JHAJJAR, DISTRICT ROHTAK
December 5, 1973
MESSRS SIR GANGA RAM AND SONS Vs. THE PUNJAB STATE ELECTRICITY BOARD, PATIALA
April 21, 1973
MOHAN LAL JAIN Vs. MOHAN LAL AND ANOTHER
January 12, 1973
MOHINDER SINGH Vs. GURNAM SINGH, ETC
January 17, 1973
MOHINDER SINGH AND OTHERS Vs. STATE OF PUNJAB
January 23, 1973
MOLAR SINGH Vs. DIN DAYAL
August 29, 1973
MOMAN Vs. RADHA KISHAN
May 11, 1973
MOMAN RAM AND ANOTHER Vs. HANUMAN AND OTHERS
May 25, 1973
MOUNT VIEW HOTEL Vs. SALES TAX TRIBUNAL
April 23, 1973
MULAKH RAJ NAND LAL Vs. EXCISE AND TAXATION COMMISSIONER
October 17, 1973
MULKH RAJ AND OTHERS Vs. ONKAR SINGH
November 21, 1973
MULKJIT SINGH Vs. NARAIN SINGH AND ANOTHER
May 2, 1973
MUNICIPAL COMMITTEE Vs. AMRIK SINGH
May 27, 1973
MUNICIPAL COMMITTEE Vs. KHALSA SHOE CO
December 4, 1973
MUNICIPAL COMMITTEE Vs. STATE OF HARYANA
November 6, 1973
MUNICIPAL COMMITTEE KAITHAL Vs. PYARE LAL RIKHI RAM
November 2, 1973
MUNICIPAL COMMITTEE KURALI Vs. STATE OF PUNJAB, ETC
September 28, 1973
MUNICIPAL COMMITTEE, AMRITSAR Vs. JAGAT RAM
September 18, 1973
MUNICIPAL COMMITTEE, SHAHABAD Vs. PHARAYA LAL
July 30, 1973
MUNSHI Vs. PUNNA RAM
October 29, 1973
MUNSHI RAM Vs. STATE OF PUNJAB
November 23, 1973
NAGINDER SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
October 15, 1973
NAHAR DASS, CHELA BAWA JOTI PARKASH Vs. TARAK SINGH
August 10, 1973
NALINI RAJAN SHARMA Vs. STATE OF HARYANA
March 22, 1973
NANAK SINGH Vs. CHHINDO
December 10, 1973
NAND SINGH Vs. STATE OF PUNJAB
October 24, 1973
NANU MAL AMAR NATH Vs. STATE OF HARYANA
July 20, 1973
NARAIN SINGH Vs. SHER SINGH
August 3, 1973
NARANDASS RAJARAM AND CO PVT LTD Vs. STATE OF PUNJAB
November 12, 1973
NARENDER SINGH RAO Vs. THE STATE OF HARYANA, ETC.
November 6, 1973
NARINDER SINGH Vs. THE STATE OF PUNJAB, ETC.
October 3, 1973
NAROTTAM DUTT Vs. STATE OF HARYANA
August 23, 1973
NATHI Vs. FINANCIAL COMMISSIONER
January 31, 1973
NATHU RAM Vs. MADAN GOPAL
March 16, 1973
NATHU RAM Vs. DAULAT RAM CHOPRA
March 7, 1973
NAWAB KHAN Vs. BHARAT BHUSHAN JAIN
August 29, 1973
NAZIR SINGH Vs. STATE OF PUNJAB
October 22, 1973
NIRANJAN SINGH Vs. STATE OF PUNJAB
October 29, 1973
NORTHERN ENTERPRISES CORPORATION PVT LTD Vs. STATE
May 10, 1973
OM PARKASH AGGARWAL Vs. THE STATE OF PUNJAB
November 20, 1973
OM PRAKASH RAJINDER KUMAR Vs. EXCISE AND TAXATION COMMISSIONER PUNJAB PATIALA
January 25, 1973
PAHLAD RAI BHAGWANI PRASAD Vs. MARKET COMMITTEE
December 5, 1973
PAKHAR SINGH Vs. GURBANTA SINGH
March 1, 1973
PALA RAM GUPTA Vs. HARISH CHANDER JAIN
November 13, 1973
PARAS RAM Vs. KEHAR SINGH
August 14, 1973
PARKASH DEV Vs. STATE OF HARYANA
January 17, 1973
PARMA NAND Vs. SURESH CHAND
January 19, 1973
PARMA NAND JOGINDER PAL Vs. STATE OF PUNJAB
February 14, 1973
PARSANI DEVI Vs. THE STATE OF HARYANA AND ORS.
September 13, 1973
PARSHOTAM LAL, ETC. Vs. THE STATE OF PUNJAB ETC.
April 9, 1973
PARTAP KAUR Vs. SARDARA SINGH
November 14, 1973
PARTAP SINGH Vs. MIDHA SINGH
October 31, 1973
PATIALA BUS PVT Vs. STATE OF PUNJAB
June 1, 1973
PIARA SINGH, ETC. Vs. STATE OF PUNJAB, ETC.
May 29, 1973
PIRTHI RAJ Vs. SARDARA
May 28, 1973
PIRTHI SINGH Vs. DIRECTOR
August 9, 1973
PISHORI LAL Vs. MAYA DEVI
February 9, 1973
PREM CHAND RAM LAL Vs. STATE OF PUNJAB
March 13, 1973
PREM SINGH Vs. THE STATE
March 16, 1973
PREM SINGH Vs. STATE OF PUNJAB ETC.
November 13, 1973
PRITAM SINGH Vs. STATE OF PUNJAB
August 27, 1973
PRITAM SINGH Vs. STATE OF HARYANA
October 19, 1973
PRITAM SINGH Vs. STATE OF PUNJAB
October 9, 1973
PRITAM SINGH Vs. THE STATE
July 18, 1973
PRITAM SINGH Vs. STATE OF PUNJAB
August 3, 1973
PRITAM SINGH Vs. TEJA SINGH
January 12, 1973
PRITAM SINGH Vs. REGISTRAR
July 19, 1973
PRITAM SINGH, ETC Vs. AVTAR SINGH, ETC
September 7, 1973
PRITHI CHAND BHARAJ, ETC. Vs. STATE OF PUNJAB, ETC.
April 20, 1973
PRITHI PAL SINGH Vs. THE STATE OF PUNJAB AND OTHERS
March 15, 1973
PRITHI PAL SINGH Vs. THE STATE OF PUNJAB ETC.
November 21, 1973
PRITPAL SINGH Vs. NEW SURAJ TRANSPORT CO P LTD
March 28, 1973
PT. WAZIR CHAND Vs. MURTI BARA SHIVALA
February 23, 1973
PUNJAB COPRA CRUSHING OIL MILLS Vs. THE STATE OF PUNJAB ETC.
April 4, 1973
PUNJAB ENGINEERING WORKSHOP AND ORS. Vs. WARYAM SINGH AND ORS.
January 30, 1973
PUNJAB FINANCE PRIVATE LIMITED IN LIQUIDATION Vs. MALHARA SINGH NO 1
May 31, 1973
PUNJAB KHADI GRAMUDYOG SANGH ADAMPUR DOABA Vs. STATE OF PUNJAB, ETC
May 24, 1973
PUNJAB NATIONAL BANK Vs. PUNJAB FINANCE PVT LTD
January 5, 1973
PUNJAB NATIONAL BANK, KHARAR, DISTRICT ROPAR Vs. THE UNION OF INDIA AND OTHERS
October 4, 1973
PUNJAB STATE Vs. DAYA NAND
May 28, 1973
PUNJAB WAKF BOARD Vs. DR. HARKISHAN LAL
January 19, 1973
PURAN Vs. CHANDAN
December 7, 1973
PURAN CHAND GUPTA Vs. STATE OF PUNJAB
February 21, 1973
PURAN SINGH Vs. STATE OF HARYANA
July 19, 1973
PURAN SINGH Vs. EXECUTIVE MAGISTRATE 1ST CLASS
May 31, 1973
PYARE LAL KHUSHWANT RAI Vs. STATE OF PUNJAB
November 6, 1973
RAGHUNATH SINGH ROMESH CHANDER Vs. STATE OF PUNJAB
September 20, 1973
RAJWANT SINGH Vs. FINANCIAL COMMISSIONER
July 31, 1973
RAM CHAND Vs. STATE OF HARYANA
January 19, 1973
RAM CHAND LAL CHAND Vs. KHEM CHAND LAL CHAND
May 17, 1973
RAM MURTI, ETC Vs. SOHAN LAL
September 4, 1973
RAM NARAIN SHARMA, ETC. Vs. THE STATE OF HARYANA, ETC.
May 22, 1973
RAM NATH Vs. RAMESH
May 29, 1973
RAM NATH Vs. MURTI SHRI KRISHAN MAHARAJ
August 17, 1973
RAM NIWAS Vs. UNION OF INDIA AND ANOTHER
January 3, 1973
RAM PHAL Vs. STATE OF HARYANA
January 16, 1973
RAM PIARI Vs. UNION OF INDIA
December 3, 1973
RAM RATTAN Vs. STATE OF HARYANA
December 7, 1973
RAM SARUP Vs. STATE OF PUNJAB
July 20, 1973
RAM SARUP AND OTHERS Vs. MANOHAR AND OTHERS
October 26, 1973
RAMA NAND CHAMAR AND CHANDU CHAMAR Vs. S P MITTAL
March 22, 1973
RAMESHWAR PERSHAD Vs. COMMISSIONER OF INCOME-TAX
February 19, 1973
RAMJAS Vs. HARDEVI
February 7, 1973
RANJIT SINGH Vs. SUPERINTENDING (ENGINEER) CANAL OFFICER
August 14, 1973
RATNO WIDOW OF ISHAR SINGH AND OTHERS Vs. INDER SINGH AND OTHERS
November 21, 1973
RATTAN LAL Vs. THE STATE
November 8, 1973
REGISTRAR OF COMPANIES Vs. SURAJ BACHAT YOJNA PRIVATE LTD
January 10, 1973
RESHAM LAL Vs. ANAND SARUP
August 14, 1973
RICHHPAL Vs. SHIV LAL
January 31, 1973
RIKHI RAM RAM GOPAL COTTON GINNING FACTORY Vs. STATE OF HARYANA
November 29, 1973
ROSHAN LAL KUTHIALA Vs. COMMISSIONER OF INCOME TAX
March 28, 1973
S BIKRAMAJIT SINGH Vs. IQBAL KAUR
September 14, 1973
S DALIP SINGH Vs. LAND ACQUISITION COLLECTOR
November 16, 1973
S GURDIAL SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
September 4, 1973
S JOGINDER SINGH Vs. JAIWANTI WIFE OF HAKIM NANAK SINGH
January 30, 1973
S K AGGARWAL Vs. SATYA WATI DEVI
September 12, 1973
S P GRAMOPHONE CO Vs. COMMISSIONER OF INCOME-TAX
September 24, 1973
SADA NAND Vs. DIRECTOR OF PANCHAYATS
July 26, 1973
SADHIR RAM Vs. GAJJU
November 20, 1973
SADHU RAM-BALI RAM Vs. GHANSHAM DASS-MADAN LAL
October 17, 1973
SANT SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
July 20, 1973
SANT SINGH CHARANJIT SINGH Vs. STATE OF HARYANA
May 23, 1973
SANTA SINGH Vs. STATE OF PUNJAB
May 8, 1973
SANYUKTA Vs. PREM KUMAR MADAN
November 2, 1973
SARDARNI AHILYA RAGHBIR SINGH RAJA SANSI Vs. COMMISSIONER OF INCOME TAX
February 19, 1973
SAT NARAIN Vs. STATE OF PUNJAB
January 8, 1973
SAUDAGAR SINGH ALIAS SAGU Vs. THE STATE OF PUNJAB
September 17, 1973
SEWA SINGH Vs. THE STATE OF PUNJAB, ETC.
October 15, 1973
SHAGAN LAL Vs. HARI KISHAN
November 15, 1973
SHAM KAUR Vs. THE FINANCIAL COMMISSIONER, REVENUE, PUNJAB, CHANDIGARH, AND OTHERS
October 31, 1973
SHAM LAL Vs. THE STATE OF PUNJAB
September 11, 1973
SHAMSHER SINGH Vs. STATE OF HARYANA
November 1, 1973
SHANTI DEVI Vs. FIRM BASANT LAL BANARSI DASS
May 23, 1973
SHARMA SALES CENTRE Vs. THE STATE OF HARYANA
February 13, 1973
SHEO KARAN DASS BHOJ RAJ Vs. STATE OF HARYANA
August 17, 1973
SHIROMANI GURDWARA PRABANDHAK COMMITTEE AMRITSAR Vs. SEWA SINGH
February 21, 1973
SHIV LAL Vs. PT. ISHAR DAS
November 18, 1973
SHIVDEV SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
December 4, 1973
SHMT. HARBANS KAUR Vs. SARDARA SINGH, ETC.
May 2, 1973
SHOPAT RAI Vs. REGISTRAR CO-OPERATIVE SOCIETIES
October 17, 1973
SHRI ANGPAL KAPOOR Vs. STATE OF PUNJAB, ETC.
February 9, 1973
SHRI DHARAM VIR AND OTHERS Vs. MUNICIPAL COMMITTEE, KOT KAPURA, DISTRICT FARIDKOT AND OTHERS
September 28, 1973
SHRI MANGE RAM PROPRIETOR EROS RESTAURANT, CHANDIGARH Vs. SHRI MAHESH CHANDER BATRA AND ANR.
December 21, 1973
SHRI MOHAN LAL THAPAR Vs. MESSRS SARD ISPAT UDYOG CHHEHRATA, AMRITSAR AND ANOTHER
February 9, 1973
SHRIMATI SWARNO DEVI Vs. SHRI PIARA RAM
August 23, 1973
SIRI RAM Vs. EDWARD GANJ PUBLIC WELFARE ASSOCIATION LTD
May 4, 1973
SITA RAM Vs. STATE
July 24, 1973
SITA RAM Vs. SURJI ETC
August 28, 1973
SMT. CHAWLI DEVI, ETC. Vs. UNION OF INDIA (UOI), ETC.
August 7, 1973
SMT. KAUSHALYA Vs. PRITAM SINGH
October 1, 1973
SMT. PUSHPA WATI Vs. PUSHPA LATA
February 3, 1973
SMT. RAJ KUMARI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 26, 1973
SMT. RAM PIARI Vs. SHRI PIARA LAL
November 28, 1973
SOHAN LAL Vs. ASHA DEVI, ETC
September 5, 1973
SOHAN SINGH Vs. STATE OF PUNJAB
January 12, 1973
SOOD AND COMPANY Vs. SORJIT KAUR AND OTHERS
May 30, 1973
SOTAL PATTI HARBANS SINGH LAMBARDAR CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. ASSISTANT REGISTRAR
November 12, 1973
SRIKANTH TIKOO, EX Vs. THE STATE OF HARYANA AND OTHERS
September 20, 1973
STATE Vs. MEHAR SINGH
August 31, 1973
STATE Vs. INDIAN ALUMINIUM CABLE LTD
November 5, 1973
STATE BANK OF PATIALA Vs. UNION OF INDIA, ETC
September 10, 1973
STATE OF HARYANA Vs. M S BHARGAVA, ETC
June 7, 1973
STATE OF HARYANA Vs. HARI SINGH
October 16, 1973
STATE OF HARYANA Vs. GRAM SABHA AND GRAM PANCHAYAT
October 22, 1973
STATE OF HARYANA Vs. SATYA NARAIN
March 13, 1973
STATE OF PUNJAB Vs. PARKASH CHAND KISHAN KUMAR
February 14, 1973
STATE OF PUNJAB Vs. DUNLOP INDIA LIMITED
November 7, 1973
STATE OF PUNJAB Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
October 1, 1973
STATE OF PUNJAB Vs. PRITAM KAUR
May 4, 1973
STATE OF PUNJAB Vs. CHINDER PAL
May 2, 1973
STATE OF PUNJAB Vs. BALDEV KRISHAN
August 14, 1973
STATE OF PUNJAB Vs. MALERKOTLA POWER SUPPLY CO , MALERKOTLA, ETC
November 29, 1973
SUBASH CHANDER Vs. STATE OF HARYANA
January 12, 1973
SUBASH CHANDER MARWAHA AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
January 31, 1973
SUBE SINGH Vs. RAM LAL
March 6, 1973
SUDERSHAN SINGH Vs. DEPUTY COMMISSIONER LUDHIANA, ETC
August 31, 1973
SUDESH KUMAR Vs. JAI NARAIN AND ANOTHER
October 23, 1973
SUKH DEV Vs. GRAM PANCHAYAT SARDHAN
March 7, 1973
SUKH RAM Vs. STATE OF HARYANA
January 25, 1973
SUKHDEV SINGH Vs. SUKHVINDER KAUR
August 9, 1973
SUNDER SINGH Vs. CENTRAL CO-OPERATIVE BANK LTD
January 25, 1973
SUNDER SINGH Vs. STATE OF PUNJAB
August 17, 1973
SURAJ MAL AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
March 12, 1973
SURESH KUMAR Vs. SAT NARAIN
February 21, 1973
SURINDER KUMAR Vs. THE STATE OF PUNJAB
September 20, 1973
SURJIT SINGH MAJOR AND OTHERS Vs. BHAG SINGH AND OTHERS
October 19, 1973
SURRINDER SINGH Vs. THE STATE OF HARYANA
September 13, 1973
TALE AND OTHERS Vs. GRAM PANCHAYAT OF VILLAGE KATWAL DISTRICT ROHTAK AND OTHERS
October 23, 1973
TARLOK NATH SHARMA ETC Vs. UNION OF INDIA ETC
November 9, 1973
TARLOK SINGH AND OTHERS Vs. THE STATE OF PUNJAB
July 30, 1973
TARSEM KUMAR Vs. COMMISSIONER OF INCOME-TAX
November 26, 1973
TARSEM LAL Vs. THE STATE OF PUNJAB AND OTHERS
May 2, 1973
TEJ BHAN Vs. ADDITIONAL DIRECTOR
May 2, 1973
TEJINDER SINGH SANDHU Vs. THE STATE OF PUNJAB, ETC.
March 15, 1973
TEK CHAND Vs. STATE OF PUNJAB
April 17, 1973
TELEPOLE MANUFACTURING COMPANY LTD Vs. STATE OF HARYANA
September 13, 1973
THAKUR JANAK SINGH Vs. STATE OF PUNJAB
December 5, 1973
THAKUR SINGH AND OTHERS Vs. INDER SINGH
October 4, 1973
THE BRITISH INDIA CORPORATION LTD., NEW EGERTON WOOLLEN MILLS BRANCH, DHARIWAL Vs. MOHD. SADIQ AND OTHERS
August 6, 1973
THE STATE OF HARYANA Vs. SHRI RAM NIWAS BIRLA ALIAS R.N. BIRLA AND ANOTHER
January 9, 1973
THE STATE OF UTTAR PRADESH, ETC. Vs. FIRM PEARL HOSIERY MILLS
February 2, 1973
THE TOURIST COOPERATIVE TRANSPORT SOCIETY LTD. AND ANR. Vs. DR. OM PRAKASH AND ANR.
April 16, 1973
TRISHAN SINGH Vs. BHAGWAN SINGH
May 22, 1973
UDEY SINGH Vs. GRAM PANCHAYAT VILLAGE MUNDIAN KALAN
August 2, 1973
UDHAM SINGH Vs. THE STATE OF PUNJAB
October 26, 1973
UNION OF INDIA Vs. TEJA SINGH
February 2, 1973
UNION OF INDIA Vs. AMIN CHAND PAYARELAL
September 10, 1973
VASDEV Vs. RAM LILA SABHA, KARNAL
August 3, 1973
VASHNO DASS Vs. DEWAN CHAND
December 19, 1973
VED PARKASH Vs. STATE OF PUNJAB
August 9, 1973
VED PARKASH MADAN LAL Vs. COMMISSIONER OF INCOME-TAX
July 18, 1973