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Case Index
Title
Date
ARIBAM ONGBI YAIMABI SARMA AND OTHERS Vs. NINGTHOUJAM NINGOL NOYON
March 9, 1973
ASSAM CO OPERATIVE APEX BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
September 25, 1973
ASSAM FINANCIAL CORPORATION Vs. COMMISSIONER OF WEALTH TAX
January 12, 1973
ASSOCIATED INDUSTRIES LTD. Vs. M.C. MAHAJAN AND OTHERS
February 13, 1973
ATTAUR RAHMAN Vs. STATE OF ASSAM
July 18, 1973
BANWARILAL CHOKHANI Vs. UNION OF INDIA AND OTHERS
February 28, 1973
BASANTIPUR TEA CO. (PVT.) LTD. Vs. COLLECTOR OF CACHAR
May 2, 1973
BOHORI RESERVE GAON MIN SAMABAY SAMITY LTD Vs. ASSAM BOARD OF REVENUE, GAUHATI AND OTHERS.
January 30, 1973
CHARGOLA TEA CO. LTD. Vs. THE ASSAM FINANCIAL CORPN. SHILLONG AND OTHERS
February 28, 1973
CHIRANJITLAL ANAND Vs. STATE OF ASSAM
June 25, 1973
CHITRADHAR GOGOI AND OTHERS Vs. LALIT CHANDRA GOGOI AND OTHERS
February 6, 1973
COMMISSIONER OF INCOME TAX Vs. CHHAGANLAL SHANKARLAL
November 12, 1973
CURZON G MOMIN DR Vs. PHUKAN I S ITO SECOND ADDL
February 23, 1973
DAKSHINPAT SATRA Vs. MOHANLAL BIYANI
January 8, 1973
DAKSHINPAT SATRA AND ORS. Vs. MOHANLAL BIYANI AND ANR.
June 8, 1973
DAYAKRISHNA VERMA Vs. THE REGIONAL TRANSPORT AUTHORITY SHILLONG AND ANOTHER
May 10, 1973
DHALAMANI SINGH Vs. JERMAN SINGH
February 9, 1973
FULBARUNESSA Vs. THE ASSAM BOARD OF REVENUE, GAUHATI AND ANOTHER
May 16, 1973
GANESH DAS SREERAM Vs. INCOME TAX OFFICER
February 16, 1973
GIRISH CH. MISRA AND OTHERS Vs. STATE OF ASSAM AND OTHERS
September 3, 1973
GOLAK NATH Vs. BAPIRAM BORA
March 6, 1973
GOLAM HAIDAR AND ANR. Vs. STATE OF ASSAM
April 6, 1973
GUNESHWAR CHUTIA Vs. HAREN CHUTIA AND OTHERS
May 21, 1973
HANUMAN PRASAD LOHIA Vs. STATE OF ASSAM AND ANOTHER
June 19, 1973
HIRENDRA NATH DUTTA ROY AND OTHERS Vs. RAJENDRA CHANDRA ROY AND OTHERS
May 30, 1973
J L ROY Vs. NEPAL CHANDRA SAHA,
February 27, 1973
J.L. ROY Vs. NEPAL CHANDRA SAHA
July 2, 1973
JAMUNARAM SARMA Vs. STATE OF ASSAM AND OTHERS
November 16, 1973
KANIJA KHATUN AND ANR. Vs. UNION OF INDIA (UOI)
March 29, 1973
KASIMUDDIN SARKAR AND ORS. Vs. THE STATE OF ASSAM
August 10, 1973
KAZI TAUFIQUOR RAHMAN Vs. BEWA ELACHI BIBI
February 23, 1973
LALIT MOHAN NATH Vs. ON THE DEATH OF MOHAN NATH, HIS HEIRS JNANENDRA NATH AND OTHERS
August 10, 1973
M/S BARDUAR TEA AND TIMBER CO. Vs. THE SUB-DIVISIONAL OFFICER, GAUHATI AND OTHERS
January 31, 1973
MANABENDRA SARKAR Vs. STATE OF ASSAM AND OTHERS
May 21, 1973
MANAGEMENT OF KASOJAN TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT, ASSAM, DIBRUGARH AND OTHERS
August 13, 1973
MANINDRA KUMAR SARMA Vs. UNDER SECRETARY TO THE GOVERNMENT OF ASSAM, AND OTHERS
September 3, 1973
MD USMAN MIA Vs. KONTHOUJAM PARIJAT SINGH
April 25, 1973
MESSRS R B MILLS PRIVATE LTD Vs. SECRETARY TO THE GOVT OF ASSAM HEALTH DEPARTMENT, SHILLONG AND OTHERS
August 23, 1973
MOHEEMA LTD. AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
May 21, 1973
MST. JURMATI BEWA AND OTHERS Vs. ANWAR RASUL AND OTHERS
January 22, 1973
MT. JABEDA KHATUN Vs. MOKSED ALI AND OTHERS
January 12, 1973
MUSTT. BEGUM MAMTAZ AND ANOTHER Vs. ASSAM BOARD OF REVENUE AND OTHERS
January 31, 1973
NAGARMAL BAWRI Vs. INCOME TAX APPELLATE TRIBUNAL
March 5, 1973
NAGESWAR SINGH Vs. STATE OF ASSAM
May 18, 1973
NARAYANMAL MAHESHRI Vs. LALIT GIRI
August 20, 1973
NARAYANMAL MAHESHRI Vs. LALIT GIRI
January 23, 1973
NGUNHULHA Vs. UNION TERRITORY OF MIZORAM
November 16, 1973
NIRODE RANJAN DEY Vs. UNION OF INDIA (UOI) AND OTHERS
July 12, 1973
OLIULLAH LASKAR(ACCUSED) S Vs. SUKHAMOY DAS(COMPLAINANT)AND ANOTHER
April 12, 1973
ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. NANI CHOUDHURY AND ORS.
September 6, 1973
ORIN MOYONG Vs. SECRETARY TO GOVERNMENT OF ASSAM AND OTHERS
June 25, 1973
PROJENGTON MOMIN Vs. ELWIN SANGMA AND ANOTHER
February 12, 1973
R. RAMSON AND ANOTHER Vs. P. LUISOM AND OTHERS
August 22, 1973
RAJPUTANA STORES Vs. INSPECTING ASSISTANT COMMISSIONER
May 25, 1973
RANGALANG G.S. AND ANR. Vs. DEBARDAO LANGTHASA AND ORS.
January 25, 1973
SAMUROU GUR, KHANSARY PRODUCERS AND SUGARCANE GROWERS CO-OP SOCIETY LTD Vs. SANTHEM IBOMCHA SINGH
February 17, 1973
SATYESWAR DAOLAGUNU AND OTHERS Vs. THE SECRETARY TO THE GOVT. OF ASSAM AND OTHERS
June 29, 1973
SITESH CHANDRA CHOUDHURY Vs. POZIRUDDIN AHMED AND OTHERS
January 19, 1973
SMT. KHETEKESWARI DEBYA Vs. ATUL CHANDRA BARUA AND OTHERS
July 12, 1973
SMT. SURUJI UPADHYA Vs. GOSTHA BEHARI DAS
February 2, 1973
SRIKRISHNA STORES Vs. SUPERINTENDENT OF TAXES
September 11, 1973
STATE OF ASSAM Vs. GOPAL KRISHNA MEHRA
July 20, 1973
STATE OF ASSAM Vs. BONAWARILAL AGARWALLA
May 2, 1973
SWARNALATA DUTTA BARUA Vs. NATIONAL TRANSPORT INDIA PVT. LTD
July 20, 1973
SYED SADNUR ALI Vs. SYEDA CHANDBANU BEGUM
January 12, 1973
TAKHELLAMBAM ONGBI YUMNAM NINGOL IBETOMBI Vs. MUTUM ROHINI SINGH AND OTHERS
August 23, 1973
TARULATA SYAM Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
June 20, 1973
THE MOTOR OWNERS INSURANCE CO. LTD Vs. SRIMATI RENUKA ROY AND ANOTHER
February 23, 1973
THE PREMIER INSURANCE CO. LTD. Vs. THE MEMBER, MOTOR ACCIDENT CLAIMS TRIBUNAL AND OHTERS
January 19, 1973
THE STATE OF ASSAM Vs. URMILA DATTA AND ORS.
February 22, 1973
THE UNION OF INDIA AND OTHERS Vs. BIMAL KUMAR KAR
January 12, 1973
UMA KANTA DAS MAHAJAN Vs. TRIBENI PRASAD KALWAR
June 12, 1973
UNION OF INDIA Vs. SMT. JYOTIKANA BHOWMICK AND OTHERS
February 6, 1973
UNION OF INDIA (UOI) AND ANR. Vs. SILCHAR ELECTRIC SUPPLY CO. LTD.
November 30, 1973