Case Index

Title
Date
ACHHUTA MALLICK Vs. MAGU MALLICK
July 13, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PADMALOCHAN SAHU K
September 4, 1973
ADHIKARI RAMA CHANDRA DAS Vs. BHRAMARBAR NAIK
August 23, 1973
ADIKANDA SAMAL Vs. MADHABANANDA NAIK
April 17, 1973
ADVOCATE-GENERAL Vs. BARADAKANTA MISRA
July 13, 1973
AKHOY KUMAR MOHAPATRA Vs. BALARAM SAHU
July 24, 1973
AMBIKA PRASAD Vs. STATE OF ORISSA
May 3, 1973
ANNAPURNA DEI Vs. AKBAR PATEL
September 3, 1973
ARAKHITA SETHI Vs. GANGADHAR MISRA AND ORS.
August 1, 1973
ARAKHITA SWAIN Vs. STATE OF ORISSA
August 27, 1973
ARJUN SAMAL Vs. KAILASH CHANDRA KANUNGO AND ORS.
December 3, 1973
AUTOWAYS INDIA Vs. COMMISSIONER OF INCOME TAX
September 2, 1973
B K MISRA Vs. CHIEF JUSTICE ORISSA H C
February 13, 1973
B L CHOUDHURY AND SONS Vs. STATE OF ORISSA
May 7, 1973
B. APPA RAO Vs. DONNA MOKANDA RAO AND ANR.
February 23, 1973
BABAJI CHARAN SWAIN AND TWO ORS. Vs. UNION OF INDIA (UOI) AND ORS.
March 2, 1973
BAIDYANATH MISRA Vs. LOKANATH RATH ALIAS MISRA
November 27, 1973
BAIKUNTHANATH PRATIHARI Vs. STATE OF ORISSA AND ORS.
October 29, 1973
BAINA NAIK Vs. DHRUBA CHARAN NAIK
July 30, 1973
BAIRAGI CHARAN BISOI Vs. STATE OF ORISSA REPRESENTED BY SECRETARY, TRANSPORT DEPARTMENT AND ORS.
June 18, 1973
BAISHAB SA AND ORS. Vs. LAXMANA KUMAR DAS
November 7, 1973
BALARAM TRIPATHY Vs. LOKANATH TRIPATHY
February 6, 1973
BANCHHANIDHI DAS Vs. BHANU SAHUANI
April 16, 1973
BANCHHANIDHI DAS Vs. STATE OF ORISSA AND ORS.
July 12, 1973
BANCHHANIDHI SWAIN Vs. SULAV BEWA
February 13, 1973
BANKA SAHU Vs. MUKTA SAHU AND ANR.
November 28, 1973
BANWARILAL SITARAM Vs. STATE OF ORISSA
July 20, 1973
BHAGABAN MISRA Vs. SK. SULEMAN AND ORS.
August 16, 1973
BHAGABAN MOHANTY Vs. SUDARSAN NAIK
November 16, 1973
BHAGABAT RAY Vs. PARAMESWAR PAIKARY AND ORS.
December 18, 1973
BHAGIRATHI AGARWAL AND BRORS Vs. STATE OF ORISSA
June 1, 1973
BHASKAR RAUT Vs. T RAMBHA BEWA
March 16, 1973
BHIKKA GOUDA AND ORS. Vs. PRAHLAD SWARO AND ORS.
November 19, 1973
BIBHUTI BHUSAN MOHANTY Vs. KULAMONI DAS AND ORS.
January 16, 1973
BIDYADHAR SAHANI Vs. CUTTACK CHIT FUND AND ANR.
January 24, 1973
BIJAYANANDA PATNAIK Vs. PRESIDENT OF INDIA
October 22, 1973
BIMALA DEVI Vs. PATITAPABAN DEV
February 8, 1973
BIRANCHI PRADHAN AND ORS. Vs. JAGANNATH PATRA
June 18, 1973
BISESWARLAL KHANDELWALLA Vs. BARIPADA, MUNICIPALITY
November 13, 1973
BISHNU CHARAN MOHANTY Vs. STATE OF ORISSA
February 26, 1973
BISHNU CHARAN SWAIN Vs. SECRETARY WORKS AND TRANSPORT DEPARTMENT
April 27, 1973
BISWANATH GHOSH Vs. INCOME TAX OFFICER
November 13, 1973
BRAHMA NAIK Vs. RAM KUMAR AGARWALLA AND ORS.
July 30, 1973
BRAJA KISHORE MOHARANA Vs. PRINCIPAL, RAVENSHAW COLLEGE, CUTTACK
February 13, 1973
BRAJABANDHU DAS AND 2 ORS. Vs. GUNI BEWA
July 30, 1973
BRAJAMOHAN BAHIDAR Vs. CHAIRMAN, NOTIFIED AREA COUNCIL. KANTABANJI AND OTHERS
June 18, 1973
BUDHURAM GHANA AND ORS. Vs. MANDARI BEWA
August 7, 1973
CHAIRMAN NOTIFIED AREA COUNCIL Vs. KUDINI LINGARAJU PATRA
April 26, 1973
CHAITRAM Vs. SUPERINTENDENT OF EXCISE
February 6, 1973
CHAKRADHAR PATNAIK Vs. BENUDHAR PATNAIK
September 21, 1973
CHAKRADHAR ROUT AND ANR. Vs. STATE
November 20, 1973
CHANDAN SING NEGI Vs. KAILASH CHANDRA KHANDELWAL AND ORS.
October 31, 1973
CHANDRA SEKHAR PATI Vs. AHALYA DEVI
November 29, 1973
CHANDRAMANI PRADHAN Vs. HARI PASAYAT
September 19, 1973
CHOUDHURY PRAFULLA CHANDRA ROUTRAI Vs. INDRAMANI BARAL
January 31, 1973
COLLECTOR AND KADAM RASUL, MARFATDAR NARUN NABI AND ORS. Vs. GAJENDRA KHUNTIA AND ORS.
March 16, 1973
COMMISSIONER OF INCOME TAX Vs. DEO NARAYANLAL JAGDISHLAL
October 31, 1973
COMMISSIONER OF INCOME TAX Vs. NANDRAM HUNATRAM
September 11, 1973
COMMISSIONER OF INCOME TAX Vs. BEHERA K C
September 13, 1973
COMMISSIONER OF INCOME TAX Vs. BEHERA K C
September 5, 1973
D. SURYA RAO Vs. LIAQUAT ALI KHAN
November 6, 1973
DEBENDRA JENA AND ORS. Vs. JHATU JENA AND ORS.
March 23, 1973
DEBENDRANATH SARANGI Vs. KULAMANI SARANGI
August 10, 1973
DEO KAUR BAI PANDYA Vs. UNION OF INDIA
February 28, 1973
DHANESWAR RAIPITAM Vs. STATE
March 14, 1973
DHRUBA CH SAHU Vs. PURNA CH PRADHAN
March 14, 1973
DIBAKAR MOHANTY Vs. COLLECTOR
August 9, 1973
DILIP KUMAR MOHAPATRA Vs. SUBHADRA
April 2, 1973
DURA RANBIDA AND ORS. Vs. STATE
November 2, 1973
DURI VENKATA SURYANARAYAN MURTY AND ANR. Vs. G. VENKATA RANGA RAO AND ANR.
April 26, 1973
DURYODHAN KANUNGO AND ORS. Vs. STATE OF ORISSA AND ORS.
December 12, 1973
E. SATHIA Vs. CHAKRADHAR MOHANTY AND ORS.
January 25, 1973
ENDUPUNI NARASIMHAM Vs. MAHADEVRAM UDIMIRAM
August 13, 1973
FAKIR PANDA AND ANR. Vs. PUNI DEI AND ANR.
November 27, 1973
FATECHAND AGARWAL Vs. COMMISSIONER OF WEALTH TAX
August 19, 1973
GAFFAR KASSAM Vs. COMMISSIONER OF SALES TAX ORISSA CUTTACK
August 7, 1973
GAJENDRA KAR Vs. STATE OF ORISSA
January 9, 1973
GANDHARBA MISRA Vs. TARAMONI DEI
April 11, 1973
GANESH MOHAPATRA Vs. UDAYNATH MOHAPATRA
August 30, 1973
GANESH PANIGRAHI Vs. JURA SAHU
January 19, 1973
GANESH SETHI Vs. STATE
July 23, 1973
GANGADHAR MOHAPATRA AND ORS. Vs. COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS AND ORS.
February 16, 1973
GANI MALLIK Vs. NAKUL CHARAN SAHU
August 9, 1973
GAYARAM PATEL Vs. SRI SAMALESWARI DEVI AND ANR.
March 6, 1973
GHANA BISWAL Vs. RAMANATH MOHAPATRA
December 19, 1973
GOBINDA SAHOO Vs. RAM CHANDRA NANDA
July 31, 1973
GOPAL CHANDRA BOSE Vs. STATE OF ORISSA AND OTHERS
August 8, 1973
GOPAL KUNJA DEV AND ORS. Vs. STATE OF ORISSA AND ORS.
November 7, 1973
GOPINATH DEBA BIJE Vs. BISWANATH MISRA
January 29, 1973
GOSWAMI PRESS CUTTACK Vs. STATE OF ORISSA
May 3, 1973
GOURANGA CHARAN BHATTA Vs. BASANTA KUMAR SWAIN AND ANR.
July 24, 1973
GOURANGA CHARAN BHOL Vs. STATE OF ORISSA
July 31, 1973
HARAPRASAD DAS Vs. JAGAMOHAN DAS
January 25, 1973
HAREKRUSHNA PATRA Vs. REKHAMANI DAS
July 20, 1973
HARIHAR BAHINIPATI Vs. STATE OF ORISSA
December 17, 1973
HARISH CHANDRA SAHU Vs. BASANT KUMAR SAHU
April 2, 1973
HEMALATA DEVI Vs. SK LOKMAN
March 8, 1973
HEMANTA KUMAR MOHANTY Vs. STATE OF ORISSA
March 7, 1973
HIRALAL MUNDRA Vs. ASOK KUMAR RASIKLAL AND COMPANY THROUGH RAMNIKLAL DHOLKIA
March 20, 1973
HIRJI NAGJI AND CO Vs. STATE OF ORISSA
November 14, 1973
INJA SANYASI RAO Vs. STATE TRANSPORT AUTHORITY AND ORS.
October 30, 1973
J.K. ROUT @ GYANENDRA KUMAR ROUT Vs. STATE
September 20, 1973
JADU BEHERA AND ANR. Vs. THE STATE
February 20, 1973
JADUNATH NAIK Vs. BIPRA CHARAN NAIK
April 20, 1973
JAGABANDHU SENAPATI Vs. BHAGU SENAPATI
April 26, 1973
JAGANNATH MISRA Vs. STATE OF ORISSA AND ORS.
November 13, 1973
JAGANNATH PRADHAN Vs. STATE OF ORISSA
July 9, 1973
JAGANNATH PRADHAN AND ANR. Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
October 22, 1973
JAMINI RANJAN PARIDA AND ANR. Vs. STATE
January 12, 1973
JAMPA TABITI AND ORS. Vs. DEVARSETTY VENKATESWAR RAO AND ORS.
August 24, 1973
JANATA CINEMA Vs. CINERAM PRIVATE LTD
August 10, 1973
JAYAGOPAL MUNDRA Vs. GULAB CHAND AGARWALLA
December 12, 1973
JAYAKRISHNA DEBATA Vs. CHAITAN PANI
January 23, 1973
JOGESWAR DAS Vs. SUNDAR SAHU
January 1, 1973
K VENKATARAMANA Vs. UNION OF INDIA
September 7, 1973
K.C. SAHU, EXECUTIVE OFFICER, NOTIFIED AREA COUNCIL Vs. PANAMLAL AND
April 2, 1973
K.S. MODI Vs. BICHITRANANDA SWAIN
January 30, 1973
KAILASH CHANDRA MAHESH KUMAR AND ATMARAM AGARWALLA Vs. THE STATE OF ORISSA
May 7, 1973
KAILASH CHANDRA PANIGRAHI Vs. GAYARAM PATEL AND TWO ORS.
May 16, 1973
KALINGA TUBES LIMITED Vs. COMMISSIONER OF INCOME TAX
May 1, 1973
KEBAL CHAND JAIN Vs. DINANATH AGARWAL
October 31, 1973
KEDARNATH GURU MOHAPATRA Vs. STATE OF ORISSA
March 13, 1973
KHEMCHAND AGARWAL Vs. STATE TRANSPORT AUTHORITY
August 1, 1973
KHEMCHAND SHARMA Vs. PADMALOCHAN PANDA
March 5, 1973
KHETRA PRAJA RATNA Vs. IPPLILLI RAJENDRA RAO
June 22, 1973
KRUSHNA CHANDRA DAS Vs. FOOD CORPORATION OF INDIA
March 7, 1973
KRUSHNA CHANDRA SAHU Vs. NARASIMHA MAHAPATRA
September 27, 1973
KRUSHNA KISHORE BAL Vs. SANKARSAN SAMAL
November 28, 1973
KUBER MOHAPATRA Vs. NILAKANTHESWAR DEB
April 2, 1973
KULAMANI MOHAPATRA Vs. STATE OF ORISSA AND TWO ORS.
June 28, 1973
KUMOD KHANDUAL Vs. BAJI KHANDUAL AND 2 ORS.
December 28, 1973
KUSUN SAMAL Vs. BANAMALI ROUL
July 31, 1973
L DHARMA SAHU Vs. STATE
August 8, 1973
L.A.C. DELTA IRRIGATION SCHEME Vs. PARTHASARATHI MOHANTY AND ANR.
August 3, 1973
LAKHIRAM AGARWALLA Vs. BRAJLAL AGARWALLA
August 28, 1973
LAKSHMAN PRASAD MISHRA Vs. STATE OF ORISSA AND ORS.
June 20, 1973
LAMBODAR PANIGRAHI Vs. STATE OF ORISSA
March 8, 1973
LAXMIDHAR PANIGRAHI Vs. STATE OF ORISSA
April 12, 1973
LINGA MALLIK Vs. AJODHYA MALLIKANI
May 10, 1973
LINGARAJU MAHARANA AND ANR. Vs. MOTILAL BROTHRA
April 16, 1973
MADAN PANDA Vs. HADIBANDHU PANDA
April 30, 1973
MADHAB PRASAD MISRA Vs. STATE
January 8, 1973
MADHABANANDA MAJHI AND ANR. Vs. MAHENDRA NATH PUTHAL
November 20, 1973
MADHUSUDAN MISRA Vs. BAIDYANATH MOHANTY
January 25, 1973
MADHUSUDAN RAI Vs. BASANTI KUMARI DEVI
March 20, 1973
MAHESWAR MAHANT Vs. STATE
November 16, 1973
MAKRA SINGH Vs. THE STATE
October 22, 1973
MANAGEMENT OF GAMMON INDIA LTD Vs. STATE OF ORISSA
November 26, 1973
MANAGEMENT OF J K PAPER MILLS Vs. WORKMEN AND 2 ORS
January 25, 1973
MANAGEMENT OF THE DHENKANAL MUNICIPALITY DHENKANAL Vs. PRESIDING OFFICER. INDUSTRIAL TRIBUNAL, ORISSA BHUBANESWAR AND OTHERS
March 21, 1973
MANGALA MAJHI Vs. SALGE BEWA
October 31, 1973
MAYADHAR SATPATHY Vs. THE DIRECTOR OF AGRICULTURE AND FOOD PRODUCTION AND ANR.
November 6, 1973
MD ABUL KALAM Vs. GOVERNMENT OF INDIA
July 18, 1973
MD. USMAN KHAN Vs. HARI SAHU AND ANOTHER
March 15, 1973
MST. URMILA SAHU Vs. DAMBARU SWAIN AND ORS.
October 19, 1973
NAKULA APAT AND ANR. Vs. RAMARAMAN KHUNTIA AND ORS.
June 18, 1973
NARAN SWAIN Vs. STATE OF ORISSA
January 1, 1973
NARAYAN CHANDRA BHANJA BIRABAR JAGADEV Vs. STATE OF ORISSA
April 2, 1973
NARAYAN SINGH AND ORS. Vs. GANESH SINGH AND ORS.
January 23, 1973
NARAYANA NAIK AND ORS. Vs. MATURI SATYANARAYAN AND ORS.
June 22, 1973
NATIONAL PRESS Vs. STATE OF ORISSA
May 2, 1973
NESTLES PRODUCTS (INDIA) LIMITED Vs. STATE OF ORISSA
August 7, 1973
NIDHI PADHI AND ORS. Vs. BRAMHANANDA PADHI AND ORS.
April 2, 1973
NIDHI SWAIN Vs. KHATI DIBYA
April 26, 1973
NILAKANTHA NAIK AND ORS. Vs. ANANTA NAIK AND ORS.
January 1, 1973
NIMAI CHARAN PADHI Vs. BALARAM SAHU AND ORS.
July 24, 1973
NIRA DEI Vs. SADASIBA MAHANTA
August 20, 1973
NISAMONO DIBYA Vs. INDRAMONI SAHU
February 21, 1973
NITYANANDA NAIKO Vs. RADHAMOHAN PANDA AND ORS.
January 12, 1973
ORIENT PAPER MILLS LIMITED AND ANR. Vs. THE CHIEF INSPECTOR OF FACTORIES AND ORS.
November 27, 1973
ORISSA MINING CORPORATION LTD. Vs. ORISSA MIAING CORPORATION EMPLOYEES UNION AND OTHERS
April 25, 1973
ORISSA ROAD TRANSPORT COMPANY LIMITED Vs. LALMOHAN MAJHI
August 3, 1973
ORISSA ROAD TRANSPORT COMPANY LTD. Vs. MAGUNI KAR AND ORS.
May 17, 1973
ORISSA ROAD TRANSPORT COMPANY LTD. REPRESENTED BY THE GENERAL MANAGER Vs. KRUSHNA CHANDRA SAHU AND ANR.
April 20, 1973
ORISSA STATE COMMERCIAL TRANSPORT CORPORATION LTD. REPRESENTED BY ITS SECRETARY SRI C.B.S. RAMCHANDRA RAO Vs. SRI SATYANARAYAN SINGH AND ANR.
November 15, 1973
ORISSA TRUNKS ENAMEL WORKS Vs. STATE
February 9, 1973
P VENUGOPAL AND BROTHERS Vs. COMMISSIONER OF SALES TAX
July 19, 1973
P. VENKAT RAO Vs. UNION OF INDIA (UOI) THROUGH OFFICER-IN-CHARGE, RAILWAY PROTECTION FORCE
September 27, 1973
PADAN CHOWDHURY AND ANR. Vs. ADIKANDA KUANAR
November 13, 1973
PANCHANAN SABAT Vs. STATE OF ORISSA AND ANR.
October 30, 1973
PANDABA SAHU Vs. BANCHHA PALEI AND ANR.
August 24, 1973
PARAMA NANDA MAHANTO AND 3 ORS. Vs. SIBA CH. MAHANTO AND 4 ORS.
November 20, 1973
PARAMANANDA NAYAK Vs. STATE OF ORISSA
April 27, 1973
PHULMANI DIBYA Vs. STATE OF ORISSA
December 17, 1973
POLAKI SRIRANGAM AND SONS Vs. STATE OF ORISSA
April 17, 1973
PRASANA KUMAR PATNAIK Vs. STATE OF ORISSA AND ORS.
May 1, 1973
PREM RATAN MAL Vs. ASSISTANT COMMISSIONER OF SALES TAX
August 3, 1973
PROMOD RANJAN DAS Vs. CUTTACK MUNICIPALITY REPRESENTED BY ITS EXECUTIVE OFFICER AND OTHERS
March 2, 1973
PUDMANAV SIPKA Vs. CHAIRMAN, NOTIFIED AREA COUNCIL KANTABANJI AND ANOTHER
June 18, 1973
PUJA RAMAKRISHNA PANDA SAMANT DECD Vs. GANGADHAR SAHU
February 12, 1973
PURUSHOTTAM MOHARANA Vs. BANSIDHAR SAHU AND ANR.
July 25, 1973
R.P. SASTRI Vs. SMT. KESHARI DEVI AND ORS.
July 13, 1973
RADHA MOHAN MOHAPATRA AND ANR. Vs. COMMISSIONER OF ENDOWMENTS AND ANR.
April 19, 1973
RADHAKRUSHNA PATI Vs. THE STATE OF ORISSA AND ORS.
March 6, 1973
RADHAMOHAN PANDA AND 5 ORS. Vs. GANESH PANDA
May 10, 1973
RADHU KANDI Vs. STATE
February 20, 1973
RAGHBIR SINGH GILL Vs. STATE TRANSPORT APPELLATE TRIBUNAL
August 7, 1973
RAGHUNATH KAR Vs. GAJENDRA KAR
January 1, 1973
RAGHUNATH MAHANTY Vs. STATE OF ORISSA
May 7, 1973
RAGHUNATH NAIK Vs. MADAN MOHAN NAIK
September 6, 1973
RAGHUNATH SABUT Vs. GANGADHAR SAHU AND ANR.
August 28, 1973
RAMAKRISHNA DEO Vs. LAXMI NARAYAN PUJARI
January 17, 1973
RAMANUJ DAS Vs. RAMANATH MAHAPATRA
June 25, 1973
RAMCHANDRA AGARWAL AND ORS. Vs. STATE
July 25, 1973
RAMESWAR PRASAD Vs. SALES TAX OFFICER BALASORE CIRCLE
March 5, 1973
RAMKRISHNA DEO Vs. KAMALANATH ROY, DIED AFTER HIM SMT. JAGANMOHINI ALIAS K. JAGANMOHINI AND ORS.
March 15, 1973
RAMSWARUP BHAWSINKA Vs. COMMISSIONER OF INCOME TAX
August 2, 1973
RASIKLAL RATHOR Vs. MAITROI SUKHLA
October 31, 1973
RATHA BEHERA Vs. RAMA RATAN GOENKA
November 13, 1973
REGISTRAR OF THE ORISSA HIGH COURT Vs. BARADAKANTA MISRA
February 5, 1973
S. DONGANNA AND ORS . Vs. STATE
June 25, 1973
SABI ALIAS SABITRI DEI Vs. STATE
September 27, 1973
SABITE PATI AND ORS. Vs. RAMESHWAR SINGH AND ANR.
March 12, 1973
SADANANDA GURU AND ORS. Vs. STATE
August 23, 1973
SADASIB ROUT AND ORS. Vs. MAGUNI BEHERA
April 2, 1973
SADHANA AUSADHALAYA AND ANR. Vs. MONINGI NOOKAMA AND ORS.
June 18, 1973
SALIL KUMAR SEAL Vs. GENERAL MANAGER, FERROCHROME PLANT PROJECT
July 12, 1973
SAMANTARAJ FILMS P LTD Vs. STATE
December 4, 1973
SANKALI DEHURI Vs. STATE OF ORISSA
August 8, 1973
SANKHI BEWA Vs. CHANDRA MAJHI
April 19, 1973
SAROJINI PRADHAN Vs. KHIRODE CHANDRA PRADHAN
January 23, 1973
SAROJINI PRADHAN Vs. UNION OF INDIA
April 26, 1973
SASHIBUSHAN RATH Vs. STATE OF ORISSA AND ANR.
March 15, 1973
SATIA SAHU AND ORS. Vs. STATE OF ORISSA
October 22, 1973
SATYENDRA KUMAR RAI CHOUDHURY Vs. MAHANT SRI BHAKTA CHARAN DAS AND ANR.
May 10, 1973
SAUDAMINI DEI @ HAZARI Vs. BISHNU CHARAN JENA
September 28, 1973
SHRI BALUNKESWAR MAHESH Vs. STATE OF ORISSA
December 17, 1973
SHYAMA CHARAN MOHANTY AND ORS. Vs. UPENDRA MOHANTY AND ORS.
September 12, 1973
SILLA CHANDRASEKHARAM Vs. RAHAS MAHAPATRANI
May 2, 1973
SK. BARKAT Vs. STATE OF ORISSA
September 27, 1973
SM. FULAMONI KAMILA Vs. RAMA KRISHNA SWAIN AND ANR.
October 26, 1973
SMT. SURJYOMANI BHOTTO Vs. DOINU NAIKO AND ORS.
November 28, 1973
SOBANI PARIDA AND 6 ORS. Vs. TANU DEI
January 1, 1973
SOHANLAL NAYAK AND 3 ORS. Vs. THE STATE OF ORISSA
August 20, 1973
SREE DURGA GLASS WORKS Vs. HAZARI ROUT
July 5, 1973
SRI BHAGABAN SAHU Vs. SECRETARY TO GOVERNMENT OF ORISSA, HEALTH AND FAMILY PLANNING DEPARTMENT AND ANR.
August 8, 1973
SRI CHIRANJILAL PATWARI Vs. THE COMMISSIONER, HINDU RELIGIOUS ENDOWMENTS AND ORS.
August 14, 1973
SRI HAREKRISHNA DAS Vs. COMMISSIONER OF ENDOWMENTS AND ORS.
August 2, 1973
SRI JAGAMOHAN NAIK Vs. STATE OF ORISSA AND ORS.
June 22, 1973
SRI S.N. MISRA Vs. GOVERNMENT OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF LABOUR, EMPLOYMENT AND REHABILITATION (DEPARTMENT OF LABOUR AND EMPLOYMENT) AND ORS.
October 31, 1973
SRI SANTOSH KUMAR AGARWALLA Vs. STATE OF ORISSA
January 25, 1973
SRIKRISHNA MOHAPATRA AND ANR. Vs. STATE OF ORISSA AND ORS.
November 7, 1973
SRIMATI SHYAMALI ROUL Vs. MEGHNAD ROUL
August 1, 1973
STATE Vs. CHIRANGI LAL AND ORS.
August 16, 1973
STATE Vs. GOBARDHAN CHOUDHURY
July 5, 1973
STATE Vs. HADIBANDHU MATI
April 24, 1973
STATE Vs. DINU SANTA AND ANR.
February 14, 1973
STATE Vs. P.C. MALL
March 23, 1973
STATE Vs. KANHIYALAL JAIN
April 9, 1973
STATE Vs. SHEOPRASAD SATYANARAYAN
April 10, 1973
STATE Vs. KUTRUKA GOVINDA
September 25, 1973
STATE OF ORISSA Vs. RAIDHAR GOUDA AND DILESWAR GOUDA
September 10, 1973
STATE OF ORISSA Vs. ATMARAM PRAHALAD ROY
May 15, 1973
STATE OF ORISSA Vs. BHAGWAN DAS VITHALDAS CUTTACK
June 1, 1973
STATE OF ORISSA Vs. RAMA ELECTRICAL STORES RAYAGADA
June 1, 1973
STATE OF ORISSA Vs. DIVISIONAL FOREST OFFICER KARANJIA DIVISION
May 7, 1973
STATE OF ORISSA Vs. BALARAM PANDA
August 9, 1973
STATE OF ORISSA Vs. DURGADUTTA MODA
April 10, 1973
STATE OF ORISSA Vs. RABINDRANATH DALAI
April 2, 1973
STATE OF ORISSA Vs. CHANDRA KANTA MODA
April 12, 1973
STATE OF ORISSA Vs. KHAGAPATI MAJHI
April 17, 1973
STATE OF ORISSA Vs. DESRAJ JAGADISH PRASAD KESINGA
April 17, 1973
STATE OF ORISSA Vs. KUNDANLAL JUALA PRASAD BARGARH
May 2, 1973
STATE OF ORISSA Vs. JANATA MEDICAL HALL CUTTACK
May 4, 1973
STATE OF ORISSA Vs. ORISSA FOREST CORPORATION LTD
April 24, 1973
STATE OF ORISSA Vs. UTKAL DISTRIBUTORS PRIVATE LTD
March 7, 1973
STATE OF ORISSA Vs. SANATAN PATHAL
March 8, 1973
STATE OF ORISSA Vs. GIRIDHARI BISWAL
March 8, 1973
STATE OF ORISSA Vs. NARASINGHA GOUDA
March 9, 1973
STATE OF ORISSA Vs. JAGANNATH JENA
April 2, 1973
STATE OF ORISSA Vs. KRISHNAPRASAD LATH
September 14, 1973
STATE OF ORISSA Vs. RAMACHANDRA AGARWALLA AND ORS.
November 29, 1973
STATE OF ORISSA Vs. MANORANJAN BEHERA @ MOHAN DAKUA
October 22, 1973
STATE OF ORISSA Vs. RAMACHANDRA PATRA
December 17, 1973
STATE OF ORISSA REPRESENTED BY THE COMMISSIONER OF SALES TAX Vs. KEJRIWAL CLOTH MART
April 27, 1973
STATE OF ORISSA REPRESENTED BY THE COMMISSIONER OF SALES TAX Vs. ABHIRCHAND DWARIKADAS
May 11, 1973
SUBARNA DIGAL Vs. STATE
July 30, 1973
SUBASH CHANDRA BEBARTA Vs. STATE OF ORISSA
August 10, 1973
SUDARSAN MOHANTY AND ANR. Vs. SRIBATCHA ACHARYA AND ORS.
August 2, 1973
SUKRU SA Vs. STATE OF ORISSA
February 14, 1973
SUNA BEWA AND ORS. Vs. KANDURU SAHU
February 5, 1973
SURESH CHANDRA NAIK Vs. GAGAN BEHARI RAY
November 1, 1973
TARACHAND KOYAL Vs. MAHESWAR CHOUDHURY
May 11, 1973
TEVA BARIHANI Vs. CHANDANTOLA BARIHANI
July 13, 1973
THE BERHAMPUR REGIONAL MARKETTING CO-OPERATIVE SOCIETY LTD. Vs. SALES TAX OFFICER AND ORS.
March 9, 1973
THE BHANJANAGAR CO-OPERATIVE URBAN BANK LIMITED Vs. S. JAGANNATH RAO AND ANR.
March 8, 1973
THE KEONJHAR REGULATED MARKET COMMITTEE AND ANR. Vs. STATE OF ORISSA THROUGH SECRETARY, URBAN DEVELOPMENT AND ANR.
September 11, 1973
THE STATE Vs. PARAMA BEHERA ALIAS GOCHHAIT
August 10, 1973
THE STATE Vs. SRI R. PANDA AND 25 ORS.
June 18, 1973
THE STATE Vs. KRUSHNA CHANDRA SAMAL AND ORS.
August 10, 1973
TRILOCHAN JENA Vs. STATE OF ORISSA
November 14, 1973
TULUGU SOURA ALIAS TUMBUGU SOURA Vs. STATE
April 17, 1973
UDAYANATH PRADHAN AND 7 ORS. Vs. STATE AND ANR.
November 20, 1973
UDAYANATH SAMAL Vs. SIRI DEI
February 27, 1973
UNION OF INDIA Vs. B KAMESWAR SUBUDHI
April 5, 1973
UNION OF INDIA Vs. SANKAR STORE
August 24, 1973
UPENDRANATH DAS AND ANR. Vs. STATE
August 16, 1973
UTKAL AUTOMOBILES P LTD Vs. STATE OF ORISSA
August 30, 1973
V. KRISHNA RAO DORA AND ORS. Vs. KOTINI SITARAM DORA AND ORS.
July 16, 1973
YAKUB KHAN AND ORS. Vs. MRS. ZAIBUNISSA
December 3, 1973