Case Index

Title
Date
A K GHOSH DIRECTOR ENFORCEMENT DIRECTORATE GOVERNMENT OF INDIA Vs. STATE
July 24, 1973
A S NARAYANA Vs. STATE OF WEST BENGAL
August 13, 1973
A.C. BOSE Vs. UNION OF INDIA AND OTHERS
November 26, 1973
ABDUL RAHAMAN Vs. ANGUR BALA MANNA
February 27, 1973
ADMINISTRATOR SILIGURI MUNICIPALITY Vs. HIRALAL GOALA
June 25, 1973
AJIT KUMAR DAS MAZUMDAR Vs. STATE
April 6, 1973
AJIT KUMAR MAHANTI Vs. MANAGING COMMITTEE OF JHILIMILI HIGH SCHOOL
September 21, 1973
AKBAR ALL GAZI Vs. AMBIA KHATOON
January 31, 1973
ALEKHYADHONE GANGULY Vs. ANIMA DEBI
January 25, 1973
ALOKE CHAND MITRA Vs. STATE OF WEST BENGAL
March 9, 1973
AMARENDRA NATH BHATTACHARJEE Vs. AMIYA NATH PYNE
February 6, 1973
AMARENDRA NATH MONDAFI Vs. DAMODAR VALLEY CORPORATION AND OTHERS
June 8, 1973
AMARENDRA NATH MONDAL Vs. NOOR JAHAN BIBI
April 27, 1973
ANAND CONSTRUCTION WORKS Vs. STATE OF BIHAR
June 12, 1973
ANDREW YULE AND CO LTD Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
December 3, 1973
ANGLO INDIA JUTE MILLS CO LTD Vs. SARJOO PRASAD SINGH
April 6, 1973
ANIL BARAN DEOTY Vs. STATE OF WEST BENGAL
July 3, 1973
ANJALI PRAMANICK Vs. RAMPYARI VADEHRA
September 13, 1973
ANTHONY ALLEN FLETCHER Vs. STATE
December 6, 1973
ASADULLA CHOWDHURY Vs. STATE OF WEST BENGAL
July 17, 1973
ASHOK SINGH Vs. ASSISTANT CONTROLLER, ESTATE DUTY, A WARD
September 24, 1973
ASSAM RAILWAYS AND TRADING CO Vs. S K SEN
July 9, 1973
ASSISTANT COLLECTOR OF CUSTOMS Vs. INDIA-FERRO-ALLOY INDUSTRIES P TLD
September 25, 1973
AZIZUR RAHMAN Vs. DISTRICT MAGISTRATE, JALPAIGURI AND OTHERS
September 24, 1973
BAKSHISH SINGH Vs. INCOME TAX OFFICER B WARD
February 12, 1973
BALARAM CHATTERJEE Vs. HINDUSTAN STEEL LTD.
April 11, 1973
BALLARPUR PAPERAND STRAW BOARD MILLS LTD Vs. COMMISSIONER OFI NCOME TAX
April 26, 1973
BANGODAYA COTTON MILLS LTD Vs. STATE
May 22, 1973
BARENDRA PROSAD ROY Vs. INCOME TAX OFFICER A WARD FOREIGN SECTION
February 19, 1973
BASUMATI BAG Vs. COLLECTOR HOWRAH
July 30, 1973
BATA SHOE CO PR LTD Vs. THIRD INDUSTRIAL TRIBUNAL
July 13, 1973
BELARANI BHATTACHARYYA Vs. KHONDKAR ASADAR REHMAN
March 23, 1973
BENGAL IMMUNITY COMPANY LTD Vs. STATE OF WEST BENGAL
July 25, 1973
BHAGYALAKSMI DEY Vs. NANDA DULAL KUNDU
May 25, 1973
BHANORA COLLIERY CO Vs. PODA TELI
December 18, 1973
BHANORA COLLIERY, ETC., CO. Vs. PODA TELI
December 11, 1973
BHOLANATH SHAW Vs. BADRINATH SHAW
February 2, 1973
BIBHUTI BHUSAN RAY Vs. STATE OF WEST BENGAL
January 9, 1973
BIJU PATNAIK Vs. INCOME TAX OFFICER
February 7, 1973
BILLESWAR KUMAR Vs. NIRUPAMA DEBI
March 28, 1973
BIMALENDU BHUSAN DAS Vs. FIRM MITRA AND GHOSH
March 14, 1973
BINDUBALA KARMAKAR Vs. CALCUTTA STATE TRANSPORT CORPORATION
July 3, 1973
BISANDEO SARNIA Vs. STATE OF WEST BENGAL
May 30, 1973
BISVANATH GUPTA Vs. NARENDRA K TANDON
December 7, 1973
BISWANATH AGAR WALLA Vs. STATE
September 19, 1973
BISWANATH BANERJEE Vs. BALAI LAL MUKHOPADHAYA
March 7, 1973
BISWANATH MANDAL Vs. STATE OF WEST BENGAL
November 22, 1973
BISWANATH SAMANTA Vs. INCOME TAX OFFICER A WARD
March 20, 1973
BORJAHAN KHAN Vs. 24-PARGANAS SOUTHERN CO OPERATIVE BANK
March 27, 1973
BRAITHWAITE AND CO INDIA LTD Vs. COMMISSIONER OF INCOME TAX
September 11, 1973
BRAITHWAITE AND CO INDIA LTD Vs. COMMISSIONER OF INCOME TAX
September 3, 1973
BRAITHWAITE AND CO. (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
September 10, 1973
BRIJLAL AND CO Vs. MADHYA PRADESH ELECTRICITY BOARD
November 27, 1973
BUDDHADEV BOSE Vs. STATE OF WEST BENGAL
May 11, 1973
BURDWAN DISTRICT BUS ASSOCIATION Vs. REGIONAL TRANSPORT AUTHORITY
July 10, 1973
BUTALIA H S Vs. SUBHASH KUMAR SAKSENA
July 20, 1973
CALCUTTA CHROMOTYPE PRIVATE LTD Vs. INCOME TAX OFFICER
April 9, 1973
CALCUTTA ELECTRIC SUPPLY CORPORATION LTD Vs. RAMRATAN MAHATO
February 2, 1973
CALCUTTA STOCK EXCHANGE ASSOCIATION LTD Vs. CHANCHAL SINGH KOTHARI
January 3, 1973
CAPRIHANS INDIA PRIVATE LTD Vs. REGISTRAR OF TRADE MARKS
March 12, 1973
CHANDRA BHAN AGARWAL Vs. ARJUNDAS AGARWAL
February 26, 1973
CHAUDHURY IRON CO P LTD Vs. STATE OF WEST BENGAL
February 27, 1973
CHIEF COMMERCIAL SUPERINTENDENT SOUTH EASTERN RAILWAY Vs. MEMBER BOARD OF REVENUE
May 18, 1973
CHIRA RANJAN DAS Vs. ELECTRIC LAMP MANUFACTURERS INDIA PVT LTD
May 30, 1973
CHUNILAL BASU Vs. HONBLE CHIEF JUSTICE HIGH COURT CALCUTTA
August 24, 1973
CLIVE BUILDINGS CALCUTTA LTD Vs. COMMISSIONER OF INCOME TAX
May 15, 1973
COMMISSIONER OF INCOME TAX Vs. KANAK INVESTMENTS PVT LTD
May 9, 1973
COMMISSIONER OF INCOME TAX Vs. RAJNAGAR TEA CO LTD
May 30, 1973
COMMISSIONER OF INCOME TAX Vs. RAGHUNATH PR PODDAR
May 23, 1973
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN HOUSING AND LAND DEVELOPMENT TRUST LTD
January 9, 1973
COMMISSIONER OF INCOME TAX Vs. TRUSTEES TO THE TRUST ESTATE OF TARUN KUMAR ROY
February 1, 1973
COMMISSIONER OF INCOME TAX Vs. SANTOSH DEBI CHAMARIA
November 8, 1973
COMMISSIONER OF INCOME TAX CENTRAL Vs. EMPIRE JUTE COMPANY LTD
August 3, 1973
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. ORIENT PAPER MILLS TLD
May 23, 1973
COMMISSIONER OF WEALTH TAX Vs. SUMITRA DEVI JALAN
May 28, 1973
COMMISSIONER OF WEALTH TAX Vs. PHIPSON AND COMPANY PRIVATE LTD
May 31, 1973
COMMISSIONERS FOR BASIRHAT MUNICIPALITY Vs. ANUKUL CHANDRA DAS AND ORS.
March 23, 1973
COMMISSIONERS OF BASIRHAT MUNICIPALITY Vs. ANUKUL CHANDRA DAS
March 20, 1973
COMMISSIONERS OF KONNAGAR MUNICIPALITY Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD.
July 25, 1973
CORPORATION OF CALCUTTA Vs. BASANT INVESTMENT CORPORATION
November 29, 1973
CORPORATION OF CALCUTTA Vs. DHIRENDRA NATH SEN
March 16, 1973
DALMIYA ENGINEERING PVT LTD Vs. UNION OF INDIA
March 2, 1973
DEEPCHAND MINI Vs. TICAMCHAND MINI
June 12, 1973
DEWAN SINGH Vs. GOLAP SINGH
January 30, 1973
DHANALAL KARNAWAT Vs. STATE OF WEST BENGAL
December 13, 1973
DILIP KUMAR SINGHA Vs. ABODH GOPAL GHOSH
March 27, 1973
DIRECTOR GENERAL OF POSTS AND TELEGRAPHS Vs. N C MAJUMDAR
January 31, 1973
DIRECTOR-GENERAL OF POST AND TELEGRAPHS Vs. N.G. MAJUMDAR ALIAS NANIGOPAL MAJUMDAR
January 30, 1973
DULAL CHANDRA GHOSH Vs. DISTRICT MAGISTRATE OF BIRBHUM
June 15, 1973
DULI BIBI AND Vs. STATE OF WEST BENGAL
March 20, 1973
DURGAPADA PAI Vs. DEBIDAS MUKHERJEE
March 19, 1973
ESSAVI INDIA MATCH MFG CO Vs. ESSABHAI
April 27, 1973
EURASIAN EQUIPMENT AND CHEMICAL LTD Vs. UNION OF INDIA
September 24, 1973
EVEREST HOTELS LTD Vs. COMMISSIONER OF INCOME TAX
January 18, 1973
GANAPATI BISWAS & ORS. Vs. STATE OF WEST BENGAL & ORS.
December 21, 1973
GHAFFAR HAJI SHAKOOR Vs. S M SAEED
February 28, 1973
GHANDA SINGH MOTOR SERVICE PVT. LTD. Vs. INSPECTOR, MINIMUM WAGES
December 7, 1973
GIRDHARILAL GANATRA Vs. UNION OF INDIA
January 30, 1973
GIRIBALA SHAU Vs. PROVA MISRA
June 8, 1973
GIRINDRANATH PAUL Vs. INCOME TAX OFFICER
June 27, 1973
GOLD CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
May 24, 1973
GOPAL CHANDRA BISWAS Vs. STATE OF WEST BENGAL
April 2, 1973
GORA CHAND DEY Vs. CHHAYA BAGCHI
November 20, 1973
GORA CHAND SARDAR Vs. SUNIL KUMAR PURKAIT
May 21, 1973
GOSTA BEHARI GHOSH Vs. UNIVERSITY OF CALCUTTA
March 5, 1973
GOURI RANI GHOSH Vs. MORAIRAI
September 13, 1973
GREAT EASTERN HOTEL LTD Vs. STATE
May 4, 1973
GYANCHAND DHARAMCHAND Vs. ADDITIONAL MEMBER BOARDOF REVENUE
May 14, 1973
HABUL CHANDRA MULLICK Vs. JHIMI BAJORIA
February 16, 1973
HARADHAN MANDAL Vs. STATE OF WEST BENGAL
September 7, 1973
HARIPADA MAZUMDAR Vs. STATE OF WEST BENGAL
December 24, 1973
HEMAPROVA BOSE Vs. SECRETARY TO THE GOVERNMENT OF WEST BENGAL
April 30, 1973
HEMENDU BIKASH NAG Vs. UNION OF INDIA
January 8, 1973
HETRAM AGARWAL Vs. COMMERCIAL TAX OFFICER
February 23, 1973
HIMANGSHU KUMAR MUKHERJEE Vs. CHAIRMAN CALCUTTA STATE TRANSPORT CORPORATION
August 14, 1973
HIND CERAMICS LIMITED Vs. MEMBER BOARD OF REVENUE
May 22, 1973
HINDUSTHAN CONSTRUCTION CO TLD Vs. STATE OF WEST BENGAL
July 3, 1973
HINDUSTHAN MOTORS Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION
March 26, 1973
HINDUSTHAN MOTORS LTD Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION
March 27, 1973
HONKONG AND SHANGHAI BANKING CORPORATION Vs. INCOME TAX OFFICER C WARD
February 28, 1973
I K MERCHANTS LTD Vs. INDRA PRAKASH KARNANI
January 10, 1973
IN RE: GREAT EASTERN HOTEL LTD. Vs. ABC
May 4, 1973
INCOME TAX OFFICER Vs. NATIONAL RUBBER MANUFACTURERS LTD
May 18, 1973
INCOME TAX OFFICER Vs. CALCUTTA CHROMOTYPE PVT LTD
July 18, 1973
INCOME TAX OFFICER "G" WARD Vs. DWARKADAS SHAH BROTHERS P LTD
July 18, 1973
INCOME TAX OFFICER F WARD DISTRICT IV2 Vs. MURLIDHAR SARDA
June 25, 1973
INCOME TAX OFICER A WARD Vs. EASTERN COAL CO LTD
December 4, 1973
INDIAN ALUMINIUM CO LTD Vs. THIRD INDUSTRIAL TRIBUNAL
January 10, 1973
J B WILLIAMS CO INC Vs. REGISTRAR OF TRADE MARKS
February 20, 1973
JAGDISH PRASAD Vs. UNION OF INDIA
January 2, 1973
JAGDISH PRASAD TULSAN Vs. MANJULA TULSAN
December 14, 1973
JALPAIGURI TEA CO LTD Vs. STATE
July 24, 1973
JAMSHED FRAMROZE KALYANVALA Vs. ZERINA JAMSHED KALYANVALA
June 7, 1973
JATIA ESTATES PRIVATE LTD Vs. TAX RECOVERY OFFICER
November 16, 1973
JAY ENGINEERING WORKS LTD Vs. M G WAGH
July 14, 1973
JAY ENGINEERING WORKS LTD Vs. M G WAGH
March 28, 1973
JAYPAL SINGH Vs. SAMBHU NATH BARRICK
March 23, 1973
JEETENDRA Vs. NAND KISHORE AGARWAL
March 1, 1973
JESSOP AND CO. LTD., Vs. 5TH INDUSTRIAL TRIBUNAL AND OTHERS
January 12, 1973
JIBANITOSH GHATAK Vs. ASSISTANT CONTROLLER OF ESTATE DUTY CUM INCOME TAX
February 7, 1973
JIT BAHADUR PARIAR Vs. DISTRICT MAGISTRATE, JALPAIGURI AND OTHERS
July 31, 1973
JIWANI KUMARI PARAKH Vs. M.S. RAM SINGH
August 2, 1973
JUGAL KISHORE SINGRI Vs. BHAGCHAS OFFICER RAIPUR
July 2, 1973
JUTE DISTRIBUTORS Vs. SUSHIL KUMAR GUPTA
March 21, 1973
JWALADUTT JIWANKUMAR Vs. COMMISSIONER OF WEALTH TAX
May 30, 1973
JYOTIRMOYEE DEBI Vs. ASSISTANT SETTLEMENT OFFICER
May 30, 1973
K E JOHNSON Vs. LAXMIPAT CHORARIA
August 10, 1973
K. VASUDEVA RAO Vs. JADUN NANDAN TRIVEDI
February 15, 1973
KAILASH DEBI JAISWAL Vs. PATIT PABAN ROY
January 5, 1973
KALYAN BHADRA Vs. UNION OF INDIA
November 19, 1973
KAMALA DUTTA Vs. BALLYGUNGE ESTATES P LTD
July 11, 1973
KANAILAL CHATTOPADHYAY Vs. SATIRANI GHOSAL
November 7, 1973
KANAILAL GOSWAMI Vs. MAHESH PRASAD MAL
August 6, 1973
KANAILAL KHAN Vs. ANIL KUMAR KHAN
June 1, 1973
KANIRAM HAZARIMAL Vs. COMMISSIONER OF WEALTH TAX
June 1, 1973
KARNANI PROPERTIES LTD Vs. CORPORATION OF CALCUTTA
April 30, 1973
KARTICK CHANDRA JANA Vs. STATE OF WEST BENGAL
September 9, 1973
KARTIK CHANDRA BANERJEE Vs. MANJURANI BANERJEE
July 4, 1973
KASHI NATH PAL Vs. STATE
September 14, 1973
KATIHAR MATCH WORKS 1954 P LTD Vs. COMMISSIONER OF INCOME TAX
March 8, 1973
KAZI ABDUL HOSSAIN ALIAS ABUL HOSSAIN Vs. FAZLUR RAHAMAN AND BROTHERS
September 25, 1973
KEDAR NATH MALL Vs. STATE OF BIHAR
February 19, 1973
KERORIMULL AND CO Vs. INCOME TAX OFFICER A WARD
August 13, 1973
KESORAM INDUSTRIES AND COTTON MILLS LTD Vs. S K RATTAN
September 24, 1973
KHADI AND VILLAGE INDUSTRIES COMMISSION Vs. SUDHANGSU SEKHAR BANERJEE
January 15, 1973
KINNISON JUTE MILLS CO LTD Vs. STATE OF WEST BENGAL
November 20, 1973
KRIPA SINDHU BISWAS Vs. SUDHA SINDHU BISWAS
April 6, 1973
KRISHNADHAN CHANDRA Vs. KANAILAL GHOSH
March 5, 1973
KUSUM HOSIERY MILLS (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE
March 9, 1973
KUSUMLATA KHANDELWAL Vs. LAND ACQUISITION COLLECTOR
July 23, 1973
LAHUR MAHATO Vs. GIRIDHARI MAHATO AND ORS.
August 3, 1973
LALBARANI DEBI Vs. BHUTNATH CHATTORAJ
June 15, 1973
LALBHAI RAMJIBHAI Vs. A V SETH
December 11, 1973
LALCHAND GHOSH Vs. STATE OF WEST BENGAL
April 27, 1973
LALGOLA PADMA FISHERMANS CO OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
July 25, 1973
LAWRENCE T PICACHY S J ARCHBISHOP OF CALCUTTA Vs. CORPORATION OF CALCUTTA
April 26, 1973
LINCOLN J WILLIS Vs. SHAMSUL HAQUE
April 4, 1973
M ELIAS PRIVATE TLD Vs. RAJ MOHINI JHAMB
December 5, 1973
M N DE Vs. B N MUKHERJEA
July 30, 1973
M N DE Vs. B N MUKHERJEE PRINCIPAL CALCUTTA NATIONAL MEDICAL COLLEGE
March 13, 1973
M/S. RAJA KATRA Vs. CORPORATION OF CALCUTTA,
February 16, 1973
MAC CULLOCH Vs. STATE
March 19, 1973
MADAN MOHAN SUREKA Vs. BHAVANI CINEMA
March 23, 1973
MADHUKAR RAGHUNATH NAFDAY Vs. UNION OF INDIA
April 30, 1973
MADHUSUDAN MANDAL Vs. STATE OF WEST BENGAL
July 26, 1973
MAHABIRPRASAD BIRHIWALA Vs. STATE OF WEST BENGAL
April 6, 1973
MAN IU DEVI Vs. DIRECTOR OF PUBLIC INSTRUCTION
December 14, 1973
MEENA JANAH Vs. DEPUTY DIRECTOR OF TOURISM, (HEADQUARTERS) HOME (TOURISM) DEPARTMENT, GOVERNMENT OF WEST BENGAL AND OTHERS
July 23, 1973
MEJHIA SAHANI Vs. CALCUTTA PORT COMMISSIONER
December 15, 1973
MESSRS ANDREW YULE & CO LTD Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL & ORS
December 3, 1973
MOHINI DEBI Vs. RAMDAS BANERJEE
August 6, 1973
MOHON KOIRI Vs. STATE OF WEST BENGAL
August 24, 1973
MOTI LAL DAS Vs. SURESH CHANDRA DAS
April 10, 1973
MOTI MAHAL THEATRE Vs. BHARATI CINEMA PVT. LTD.
December 11, 1973
MRIGANKA MOHAN SUR Vs. COMMISSIONER OF INCOME TAX
May 17, 1973
MRITYUNJOY NATH Vs. DISTRICT MAGISTRATE, NADIA AND OTHERS
September 12, 1973
N J NANPORIA Vs. BROJENDRA BHOWMICK
July 27, 1973
NAIHATI ELECTRIC SUPPLY CO Vs. STATE OF WEST BENGAL
July 5, 1973
NAIHATI ELECTRIC SUPPLY CO. LTD. Vs. FIRST LABOUR COURT, WEST BENGAL AND OTHERS
November 21, 1973
NALINI KANTA ROY Vs. STATE OF WEST BENGAL & ORS.
February 2, 1973
NANDALAL KARMAKAR Vs. SUDHIRLAL DAS
September 14, 1973
NARAYAN CHANDRA GARAI Vs. MATRI BHANDAR PVT LTD
December 14, 1973
NARESH NATH MUKHERJEE Vs. S. R. DAS
December 24, 1973
NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION LTD Vs. GOVIND PRASAD KANODIA
June 28, 1973
NATIONAL TOBACCO CO Vs. FIFTH INDUSTRIAL TRIBUNAL
November 14, 1973
NATIONAL TOBACCO CO OF INDIA LTD Vs. STATE OF WEST BENGAL
March 2, 1973
NEW CENTRAL JUTE MILLS CO LTD Vs. TRILOKI NATH KAUL
February 15, 1973
NEW CHHATABAR COAL CO LTD Vs. J G KUMARMANGALAM
April 9, 1973
NEW EMPIRE HOSIERY MILLS Vs. ADDITIONAL MEMBER BOARD OF REVENUE
May 30, 1973
NILIMA BANERJEE Vs. STATE OF WEST BENGAL
June 27, 1973
NIRMAL CHANDRA SEN N C SEN Vs. STATE OF WEST BENGAL
February 26, 1973
NIRMAL KUMAR KHAMARU Vs. STATE OF WEST BENGAL
November 23, 1973
NISHAKAR PAN AND ORS. Vs. MAHADEB GHOSH AND ORS.
February 2, 1973
NISHIKANTA ROY Vs. MONMOHON SEN GUPTA
January 22, 1973
NITINDRA NATH BOSE Vs. NATIONAL ROLLING AND STEEL ROPES LTD.
March 1, 1973
NOOR MAHAMMAD, SK. Vs. DISTRICT MAGISTRATE
November 19, 1973
OM PRAKASH JOSHI ON BEHALF OF OM PRAKASH SHARMA @ GIGA SHARMA Vs. COMMISSIONER OF POLICE, CALCUTTA AND TWO ORS.
June 14, 1973
OM PRAKASH SHARMA ALIAS GIGA SHARMA Vs. COMMISSIONER OF POLICE CALCUTTA
June 14, 1973
OMPRAKASH AGARWAL Vs. INCOME TAX OFFICER B WARD
May 29, 1973
ORIENTAL GAS COMPANY LTD Vs. STATE OF WEST BENGAL
June 1, 1973
PABITRA KUMAR MITRA Vs. SECRETARY HOME DEPARTMENT
August 31, 1973
PANDAM TEA CO LTD Vs. STATE
June 27, 1973
PANDAM TEA CO LTD Vs. STATE
January 1, 1973
PANKOJ KUMAR BHATTACHARJEE Vs. MANMATHA NATH VIDYABHUSHAN BHATTACHARJEE
May 25, 1973
PANNA BANERJEE Vs. KALI KINKOR GANGULI
April 11, 1973
PANNALAL ROY Vs. STATE OF WEST BENGAL
May 9, 1973
PAPER PRODUCTS LIMITED Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
June 21, 1973
PATRAS HANSDA Vs. UNION OF INDIA
December 1, 1973
PATRAS HANSDA AND ANR. Vs. UNION OF INDIA AND ORS.
December 7, 1973
PAWAN KUMAR GUPTA Vs. STATE OF WEST BENGAL
February 1, 1973
PERFORMING RIGHT SOCIETY LTD Vs. COMMISSIONER OF INCOME TAX
March 23, 1973
PHANI BHUSAN ROY Vs. RATAN KRISHNA ROY
May 18, 1973
PHANINDRA NATH MANNA AND COMPANY Vs. COMMERCIAL TAX OFFICER
September 24, 1973
PIRAMAL BANWARILAL Vs. UNION OF INDIA
August 24, 1973
POKARMAL GURDAYAL Vs. SAGARMAL BENGANI
February 23, 1973
PRABHUDAYAL GUPTA Vs. STATE
November 21, 1973
PRAHLADRAI AGARWALA Vs. COMMISSIONER OF INCOME TAX
April 24, 1973
PRAN JIVAN JAITHA Vs. STATE OF WEST BENGAL
September 13, 1973
PRATIMA SARKAR Vs. CORPORATION OF CALCUTTA
June 5, 1973
PREM SINGH Vs. DULARI BAI
February 26, 1973
PREM SINGH Vs. SM. DULARI BAI AND ANOTHER
February 28, 1973
PRODYOT KUMAR MUKHERJEE Vs. R GERSAFFE
February 28, 1973
PURNA CHANDRA BASAK Vs. DAULAT ALI MOLLAH
June 22, 1973
R MCDILLAND CO PVT LTD Vs. GOURI SHANKAR SARDA
February 2, 1973
RABINDRA NATH CHATTERJEE Vs. COMMISSIONER OF INCOME TAX, W.B. AND OTHERS
September 12, 1973
RADHARAMAN DAS Vs. APPEAL COMMITTEE OF THE WEST BENGAL BOARD OF SECONDARY EDUCATION
December 12, 1973
RADHESHYAM SARAF Vs. REGISTRAR OF ASSURANCE CALCUTTA
November 26, 1973
RAJAKATRA ALIAS RAJAKATRA PRIVATE LTD Vs. CORPORATION OF CALCUTTA
February 16, 1973
RAJPUTANA TRADING CO LTD Vs. MALAY TRADING AGENCY
February 13, 1973
RAJPUTANA TRADING CO PVT LTD Vs. MALAYA TRADING AGENCY
June 1, 1973
RAM ADHIN SINGH Vs. STATE OF WEST BENGAL AND OTHERS
November 15, 1973
RAM CHANDRA BANERJEE Vs. A K CHATTERJEE STATE
November 14, 1973
RAM KRISHNA TARAFDAR Vs. NEMAI KRISHNA TARAFDAR
May 21, 1973
RAM NARAYAN GUPTA Vs. DISTRICT MAGISTRATE, MIDNAPORE & ORS.
May 16, 1973
RAMGOPAL LATH Vs. COMMONWEALTH ASSURANCE CO LTD
March 28, 1973
RAMLAL KANHAIYALAL SOMANI A PARTNERSHIP FIRM Vs. AJIT KUMAR CHATTERJEE
March 7, 1973
RAMNATH DAS Vs. SAHA CHOWDHURY AND CO LTD
March 6, 1973
RATAN LAL CHORARIA Vs. SK. MOHAMMAD OMAR
March 1, 1973
REGISTRAR OF THE ORIGINAL SIDE OF CALCUTTA HIGH COURT Vs. BHUPATI BHUSHAN DALAL
August 10, 1973
REMO MORGANI Vs. STATE OF WEST BENGAL
August 17, 1973
RENUKA PAUL Vs. DHIRENDRANATH PAUL
June 14, 1973
RIVERS STEAM NAVIGATION CO LTD Vs. JARDINE HENDERSON LTD
January 15, 1973
RUKMINI DEVI Vs. JADUNATH MISRA
March 30, 1973
S C LAW Vs. K S ROY
September 12, 1973
S K MUKHERJEE Vs. SAILA BALA SEIN
January 11, 1973
S S ROY Vs. DAMODAR VALLEY CORPORATION
September 24, 1973
S S ROY Vs. DAMODAR VALLEY CORPORATION
September 26, 1973
S.K. GHOSH Vs. STATE OF WEST BENGAL
April 6, 1973
S.S. GARGA Vs. THE COAL CONTROLLER
January 9, 1973
SACHINDRA MOHAN DAS Vs. M.M. CHAKRABORTY, OFFICIAL RECEIVER
November 30, 1973
SAILABALA DASSI Vs. SAMBHUNATH BARIK
February 20, 1973
SAILENDRA NATH BHOWMIK Vs. STATE OF WEST BENGAL
September 25, 1973
SAILENDRA NATH DUTTA AND OTHERS Vs. BIHAR STATE BOARD OF RELIGIOUS TRUSTS AND OTHERS
June 8, 1973
SAKOW INDUSTRIES PVT. LTD. Vs. STATE BANK OF INDIA
June 26, 1973
SAMIR KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
December 12, 1973
SANTOSH SAHA Vs. STATE
January 12, 1973
SARAJUBALA DAS Vs. JYOTI KAMAL DAS
July 18, 1973
SARAT LAKSHMI DEB Vs. SISIR KUMAR DEB
August 31, 1973
SARJU PROSAD SHARMA Vs. INCOME TAX OFFICER D WARD
March 5, 1973
SAROJ KANTI BASU Vs. R T A
March 26, 1973
SASANKA BHOWMICK Vs. AM1YA BHOWMICK
September 25, 1973
SATISH CHANDRA BODHAK Vs. NABANI KUMAR BODHAK
August 1, 1973
SATISH CHANDRA KARMAKAR Vs. SHAIKH SAHADAT HOSSAIN
January 8, 1973
SATISH CHANDRA MANDAL Vs. BHUPATI BHUSAN MANDAL
July 5, 1973
SATISH CHANDRA MULLICK Vs. JAGAT CHANDRA DUTTA
September 19, 1973
SATYA NARAYAN MAITY Vs. SUNIRMALENDU MAITY
January 8, 1973
SAVITRI MOTOR SERVICE PVT. LTD. Vs. STATE OF WEST BENGAL
April 11, 1973
SERAJUDDIN AND CO Vs. STATE OF ORISSA
September 7, 1973
SHALIMAR PAINTS LTD Vs. THIRD INDUSTRIAL TRIBUNAL
March 21, 1973
SHANKARLAL RANJANA Vs. KRISHNABHABINIDASI
September 13, 1973
SHEW BHAGWAN GOENKA Vs. COMMERCIAL TAX OFFICER
August 17, 1973
SHIBNATH SAHA Vs. DISTRICT MAGISTRATE MURSHIDABAD
September 18, 1973
SIB NARAYAN MUKHERJEE Vs. JANAK UPADHYA
August 28, 1973
SIKHARANI DEBI Vs. NIBARAN KUMAR DAS
April 27, 1973
SISIR KUMAR DEY Vs. STATE OF WEST BENGAL
May 5, 1973
SISIR SOAP WORKS Vs. COMMERCIAL TAX OFFICER
August 3, 1973
SITARAM SRIGOPAL Vs. UNION CARBIDE INDIA LTD
January 5, 1973
SK ABDUR RAUF Vs. WEST BENGAL MEDICAL COUNCIL
May 6, 1973
SK NASIRUL HOQUE Vs. MINOR JOHORA KHATUN BIBI
February 19, 1973
SRIRAM PASRISHA Vs. JAGANNATH SEN
March 5, 1973
SRIVASTAVA K L Vs. STATE
January 25, 1973
STADMED P LTD Vs. INCOME TAX OFFICER H WARD
January 12, 1973
STATE Vs. GUBDEEP SINGH
June 29, 1973
STATE Vs. RANADA RANJAN SAHA
December 4, 1973
STATE OF BIHAR Vs. BIRLA GWALIOR P LTD
December 20, 1973
STATE OF WEST BENGAL Vs. SHAMBHU HELA
June 14, 1973
STATE OF WEST BENGAL Vs. SURENDRANATH MONDAL
February 4, 1973
STATE OF WEST BENGAL Vs. PHANINDRA KUMAR KUNDU
May 10, 1973
STATE OF WEST BENGAL Vs. JUTE AND JUTE GOODS BUFFER STOCK ASSOCIATION
May 22, 1973
STATE OF WEST BENGAL Vs. LALCHAND AGARWALA
May 31, 1973
STEEL ENTERPRISES PVT LTD Vs. COMMISSIONER OF INCOME TAX
July 24, 1973
SUBAL CHANDRA TARAFDAR Vs. NARAYAN CHANDRA SARMA
November 29, 1973
SUBOL MONDAL Vs. STATE
May 7, 1973
SUBRATA KUMAR BANERJEE Vs. DIPTI BANERJEE
June 4, 1973
SUDHAKAR BHATTA Vs. STATE OF WEST BENGAL
August 16, 1973
SUDHANAYA CHARAN PAL Vs. MANICK CHANDRA PAL
April 11, 1973
SUDHANGSHU SEKHAR MAITY Vs. STATE OF WEST BENGAL
January 10, 1973
SUDHENDU NARAYAN DEB Vs. RENUKA BISWAS
December 4, 1973
SUDHIR CHANDRA NAWN Vs. OFFCIAL RECEIVER, HIGH COURT
March 2, 1973
SUDHIR CHATTERJEE AND CO P LTD Vs. COMMISSIONER OF INCOME TAX
November 8, 1973
SUJIT SINGH ALIAS SURJIT SINGH Vs. DEBALA MUKHERJEE
November 30, 1973
SUKDHIS KHATICK Vs. STATE
August 3, 1973
SUKHLAL CHANDANMULL KARNANI TRUST Vs. SHEW KUMAR KARNANI
April 26, 1973
SUKUMAR MAJHI Vs. PRAN KRISHNA MAJHI
September 7, 1973
SUMANLAL PAREKH Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS W BENGAL
January 24, 1973
SUNIL KUMAR BANERJEE Vs. STATE OF WEST BENGAL
September 19, 1973
SUNK KUMAR MUKHERJEE Vs. COMMISSIONER SOUTH DUM DUM MUNICIPALITY
December 24, 1973
SUPERBUILT MACHINERIES Vs. COMMERCIAL TAX OFFICER
April 6, 1973
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS GOVT OF WEST BENGAL Vs. TULSHI MONDAL
August 17, 1973
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. SAMBHU HELA
June 14, 1973
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS, W B Vs. MADHABLAL MEHTA
September 21, 1973
SUPERINTENDENT RE MEMBRANCERS OF LEGAL AFFAIRS Vs. AMIYA KUMAR ROY CHOUDHURY ALIAS DADAJI
December 17, 1973
SURAJMAL JAIN Vs. COMMERCIAL TAX OFFICER
June 14, 1973
SURENDRA NATH MAJHI Vs. ISWAR MAJHI
August 16, 1973
TARA SUNDARI SEN Vs. PASUPATI KUMAR BANERJEE
September 24, 1973
TECHNO METAL INDIA P LTD Vs. PREM NATH ANAND
August 17, 1973
TINKARI DAS Vs. JAMUNA BALA DASI
April 12, 1973
TITAGHUR PAPER MILLS CO LTD Vs. UNION OF INDIA
June 6, 1973
TRINCAS Vs. STATE OF WEST BENGAL
May 18, 1973
UJJAL CHANDRA GHOSE Vs. STATE OF WEST BENGAL
May 25, 1973
UMASANKAR DAS Vs. STATE OF WEST BENGAL
March 23, 1973
UNION OF INDIA Vs. ASIT KUMAR MONDAL
April 12, 1973
UNION OF INDIA Vs. KAMAL KUMAR GOSWAMI
May 22, 1973
UNION OF INDIA Vs. NAVIGATION MARITIME BULGARE
January 25, 1973
UNION OF INDIA Vs. LADURAM FAKIRCHAND
March 13, 1973
UNION OF INDIA Vs. B. N. GUHA & CO.
March 7, 1973
UNION OF INDIA (UOI) Vs. TAPENDRA KRISHNA MONDAL
April 12, 1973
UNITED BANK OF INDIA Vs. TATANAGAR FOUNDRY CO LTD
August 27, 1973
UNITED BANK OF INDIA LTD Vs. UNITED INDIA CREDIT AND DEVELOPMENT COMPANY LTD
June 18, 1973
UNITED INDUSTRIAL BANK LTD. Vs. G.C. DEY
February 7, 1973
UNITED PROVINCES ELECTRIC SUPPLY CO LTD Vs. INDUSTRIAL TRIBUNAL (HI), UTTAR PRADESH
September 24, 1973
UTPAL MAZUMDAR Vs. STATE OF WEST BANGAL
December 24, 1973
UTPAL MAZUMDAR DEPASHIS DAS GUPTA Vs. STATE OF WEST BENGAL
December 20, 1973
VENKATARAMA KRISHNA KURTI Vs. C V RAMA AIYER
July 14, 1973
WEST BENGAL PRESS WORKERS AND EMPLOYEES UNION Vs. EIGHTH INDUSTRIAL TRIBUNAL
November 19, 1973
X Vs. UNION OF INDIA
January 30, 1973