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Case Index
Title
Date
20TH CENTURY-FOX CORP INDIA P LTD Vs. F H LALA
March 3, 1973
A D SHASTRI Vs. S D PATIL
November 22, 1973
A K PORBUNDERWALA AND SONS Vs. GULAM HUSSAIN ALIBHAI NATHANI
November 3, 1973
ABDUL KARIM KASAM VIRANI Vs. STATE OF MAHARASHTRA
February 13, 1973
ABDUL KARIM KHAN Vs. LALMAN LACHMANJI
November 7, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LATA MANGESHKAR MISS
June 20, 1973
AHMEDABAD MFG. AND CALICO PRINTING CO. LTD Vs. WORKMEN
July 4, 1973
ALI D. GANDHI Vs. S.L. THAKURDAS
November 15, 1973
AMALGAMATED ELECTRICITY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 17, 1973
AMAR DYE CHEMICAL LIMITED Vs. UNION OF INDIA
November 22, 1973
AMBADAS Vs. STATE OF MAHARASHTRA
November 22, 1973
ARUN GANESH PHANSALKAR Vs. STATE OF MAHARASHTRA
September 15, 1973
BABOOLAL DALCHAND MALONIYA Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION SACHIVALAYA BOMBAY
November 20, 1973
BABU RAMA CHAUGULE Vs. GOODWILL BANK LTD
January 15, 1973
BABUBAO RAOJI AND ANOTHER Vs. STATE OF MAHARASTRA
June 26, 1973
BABUBHAI M SANGHVI Vs. COMMISSIONER OF INCOME TAX
July 25, 1973
BABURAO RAGHUNATH BAGAWADE Vs. CHANDULAL HIRALAL SHAH
January 24, 1973
BAI LAXMIBEN Vs. MAKANBHAI RAMJIBHAI
February 21, 1973
BAJIRAO SHEKOJI Vs. KOOSAN KONDAJI
August 2, 1973
BAPU SITARAM ADSULE Vs. APPA MHADGONDA PATIL
July 19, 1973
BAPURAO RAJARAM WAIKAR Vs. BABULAL MULCHAND SHAH
August 2, 1973
BAPUSAHEB BALASAHEB PATIL Vs. STATE OF MAHARASHTRA
November 2, 1973
BARNICE DOMNIC MIRANDA Vs. THE STATE
November 12, 1973
BASSAPPA S SAGOTI Vs. STATE
March 5, 1973
BEAUTY ART DYERS AND CLEANERS P LTD Vs. REGISTRAR OF COMPANIES
June 27, 1973
BENNET COLEMAN AND CO Vs. UNION OF INDIA
March 13, 1973
BENNET COLEMAN AND CO AND MAULI CHAND SHARMA Vs. UNION OF INDIA
March 12, 1973
BHAGWANDAS AND OTHERS Vs. UNION OF INDIA AND OTHERS
September 15, 1973
BHAU RAMCHANDRA MALAWADE Vs. THE STATE OF MAHARASHTRA
December 20, 1973
BHUJANGRAO GANPATI Vs. SHESHRAO RAJARAM
April 11, 1973
CAWASJI BEHRAMJI AND CO Vs. T J DLIMA
June 21, 1973
CHARITY COMMISSIONER Vs. VISHRAM BHARATI GOSWAMI
November 30, 1973
CHIMANLAL BELIRAM MEHTA Vs. M G VAIDYA
January 24, 1973
CHINDHA VITHAL SONAWANE Vs. SPECIAL LAND ACQUISITION OFFICER
October 12, 1973
CHINTAMAN Vs. DNYANESHWAR
March 12, 1973
COMMISSIONER OF GIFT TAX Vs. KAMDIN DR R B
December 17, 1973
COMMISSIONER OF INCOME TAX Vs. GORDHANDAS K VORA
December 21, 1973
COMMISSIONER OF INCOME TAX Vs. HIMALAYAN TILES AND MARBLE PVT LIMITED
November 28, 1973
COMMISSIONER OF INCOME TAX Vs. RAGHAVJI ANANDJI AND CO
November 22, 1973
COMMISSIONER OF INCOME TAX Vs. POLYCHEM LIMITED
November 20, 1973
COMMISSIONER OF INCOME TAX Vs. TATA CHEMICALS LIMITED
June 19, 1973
COMMISSIONER OF INCOME TAX Vs. LAD PARISHAD KARYALAYA
July 5, 1973
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF SHRI CUTCHI LOHANA PANCHTADE MAHAJAN TRUST
July 12, 1973
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF ABDULCADAR EBRAHIM TRUST
July 12, 1973
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CEMENT COMPANIES LIMITED
November 15, 1973
COMMISSIONER OF INCOME TAX Vs. RASIKLAL MANEKLAL HUF
July 24, 1973
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ANTIBIOTICS LIMITED
July 26, 1973
COMMISSIONER OF INCOME TAX Vs. RAMPRASAD MEHRA
July 20, 1973
COMMISSIONER OF WEALTH TAX Vs. ARVINDPRASAD N MAFATLAL
December 5, 1973
DALMIA DADRI CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX
July 10, 1973
DAMODAR SHANTARAM NADKARNI Vs. S E SUKHTANKAR
April 6, 1973
DARUBAI Vs. SHANKAR NARAYAN PETIL
March 1, 1973
DAS BERNARD Vs. STATE
September 19, 1973
DATTATRAYA KALURAM JADHAV Vs. NARAYANDAS BADRIDAS RATHI
July 24, 1973
DEMU BARRETO Vs. S R ARYA, COLLECTOR OF GOA
March 26, 1973
DEVENDRA TRADING COMPANY Vs. STATE OF MAHARASHTRA
August 18, 1973
DEVIDAS TULSIRAM BRIJWANI Vs. COMMISSIONER POONA MUNICIPAL CORPORATION
February 26, 1973
DEVIPRASAD KEJRIWAL Vs. COMMISSIONER OF INCOME TAX
July 20, 1973
DEVU PURUSHOTTAM COULECAR Vs. JAGDISH SAGAR, COLLECTOR OF GOA
March 28, 1973
DHIRAJ LAL MOHAN LAL KATHEWADI Vs. RANCHHOD BALARAM NAYAK
November 13, 1973
DHONDIRAM NARAYAN BHALAVANIKAR Vs. THE MAHARASHTRA STATE ELECTRICITY BOARD
August 9, 1973
DILIP KUMAR ROY Vs. COMMISSIONER OF INCOME TAX
July 19, 1973
E AJAY KUMAR Vs. TULSABAI
March 9, 1973
ESSO STANDARD INC Vs. UDHARAM BHAGWANDAS JAPANWALLA
January 19, 1973
GANAPATI GOPAL PATIL Vs. SHANKAR RAMA PATIL
April 6, 1973
GANESHILAL RAMKUMAR Vs. JHANGIRAM LILLARAM
April 24, 1973
GANON DUNKERLY AND CO LTD Vs. NEW POORNIMA PREMISES CO OPERATIVE HOUSING SOCIETY LTD
July 7, 1973
GANPATI RAM BHANDE Vs. BALIRAM RAGHUNATH JADHAV
March 8, 1973
GODAVARI PRAVARA CANAL CO OPERATIVE PURCHASE SALE UNION LTD Vs. KRISHNARAO
March 14, 1973
GOVIND RAGHUNATH SAWANT Vs. B. A. KAKADE
December 3, 1973
GOVINDBHAI APPAJI BHATE Vs. ARUNA GAJANAN BHATE
February 7, 1973
GOVINDLAL BHIKULAL MAHESHWARI Vs. FIRM THAKURDAS BHALLABHADAS
August 1, 1973
GREAT EASTERN SHIPPING CO. LTD Vs. UNION OF INDIA
February 19, 1973
GULABSING FATTESING VASAVE Vs. COMMISSIONER OF INCOME TAX
July 9, 1973
GULAMHUSSEIN EBRAHIM MATCHESWALLA Vs. COMMISSIONER OF INCOME TAX
July 31, 1973
HABIB AHMED KHUDABUX Vs. ABDUL KABUR REHMANJI GODIWALA
August 23, 1973
HAJRAT PIRANE CHILLA OF KHWAJA TRUST AKOLA Vs. MANAGER UNITED TRANSPORT MOTOR CO LTD
July 18, 1973
HARIBA KESHAV BARBOLE Vs. MOTIBAI DEEPCHAND SINGH
August 8, 1973
HASAM NURANI MALAK Vs. MOHANSINGH
September 3, 1973
HEMCHAND AMARCHAND Vs. COMMISSIONER OF INCOME TAX
November 23, 1973
HIPOLITO GREGORIO COUTINHO Vs. JAGDISH SAGAR AND OTHERS
June 27, 1973
INDIAN OIL CORPORATION LIMITED Vs. S RAJAGOPALAN, INCOME TAX OFFICER
April 25, 1973
INDIAN SAILORS HOME SOCIETY Vs. R D TULPULE
September 6, 1973
INDRAYANIBAL Vs. COLLECTOR OF NAGPUR
February 6, 1973
ISLAM ALI Vs. PANCHAVAT SAMITI TELHARA
July 31, 1973
JAIRAM KISSAN Vs. CHANDRAKALADEVI
April 23, 1973
JAIRAM RAMCHANDRA SIRSAT Vs. J A FIGUEREDO
January 9, 1973
JALIL KHAN HAJIKHAN Vs. MANAGING DIRECTOR MANGRULPIR JOINT MOTOR TRANSPORT CO PVT LTD
March 7, 1973
JAMNABAI Vs. SURVABHAN SEKHARAM PAWAR
July 24, 1973
JETHABHAI RATANSHI LODAYA Vs. MANABAI JETHABHAI LODAYA
April 6, 1973
JHAMAN KARAMSINGH DADLANI Vs. RAMANLAL MANEKLAL KANTAWALA
September 6, 1973
JIWANPRAKASH Vs. STATE OF MAHARASHTRA
January 10, 1973
JOAQUIM MANN Vs. STATE
June 22, 1973
KADAMMA ANJANAPPA Vs. MOTOR ACCIDENTS TRIBUNAL BOMBAY
August 17, 1973
KALAWATI RAMCHAND MALANI Vs. SHANKARRAO PATIL
April 26, 1973
KALYAN KUMAR NAG Vs. DINA GUHA
July 13, 1973
KASHINATH RAMJI SHIRSAT Vs. STATE OF MAHARASHTRA
August 9, 1973
KASHIPRASAD RAMANARAYAN AGRAWAL Vs. USMANKHAN GULABKHAN
July 6, 1973
KHEMCHAND THENGUMAL RAJPAL Vs. S.C. GUPTE
June 26, 1973
KHIVARAJ CHHAGNIRAM ZAVAR Vs. SHIVSHANKAR BASAPPA LINGASHETTY
January 29, 1973
KISAN SHORAM LEVA Vs. HARI TOTARAM
August 2, 1973
KISHANDAS DILBERDAS Vs. COMMISSIONER OF INCOME TAX
July 19, 1973
KISHORE PREMLAL DALAYA Vs. AKALI PREMAJI
February 26, 1973
KUMARI JETHI T. SIPAHIMALANI Vs. MAHARASHTRA STATE CO-OPERATIVE TRIBUNAL
July 18, 1973
LEOPOLDINE B GRACIAS Vs. VASSUDEVA R P MALLAR
July 30, 1973
LILA KISHENCHAND JAISINGHANI Vs. ODHAVJI POPATLAL AHYA
November 16, 1973
LIMBAYYA LIMBADRI ADEP Vs. NARAMMABAI SADASHIV ANDE
July 6, 1973
LOUISE DINSHAW CAMBATA Vs. DINSHAW S CAMBATA
February 15, 1973
MADHAO PANDURANG Vs. YESHWANT
March 16, 1973
MAHADEO AMRUT GAJBHIYE Vs. STATE OF MAHARASHTRA
November 9, 1973
MAKAN KALYAN TANDEL OF DAMAN Vs. FINANCE SECRETARY, PANAJI
March 31, 1973
MALAK H N Vs. AZIZ S YUSUF
March 2, 1973
MANORAMABAI XETIE Vs. LIDIA BELINDA SIMOES
June 30, 1973
MITHAILAL DALSINGHAR SINGH Vs. S V JOAG
January 24, 1973
MOHAMED SALIM SAMSUDDIN Vs. SPECIAL LAND ACQUISITION OFFICER II NASIK
September 27, 1973
MOTILAL MADANCHAND LODHA Vs. RAGHO TANAJI PATIL
April 26, 1973
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. BHAGWAN SAKHRAM SALASKAR
March 2, 1973
MURLIDHAR VISHNU CHOUDHARI Vs. CHIEF EXECUTIVE OFFICE ZILLA PARISHAD
April 26, 1973
MUTTOO R H Vs. KASTURBAI WALCHAND MRS
January 10, 1973
N VENKATRAO Vs. KISHATANNA
July 5, 1973
NAMDEO KHUSHAL DIGHE Vs. KESHARBAI DAMODHARDAS CHANDAK
June 25, 1973
NANAVATI AND CO PVT LTD Vs. R C DUTT
February 28, 1973
NANDANA CHANDRAKANT MEHTA Vs. CHANDRAKANT P MEHTA
September 13, 1973
NANDKISHORE FAKIRCHAND SEVAK Vs. NANJI RAGHOJI MALI
April 11, 1973
NANDLAL TOPANDAS Vs. R.K. JOSHI
December 17, 1973
NEW GRAND HIGH CLASS BAKERY Vs. EMPLOYEES' STATE INSURANCE CORPORATION
June 27, 1973
NEW INDIA ASSURANCE CO LTD Vs. RADHESHYAM MOTILAL KHANDELWAL
September 12, 1973
NEW KAISER I HIND SPG AND WVG COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 4, 1973
P NARAYANA PILLAI Vs. T V RANGARAJAN
July 23, 1973
P.T. ANKLESARIA Vs. UNION OF INDIA
October 11, 1973
PANDU DHONDI YERUDKAR Vs. ANANDA KRISHNA PATIL
April 12, 1973
PARKAR J S Vs. PALEKAR V B
April 25, 1973
PARWAT AND 3 ORS Vs. KESHAO TRIMBAK JAHAGIRDAR
February 3, 1973
PATEL A J Vs. COMMISSIONER OF INCOME TAX
July 11, 1973
PRABHAKAR LAXMAN MOKASHI Vs. SADANAND TRIMBAK YARDI
September 20, 1973
PRABHAKAR RAGHUNATH DIXIT Vs. B.S. KOTHARE
March 20, 1973
PREMIER AUTOMOBILES LIMITED Vs. KAMLAKAR SHANTARAM WADKE
February 15, 1973
PUNJABRAO AND OTHERS Vs. V.M. MOLKAR AND OTHERS
December 11, 1973
PURSHOTTAM KAKODKAR Vs. DAYANAND B BANDODKAR
January 18, 1973
R S DESHPANDE Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
April 9, 1973
RADHABAI GANPATI Vs. BHIMRAI GYANOBA
April 25, 1973
RAMDAS KHIMJI BROTHERS Vs. COMMISSIONER OF INCOME TAX
November 17, 1973
RAMDAS P CHITRIGI Vs. MONICA PASCOL MIRANDA
October 29, 1973
RAMESH HIMMATLAL SHAH Vs. HARSUKH JHADAVJI JOSHI
October 31, 1973
RIKHABCHAND MOHANLAL SURANA Vs. SHOLAPUR SPINNING AND WEAVING COMPANY LTD
November 6, 1973
ROGHUVIR NARAYAN LOTLIKAR Vs. CAETANO FIGUEIREDO
June 30, 1973
S.L. BHASIN Vs. LT. COL. RUCY D. COLABAWALA
August 9, 1973
S.M. DESHMUKH Vs. GANESH KRISHNAJI KHARE
June 29, 1973
SAKHARAM SHEKU SHINDE Vs. SHIVA DEORAO JAMALE
July 25, 1973
SAKHUBAI Vs. ONKARLAL DULICHAND AGARWAL
July 9, 1973
SAYED ABDUL KHAIR Vs. BABUBHAI JAMALBHAI
November 7, 1973
SAYED AHMED KABULI Vs. STATE OF MAHARASTHRA
September 18, 1973
SHAH J M Vs. BHATIA J M AAC OF WT
December 12, 1973
SHAH JETHALAL LALJI Vs. KHIMJI M. BHUJPURIA
June 29, 1973
SHAIKH BANNU Vs. STATE OF MAHARASHTRA
April 19, 1973
SHAKUNTALA RAJE PANDITJI Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR
April 13, 1973
SHANKAR MADHAORAO GAMPAWAR Vs. MALTIBAI
June 28, 1973
SHANTILAL KALIDAS SHAH Vs. LALLUBHAI TALAK CHAND
September 4, 1973
SHEIK MADAR Vs. BHAGWAN
January 31, 1973
SHERE E PUNJAB CO OPERATIVE HOUSING SOCIETY LTD Vs. G W KSHIRSAGAR
March 23, 1973
SHIVRAJ FINE ART LITHO WORKS NAGPUR Vs. REGIONAL DIRECTOR REGIONAL OFFICE MAHARASHTRA BOMBAY AND 2 ORS
April 5, 1973
SHOLAPUR MUNICIPAL CORPORATION Vs. UMKANT SHANKARRAO BHAGWAT
April 25, 1973
SHRI MITHAILAL DALSINGHAR SINGH Vs. S.V. JOAG
January 23, 1973
SHRINIVAS SUBYYA ALWA Vs. KRISHNAVANI VASUDEO MUDLIYAR
July 11, 1973
SHRINIWAS DWARKADAS AGARWAL Vs. SUNDARBAL
February 5, 1973
SHRIYANS PRASAD JAIN Vs. BHALLA R K ITO
July 4, 1973
SITARAM Vs. STATE OF MAHARASHTRA
April 26, 1973
SOMNATH V POI DHUNGAT Vs. STATE
June 22, 1973
SPECIAL LAND ACQUISITION OFFICER (6), BOMBAY AND BOMBAY SUBURBAN DISTRICT Vs. TAYEBJEE ABDULHUSSEIN RESHAMWALLA
August 14, 1973
STATE Vs. CHOTU KARMALI
September 21, 1973
STATE OF MAHARASHTRA Vs. NIHALCHAND JIWANDAS MADAN
March 16, 1973
STATE OF MAHARASHTRA Vs. N.M. SHAH
July 5, 1973
STATE OF MAHARASHTRA Vs. LINGAYYA KARIAPPA
November 27, 1973
STATE OF MAHARASHTRA Vs. PRITHVIRAJ POKHRAJ JAIN
June 13, 1973
STATE OF MAHARASHTRA Vs. WAMAN LALJI PIMPLE
June 22, 1973
STATE OF MAHARASHTRA Vs. NARAYAN SHANKAR HASABNIS
January 11, 1973
STATE OF MAHARASHTRA Vs. R.S. THAKKAR
December 12, 1973
STATE OF MAHARASHTRA Vs. TUKARAM MANIKRAO WAGH AND ANOTHER
July 5, 1973
STATE OF MAHARASHTRA Vs. G.S. MORE
March 30, 1973
STATE OF MAHARASHTRA Vs. RAMCHANDRA VASUDEO DESHPANDE
March 14, 1973
STATE OF MAHARASHTRA Vs. REVACHAND SANMUKHDAS RAMCHANDANI
November 8, 1973
SUPDABAI BADRINARAYAN JOSHI Vs. SUBHASH KASHINATH SHRAWAK
July 13, 1973
SUSHILBAI NAGESH CHANDORKAR Vs. STATE OF MAHARASHTRA
November 6, 1973
TANBAJI MADHOJI CHAGRE Vs. NATHOBA JANBAJI DONGRE
August 9, 1973
TATA ENGINEERING AND LOCOMOTIVE CO. LTD Vs. UNION OF INDIA
June 12, 1973
TATA IRON AND STEEL COMPANY LIMITED Vs. UPADHYAYA N C
July 5, 1973
THANHABAI JAIVANTA ILAG Vs. DHODIRAM PANDURANG ILAG
January 30, 1973
THE FERTILIZER CORPORATION OF INDIA Vs. CHEMICAL CONSTRUCTION CORPORATION
February 7, 1973
THE STATE OF MAHARASHTRA Vs. JOYCE ZEE ALIAS TEMIKO
November 2, 1973
TRUSTEES OF K B H M BHIWANDIWALLA TRUST Vs. COMMISSIONER OF WEALTH TAX
December 6, 1973
TULSABAI NATHUDAS Vs. NARAYAN AJABRAO RAUT
July 26, 1973
UNION OF INDIA Vs. A.K. MATHIBORWALA
September 15, 1973
UNION OF INDIA Vs. JAIRAM RAMCHANDRA SIRSAT
January 19, 1973
VALIRAM LAKHANI Vs. S M KURAY
July 30, 1973
VASANT SAKHARAM SANAS Vs. CHABILDAS SOBHAGCHAND
November 19, 1973
VICENT J CARDOZO Vs. STATE
January 18, 1973
VIRBALA SUMANT LOKHANDE Vs. SUMANT MADHAY LOKHANDE
April 10, 1973
VISHNU Vs. GUNWANTRI PARAMANAND MALVIA
March 2, 1973
VISHWABHARTI CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
March 3, 1973
VISHWAS NARAYAN LIMAYE Vs. SHARAD PAWAR
September 18, 1973
VITHAL CHHANA LALLU Vs. STATE
June 21, 1973
WADIA D P AND SONS Vs. COMMISSIONER OF INCOME TAX
July 19, 1973
WAMAN SHIVRAM MAHADIK Vs. M.W. DESAI
February 13, 1973
WASUDEO LAXMAN NANDANWAR Vs. UNION OF INDIA
April 11, 1973
YADAORAO RAMCHANDRA RAO MAJARKHEDE Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE ARVI
July 11, 1973
YELLAPPA SHESHAPPA PUJARI Vs. STATE OF MAHARASHTRA
July 25, 1973
YESHBAI Vs. GANPAT IRAPPA JANGAM
September 24, 1973
YESHWANTRAO Vs. MIRABAI
January 10, 1973
ZILLA PARISHAD BHANDARA Vs. AGRICULTURAL PRODUCE MARKER COMMITTEE TIRORA
June 27, 1973