Case Index

Title
Date
A A PAUL Vs. STATE
July 27, 1973
A ABDUL KARIM SAHIB AND SONS Vs. ASSISTANT REGISTRAR OF TRADE MARKS
March 29, 1973
A C PAUL Vs. COMMISSIONER OF INCOME TAX
March 1, 1973
A MUTHUKUMARA PILLAI Vs. COMMISSIONER OF INCOME TAX
March 20, 1973
A P DORAIRAJ Vs. STATE OF MADRAS
March 7, 1973
A R BALAKRISHNAN Vs. COMMISSIONER OF INCOME TAX
April 24, 1973
A R K PERUMAL CHETTIAR Vs. JOINT COMMERCIAL TAX OFFICER
February 28, 1973
A SHANKATALY Vs. COLLECTOR OF CUSTOMS MADRAS
July 17, 1973
A SUBBARAJ Vs. UNION OF INDIA
October 22, 1973
A. MALAYALAM PILLAI Vs. MALAYAMMAL
January 31, 1973
A. S. MUTHIAH AND ORS. Vs. PETER NADAR AND ORS.
November 26, 1973
A.V. PALANISWAMI Vs. THE ELECTION COURT (DISTRICT MUNSIF) AND ORS.
February 20, 1973
ABDUL KADER Vs. INSPECTOR OF CENTRAL EXCISE
September 10, 1973
AGRICULTURAL FARMS LIMITED Vs. STATE OF TAMIL NADU
July 10, 1973
AIYASAMY NADAR Vs. COMMISSIONER OF INCOME TAX
February 5, 1973
ALL INDIA INSURANCE EMPLOYEES ASSOCIATION AND ORS. Vs. THE LIFE INSURANCE CORPORATION, HIGHER GRADE, ASSISTANTS ASSOCIATION AND ORS.
July 8, 1973
AMINA BI Vs. KHAMURUNNISSA
May 4, 1973
ANNAPOORANI ARAMAL Vs. JAYAVELU MUDALIAR AND ANR.
December 7, 1973
ANTHONY SERVAI Vs. PETHI NAICKER AND KULANDAMA NAICKER (DIED)
May 2, 1973
ARUMUGHA KONE Vs. THE PALAYAMCOTTAI MUNICIPAL COUNCIL REPRESENTED BY ITS COMMISSIONER AND ORS.
March 22, 1973
ASSOCIATION Vs. ALL INDIA INSURANCE EMPLOYEESTHE LIFE INSURANCE CORPORATION HIGHER GRADE ASSISTANTS ASSOCIATION
July 12, 1973
AYYANPERUMAL NADAR P M A P Vs. COMMISSIONER OF INCOME TAX
March 27, 1973
AYYASAMY GOUNDER Vs. NACHIMUTHU GOUNDER
October 18, 1973
B BHOORMAL TIRUPATI Vs. ADDITIONAL COLLECTOR OF CUSTOMS CUSTOM HOUSE MADRAS
August 22, 1973
B E KALIYAPERUMAL NATTAR Vs. AUTHORIZED OFFICER LAND REFORMS TIRUCHIRAPALLI
January 23, 1973
B K MUTHUKRISHNA SAKTHIVEL VANAVARAYAR Vs. SOMASUNDARAM MILLS P LTD
March 30, 1973
B N MATHUR Vs. UNION OF INDIA
July 5, 1973
B TIRUVALLOOR PILLAI Vs. SESHADRI IYER
October 23, 1973
B. RAJAN BETTAN Vs. N.M.K. APPU RAO AND ORS.
November 29, 1973
B.M. KUPPUSWAMI MUDALIAR, PARTNER, VENUS TALKIES, KORUKKUPET Vs. COLLECTOR OF CHINGLEPUT
April 17, 1973
BADHRA SPINNING MILLS PRIVATE LIMITED Vs. STATE OF MADRAS
April 23, 1973
BALAN Vs. STATE
August 3, 1973
BALARAMA VARMA TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
February 7, 1973
BEST AND COMPANY PRIVATE LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, (ADDITIONAL)
February 13, 1973
BHAGWAN MOTOR COMPANY Vs. THE GOVERNMENT OF MADRAS REPRESENTED BY THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES
July 31, 1973
BIJILI AND COMPANY Vs. STATE OF TAMIL NADU
July 23, 1973
BINNY AND COMPANY LIMITED Vs. BOARD OF REVENUE
July 30, 1973
BRAHADAMBAL AND ORS. Vs. SRI SWAYAMBUNATHASWAMI DEVASTHANAM REPRESENTED BY ITS HEREDITARY TRUSTEE SRI LA SRI SHANMUGHA DESIKA GNANA SAMBANDA PANDARA SANNADHI AVERGAL ADHEENAKARTHA OF DHARMAPURAM MUTT AND ORS.
August 3, 1973
C A NATARAJAN Vs. COMMISSIONER OF INCOME TAX
May 4, 1973
C K KUPPURAMULU Vs. A VARADARAJULU
April 17, 1973
C KUTTAPPA NAIR Vs. S S A SHAHUL HAMEED
February 9, 1973
C MUTHUVEL PILLAI Vs. HAZARATH SYED SHAH MIAN SAKKAB SAHIB KADHIRI THAIKAL
April 6, 1973
C NARAYANAN Vs. MADRAS STATE PALM GUR SAMMELAN
November 8, 1973
C P KANDASWAMI MUDALIAR Vs. PALANIAMMAL
January 11, 1973
C P KANDASWAMY Vs. MARIAPPA STORES
January 22, 1973
C S KUMARASWAMI GOUNDER Vs. ARAVAGIRI GOUNDER
April 10, 1973
C S THIAGARAJAN Vs. STATE
July 6, 1973
C. EASWARAMOORTHY Vs. RAMAKRISHNAN
September 7, 1973
C.A. NATARAJAN Vs. THE COMMISSIONER OF INCOME TAX
May 3, 1973
C.D. PARIMALA BAI Vs. STATE OF MADRAS, REPRESENTED BY ASSISTANT SECRETARY, BOARD OF REVENUE AND ANR.
December 18, 1973
CHARGE OF DISTRIBUTION FILMS DIVISION BOMBAY Vs. OFFICER IN R M SESHADRI
October 23, 1973
CHENNAMMAL Vs. THE COMMISSIONER, FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
July 18, 1973
CHICKANNA SILK HOUSE Vs. STATE OF MADRAS
November 19, 1973
CHIMANLAL B. MEHTA Vs. COLLECTOR OF CENTRAL EXCISE, MADRAS
February 2, 1973
CHIRANJILAL DAGA Vs. STATE OF TAMIL NADU
April 24, 1973
COIMBATORE MOTOR TRANSPORT CO-OPERATIVE SOCIETY FOR EX-SERVICEMEN LIMITED Vs. STATE TRANSPORT APPELLATE TRIBUNAL
December 12, 1973
COIMBATORE SPINNING AND WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 30, 1973
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. AMRUTHALAKSHMI
October 8, 1973
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. VAITHINATHA GURUKKAL
September 6, 1973
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. OUCHTERLONEY VALLEY ESTATES 1938 LIMITED
June 27, 1973
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. CASSIM SAIT H Y
March 13, 1973
COMMISSIONER OF INCOME TAX Vs. K S GURUSWAMI GOUNDER AND K S KRISHNARAJU CONTRACTORS
March 14, 1973
COMMISSIONER OF INCOME TAX Vs. RAJENDRA MILLS LIMITED
April 19, 1973
COMMISSIONER OF INCOME TAX Vs. SK AR K AR SOMASUNDARAM CHETTIAR AND COMPANY
April 19, 1973
COMMISSIONER OF INCOME TAX Vs. CARBORUNDUM COMPANY
May 4, 1973
COMMISSIONER OF INCOME TAX Vs. INDIAN STEEL ROLLING MILLS LIMITED
May 4, 1973
COMMISSIONER OF INCOME TAX Vs. KADRI MILLS COIMBATORE LIMITED
February 7, 1973
COMMISSIONER OF INCOME TAX Vs. T R RAJAKUMARI
February 9, 1973
COMMISSIONER OF INCOME TAX Vs. G VENKATARAMAN
March 1, 1973
COMMISSIONER OF INCOME TAX Vs. AJAX PRODUCTS LTD
March 8, 1973
COMMISSIONER OF INCOME TAX Vs. SOUTH ARCOT DISTRICT CO OPERATIVE MARKETING SOCIETY LIMITED
March 9, 1973
COMMISSIONER OF INCOME TAX Vs. NAGARAJ P N
July 19, 1973
COMMISSIONER OF INCOME TAX Vs. VIJAYALAKSHMI MILLS LIMITED
August 21, 1973
COMMISSIONER OF INCOME TAX Vs. BALAKRISHNAN L G AND BROS P LIMITED
September 15, 1973
COMMISSIONER OF INCOME TAX Vs. SAHASRANAMAM A R
August 8, 1973
COMMISSIONER OF INCOME TAX Vs. MACKINTOSH I G
July 31, 1973
COMMISSIONER OF INCOME TAX Vs. VANGUARD INSURANCE COMPANY LIMITED
September 20, 1973
COMMISSIONER OF INCOME TAX Vs. SARADA BINDING WORKS
September 21, 1973
COMMISSIONER OF INCOME TAX Vs. TIRUPUR KARUR TRANSPORTS P LIMITED
September 24, 1973
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LIMITED
September 27, 1973
COMMISSIONER OF INCOME TAX Vs. SUNDARARAJ E A E T
September 27, 1973
COMMISSIONER OF INCOME TAX Vs. T V SUNDARAM IYENGAR AND SONS P LIMITED
October 26, 1973
COMMISSIONER OF INCOME TAX Vs. SOMASUNDARAM MILLS P LIMITED
November 15, 1973
COMMISSIONER OF INCOME TAX Vs. STANES MOTORS SOUTH INDIA LIMITED
December 19, 1973
COMMISSIONER OF INCOME TAX I Vs. T V SUNDARAM IYENGAR AND SONS PRIVATE LIMITED
October 26, 1973
COMMISSIONER OF INCOME TAX II Vs. L G BALAKRISHNAN
September 15, 1973
COMMISSIONER OF INCOME TAX, MADRAS Vs. I.G. MACKINTOSH AND ANOTHER.
March 31, 1973
COMMISSIONER OF INCOME TAX/WEALTH TAX I Vs. A R SAHASRANAMAM
August 8, 1973
COMMISSIONER OF WEALTH TAX Vs. K M DESIKAR
February 13, 1973
COMMISSIONER OF WEALTH TAX Vs. RANGANAYAKI GOPALAN
May 4, 1973
COMMITTEE OF MANAGEMENT OF THE PADANTHALU MOODU Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES TIRUNELVELI
April 9, 1973
CONTROLLER OF ESTATE DUTY Vs. H N MARKANDAN
February 8, 1973
CONTROLLER OF ESTATE DUTY Vs. JAMEELA BEGUM
September 27, 1973
CONTROLLER OF ESTATE DUTY Vs. GOOSEY ESTATE OF LATE H R
December 17, 1973
CONTROLLER OF ESTATE-DUTY Vs. ESTATE OF LATE H R GOOSEY BY K S NAGARAJAN
December 17, 1973
CORPORATION OF MADRAS Vs. P G ARUNACHALAM
October 19, 1973
CORPORATION OF MADRAS Vs. VEERASWAMI
February 21, 1973
COSMOPOLITAN CLUB Vs. DISTRICT EMPLOYMENT OFFICER
November 9, 1973
COSMOPOLITAN CLUB, REPRESENTED BY ITS HONORARY SECRETARY S. SHANMUGBAM Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 9, 1973
DALMIA CEMENT BHARAT LIMITED Vs. GOVERNMENT OF MADRAS
July 10, 1973
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI DIVISION Vs. NORTH ARCOT DISTRICT CO OPERATIVE SUGAR MILLS LIMITED
July 18, 1973
DESU CHENGAYYU CHETTIAR Vs. E. CHENCHU NARAYANA CHETTIAR AND ORS.
February 20, 1973
DEVI AND CO., RAYAVARAM, REPRESENTED BY PARTNER A.C.R.M. ARUNACHALAM CHETTIAR Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ANR.
July 3, 1973
DHALA TANNING COMPANY, GEMINI STUDIOS, MADRAS, VIJAYA PRODUCTIONS (P.) LIMITED, LESSEES OF VIJAYA VAUHINI STUDIO Vs. EMPLOYEES STATE INSURANCE CORPORATION THROUGH ITS INSPECTOR
March 6, 1973
DHANALAKSHMI AND COMPANY Vs. STATE OF MADRAS
May 2, 1973
DHANAPAL BUS SERVICE P LIMITED Vs. K R VENKATESAN
June 22, 1973
DR. N.R. RAO ALIAS N. RAGHAVENDRA RAO Vs. M/S. PREMIER AUTO ELECTRIC PRIVATE LIMITED BY ITS BRANCH MANAGER, V.B. MENON
February 13, 1973
E A E T SUNDARARAJ Vs. COMMISSIONER OF INCOME TAX
March 6, 1973
E M E SHANMUGHAM CHETTIAR Vs. RM AN ANNAMALAI CHETTIAR
October 16, 1973
E.F. SRESHTA Vs. THE COMMISSIONER OF INCOME TAX
February 6, 1973
EASUN ENGINEERING COMPANY LIMITED Vs. GOVERNMENT OF MADRAS
April 24, 1973
ELECTRICAL MANUFACTURING CO Vs. CROMPTON ENGINEERING CO MADRAS LTD
February 9, 1973
FREE INDIA PRIVATE LTD Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE
February 19, 1973
G. GOPALAN Vs. PRESIDING OFFICER, ADDITIONAL LABOUR COURT, MADRAS AND OTHERS
May 4, 1973
GANAPATHY MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 4, 1973
GANESAN Vs. STATE
February 5, 1973
GENERAL ASSURANCE SOCIETY Vs. M S SIVASAMI
February 13, 1973
GHOURINISSA Vs. S J KIRMANI
July 2, 1973
GOMRAJ FATEHCHAND Vs. COMMISSIONER OF INCOME TAX
September 5, 1973
GOPALAKRISHNA MUDALIAR AND ORS. Vs. RAJAN KATTALAI OF SRI THIYAGARAJA-SWAMI DEVASTANAM BY ITS TRUSTEE SRI LA SRI SUBRAMANIYA DESIGA GNANASAMBANDA PANDARA SANNADHI AND ORS.
July 9, 1973
GOUSE BI Vs. SALIMA BI
September 7, 1973
GOVERNMENT OF TAMIL NADU Vs. R GOPALASWAMY
September 5, 1973
GOVINDAMMAL Vs. COLLECTOR AND ADDITIONAL DISTRICT MAGISTRATE, COIMBATORE AND ANOTHER
December 20, 1973
GURUSWAMI ASARI Vs. RAJU ASARI
January 22, 1973
GURUSWAMI MUDALIAR Vs. ANGAIYARKANNI AMMAL
June 26, 1973
HAYAKAWA DENKI KOGYO KABUSHIKI KAISHA (HAYAKAWA ELECTRIC COMPANY LTD) Vs. ASSOCIATED ELECTRONIC AND ELECTRICAL INDUSTRIES AND ANR.
September 10, 1973
HAZARIMAL K SHAH Vs. TRUSTEES OF THE PORT TRUST MADRAS
March 27, 1973
HINDUSTAN STEEL LIMITED Vs. JOINT COMMERCIAL TAX OFFICER MOUNT ROAD III DIVISION MADRAS
August 9, 1973
HOTCHAND CHATTARAM Vs. COMMISSIONER OF INCOME TAX
March 1, 1973
IN RE : B. YEGNANARAYANIAH Vs. STATE
August 9, 1973
IN RE : M. KRISHNASWAMI AND ANOTHER Vs. STATE
November 23, 1973
IN RE : NATARAJAN Vs. STATE
November 26, 1973
IN RE : PERUMALSWAMY AND ANOTHER Vs. STATE
September 25, 1973
IN RE : VAIRAVAN Vs. STATE
December 11, 1973
INDIA PISTONS LIMITED Vs. STATE OF TAMIL NADU
July 24, 1973
INDIAN EXPRESS MADURAI PRIVATE LIMITED Vs. CHIEF PRESIDENCY MAGISTRATE
March 20, 1973
INDIAN INSTITUTE OF ENGINEERING TECHNOLOGY Vs. COMMISSIONER OF INCOME TAX
March 13, 1973
INDIAN STEEL ROLLING MILLS Vs. STATE OF MADRAS
July 17, 1973
IQBAL BEGUM Vs. TAX RECOVERY OFFICER
February 22, 1973
JAYADAMBAL Vs. ESTATES ABOLITION TRIBUNAL, THANJAVUR, NOW REPRESENTED BY ADDITIONAL DISTRICT JUDGE
April 19, 1973
K A MATHIALAGAN Vs. P SRINIVASAN
February 27, 1973
K KARUNANIDHI Vs. R RENGANATHAN CHETTIAR
January 5, 1973
K M ADAM Vs. GOPALAKRISHNAN
July 9, 1973
K M RAMALINGA NADAR Vs. COLLECTOR AND ADDL DISTRICT MAGISTRATE J
November 22, 1973
K NARAYANA RAO Vs. MEENAKSHI VELU
August 1, 1973
K NARAYANASWAMI Vs. P N VISWANATHAN
August 2, 1973
K R RAJAMANICKAM CHETTIAR Vs. UNION OF INDIA
September 12, 1973
K R S GURUMURTHY PATHAR BY L R Vs. COMMISSIONER OF INCOME TAX
March 13, 1973
K RAMAKRISHNA PILLAI Vs. P PONNYAN NADAR
February 1, 1973
K RAMALINGAM Vs. K N KRISHNA REDDI
July 18, 1973
K S VELAYUTHA NADAR Vs. SOUTH INDIA TOBACCO COMPANY
February 2, 1973
K V VISWANATHAN Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
April 3, 1973
K. AMBALAVANAN Vs. BANK OF MADURA LTD. AND ORS.
March 28, 1973
K. BALACHANDRAN Vs. A.M. MUTHAYYAN MUDALIAR
April 25, 1973
K. E. M. MOHAMED IBRAHIM MARCAN AND ANR. Vs. PERUMAL PADAYACHI
November 23, 1973
K. JAYARAJ Vs. P.M. PONUUSWAMI AND ANR.
February 23, 1973
K. RAMACHANDRAN (OCCUPIER), RAVENDRA MILLS LIMITED AND ANR. Vs. EMPLOYEES STATE INSURANCE CORPORATION, THROUGH THE INSURANCE INSPECTOR
August 13, 1973
K. RANMCHANDRA MUDALIAR Vs. ESWARA DEVACAYAN
April 6, 1973
K.A. KANNAPPA CHETTI Vs. STATE OF TAMIL NADU AND ORS.
April 19, 1973
K.V. NAGARAJA IYER AND BROTHERS Vs. THE UNION OF INDIA, REPRESENTED BY THE GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS
November 19, 1973
K.V. SUBBIAH PILLAI AND ANR. Vs. THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY TO GOVERNMENT REVENUE DEPARTMENTS
June 19, 1973
KAITHARI ACHAGAM Vs. EMPLOYEES STATE INSURANCE CORPORATION
October 17, 1973
KALYANI OIL MILLS Vs. STATE OF MADRAS
January 30, 1973
KANDASWAMI MUDALIAR Vs. MUNUSWAMY UDAYAR
November 21, 1973
KARUPPANA GOUNDER Vs. CHINNA NACHAMMAL
March 26, 1973
KARUR VYSIA BANK Vs. RAMACHANDRA C OZA
March 2, 1973
KASTHURISWAMI NAIDU G V Vs. CONTROLLER OF ESTATE DUTY
April 19, 1973
KHADER KHAN SAHIB Vs. DORAISWAMI CHETTIAR
December 3, 1973
KHEMCHAND RAJKUMAR Vs. STATE OF TAMIL NADU
January 31, 1973
KHETTY TRADERS Vs. DEPUTY COMMERCIAL TAX OFFICER II INSPECTION WING ZONE V MADRAS-2
March 1, 1973
KOLANDASWAMI GOUNDER Vs. K M CHANDRAN
March 14, 1973
KORA MIAH SAHEB Vs. VELAYUDHA KONAR
March 21, 1973
KUPPUSWAMI MUDALIAR Vs. STATE OF MADRAS
July 3, 1973
L C BALAKRISHNAN AND BROS P Vs. REGIONAL TRANSPORT AUTHORITY MADURAI
October 22, 1973
LAKSHMIAMMAL Vs. STATE OF T.N.
August 20, 1973
LILY THOMAS Vs. V K IZUDDIN
August 18, 1973
LINGASAMI GOUNDAR Vs. S.K. SUBRAMANIAN
November 29, 1973
LIPTON INDIA LIMITED Vs. STATE OF TAMIL NADU
January 30, 1973
LOOMCHAND SAIT Vs. REVENUE DIVISIONAL OFFICER
July 10, 1973
M CHOCKALINGAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
February 6, 1973
M CT MUTHIAH Vs. COMMISSIONER OF INCOME TAX
February 28, 1973
M CT MUTHIAH Vs. CONTROLLER OF ESTATE DUTY
September 20, 1973
M J XAVIER Vs. N CHIDAMBARAM
February 27, 1973
M JEEWAJEE AND COMPANY Vs. STATE OF TAMIL NADU
July 10, 1973
M MUNUSWAMY Vs. RAMACHANDRAN
February 8, 1973
M R PRATAP AND ANOTHER Vs. UNION OF INDIA (UOI)
November 23, 1973
M R V BUS SERVICE P Vs. RAVI
February 21, 1973
M RAMASAMY ASARI Vs. COMMISSIONER OF INCOME TAX
August 21, 1973
M S M RATNASWAMI NADAR Vs. COMMISSIONER OF INCOME TAX
November 15, 1973
M S MYLSWAMY Vs. STATE OF MADRAS
April 18, 1973
M. ARASU CHETTIAR AND ORS. Vs. S.P. NARASIMHALU NAIDU AND ORS.
December 20, 1973
M. NAGARAJAN AND ANR. Vs. THE TIRUCHIRAPPALLI CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY LIMITED BY ITS SECRETARY AND ANR.
January 17, 1973
M.A. PERIASWAMY Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE, SOUTHERN RANGE, MADURAI AND OTHERS
December 11, 1973
M.A.H. FAROOK Vs. KALIKRISHNA DASS
September 13, 1973
MADRAS MACHINE TOOLS MANUFACTURERS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 13, 1973
MADRAS MOTOR AND GENERAL INSURANCE CO Vs. JAGADEESWARI
August 9, 1973
MADRAS STATE WAKF BOARD MADRAS Vs. KHAZI MOHIDEEN SHERIFF
July 17, 1973
MANAGEMENT OF PIONEER KOTHALAMPALLAM ESTATE, THADIYUR KONAM, NAGERCOIL Vs. WORKMEN OF THE PIONEER KOTHALAMPALLAM ESTATE AND ANOTHER
September 19, 1973
MANILINGAM Vs. JAYARAM GOUNDER
January 5, 1973
MAXHEMEIJER JR. (INDIA) PRIVATE LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR MAJOR S. A. HAKEEM Vs. ZAINUB BI, DAUGHTER OF LATE HAJI M. S. MOHAMED IBRAHIM SAHIB
July 26, 1973
MEENAKSHI ACHI P L KN Vs. COMMISSIONER OF INCOME TAX
March 20, 1973
METTUR BEARDSELL LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION OF INDIA, REPRESENTED BY REGIONAL DIRECTOR
March 21, 1973
MITHUNA INDUSTRIES BY ITS PARTNER Vs. THE DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS AND ANR.
October 10, 1973
MOHAMED IBRAHIM Vs. SYED MUHAMED ABBUBAKKER AND OTHER
February 18, 1973
MOHAMED SALI Vs. MARY GONRATH FERNANDO
October 22, 1973
MUHAMED HUSSAIN MOHIDEEN MADANI Vs. MUHAMMED IMMAMUDHIN SAHIB
January 5, 1973
MUNICIPAL COUNCIL, THROUGH ITS COMMISSIONER Vs. SREE MEENAKSHI MILLS LIMITED, THROUGH THEIR MANAGING AGENTS, THIAGARAJA CHETTY AND COMPANY
October 23, 1973
MURIYATTU NAKARANNA KRISHNA DASS NARAYANA BRAHMANANDA Vs. PANCHAYAT UNION
May 3, 1973
MURUGAN Vs. JAYARAMA PILLAI
September 6, 1973
MUTHIAH Vs. MICHAEL
April 25, 1973
MUTHIAH CHETTIAR M L M Vs. COMMISSIONER OF INCOME TAX
September 20, 1973
MUTHULAKSHMI Vs. A R SAHASRANAM
March 26, 1973
MUTHYALA BALAIAH CHETTY AND SONS Vs. JOINT COMMERCIAL TAX OFFICER SOWCARPET DIVISION I MADRAS
April 6, 1973
N NATESAN Vs. CHIEF ENGINEER IRRIGATION CHEPAUK MADRAS
November 6, 1973
N RENGASWAMI PILLAI Vs. COMMISSIONER OF INCOME TAX
April 19, 1973
N SUNDARAMONY Vs. THE STATE BANK OF INDIA, KUZHUTHURAI BRANCH, REPRESENTED BY THEIR BRANCH MANAGER
July 19, 1973
N.D. KUNJAPPA Vs. M.R.V. GURU RAO
December 5, 1973
N.K. SARASWATHI Vs. CHIEF EDUCATIONAL OFFICER, COIMBATORE
July 25, 1973
N.V. MANI Vs. G.T. RAJAN
April 12, 1973
NABISHA BEGUM Vs. ARUMUGA THEWAR
February 5, 1973
NADAR MAHAJANA SANGAM BY ITS GENERAL SECRETARY, V.P.R GANGARAM DORAIRAJ Vs. MADURAI MUNICIPALITY REPRESENTED BY ITS EXECUTIVE OFFICER, MUNICIPAL COMMISSIONER
March 1, 1973
NAGAM JAL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
May 4, 1973
NAGARATHINAMMAL Vs. K.V. RANGASAMY CHETTIAR AND OTHERS
January 5, 1973
NAGERCOIL, ASARIMAR SAMUDAYAM, MUTHURAMAN AND NATESA TRUST, REPRESENTED BY TRUSTEES Vs. NATARAJAN ASARI
February 23, 1973
NALLATHAMBI PILLAI K Vs. COMMISSIONER OF INCOME TAX
May 4, 1973
NARAYANARU Vs. KANNIAMMAL
January 23, 1973
NAVIS AMMAL FERNANDO Vs. S. SUBBIAH IYER
September 13, 1973
NRIPENDRAKUMAR BHANDARI Vs. COMMISSIONER OF INCOME TAX
October 16, 1973
O M JALALI Vs. ANUSUDDIN
March 16, 1973
O. RADHAKRISHNAN AND ANR. AND S. CHETTIAR AND ORS. Vs. MANICKAM AND ORS.
July 30, 1973
OUCHTERLONY VALLEY ESTATES 1938 LIMITED Vs. GOVERNMENT OF MADRAS
April 24, 1973
P G RANGANATHA PADAYACHI Vs. MAYAVARAM FINANCIAL CORPORATION LTD
January 18, 1973
P K UNNI KUMAR Vs. STATE
April 24, 1973
P L KN MEENAKSHI ACHI Vs. COMMISSIONER OF INCOME TAX
March 20, 1973
P SANGILI Vs. RAMAKRISHNAN
July 19, 1973
P SHANMUGHAM Vs. MADRAS MOTOR AND GENERAL INSURANCE CO LTD
August 18, 1973
P. CHANDRASEKHARAN Vs. THE BAR COUNCIL OF TAMIL NADU REPRESENTED BY ITS SECRETARY AND ORS.
January 24, 1973
P. G. ARUNACHALAM Vs. COMMISSIONER
August 28, 1973
P. GOVINDARAJA NAICKER AND ANOTHER Vs. AUTHORISED OFFICER (LAND REFORMS) MADRAS
July 26, 1973
P.A. ALIYAR SAHEB Vs. INDEPENDENT DY. TAHSILDAR, PALLIPATTU
November 22, 1973
P.A. ARUMUGHAM Vs. NATIONAL PALAYAKOT COMPANY
March 23, 1973
P.M. ABDUL AZEEZ ALIAS RAZEE PROP. RAZEE AND CO. Vs. A.M.E. JAINAB MACHI BY AUTHORISED AGENT A.K.M. JUNAID
February 5, 1973
PALANIAMMAL Vs. VALLIAMMAL AND ORS.
November 22, 1973
PALANIANDI MUDALIYAR S AND SONS Vs. COMMISSIONER OF INCOME TAX
March 19, 1973
PALANIAPPAN ALIAS BALASUBRAMANYAN AND OTHERS Vs. KUPPAMMAL AND OTHERS
November 30, 1973
PALANISAMY GOUNDER Vs. KOMARASWAMY GOUNDER
July 5, 1973
PANCHAPANDAVAMALAI MASJID Vs. STATE OF MADRAS
November 19, 1973
PAUL PONNUSAMI NADAR Vs. JAYAPRAKASH
March 13, 1973
PERIASWAMI Vs. RANGASWAMI
November 8, 1973
PERIYAMMAL Vs. RUKMANI AMMAL
April 12, 1973
PERUMAL AND ORS. Vs. G. ELLUSAMY REDDIAR AND ANR.
August 2, 1973
PETHA PADAYACHI Vs. RAMALINGA PADAYACHI
March 8, 1973
R CHINNASWAMI CHETTIAR Vs. COMMISSIONER OF INCOME TAX
March 20, 1973
R KAPANIPATHI RAO Vs. M S MEYYAPPAN
January 11, 1973
R M RAMANATHAN CHETTIAR Vs. CONTROLLER OF ESTATE-DUTY
July 30, 1973
R M S SHANMUGHAM CHETTIAR Vs. GIAN CHENG KIET
February 13, 1973
R M VEERABHADRA THEVAR Vs. COMMISSIONER OF INCOME TAX
May 4, 1973
R S S SHANMUGAM PILLAI Vs. COMMISSIONER OF INCOME TAX
July 31, 1973
R SRINIVASAN AND COMPANY Vs. COMMISSIONER OF INCOME TAX
February 9, 1973
R. M. AR. R.M. RAMANATHAN CHETTIAR ALIAS R.M. A.R. RAMANATHAN CHETTIAR Vs. S.M.O. OOMANATHAN CHETTIAR
September 7, 1973
R. MUNUSWAMY AND ANR. Vs. N. JAYAMMAL AND ANR.
March 22, 1973
R.K. MANUFACTURERS AND ORS. Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LTD. AND ORS.
May 2, 1973
RAJAN V Vs. COMMISSIONER OF INCOME TAX
February 15, 1973
RAJAPPAN Vs. NATESAN
February 2, 1973
RAMACHANDRAN Vs. RUKMANGADAN
April 17, 1973
RAMANATHAN CHETTIAR R M Vs. CONTROLLER OF ESTATE DUTY
July 30, 1973
RAMASWAMI GOUNDER, SON OF APPACHI GOUNDER AND ORS. Vs. RAMASWAMI GOUNDER SON OF SANKARA GOUNDER AND ORS.
September 14, 1973
RATHINASABAPATHY CHETTIAR R Vs. COMMISSIONER OF WEALTH TAX
May 4, 1973
RATNA CAFE MADRAS 5 Vs. STATE OF MADRAS
July 2, 1973
RICHARDSON AND CRUDDAS 1972 LIMITED Vs. ADDITIONAL LABOUR COURT
September 26, 1973
S D ASIRVATHAM Vs. G PALNIRAJU MUDALIAR
January 18, 1973
S KALIARAJAN Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE INTEGRATED
July 31, 1973
S M MOHAMED IBRAHIM AND COMPANY Vs. SUPERINTENDENT OF CENTRAL EXCISE
December 12, 1973
S MOHAMED ISMAIL Vs. M S MOHAMED ESSA
December 20, 1973
S PADMANABHAN Vs. COMMISSIONER OF INCOME TAX
March 1, 1973
S S RAJABATHAR Vs. N A SAYEED
September 28, 1973
S SRINIVASAN Vs. COMMISSIONER OF INCOME TAX
October 16, 1973
S. DHANDAPANI Vs. THE INSPECTOR OF POLICE, FOOD CELL, C.I.D., POLLACHI
November 1, 1973
S. KANNAN Vs. ALL INDIA SAI SATNAJ (REGISTERED) BY ITS PRESIDENT, D. BHIMA RAO
February 28, 1973
S. KARUPPIAH Vs. A. SUBBIAH AND OTHERS
November 29, 1973
S. RAMASWAMY NAIDU Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
October 16, 1973
S. SANKARARAMAKRISHNAN Vs. THE STATE OF TAMIL NADU, REPRESENTED BY THE SECRETARY, EDUCATION. DEPARTMENT AND ANR.
October 26, 1973
S. SARADHA AND ANR. Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY, EDUCATION DEPARTMENT AND ORS.
August 9, 1973
S. SONAI Vs. THE ASSISTANT SECURITY OFFICER, SOUTHERN RAILWAY, RAILWAY PROTECTION FORCE, TIRUCHIRAPALLI AND ANOTHER
December 20, 1973
S. SUBRAMANIA IYER Vs. SECRETARY, KARAIKUDI CO-OPERATIVE TOWN BANK
March 29, 1973
S.C.V. GOPAL, CHIEF PROMOTER, TAMIL NADU ROAD TRANSPORT FINANCING CO-OPERATIVE SOCIETY LIMITED Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
February 15, 1973
S.P. PERIASWAMI KONAR Vs. S. MIKOLE UDAYAR
September 5, 1973
SABARIANANDAM NADAR MARTARULAPPAN NADAR Vs. CHELLACHAMI NADACHI
July 9, 1973
SAKUNTHALA Vs. RASHEEDUNNISSA
October 16, 1973
SAMPATHAMMAL Vs. VEERAMMAL
March 30, 1973
SAMPATHKUMARAN AND CO. Vs. THE REGIONAL COMMISSIONER FOR PROVIDENT FUND
February 19, 1973
SAMPOORANI AMMAL Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS
October 18, 1973
SARAYAKARAN Vs. PERUMAL
March 12, 1973
SAROJINI AMMAL Vs. K. CHELLIAH PILLAI
November 29, 1973
SESSIONS JUDGE Vs. PERUMAL
July 19, 1973
SHANMUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 27, 1973
SHANMUGHA PORAYAR Vs. STATE OF MADRAS
March 14, 1973
SHANMUGHAM Vs. INDRANI AMMAL AND ANR.
March 15, 1973
SHANMUGHAM PILLAI AND SONS R S S Vs. COMMISSIONER OF INCOME TAX
July 31, 1973
SHRI YARALAGADDA VENKANNA CHAUDARY Vs. UNION OF INDIA (UOI), REPRESENTED BY UNDER SECRETARY TO GOVERNMENT MINISTRY OF DEFENCE
November 22, 1973
SIVANANDAM Vs. RAMABADRA REDDY
December 19, 1973
SOMA VEERAPPA Vs. MUTHURASAPPA CHETTIAR
February 23, 1973
SOUTH ARCOT DISTRICT CO-OPERATIVE SUPPLY AND MARKETING Vs. V THIRUPULISWAMI NAIDU
January 10, 1973
SOUTH ARCOT DT CO OP SUPPLY AND MKTG SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 9, 1973
SOUTH ARCOT ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 18, 1973
SOUTH INDIA VISCOSE LIMITED Vs. TEXTILES COMMITTEE
February 28, 1973
SRI CRUZ MACHADO Vs. MRS. PERIASWAMI SATYABAMA AND OTHERS
February 13, 1973
SRI KANCHI KAMAKOTI SANKARACHARIAR SWAMIGAL MUTT REPRESENTED BY SRI M.V. KRISHNAMURTHY, SRI KARYAM AND AGENT Vs. SECRETARY, REVENUE DEPARTMENT, GOVERNMENT OF TAMIL NADU
November 27, 1973
SRI LAKSHMI MACHINE WORKS Vs. STATE OF MADRAS
January 31, 1973
SRI VANAMAMALAI MUTT, REPRESENTED BY ITS HEAD HIS HOLINESS THE JEER Vs. THE PANCHAYAT RAJAKKALAMANGALAM, REPRESENTED BY ITS PRESIDENT, RAJAKHALAMANGALAM AND ORS.
December 18, 1973
SRI VENKATARAMANASWAMY DEITY AT KOTHUR VILLAGE BY ITS TRUSTEE K. R. SANJIVI CHETTY Vs. VADUGAMMAL
July 26, 1973
STATE OF MADRAS Vs. PERIAKKAL
September 18, 1973
STATE OF MADRAS Vs. A L S PRODUCTIONS
July 18, 1973
STATE OF MADRAS Vs. SRINIVASA TIMBER DEPOT
July 19, 1973
STATE OF MADRAS Vs. A ABDUL SHUKOOR AND COMPANY
July 23, 1973
STATE OF MADRAS Vs. TRUSTEES OF THE PORT OF MADRAS
July 24, 1973
STATE OF MADRAS Vs. BRAMHAPPA TAVANAPPANAVAR MYSORE PRIVATE LIMITED MADRAS 21
July 9, 1973
STATE OF MADRAS Vs. SPENCER AND COMPANY LIMITED
July 10, 1973
STATE OF MADRAS Vs. SHEIK ISMAIL
July 2, 1973
STATE OF MADRAS Vs. FAIRMACS TRADING AND CO
January 31, 1973
STATE OF MADRAS Vs. METTUR INDUSTRIES LIMITED
January 29, 1973
STATE OF MADRAS Vs. S J MEHTA
April 23, 1973
STATE OF MADRAS Vs. SAKTHI AND COMPANY
April 23, 1973
STATE OF MADRAS Vs. JEEWANLAL 1929 LTD
April 23, 1973
STATE OF MADRAS Vs. CHAMPION MOTOR WORKS
April 25, 1973
STATE OF MADRAS Vs. P NATESAN AND COMPANY LIMITED
April 24, 1973
STATE OF MADRAS Vs. RAMAN AND COMPANY
April 25, 1973
STATE OF MADRAS Vs. BOMBAY AMMONIA LTD
May 4, 1973
STATE OF MADRAS Vs. E A N MEERAKASIM CARNATIC SEAT COMPANY
May 2, 1973
STATE OF MADRAS Vs. M P RAJAN AND COMPANY
May 2, 1973
STATE OF MADRAS REPRESENTED BY COLLECTOR OF RAMANATHAPURAM Vs. KASTHURI AMMAL
December 21, 1973
STATE OF MADRAS REPRESENTED BY THE COLLECTOR AND ORS. Vs. ARULRAJ SUNDER AND ORS.
February 26, 1973
STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF KANYAKUMARI Vs. CHARLES HAROLD SIMPSON
December 10, 1973
STATE OF TAMIL NADU Vs. E A N ABDUL LATHEEF AND COMPANY
June 27, 1973
STATE OF TAMIL NADU Vs. INDIAN EXPRESS MADURAI LIMITED
June 27, 1973
STATE OF TAMIL NADU Vs. EAST INDIA RUBBER WORKS MADRAS
July 10, 1973
STATE OF TAMIL NADU Vs. BINNYS ENGINEERING WORKS LIMITED
July 9, 1973
STATE OF TAMIL NADU Vs. MALABAR TIMBER COMPANY
July 19, 1973
STATE OF TAMIL NADU Vs. RALLIS INDIA LIMITED
September 18, 1973
STATE OF TAMIL NADU Vs. CAUVERY SPINNING AND WEAVING MILLS LIMITED
July 31, 1973
STATE OF TAMIL NADU Vs. VENKATESWARA ROLLER FLOUR MILLS AND METAL INDUSTRIES
June 19, 1973
STATE OF TAMIL NADU Vs. ROY AMIN AND COMPANY PRIVATE LIMITED
June 20, 1973
SUBBIAH DEVENDRAN Vs. KASAMUTHU KONAR
February 21, 1973
SUBBIAH NADAR Vs. NALLAPERUMAL PILLAI
February 23, 1973
SUSEELA AMMAL, LEGAL REPRESENTATIVE OF A. SIVASANKARA MUDALIAR Vs. THE CORPORATION OF MADRAS BY ITS COMMISSIONER
March 23, 1973
SWADESHI COTTON MILLS COMPANY LTD., REPRESENTED BY THE SECRETARY Vs. COMMUNE OF PONDICHERRY REPRESENTED BY MAYOR OF PONDICHERRY COMMUNE AND ORS.
June 19, 1973
SYDNEY VICTOR Vs. JANAB S KADER SHERIFF
March 14, 1973
T A S RATHNAM BROTHERS Vs. COMMISSIONER OF THE CORPORATION OF MADRAS
March 13, 1973
T A TAYLOR AND COMPANY MADRAS PRIVATE LIMITED Vs. GOVERNMENT OF MADRAS
June 26, 1973
T KUPPAMMAL Vs. T NATARAJAN
February 13, 1973
T VELAPPAN Vs. SUPERINTENDENT OF CENTRAL EXCISE ERODE
November 15, 1973
T. BALAKRISHNA MEHTA Vs. BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LIMITED
November 2, 1973
T. DURAIRAJAN Vs. SRI KASI VISWANATHASWAMY TEMPLE (TAWKERS CHARITIES) REPRESENTED BY TRUSTEES FOR THE TIME BEING SRI T.R. RAMANATHA DAVEY AND T.R. VISWANATHA DAVEY
December 6, 1973
T. GOPINATH Vs. DIVISIONAL SUPERINTENDENT, SOUTHERN RLY. MADURAI AND ANOTHER
November 23, 1973
T. M. LAKSMINARAYANA AYYAR AND ORS. Vs. NALLACHI AMMAL AND ORS.
July 19, 1973
T.K. SANTHANAGOPAA CHETTIAR Vs. THIMMI M. SEETHARAMA CHETTIAR
June 27, 1973
T.P. ATTIMUTHU GOUNDAR Vs. A.K. PARVATHAMMAL AND ANR.
December 15, 1973
T.P. ATTIMUTHU GOUNDER Vs. A.K. PARVATHMMAL AND ANOTHER
December 5, 1973
T.U. NARAYANAN Vs. K. PACHLNAYAKI
August 28, 1973
T.V. VELMURUGAYYA PILLAI Vs. K.V. LAKSHMANA PERUMAL
December 20, 1973
THANGARAJAN Vs. UNION OF INDIA
December 20, 1973
THAVASIKANI NADAR Vs. ELECTION COMMISSIONER (PRINCIPAL DISTRICT MUNSIF OF AMBASAMUDRAM)
July 26, 1973
THE ACCOUNTANT-GENERAL AND ANR. AND T.G. SRINIVASAN Vs. S. DORAISWAMY AND ORS. AND VAIDYANATHAN AND ORS.
August 6, 1973
THE COIMBATORE MUNICIPALITY REPRESENTED BY ITS COMMISSIONER Vs. K. THIRUVENKATASWAMI
September 15, 1973
THE COLLECTOR OF THANJAVUR Vs. T.R. NATARAJA IYER AND ORS.
April 2, 1973
THE JOINT RECEIVERS OF NILAMBUR KOVILAKAM FORESTS AND ORS. Vs. THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY, FOOD AND AGRICULTURE DEPARTMENT AND ORS.
August 2, 1973
THE MANAGEMENT OF 7 MARK BEEDI FACTORY Vs. THE STATE OF TAMIL NADU
March 9, 1973
THE MANAMADURA CO-OPERATIVE URBAN BANK LTD. BY ITS SECRETARY Vs. V.S. SESHADRI IYENGAR (DIED) AND OTHERS
September 28, 1973
THE PIONEER FIRE AND GENERAL INSURANCE CO. LTD., BY ITS GENERAL MANAGER Vs. VALLIAMMAL AND ORS.
July 20, 1973
THE SECRETARY, PALANI CO-OPERATIVE SALES SOCEITY AND ANR. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
October 9, 1973
THE UNION OF INDIA (UOI), MINISTRY OF POSTS AND TELEGRAPHS, REPRESENTED BY THE DIRECTOR GENERAL OF POSTS AND TELEGRAPHS Vs. SOUTH INDIA INSURANCE COMPANY AND ANR.
January 25, 1973
THE WORKMEN OF SALEM CO-OPERATIVE MOTOR SOCIETY FOR EX-SERVICEMEN LTD. Vs. THE GOVERNMENT OF TAMIL NADU REPRESENTED BY LABOUR SECRETARY AND ANR.
July 9, 1973
THIRUMANI MUDALIAR M Vs. COMMISSIONER OF WEALTH TAX
April 19, 1973
THIRUMATHI RAMAYAMMAL Vs. THIRUMATHI MATHUMMAL
August 9, 1973
THOMMENI NADAR Vs. STATE
November 16, 1973
UNION CO-OPERATIVE INSURANCE SOCIETY Vs. LAZARAMMAL RAVEL
July 30, 1973
UNION OF INDIA Vs. RAMCHAND KISHINCHAND AND CO MADRAS
March 22, 1973
UNION OF INDIA (UOI) OWNING SOUTH EASTERN RAILWAY, REPRESENTED BY GENERAL MANAGER Vs. S. SONRAJ, REPRESENTED BY HIS POWER-OF ATTORNEY AGENT, SHAH SUKRAJ POONAMCHAND
December 21, 1973
UNION OF INDIA UOI Vs. C KANNIAH
February 15, 1973
UNIVERSAL RADIATORS Vs. STATE OF TAMIL NADU
July 17, 1973
V RAGHAVACHARI Vs. NARAYANA IYENGAR
July 18, 1973
V RAJASEKHARAN NAIR Vs. COMMISSIONER OF INCOME TAX
February 15, 1973
V S NATARAJAN Vs. RANI KANNUTHAI
February 22, 1973
V. A. NARAYANA RAJA Vs. O.RM.M.SV.M. MEYYAPPA CHETTIAR
October 19, 1973
V. SRINIVASAN Vs. RAJALAKSHMI
November 30, 1973
V.N. CHANDRAVADIVELU CHETTIAR Vs. V. VARADAPPA CHETTY
October 9, 1973
V.R. MUTHURAMAN POOSARI Vs. RAMAKRISHNAN POOSARI
November 30, 1973
V.S. PALANIKUMAR Vs. THE REVENUE DIVISIONAL OFFICER AND ANR.
September 3, 1973
VADIVEL MUDALIAR Vs. PACHIANNA GOUNDER
July 18, 1973
VAIRAVAN CHETTIAR VE A Vs. COMMISSIONER OF INCOME TAX
January 8, 1973
VE V SIVAGAMI ACHI Vs. COMMISSIONER OF INCOME TAX
January 8, 1973
VE. A. VAIRAVAN CHETTIAR BY POWER OF ATTORNEY AGENT, M.L. S.M. SUBRAMANYA CHETTIAR AND ORS. Vs. MAYURAM MUNICIPAL COUNCIL BY ITS COMMISSIONER AND ORS.
February 17, 1973
VEERASEKHARA VARMARAYAR Vs. AMIRTHAVALLIAMMAL
June 27, 1973
VELAPPA GOUNDER Vs. S. BOMMA PANDITHAN
April 2, 1973
VELAPPA GOUNDER Vs. NACHIMUTHU GOUNDER
February 28, 1973
VENKATESAN Vs. NEELAYATHAKSHIAMMAL
April 24, 1973
VICTORY MOTOR TRANSPORT NILGIRIS 1956 PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 29, 1973
VRAJLAL PAREKH Vs. ASSISTANT COMMERCIAL TAX OFFICER PARK TOWN DIVISION MADRAS-3
February 26, 1973
VUMMITTI SUBRAMANIAM CHETTY Vs. COMMISSIONER OF INCOME TAX
January 23, 1973
ZENITH LAMPS AND ELECTRICALS Vs. ADDITIONAL COMMISSIONER FOR WORKMENS COMPENSATION MADRAS
November 6, 1973