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Title
Date
A K ABDULLA KASARAGOD Vs. STATE OF KERALA
January 11, 1973
A SRINIVASA PAI Vs. STATE OF KERALA
October 11, 1973
A THANKAPPAN Vs. DISTRICT COLLECTOR KOZHIKODE
January 22, 1973
ABDU SALAM Vs. STATE OF KERALA
March 7, 1973
ABDUL KAREEM Vs. D M O ERNAKULAM
October 26, 1973
ABDUL MAJEED Vs. VENKITA SUBRAMONYA DEERSHITHAR
November 21, 1973
ABDUL SALAM Vs. STATE
July 31, 1973
ABDULLA KUNJIPOKKARUKUTTY Vs. AYYAPPAN RAVUNNY
March 15, 1973
ABDULLAKUTTY Vs. LAND TRIBUNAL BEYPORE
October 29, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PANICKER K S G KERALA PRODUCE EXPORTING CO
September 20, 1973
ADDITIONAL INCOME TAX OFFICER Vs. PONKUNNAM TRADERS
February 12, 1973
AHAMMAD SAIT Vs. COLLECTOR OF CUSTOMS COCHIN
January 29, 1973
ALEX MATHEW Vs. PHILIP PHILIP
March 20, 1973
AMBUNHI Vs. SHARADA AMMA
June 4, 1973
AMINA BEEVI V HAJI M Vs. MOIDU
January 4, 1973
AMMALU Vs. KOTHAMBARI VELLACHI
March 9, 1973
AMMU BRAHMANIAMMA Vs. GOPALAN
August 10, 1973
APPU Vs. SENIOR SUPDT. OF POST OFFICES, TRIVANDRUM
October 8, 1973
APPUKUTTAN Vs. SAVITHRI
November 22, 1973
APPUNNI Vs. NANI
February 28, 1973
ARUNACHALAM Vs. STATE OF KERALA
October 17, 1973
ASMA BEEVI Vs. HAJI M V MOIDU
January 4, 1973
ASSISTANT COLLECTOR OF CENTRAL EXCISE, KOZHIKODE Vs. ADEELANGATH ALI HAJI
March 7, 1973
AUGUSTINE Vs. STATE OF KERALA
March 16, 1973
AYYAKUTTY Vs. GEORGE
October 29, 1973
B R JOSE Vs. STATE
May 29, 1973
BABU NAIDU C K Vs. WEALTH TAX OFFICER
June 6, 1973
BABY GEORGE Vs. STATE OF KERALA
October 26, 1973
BALAKRISHNA MENON Vs. RAJAGOPALA MENON
October 18, 1973
BALAKRISHNAN NAIR Vs. STATE OF KERALA
September 6, 1973
BAMINIKUTTY THOMAS Vs. MANAGER MAR THOMA COLLEGE
September 27, 1973
BANK OF COCHIN LIMITED Vs. COMMISSIONER OF INCOME TAX
January 25, 1973
BANK OF COCHIN LTD Vs. CIT KERALA
January 25, 1973
BEERAVU Vs. KATHIYAMMA
February 9, 1973
BOARD OF REVENUE Vs. P K SYED AKBAR SAHIB
June 8, 1973
BRITISH INDIA STEAM NAVIGATION CO. LTD Vs. SHANMUGHAVILAS CASHEW INDUSTRIES, QUILON
August 16, 1973
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD Vs. SALES TAX OFFICER SPECIAL CIRCLE ERNAKULAM
March 5, 1973
C M ABRAHAM Vs. REGIONAL TRANSPORT AUTHORITY
January 29, 1973
C N RAMAKRISHNAN Vs. MOHAMMADKUTTY
January 24, 1973
C T SERVICE Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY PALGHAT
January 31, 1973
C.C. TRANSPORT CO., CALICUT Vs. SALESTAX OFFICER, SPECIAL CIRCLE, CALICUT
August 2, 1973
C.G. VELAYUDHAN Vs. SPECIAL POLICE ESTABLISHMENT, CENTRAL BUREAU OF INVESTIGATION
March 27, 1973
C.M. ANTONY Vs. STATE OF KERALA
February 2, 1973
CAIT Vs. VAMBAN ABDUL KADER
June 28, 1973
CALICUT-WYNAD MOTOR SERVICE P Vs. KERALA STATE TRANSPORT APPELLATE TRIBUNAL
September 25, 1973
CHEEKUTTY Vs. LAND TRIBUNAL ALANGAD
February 12, 1973
CHEMNAD ESSENTIAL OILS Vs. CIRCLE INSPECTOR OF POLICE PUTHUR
December 17, 1973
CIT Vs. C K SUNDERARAJA NAIDU
June 18, 1973
CIT KERALA Vs. E AHAMED
July 2, 1973
CIT KERALA Vs. K GEORGE THOMAS
July 19, 1973
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PARAMESWARA BHAT K H
August 8, 1973
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. KERALA ESTATE
February 28, 1973
COMMISSIONER OF AGRICULTURAL INCOME-TAX Vs. NARAVATH LAKSHMI AMMA
August 29, 1973
COMMISSIONER OF GIFT TAX Vs. ABRAHMAM KOCHUTHOMMAN
August 6, 1973
COMMISSIONER OF GIFT TAX Vs. KESAVAN NAIR R
April 6, 1973
COMMISSIONER OF GIFT TAX KERALA Vs. RATNAKARAN
July 4, 1973
COMMISSIONER OF INCOME TAX Vs. DORIS S LUIZ
December 12, 1973
COMMISSIONER OF INCOME TAX Vs. THOMAS A V AND COMPANY LIMITED
June 6, 1973
COMMISSIONER OF INCOME TAX Vs. SUNDERARAJA NAIDU C K
June 18, 1973
COMMISSIONER OF INCOME TAX Vs. NARAYANA INVESTMENT TRUST PRIVATE LIMITED
June 28, 1973
COMMISSIONER OF INCOME TAX Vs. GEORGE THOMAS K
July 19, 1973
COMMISSIONER OF INCOME TAX Vs. PARKINS PRIVATE LIMITED
March 14, 1973
COMMISSIONER OF INCOME TAX Vs. KUTTAPPU V T AND SONS
February 2, 1973
COMMISSIONER OF INCOME TAX Vs. LAKSHMI LINES LIMITED
September 3, 1973
COMMISSIONER OF INCOME TAX Vs. COCHIN MALABAR ESTATES LIMITED
September 19, 1973
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE BROS TRAVANCORE PRIVATE LIMITED
November 13, 1973
COMMISSIONER OF WEALTH TAX Vs. RAMA VARMA H H SRI MAHARAJA OF TRAVANCORE
July 11, 1973
DAMODARAN Vs. KESAVANKUTTY
July 17, 1973
DAMODARAN Vs. RAGHAVAN
March 15, 1973
DARRAGH SMAIL AND CO INDIA LTD Vs. CORPORATION OF COCHIN
July 10, 1973
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX ERNAKULAM Vs. PRAHLADRAI RAMKUMAR
June 1, 1973
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX Vs. E.V. INDUSTRIES
August 1, 1973
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX ERNAKULAM Vs. INDIA SEA FOODS COCHIN-5
July 17, 1973
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX ERNAKULAM Vs. I C I INDIA PRIVATE LIMITED
July 17, 1973
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX ERNAKULAM Vs. L YOGESWARI AMMAL
March 27, 1973
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX KOZHIKODE Vs. V SREEDHARA SHENOY
February 5, 1973
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX LAW ERNAKULAM COCHIN Vs. KOTTAMULLAI TEA CO LTD
May 29, 1973
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX QUILON Vs. KERALA PREMO PIPE FACTORY LTD
August 6, 1973
DEPUTY REGISTRAR OF CO OPERATIVE SOCIETY Vs. P K GEORGE
November 21, 1973
DIRECTOR CENTRAL PLANTATION CROPS RESEARCH INSTITUTE Vs. SECRETARY GOVERNMENT THOTTAM THOZHILALI UNION
August 31, 1973
E MOHAMMAD Vs. KUNHAHAMMAD HAJI
January 5, 1973
E V K ABOOBAKER Vs. STO 2ND CIRCLE TELLICHERRY
December 19, 1973
EMEETE AND SONS TRAVANCORE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX KERALA
July 5, 1973
EMPLOYEES STATE INSURANCE CORPORATION Vs. M/S MARIKAR ENGINEERS LTD.
September 3, 1973
ERAVIPEROOR PNANCHAYAT Vs. GOVERNMENT OF INDIA
September 4, 1973
ERNAKULAM RADIO CO CALICUT Vs. REGIONAL PROVIDENT FUND COMMISSIONER KERALA
May 28, 1973
EYYAKKU Vs. UNNALACHAN
July 9, 1973
FEDERAL BANK LTD Vs. GEEVARGHESE
December 21, 1973
FOOD INSPECTOR CALICUT Vs. T KARUNAKARAN
February 5, 1973
FR PAUL Vs. EXECUTIVE OFFICER KALLOORKAD PANCHAYAT
May 28, 1973
FR. BALTHAZAR Vs. STATE OF KERALA
February 15, 1973
FRANCIS ALIAS PONNAN Vs. STATE OF KERALA
January 4, 1973
GEORGE C J Vs. COMMISSIONER OF INCOME TAX
June 7, 1973
GOOD SHEPHERED HOSPITAL SOCIETY Vs. EXECUTIVE OFFICER VAYITHIRI PANCHAYAT
March 1, 1973
GOPALAKRISHNAN Vs. STATE OF KERALA
October 12, 1973
GOPALAKRISHNAN Vs. STATE OF KERALA
July 12, 1973
GOPINATHAN NAIR Vs. VICE CHANCELLOR, UNIVERSITY OF KERALA
February 21, 1973
GOURIKUTTY AMMA Vs. DISTRICT COLLECTOR ALLEPPEY
July 27, 1973
H PADMANABHA IYER Vs. S R SELVARAJ
November 29, 1973
HAJEE M. K. CHERIA MAMOO Vs. DISTRICT COLLECTOR CALICUT
August 22, 1973
HAMZA Vs. STATE OF KERALA
December 5, 1973
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. ALL INDIA HINDUSTAN CONSTRUCTION WORKERS UNION
September 7, 1973
HOLY CROSS CHURCH Vs. TAHSILDAR NORTH PARUR
March 7, 1973
IBRAHIM Vs. STATE
December 5, 1973
IDREESU KUNJU SHAWKATH ALI Vs. NAFEESA BEEVI
May 29, 1973
IN THE MATTER OF THE COMPANIES ACT, 1956 Vs. IN THE MATTER OF THE NATIONAL OIL MILLS & INDUSTRIES LTD. (IN LIQUIDATION)
April 3, 1973
INDIAN TRAWLERS ASSOCIATION COCHIN Vs. DISTRICT COLLECTOR ERNAKULAM
April 6, 1973
INSURANCE INSPECTOR Vs. VICTORY TILE WORKS
June 8, 1973
ITIUTPPIRI Vs. BHAVID KATHANAR
March 2, 1973
J AND J DECHANE DISTRIBUTORS Vs. STATE OF KERALA
August 21, 1973
J. & P. COATS (INDIA) PRIVATE LTD Vs. UNION OF INDIA
August 27, 1973
JACOB K C Vs. AGRICULTURAL INCOME TAX OFFICER
June 29, 1973
JANAKEY Vs. CHELLAPPAN
July 18, 1973
JANAMMA RADHAMONY Vs. KRISHNAN NARAYANAN
November 19, 1973
JANARDHANAN PILLAI Vs. KARTHYAYANI AMMA
May 29, 1973
JAYADEV Vs. KERALA PUBLIC SERVICE COMMISSION
April 2, 1973
JAYASINGH Vs. GANGADHARAN
March 13, 1973
JEEVARAJA Vs. COMMISSIONER BADAGARA MUNICIPALITY
August 27, 1973
JOHN CHANDY Vs. STATE BANK OF TRAVANCORE
February 28, 1973
JOHN MANJOORAN Vs. C M STEPHEN
February 28, 1973
JOLLY A V Vs. STATE OF KERALA
November 28, 1973
JOSE Vs. INSPECTOR - GENERAL OF POLICE
November 20, 1973
JOSEPH Vs. JOSEPH
January 15, 1973
JOSEPH JOSEPH Vs. AGRICULTURAL INCOME TAX OFFICER
March 5, 1973
JOSEPH K FRANCIS Vs. VICE CHANCELLOR KERALA UNIVERSITY
November 30, 1973
JOSNA BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
October 9, 1973
K A GEORGE Vs. STATE
January 12, 1973
K AYYAPPAN PILLAI Vs. DIVISIONAL ENGINEER TELEPHONES TRIVANDRUM
February 14, 1973
K C LUKOSE Vs. ITO KOTTAYAM
February 26, 1973
K C THANKAPPAN PILLAI Vs. STATE OF KERALA
September 25, 1973
K C THOMAS Vs. AVIRAH VARGHESE
March 5, 1973
K DAMODHARAN NAIR Vs. DIRECTOR OF PUBLIC INSTRUCTION
December 7, 1973
K G SUKUMARAN Vs. EXECUTIVE ENGINEER NATIONAL HIGHWAY COCHIN DIVISION
November 19, 1973
K K SANKARAN NAIR Vs. STATE OF KERALA
July 26, 1973
K L MATHEW Vs. UNION OF INDIA
January 29, 1973
K M RAMACHANDRAN Vs. STATE OF KERALA
February 28, 1973
K N APPU Vs. STATE OF KERALA
January 25, 1973
K NARAYANAN Vs. KERALA STATE ELECTRICITY BOARD
September 26, 1973
K P MATHEW Vs. AGRICULTURAL INCOME TAX OFFICER
March 21, 1973
K P NARAYANAN Vs. COMMISSIONER OF INCOME TAX
January 4, 1973
K P SETHUMADHAVAN Vs. DISTRICT EDUCATIONAL OFFICER PALGHAT
December 4, 1973
K V K ABOOBACKER Vs. SALES TAX OFFICER 2ND CIRCLE TELLICHERRY
December 19, 1973
K VISWANATHAN NAIR Vs. KSEB
November 30, 1973
K.A. KHADER Vs. RAJAMMA JOHN MADATHIL AND OTHERS
August 5, 1973
K.G. PRAKASAN AND ORS. Vs. STATE OF KERALA AND ORS.
March 22, 1973
K.K. MOIDU Vs. STATE OF KERALA
March 28, 1973
KAITHAKULANGARA KUNHIKANNAN Vs. NELLATHAM VEETTIL MALU
March 2, 1973
KALIYANNAN Vs. NARASIMHA IYER
November 6, 1973
KALLIANIKUTTY AMMA Vs. STATE OF KERALA
September 20, 1973
KANJIRAKKADE KOYA Vs. UNION OF INDIA
November 27, 1973
KANTHIMATHI Vs. PARAMESWARA IYER
December 4, 1973
KATHIR PAREED Vs. SPECIAL DEPUTY COLLECTOR
August 24, 1973
KERALA STATE ELECTRICITY BOARD Vs. ILLIPPADICAL PARVATHI AMMA
September 27, 1973
KERALA STATE ELECTRICITY BOARD Vs. NARAYANAN
December 4, 1973
KESAVAN K E AND COMPANY Vs. COMMISSIONER OF INCOME TAX
November 12, 1973
KITTUNNI SUBRAMONIAM Vs. KUNHUMON
February 21, 1973
KOCHUMARIAM Vs. KISHEMA VILASAM CO
June 4, 1973
KOCHUPENNAMMA Vs. BANK OF DECCAN LTD
June 15, 1973
KOTTAYAM ELECTRICALS LTD Vs. STATE OF KERALA
August 8, 1973
KOZHIPALLIYALIL MUHAMMAD Vs. STATE
March 15, 1973
KRISHNANKUTTY Vs. LAND TRIBUNAL ALANGAD
October 30, 1973
KRISHNANKUTTY NAIR C K OLESHA AYURVEDA VAIDYASALA Vs. COMMISSIONER OF GIFT TAX
July 18, 1973
KSEB Vs. PARVATHI AMMA
September 17, 1973
KUNHABDULLA Vs. SECRETARY RTO KOZHIKODE
December 10, 1973
KUNHAMBU NAIR Vs. KUNHAMMARU AMMA
January 4, 1973
KUNHAMI Vs. KUNHAMMAD
August 3, 1973
KUNHAMMU Vs. KHADIJA
September 19, 1973
KUNHAVARAN HAJI Vs. ASSANKUTTY
January 15, 1973
KUNHI MOHAMMED MOLLA Vs. PALAYAM MOHIDEEN PALLI PARIPALANA COMMITTEE
November 21, 1973
KUNHIRAMAN Vs. ASSISTANT EDUCATIONAL OFFICER TALIPARAMBA
August 17, 1973
KUNNASIKARU MEMBATTIKALATHIL PAPPI KOVILAMMA Vs. RAVIMANDIRATHIL THAMASIKKUM ARIKKARE
July 17, 1973
KUTTAPAN Vs. CHELLAMMA
June 15, 1973
LAKSHMANAN Vs. UNION OF INDIA
May 29, 1973
LAKSHMIKUTTY AMMA Vs. SREEDEVI ANTHARJANAM
November 26, 1973
LALITHAMMA Vs. LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR
August 23, 1973
LEKSHMI AMMA Vs. ANANDAN NAMBIAR
June 21, 1973
LUCKOSE K C Vs. INCOME TAX OFFICER
February 26, 1973
M A DAVID Vs. KSEB
February 19, 1973
M C ABDULLAH KUTTY Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES TRICHUR AND
March 16, 1973
M C JOSEPH Vs. STATE OF KERALA
February 16, 1973
M MOHAMMED Vs. A NARAYANA RAO
June 4, 1973
M P PAUL Vs. A M ALI MOHEMMED
January 9, 1973
M PADMANABHAN Vs. APPUKUTTAN NAIR
September 27, 1973
M T JOSEPH Vs. STATE OF KERALA
July 27, 1973
M. NARAYANAN NAIR Vs. RAILWAY BOARD
December 7, 1973
MADAN BEEDI DEPOT Vs. INDUSTRIAL TRIBUNAL CALICUT
June 6, 1973
MADHAVAN VYDIAR Vs. JANAKI
March 2, 1973
MALABAR CO OPERATIVE CENTRAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
October 10, 1973
MANAGER CORPORATE EDUCATIONAL AGENCY KOTHAMANGALAM Vs. DEO MUVATTUPUZHA
March 19, 1973
MANAGER, VANNERI HIGH SCHOOL Vs. C.P. CHANDRAMATHI
January 19, 1973
MANAGING PARTNER DECCAN TRAVELS Vs. MALABAR MOTOR TRANSPORT CO-OP SOCIETY LTD
June 26, 1973
MANAPPATTI JANAKI Vs. LAND TRIBUNAL TELLICHERRY
July 30, 1973
MANIYAR PANCHAYAT Vs. STATE OF KERALA
January 17, 1973
MANNI Vs. MOIDU
December 11, 1973
MARAVAKULATH ALAVI Vs. PALARAKKAT KALLINGAL MOHAMMEDKUTTY HAJI
October 1, 1973
MARIAMMA ANTONY Vs. TAHSILDAR UDUMBANCHOLA TALUK
November 15, 1973
MARIAMMA MATHAI Vs. MATHULLA POTHAN
November 1, 1973
MARY Vs. ELIYAMMA
July 12, 1973
MARY OOMMAN Vs. MANAGER M G M SCHOOL KURUPPAMPADY
January 18, 1973
MATHAI Vs. VARKEY
April 2, 1973
MATHAVAN AMBUJAKSHY Vs. RAMAN KESAVAN
February 16, 1973
MATHEVAN VASINI Vs. HANEEFA ASITYIA UMMAL
November 20, 1973
MATHEW Vs. ALEXANDER MUTHALALI
March 23, 1973
MATHEW M. KATTIMATTOM Vs. THE LIC OF INDIA
February 9, 1973
MATHEW ZACHARIA Vs. STATE OF KERALA
December 19, 1973
MEENAKSHI PANIKKATHYAR Vs. VELAYUDHAN
October 29, 1973
MEHTA AND CO Vs. LALEN
December 12, 1973
MEHTA AND CO. Vs. V. LATEN
December 24, 1973
MERCY MATHEW Vs. VICE CHANCELLOR KERALA UNIVERSITY
June 4, 1973
MICHAEL A KALLIVAYALIL Vs. COMMISSIONER OF INCOME TAX
December 17, 1973
MOIDU Vs. MAMMUNHI BEAKY
November 29, 1973
MYTHEEN MOHAMMED Vs. BOARD OF REVENUE
December 14, 1973
N GOPINATHAN NAIR Vs. NEYYATTINKARA HOUSING CO-OPERATIVE SOCIETY LTD
March 23, 1973
N P CHANDRACHOODAN Vs. STATE OF KERALA
May 12, 1973
N RARICHAN Vs. INDUSTRIAL TRIBUNAL
November 20, 1973
N USMAN Vs. ASSISTANT LABOUR OFFICER TELLICHERRY
March 13, 1973
N.G. PRABHU Vs. THE HONĂ‚??BLE CHIEF JUSTICE
March 16, 1973
NAIR SERVICE SOCIETY Vs. K C ALEXANDER
February 27, 1973
NARASIMHA BHATTA Vs. RAMAKRISHNA BHATTA
March 15, 1973
NARAYANA MENON Vs. KALLANDI
August 13, 1973
NARAYANA PRABHU Vs. JANARDHANA MALLAN
July 10, 1973
NATIONAL CASHEW CO QUILON Vs. STATE OF KERALA
August 8, 1973
NATIONAL TIMBER CO Vs. STATE OF KERALA
January 25, 1973
NINAN IYPE Vs. JOHN M PUNNAN
November 30, 1973
OFFICIAL LIQUIDATOR PALAI CENTRAL BANK LTD Vs. LAND TRIBUNAL MUKATHALA
April 6, 1973
OOMMEN P T INDIAN CASHEW TRADING CO Vs. COMMISSIONER OF INCOME TAX
August 17, 1973
P C ABRAHAM Vs. UNIVERSITY OF COCHIN
February 28, 1973
P C CHERIVAN Vs. VARKEV GEORGE
June 29, 1973
P C POULOSE Vs. E P SUKUMARAN NAIR
August 1, 1973
P M C SUBRAMONIAN CHETTIAR Vs. CIT
January 12, 1973
P M MOHAMED ALI Vs. UNION OF INDIA
June 28, 1973
P MADHAVAN Vs. STATE OF KERALA
November 26, 1973
P P JOSE Vs. ADDITIONAL DISTRICT MAGISTRATE KOTTAYAM
August 2, 1973
P P SREEDHARAN Vs. AEO PAPPINASSERI
November 29, 1973
P R GOPALA PILLAI Vs. STATE OF KERALA
November 28, 1973
P R RAMAVARMA RAJA Vs. LAND BOARD OF KERALA
August 3, 1973
P SANKARA PILLAI Vs. DEO KOTTAYAM
July 25, 1973
P T OOMMEN Vs. CIT
August 17, 1973
P. KESAVAN Vs. COMMISSIONER, COCHIN CORPORATION
October 22, 1973
P. MADHAVAN Vs. STATE OF KERALA
August 22, 1973
P.C. ASSANKUTTY Vs. THE SALES TAX OFFICER
March 12, 1973
P.V. DEVASSY Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, TRICHUR AND ORS.
February 5, 1973
P.V.VEERARAGHAVAN Vs. T.S.PARVATHY
July 4, 1973
PALAN Vs. STATE
July 31, 1973
PAPPI KOVILAMMA Vs. MOOPIL ERADI
July 17, 1973
PARAMESWARAN Vs. DY DIRECTOR OF PANCHAYATS
October 11, 1973
PARAMESWARAN Vs. STATE OF KERALA
November 19, 1973
PARAMESWARAN NAMBUDIRI Vs. KALYANI
December 6, 1973
PARLI TILE WORKS (P) LTD Vs. EMPLOYEES INSURANCE COURT KOZHIKODE
February 7, 1973
PATEL L J AND CO Vs. COMMISSIONER OF INCOME TAX
July 12, 1973
PATHUMMA HAJUMMA Vs. KALLIANI
January 10, 1973
PAUL Vs. ALI MOHAMMED
January 9, 1973
PAUL ALIAS VARKEY Vs. NARAYANAN
October 23, 1973
PAULOSE MATHAI Vs. A A JOSEPH
March 16, 1973
PLANTATION CORPORATION OF KERALA LTD. Vs. P.N. KRISHN PILLAI AND ANOTHER
March 26, 1973
POOVAPPULLI GOVINDAN NAIR Vs. MADATHIL KALAM HARIJAN KANDAN
June 13, 1973
PRABHAKARAN Vs. BHAVANI
November 13, 1973
PREMIER TYRES LTD Vs. WORKMEN
December 1, 1973
PURAPPUZHA PANCHAYAT Vs. STATE OF KERALA
November 19, 1973
PUTHIVAPURAVIL POCKER Vs. V KHALID
February 16, 1973
R JAYAKUMARI AMMA Vs. KERALA PUBLIC SERVICE COMMISSION
September 26, 1973
R MADHAVAN Vs. STATE
March 9, 1973
R P GOYAL Vs. STATE OF KERALA
June 15, 1973
RADHAKRISHNA CHETTY AND BROS Vs. ASSISTANT COMMISSIONER OF SALES TAX
November 8, 1973
RAGHAVAN VYDIAN Vs. PARVATHI AMMA
September 19, 1973
RAJA RICE AND FLOWER MILLS Vs. INSPECTING ASSISTANT COMMISSIONER
April 3, 1973
RAJALAKSHMI TEXTILES FINISHING MILLS Vs. STO, CANNANORE
March 9, 1973
RAMA VADHYAR GUNA BHATT Vs. TRIVANDRUM PERMANENT BANK LTD
March 12, 1973
RAMAN NAIR Vs. UNIVERSITY OF COCHIN
November 29, 1973
RARUKUTTY Vs. SPECIAL TAHSILDAR AND LAO KOZHIKODE
July 5, 1973
RATNAMMA Vs. KARTHIYANI PILLAI
October 4, 1973
RAVI KALYANI AMMA Vs. LAND TRIBUNAL KANJIKUZHY
February 12, 1973
REGINA Vs. COMMISSIONER OF INCOME TAX
June 8, 1973
REGIONAL TRANSPORT OFFICER Vs. N.V.MOTOR SERVICE
February 14, 1973
REV FR MATHEW FABIAN Vs. ADDITIONAL LAND TRIBUNAL QUILON
March 15, 1973
RT REV DR ALDO MARIA PATRONI S J Vs. ASSISTANT EDUCATIONAL OFFICER
November 20, 1973
RT REV DR ALDO MARU PATRONI Vs. AEO TELLICHERRY
November 29, 1973
SAIDU MOHAMMED Vs. FOOD INSPECTOR
June 27, 1973
SAITHU KANI SHAHUL HAMEED Vs. STATE OF KERALA
November 22, 1973
SALES TAX OFFICER SPECIAL CIRCLE ERNAKULAM Vs. DHANRAJMAL GOBINDRAM BOMBAY
July 17, 1973
SANKARA REDDIAR P Vs. COMMISSIONER OF INCOME TAX
January 18, 1973
SANKARAN PARMESWARAN PILLAY Vs. SANKARAN CHANDRASEKHARAN PILLAY
October 1, 1973
SASTHA PILLAI INDIRAMMAL Vs. NARAYANA PILLAI KOCHUPARAVATHI AMMAL
August 24, 1973
SECRETARY MALABAR MARKET COMMITTEE KOZHIKODE Vs. KUNHABDULLA
January 19, 1973
SHAH VRAJLAL MADHAVJI Vs. COMMISSIONER OF INCOME TAX
February 20, 1973
SIVARAMA PILLAI Vs. VICE CHANCELLOR KERALA UNIVERSITY
August 9, 1973
SIVARAMAN NAIR Vs. STATE OF KERALA
October 29, 1973
SOUTH INDIA CORPORATION TRAV P LTD Vs. ESI CORPORATION
June 5, 1973
SR LEWINA Vs. LILLY KURIEN
July 19, 1973
STATE Vs. A ABOOBACKER
January 12, 1973
STATE Vs. THANKAPPAN
February 16, 1973
STATE BANK OF TRAVANCORE Vs. E J JOSEPH
July 23, 1973
STATE OF KERALA Vs. PAPPUKUTTAN
July 31, 1973
STATE OF KERALA Vs. MADHU ALIAS MADHAVI AMMA
July 20, 1973
STATE OF KERALA Vs. M M MATHEW
August 3, 1973
STATE OF KERALA Vs. T A THOMAS
June 4, 1973
STATE OF KERALA Vs. P T MATHEW
April 4, 1973
STATE OF KERALA Vs. CHANDRAN
July 9, 1973
STATE OF KERALA Vs. LAKSHMI AMMA PARVATHI AMMA
June 11, 1973
STATE OF KERALA Vs. LAKSHMANAN
February 5, 1973
STATE OF KERALA Vs. K P POULOSE
January 29, 1973
STATE OF KERALA Vs. JOSEPH ALIAS KUNJACHAN
March 1, 1973
STATE OF KERALA Vs. MOIDUNNY
October 23, 1973
STATE OF KERALA Vs. B NESAN
November 12, 1973
STATE OF KERALA Vs. KHADER
December 11, 1973
STATE OF KERALA AND TWO ORS Vs. K KESAVAN NAIR SECURITY OFFICER AND VIGILANCE
November 27, 1973
STATE OF KERALA REVISION PETITIONER Vs. RAGHAVAN
November 29, 1973
STO PALGHAT Vs. I V SOMASUNDARAN
July 12, 1973
STO TRIVANDRUM Vs. M D ABRAHAM
June 15, 1973
SUBRAMANIA IYER N N Vs. UNION OF INDIA
June 14, 1973
SUBRAMANIAM CHETTIAR P M C Vs. COMMISSIONER OF INCOME TAX
January 12, 1973
SWARAJ PRINTERS Vs. STATE OF KERALA
January 24, 1973
T C N MENON Vs. INCOME TAX OFFICER
July 24, 1973
T C VADIVEL Vs. SALES TAX OFFICER SPECIAL CIRCLE II PALGHAT
February 27, 1973
T M CHELLAPPAN Vs. DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY
December 18, 1973
T M PEERMOHAMED Vs. D F O TENMALA
November 21, 1973
T MALATHI AMMA Vs. LAND ACQUISITION DY COLLECTOR ERNAKULAM
January 9, 1973
T V IDICHERIA Vs. T V CHACKO
February 14, 1973
TALIPARAMBA PANCHAYAT Vs. STATE OF KERALA
August 31, 1973
TATANAGAR TRANSPORT CORPORATION Vs. BHARAT TRADING AGENCY
March 15, 1973
THANKAPPAN ACHARI Vs. UNION GOVERNMENT
October 26, 1973
THIRUMBADI RUBBER COMPANY LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
June 29, 1973
THIRUNAMBADI RUBBER CO LTD Vs. CAIT
June 2, 1973
THOMAS Vs. PUNNOOSE
November 7, 1973
THOMAS Vs. STATE OF KERALA
February 23, 1973
THOMMEN OUSEPH Vs. IYPE PAILY
January 10, 1973
THRESIA Vs. KOCHAKEAN
November 13, 1973
TRAVANCORE TEA ESTATES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 2, 1973
TRICHUR WHOLESALE COOPERATIVE CONSUMERS STORES LTD Vs. COMMISSIONER, TRICHUR MUNICIPALITY
November 19, 1973
U.K. APPU Vs. UMA DEVI RAJAN
November 15, 1973
UNION OF INDIA Vs. SANTHA PAI
October 26, 1973
UNION OF INDIA Vs. SCINDIA STEAM NAVIGATION CO LTD
July 16, 1973
UNITED HARDWARES Vs. COMMISSIONER OF INCOME TAX
August 10, 1973
V BHASKARAN Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
November 15, 1973
V G ACHAMMA Vs. STATE OF KERALA
November 1, 1973
V P SAYED MOHAMMED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE CALICUT
January 5, 1973
V P SYED MOHAMMED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
January 5, 1973
V.K. RAJAMMA Vs. MANAGER VANDANATHARAM HIGH SCHOOL, VELIYANNOOR AND OTHERS
February 22, 1973
VAISYAN SEBASTIAN Vs. AUGUSTEENJU MARSAL
March 15, 1973
VARGHESE Vs. IYPE KURIAKOSE
April 6, 1973
VARKEY Vs. TAHSILDAR, MUVATTUPUZHA TALUK
January 11, 1973
VARKEY JOHN Vs. VARKEY STANSELOSE
February 20, 1973
VARKEY OUSEPH Vs. AGRL ITAT
July 24, 1973
VASTIAN LOUISE Vs. ANDREWS
February 2, 1973
VASU VYUDIER Vs. STATE OF KERALA
October 29, 1973
VATTAPARAMBIL THOMAS Vs. STATE OF KERALA
August 6, 1973
VEDAMANI PALAYYA Vs. UMMINI NADAR KOCHUKRISHNAN
January 10, 1973
VELU IKKORAN Vs. STATE OF KERALA
July 24, 1973
VENKAPPA BHATTA Vs. INTHRA CRASTA
February 20, 1973
VENKITAPATHI NAIDU Vs. SETHU UDAYAR
August 20, 1973
VISWAMBHARAN Vs. STATE
November 15, 1973
WORKMEN OF BLUNDELL EOMITE PAINTS LIMITED COCHIN Vs. BLUNDELL EOMITE PAINTS LIMITED COCHIN DIVISION
September 7, 1973
WORKMEN OF THE COCHIN LIGHTERAGE CORPORATION Vs. PAUL ABRAO
August 17, 1973
YUSUF SHABEER Vs. STATE OF KERALA
June 22, 1973