Case Index

Title
Date
A C SHIVE GOWDA Vs. COFFEE BOARD
September 28, 1973
A F COLASO Vs. STATE OF MYSORE
October 10, 1973
A GOVINDARAJAN Vs. SUPERINTENDENT OF CENTRAL EXCISE
November 30, 1973
A J ARAMHA Vs. MYSORE ROAD TRANSPORT CORPORATION
November 22, 1973
A K AHMED Vs. SPECIAL LAND ACQUISITION OFFICER CITE
December 13, 1973
A P RAVI Vs. MYSORE REVENUE APPELLATE TRIBUNAL
August 28, 1973
A RAHIMAN Vs. M WABBER
January 31, 1973
A S SHERKHAN Vs. R APPAJAPPA
July 9, 1973
ABDUL RAHAMAN Vs. STATE
August 23, 1973
ABDUL RAZACK SAB Vs. H K GOPAL SHETTY
April 17, 1973
AGNEE DSOUZA Vs. SPECIAL LAND ACQUISITION OFFICER MANGALORE
August 28, 1973
AGRO PRIVATE LTD Vs. STATE OF MYSORE
November 13, 1973
AKBAR SAB SULTAN SAB KHAJI Vs. EXECUTIVE ENGINEER SRS DN HUBLI
August 10, 1973
ALL INDIA SEWING MACHINE CO Vs. COMMISSIONER OF INCOME TAX
July 26, 1973
ALL INDIA SEWING MACHINE CO Vs. COMMISSIONER OF INCOME TAX MYSORE
March 26, 1973
ALLUM KARIBASAPPA Vs. STATE OF MYSORE
June 1, 1973
AMCO BATTERIES LTD Vs. PRESIDING OFFICER LABOUR COURT
November 8, 1973
ANANDIBAI Vs. SONABAI MAHADEV RAJADHYAKSHA
July 30, 1973
APPANNA Vs. STATE OF MYSORE
April 13, 1973
B A JAYARAM Vs. STATE OF MYSORE
April 6, 1973
B A RAMASWAMY Vs. DEPUTY COMMISSIONER
September 13, 1973
B BASAVALINGAPPA Vs. V NARASIMHAN
March 5, 1973
B CHANNABYRE GOWDA Vs. STATE OF MYSORE
September 7, 1973
B D GHODAKE Vs. MAHABOOB SAHEB FAKRUSAB DEVAGIRI
February 27, 1973
B DAMODAR AND COMPANY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX MYSORE
March 11, 1973
B GANAPATHI PAI Vs. VEERAPPA RUDRAPPA KOTIWALA FIRM
September 7, 1973
B J JEEVENDRIAH Vs. STATE OF MYSORE
November 9, 1973
B K NARASINGA RAO Vs. DIVISIONAL COMMISSIONER MYSORE
October 19, 1973
B N PINTO Vs. COMMISSIONER OF INCOME TAX
August 29, 1973
B NAGAPPA Vs. UNIVERSITY OF MYSORE
September 3, 1973
B NAGAPPPA Vs. UNIVERSITY OF MYSORE
November 28, 1973
B P VENKATAPPA SETTY Vs. B N LAKSHMIAH
February 5, 1973
B R KUMBAR Vs. STATE OF MYSORE
August 27, 1973
B T TUKOL Vs. STATE OF MYSORE
September 10, 1973
B V MOKASHI Vs. MYSORE STATE ROAD TRANSPORT CORPORATION
April 13, 1973
B V NAGVEKAR Vs. CITY MUNICIPAL COUNCIL MANGALORE
August 4, 1973
B. Damodar and Company Vs. Additional Commissioner of Income Tax, Mysore and another
March 11, 1973
BABU DEVENDRAPPA YARNAL Vs. STATE OF MYSORE
September 14, 1973
BABURAO VITHALRAO SALUNKE Vs. KADARAPPA PARASAPPA DABBANNAVAR
June 7, 1973
BALAKRISHNA RAO Vs. STATE OF MYSORE
March 26, 1973
BANGALORE BOTTLING CO PVT LTD Vs. UNION OF INDIA UOI RESENTED
December 5, 1973
Bangalore Bottling Co. (Pvt.) Ltd., represented by its Director, Sri B.R. Kirshnaiah Setty Vs. Union of India (UOI), represented by the Minister of Finance, The Superintendent of Central Excise and Deputy Collector of Central Excise
December 5, 1973
BANK OF MAHARASHTRA LTD Vs. OFFICIAL LIQUIDATOR
March 22, 1973
BHANDARI RAJMAL KUSHALRAJ Vs. COMMISSIONER OF INCOME TAX MYSORE
July 19, 1973
BHARATH BEEDI WORKS Vs. UNION OF INDIA
July 3, 1973
BHAVANI SHEDTHI Vs. LALITHA ALVA
September 11, 1973
BHEEMAPPA Vs. RUDRAYYA ADIVEYYA MATHAPATI
October 15, 1973
BHUPENDRA KUMAR MULCHAND BOHRA Vs. OFFICIAL LIQUIDATOR
April 13, 1973
BOMBAY GOODS CARRIERS P LTD Vs. SHAMULTHANMUL HASTIMAL and SONS
August 20, 1973
BORIAH BASAVISH AND SONS Vs. INDIAN TELEPHONE INDUSTRIES LTD
March 20, 1973
C R TAMRALLI Vs. STATE OF MYSORE
December 5, 1973
CANARA BANK Vs. CANARA SALES CORPORATION
June 25, 1973
CHAIRMAN HIREBIDRAI UNNIYAUDYOGIK SAHAKARI UTPADAKSANGH Vs. STATE OF MYSORE
September 3, 1973
CHAIRMAN K BIDARE GROUP PANCHAYAT Vs. STATE OF MYSORE
January 23, 1973
CHANDRASHEKHARAPPA VIKUPAKSHAPPA APPAJI Vs. SRIMAD SADGURU MUPPINENDRA SWAMI
October 29, 1973
CHANNABASAPPA DODDABASAPPA MURALIHALLI Vs. STATE OF MYSORE
June 5, 1973
CHANNAMMA HENGSU Vs. RAGAVA BONTRA
July 16, 1973
CHANNAVEERAPPA GOUDA Vs. LAND ACQUISITION OFFICER SAGAR
August 21, 1973
CITY IMPROVEMENT TRUST BOARD MYSORE Vs. M P RAMANNA
September 28, 1973
COMMISSIONER OF INCOME TAX Vs. SUJIRKARS TILE WORKS PRIVATE LIMITED
July 16, 1973
CONTROLLER OF ESTATE DUTY Vs. R R SRINIVASA MURTHY
August 10, 1973
CONTROLLER OF ESTATE DUTY BANGALORE Vs. SASHIKANT S KALGHATGI
December 17, 1973
CORPORATION OF THE CITY OF BANGALORE Vs. MYSORE HOUSING BOARD
November 15, 1973
D DAMODAR KINI Vs. STATE OF MYSORE
October 16, 1973
D H CHIKKADODDAIAH Vs. NATARAJ
July 16, 1973
D HALAPPA and SONS Vs. COMMISSIONER OF INCOME TAX BANGALORE
August 7, 1973
D MICHAEL RAJU Vs. SARAH JANAKI
March 8, 1973
D VENKATARAYAPPA Vs. K HIRANNAIAH
June 12, 1973
DALMIA CEMENT BHARAT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
November 7, 1973
DAMODAR AND COMPANY B Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
July 11, 1973
DASAPPA D V Vs. COMMISSIONER OF INCOME TAX
October 31, 1973
DEVAKI SHEDTHI Vs. SANJIVI SHEDTHI
October 10, 1973
DODDARANGAIAH Vs. LAKSHMAMMA
November 29, 1973
DONGARAM VELLOSA POWER Vs. STATE OF MYSORE
July 4, 1973
DOULATBAI DINSHAW IRANI Vs. ENTERAINMENT TAX OFFICER GULBARGA
September 25, 1973
DURGA PRASAD CHIRANIA Vs. STATE OF MYSORE
October 18, 1973
EMPLOYEES STATE INSURANCE CORPORATION Vs. BAGH SINGH
February 27, 1973
EMPLOYEES STATE INSURANCE CORPORATION Vs. N B LENGDE
March 28, 1973
ERIAH Vs. BASAPPA ALIAS MALLAIAH
September 25, 1973
G D NAVAREKAR Vs. MYSORE REVENUE APPELLATE TRIBUNAL
March 6, 1973
G K KEMPE GOWDA Vs. M H BORIAH
January 20, 1973
G KRISHNA SINGH Vs. MANAGEMENT HAL
September 19, 1973
G LALCHAND Vs. BIDAN BAI
August 20, 1973
G M AGADI Vs. CTO ENFORCEMENT BELGAUM
June 29, 1973
G MAHADEVU Vs. B A KAVERAPPA
August 20, 1973
G PHALANETRA Vs. STATE OF MYSORE
July 31, 1973
G R HANUMAYYA Vs. STATE OF MYSORE
November 9, 1973
G VENKATESH Vs. SPECIAL LAND ACQUISITION OFFICER CITB BANGALORE
June 28, 1973
GAJANANA MOTOR TRANSPORT CO LTD Vs. STATE OF MYSORE
September 19, 1973
GANAPATHI PAI Vs. DISTRICT MAGISTRATE MANGALORE
August 7, 1973
GANGADEVAMMA Vs. MUDDEGOWDA
August 10, 1973
GANGAMMA Vs. VEERAPPA GOWDA
August 10, 1973
GANGAWWA Vs. GURUPPA SIDDAPPA BASAVADIER
September 14, 1973
GANGAYYA VEERAYYA KASHINATH Vs. COMMISSIONER, HUBLI AND ANR.
August 20, 1973
GOPAL FILMS Vs. CORPORATION OF THE CITY OF BANGALORE
July 18, 1973
GOPAL KRISHNA VISHWESHWAR JADDIPAL Vs. YELLAPUR TALUK AGRICULTURAL PRODUCE CO OPERATIVE MARKETING SOCIETY LTD
November 22, 1973
GOPAL SUBRAMANI PANDIT Vs. STATE OF MYSORE
April 2, 1973
GOVERDHAN CEMENT AGENCIES Vs. STATE OF MYSORE
August 8, 1973
GOVIND Vs. ROOPCHAND
June 7, 1973
GUMMANNA SHETTY Vs. NAGAVENI AMMA
July 23, 1973
GUNDAPPA Vs. STATE OF MYSORE
July 19, 1973
GUNDAPPA CHANDAPPA BABLAD Vs. TALUK A DEVELOPMENT BOARD GULBARGA
September 4, 1973
GUNDU RAO PRAHLAD BELGAUMKAR Vs. CHANNAWWA
March 9, 1973
H K DASAPPA SETTY Vs. M C JAYAKRITI
September 7, 1973
H KRISHNA Vs. STATE OF MYSORE
August 7, 1973
H L SRINIVASA RAO Vs. STATE OF MYSORE
February 2, 1973
H M ABDUL SALAM Vs. STATE OF MYSORE
August 28, 1973
H M S CHITRAMANDIR Vs. ASSISTANT COMMERCIAL TAX OFFICER
September 19, 1973
HAJI M ABDUL KHADER Vs. S K DISTRICT MAGISTRATE
August 2, 1973
HAKKALAVELLI CHANNABASAPPA GOWDA Vs. V MALLAPPA
June 27, 1973
HALAPPA SONS D Vs. COMMISSIONER OF INCOME TAX
August 7, 1973
HAMUMAGA Vs. ANJANAPPA
July 10, 1973
HANAMANT KEDAREPPA SURYAWANSHI Vs. VEERAPPA ANIKEPPA SOGALAD
August 22, 1973
HANMANT MURHAR DESHPANDE Vs. STATE OF MYSORE
June 4, 1973
HANUMAN TRANSPORT CO PVT LTD Vs. RUBY GENERAL INSURANCE CO LTD
February 19, 1973
HANUMANTHAPPA Vs. CITY MUNICIPAL COUNCIL DAVANAGERE
December 17, 1973
HARATHI ADIRAJAIAH Vs. SAVANDAMMA
December 13, 1973
HAYATHSAHEB Vs. RASULMA
June 28, 1973
HEGGAPPANAVARA MARKHANDAPPA Vs. STATE OF MYSORE
August 23, 1973
HUBLI DHARWAR MUNICIPAL CORPN Vs. RAMACHANDRA GURURAO DHARWARKAR
March 27, 1973
HUBLI MUSLIM CO OPERATIVE BANK LTD Vs. I M KIREETAGERI
November 13, 1973
HUDUGARANGANAIKA Vs. GOWRAMMA
July 19, 1973
HUTCHEGOWDA Vs. M R VENKATESHA IYENGAR
June 7, 1973
IRAPPA Vs. RAMAPPA SANGAPPA POTRADDI
September 4, 1973
ISMAIL K Vs. CONTROLLER OF ESTATE DUTY
September 20, 1973
J H GOTLA Vs. COMMISSIONER OF INCOME TAX
March 21, 1973
JANATA PICTURES Vs. A V M PRODUCTIONS
March 29, 1973
JAYA BHARATH ENTERPRISES Vs. S DHONDUSA SILK EMPORIUM
February 13, 1973
JAYANTHI SHEDTHI Vs. SPECIAL LAND ACQUISTION OFFICER
November 7, 1973
JOSEPHDSOUZA Vs. STATE OF MYSORE
April 3, 1973
K A AZEEZ and CO Vs. STATE OF MYSORE
September 20, 1973
K A PARAMESWARA BHATTA Vs. DEPUTY COMMR OF COMML TAXES
July 9, 1973
K BALAKRISHNA Vs. SPECIAL DEPUTY COMMISSOINER BANGALORE
May 2, 1973
K G SREENIVASA SETTY Vs. M S SASHIKUMAR GUPTA
June 19, 1973
K GANESH Vs. NARAYANA IYER
November 20, 1973
K HANUMANTHA RAO Vs. NATIONAL AERONAUTICAL LABORATORY
January 17, 1973
K HIRIYANNA SETTY Vs. STATE OF MYSORE
October 18, 1973
K ISMAIL Vs. CONTROLLER OF ESTATE DUTY MYSORE
September 20, 1973
K JAYVARMARAJA BALLAL Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL
October 23, 1973
K KATHADRU Vs. STATE OF MYSORE
November 13, 1973
K M SUBBAIAH Vs. UNION OF INDIA
July 27, 1973
K MRUTHYUNJAYA Vs. TOWN MUNICIPAL COUNCIL SHIRALKOPPA
February 2, 1973
K N K KEDDY Vs. COMMISSIONER OF INCOME TAX MYSORE
October 31, 1973
K N NITHYANANDA Vs. MYSORE STATE AGRO INDUSTRIES CORPORATION
February 16, 1973
K PUNDALIKA NAYAK Vs. CITY MUNICIPAL COUNCIL MANGALORE
January 29, 1973
K R SRIRAMULU Vs. SUPERINTENDENT OF CENTRAL EXCISE
June 22, 1973
K RAGHAVENDRA NAIK Vs. STATE OF MYSORE
October 30, 1973
K RAGHAVENDRA NAYAK Vs. STATE OF MYSORE
September 10, 1973
K S GOPALA RAO Vs. STATE OF MYSORE
November 15, 1973
K S RAMAIAH Vs. TAHSILDAR HOSAKOTE
July 18, 1973
K V BALLURGI Vs. STATE OF MYSORE
September 21, 1973
KALLAPPA Vs. MUDAKAPPA PARAPPA CHAKRASALE
October 10, 1973
KARUPAKULA SURYANARAYANA SETTY Vs. COMMISSIONER OF INCOME TAX
August 7, 1973
KASHAPPA Vs. HANUMANTRAO
June 26, 1973
KASHINATHA RAO Vs. STATE OF MYSORE
April 12, 1973
KAVYA HUSANAPPA TALWAR Vs. RAMAPPA SHIVAPPA MAHAR
August 21, 1973
KIRIT HOME INDUSTRIES Vs. DE9SABI D GABBA
August 10, 1973
KISHINDAS AGENCIES Vs. STATE OF MYSORE
October 30, 1973
KRISHNA INDUSTRIES Vs. STATE OF MYSORE
April 12, 1973
KRISHNASWAMI APPASWAMI RAGHUVEER Vs. SIDRAMAPPA RUDRAPPA KALADGI
July 26, 1973
KULLE GOWDA Vs. MAY1 GOWDA
January 23, 1973
KUMARAPPA Vs. COMMISSIONER FOR TRANSPORT
September 17, 1973
KUNDUR RUDRAPPA Vs. MYSORE REVENUE APPELLATE TRIBUNAL
February 9, 1973
L C NAGESHA RAO Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
November 6, 1973
L SRINIVASAN Vs. MYSORE PUBLIC SERVICE COMMISSION
July 30, 1973
LAND ACQUISITION OFFICE DAVANAGERE Vs. NAGAPPA
June 22, 1973
LAND ACQUISITION OFFICER TUMKUR Vs. T S ASWATHANARAYANA RAO
August 20, 1973
LAWRENCE MASCERNHAS Vs. IGNATIUS PEREIRA
June 22, 1973
LAXMAN Vs. STATE OF KARNATAKA
March 25, 1973
LAXMAN NINGU VAIRAT Vs. KRISHNABAI
August 24, 1973
LAXMIBAI Vs. AMBAJAPPA
April 9, 1973
LIFE INSURANCE CORPORATION OF INDIA Vs. CANARA BANK LTD
June 28, 1973
M B DESAX and BROS Vs. COORG and MYSORE COFFEE CO LTD
January 22, 1973
M D BEPARI Vs. GENERAL MANAGER MSRTC
July 10, 1973
M D NARAYAN Vs. AGRICULTURAL INCOME TAX OFFICER CHIKMAGALUR
July 12, 1973
M D NARAYAN Vs. AGRICULTURAL INCOME TAX OFFICER CHIKMAGALUR
March 12, 1973
M G AUTOMOBILESU Vs. COMMERCIAL TAX OFFICER BELLARY
June 12, 1973
M K BASH A SAHEB Vs. DIVISIONAL COMMISSIONER BANGALORE
January 4, 1973
M K KRISHNA MURTHY Vs. MYSORE REVENUE APPELLATE TRIBUNAL
November 12, 1973
M K KUMARASWAMY Vs. STATE OF MYSORE
August 8, 1973
M K SAMBAYYA Vs. FOOD INSPECTOR CITY MUNICIPAL COUNCIL RAICHUR
April 10, 1973
M L GOPALASWAMY Vs. STATE OF MYSORE
June 29, 1973
M L SHANKARANARAYANA RAO Vs. CORPORATION OF THE CITY OF BANGALORE
June 26, 1973
M P Vs. MYSORE REVENUE APPELLATE TRIBUNAL
November 9, 1973
M S GURUSHANKARIAH Vs. G V HALLIKERE
May 29, 1973
M S RAMIAH Vs. SPECIAL LAND ACQUISITION OFFICER
November 9, 1973
M SUBRAYA HEGDE Vs. M G PRABHU SHIKAR
September 4, 1973
MADHWACHARYA Vs. SHIVARAMA SHETTY
January 5, 1973
MADRIRA GANAPATHY Vs. VOKKALIGAR MURUGAPPA
February 22, 1973
MAHABOOB SAHEB Vs. V ANJANEYULU
June 29, 1973
MAHESHA HEGDE B Vs. COMMISSIONER OF INCOME TAX
August 21, 1973
MAIKAPPA Vs. MALLAPPA
October 6, 1973
MAJI BI Vs. F MOHAMMED IBRAHIM
February 13, 1973
MALLAPPA KALLAPPA Vs. AGRICULTURAL INCOME TAX OFFICER
July 13, 1973
MANIKAPPA DHULAPPA KOLI Vs. SIDRAM DHULAPPA KOLI
July 3, 1973
MANILAL MONAJI SOMAYYA Vs. COMMERCIAL TAX OFFICER GOKAK
July 11, 1973
MARUTHI TOURING TALKIES Vs. DIVISIONAL COMMISSIONER MYSORE
August 28, 1973
MARUTI HANAMANT KULLOLLI Vs. STATE
August 29, 1973
MASTIGOWDA Vs. DIVISIONAL COMMISSIONER
October 17, 1973
MICHAEL FERNANDES Vs. COMMISSIONER OF WEALTH TAX
July 12, 1973
MIDCHE LINGE GOWDA Vs. CHANNAMMA
July 9, 1973
MIRLE L KRISHNA MURTHY Vs. K VENKATARAMAN
August 14, 1973
MOHAMMAD TAHAIR Vs. SYED KHAJA ALI
July 3, 1973
MOHAMMED INAYAT KHAN Vs. DIVISIONAL COMMISSIONED GULBARGA
January 18, 1973
MOHAMMED KHALEELULLAH SHAKIL Vs. SELECTION COMMITTEE MYSORE MEDICAL COLLEGES
September 25, 1973
MOHMED YAHAYA KOLA Vs. JAMES DSOUZA
August 27, 1973
MOVVAR SUBRAMANYA BHAT Vs. STATE OF MYSORE
September 11, 1973
MUNDARGI MAHADEVAPPA SONS Vs. CENTRAL BANK OF INDIA
September 13, 1973
MURUGHARAJENDRA CO Vs. CHIEF CONTROLLING REVENUE AUTHORITY
November 22, 1973
MYSORE HOUSING BOARD Vs. SYED AFZAL AHMED QADRI
June 25, 1973
MYSORE IRON AND STEEL LTD Vs. STATE OF MYSORE
August 21, 1973
MYSORE STATE BOARD OF WAKFS Vs. K S LAKSHMIAH SETTY
August 1, 1973
MYSORE STATE BOARD OF WAKFS Vs. M CHANNABASAVIAH
March 7, 1973
MYSORE STATE CO OPERATIVE MARKETING SOCIETY LTD Vs. KOMAUNGGYI and SONS
January 25, 1973
MYSORE STATE FINANCIAL CORPORATION Vs. KSHETRAPALA RICE and FLOUR MILES
August 9, 1973
MYSORE TAINTS and WATER PROOF LTD Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSUCE CORPN
March 1, 1973
N BANSIDHAR Vs. DWARAKALAL
December 3, 1973
N BASAVAPPA Vs. MYSORE REVENUE APPELLATE TRIBUNAL
February 19, 1973
N ERUKALIAH Vs. COMMANDANT, AIR FORCE-TECHNICAL COLLEGE, JALAHALLI, BANGALORE
April 5, 1973
N HUCHMASTHI GOWDA Vs. JAMMADA AIYAPPA
October 10, 1973
N R REVANNA Vs. STATE OF MYSORE
July 27, 1973
N S SUBBA RAO Vs. STATE OF MYSORE
September 5, 1973
NAGAPPA C R Vs. INCOME TAX OFFICER
October 9, 1973
NAGARAJA OVERSEAS TRADERS Vs. STATE OF MYSORE
July 11, 1973
NANDAKUMAR T G Vs. CONTROLLER OF ESTATE DUTY
October 29, 1973
NANDANAGOUDA Vs. STATE OF MYSORE
April 18, 1973
NAOAVVA Vs. PARVATHAVVA
April 10, 1973
NARASIMHA Vs. YELLAPPA AMHASE
February 16, 1973
NARASOJI RAO Vs. STATE OF MYSORE
March 20, 1973
NARASOPALLI OIL MILLS Vs. STATE OF MYSORE
July 19, 1973
NARAYANASWAMY Vs. MUNIAMMA
January 23, 1973
NEMICHAND TAVANAPPA KUDACHI Vs. JINNAPPA MAHADEV KUDACHI
July 20, 1973
NINGAFPA UDACHAPPA HOLALAFUR Vs. TAHSILDAR SHIRATTI
February 2, 1973
NINGAPPA KONERAPPA Vs. SHANKARAPPA SHIDARAYAPPA
September 2, 1973
Ningappa Udachappa Holalapur Vs. Tahsildar Shiratti and another
February 2, 1973
OBAIAH Vs. STATE OF MYSORE
March 30, 1973
P ANJANAPPA Vs. ASST COMMR and RETURNING OFFICER PAVAGADA
February 28, 1973
P BALCHAND Vs. TAX RECOVERY OFFICER
September 20, 1973
P G BEWOOR Vs. RAMACHANDRA ANANTA RAO
August 30, 1973
P R SIDDAPPA Vs. DEPUTY COMMR CHIKMAGALUR
November 20, 1973
P RAGHUNATHA SHENOY Vs. STATE OF MYSORE
March 28, 1973
P SADASHIVACHAR Vs. COLLECTOR OF CENTRAL EXCISE
April 18, 1973
P T KUMARASWAMY Vs. STATE OF MYSORE
March 29, 1973
PADMA RAMAMOORTHY Vs. M RAGHU
June 21, 1973
PAMPA Vs. STATE
June 4, 1973
PARASHURAM RAO ANANTHA RAO PISE Vs. PRATIBHA PARASHURAM RAO PISE
November 12, 1973
PATEL DODDA GOWDA Vs. STATE OF MYSORE
June 13, 1973
PUTTAVEERAMMA Vs. KRISHNANANDASARASWATHI SWAMIGALU
August 22, 1973
R A JAYARAM Vs. STATE OF MYSORE
September 27, 1973
R C PATIL Vs. STATE OF MYSORE
November 19, 1973
R G ATTAR and SONS Vs. ADDITIONAL COMMERCIAL TAX OFFICER CHIKODI
September 10, 1973
R NALINI DEVI Vs. STATE OF MYSORE
September 13, 1973
R R DIWAKAR Vs. B GUTTAL
October 19, 1973
R R KASHAPPANAVAR Vs. STATE OF MYSORE
October 16, 1973
R V BIDAP Vs. STATE OF MYSORE
June 4, 1973
RAHIM KHAN Vs. STATE OF MYSORE
September 18, 1973
RAI MANOHAR PERSHAD Vs. SECRETARY TO THE UNION GOVERNMENT
July 30, 1973
RAJAMMA Vs. MAHANT P KRISHNANANDAGIRI GOSWAMY
June 12, 1973
RAJAPPA NAGUSA MEHAEWADE Vs. SAGAR KRISHNAPPA and SONS
June 25, 1973
RAMACHANDRA BHAT Vs. SRIDEVIAMMA
November 30, 1973
RAMACHANDRA GOVIND JADHAV Vs. RAMA BALA PATIL
November 28, 1973
RAMAPPA MALLAPPA KARUNNAVAR Vs. VINAYAK SHRIPATRAO PATWARDHAN
January 24, 1973
RAMESH Vs. STATE OF MYSORE
July 20, 1973
RANAGANATHA TRIYAMBAKARAO KULKARNI Vs. STATE OF MYSORE
June 21, 1973
RATNAVATHI Vs. MUNDA BELCHADA
November 9, 1973
REDDY K N K Vs. COMMISSIONER OF INCOME TAX
October 31, 1973
REGIONAL DIRECTOR OF ESIC Vs. MANAGEMENT OP MYSORE KIRLOSKAR LTD
November 14, 1973
REGISTRAR OF TRADE UNIONS IN MYSORE Vs. M MARISWAMY
July 25, 1973
RUKAMODDIA DASTAGIRSAB Vs. BASAWWA
July 17, 1973
S A SHERIFF Vs. MYSORE REVENUE APPELLATE TRIBUNAL
September 5, 1973
S K NARAINDAS Vs. RADHAKRISHNADAS
February 13, 1973
S KOTHANDRAMA MURTHY Vs. DIRECTOR GENERAL OF INSPECTION DEFENCE HEADQUARTERS
August 21, 1973
S MOHAMMED OMER Vs. SARAN BI
August 8, 1973
S NARAYANA MURTHY Vs. STATE OF MYSORE
July 27, 1973
S RAJAGOPAL Vs. C M ARMUGAM
July 19, 1973
S S UMADI Vs. STATE OF MYSORE
December 13, 1973
S SHYAM SUNDER Vs. UNION OF INDIA
February 2, 1973
S SIDDE GOWDA Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL
September 7, 1973
SALANKI HANMANTHRAO Vs. H GURUSHANTHAMMA
July 29, 1973
SANGANNA Vs. AMRUTH RAO
June 11, 1973
SANGAPPA VEERAPPA ANGADI Vs. FAKIRAPPA TIPPANNA HUDED
August 14, 1973
SANNAHALAMMA Vs. STATE OF MYSORE
August 13, 1973
SANNAIAH S Vs. COMMISSIONER OF INCOME TAX
January 19, 1973
SANNIAH Vs. COMMISSIONER OF INCOME TAX
January 19, 1973
SANNINGAPPA JAMALAPPA Vs. GOPALANAIK GURAPPA
August 23, 1973
SARASWATHI PRINTING WORKS Vs. STATE OF MYSORE
October 19, 1973
SAVITHRAMMA Vs. RAMDAS
July 18, 1973
SEENAPPA N Vs. INCOME TAX OFFICER
June 28, 1973
SETHUBAI Vs. HANUMANTHA RAO
June 5, 1973
SHAMARAYA Vs. BELOOR SRI MARIAMMA TEMPLE
June 26, 1973
SHANKARA BHAT Vs. BHEEMA BHAT
November 2, 1973
SHANTARAM SADASHIVA HARITHE Vs. SRIPADA BHAVANI SHANKAR CHINKKARAMANE
August 20, 1973
SHANTHA SHEELA B SHETTY Vs. CITY OF BANGALORE MUNICIPAL CORPORATION
October 23, 1973
SHARAVATHI RICE FLOUR MILLS Vs. DEPUTY COMMISSIONER FOOD and CIVIL SUPPLIES
June 13, 1973
SHIVANANDA ELECTRIC CO RAICHUR Vs. STATE OF MYSORE
September 16, 1973
SHRIMANT PARASHURAMRAO PRANAYA PARASHURAMRAO PATVARDHAN Vs. BASAPPA NAGAPPATELI
August 22, 1973
SIDDARAMANNA CHARITIES TRUST Vs. COMMISSIONER OF INCOME TAX
August 8, 1973
SITARAMA UDUPA Vs. GURURAJA UDUPA
July 18, 1973
SPECIAL LAND ACQUISITION OFFICER Vs. SANAGOUDA PARAGOUDA PATIL
July 25, 1973
SPECIAL LAND ACQUISITION OFFICER Vs. M S SIDDALINGIAH
December 5, 1973
SPECIAL LAND ACQUISITION OFFICER PORTS MANGALORE Vs. KALIST MONTERIO
August 20, 1973
SPECIAL LAND ACQUISITION OFFICER RAILWAYS MANGALORE Vs. N RAMA RAO
July 2, 1973
SPECIAL LAND ACQUISITION OFFICER SAGAR Vs. K S RAMACHANDRA RAO
August 13, 1973
Special Land Acquisition Officer, H.D.P. Vs. Shivaputra Appayya Patil and another
August 16, 1973
STATE OF MYSORE Vs. YAMANAPPA SIDDAPPA ARABHAVI
November 2, 1973
STATE OF MYSORE Vs. KRISHNA RICE AND SAW MILLS
October 18, 1973
STATE OF MYSORE Vs. K L SUBBANNA
August 10, 1973
STATE OF MYSORE Vs. DISTRICT AND SESSIONS JUDGE BIJAPUR
August 13, 1973
STATE OF MYSORE Vs. VENKATA RAO
August 16, 1973
STATE OF MYSORE Vs. NARASINGADU
August 17, 1973
STATE OF MYSORE Vs. MANJEGOWDA
July 26, 1973
STATE OF MYSORE Vs. GURAPPA
July 24, 1973
STATE OF MYSORE Vs. M DEVENDRAPPA SETTY and SONS
July 18, 1973
STATE OF MYSORE Vs. S S DHUNDUSHI and CO
July 19, 1973
STATE OF MYSORE Vs. PANYAM CEMENTS AND MINERAL INDUSTRIES LTD
September 24, 1973
STATE OF MYSORE Vs. BABULAL DUNGARCHAND AND CO
July 16, 1973
STATE OF MYSORE Vs. B M BURLI
July 17, 1973
STATE OF MYSORE Vs. TARACHAND VENKATACHAND SHAHA
May 31, 1973
STATE OF MYSORE Vs. AKKAMMA
March 27, 1973
STATK OF MYSORE Vs. H SUBBA RAO
July 6, 1973
STERLING CONSTRUCTION and TRADING CO Vs. COMMERCIAL TAX OFFICER I CIRCLE BANGALORE
June 12, 1973
SYED AKBAR Vs. RAHIMUNNISSA BEG UMJAN
August 16, 1973
SYED SHAH SHAMSUL HAQ KHADRI Vs. MYSORE STATE BOARD OF WAKFS
November 2, 1973
T C GOPALAN NAIR Vs. P KELU
April 6, 1973
T P BORAIAH Vs. MYSORE REVENUE APPELLATE TRIBUNAL
November 12, 1973
T SHANKARAN Vs. IYPE CHERIAN
July 9, 1973
T V GOWDA Vs. STATE OF MYSORE
December 13, 1973
TOWN MUNICIPAL COUNCIL CHICKMAGALUR Vs. A M RAMASWAMY
November 23, 1973
TOWN PANCHAYAT HARAPANAHALLJ Vs. T H M CHANDRAMOULI
August 28, 1973
U KARIYAPPA Vs. T V DEVARAJULU NAIDU
July 3, 1973
U M ANIGOL Vs. STATE OF MYSORE
October 31, 1973
UNION OF INDIA Vs. YESUDOSS
March 27, 1973
UTAMRAO V1THALACHARYA ASTHAPUTRE Vs. BHIMA MAYAPPA KONKANI
November 19, 1973
V CHIKKAVEEEAYYA Vs. TOWN MUNICIPAL COUNCIL TUMKUR
July 24, 1973
V MUNI REDDY Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL
November 6, 1973
V VEMBU IYER Vs. UNION OF INDIA
January 25, 1973
VANGUARD INSURANCE CO LTD Vs. E RAMASWAMY
February 6, 1973
VASAMMA Vs. S K JAYADEVTAH
July 17, 1973
VEERENDRA STORES Vs. STATE OF MYSORE
July 17, 1973
VENKATARAMANA TEMPLE BOARD OF EDUCATION KARKALA Vs. C MANJUNATHA KAMATH
August 1, 1973
VIJAYA Vs. GOVERNMENT OF MYSORE
August 29, 1973
VIJAYA BANK LTD Vs. M S SUBBA RAO
July 31, 1973
VIJAYA BANK LTD Vs. ASSISTANT COMMISIONER MANDYA
December 10, 1973
VIRUPAKSHAPPA Vs. SENIOR REGIONAL TRANSPORT OFFICER RAICHUR
December 19, 1973
VISHNUMOORTHI BHAGWATHA AND ANOTHER Vs. RUDRA SHEDTHI AND ANOTHER
July 12, 1973
VISWANATH Vs. STATE OF MYSORE
January 22, 1973
VITHAL MANKARI Vs. STATE OF MYSORE
October 12, 1973
WORKMEN OF DAVANAGERE COTTON MILLS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
January 2, 1973
WORKMEN OF MANGALORE FORT TRUST Vs. MANAGEMENT OF THE MANGALORE FORT TRUST
February 9, 1973
Y V SRINIVASA MURTHY Vs. PILLAMMA
June 21, 1973
YAMUNA Vs. STATE OF MYSORE
November 16, 1973
YASODAMMA Vs. INDERCHAND VIMALCHAND JAIN
August 1, 1973
YELLAPPA BHIMMAPPA DIDDI Vs. STATE OF MYSORE
November 19, 1973
YELLAPPA MALLARAPPA GAVALI Vs. STATE OF MYSORE
August 27, 1973
YESHWANT RAGHUNATH BHIDE Vs. INCOME TAX OFFICER
October 11, 1973