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Case Index
Title
Date
ABDUL REHMAN Vs. STATE
September 10, 1963
AJABLAL Vs. DEVILAL
February 1, 1963
AJMER MOTOR MAZDOOR UNION AJMER Vs. STATE OF RAJASTHAN
November 1, 1963
AMAR SINGH Vs. STATE OF RAJASTHAN
August 20, 1963
AMAR SINGH Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX ADDL
March 7, 1963
ANANTMAL Vs. LALA
August 8, 1963
ANCHI Vs. TEJ SINGH
January 31, 1963
ANOPCHAND Vs. MISRILAL
January 30, 1963
ASURAM Vs. NIRANJANDASS
April 25, 1963
BADRI Vs. MOHAR SINGH
February 6, 1963
BADRI PRASAD Vs. SATISH KUMAR SHARMA
November 22, 1963
BAGH SINGH Vs. STATE OF RAJASTHAN
July 31, 1963
BAJRANABH SEN Vs. COLLECTOR AJMER
January 31, 1963
BAL KRISHNA Vs. DISTRICT TRAFFIC SUPERINTENDENT WESTERN RAILWAY
January 3, 1963
BEGRAJ Vs. GUMANARAM
July 30, 1963
BHABHOOTMAL Vs. HASTIMAL
January 16, 1963
BHAIRAVLAL Vs. PYARELAL
July 25, 1963
BHANU PRATAP SINGH Vs. STATE OF RAJASTHAN
November 12, 1963
BHANWARI Vs. DOONGERMAL
March 16, 1963
BHANWARLAL Vs. STATE OF RAJASTHAN
May 29, 1963
BHANWARLAL Vs. RAJA BABU
November 11, 1963
BHAURAM Vs. LADU SINGH
May 3, 1963
BHERU Vs. KALU
August 19, 1963
BHOORMAL Vs. CHUNILAL
August 14, 1963
BHURA RAM Vs. JAIMAL RAM
January 3, 1963
BIG SINGH Vs. STATE OF RAJASTHAN
May 22, 1963
BIJEY COTTON MILLS LTD Vs. RASHTRIYA MILL MAZDOOR SANGH
March 8, 1963
BIRDHA Vs. STATE OF RAJASTHAN
April 17, 1963
BISHAMBHAR DAYAL Vs. MOOLCHAND
November 19, 1963
BRIJ KISHORE Vs. SHAMBHU
August 19, 1963
BRIJ SUNDER SHARMA Vs. SHRI RAM DUTT
May 21, 1963
CHAMPA BHARTI Vs. JAGANNATH
December 19, 1963
CHATURBHUJ RIKHABDASS Vs. COMMISSIONER EXCISE AND TAXATION RAJASTHAN UDAIPUR
January 31, 1963
CHAUTHMAL Vs. STATE OF RAJASTHAN
March 2, 1963
CHHAGAN LAL Vs. STATE
November 30, 1963
CHHOTKI Vs. CHANDRA PRAKASH
July 22, 1963
COMMISSIONER OF INCOME TAX Vs. GOTAN LIME SYNDICATE
October 9, 1963
COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN NEW DELHI Vs. M /S GOTON LIME SYNDICATE GOTON
October 9, 1963
DAH CHAND Vs. DADAMCHAND
April 15, 1963
DEEP SINGH Vs. SUGAN CHAND
January 18, 1963
DELHI MISTHAN BHANDAR JAIPUR Vs. STATE OF RAJASTHAN
June 6, 1963
DEVI SINGH Vs. STATE OF RAJASTHAN
July 26, 1963
DEVICHAND Vs. STATE OF RAJASTHAN
January 25, 1963
DHAN SINGH YADAV Vs. BADRI PRASAD
January 29, 1963
DHANNA Vs. STATE OF RAJASTHAN
October 5, 1963
DHANNALAL Vs. STATE OF RAJASTHAN
September 20, 1963
DHANRAJ Vs. HIRACHAND
February 8, 1963
DHONKAL Vs. RUGHA
July 25, 1963
DHOORA Vs. STATE
January 11, 1963
DISPENSING CHEMISTS Vs. STATE
September 9, 1963
EDUCATIONAL AND CIVIL LIST RESERVED FUND NO 1 BHAGWAT SINGHJI Vs. COMMISSIONER OF INCOME TAX
January 3, 1963
FIRM JALAMCHAND DEEPCHAND Vs. PANCHAYAT SAMITI SOJAT
September 19, 1963
FIRM JANI KHUSHALJI JETHAJI Vs. MAHARAJ BHOPAL SINGH
November 29, 1963
FIRM MEGHRAJ NATHMAL Vs. FIRM MOTILAL SURESH CHAND
August 28, 1963
GAJ SINGH Vs. STATE OF RAJASTHAN
January 2, 1963
GANPAT SINGH Vs. REGIONAL TRANSPORT AUTHORITY JODHPUR
November 13, 1963
GHAMANDI RAM Vs. SHANKAR LAL
May 6, 1963
GHANSHYAMDAS Vs. GAMBHIR MAL
December 6, 1963
GHANSILAL Vs. BHURIDEVI
September 16, 1963
GOPAL RAM Vs. MUNIR KHAN
January 10, 1963
GORDHAN Vs. AZIMKHAN
January 11, 1963
GORDHAN LAL Vs. MUNICIPAL COUNCILS KOTA
July 25, 1963
GOVIND RAM Vs. ABDUL WAHAB
April 18, 1963
GULAB CHAND Vs. STATE
March 13, 1963
GULABCHAND PALLIWAL Vs. GOVIND SAHAI
December 9, 1963
GYANCHAND Vs. MADANLAL
August 26, 1963
HARI RAM Vs. COLLECTOR BIKANER
December 3, 1963
HEERALAL Vs. FIRM RATANLAL MAHAVIR PRASAD
November 14, 1963
HIRA LAL Vs. NARAIN
August 13, 1963
HIRALAL JAWAHARLAL Vs. STATE
October 29, 1963
HUKAM SINGH Vs. STATE OF RAJASTHAN
July 17, 1963
INDER SINGH Vs. UNION OF INDIA
July 25, 1963
INDER SINGH Vs. STATE OF RAJASTHAN
November 29, 1963
JAI SINGH Vs. STATE OF RAJASTHAN
June 4, 1963
JAI SINGH Vs. HARI SINGH
January 14, 1963
JAIKISHAN Vs. COLLECTOR GANGANAGAR
October 25, 1963
JAIN BROTHERS AND COMPANY BUNDI Vs. STATE OF RAJASTHAN
August 19, 1963
JAIPUR UDYOG Vs. COMMISSIONER OF INCOME-TAX
November 21, 1963
JAIWANT RAO Vs. STATE OF RAJASTHAN
March 20, 1963
JANDAS Vs. INDERMAL
July 24, 1963
JEEWAN Vs. STATE
October 30, 1963
JITENDRA SEN Vs. MOHANLAL
July 15, 1963
JOD SINGH Vs. PUNAM CHAND
March 29, 1963
JODLIARAM Vs. PHOOSA
February 2, 1963
KAILASH CHAND Vs. STATE
July 25, 1963
KALOORAM Vs. GANGADASS
July 22, 1963
KALU RAM Vs. SHAMBHOO SINGH
September 2, 1963
KAMJI Vs. STATE
January 15, 1963
KANWARLAL Vs. GANGALYA
July 29, 1963
KARAN RAJ Vs. CHUNNILAL
April 5, 1963
KARANSEE Vs. SONSINGH
April 4, 1963
KARTAR SINGH Vs. BOGASINGH
April 12, 1963
KASHIDASS HEERALAL Vs. STATE OF RAJASTHAN
July 17, 1963
KESHAV DEV Vs. RADHEY SHYAM
August 26, 1963
KHAMBARAM Vs. KALURAM
August 14, 1963
KHEEMA Vs. KHEEMA
December 26, 1963
KISHAN LAL Vs. RATAN LAL
August 27, 1963
KISHANLAL Vs. DALIA
August 17, 1963
KRISHNA KUMAR Vs. KRISHNA GOPAL
May 7, 1963
KURAJI Vs. BOARD OF REVENUE FOR RAJASTHAN
April 10, 1963
KUSHAL RAJ Vs. MST MOOLI BAI
May 3, 1963
LADHU RAM Vs. HANUMAN
May 22, 1963
LADU RAM Vs. KALYAN SAHAI
April 11, 1963
LADURAM Vs. BHAGCHAND
February 16, 1963
LAL KANWAR Vs. MAG SINGH
May 22, 1963
LEELA Vs. RAO ANAND SINGH
January 29, 1963
LILADHAR Vs. STATE OF RAJASTHAN
March 4, 1963
LUDA Vs. RAGHUBIR DAYAL
July 30, 1963
MADAN GOPAL Vs. RAJA PRATAP SINGH
December 11, 1963
MADHAVLAL MOHAN Vs. STATE OF RAJASTHAN
February 20, 1963
MADHO BEHARI MOHAN BEHARI Vs. STATE OF RAJASTHAN
August 19, 1963
MADHOLAL Vs. KALYAN
April 8, 1963
MAGNA Vs. KERIA
January 22, 1963
MAHBOOB ALI AND SONS Vs. STATE OF RAJASTHAN
September 9, 1963
MAHENDRA SINGH Vs. ROGRA
September 9, 1963
MAHIPAT Vs. G K ISRANI
February 11, 1963
MANAGEMENT OF THE RAILWAY EMPLOYEES CO-OPERATIVE Vs. INDUSTRIAL TRIBUNAL RAJASTHAN JAIPUR
January 22, 1963
MANGLA RAM Vs. ZORAWAR MAL
November 14, 1963
MANSUKHRAM CHELA OF BHIKARAM MAHARAJ Vs. HEMARAM CHELA OF SHRI JASURAM
April 29, 1963
MEWAR BONE MILL GOSUNDA Vs. COMMISSIONER OF INCOME TAX RAJASTHAN AND DEHLI
September 30, 1963
MEWAR TEXTILE MILLS LTD Vs. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN DELHI
March 21, 1963
MHAHRAJ KARAN SINGH Vs. SHYAM SUNDER
March 20, 1963
MODERN MACHINERY STORE Vs. STATE
August 9, 1963
MOGJI Vs. INDERJIT SINGH
May 15, 1963
MOHAMMAD AMIN Vs. ABID ALI CHAIRMAN BOARD OF WAKFS RAJ
May 2, 1963
MOHAN DASS Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE
October 21, 1963
MOOLCHAND Vs. MAHARAJ KUMAR JAI SINGH
March 19, 1963
MOTILAL Vs. JASWANT SINGH
March 16, 1963
MOTILAL Vs. STATE OF RAJASTHAN
March 20, 1963
MUKAT BEHARILAL BHARGAVA Vs. COMMISSIONER OF INCOME TAX
February 18, 1963
MUNICIPAL COUNCIL AJMER Vs. RAMA
July 31, 1963
MUNICIPAL COUNCIL SRI GANGANAGAR Vs. RAWATRAM
September 19, 1963
MUNICIPAL COUNCIL UDAIPUR Vs. KISHANLAL
September 4, 1963
MUNICIPAL COUNCIL, GANGANAGAR Vs. RAWAT RAM
February 23, 1963
MUNNA LAL Vs. STATE
October 4, 1963
MUNSIF ALI Vs. AYUB KHAN
September 13, 1963
NAND KISHORE Vs. GANESH LAL
April 20, 1963
NAND KISHORE Vs. GANESH LAL
February 3, 1963
NANDA Vs. UDA
August 16, 1963
NANNAH Vs. UNION OF INDIA
July 26, 1963
NARAIN Vs. CANTONMENT BOARD NASIRABAD
February 21, 1963
NARPAT RAJ Vs. BABULAL
August 10, 1963
NATHILAL Vs. DAULATRAM SINGHI
August 13, 1963
NAWALMAL Vs. SAGARMAL
July 23, 1963
POKHAR Vs. PANCHAYAT SAMITI DOONGLA
October 28, 1963
POONI Vs. RADHA KISHAN
August 7, 1963
POORANCHAND Vs. SHRIRAM
January 30, 1963
PRABHATA Vs. ADDITIONAL COLLECTOR JAIPUR
September 3, 1963
PRABHATI Vs. STATE
July 31, 1963
PRABHU DAYAL Vs. GIRRAJ KISHORE
April 29, 1963
PRABHU SONA Vs. POONMA
February 27, 1963
PRAHLAD Vs. HUKMA
April 26, 1963
PREM SINGH Vs. STATE OF RAJASTHAN
April 10, 1963
RAGU BROTHERS Vs. STATE OF RAJASTHAN
May 11, 1963
RAJA GHANSHYAM SINGH Vs. KALYAN SINGH
August 20, 1963
RAM CHARAN Vs. STATE
February 5, 1963
RAM GOPAL Vs. BHIKAM CHAND
August 23, 1963
RAM KHILARI Vs. RATAN LAL
July 18, 1963
RAM KRISHAN Vs. STATE OF RAJASTHAN
November 22, 1963
RAM KUMAR Vs. DHANAJAYALAL
March 20, 1963
RAM NARAIN Vs. LT COL HARI SINGH
April 30, 1963
RAM NIRANJAN KAJARIA Vs. STATE OF RAJASTHAN
August 7, 1963
RAM PRASAD Vs. KALURAM
February 4, 1963
RAM PRASHAD Vs. GHISULAL
February 4, 1963
RAM PRATAP Vs. YASIN MOHAMMED
December 4, 1963
RAM RATAN Vs. MEENA
August 30, 1963
RAM SWAROOP Vs. MUNICIPAL COUNCIL AJMER
August 21, 1963
RAMANLAL CHUNNILAL Vs. TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR
November 18, 1963
RAMCHANDER Vs. DEVIRAJ SINGH
October 28, 1963
RAMCHANDRA Vs. GIRDHARLAL
October 9, 1963
RAMESH CHANDRA Vs. CHOPASNI ICE AERATED WATER AND OIL MILLS LTD
February 21, 1963
RAMJILAL Vs. BOARD OF REVENUE
December 6, 1963
RAMLA Vs. GYARSA
April 16, 1963
RAMNARAIN Vs. KISHORELAL
May 8, 1963
RAMRICHPAL MANSINGHKA Vs. KASIM NILGAR
April 17, 1963
RANAMAL Vs. FIRM BACHRAJ CHUNI RAM
July 15, 1963
RANG BAHADUR Vs. STATE OF RAJASTHAN
June 14, 1963
RATANLAL Vs. STATE
September 20, 1963
RITA MAZUMDAR Vs. UNIVERSITY OF RAJASTHAN
March 12, 1963
ROOP NARAIN SHAH Vs. INCOME TAX OFFICER A WARD JODHPUR
March 29, 1963
ROSHANLAL Vs. BABOO LAL
October 3, 1963
SANWAT SINGH Vs. ABHEY SINGH
July 23, 1963
SARDAR GURUCHAND SINGH Vs. LAL CHAND
September 5, 1963
SHANKERLAL Vs. DHULILAL
March 4, 1963
SHIV BHAGWAN Vs. GOMA RAM
December 3, 1963
SHIV RAM Vs. SHIV CHARAN SINGH
September 23, 1963
SHIVRATAN G MOHATTA A FIRM Vs. SALES TAX OFFICER JODHPUR
May 7, 1963
SONIA Vs. DHANPA
October 22, 1963
STATE Vs. USMAN GANI
June 25, 1963
STATE Vs. RAGHUNAUDAN
February 1, 1963
STATE Vs. BABULAL
February 8, 1963
STATE OF RAJASTHAN Vs. SANWAL DAS
January 29, 1963
STATE OF RAJASTHAN Vs. KISHAN
January 13, 1963
STATE OF RAJASTHAN Vs. GHANSHYAMDAS
February 19, 1963
STATE OF RAJASTHAN Vs. KASHIRAM
March 8, 1963
STATE OF RAJASTHAN Vs. NATHMAL TARACHAND
April 8, 1963
STATE OF RAJASTHAN Vs. KESAR SINGH
May 15, 1963
STATE OF RAJASTHAN Vs. RATAN SINGH
May 16, 1963
STATE OF RAJASTHAN Vs. ASSTT COMMERCIAL SUPERINTENDENT LOST PROPERTY NORTHERN RLY BIKANER
April 30, 1963
STATE OF RAJASTHAN Vs. SHIV PRAKASH SINGH
April 23, 1963
STATE OF RAJASTHAN Vs. KALURAM PYARCHAND
April 23, 1963
STATE OF RAJASTHAN Vs. ANRI SARDAR SINGH
October 15, 1963
STATE OF RAJASTHAN Vs. CHHAGAN SINGH
October 1, 1963
STATE OF RAJASTHAN Vs. TEMPLE OF THAKURJI SHRI GOKAL CHANDRAMAJI UDAIPUR
October 28, 1963
STATE OF RAJASTHAN Vs. BHAGIRATH SINGH
August 14, 1963
SUALAL YADAV Vs. STATE
April 15, 1963
SUJA Vs. STATE
November 22, 1963
SUMERMAL Vs. HUKMA
August 22, 1963
SUNDER LAL CHECHANI Vs. SAMPAT LAL
May 10, 1963
SURAJ BAHADUR Vs. MAHADEO
April 18, 1963
SURJA RAM Vs. STATE
March 20, 1963
SWAROOP RAM Vs. STATE
May 22, 1963
SWAROOP RAM Vs. STATE
May 28, 1963
TARACHAND Vs. KRISHNA GOPAL
November 21, 1963
TEEL CHAND Vs. CHIMNI RAM
July 17, 1963
TEMPLE OF SHRI BANKTESHWAR BALAJI Vs. COLLECTOR AJMER
September 20, 1963
THAKAR LAL Vs. NATHULAL
December 16, 1963
UDA Vs. JAGDISH NARAIN
January 15, 1963
UMDIRAM Vs. RAMDEO
August 27, 1963
UMED SINGH Vs. SHUBH KARAN
August 16, 1963
UNION OF INDIA Vs. FIRM RAMDAS AMRITLAL PALI
September 13, 1963
UTTAMCHAND Vs. MOHANDAS
July 18, 1963
VAID BHUSHAN Vs. MUNICIPAL COUNCIL KOTA
July 25, 1963
VERMA MOTORS Vs. LABOUR COMMISSIONER
March 12, 1963
VIJAYA RAJENDRA SURI Vs. BRIJ LAL
March 13, 1963
VISHNU Vs. STATE
February 19, 1963
VISHWAMITRA Vs. STATE
March 16, 1963