Case Index

Title
Date
AJODHYA PRASAD SINGH Vs. NARAIN PRASAD JALAN
March 8, 1963
ANOORA Vs. BABU SAGARMAL
January 2, 1963
AZIZ KHAN Vs. STATE OF BIHAR
August 5, 1963
BALDEO PANDEY Vs. RAM PRASAD RAUT
April 3, 1963
BALESHWAR PRASAD CHAUDHARY Vs. STATE OF BIHAR
January 1, 1963
BARMESHWAR NATH PRASAD SINGH Vs. BABU KUER RAI
August 9, 1963
BHAGWAN PRASAD Vs. STATE OF BIHAR
March 16, 1963
BHARATH SAHU Vs. CHANDRIKA PRASAD VERMA
August 6, 1963
BHOGAL PASWAN Vs. BIBI NABIHAN
August 22, 1963
BISHWANATH PRASAD Vs. NATIONAL COAL DEVELOPMENT CORPORATION PRIVATE LTD
May 23, 1963
BISHWANATH PRASAD Vs. RAMJI PRASAD SINHA
August 29, 1963
BRAJ KISHORE BAHADUR Vs. STATE OF BIHAR
April 8, 1963
BRIJENDRA PRASAD NARAIN SINGH Vs. STATE OF BIHAR
July 26, 1963
BULKAN SAH Vs. GANGA DEVI NATHANI
October 7, 1963
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. MOTIPUR ZAMINDARY COMPANY LIMITED
August 21, 1963
COMMISSIONER OF INCOME TAX Vs. RAMNIK LAL KOTHARI
October 5, 1963
COMMISSIONER OF INCOME TAX Vs. MOHAN MALLAH
September 12, 1963
COMMISSIONER OF INCOME TAX Vs. KRISHNA GYANODAY SUGAR LIMITED
October 17, 1963
COMMISSIONER OF INCOME TAX Vs. DEHRI ROHTAS LIGHT RAILWAY COMPANY LIMITED
April 4, 1963
COMMISSIONER OF INCOME TAX Vs. KUMAR TARA PRASAD SINGH
April 3, 1963
COMMISSIONER OF INCOME TAX Vs. BANARSILAL RAJGARHIA
March 15, 1963
DEOLAKHAN THATHERA Vs. STATE OF BIHAR
April 15, 1963
DEPUTY COMMR Vs. BRIDHICHAND BANSHIDHAR
April 17, 1963
DHANKISTO MANDAL Vs. RAM KISTO MANDAL
March 20, 1963
DUKH HARAN TEWARY Vs. DULHIN BIHASA KUER
March 4, 1963
DULARI SINGH Vs. BIJENDRA SINGH
March 14, 1963
DULICHAND HARDWARI MULL Vs. STATE OF BIHAR
March 22, 1963
GANGADHAR PANDEY Vs. UNION OF INDIA
August 30, 1963
GAURI SHANKAR SINGH Vs. JADU GOPE
March 8, 1963
GAYA THAKUR Vs. BHAGWAT PRASAD SHARMA
January 24, 1963
GOURI SHANKAR BAJORIA Vs. RAM BANKA
June 26, 1963
GUHIRAM GOPE Vs. UDAY CHANDRA GHOSAL
April 6, 1963
GULAB CHAND Vs. SHEO KARAN LALL SETH
August 27, 1963
GULAM SARWAR FIRGAR Vs. STATE OF BIHAR
March 14, 1963
HARIHAR SAO Vs. BHAGWAN DAS
February 7, 1963
HINDUSTAN CONSTRUCTION COMPANY Vs. STATE OF BIHAR
January 23, 1963
HORIL MAHTON Vs. REWA MAHTON
September 27, 1963
HOWRAH-AMTA LIGHT RAILWAY Vs. CENTRAL GOVERNMENT INDUSTRIAL
May 3, 1963
HURRILADIH COAL CO LTD Vs. G PALIT
February 2, 1963
INDIAN STEEL AND WIRE PRODUCT LTD Vs. BHARAT
October 10, 1963
ISHAR DAYAL THAKUR Vs. SHEOPARSAN SINGH
August 13, 1963
JAGAT KISHORE PRASAD NARAIN SINGH Vs. SURENDRA KUMAR BHADANI
April 18, 1963
JAGDISH CHANDRA GHOSE Vs. BASANT KUMAR BOSE
April 6, 1963
JAGDISH VASTRALAYA Vs. STATE OF BIHAR
August 7, 1963
JAIN S P Vs. COMMISSIONER OF INCOME TAX
August 29, 1963
JANKIDAS MOHANLAL Vs. COMMISSIONER OF INCOME TAX
October 18, 1963
JOHAN URAON EKKA Vs. SITARAM SAO BHAGAT
February 14, 1963
KAMAL DAS Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
December 12, 1963
KAMESHWAR NATH Vs. RAGHUBIR MAHTO
August 28, 1963
KAMESHWAR PRASAD SINGH Vs. MITHILESH KISHORI DEVI
August 8, 1963
KANHAIYA MISSIR Vs. DINANATH MISSIR
July 2, 1963
KARTAR SINGH Vs. BAJRANGI LALL
July 3, 1963
KARTIK ORAON Vs. DAVID MUNZNI
November 14, 1963
KEDAR NATH GUPTA Vs. SM SUPRAVA
March 20, 1963
KRISHNA NANDAN SAHAY Vs. RAVANESHWAR MISRA
September 25, 1963
LACHHMI NARAIN Vs. GANGA MAHTON
April 18, 1963
LACHHUMAN MUNDA Vs. STATE OF BIHAR
September 11, 1963
LALBIHARI TIWARI Vs. SHEO SHANKAR PRASAD
December 20, 1963
LALITESHWAR PRASAD SHAHI Vs. BATESHWAR PRASAD
January 14, 1963
M P SINHA Vs. LIFE INSURANCE CORPORATION OF INDIA
July 26, 1963
MADHO CHARAN SARKAR Vs. STATE
January 15, 1963
MAHABIR MAHTON Vs. SONMATI KUER
September 23, 1963
MAHENDRA KUMAR TEWARY Vs. CHOTANAGPUR REGIONAL TRANSPORT AUTHORITY
January 11, 1963
MAHESH PRASAD SINHA Vs. MANJAY LAL
August 30, 1963
MAHIPAT MISSIR Vs. GANPAT SAH
January 28, 1963
MANAGEMENT OF SENDRA BANSJORA COLLIERY CO PR LTD Vs. SHANTILAL M BHATT
February 6, 1963
MANAGER COURT OF WARDS ESTATE Vs. COMMISSIONER OF INCOME TAX
December 17, 1963
MANICKCHAND SAO Vs. BHAGWAN DAS
December 16, 1963
MATUKI MAHTON Vs. STATE
January 17, 1963
MINOR RAMPEARY Vs. JAI PRAKASH
March 20, 1963
MOHAMMAD KHALILUR RAHMAN Vs. PARASNATH
October 15, 1963
MOHANLAL Vs. HABIBULLAH
June 26, 1963
MOHARI MAHTO Vs. MOKARAM MAHTO
April 12, 1963
MUNSHI MAHTO Vs. RAMAUTAR MAHTO
January 22, 1963
NAND KISHORE AGARWAL Vs. B N RAI
May 10, 1963
NANHU LAL VITHUL Vs. GAYA LODGING HOUSE COMMITTEE
October 17, 1963
NATHUNI MISSIR Vs. MOSAMMAT RATNA KUER
February 21, 1963
PARSURAM RAI Vs. DILJAN MIAN
November 28, 1963
PRABHU NARAIN Vs. KAMLA PRASAD
September 5, 1963
PRITHWI MURMU Vs. STATE
August 21, 1963
PRIYABRAT NARAIN SINGH Vs. BRIJMOHAN SINGH
September 6, 1963
PROFESSOR SHATRUGHNA PRASAD SINGH Vs. CHANCELLOR BHAGALPUR UNIVERSITY
December 9, 1963
PUNIT RAI Vs. MOHAMMAD MAJID
November 17, 1963
RADHA RAI Vs. RAM REKHA RAI
February 7, 1963
RAGHUNANDAN SINGH Vs. RAMBALAK SINGH
October 4, 1963
RAGHUNATH RAI Vs. RAM JANKI JUGAL SARKAR
November 28, 1963
RAGHUNATH SHARMA Vs. STATE
January 23, 1963
RAJA BAHADUR KAMAKHYA NARAIN SINGH OF RAMGARH Vs. COMMISSIONER OF INCOME TAX
April 15, 1963
RAJA SINGH Vs. MAHENDRA SINGH
January 25, 1963
RAJKUMAR INDRA JITENDRA NARAIN SINGH Vs. T C PURI
May 15, 1963
RAM BALAK SINGH Vs. STATE
August 30, 1963
RAM CHANDRA PRASAD SINHA ADVOCATE Vs. STATE OF BIHAR
January 4, 1963
RAM DAYAL MAHTON Vs. JAGARNATH SAHAY
August 28, 1963
RAM KHELAWAN PRASAD Vs. G PALIT
February 11, 1963
RAM KRIPALU MISHRA Vs. UNIVERSITY OF BIHAR
April 23, 1963
RAM NATH MANDAL Vs. JOJAN MANDAL
August 26, 1963
RAM PRAKASH LAL Vs. RAM NARAYAN PRASAD YADAV
July 2, 1963
RAMCHARAN MAHTO Vs. CUSTODIAN OF EVACUEE PROPERTY
May 1, 1963
RAMDUTTA TRIVEDI Vs. SHAMBHU NATH SINHA
January 25, 1963
RAMESHWAR MAHTON Vs. RAMBARAN SINGH
March 14, 1963
RAMJI SAO Vs. JAGESHWARI
July 23, 1963
RAMPRATAP BHAGAT Vs. B MADAN GOPAL PRASAD SINGH
October 3, 1963
RAMSARUP SINGH Vs. MUNESHWAR SINGH
September 5, 1963
RAMSWAROOP MANDAL Vs. M A Q AHSAN
October 9, 1963
ROHTAS INDUSTRIES LTD Vs. SUKHMOY MOITRA
January 17, 1963
S K G SUGAR LIMITED Vs. D G MEHTA
August 6, 1963
SAHU JAIN LIMITED Vs. COMMISSIONER OF INCOME TAX
April 11, 1963
SANT PRASAD SINGH Vs. DASU SINHA
September 5, 1963
SARDA PRASAD SINGH Vs. UMESHWAR PRASAD
January 24, 1963
SARDAR SINGH KOHLI Vs. SWASTIK FINANCIAL CORPORATION (P ) LTD , NEW DELHI
May 28, 1963
SATYADEO SHARMA Vs. RAMSARUP SHARMA
November 21, 1963
SATYANARAIN BHUWANIA Vs. STATE OF BIHAR
August 29, 1963
SEHOKUMAR PRASAD SINGH Vs. DEVENDRA NARAIN SINGH
March 25, 1963
SHASHI BHUSAN DUTTA Vs. STATE OF BIHAR
April 29, 1963
SHEODHAR PRASAD SINGH Vs. JAGDHAR PRASAD SINGH
December 11, 1963
SHEOJEE TIWARY Vs. PREMA KUER
November 28, 1963
SHEOPUJAN PANDEY Vs. RAMSEWAK OJHA
February 13, 1963
SHRICHAND PRASAD Vs. MOHAN SINGH
April 16, 1963
SIDHESHWAR PRASAD SINGH Vs. RAM SAROOP SINGH
May 16, 1963
SIYA SINGH Vs. SABJAWATI KUMARI
April 19, 1963
SK KHADIMUL HAQUE Vs. MARAI DUBEY
October 10, 1963
SOBRAN LAL Vs. STATE OF BIHAR
June 29, 1963
STATE OF BIHAR Vs. BANK OF BIHAR LTD
April 23, 1963
STATE OF BIHAR Vs. G N OJHA
March 16, 1963
STATE OF BIHAR Vs. JAGRUP SINGH
February 15, 1963
STATE OF BIHAR Vs. NARAIN PRASAD JAIN
January 21, 1963
STATE OF BIHAR Vs. POLO MISTRY
February 14, 1963
STATE OF BIHAR Vs. MOTILAL CHAMARIA
April 19, 1963
STATE OF BIHAR Vs. THAWARDAS PHERUMAL
October 9, 1963
STATE OF BIHAR Vs. JEHAL MAHTO
December 6, 1963
STATE OF BIHAR Vs. THAKUR MANMOHAN DEO
November 19, 1963
STATE OF BIHAR Vs. HARIKANT
May 17, 1963
STATE OF BIHAR Vs. KAMAKHYA NARAIN SINGH
August 20, 1963
STATE OF BIHAR Vs. ANANT SINGH
August 22, 1963
STATE OF BIHAR Vs. PIRTHI CHAND LALL CHOUDHARY
August 17, 1963
SUDAMAWATI KUER Vs. RAM CHANDRA SINGH
March 14, 1963
SUMANGAL KUER Vs. RAMPATI KUER
April 17, 1963
SUNIL KANTO NANDY Vs. STATE OF BIHAR
February 20, 1963
SUSHILA DEVI Vs. STATE OF BIHAR
April 23, 1963
TILAKDHARI RAI Vs. PARMA RAI
May 15, 1963
TRISULDHARI PRASAD Vs. STATE
August 13, 1963
UMESH BHAGAT Vs. RAM KUMARI DEVI
April 12, 1963
UNION OF INDIA Vs. SHAH TRADING CO
August 8, 1963
UNION OF INDIA Vs. MALLICK MOHAMMAD ILLYAS
November 26, 1963
UNITED MOTOR WORKS AND CO LTD Vs. STATE OF BIHAR
September 25, 1963
VISHNU SUGAR MILLS LTD Vs. STATE OF BIHAR
September 26, 1963
YOGESHWAR PRASAD SINHA Vs. PRATAP NARAIN SINHA
April 26, 1963