Case Index

Title
Date
ABHOY CHARAN HUZURI AND ANOTHER Vs. SURENDRA BALLAV DATTA AND OTHERS
August 12, 1963
ADMINISTRATION OF TRIPURA Vs. SAMAN GOALA
January 16, 1963
AGHORE CHANDRA DEB BARMA AND ORS Vs. STATE
December 7, 1963
AHONGSANGBAM IBOMACHA SINGH AND ORS. Vs. SOIBAM IBOTON SINGH AND ORS.
May 1, 1963
AMULYA CHANDRA PAUL Vs. THE STATE
July 18, 1963
AMULYA CHANDRA PAUL Vs. STATE,
June 18, 1963
ARCUTTIPORE TEA ESTATE Vs. ITS WORKMEN AND ORS.
September 5, 1963
BASIRUDDIN SK. AND ORS. Vs. RAJMAMUD SARKAR
February 5, 1963
BHAGABAT GOOR Vs. HARI KISHORE BHATTACHARJEE,
July 12, 1963
BHUBAN CHANDRA DAS Vs. CHAIRMAN ASSAM BOARD OF REVENUE AND ORS.
January 22, 1963
BIBHUTI BHUSAN DAS GUPTA Vs. BIDYA DHAR SARMA BARUA AND ORS.
July 4, 1963
CHAKRA BAHADUR THAPA Vs. THE COMMANDANT AND ORS.
January 16, 1963
CHAND MIA Vs. KHAYERNESSA BIBI
April 20, 1963
CHANDRA KISHORE DEB BARMA Vs. JOGENDRA CHANDRA DEB AND ORS.
May 18, 1963
CHAUDHURI D C Vs. AGRICULTURAL INCOME TAX OFFICER
April 4, 1963
CLIFORD Vs. MR. STANLEY D.D. NICHOLS ROY AND ANR.
April 10, 1963
COMMISSIONER OF WEALTH TAX Vs. AHMED TEA COMPANY PRIVATE LIMITED
February 6, 1963
DHARANI MOHAN BARMAN Vs. STATE OF ASSAM AND ORS.
May 29, 1963
GHUTU AKANDA Vs. SOMSER ALI AND ORS.
August 14, 1963
HARIPRASAD KANU AND ANR. Vs. THE STATE OF ASSAM AND ANR.
July 27, 1963
IN RE: K E JOHNSON, COMMISSIONER OF INCOME-TAX, ASSAM, TRIPURA AND MANIPUR AND ANR Vs. STATE
December 19, 1963
JADAB CHANDRA SARKAR Vs. SASHI MOHAN DEB BARMA
April 22, 1963
JAMIRADDIN Vs. DEBENDRA CHANDRA SAHA,
April 17, 1963
JANI RAM KALITA Vs. BISHNU RAM KALITA AND ORS.
May 20, 1963
JATINDRA MOHAN DEB LASKAR Vs. KHARA SINGH AND OTHERS
August 27, 1963
JITENDRA KUMAR BAIDYA AND ORS. Vs. SURENDRA KUMAR SEAL
August 20, 1963
JOGENDRA KUMAR SARKAR Vs. HEM CHANDRA ROY,
January 22, 1963
JYOTI PRASAD BISWAS Vs. INSPECTING ASSITANT COMMISSIONER OF INCOME TAX AND ORS.
July 10, 1963
K.D. UPADHAYAYA Vs. BHAGABATI CHOUHAN
July 11, 1963
KHALILUR RAHMAN Vs. NABI HUSSAIN AND ORS.
June 24, 1963
KRISHNA RAM DAS Vs. STATE
August 5, 1963
M/S. PREMRAJ-GOBINDRAM Vs. PROMODE KUMAR DEY AND ANOTHER
September 6, 1963
MANAGEMENT OF LANGHARJAN TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
January 25, 1963
MANAGEMENT OF MAIJAN TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
January 18, 1963
MAYENGBAM YAIMA SINGH Vs. MANIPUR ADMINISTRATIONTL
June 6, 1963
MOHAN CHANDRA DATTA Vs. DINAI KEOT AND ORS.
April 23, 1963
MOTRANGTHEM YAISKUL SINGH Vs. MANIPUR ADMINISTRATION,
May 1, 1963
MST. FIROZA BEGUM Vs. AKHTARUDDLN LASKAR
July 11, 1963
MT. CHABU PRIYA DASYA AND OTHERS Vs. ROMA KANTA RAI AND OTHERS
August 31, 1963
MURALIDHAR MOHANLAL AND ORS. Vs. RIVERS STEAM NAVIGATION CO. LTD. AND ORS.
December 5, 1963
MVI. SURMAN ALL LASKAR AND ORS. Vs. STATE TRANSPORT APPELLATE AUTHORITY AND ORS.
April 5, 1963
NIBARAN CHANDRA SAHA Vs. SECRETARY TO THE GOVERNMENT OF ASSAM - DEPARTMENT OF SUPPLY, SHILLONG AND OTHERS
August 12, 1963
NONGTHOMBAM KANHAI SINGH Vs. RAJKUMAR BHASKAR SINGH AND ANR.
February 19, 1963
OBE MIA Vs. THOKCHOM AHANJAO SINGH
September 4, 1963
OINAM ATONUNGSHI SINGH Vs. AKOIJAM NINGOL SOROKHAIBAM ONGBI RAJANI DEVI AND ANR.
February 15, 1963
PARAMA SINGH Vs. SHILLONG MUNICIPAL BOARD AND OTHERS
August 16, 1963
PRABHAT CHANDRA DEKA AND OTHERS Vs. H.C. DAS AND OTHERS
August 27, 1963
PURNENDU MOHAN SEN Vs. UNION OF INDIA (UOI) AND ORS.
August 26, 1963
PUSHPADHAR CHALIHA Vs. BIBHUTI PROSAD CHALIHA AND ANOTHER
September 4, 1963
R.K. NABACHANDRA SINGH Vs. MANIPUR ADMINISTRATION
August 1, 1963
RAJAT CHANDRA DEKA AND ORS. Vs. DHANI RAM DEKA AND ORS.
May 9, 1963
RAMPATI GOALA Vs. ASWINI DAS AND ORS.
August 7, 1963
S K DUTTA Vs. MEMBER BOARD OF AGRICULTURAL INCOME TAX
April 3, 1963
SARDARMAL KHUMCHAND Vs. COMMISSIONER OF INCOME TAX
April 4, 1963
SEHHADAT KHAN Vs. THE STATE
February 25, 1963
SENAIRAM DOONGARMAL AGENCY (P.) LTD Vs. K.E. JOHNSON
March 15, 1963
SENAIRAM DOONGARMAL AGENCY P LIMITED Vs. JOHNSON K E
July 15, 1963
SHONTHONG KUKI Vs. MANIPUR ADMINISTRATION,
June 27, 1963
SHONTHONG KUKI AND ORS. Vs. MANIPUR ADMINISTRATION
July 4, 1963
SHRI GAURANGA CHANDRA DEB Vs. TRIPURA ADMINISTRATION
April 25, 1963
SHYAM BEHARI TEWARI AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
January 18, 1963
SMT. RAMANI BALA DEVI Vs. KANAI LAL MALAKAR AND ORS.
December 6, 1963
SUMERMAL JAIN Vs. UNION TERRITORY
January 29, 1963
SURUJMAL JAIN Vs. KANAKLATA BARUA
September 12, 1963
SYAM CHARAN NATH Vs. RUPMOHAN NATH LASKAR AND ORS.
June 28, 1963
THANGDAWLA LUSHAI AND ANR. Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE AND LAND CUSTOMS AND ANR.
September 18, 1963
THE MANAGEMENT OF SALIGRAM RAI CHUNILAL BAHADUR AND CO. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
February 28, 1963
THE MANAGEMENT OF TIOK TEA ESTATE Vs. WORKMEN OF TIOK TEA ESTATE AND ORS.
March 5, 1963
THE STATE Vs. ANGOM MAOBI SINGH AND ANR.
February 21, 1963
THE STATE Vs. LENBOM LONKHOLAM SIMTE AND ORS.
January 12, 1963
THE STATE Vs. MD. MISIR ALI AND ORS.
February 1, 1963
THE STATE Vs. BASANTA KUMAR SINGH AND ORS.
July 15, 1963
THE WORKMEN OF SOTAI TEA ESTATE, REPRESENTED BY THE ASSAM TEA LABOURERS ASSOCIATION Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
April 25, 1963
U. WIEPSHON ROY THANGKHIEW Vs. DISTRICT COUNCIL AND ORS.
May 23, 1963
UNION OF INDIA (UOI) Vs. SURAJ BHAN KHANDELWALL
April 19, 1963
UNION OF INDIA (UOI) Vs. PROBHAT MARKETING CO. LTD.
June 27, 1963
UNION OF INDIA (UOI) Vs. BAHADUR SINGH
June 24, 1963
UNION TERRITORY OF TRIPURA Vs. TARANI DAS
April 23, 1963
WAHONGDAM GULAP SINGH Vs. MOIRANGTHEM NIN GOL KONSAM ONGBI RADHADEVI AND ANR.
June 16, 1963