Case Index

Title
Date
ABHIMANYU PATNAIK AND ANR. Vs. RAMAHARI PATRO AND ORS.
November 12, 1963
ABHIRAM SABAT Vs. SHYAMSUNDAR SABAT
September 29, 1963
AJODHYA PANDA Vs. PADMALOCHAN AGGARWALLA
May 7, 1963
AKSHYA PADHAN Vs. RAMKRISHNA PANIGRAHI
July 9, 1963
ALEKH PRASAD BEHERA Vs. STATE
December 4, 1963
ALUMINIUM INDUSTRIES EMPLOYEES UNION Vs. ALUMINIUM INDUSTRIES LTD
April 15, 1963
AMRITLAL Vs. BAJRANGLAL AGARWALLA
March 23, 1963
AMRITLAL Vs. THE RANGALAL AGARWALA
March 25, 1963
ANIL CHANDRA BARDHAN Vs. INDRA PADHAN AND 2 ORS.
February 12, 1963
APARTI BEWA Vs. SUNA STREE
February 11, 1963
ARAKHIT PADHAN Vs. ISWAR CHANDRA MISRA
October 8, 1963
ARAKHITA DAS Vs. HARI MOHAPATRA
April 18, 1963
ARJUN CHARAN BEHERA Vs. SUKDEV SAHOO
July 31, 1963
ASOK KUMAR PANI Vs. STATE
March 27, 1963
BABULAL CHHAPOLIA Vs. STATE OF ORISSA
April 16, 1963
BABULAL PAREKH Vs. LACHMINARAYAN SWALRAM
August 27, 1963
BAHADUR PRADHANI Vs. GOPAL PATEL
July 25, 1963
BAIRAGI CHARAN SAHU Vs. LAKSHMIDHAR DAS
April 11, 1963
BAISNAB PADHAN Vs. PARMA PADHAN
November 12, 1963
BALINKI PADHANO Vs. GOPAKRISHNA PADHANO
September 16, 1963
BAMDEB MISRA Vs. LAXMI MALLA
April 5, 1963
BANAMALI SASHMAL AND ORS. Vs. NARU PATRA AND ORS.
November 26, 1963
BASANTA KUMAR NANDA Vs. GOVINDA PRASAD ACHARYA
August 5, 1963
BASUDEV DAS Vs. SOMENATH DAS
January 10, 1963
BHAGAWAN BEHERA Vs. SUBAL ROUT
December 5, 1963
BHAGWANDAS KHANDELWAL Vs. STATE OF ORISSA
March 19, 1963
BHAKTISARA RAMANUJ DAS Vs. BOURI BANDHU PANDA
March 21, 1963
BHANJA ALIAS BHAJA MAJHI AND ANR. Vs. STATE
August 2, 1963
BHIKA DALAI AND ORS. Vs. ANANDA PANDA AND ORS.
December 6, 1963
BHOLARAM PRASAD AND 3 ORS. Vs. THE STATE
December 4, 1963
BHUBANESWAR PADHY DEWAN BAKSHI MOHAPATRA Vs. K. RAMAMURTHY SUBUDHI AND ANR.
November 22, 1963
BINODE MOHANTA AND ORS. Vs. PALA DEI AND ANR.
December 24, 1963
BIPIN CHANDRA MAHARANA Vs. REPUBLIC OF INDIA
November 21, 1963
BRUNDABAN CHANDRA DHIR Vs. NATABAR CHANDRA DHIR
November 20, 1963
CHEMAI NAIK Vs. NARAD MAHAPATRA AND ORS.
May 4, 1963
COMMISSIONER OF INCOME TAX Vs. PRAFULLA KUMAR MALLIK
January 22, 1963
D.K. JHUNJHUNWALLA Vs. SHI B.K. PATNAIK, DY. CHIEF INSPECTOR OF FACTORIES
August 2, 1963
DAITARI SAHU Vs. SOBANI DAS AND ORS.
March 14, 1963
DAMODAR NAIK Vs. GAYADHARA NAIK AND ORS.
December 24, 1963
DAMODAR PATNAIK Vs. KASHINATH SUBUDHI
August 13, 1963
DAMODAR PATRA Vs. KANCHAN SAHUANI
February 12, 1963
DANI SAHU AND ANR. Vs. BRAJABANDHU BAL AND ANR.
February 20, 1963
DAYANIDHI SAHU Vs. SARALA DEI
December 24, 1963
DAYASAGAR BOHIDAR Vs. SUKARAM KHADIA
July 15, 1963
DHADI NAIK Vs. NARAN NAIK AND ANR.
July 31, 1963
DHANESWAR KAR AND ORS. Vs. KANAKALATA DIBYA AND ORS.
December 20, 1963
DHARMA GAUDA Vs. GANAPATI GAUDA
January 2, 1963
DHARMU BHARATI Vs. BULI DEI
February 18, 1963
DHARMU MOHARANA Vs. UCHHAB MOHARANA AND ORS.
December 13, 1963
DINABANDHU BADU Vs. SOMANATH BADU AND ORS.
January 31, 1963
DULEI BEWA Vs. BIMALI BEWA
July 19, 1963
DURGA CHARAN DAS Vs. STATE OF ORISSA
May 7, 1963
GANESH MAHANTA Vs. SUKRIA BEWA
April 26, 1963
GANJA SATYAVATAMMA Vs. NIMA CHITI APPAVYAMMA
October 7, 1963
GAYADHAR NAYAK Vs. BHAGABAN ROUT
March 6, 1963
GHANASHYAM MOHAPATRA Vs. SURYAMANI SWAIN
September 10, 1963
GHANASHYAMDAS KEJRIWAL Vs. DURGA DEVI
October 14, 1963
GIRIDHARI LAL Vs. THAKURDAS
December 10, 1963
GOKUL CHANDRA BURMA Vs. BISWANATH NARAYANI DEI
December 11, 1963
GOLAB RAY Vs. MURALIDHAR MODI
December 24, 1963
GOPAL CHANDRA PANDEY Vs. STATE OF ORISSA AND ORS.
April 19, 1963
GOVERNOR OF ORISSA STATE Vs. SHIVAPRASAD SAHU
February 13, 1963
GOVINDARAM SARAF Vs. STATE OF ORISSA
April 2, 1963
GUNDICHA PADHANO Vs. PARVATI PODHANUNI
November 5, 1963
GURUCHARAN SINGH Vs. EXECUTIVE OFFICER, JEYPORE MUNICIPALITY
August 1, 1963
HADU SAHU Vs. STATE OF ORISSA
December 19, 1963
HAREKRUSHNA HARICHANDAN MOHAPATRA Vs. DOLGOVINDA SAHU
November 28, 1963
HARI SAHU Vs. MAKHI DEI
March 22, 1963
HARIHAR PANDA Vs. JAMBABATI PANDANI
December 3, 1963
INDRAMANI BAI Vs. SWETA KUMAR PANIGRAHI
December 11, 1963
J CHOUDHURY Vs. STATE
April 11, 1963
JAGAT KRISHNA DAS AND ANR. Vs. AJIT KUMAR DAS AND ORS.
November 6, 1963
JAMMULA NARASIMHULU Vs. KOTINI SITARAM AND ANR.
May 10, 1963
JANARDAN NAIK Vs. STATE
May 1, 1963
JAYAGOPAL PATNAIK Vs. CHAIRMAN PURI JOINT WATER WORKS COMMITTEE
September 3, 1963
JOACHIN SAHU Vs. STATE OF ORISSA AND ANR.
November 19, 1963
JOGESWAR BHOI Vs. JIBARDHAN BHOI
November 20, 1963
JUGAL KISHORE ROY AND ORS. Vs. RAJA SRI BRAJENDRA CHANDRA SINGH DEO AND ANR.
April 22, 1963
K G ANJANEYALU Vs. CHAIRMAN PURI MUNICIPALITY
April 9, 1963
K SUBHADRAMMA Vs. P SAKUNTALLAMMA
December 9, 1963
K. RAMANA Vs. STATE
January 11, 1963
KAINTA MEHERANI Vs. DAMRU MEHER
August 22, 1963
KALAMANI MISRA Vs. MAKHANLAL MODA
July 29, 1963
KALI CHARAN PANDA Vs. KARTIK CHANDRA PANDA AND ANR.
February 6, 1963
KALI CHARAN SADANGI Vs. AGADHU BHOI
September 23, 1963
KALINGA TUBES LTD Vs. SHANTI PRASAD JAIN
April 18, 1963
KANDRA SETHI Vs. METRA SAHU AND ANR.
May 4, 1963
KANJI CHAKU BHAI Vs. AHMED KHAN
December 3, 1963
KARRI RAMAYA NAIDU Vs. KARRI CHILAKAYYA NAIDU
January 21, 1963
KARTIKA RAM Vs. JAGANNATH MISRA
August 22, 1963
KASINATH PANIGRAHI AND 22 ORS. Vs. THE STATE
May 1, 1963
KAUSHALYA MEHERANI Vs. STATE
May 4, 1963
KERODIMAL KHANDELWAL Vs. UNION OF INDIA
May 4, 1963
KHANDESWAR PATRA Vs. STATE
October 16, 1963
KHYAMASILA ROUT Vs. KALANDI BEHERA AND ANR.
September 25, 1963
KORADA GEDHA Vs. RAGHABO PATI
January 4, 1963
KRISHNA NAIK AND TWO ORS. Vs. S. BHASKAR RAO
July 17, 1963
KRUSHNA CHANDRA SAHOO Vs. INDRAMANI SAHU
June 20, 1963
KRUTIVAS TRIPATHY Vs. GORI BHOTRUNI
August 7, 1963
KUMAR CHANDRAMOHAN SINGH LAL Vs. THE STATE
May 2, 1963
KURUNGALANGA LUXMAN Vs. STATE
March 4, 1963
LAKSBMAN DAS AND ORS. Vs. JAGANNATH DAS AND ORS.
December 24, 1963
LAKSHMAN KUMAR PATNAIK Vs. SRIMATI BINAPANI SAHU
September 3, 1963
LAKSHMI CHARAN PANDA Vs. SATYABADI BEHERA
September 3, 1963
LOKENATH BADU Vs. BATAKRISHNA PRAHARAJ
January 2, 1963
MADAN MISRA Vs. CHANDRAMANI DAS
May 4, 1963
MADANLAL JOSHI Vs. MADANLAL CHHAPOLIA AND ORS.
May 2, 1963
MADHAB MOHAPATRA AND ORS. Vs. BHIKARI PANDA AND ORS.
September 20, 1963
MADHUSUDHAN RAY Vs. ANANTA CHARAN BEHERA
May 9, 1963
MAHESWAR PARIDA Vs. MAIANA BEWA
December 2, 1963
MAMCHAND MULCHAND FIRM THROUGH HARIRAM SINGHANIA AND ANR. Vs. UNION OF INDIA (UOI) THROUGH THE GENERAL MANAGER, SOUTH EASTERN RAILWAY AND ANR.
January 22, 1963
MIR GHULAM HUSSAIN Vs. SK. HAPAN
March 21, 1963
MOHAN CHARAN DAS AND Vs. STATE OF ORISSA
December 16, 1963
MOHANLAL SARAF Vs. CUTTACK ELECTRIC SUPPLY CO LTD
December 24, 1963
MOHD. IBRAHIM KHAN Vs. RUPENDRA DHAL AND ORS.
November 23, 1963
MOTI DEI Vs. CUTTACK BANK LTD
August 5, 1963
MST. SILI SILIA ORAMIN AND ORS. Vs. JOSEPH ORAM AND ANR.
January 4, 1963
MST. SUNA MISRANI Vs. MST. TAPASWINI MISRANI
September 2, 1963
MUKTA DEVI PANDA Vs. HARISH CHANDRA PANDA
August 13, 1963
NABAGHANA SAMAL Vs. BHAGAWATA GOSSAIN
September 16, 1963
NABAN BEWA Vs. NABAKISHORE SAMAL
February 25, 1963
NARAHARI BEHERA Vs. STATE
March 26, 1963
NARAHARI MOHANTI Vs. GHANASHYAM BAL
May 8, 1963
NARAHARI PARIDA Vs. SITAMANI DASI AND ANR.
April 19, 1963
NARAYAN DAS ALIAS BABUA DAS Vs. PARBATI DIBYA
September 13, 1963
NARAYAN NAYAK Vs. SARA BEWA AND ORS.
July 29, 1963
NIDHI NAIK Vs. BHIKARI NAIK AND ANR.
April 10, 1963
NITEI SAHU AND ANR. Vs. CHANDA BEWA
August 7, 1963
O KAY ELECTRIC COMPANY Vs. LAXMI DEVI
September 23, 1963
ORISSA CERAMIC INDUSTRIES Vs. EXECUTIVE OFFICER JHARSUGUDA MUNICIPALITY
April 22, 1963
PANKAJ CHARAN SAHU Vs. NILAMANI MOHARANA AND ANR.
April 19, 1963
PARAMHANSA JADAB Vs. STATE
October 1, 1963
PATNAIK AND CO PVT LIMITED Vs. COMMISSIONER OF SALES TAX ORISSA
April 19, 1963
PATTAM SATYABADI PATRA Vs. KASINATH BISSOYI
August 6, 1963
PITAMBAR BAL Vs. BIRABAR BHUNDABAN CHANDRA DHIR NARENDRA AND ORS.
March 28, 1963
POODIPEDDI LAXMINARASAMMA Vs. GADA RANGANAYAKAMMA
October 1, 1963
PRABHULAL THAKUR Vs. INDIAN UNION
May 30, 1963
PRATIMA MUSAMMAT Vs. GOURANGA SAHU
March 13, 1963
RADHA BEWA AND ORS. Vs. ARAKHITA SAHU AND ORS.
December 6, 1963
RADHA KRISHNA MOHAPATRA Vs. BHUYAN SRI SHYAM SUNDAR MOHAPATRA
December 3, 1963
RAGHUNATH CHOUDHURY Vs. BUDHI NAIK
July 11, 1963
RAJENDRANATH DHAR AND ORS. Vs. ASSISTANT REGISTRAR BALASORE CO-OPERATIVE CENTRAL BANK LTD. AND ANR.
December 18, 1963
RAJESHWARI PODDAR Vs. SUB COLLECTOR OF BERHAMPUR
February 6, 1963
RAJIB DOMB ALIAS RAJU DOMB Vs. THE STATE
July 18, 1963
RAJKISHORE SAHU Vs. PUSHRAJ SAGARMAL
August 29, 1963
RAMKRISHNA MISRA AND ANR. Vs. THE STATE
May 10, 1963
RATNAKAR NANDA Vs. RAMESH KUMAR SATPATHY AND TWO ORS.
May 1, 1963
RUSHI NAIK Vs. STATE
November 4, 1963
S P JAIN Vs. KALINGA TUBES LTD
May 1, 1963
SADHU CHARAN MOHANTY Vs. H NAIK OFFICIAL LIQUIDATOR PURI BANK LTD
April 30, 1963
SANATAN SAHU Vs. KALI SAHU
December 24, 1963
SARALA BALA DEI Vs. BANAMALI SAHU
December 17, 1963
SATCHIDANANDA NANDA Vs. STATE OF ORISSA
April 16, 1963
SATYA MALI Vs. STATE
November 14, 1963
SATYA SUNDAR DAS Vs. REGISTRAR OF HINDU MARRIAGES
March 15, 1963
SEVARAM PASARI Vs. REGISTRAR OF COMPANIES
May 8, 1963
SHAIK PIRU BORK Vs. KALANDI PATI
January 2, 1963
SHEODUTTRAI BHOLANATH Vs. COMMISSIONER OF INCOME TAX
August 19, 1963
SHRI BISWANATH DEB, Vs. BAIRAGI PANDA AND ORS.
December 24, 1963
SHRIDHAR GHOSE Vs. HARIMOHAN SAHU
November 22, 1963
SHYAM SUNDAR MISRA Vs. MUNICIPAL CHAIRMAN
July 31, 1963
SIBASANKAR TIADI Vs. KOLI TIHADHIANI
August 7, 1963
SIMHADRI PADHI Vs. THORAMANI PADHIANI
November 7, 1963
SK. MAHAMMAD YASIN AND 6 ORS. Vs. THE STATE
October 22, 1963
SM. B. VERAGAM Vs. MANORANJAN SAMANTA KUMAR AND ANR.
April 19, 1963
SNEHALATA DANSENA Vs. JAGADISH DANSANA
October 16, 1963
SRI GANGADHAR MOHANTI Vs. SRI PRIYANATH DAS
May 2, 1963
SRIMATI SWARNAMAYI PANIGRAHI Vs. STATE OF ORISSA, REPRESENTED BY COLLECTOR AND ORS.
March 27, 1963
STATE OF ORISSA Vs. DHANMATI KISANIN
December 10, 1963
STATE OF ORISSA Vs. MACHINDRA MAJHI
December 4, 1963
STATE OF ORISSA Vs. BIRA KISHORE NAIK
December 5, 1963
STATE OF ORISSA Vs. BIRENDRA KISHORE SAHU
November 6, 1963
STATE OF ORISSA Vs. BAISHNAB SAHU
November 11, 1963
STATE OF ORISSA Vs. SAM DIMBA HO
November 11, 1963
STATE OF ORISSA Vs. P KRISHNASWAMI MURTY
August 19, 1963
STATE OF ORISSA Vs. MAHESWAR ALIAS GHODAMARU GHASI
July 30, 1963
STATE OF ORISSA Vs. HARICHANDAN BABU
July 9, 1963
STATE OF ORISSA Vs. V V APPARAO
March 13, 1963
STATE OF ORISSA Vs. BHIMA PATRA
April 3, 1963
STATE OF ORISSA Vs. LABA ALIAS NABA KISHORE NAIK
December 24, 1963
STATE OF ORISSA Vs. SABAN NAIK ALIAS CHHATAKA NAIK
May 8, 1963
STATE OF ORISSA Vs. DINABANDHN DOMB ALIAS DUMAR AND ANR.
May 3, 1963
STATE OF ORISSA Vs. SANYASI MADI
May 3, 1963
SUBRAN BIBI AND ANR. Vs. KULSAM BIBI AND ORS.
December 11, 1963
SUKDEB PADHAN Vs. NITYANANDA PADHAN
August 27, 1963
SWARANAMOYEE DASI Vs. DEBENDRANATH KARAN
September 3, 1963
SWARNAMAYI PANIGRAHI Vs. LAND ACQUISITION COLLECTOR
November 18, 1963
TATA IRON AND STEEL CO Vs. R N GUPTA
March 13, 1963
THE STATE Vs. DHARANIDHAR ALIAS LANDU MAHAKUD
November 25, 1963
TRUTIA MIRDHA Vs. BASUDEV SINGH
August 19, 1963
UCHHABANANDA SAMANTARAY Vs. KRISHNA KUMAR BASU AND ORS.
August 14, 1963
UDAYANATH JENA Vs. GOVINDA CHANDRA MOHAPATRA
April 29, 1963
UNION OF INDIA Vs. ENDUPUDI NARSIMHAM AND SONS
August 9, 1963
UNION OF INDIA (UOI) Vs. SHRI MAHABIR RICE MILLS
May 9, 1963
VYSYARAJU BADRI NARAYANAMURTHY Vs. COMMISSIONER OF WEALTH TAX
November 4, 1963