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Case Index
Title
Date
A-1 ENGINEERING CO Vs. STATE OF MAHARASHTRA
March 18, 1963
ABDUL KADAR SALEH MOHOMED Vs. STATE OF MAHARASHTRA
August 21, 1963
ABDULLA ALIMOHAMED Vs. UNION OF INDIA
August 7, 1963
ANINHA D'COSTA Vs. PARVATIBAI M. THAKUR
July 29, 1963
BABULAL ONKARMAL AND CO Vs. STATE OF BOMBAY
April 4, 1963
BANSILAL ABIRCHAND FIRM R B Vs. COMMISSIONER OF INCOME TAX
July 25, 1963
BHAUSA HANMANTSA PAWAR Vs. STATE OF MAHARASHTRA
December 18, 1963
BOMBAY CYCLE STORES CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
July 24, 1963
BOMBAY MUNICIPAL CORPORATION Vs. MOTICHAND HIRACHAND
April 9, 1963
C K IYPUNNY Vs. R N KULKARNI
August 12, 1963
CHANDRABHAN NAGOJI JICHKAR Vs. AMRITRAO HARBAJI KOTAMKAR
February 21, 1963
CHELLARAM KISHANDAS Vs. STATE OF MAHARASHTRA
April 5, 1963
CHENAJI KALIAJI Vs. MUNICIPAL BOROUGH DHULIA
February 7, 1963
CHHOTELAL VERMA Vs. CORPORATION OF THE CITY OF NAGPUR
September 3, 1963
COMMISSIONER OF SALES TAX Vs. HINDOOSTAN SPINNING AND WEAVING COMPANY LIMITED
April 24, 1963
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. ARUN ELECTRICS
April 27, 1963
COMMISSIONER OF WEALTH TAX Vs. INDIAN STANDARD METAL COMPANY LIMITED
April 8, 1963
COMMISSIONER OF WEALTH TAX Vs. STANDARD MILLS COMPANY LIMITED
April 15, 1963
DAGADU NARAYAN KALE Vs. UTTAMCHAND PANALAL DUDHEDIA
February 20, 1963
DATTATRAYA NARAYAN PATIL Vs. DATTATRAYA KRISHNAJI KHANVILKAR
September 2, 1963
DHANWATAY M D Vs. COMMISSIONER OF INCOME TAX
July 23, 1963
EASTERN MACHINERY TRADING CO Vs. STATE OF MAHARASHTRA
July 9, 1963
EKNATH DAYARAM WANI Vs. KISHORDAS THAKURDAS SHETH
January 29, 1963
FAIJU MAHADEO CHANDEKAR Vs. CIVIL JUDGE JUNIOR DIVISION HINGANGHAT
May 4, 1963
GANESHSINHA DOMANSINGHA HAJARI Vs. COMMISSIONER, NAGPUR DIVISION
March 7, 1963
GEORGE FERNANDES Vs. STATE OF MAHARASHTRA
October 1, 1963
GOPAL RAMJI DHENGE Vs. RETURNING OFFICER, LAKHANI ELECTORAL DIVISION
October 15, 1963
GOPAL SITARAM MAHASHABDE Vs. STATE
July 3, 1963
HANS GEORGE Vs. STATE OF MAHARASHTRA
December 10, 1963
HANUTMAL ASRAM MANDHA Vs. NATHU VENKOBA
April 19, 1963
HARIBHAU GOVINDRAO Vs. MAHARASHTRA STATE BOMBAY
April 11, 1963
HASAN NURANI MALAK Vs. S.M. ISMAIL
August 9, 1963
HIRALAL GULABCHAND SHAH Vs. KESHAVLAL PAREKH
July 5, 1963
HOTEL MAZDOOR SABHA Vs. N J ALVARES
August 22, 1963
I S LULLA Vs. H R SYIEM, ASST COLLECTOR OF CUSTOMS
September 26, 1963
ICCHALAL SUKHADEO Vs. STATE OF MAHARASHTRA
February 13, 1963
INDIAN COFFEE WORKERS CO OPERATIVE STORES LTD Vs. BACHOOBAI COWASJEE BHANJEESHAW
November 15, 1963
INVESTA MACHINE TOOLS AND ENGINEERING COMPANY LTD Vs. ITS WORKMEN
April 29, 1963
IYPUNNY C K Vs. MADHUSUDAN MILLS
August 12, 1963
J P SHARMA Vs. PHALTON SUGAR WORKS LTD
March 13, 1963
JAGMOHANDAS GOKALDAS Vs. COMMISSIONER OF WEALTH TAX
April 22, 1963
JAMNABAI PURSHOTTAM ASAR Vs. STATE OF MAHARASHTRA
November 8, 1963
JUBILEE MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
May 3, 1963
KAMANI ENGINEERING CORPORATION LTD Vs. SOCIETE DE TRACTION ET DELECTRICITE SOCIETE ANONYME
July 10, 1963
KEKI ARDESHIR MASTER Vs. KOTWAL A G
December 4, 1963
KHANCHAND POKARDAS Vs. HARUMAL D VARMA
March 20, 1963
KISHNU GHANSHYAM Vs. MAROTI MUKUNDA
January 16, 1963
LAKHIRAM RAMDAS Vs. VIDYUT CABLE AND RUBBER INDUSTRIES
March 27, 1963
LAXMIKANT BHASKAR SABNIS Vs. VINAYAKRO DEORAO DESHMUKH
September 25, 1963
LAXMINARAYAN R RATHI Vs. INCOME TAX OFFICER
May 2, 1963
MADHAVRAO TATYASAHEB GHATGE Vs. THE COLLECTOR
June 19, 1963
MAHENDRA BHAWANJI THAKAR Vs. S P PANDE
March 5, 1963
MAHENDRA BHAWANJI THAKAR Vs. S P PANDE
March 6, 1963
MALABAR HILL CO OPERATIVE HOUSING SOCIETY LTD Vs. K L GAUBA
January 11, 1963
MANIK SADASHIV Vs. KRISHNABAI
September 24, 1963
MOHAMED ZAFRUL ISLAM Vs. BIRENDRA LALL
September 11, 1963
MUNICIPAL CORPORATION Vs. HASHU P. ADVANI
January 14, 1963
NAMDEO CHIMNAJI TAPRE Vs. GOVINDDAS RATANLAL BHATIA
July 11, 1963
NARAYAN KRISHNAJI MARULKAR Vs. STATE OF MAHARASHTRA
April 30, 1963
NARAYANDAS KEDARNATH DAGA Vs. STATE OF MAHARASHTRA
August 29, 1963
NATIONAL MACHINERY MANUFACTURERS LTD Vs. P D VYAS
August 6, 1963
PASHABHAI PATEL AND CO PRIVATE LTD Vs. COLLECTOR OF SALES TAX MAHARASHTRA STATE
March 18, 1963
PESUMAL DHANMAL Vs. ASIATIC INSURANCE CO LTD
April 8, 1963
PHEROZE JEHANGIR DASTOOR Vs. STATE OF MAHARASHTRA
October 14, 1963
POONA ELECTRIC SUPPLY COMPANY LTD Vs. INDUSTRIAL TRIBUNAL S TAKI BILGRAMI
December 12, 1963
POTU BHAWANI Vs. UDHAO VITHOBA KHADE
March 12, 1963
RADHAKRISHNA RUNGTA Vs. INCOME TAX OFFICER SEVENTH
March 29, 1963
RAJPATI SUDAMA PANDAY Vs. TAJ MOHAMED RUSTOM KHAN
November 14, 1963
RAJPUTANA TEXTILES AGENCIES PVT LIMITED Vs. DAS GUPTA ITO EPT
July 15, 1963
RAMBHAU GANPAT SUTAR Vs. BHAU TATYABA PATOLE
August 30, 1963
RAMCHANDRA DHONDU DALVI Vs. VITHALDAS GOKULDAS
November 15, 1963
RAMKISHORE PANDIT Vs. VIJAYABAHADURSINGH JAGTAPSINGH
April 9, 1963
RAMKRISHNA RAMNATH Vs. STATE OF MAHARASHTRA
April 10, 1963
RAMUBAI Vs. JIYARAM SHARMA
April 24, 1963
RANJIT PATIRAJ CHANBE Vs. BEHRAM SHERIAR IRANI
February 27, 1963
RAO SAHEB MOHANLAL KESHAVJI KOTHARI Vs. ROSE THERESA GONSALVES
July 3, 1963
RATNAGIRI MUNICIPAL BOROUGH Vs. SHANTARAM HARI KETKAR
August 16, 1963
ROYAL WESTERN INDIA TURF CLUB LTD Vs. MUNICIPAL COMMISSIONER
April 15, 1963
SADAWRAT SANSTHAN Vs. DEORAO ZINGUJI KHANDKE
February 20, 1963
SAKHARAM VITHOBA SALUNKHE Vs. SHANKAR BABAJI SAWANT
June 26, 1963
SATYANARAYAN SHRIVALLABH Vs. BHAGWANTRAO MAROTIRAO
February 21, 1963
SHAMSUNDER RAJKUMAR Vs. BHARAT OIL MILLS
January 14, 1963
SHANKAR DHAWAN Vs. SALES TAX OFFICER CIRCLE II NAGPUR
November 1, 1963
SHARMA J P Vs. PHALTON SUGAR WORKS LIMITED
March 13, 1963
SHIRAMABAI Vs. KALGONDA BHIMGONDA
December 18, 1963
SHREE MADHAV MILLS LTD Vs. Y V CHAVAN
October 1, 1963
SHREELAL KAJARIA Vs. STATE OF MAHARASHTRA
July 8, 1963
SHRIKRISHNA NIMAJI Vs. NAMDEO BAPUJI
February 18, 1963
SHRIPAL SIDHA SWAMI MATH SANSTHAN, THROUGH WAHIWATDAR Vs. TOTARAM KRISHNAJI
January 9, 1963
STATE OF MAHARASHTRA Vs. BENNETT COLEMAN and CO LTD
August 28, 1963
STATE OF MAHARASHTRA Vs. KUPPUSWAMY MURGESH ACHARYA
August 30, 1963
STATE OF MAHARASHTRA Vs. SHESHAPPA DUDHAPPA TAMBADE
October 15, 1963
STATE OF MAHARASHTRA Vs. SYNDICATE TRANSPORT CO P LTD
September 26, 1963
STATE OF MAHARASHTRA Vs. GHORAISHI QURESHI SAYED MOHOMED
July 24, 1963
STATE OF MAHARASHTRA Vs. SHRINIWAS B SONI
August 20, 1963
STATE OF MAHARASHTRA Vs. PREMCHAND KUBCHAND
July 22, 1963
STATE OF MAHARASHTRA Vs. MOHANLAL DEVICHAND SHAH
February 4, 1963
STATE OF MAHARASHTRA Vs. MADHUKAR GOPINATH LOLGE
November 19, 1963
STATE OF MAHARASHTRA Vs. DRUPATI SAHIJISINGH BHAWNANI
December 17, 1963
STATE OF MAHARASHTRA Vs. VIJAYSINGH DINKARRAO RAJURKAR
August 2, 1963
SULEMAN RAHIM PATHAN Vs. DATTU BABAJI PATIL
March 15, 1963
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. INCOME TAX OFFICER
April 17, 1963
USHA PRINTS INDIA PRIVATE LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 4, 1963
VASANT PANDURANG DEVAL Vs. STATE OF BOMBAY
November 27, 1963
VENKATRAO VITHALRAO Vs. VITHAL SAMBHAJI
January 18, 1963
VIMLABEN KHIMJI Vs. MANVIKAR H S
April 11, 1963
VISHVAMOHAN RAGHUVIRAPRASAD TIWARI Vs. MAHADU CHAUDHARI
September 6, 1963
VITHALRAO RAJARAM HINGWE Vs. M K JOSHI
April 19, 1963
VITHALRAO RAJARAM HINGWE Vs. M K JOSHI
March 14, 1963
VITHOBA MARUTI CHAVAN Vs. S TAKI BILGRAMI
November 28, 1963
WARANA SAHAKARI SAKHAR KARKHANA LTD Vs. M S PAI
July 6, 1963
YUSUFALLI ESMAIL NAGREE Vs. STATE OF MAHARASHTRA
July 3, 1963