Home
Case Index
Title
Date
A A BEERAVOO Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
August 13, 1963
A K NARAYANAN NAMBIAR Vs. STATE OF KERALA
September 19, 1963
A K T K M SANKARAN NAMBOODIRIPAD Vs. STATE OF KERALA
January 9, 1963
A M KUTTYSANKARAN NAIR Vs. P V KUMARAN NAIR
August 2, 1963
A PARAMESWARA AIYER Vs. STATE OF KERALA
January 7, 1963
ABDUL KANI Vs. NANOO
January 3, 1963
ABDUL KHADER Vs. ABDUL RAHIMAN
June 28, 1963
ABDULKHADER Vs. KANNAN
September 17, 1963
ABDULLA MUHAMMED Vs. PARAMASIVAN NAIR
September 25, 1963
ABDUR REHUMAN VAIDYAN Vs. ABUBAKER KUNJU
July 31, 1963
ABRAHAM Vs. STO
November 29, 1963
ACHUTHAN Vs. GOVINDAN VALIA ACHAN
May 28, 1963
AHAMMAD Vs. STATE OF KERALA
June 21, 1963
AHAMMAD HAJI Vs. STATE OF KERALA
November 18, 1963
AMMALU AMMA Vs. LAKSHMI AMMA
August 31, 1963
AMMINI Vs. CHIDAMBARA VADHYAR
April 1, 1963
ANANTHANARAYANA IYER Vs. MUHAMMAD KUNJU
October 21, 1963
ANANTHANARAYANA IYER Vs. POULOSE
February 12, 1963
ANIYATH PUTHIYAPURAYIL KUNHI PATHUMMA Vs. PALLIKKACHILIL MAMALI
June 18, 1963
ANNAMALAI REDDIAR Vs. COMMISSIONER OF INCOME TAX, KERALA
March 30, 1963
ANNAMALAI REDDIAR Vs. COMMISSIONER OF INCOME TAX
July 30, 1963
ANTHRAPPER BANK LTD Vs. UNITED STATE PACKERS AND CANNERS LTD
December 18, 1963
ANTONY CHOOLAKKAL Vs. EXCISE COMMISSIONER BOARD OF REVENUE TRIVANDRUM
October 24, 1963
AROOR CARPET FACTORIES PRIVATE Vs. K N HENRY
June 20, 1963
ARUNACHALAM VANAMOORTHI KONAR Vs. GEEVARGHESE
December 21, 1963
ASSANKUNJU RAWTHER Vs. SYED MOHAMED RAWTHER
August 30, 1963
AVATHITHIKA Vs. SITA BAI
August 5, 1963
AYICHAMMAL KANNOLI CHATHUKUTTY Vs. NALPPADI CHEERUKUTTY
January 7, 1963
BALAGOPALA PANICKER Vs. RAMANUNNI NAIR
January 9, 1963
BALAGOPALAN Vs. STATE OF KERALA
November 5, 1963
BALAKRISHNAN EZHUTHASSAN Vs. DIRECTOR OF TRANSPORTS & ANOTHER
August 22, 1963
BALAKRISHNAN NAIR Vs. MOHAMMED KUNJU
December 6, 1963
BANK OF NEW INDIA Vs. G GOVINDA PRABHU
June 13, 1963
BAPPU RAWTHER ABDUL KASSIM RAWTHER Vs. STATE OF KERALA
October 21, 1963
BEEPATHUMMA & OTHERS Vs. SHAMBHATTA & OTHERS
February 4, 1963
BHAGAVATHI KOCHUPARVATHY Vs. BALAKRISHNA PILLAI CHANDRASEKHARAN PILLAI
July 5, 1963
BHANUMATHI AMMA RUGMINI AMMA Vs. NANI AMMA KAMALAMMA
August 30, 1963
BHARATHAN PILLAI Vs. STATE OF KERALA
June 28, 1963
BHARGAVI AMMA CHELLAMMA VILASATHU VEEDU Vs. STATE OF KERALA
October 11, 1963
BHASKARAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
November 4, 1963
C KUNHIKUTTY Vs. STATE TRANSPORT APPELLATE TRIBUNAL ERNAKULAM
November 15, 1963
C L JOSEPH Vs. JOS
November 13, 1963
C S DESAI Vs. B PAUL ABRAO
July 5, 1963
C V MUTHUVELAS VELAPPAN Vs. K V NARAYANAN NAIR
September 9, 1963
CANARA INDUSTRIAL AND BANKING SYNDICATE LTD Vs. SARVOTHAMA KAMATH
February 21, 1963
CANNANORE DISTRICT MOTOR TRANSPORT EMPLOYEES CO-OPERATIVE SOCIETY LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL
November 4, 1963
CHACKO Vs. SUBRAMANIA IYEN
August 9, 1963
CHACKO Vs. ACCOMMODATION CONTROLLER ERNAKULAM
September 18, 1963
CHACKO Vs. CATHOLIC BANK OF INDIA LTD
September 18, 1963
CHACKO MATHAI Vs. STATE OF KERALA
February 8, 1963
CHACKO PYLEE Vs. MADHAVI AMMA
January 25, 1963
CHAMUKUTTAN NAIR Vs. STATE OF KERALA
March 22, 1963
CHANDY Vs. MATHEW
October 30, 1963
CHATHUKUTTY NAIR Vs. AGRICULTURAL INCOME-TAX OFFICER, BADAGARA
January 15, 1963
CHELLAPPAN PILLAI Vs. BHARGAVAN PANICKER
January 3, 1963
CHELLAPPAN S/O PATHIRAMANNEL KRISHNAN Vs. K P VARUGHESE
May 29, 1963
CHEMBAKAVE VADAKKEKKARA LAKSHMI Vs. NELLISSERI GRAMAM NARAYANASWAMI IYER
February 21, 1963
CHERAMPENNU Vs. NEELAN
June 26, 1963
CHERAYATHU PAUL Vs. DHARMODHAYAN COMPANY TRICHUR
April 4, 1963
CHERIA VASUDEVAN NAMBUDIRIPAD Vs. STATE OF KERALA
June 27, 1963
CHERIATHU VARKEY Vs. MEENAKSHI AMMA
July 24, 1963
CHIDAMBARA IYER Vs. KUNHUMUHAMMED
July 17, 1963
CIT Vs. RAMAKRISHNA PILLAI
February 18, 1963
COCHIN POTTERIES P Vs. UNION OF INDIA
March 4, 1963
COMMERCIAL TRANSPORTS Vs. STATE OF KERALA
November 1, 1963
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. JOHNSONS ESTATES AND AGENCIES PRIVATE LIMITED
August 5, 1963
COMMISSIONER OF INCOME TAX Vs. HAJEE HASSAN YACOOB SAIT
August 26, 1963
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE SUGARS AND CHEMICALS LIMITED
August 20, 1963
COMMISSIONER OF INCOME TAX Vs. MORNING STAR BUS SERVICE
February 18, 1963
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIAN BANK LIMITED
February 19, 1963
COMMISSIONER QUILON MUNICIPALITY QUILON Vs. HARRISONS AND CROSFIELDS LTD
August 26, 1963
CONCORD OF INDIA INSURANCE CO Vs. C K SUBRAMONIA IYER
December 10, 1963
DAMODARA PRABHU Vs. FOOD INSPECTOR, ERNAKULAM MUNICIPALITY
October 18, 1963
DAMODARAN Vs. SANKARANARAYANAN NAMBOOTHIRIPAD
October 8, 1963
DAMODARAN NAMBOODIRIPAD Vs. THATCHUDAYA KAIMAL
November 1, 1963
DASSAN Vs. STATE OF KERALA
December 2, 1963
DAYANANDAN Vs. PARAMESWARA PANICKER
December 12, 1963
DEPUTY CAIT Vs. COCHIN COAL CO LTD
August 16, 1963
DEPUTY CAIT AND SALES TAX KOZHIKODE Vs. K P KRISHNAN
March 13, 1963
DESAI Vs. PAUL ABRAO
July 8, 1963
DEVARU VASUDEVARU Vs. RAMAN PILLAI NEELAKANTA PILLAI
February 14, 1963
DEVASSIA Vs. CHANGANACHERRY MUNICIPALITY
August 2, 1963
DHANALAKSHMI BANK LTD Vs. NEELAKANTAN NAMBUTHIRIPAD
October 31, 1963
E J JOHN SOLE PROPRIETOR ST GEORGE ESTATES Vs. INDUSTRIAL TRIBUNAL ALLEPPEY
February 18, 1963
E P EAPPEN Vs. STATE OF KERALA
August 28, 1963
EAPEN K THOMAS Vs. STATE
August 30, 1963
EAPEN PHILIPOSE Vs. NEELAKANTAN RAMAN
January 2, 1963
EAPEN VARKEY Vs. PARVATHI PILLAI AMMA
February 14, 1963
EBRAHIM ROWTHER & OTHERS Vs. SYED MOHAMED ROWTHER
August 30, 1963
ELIAKUTTY Vs. PUDUKKAD PUBLIC BANK
January 1, 1963
EMATHEWS APPU Vs. ANLET DANLEY
September 11, 1963
EPHREM AMBOOKEN POYYA VIA CHALAKUDY Vs. ASST CHIEF OFFICER RESERVE BANK OF INDIA TRIVANDRUM
December 20, 1963
ESAYA NELSON Vs. ADICHAN NADAR LAKSHMANAN NADAR
August 26, 1963
FOOD INSPECTOR CANNANORE MUNICIPALITY Vs. P KANNAN PANDAVALAPPI HOUSE
November 4, 1963
FOREST INDUSTRIES TRAVANCORE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 1, 1963
FRANCIS PETER Vs. RAJAMMA PILLAI
January 7, 1963
G THANKAMAL RAVI NIKETHAN Vs. STATE OF KERALA
August 5, 1963
GAJENDRANATH Vs. STATE OF KERALA
October 18, 1963
GANAPATHY IYER Vs. SREENIVASA IYER
August 6, 1963
GANGADHARA MENON Vs. GOVERNMENT OF KERALA
January 18, 1963
GEORGE Vs. SALES TAX OFFICER, 1ST CIRCLE, TRIVANDRUM
August 8, 1963
GOPALA MENON Vs. KALYANI AMMA
October 21, 1963
GOVERDHANDAS KALIDAS Vs. NEW DHOLERA STEAMSHIPS LTD
December 2, 1963
GOVINDA PAI Vs. VELU
October 10, 1963
GOVINDAN NAMBIYAR Vs. SOOPPI KUITY HAJI
May 24, 1963
HAJI M ABDULLA Vs. RTO KOZHIKODE
June 19, 1963
HAJI MAMMU KEYE Vs. THIRURANGADI P C C SOCIETY
July 24, 1963
HAJUMMA Vs. BHARAT PLYWOOD AND TIMBER PRODUCTS (P) LTD
October 28, 1963
HAMEED KOYA Vs. ARUNACHALAM NADAR
January 8, 1963
IBRAHIM KASSAM SAIT Vs. KERALA WAKF BOARD, ERNAKULAM
February 12, 1963
INCOME TAX OFFICER Vs. MIYYA PILLAI
March 28, 1963
ISAAC MATHAI, KOMATATH KIZHAKKATHIL MAYETIKARA Vs. T.B. MATHEW
August 16, 1963
ISSAC ISSAC PORANGANAL HOUSE Vs. PALAI CENTRAL BANK LTD
July 9, 1963
ITTIATHI KUNJAN Vs. KUNJU KOCHUNTAN
February 8, 1963
ITTIAVIRA THOMAS Vs. SANKARANARAYANAN KESAVAN NAMPORI OF MANAKKATTU
March 1, 1963
ITTOOP Vs. MATHUNNI
November 28, 1963
ITTYAVIRAH Vs. SRI SUBRAMONIASWAY DEVASWOM
September 12, 1963
JACOB Vs. STATE OF KERALA
November 27, 1963
JACOB MATHEWS Vs. DEPUTY CHIEF OFFICER RESERVE BANK OF INDIA
September 20, 1963
JAGANATHAN Vs. STO
October 31, 1963
JANAKI Vs. MADHAVAN
October 14, 1963
JANARDHANA KURUP Vs. SARASWATHI AMMA
March 27, 1963
JOHN Vs. JOSEPH
August 30, 1963
JOHN MATHEW Vs. PRINCIPAL MEDICAL COLLEGE
September 30, 1963
JOSE Vs. THANKAPPAN
October 31, 1963
JOSEPH Vs. MATHAI
May 28, 1963
JOSEPH ALIAS AVUTHAKUNHI Vs. STATE OF KERALA
January 28, 1963
JOSEPH NADAR Vs. KUMARA PILLAY
October 22, 1963
JOSEPH VARKEY Vs. JOSEPH MATHEW
July 12, 1963
K A MOHAMAD KHAN Vs. STATE OF KERALA
August 9, 1963
K C CHANDRASEKHARAN S/O K C CHAMU Vs. STATE OF KERALA
July 2, 1963
K GEORGE Vs. STATE OF KERALA
October 31, 1963
K I ABRAHAM Vs. SALES TAX OFFICER PONKUNNAM
November 29, 1963
K JACOB MATHEW Vs. STATE OF KERALA
August 23, 1963
K M SUGATHA PRASAD Vs. STATE OF KERALA
May 24, 1963
K P MOHAMMED Vs. MADHAVI AMMA
July 8, 1963
K SESHAGIRI MALLER Vs. SPECIAL TEHSILDAR FOR LAND ACQUISITION KOZHIKODE
August 27, 1963
K VEERASHA Vs. EXECUTIVE OFFICER FEROKE PANCHAYAT
August 30, 1963
KALLIANI AMMA Vs. MADHAVI AMMA
September 30, 1963
KALLIYANI AMMA BHAVANI AMMA Vs. NARAYANI AMMA MADHAVI AMMA
July 26, 1963
KANAN DEVAN HILLS PRODUCE CO Vs. INDUSTRIAL TRIBUNAL ERNAKULAM
August 19, 1963
KANNAN DEVAN HILLS PRODUCE COMPANY LTD. Vs. SALES TAX OFFICER, DEVICOLAM
December 13, 1963
KARIMTHARUVI TEA ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX
July 29, 1963
KARIMTHARUVI TEA ESTATES LTD. Vs. COMMISSIONER OF INCOME TAX, KERALA
March 29, 1963
KARTHIAYANI AMMA Vs. KESAVAN
January 9, 1963
KARTHIYAYANI AMMA Vs. KARTHIYAYANI
August 28, 1963
KARTHIYAYANI AMMA Vs. MOIDU
March 15, 1963
KAVALAPPARA KOTTARATHIL KOCHUNNI Vs. KAVALAPPARA KOTTARATHIL KUNNUKUTTANUNNI
July 23, 1963
KAVERI AMMA Vs. SARADHA
January 16, 1963
KELAPPAN Vs. STATE OF KERALA
November 4, 1963
KERALA KHADI AND VILLAGE INDUSTRIES BOARD TRIVANDRUM Vs. INDUSTRIAL TRIBUNAL TRIVANDRUM
January 28, 1963
KERALA ROAD LINES CORPORATION Vs. COMMISSIONER OF INCOME TAX
August 12, 1963
KERALA STATE HANDLOOM WEAVERS COOPERATIVE SOCIETY LTD. Vs. STATE OF KERLALA
November 15, 1963
KESAVA KURUP KUNJUPILLAI KURUP Vs. SEBASTIAN ELUPRASYA FERNANDEZ
July 9, 1963
KESAVAN MOOSAD Vs. STATE OF KERALA
February 27, 1963
KITTUNNI GUPTHAN Vs. M C KUTTIKIRSHNA GUPTHAN
August 20, 1963
KIZHAKKETHIL SULAIMAN S/O AVRAN Vs. STATE OF KERALA
August 30, 1963
KOCHAPPU ALIAS DEVASSY Vs. MANI AND COMPANY LTD
March 12, 1963
KOCHOUSEPH Vs. KUNJU VAREED
April 5, 1963
KOCHU MUHAMMED Vs. JACOB ALIAS CHACKO
February 6, 1963
KOLANDIYIL AMMAD Vs. CHANGARAN
June 4, 1963
KONTHAN KESAVAN Vs. VARKEY THOMMAN
February 19, 1963
KOTESWAR VITTAL KAMATH Vs. K RANGAPPA BALIGA AND CO
August 9, 1963
KRISHNA PILLAI RAMAKRISHNA PILLAI Vs. STATE OF KERALA
November 2, 1963
KRISHNAN EZHUTHASSAN Vs. GOPALANKUTTY NAIR
July 9, 1963
KRISHNAN NAIR Vs. PRINCIPAL LAW COLLEGE TRIVANDRUM
July 16, 1963
KRISHNAN NAIR Vs. SALES TAX OFFICER, SPECL. CIRCLE, CANNANORE
February 20, 1963
KRISHNAN NAIR & ANOTHER Vs. ABDU
December 17, 1963
KUMARAN Vs. STATE OF KERALA
October 25, 1963
KUMARAN Vs. STATE OF KERALA
May 21, 1963
KUNHAHMED Vs. MATTANCHERRY MUNICIPALITY
January 28, 1963
KUNHAMI Vs. POKKER
September 30, 1963
KUNHAMMALU AMMA Vs. MANIAN
August 7, 1963
KUNHITTY SAHIB Vs. CHERU
December 13, 1963
KUNHUNNI NAMBUDIRIPAD Vs. COCHIN DEVASWOM BOARD
December 10, 1963
KUNJU MOHAMMED Vs. MUHAMMED KOCHUNAINA
October 3, 1963
KUNJUNNI MOOPIL NAYAR Vs. UNION OF INDIA
October 21, 1963
KURIAKOSE KURIAN Vs. SARAMMA CHACKO
November 12, 1963
KUTTAN Vs. VELUMPI VELUTHA
November 19, 1963
KUTTIASSAN Vs. AHMED KUTTY
February 1, 1963
L HERMAN C CRUZ Vs. STATE OF KERALA
July 1, 1963
L SANKARAN LEKHSHMI Vs. ADIMA KUNJU ABDHURAHIMAN KUNJU
July 12, 1963
LAKSHMIKUTTY AMMA Vs. GOVINDAN NAIR
June 24, 1963
LAKSHMIKUTTY AMMA Vs. RAMAKRISHNAN
September 12, 1963
LEKSHMANAN Vs. GOVINDAN
August 19, 1963
LEKSHMI Vs. NARAYANA IYER
February 21, 1963
LUKKA VARGHESE Vs. DEVASIA VARKEY
September 24, 1963
M Vs. S
January 16, 1963
M A PLEADER Vs. STATE
August 16, 1963
M GOVINDANKUTTY Vs. STATE OF KERALA
January 24, 1963
M ISMAIL Vs. COMMISSIONER MATTANCHARRY MUNICIPAL COUNCIL
November 5, 1963
M MOHAMMED SHERIF AND K A PALANISWAMY AND CO TIRIPUR Vs. OFFICIAL LIQUIDATOR THE SEETHARAM SPINNING AND WEAVING MILLS
March 14, 1963
M RAMAN PILLAI Vs. COMMISSIONER OF INCOME-TAX
August 21, 1963
M T KUMARAN AND CO Vs. SECRETARY MARKET COMMITTEE
November 28, 1963
M V MOHAMMED Vs. GOPALANKUTTY MENON
July 5, 1963
MADHAVA MENON Vs. ASSISTANT EDUCATIONAL OFFICER
November 13, 1963
MADHAVAN KANIYAN Vs. ISAHAK
December 16, 1963
MADHAVAN NAIR Vs. COMMISSIONER FOR H R AND C E
February 19, 1963
MADHAVAN NAIR Vs. STATE OF KERALA
July 24, 1963
MADHAVI Vs. DISTRICT COLLECTOR AND EXECUTIVE DISTRICT MAGISTRATE
September 13, 1963
MADHAVI Vs. STATE OF KERALA
May 26, 1963
MADHAVI Vs. STATE OF KERALA
June 28, 1963
MADRAS CHIT FUND LTD Vs. KRISHNAMURTHY
February 5, 1963
MADURA CO PRIVATE Vs. A THANGAL JUNJU MUSALIAR
October 7, 1963
MAHADEVAN Vs. SREEDHARAN NAIR
August 14, 1963
MALABAR CO OPERATIVE CENTRAL BANK LIMITED KOZHIKODE Vs. STATE OF KERALA
July 5, 1963
MALABAR IRON AND STEEL WORKS Vs. REGISTRAR OF COMPANIES KERALA
April 2, 1963
MALABAR IRON AND STEEL WORKS LIMITED Vs. STATE OF KERALA
December 6, 1963
MALABAR IRON AND STEEL WORKS LTD Vs. REGISTRAR OF COMPANIES KERALA
June 12, 1963
MALABAR IRON AND STEEL WORKS LTD Vs. REGISTRAR OF COMPANIES
April 1, 1963
MALATHY AMMA Vs. JOS SON OR KATTUKKARAN VARU
July 2, 1963
MALAYALAM PLANTATIONS LTD Vs. STATE OF KERALA
August 7, 1963
MALYALAM PLANTATIONS LTD Vs. COMMISSIONER QUILON MUNICIPALITY
September 24, 1963
MAMMAD Vs. BIYATHUMMA
November 6, 1963
MAMMAD Vs. ABDUL SALAM
January 3, 1963
MANI Vs. STATE OF KERALA
June 25, 1963
MANJI DANA CORAM Vs. COMMISSIONER OF INCOMETAX NAGPUR
November 26, 1963
MANNANDA Vs. MATHAI
March 13, 1963
MARY Vs. GOVINDAN
March 26, 1963
MARY JOSAPHEENA Vs. BHASKARAN ANANDAN
October 18, 1963
MATHAI Vs. STATE
September 20, 1963
MATHEN SIMON OF MUKALAL Vs. OUSEPH LOOKA OF MAKKIYIL
July 19, 1963
MATHU RAWTHER S/O ATHAR RAWTHER Vs. SREEKRISHNA BANK
March 12, 1963
MATHUNNI VARKEY Vs. RAGHAVAN PILLAI PARAMESWARAN PILLAI
December 12, 1963
MATTER OF PRISON REFORMS ENHANCEMENT OF WAGES OF PRISONERS Vs. STATE
April 14, 1963
MOHAMED ROWTHER Vs. VELAYUDHAN
July 22, 1963
MOHAMMED BASHIR Vs. K C ITTY
September 11, 1963
MOIDEEN Vs. PARVATHI
October 10, 1963
MOOSA HAJI Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION
August 12, 1963
MOOTHORAKUTTY Vs. AYISSA BI
March 4, 1963
MRS. AMBUJAM N. MENON & OTHERS Vs. STATE OF KARALA & OTHERS
December 18, 1963
MUHAMMATHU PATHUMMAL NABIA YATHU UMMAL Vs. ABDUL KASIAN MUHAMMED MYTHEEN
September 12, 1963
MUHAMMED Vs. ALIKUTTY
February 7, 1963
MUHAMMEDU NOOHU MUHAMMEDU BASHIR Vs. K BALAKRISHNAN
July 17, 1963
MULAKKAL KONAN RAMAKRISHNAN Vs. M C BATACHANDRAN EZTHUTHASSAN COUNTER
January 4, 1963
MUSALI GUPTAN Vs. STATE OF KERALA
October 3, 1963
NAIR SERVICE SOCIETY Vs. KRISHNA PILLAI KUNJUKRISHNA PILLAI
November 21, 1963
NARAYANA PILLAI Vs. KALLIYANI AMMA
January 9, 1963
NARAYANAMOORTHY KONAR Vs. VISWANATHAN
January 18, 1963
NARAYANAN Vs. CINEMA EQUIPMENT CO
January 18, 1963
NARAYANAN Vs. GOVINDAN
December 16, 1963
NARAYANAN NAIR Vs. KAMALAKSHI AMMA
August 6, 1963
NARAYANDAS KASURDAS AND SONS Vs. FOOD INSPECTOR KOZHIKODE
September 19, 1963
NARAYANI AMMA Vs. PARAMESWARAN PILLAI
March 12, 1963
NATARAJ STORES TRIVANDRUM Vs. SUPERINTENDENT OF CENTRAL EXCISE TRIVANDRUM
August 29, 1963
NAVAKERALA TRADING CO Vs. ITO
August 14, 1963
NELSON & OTHERS Vs. LEKSHMANAN NADAR & OTHERS
August 26, 1963
O V NARAYANAN NAMBIAR Vs. EXECUTIVE OFFICER CHERUKUNNU PANCHAYAT BOARD
July 9, 1963
OOMMAN Vs. KOTTAYAM ORIENT BANK LTD
November 1, 1963
P C CHERIYAN OF POOTHIKOTTU Vs. MATHAN CHACKO OF PANKADATHARAKAN VEEDU
July 1, 1963
P GOVINDA MENON Vs. VISALAKSHI AMMA
January 11, 1963
P K CHIDAMBARA IYER LEGAL REPRESENTATIVES S Vs. KATTAKATH KUNHUMOIDIANS SON KUNHAMUTHAMMAD
July 17, 1963
P M ISAAC JOHN Vs. BEATRICE JOHN
August 16, 1963
P N RAMACHANDRA IYER Vs. S V ANNAPURNI AMMAL WIFE OF P N RAMACHANDRA IYER
January 15, 1963
P R S PILLAI Vs. MANUEL SATHYANESAN
December 6, 1963
P S SUBRAMONIAN Vs. SECRETARY MALABAR MARKET COMMITTEE KOZHIKODE
September 12, 1963
P SUBRAMANIAN Vs. SALES TAX OFFICER SPECIAL CIRCLE PALGHAT
December 3, 1963
P V G NAIR Vs. STATE OF KERALA
September 11, 1963
P V ITTEY OF KOCHUPARANGOTTU VEETTIL KODIMATHA KARA Vs. MANI OF VIRALASSERIL
January 23, 1963
PADMANABHA MENON Vs. BHASKARA MENON
March 13, 1963
PADMANABHAN Vs. HARIHARA IYER
November 22, 1963
PADMANABHAN KOCHU KURUMPA Vs. SANKARA PILLAI NARAYANAN PILLAI
May 28, 1963
PADMAVATHI AMMA & ORS. Vs. MADHAVAN NAIR & ORS.
October 17, 1963
PADMAVATHY Vs. HASSANKUTTY
June 5, 1963
PAPPU ANTONY Vs. KRISHNAN NAIK
October 1, 1963
PARAMESWARAN NADAR CHELLAPAN NADAR Vs. PARAMESWARAN PILLAI KRISHNAN NAIR
February 15, 1963
PARUKUTTY AMMA PARVATHI AMMA Vs. SANKARA KURUP RAMA KURUP
July 25, 1963
PARVATHI AMMA EASWARI AMMA Vs. KUNJUKUNJAMMA V MEENAKSHI AMMA
August 30, 1963
PAZHANIKUTTY MOOTHAN Vs. VASUDEVAN
October 31, 1963
PHARMACEUTICALS AND CHEMICALS TRAVANCORE LTD Vs. STATE OF KERALA
September 18, 1963
PHARMACEUTICALS AND CHEMICALS TRAVANCORE PRIVATE Vs. STATE OF KERALA
October 18, 1963
PHILIP Vs. VELAYUDHAN
November 1, 1963
PHILIPPOSE Vs. CHERU
October 28, 1963
PROVIDENT FUND INSPECTOR ERNAKULAM Vs. AUTO TRANSPORT UNION P LTD
October 23, 1963
PROVIDENT FUND INSPECTOR, KOZHIKODE Vs. MOHAMMED
August 2, 1963
PUNDOOR RADHAKRISHNA PUNCHITHAYA Vs. H SANJEEVA RAO
February 15, 1963
PUNNEN ABRAHAM Vs. VARKEY VARKEY
December 10, 1963
R P RAMAKRISHNA AYYAR Vs. V SREEDHARANVARMAN THAMPAN
March 19, 1963
R VENKITESWARAN Vs. A KRISHNA RAO
January 14, 1963
RAGHAVAN NAICKEN Vs. AYYAPPANKUTTY
December 19, 1963
RAGHAVANUNNI MOOPIL NAYAR Vs. AITO
July 25, 1963
RAJAKKISHNA MENON Vs. SUNDARAM PILLAI
January 18, 1963
RAJAM AUTHI LINGOM Vs. STATE OF KERALA
August 19, 1963
RAMACHANDRA IYER Vs. ANNAPPOORNI AMMAL
January 15, 1963
RAMACHANDRA PRABHU Vs. PURUSHOTHAMA PAI
October 18, 1963
RAMACHANDRA SHENOI Vs. TAHSILDAR AND ACCOMMODATION CONTROLLER ERNAKULAM
October 23, 1963
RAMACHANDRA SHENOI Vs. TAHSILDAR & ACCOMMODATION CONTROLLER, ERNAKULAM & ANOTHER
October 21, 1963
RAMAKRISHNAN Vs. EXECUTIVE DISTRICT MAGISTRATE, TRICHUR
July 31, 1963
RAMAKRISHNAN Vs. BALACHANDRAN EZHUTHASSAN
January 4, 1963
RAMAKRISHNAN UNNITHAN Vs. RAMAN PILLAI
July 5, 1963
RAMAN Vs. MEENAKSHI AMMA
March 12, 1963
RAMAN PILLAI M Vs. COMMISSIONER OF INCOME TAX
August 21, 1963
RAMANKUTTY Vs. KUTTAN
November 1, 1963
RAMASUBBA IYER Vs. DAVEED CHRISTUDAS
July 1, 1963
RAMASWAMY Vs. SALES TAX OFFICER, PONNANI
August 26, 1963
RAVARICHANDIYIL KRISHNAN NAIR Vs. THAYYULLATHIL ABDU
December 17, 1963
RAVI DAMODARAN NAMBOODIRIPAD Vs. THATOHUDAYA KAIMAL
November 21, 1963
REGISTRAR OF COMPANIES KERALA Vs. VAIDYANAHTA IYER
July 22, 1963
REV FR ANTONY Vs. HEALTH INSPECTOR
November 18, 1963
REV. FR. PUNNEN THOMAS Vs. MORAN MAR BASSALIOS
January 10, 1963
RT REV ALDO MARIA PATRONI Vs. E C KESAVAN
January 2, 1963
RUGMINI AMMA & OTHERS Vs. KAMALAMMA & OTHERS
August 30, 1963
S GOVINDA MENON Vs. STATE OF KERALA
October 17, 1963
S GOVINDA MENON Vs. K MADHAVAN NAIR
July 1, 1963
S GOVINDA MENON Vs. STATE OF KERALA
March 29, 1963
S V HARIHARA IYER Vs. MATHEW GEORGE
March 4, 1963
SAIDALAVI Vs. CHALAPURAM BANK LTD
March 29, 1963
SAIT NAGJEE PURSHOTHAM AND CO PRIVATE LIMITED Vs. INCOME TAX OFFICER THIRD ADDL
January 15, 1963
SANKARA KONAR Vs. SIVARAMAN
January 18, 1963
SANKARAN GOVINDAN Vs. LAKSHMI BHARATHI
December 20, 1963
SANKARAN NAIR Vs. GOURI AMMA
September 5, 1963
SANKARAN NAMBOODIRI Vs. PARVATHI ANTHARJANAM
November 18, 1963
SANKARAN NAMBOORIPAD Vs. MATHAN
December 17, 1963
SANKARANARAYANA BHATTA Vs. KRISHNA BHATTA
September 24, 1963
SCARIA Vs. SCARIA & OTHERS
October 11, 1963
SHAHUDEEN MUSALIAR Vs. ITO QUILON
November 1, 1963
SIVASANKARA PILLAI Vs. PARUKUTTY AMMA
January 18, 1963
SKARIA Vs. ACKAMMAL VARGHESE
October 10, 1963
SOUTHERN INDIA TEA ESTATES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 23, 1963
SREEDHARAN Vs. BHASKARAN
March 15, 1963
SRINIVASA PRINTING WORKS Vs. STO
July 3, 1963
STATE BANK OF TRAVANCORE LTD Vs. AYYAPPAN PILLAI
January 1, 1963
STATE OF KERALA Vs. VASU
January 18, 1963
STATE OF KERALA Vs. SREEDHARAN
September 11, 1963
STATE OF KERALA Vs. KARIMTHARUVI TEA ESTATE LTD.
March 25, 1963
STATE OF KERALA Vs. DEVASSY
February 27, 1963
STATE OF KERALA Vs. BHAVANI
June 14, 1963
STATE OF KERALA Vs. RAMAKRISHNAN
March 22, 1963
STATE OF KERALA Vs. RAMACHANDRAN NAIR
April 5, 1963
STATE OF KERALA Vs. KARIMTHARUVI TEA ESTATE LIMITED
July 25, 1963
STATE OF KERALA Vs. MOHAMMED
August 9, 1963
STATE OF KERALA Vs. KRISHNAN NAMBISSAN
October 11, 1963
STATE OF KERALA Vs. VELAYUDHAN
October 17, 1963
STATE OF KERALA Vs. P J CHACKO
October 11, 1963
STATE OF KERALA Vs. DANIAL CHELLAYYAN
October 31, 1963
STATE OF KERALA Vs. VEEVI AMMAL
November 4, 1963
STATE OF KERALA Vs. ANTHONY
January 11, 1963
STATE OF KERALA Vs. JOSEPH
March 5, 1963
STATE OF KERALA Vs. MADHAVAN KUTTAN
February 21, 1963
SUBBARAYAN CHETTIAR NARAYANAN CHETTIAR Vs. VARIED PUTHIYA VEETIAL CHEEKU
February 27, 1963
SUBBIAH PILLAI Vs. GOPALA PILLAI
October 14, 1963
SUBRAMANIA IYER Vs. INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALESTAX
March 14, 1963
SUBRAMANIA IYER Vs. AMMU ALIAS MADHAVI AMMA
July 16, 1963
SUBRAMONIA IYER Vs. DAMODARAN POTTI
March 3, 1963
SUBRAMONIA IYER Vs. NEDUNGADI BANK LTD
March 8, 1963
SUBRAMONIA IYER Vs. KANDU S/O RAKKANDI
January 30, 1963
SUBRAMONIAM Vs. DEPUTY INSPECTOR-GENERAL OF POLICE
June 27, 1963
SUNDARA FINANCE LTD Vs. STATE OF KERALA
December 5, 1963
SWAMI SATCHITANAND Vs. INCOME TAX OFFICER SECOND ADDL
July 10, 1963
SYED MOHAMMED Vs. RAMAN
March 4, 1963
T KUNHAMMAD Vs. M NARAYANAN NAMBUDIRIS SON NARAYANAN NAMBUDIRI
July 22, 1963
TATA OIL MILLS CO. LTD Vs. COMMISSIONER, ERNAKULAM MUNICIPALITY
October 4, 1963
THAMBAYI Vs. KOTTAN
December 29, 1963
THAMBAYI & OTHERS Vs. KOTTAN
November 29, 1963
THANKAMMAL G Vs. STATE OF KERALA
August 5, 1963
THAYOOB SAIT Vs. AYYAPPAN
January 11, 1963
THE 1ST ADDL. INCOME TAX OFFICER, TRICHUR Vs. PAUL PERINCHERI
March 27, 1963
THOMAS Vs. THOMAS & ANOTHER
March 12, 1963
THOMAS A NINAN Vs. KRISHNA PILLAI KARTHIKEYAN NAIR
July 26, 1963
THOMMAN MATHAI Vs. ITTUNDAN KUNJUKOCHU
January 29, 1963
THRIKKANDIYUR PADINHAREKKARA KUNJIKUTTY AMMAS SON GOPALA Vs. KARUMATHIL PUTHENVEETTIL AMMUKUTTY AMMAS CHILDREN KALYANI
October 21, 1963
THUPPAN NAMBUDIRIPAD Vs. AGRICULTURAL INCOME TAX OFFICER
July 12, 1963
THUTTAMPARA PLANTING CO Vs. TAHSILDAR CHITTUR
July 18, 1963
TRIVANDRUM CHIT FUND LTD Vs. OFFICIAL LIQUIDATOR PALAI CENTRAL BANK LTD
March 26, 1963
UKKURU Vs. MUNDAN
March 12, 1963
ULAHANNAN JOB Vs. PRUDENTIAL TRUST VAIKOM
October 29, 1963
UMANATH MALLAR Vs. BUHARI
October 30, 1963
UMMACHIKANNUMMAL MOHAMMED PATHUMMAL Vs. BHARGAVAN RAJAN
June 11, 1963
UNION OF INDIA Vs. COORG ESTATES LTD
January 22, 1963
UNION OF INDIA Vs. ABDUL KADIR
October 22, 1963
UNNIRI Vs. HAJI K MOHAMMED
March 19, 1963
V GOPINATHAN Vs. STATE OF KERALA
March 18, 1963
V K ABDUL AZEEZE Vs. STATE OF KERALA
June 4, 1963
V K PADMANABHAN Vs. KUNJAN NARAYANAN
January 10, 1963
V V JOSEPH Vs. STATE OF KERALA
July 15, 1963
VALANHIYIL KUNHI AVULLA Vs. EENGAYIL PEETIKAYIL KUNHI AVULLA
October 21, 1963
VALAPAD CO-OPERATIVE STORES Vs. K H SRINEVASA IYER BROTHERS PALGHAT
February 18, 1963
VARGHESE MECHERY Vs. DIRECTOR OF LOCAL BODIES
August 1, 1963
VARIATH RAPPAI Vs. STATE OF KERALA
February 21, 1963
VARKEY & SONS Vs. STATE OF KERALA & ANOTHER
April 1, 1963
VARKEY AND SONS Vs. STATE OF KERALA
April 15, 1963
VARKEY GEORGE Vs. K P VASU PILLAI
June 12, 1963
VARKEY GEORGE Vs. DISTRICT REGISTRAR OF DOCUMENTS
November 29, 1963
VARKEY VARKEY Vs. AUGUSTHY VARKEY
January 18, 1963
VASU NAMBISAN Vs. KESAVAN NAIR
July 19, 1963
VASUDEVAN NAMBUDIRI Vs. NARAYANAN NAMBUDIRI
June 17, 1963
VELAPPAN Vs. STATE OF KERALA
March 4, 1963
VELAYUDHAN NAIR GOPALAN NAIR Vs. AYYAPPAN PILLAI MADHAVAN PILLAI
February 12, 1963
VELLIYOTTUMMAL SOOPPI & OTHERS Vs. NADUKKANDY MOOSA & OTHERS
May 20, 1963
VELU Vs. KORATHU
April 3, 1963
VENKITESWARA PAI RAMA PAI Vs. LUIS
August 26, 1963
VENKITESWARAN Vs. STATE OF KERALA
September 17, 1963
VISWASOM S Vs. COMMISSIONER OF INCOME TAX
June 13, 1963
WORKMEN OF PIERCE LESLIE AND CO Vs. LABOUR COURT QUILON
October 23, 1963