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Case Index
Title
Date
A NNAGNOOR Vs. STATE OF MYSORE AND
September 6, 1963
ABBAS BEARY Vs. STATE OF MYSORE
November 14, 1963
AKHTER BEGUM Vs. HASNA BEGUM
August 13, 1963
APPAYYA NAIKA AND Vs. STATE OF MYSORE AND
September 18, 1963
B ASRIRAMIAH Vs. INCOME TAX OFFICER KOLAR AND
March 31, 1963
B HHONNALIGE GOWDA Vs. STATE OF MYSORE
December 9, 1963
BELLARY DISTRICT MINE OWNERS ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX
August 30, 1963
BHEEMA RAO Vs. V RAO
February 7, 1963
BIYAMMA Vs. STATE OF KARNATAKA
February 6, 1963
BOMBAY INDRA BHAVAN MYSORE Vs. RAMACHANDRA SASTRI S
November 29, 1963
BRAMA BHATTA Vs. BKODANDARAMA BHATTA
February 28, 1963
C K APPANNA Vs. STATE OF MYSORE
January 13, 1963
C SRATANCHAND Vs. MULTANMULL SESNAMULL
March 22, 1963
CENTURY BANK LTD Vs. M MARLINGAPPA
November 8, 1963
CHANDRAPPA SHARNAPPA Vs. BASALINGAPPA
March 25, 1963
CLAKSHMIAH SETTY Vs. GURUSWAMY ARADHYA AND
August 20, 1963
CMUTTU Vs. BHARATH MATCH WORKS
August 7, 1963
COFFEE BOARD Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY
July 5, 1963
COFFEE BOARD Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX MYSORE
March 5, 1963
COMMISSIONER OF INCOME TAX Vs. LAKSHMAMMA
July 12, 1963
COMMISSIONER OF INCOME TAX Vs. AMCO BATTERIES P LIMITED
July 31, 1963
COMMISSIONER OF INCOME TAX Vs. GURUSWAMY K N
August 27, 1963
COMMISSIONER OF INCOME TAX MYSORE Vs. K NGURUSWAMY
August 27, 1963
COMMISSIONER OF INCOME TAX MYSORE Vs. KDODDABASAPPA
August 28, 1963
COMMISSIONER OF INCOME TAX MYSORE Vs. LAKSHMAMMA
March 12, 1963
COMMISSIONER OF INCOME TAX/WEALTH TAX Vs. AMCO BATTERIES P LTD
March 31, 1963
Commissioner of Income-tax/Wealth Tax Vs. Amco Batteries (P) Ltd.
March 31, 1963
COMMISSIONER OF WEALTH TAX Vs. D C BASAPPA LT COL
July 31, 1963
COMMISSIONER OF WEALTH TAX MYSORE Vs. D CBASAPPA
March 31, 1963
COMMISSIONER OF WEALTH TAX MYSORE BANGALORE Vs. D CBA SAPPA
July 31, 1963
D GVISWANATH Vs. CHIEF SECRETARY TO THE GOVERNMENT OF MYSORE
September 30, 1963
DODDA MUNIAMMA Vs. GBHAKTAVAMMAL
June 5, 1963
DODDE GOWDA KAPANI Vs. STATE OF MYSORE AND
March 14, 1963
DUNDAPPA SHIVALINGAPPA ADI Vs. S G MOTOR TRANSPORT COMPANY P LTD
November 26, 1963
ERAPPA Vs. STATE OF MYSORE
June 17, 1963
ESTHURI ASWATHIAH Vs. COMMISSIONER OF INCOME TAX MYSORE
March 11, 1963
ESTHURI ASWATHIAH Vs. COMMISSIONER OF INCOME TAX
July 11, 1963
G KKUMAR Vs. STATE OF MYSORE
January 23, 1963
G MMOHAN Vs. AGRICULTURAL INCOME TAX OFFICER COORG AND
March 1, 1963
GOVINDAGOUDA NARAYANAGOUDA Vs. MADHAVA RAO NARASINGA RAO
November 8, 1963
GURUNATH Vs. CIT
August 22, 1963
H.K. Dasappa Setty and others Vs. K.N. Tammanna Gowda and another
March 11, 1963
HANUMAPPA Vs. KONDAPPA
June 28, 1963
HINDUSTAN LEVER LTD Vs. BOMBAY SODA FACTORY
March 15, 1963
HVEERABHADRAPPA Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE
August 20, 1963
ISMSIL SHERIFF Vs. NASARIN
August 27, 1963
JANAB MANA MOHAMAD IAMAIL SAHEB Vs. V B
October 16, 1963
K S NAIK REGIONAL PROVIDENT FUND Vs. OFFICIAL LIQUIDATOR
August 29, 1963
K TAPPANNA Vs. CORPORATION OF CITY OF BANGALORE
January 29, 1963
K TVENKATA GOWDA Vs. DEVAMMA
January 25, 1963
K VADINARAYANA SETTY Vs. COMMERCIAL TAX OFFICER KOLAR CIRCLE KOLAR
April 10, 1963
K YPILLIAH Vs. COMMISSIONER OF INCOME TAX BANGALORE
August 19, 1963
KADETHOTADA GULAPPA BASAPPA Vs. ELECTION OFFICER, NAREGAL TOWN PANCHAYAT AND ORS.
December 18, 1963
KAPGAL KONDA GIREANNA AND Vs. KAPGAL KONDA BASAPPA
February 8, 1963
KAPILA TEXTILES MILLS LTD Vs. STATE OF KARNATAKA
November 26, 1963
KESHAVAYYA V Vs. STATE OF MYSORE
June 28, 1963
KGANESH Vs. KVENKATASWARA IYER
June 27, 1963
KHAJA BI Vs. MOHAMMAD HUSSAIN
July 8, 1963
KHAWJABI Vs. MOHAMMAD HUSSAIN
June 24, 1963
KISHANCHAND LUNIDASINGH BAJAJ Vs. COMMISSIONER OF INCOME TAX MYSORE
March 19, 1963
KISHANCHAND LUNIDASINGH BAJAJ Vs. COMMISSIONER OF INCOME TAX
July 19, 1963
KONKALKONDA NARASIAH GOVINDAPPA YADGIRI Vs. COMMISSIONER OF INCOME TAX
July 3, 1963
KONKALKONDA NARASIAH GOVINDAPPA YADGIRI Vs. COMMISSIONER OF INCOME TAX MYSORE
March 3, 1963
KVAMAN SHENOY Vs. COLLECTOR OF SOUTH KANARA MANGALORE
March 7, 1963
LAXMAN OMANA MUCHANDI Vs. RAMACHANDRA OMANA MUCHANDI
November 7, 1963
M CKRISHNA MURTHY Vs. MYSORE REVENUE APPELLATE TRIBUNAL
February 5, 1963
M S SHESHAGIRI RAO Vs. SPECIAL LAND ACQUISITION AND REHABILITATION OFFICER
November 6, 1963
M UMA SHENOY Vs. STATE OF MYSORE
September 18, 1963
MAGUNDAPPA NEELAPPA KORI Vs. SC
September 27, 1963
MAHADEVAPPA Vs. H P MADAVERAPPA
June 12, 1963
MAHAVARAYA UDPA Vs. DASA TANTRI
July 11, 1963
MAINUDDIN ALISAB KAZI Vs. STATE OF MYSORE
November 7, 1963
MALIKAJAPPA BHIMAPPA BENNUR Vs. BHIMAPPA KASHAPPA PARASANNAVAR
November 7, 1963
MALLIKARJUNAPPA H M Vs. AGRICULTURAL INCOME TAX OFFICER
August 13, 1963
MANA MOHAMED ISMAIL Vs. V BALARATHNAM
October 16, 1963
MANEYAPANDA MADAPPA Vs. KUTTANDA KARIAPPA
August 6, 1963
MANGALORE GANESH BEEDI WORKS Vs. COMMISSIONER OF INCOME TAX
July 16, 1963
MANGALORE GANESH BEEDI WORKS Vs. COMMISSIONER OF INCOME TAX MYSORE
March 16, 1963
MCLARANCE Vs. MRAICHEAL AND
April 11, 1963
MINOO KAIKUSHRU BELGAMWALA Vs. MANECK MARZBAN KOTHAWALA
April 11, 1963
MKUPPUSWAMY NAICKER Vs. COMMERCIAL TAX OFFICER FIRST CIRCLE BANGALORE AND
July 2, 1963
MOHAN G M Vs. AGRICULTURAL INCOME TAX OFFICER
July 1, 1963
MRAMKRISHNA BHATTA Vs. BPARAMESWARA SOMAYAJI
March 21, 1963
MUNISWAMI T Vs. STATE OF MYSORE
June 6, 1963
MUPPANNA HALAPPA Vs. CHANNAPPA HALAPPA AND
August 9, 1963
MUTHUVALLI LHAJEE AHAMED HUSSAIN SAHIB AND CO Vs. STATE OF MYSORE
November 28, 1963
MYSORE SPUN SILK MILLS LTD Vs. STATE OF KARNATAKA
July 12, 1963
NARAPPA NAIDU Vs. VENKATAMMA
March 14, 1963
NATARAJAN S Vs. COMMISSIONER OF INCOME TAX
July 10, 1963
NATIONAL ADVERTISERS Vs. MYSORE STATE ROAD TRANSPORT CORPORATION
September 4, 1963
NEELAPPA GOUDA RAMANGOUDA PATIL Vs. KARIAYAPPA GOUDA
September 19, 1963
New India Assurance Co. Ltd. and others Vs. T.K. Nanjunda Setty and Sons and another
September 11, 1963
NEW INDIA ASSURANCE COLTD Vs. T KNANJUNDA SETTY AND SONS AND
September 11, 1963
P ATENDOLKAR Vs. OFFICIAL LIQUIDATOR
June 28, 1963
P HALPHONSO Vs. C FDE COSTA
January 25, 1963
P SVENKATASWAMY SETTY Vs. UNIVERSITY OF MYSORE
April 5, 1963
PANGAL NAYAK BANK LTD Vs. COMMISSIONER OF INCOME TAX MYSORE
March 2, 1963
PEERAJADE HUSENSAB MOHADIN Vs. COMMISSIONER OF LABOUR
December 9, 1963
Peerjade Husen Sab Mohadin Vs. Commissioner of Labour, Bangalore and others
December 9, 1963
PGANESH NAYAK Vs. COMMERCIAL TAX OFFICER
July 31, 1963
PILLIAH K Y Vs. COMMISSIONER OF INCOME TAX
August 19, 1963
PKRISHNA RAO Vs. STATE OF MYSORE
December 2, 1963
PNARASIMHA IYENGAR Vs. LAKKANNA
January 10, 1963
RAJULBANDI VENKAIAH RAMAIAH Vs. COMMISSIONER OF INCOME TAX MYSORE
March 15, 1963
RAJULBANDI VENKAIAH RAMAIAH Vs. COMMISSIONER OF INCOME TAX
July 15, 1963
RANGANNA Vs. CHIEF SECRETARY GOVERNMENT OF MYSORE
March 20, 1963
RAYAPPA Vs. SHIVAMMA
February 7, 1963
RAYAPPA AND Vs. STATE OF MYSORE
September 13, 1963
REGIONAL PROVIDENT FUND COMMISSIONER K SNAIK Vs. OFFICIAL LIQUIDATOR
November 12, 1963
SADEPPA YELLAPPA DALAWAI Vs. SADASIVA MAHARUDRAPPA CHEELAD
March 29, 1963
SANNAGOUNDARA SIDDAPPA Vs. MAHADEVAPPA AND
June 14, 1963
SARJERAO APPASAHEB SHITOLE Vs. WEALTH TAX OFFICER
August 6, 1963
SAROJA Vs. EMMANUAL
August 28, 1963
SETTAPPA Vs. STATE OF MYSORE
February 7, 1963
SHA NATHUMAL GOMAJI AND CO Vs. STATE OF MYSORE
July 30, 1963
SHANKARAPPA Vs. BASAMMA
June 12, 1963
SHIVABASAPPA SHIVAPPA Vs. STATE OF MYSORE
October 11, 1963
SHIVANGOWDA AND Vs. VEERAPPA AND
June 11, 1963
SHOP SIDDEGOWDA AND FAMILY Vs. COMMISSIONER OF INCOME TAX
July 4, 1963
SHOP SIDDEGOWDA AND FAMILY Vs. COMMISSIONER OF INCOME TAX MYSORE
March 4, 1963
SIDDALINGAPPA Vs. SPECIAL LAND ACQUISITION OFFICER MANDYA AND
February 4, 1963
SNATARAJAN Vs. COMMISSIONER OF INCOME TAX MYSORE
March 10, 1963
SRIRAMIAH B A Vs. INCOME TAX OFFICER
July 31, 1963
STATE Vs. PATIL MOHAMMAD MIRA
November 14, 1963
State Vs. Kampu Shetty
January 28, 1963
STATE Vs. BHIMRAO AND
January 4, 1963
STATE Vs. MOOKAMMA ALIAS YELLAMMA AND
June 28, 1963
STATE Vs. G LUDYAWAR AND
June 21, 1963
STATE Vs. MAHADEVAPPA GOUNDAPPA GODI AND
June 6, 1963
STATE OF MYSORE Vs. GOWRI VITHAL DESHBHANDARI
January 11, 1963
STATE OF MYSORE Vs. SEETHARAM
January 25, 1963
STATE OF MYSORE Vs. SAIB GUNDA
August 13, 1963
STATE OF MYSORE AND Vs. MYSORE PAPER MILLS LTD
November 27, 1963
T NNANJUNDA SETTY AND Vs. STATE OF MYSORE
March 22, 1963
THOTADA SANNA THIPPIAH Vs. K SPALAIAH
June 21, 1963
TMUNISWAMY Vs. STATE OF MYSORE
June 6, 1963
TOKYO SHIBAURA ELECTRIC COLTD Vs. COMMISSIONER OF INCOME TAX MYSORE
March 12, 1963
TOKYO SHIBAURA ELECTRIC COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 12, 1963
UMAMAHESWAR COTTON GINNING AND PRESSING FACTORY Vs. COMMISSIONER OF INCOME TAX
August 8, 1963
UNITED TRANSPORT COMPANY Vs. REGIONAL TRANSPORT AUTHORITY
February 1, 1963
VANDSE GOPALAKRISHNA SHANABHOGUE Vs. TRASI GAVISANDRAYA LAXMAN SHANBHOGUE AND SONS
February 21, 1963
VARDICHAND LADAJI Vs. ACHALAJI BABUTMAL AND CO
August 6, 1963
VARTHAKAVARDHINI BANK LTD Vs. STATE OF KARNATAKA
November 12, 1963
VARTHAKAVARDHINI BANK LTD Vs. STATE OF KARNATAKA
December 31, 1963
VASUDEVA RAO B K Vs. STATE OF MYSORE
August 7, 1963
VEDAVALLI Vs. M CRAMASWAMY
December 12, 1963
VEDAVATHI WILLIAMS Vs. RAMA BAI
November 11, 1963
VEERATHAIAH AND Vs. RAMASWAMY IYENGAR
January 11, 1963
VENUGOPALASWAMY AND CO Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES CITY DIVISION BANGALORE AND
February 20, 1963
VISWANATHA CHETTIAR Vs. AGRICULTURAL INCOME TAX OFFICER MERCARA
December 17, 1963