Case Index

Title
Date
A RAGHAVAMMA Vs. A CHENCHAMMA
April 9, 1963
A S K KRISHNAPPA CHETTIAR C T C T CHIDAMBARAM CHETTIAR SOMASUNDARAM ALIAS NACHIAPPA CHATTIA VR A U UMAYAL ACHI Vs. S V V SOMIAH NAVNIAPPA CHETTIAR:N SV V NACHIAPPA CHETTIAR:N SV V NACHIAPPA CHETTIAR:S V V SOMIAH NAVNIAPPA CHETTIAR
March 17, 1963
ABDUL AZIZ Vs. STATE OF MAHARASHTRA
February 7, 1963
ADDANKI TIRUVENKATA THATA DESIKA CHARYULU SINCE DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVES Vs. STATE OF ANDHRA PRADESH
November 7, 1963
AFZAL ULLAH Vs. STATE OF UTTER PRADESH
September 20, 1963
AGNANI Vs. BADRI DAS
March 25, 1963
AHMAD ADAM SAIT Vs. M E MAKHRI
March 29, 1963
AHMAD HAFIZ KHAN Vs. MOHAMMAD HASAN KHAN
March 4, 1963
AIRLINES HOTEL PRIVATE, LIMITED Vs. ITS WORKMEN
August 14, 1963
AJENDRANATH Vs. STATE OF MADHYA PRADESH
April 23, 1963
AKOLA ELECTRIC SUPPLY CO P LIMITED Vs. J N JARARE
March 25, 1963
ALUMINIUM CORPORATION Vs. THEIR WORKMEN
August 14, 1963
ANAND NIVAS PRIVATE LIMITED Vs. ANANDJI KALYANJIS PEDHI
September 5, 1963
ANANDA BAZAR PATRIKA PRIVATE LIMITED Vs. THEIR EEMPLOYEES
May 7, 1963
ARJAN SINGH Vs. NARAIN SINGH
February 12, 1963
ARJUN SINGH Vs. MOHINDRA KUMAR
December 13, 1963
ASSOCIATED CEMENT STAFF UNION THIS ASSOCIATED CEMENT COS LIMITED BOMBAY Vs. ASSOCIATED CEMENT CO LTD
December 3, 1963
ASSOCIATED INDUSTRIES PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER KERALA TRIVANDRUM
April 9, 1963
ASSOCIATED POWER COMPANY, LIMITED Vs. ITS WORKMEN
November 14, 1963
ATHIMANATHASWAMI DEVASTHANANI Vs. K GOPALASWAMI AYYANGAR
May 9, 1963
BABU LAL Vs. STATE OF UTTAR PRADESH
September 18, 1963
BACHCHOO LAL Vs. STATE OF UTTAR PRADESH
April 25, 1963
BADAT AND CO BOMBAY Vs. EAST INDIA TRADING CO
May 10, 1963
BAI ACHHUBA AMARSINGH Vs. KALIDAS HARNATH OJHA
December 6, 1963
BAI VELBAI Vs. COMMISSIONER OF INCOME TAX
January 23, 1963
BANK OF BIHAR Vs. MAHABIR LAL
February 7, 1963
BASTI SUGAR MILLS LIMITED Vs. RAM VJAGAR
April 4, 1963
BENGAL BHATDE COAL CO LIMITED Vs. RAM PROBESH SINGH
January 7, 1963
BENGAL KAGAZKAL MAZDOOR UNION Vs. TITAGHUR PAPER MILLS COMPANY LIMITED
April 11, 1963
BENGAL KAGAZKAL MAZDOOR UNION Vs. TITAGHUR PAPER MILLS COMPANY
November 29, 1963
BENGAL NAGPUR COTTON MILLS LIMITED Vs. BOARD OF REVENUE MADHYA PRADESH
July 30, 1963
BHAGWAN SWARUP LAL BISHAN LAL V V SUBEDAR NARAYAN VITHAL SAYANA SARDAR SARDUL SINGH CAVEESHAR DAMODAR SARUP SETH Vs. STATE OF MAHARASHTRA
March 18, 1963
BHAGWATI PRASAD SAH Vs. BHAGWATI PRASAD SAH
October 10, 1963
BHIKARI Vs. STATE OF UTTAR PRADESH
February 25, 1963
BHIKUSA YAMASA KSHATRIYA PRI LIMITED Vs. UNION OF INDIA
February 8, 1963
BHOGAMJU VENKATA JANAKI RAMA RAO PEDDINTI VENKATA SESHACHAYULU Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS ANDHRA PRADESH HYDERABAD BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS MADRAS NOW ANDHRA PRADESH
October 31, 1963
BHUSAWAL BOROUGH MUNICIPALITY Vs. AMALGAMATED ELECTRICITY CO LTD
December 10, 1963
BIHARI MILLS Vs. AHMEDABAD MUNICIPAL CORPORATION
April 9, 1963
BIJAYANANDA PATNAIK Vs. SATRUGHNA SAHU
March 26, 1963
BOMBAY GAS CO LIMITED Vs. GOPAL BHIVA
May 9, 1963
BOMBAY UNION OF JOURNALISTS Vs. STATE OF BOMBAY
December 19, 1963
BRAHM PARKASH Vs. MANBIR SINGH AND ORS.
March 14, 1963
BRULTAM PURKASH JAGDISH CHAND Vs. MANBIR SINGH MINOR
March 14, 1963
BURN AND COMPANY LIMITED Vs. ITS WORKMEN
December 6, 1963
BYRAMJEE JEEJEEBHOY PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
April 3, 1963
C BEEPATHLIMA Vs. VELASURI SHANKARANARAYANA KADAMBOLITHAYA
December 6, 1963
CANARA BANK LIMITED Vs. ANANT NARAYAN SURKUND
April 22, 1963
CANARA BANKING CORPORATION LIMITED Vs. U VITTAL
April 22, 1963
CENTRA BANK OF INDIA LIMITED Vs. P S RAJAGOPALAN
April 19, 1963
CHALIAGULLA RAMACHANDRAYYA Vs. BOPPANA SATYANARAYANA
May 10, 1963
CHAMPAKLAL CHIMANLAL SHAH Vs. UNION OF INDIA
October 23, 1963
CHAMPARAN CANE CONCERN DISSOLVED Vs. STATE OF BIHAR IN ALL THE APPEALS
April 9, 1963
CHANDI KUMAR DAS KARMARKAR AND AN OTHER Vs. ABANIDHAR ROY
October 9, 1963
CHANDNEE WIDYA VATI MADDEN Vs. C L KATIAL
March 23, 1963
CHANDRA BHAN GOSAIN Vs. STATE OF ORISSA
April 5, 1963
CHANDRU DEO SINGH Vs. PROKASH CHANDRA BOSE ALIAS CHABI BOSE
January 22, 1963
CHERUBIN GREGORY Vs. STATE OF BIHAR
July 31, 1963
CHITTARANJAN DAS Vs. STATE OF WEST BENGAL
April 22, 1963
COCHIN STATE POWER, LIGHT CORPORATION, LIMITED Vs. ITS WORKMEN
May 7, 1963
COLLECTOR OF SOUTH SATARA Vs. LAXMAN MAHADEV DESHPANDE
February 18, 1963
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. RAJA REDDY MALLARAM
November 20, 1963
COMMISSIONER OF INCOME TAX BOMBAY Vs. JAMES ANDERSON
December 2, 1963
COMMISSIONER OF INCOME TAX MADRAS Vs. C G KRISHNASWAMI NAIDU
November 25, 1963
COMMISSIONER OF INCOME TAX MADRAS Vs. C M KOTHARI MADRAS DEA AND AFTER HIM HIS LEGAL REPRESENTATIVE AND WIFE RAMA KOTHARI:
March 26, 1963
COMMISSIONER OF INCOME TAX PUNJAB Vs. JAI PARKASH OM PARKASH COMPANY LIMITED
November 26, 1963
CONSTITUTION OF INDIA Vs. SEA CUSTOM ACT 1878
May 10, 1963
CORPORATION OF CALCUTTA Vs. CALCUTTA TRAMWAYS CO LTD
October 4, 1963
DALURAM PANNALAL MODI Vs. ASSISTANT COMMISSIONER OF SALES TAX INDORE
March 8, 1963
DARYA SINGH Vs. STATE OF PUNJAB
April 25, 1963
DEPUTY DIRECTOR OF CONSOLIDATION AZAINGARH Vs. DEEN BANDHHU RAI
August 23, 1963
DINARAM CHUTIYA Vs. KAKAJAN TEA ESTATE
January 14, 1963
EASTERN BANK, LIMITED Vs. SHIVDAS VISHNU NAIK
April 19, 1963
FAKHRUDDIN Vs. STATE OF MADHYA PRADESH
June 26, 1963
FATEH CHAND Vs. BALKISHAN DASS
January 15, 1963
FIRM OF ILLURI SUBBAYYA CHETTY AND SONS Vs. STATE OF ANDHRA PRADESH
January 25, 1963
FIRM SETH RADHA KISHAN Vs. ADMINISTRATOR MUNICIPAL COMMITTEE LUDHIANA
March 7, 1963
G S BANSAL Vs. DELHI ADMINISTRATION
March 21, 1963
GENERAL ASSURANCE SOCIETY LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
October 8, 1963
GENERAL MANAGER B E S T UNDERTAKING BOMBAY Vs. AGNES
May 10, 1963
GENERAL MANAGER BHILAI STEEL V PROJECT BHILAI M P GENERAL MANAGER HINDUSTAN STEEL LTD Vs. STEEL WORKS UNION BHOPAL:NARAHARI TRIPATHI TURNER GENERAL SECRETARY UNITED STEEL WORKERS OF BHILAI:S K BISWAS
November 8, 1963
GHANSHYAMDAS Vs. REGIONAL ASSISTANT COMMISSIONER OF SALES TAX NAGPUR
August 16, 1963
GIRDHARMAL KAPUR CHAND Vs. DEV RAJ MADAN GOPAL
February 11, 1963
GOPAL JALAN AND CO Vs. CALCUTTA STOCK EXCHANGE ASSOCIATION LIMITED
May 9, 1963
GOPAL NARAIN Vs. STATE OF UTTAR PRADESH
September 3, 1963
GREAVES COTTON AND COMPANY LIMITED GREAVES COTTON AND CROMPTON PARKINSOII PRIVATE LIMITED KENYON GREAVES PRIVATE LIMITED RUSTON AND HORNS Vs. GREAVES COTTON AND ALLIED COMPANIES EMPLOYEES UNION:GREAVES COTTON AND ALLIED COMPANIES EMPLOYEES UNION
November 14, 1963
GURAMMA BHRATAR CHANBASAPPA DESHMUKH NAGAMMA BHRATAR GHANBASAPPA DESHMUKH Vs. MALLAPPA CHANBASAPPA:GURAMMA BHRATAR CHANBASAPPA
August 19, 1963
GURU GOBINDA BASU Vs. SANKARI PRASAD GHOSAL
August 14, 1963
H H THE MAHARANA SAHIB SHRI BHAGWAT SINGH BAHADUR OF UDAIPUR Vs. STATE OF RAJASTHAN
October 3, 1963
HARI NARAIN Vs. BADRI DAS
March 4, 1963
HARINAGAR CANE FARM MESSRS MOTIPUR ZAMINDARY CO Vs. STATE OF BIHAR
March 21, 1963
HAZARA SINGH GILL Vs. STATE OF PUNJAB
May 10, 1963
HIMANSU KUMAR BOSE Vs. JYOTI PROKASH MITTER
October 14, 1963
HOTEL AMBASSADOR Vs. ITS WORKMEN
March 20, 1963
HUKMA Vs. STATE OF RAJASTHAN
August 29, 1963
INDIAN HUME PIPE COMPANY LIMITED Vs. ITS WORKMEN
July 29, 1963
INDIAN OXYGEN, LIMITED Vs. ITS WORKMEN
January 14, 1963
INDUSTRIAL CHEMICAL CORPORATION Vs. EXCISE COMMISSIONER
October 24, 1963
INNAMURI GOPALAN Vs. STATE OF ANDHRA PRADESH
April 8, 1963
ITTYAVIRA MATHAI Vs. VARKEY VARKEY
January 15, 1963
J K COTTON SPINNING AND WEAVING MILLS CO LIMITED Vs. LABOUR APPELLATE TRIBUNAL OF INDIA IIIRD BRANCH LUCKNOW
May 9, 1963
JABAR SINGH Vs. GENDA LAL
December 20, 1963
JABARSINGH Vs. GENDALAL
December 20, 1963
JAGANNATHAM AND BROS Vs. SOWDAMBIGAI MOTORS SERVICE
May 8, 1963
JAGIR KAUR Vs. JASWANT SINGH
February 13, 1963
JAMUNA SINGLI Vs. BHADAI SHAH
October 4, 1963
JANAPAREDDY LATCHAN NAIDU Vs. JANAPAREDDY SANYASAMMA
February 11, 1963
JANG SINGH Vs. BRIJ LAL
February 20, 1963
JAYANTILAL AMRATLAL SHODHAN Vs. F N RANA
November 5, 1963
JIVARAJBHAI UJAMSHI SHETH Vs. CHINTAPANRAO BALAJI
November 19, 1963
JUGDISH MITTER Vs. UNION OF INDIA
September 20, 1963
K M SHANMUGAM PROPRIETOR K M S TRANSPORT TANJORE MADRAS STATE Vs. S R V PRIVATE LIMITED
February 6, 1963
K S RAMAMURTHY REDDIAR K S RAMAMURTHY REDDIAR S SIVARAMA REDDIAR INTERVENER Vs. CHIEF COMMISSIONER PONDICHERRY:CHIEF COMMISSIONER PONDICHERRY
January 22, 1963
K VENKATARAMIAH Vs. A SEETHARAMA REDDY
February 12, 1963
KALE KHAN MOHAMMAD HANIF Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL
February 8, 1963
KALWA DEVADATTAM KALWA DEVADATTAM Vs. UNION OF INDIA
April 19, 1963
KAMALA MILLS LIMITED Vs. STATE OF BOMBAY
April 23, 1963
KAMLA DEVI Vs. TAKLIATMAL
February 21, 1963
KANAKARATHANAMMAL Vs. V S LOGANATHA MUDALIAR
December 18, 1963
KARAM CHAND THAPAR AND BROS. LIMITED Vs. WORKMEN
August 2, 1963
KARAM SINGH SOBTI Vs. PRATAP CHAND
August 29, 1963
KATHEESA UMMA Vs. KUNHAMU
August 23, 1963
KAUSHALYA DEVI Vs. MOOL, RAJ
September 4, 1963
KAUSHALYA RANI Vs. GOPAL SINGH
September 20, 1963
KESORAM COTTON MILLS LIMITED Vs. GANGADHAR
April 4, 1963
KHANDIGE SHAM BHAT K KRISHNA BHATTA Vs. AGRICULTURAL INCOME TAX OFFICER KASARAGOD:AGRICULTURAL INCOME TAX OFFICER KASARAGOD
August 29, 1963
KHARDAH AND COMPANY LIMITED Vs. WORKMEN
May 2, 1963
KHARKAN Vs. STATE OF UTTAR PRADESH
August 29, 1963
KHYERBARI TEA CO LIMITED KHYERBARI TEA CO LIMITED Vs. STATE OF ASSAM:DESSAI AND PARBUTTIA TEA CO LTD
December 13, 1963
KIRPAL SINGH Vs. STATE OF UTTAR PRADESH
May 10, 1963
KRISHANLAL ISHWARLAL DESAI Vs. BAI VIJKOR
January 18, 1963
KRISHNA GOVIND PATIL Vs. STATE OF MAHARASHTRA
January 23, 1963
KRISHNACHANDRA Vs. STATE OF MADHYA PRADESH
January 25, 1963
KUNJU KESAVAN Vs. M M PHILIP
May 8, 1963
LAKSHMI ACHI Vs. T V V KAILASA THEVAR
March 7, 1963
LALITAREDDI CHINNA VENKATA REDDI Vs. LAKKUEDDI LAKSHMAMA
March 4, 1963
LAXIMDAS DAYAHUAL KABRAWALA Vs. NANABHAI CHUNILNL AABRAWALA
March 27, 1963
LIFE INSURANCE CORPORATION OF INDIA Vs. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN
December 9, 1963
LIFE INSURANCE CORPORATION OF INDIA Vs. SUNIL KUMAR MUKHERJEE
November 22, 1963
LONDON RUBBER CO LIMITED Vs. DUREX PRODUCTS INCORPORATED
March 4, 1963
M RAMAPPA Vs. GOVERNMENT OF ANDHRA PRADESH
January 22, 1963
M SELVARAJ DANIEL Vs. MANAGEMENT OF STATE BANK OF INDIA
April 22, 1963
MADAMAIICHI RANIAPPA Vs. MUTHALURU BOJJAPPA
March 29, 1963
MAHALAKSHMI MILLS LIMITED BHAVNAGAR Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD
October 23, 1963
MAHARAJA SIR PATESHWARI PRASAD SINGH Vs. STATE OF UTTAR PRADESH
March 28, 1963
MAJOR S S KHANNA IN BOTH THE APPEALS Vs. BRIG F J DILLON IN BOTH THE APPEALS
August 14, 1963
MAKHAN SINGH TARSIKKA SHAMSHER SINGH JOSH GURBUX SINGH ATTA DHANPAT RAI NAHAR DALIP SINGH MUTA SINGH DARSHAN SINGH JHABAL CHANAN SINGH DHUT KARNAIL SINGH FIDA SHRIMATI GODAVARI SHAMRAO PARULEKAR SHAMRAO VISHNU PARULEKAR PRALAD KRISHNA KURANE SHRIPAD YESH Vs. STATE OF PUNJAB:STATE OF PUNJAB:STATE OF MAHARASHTRAS:STATE OF MAHARASHTRAS:TH
September 2, 1963
MANAGEMENT OF EXPRESS NEWS PAPERS LIMITED Vs. B SOMAYAJULU
April 18, 1963
MANAGEMENT OF EXPRESS NEWSPAPERS PRIVATE LIMITED MADURAI Vs. PRESIDING OFFICER LABOUR COURT MADURAI
December 18, 1963
MANAGEMENT OF R S MADHO RAM AND SONS AGENCIES PRIVATE LIMITED Vs. WORKMEN AS
November 14, 1963
MANGILAL Vs. SUGAN CHAIID RATHIDECEASED AND AFTER HIM HIS HEIRS AND LEGAL REPRESENTATIVES
October 24, 1963
MANINDRA LAND AND BUILDING CORPORATION LTD Vs. BHUTNATH BANERJEE
May 2, 1963
MANIPUR ADMINISTRATION Vs. M NILA CHANDRA SINGH
November 29, 1963
MATHRI Vs. STATE OF PUNJAB
December 11, 1963
MCLEOD AND COMPANY LIMITED Vs. WORKMEN
November 29, 1963
MEENGLAS TEA ESTATE Vs. WORKMEN
February 22, 1963
MOHAMMAD IKRAM HUSSAIN Vs. STATE OF UTTAR PRADESH
October 9, 1963
MOHAN CHOWDHURY K C DULIA ON BEHALT OF RAJ KUMAR VOHRA DETENU Vs. CHIEF COMMISSIONER UNION TERRITORY OF TRIPURA:CHIEF COMMISSIONER UNION TERRITORY OF TRIPURA
April 29, 1963
MOHAN SINGH Vs. BHANWARLAL
October 3, 1963
MOHINDER SINGH Vs. STATE OF PUNJAB
July 31, 1963
MONIMALA DEVI Vs. INDU BALA DEBYA
December 3, 1963
MOTI RAM DEKA SUDHIR KUMAR DAS PRIYA GUPTA MOTI RAM DEKA TIRATH RAM LAKHANPAL UNION OF INDIA HARI KISHORE RAM CHANDRA LAL RAM DUTTA UPADHYA ONKAR NATH AKHAURIA Vs. GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EASTERN RAILWAY:UNION OF INDIA:S B TEWARI:PARIMAL GUPTA:PREMCHAND THAKUR:S B TEW
December 5, 1963
MUNICIPAL COUNCIL PALAI Vs. T J JOSEPH
February 14, 1963
MUNNALAL Vs. STATE OF UTTAR PRADESH
April 17, 1963
MURARKA RADBEY SHYAM KAM KUMAR Vs. ROOP SINGH RATHORE
May 7, 1963
N A MALBARY AND BROS SURAT Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH AHMEDABAD
November 25, 1963
NAGRAJ Vs. STATE OF MYSORE
May 8, 1963
NANDESHWAR PRASAD DEOKI NANDAN Vs. U P GOVERNMENT
April 26, 1963
NATIONAL INSURANCE COMPANY LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
March 4, 1963
NATIONAL RADIO CORPORATION Vs. THEIR WORKMEN
January 11, 1963
NAUNIHAL KISHAN Vs. R S CH PARTAP SINGH
March 13, 1963
NAWABGANJ SUGAR MILLS COMPANY, LIMITED Vs. ITS WORKMEN
December 19, 1963
NEW CENTRAL JUTE MILLS CO LIMITED ADVOCATES GENERAL ANDHRA PRADESH MADHYA PRADESH AND MAHARASHTRA Vs. STATE OF WEST BENGAL
January 17, 1963
NEW JEHANGIR VAKIL MILLS CO LIMITED BHAVNAGAR Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD
April 10, 1963
NEW MARINE COAL CO BENGAL PRIVATE LIMITED Vs. UNION OF INDIA
April 5, 1963
NIHAL SINGH Vs. STATE OF PUNJAB
May 10, 1963
NOOR KHAN Vs. STATE OF RAJASTHAN
August 19, 1963
NORTHERN DOOARS TEA COMPANY LIMITED Vs. WORKMEN OF DEMDIMA TEA ESTATE
August 13, 1963
ORIENTAL BANK OF COMMERCE LIMITED Vs. HARCHARN DAS LOOMBA
March 5, 1963
P H KALYANI Vs. AIR FRANCE CALCUTTA
February 15, 1963
P J RATNAM Vs. D KANIKARAM
April 10, 1963
PABITRA KUMAR BANERJI MEMBERS BAR ASSOCIATION CALCUTTA H C Vs. STATE OF WEST BENGAL
October 7, 1963
PANNA LAL Vs. STATE OF BOMBAY
February 11, 1963
PATEL GORDHANDAS HARGOVINDAS Vs. MUNICIPAL COMMISSIONER AHMEDABAD
March 28, 1963
PHILIP JOHN PLASKET THOMAS Vs. COMMISSIONER OF INCOME TAX CALCUTTA
March 22, 1963
PODAR PLASTICS PRIVATE LIMITED BOMBAY Vs. WORKMEN EXCLUDING CLERKS EMPLOYED UNDER THE APPELLANT AND
December 19, 1963
PRATIVA BOSE Vs. KUMAR RUPENDRA DEB RAIKAT
May 10, 1963
PRESIDENT OF INDIA Vs. P AN ADVOCATE
January 23, 1963
PROVINCIAL GOVERNMENT OF MADRAS Vs. J S BASAPPA
November 20, 1963
PULAVARTHI VENKATA SUBBA RAO Vs. VALLURI JAGANNADHA RAO
March 13, 1963
PUNJAB NATIONAL BANK, LIMITED Vs. ITS WORKMEN
January 24, 1963
R P KAPUR Vs. UNION OF INDIA
November 10, 1963
R P KAPUR Vs. S PRATAP SINGH KAIROA
August 2, 1963
RAGHUBIR PROSAD DUDHEWALLA Vs. CHAMANLAL MEHRA
May 10, 1963
RAGHUBIR SARAN Vs. STATE OF BIHAR
March 14, 1963
RAGHUNATH KESHAVA KHARKAR Vs. GANESH ALIAS MADHUKAR BALAKRISHNA KHARKAR
May 2, 1963
RAI RAMKRISHNA Vs. STATE OF BIHAR IN BOTH THE APPEALLS
February 11, 1963
RAI SAHIB RAMDAYAL GHASIRAM OIL MILLS AND PARTNERSHIP FIRM Vs. LABOUR APPELLATE TRIBUNAL
December 10, 1963
RAICHAND AMULAKH SHAH Vs. UNION OF INDIA
October 21, 1963
RAIZADA TOPANDAS Vs. GORAKHRAM GOKALCHAND
April 22, 1963
RAJ KISHORE TEWARI Vs. GOVINDARAM BHANSALI
October 10, 1963
RAJA RAM JAISWAL Vs. STATE OF BIHAR
April 4, 1963
RAJA RAMESHWARA RAO Vs. COMMISSIONER OF INCOME TAX HYDERABAD
April 4, 1963
RAJABBAI ABDUL REBRNAN MUNSHI Vs. VASUDEV DHANJIBHAI MODY
May 1, 1963
RAM BILAS SINGH Vs. STATE OR BIHAR
January 29, 1963
RAM M. VIJAYALAKSHRNAMRNA RAO BAHADUR Vs. COLLECTOR OF MADRAS
April 24, 1963
RAM SARAN DASS Vs. STATE OF PUNJAB
September 16, 1963
RAM SARUP Vs. UNION OF INDIA
December 12, 1963
RAMA VILAS SERVICE F LIMITED Vs. C CHANDRASEKARAN
December 9, 1963
RAMACHANDRA SHENOY Vs. HILDA BRITE
April 1, 1963
RAMESHWAR PRASAD Vs. SHAMBEHARI LAL JAGANNATH
May 3, 1963
RAMESHWAR SHAW Vs. DISTRICT MAGISTRATE BURDWAN
September 11, 1963
RAMNARAYAN MOR Vs. STATE OF MAHARASHTRA
December 16, 1963
RANENDRA CHANDRA BANERJEE Vs. UNION OF INDIA
February 18, 1963
S CHATTANATHA KARAYALAR Vs. CENTRAL BANK OF INDIA LIMITED
March 9, 1963
S N RANADE Vs. UNION OF INDIA
February 8, 1963
S PARTAP SINGH Vs. STATE OF PUNJAB
September 2, 1963
S R TEWARI Vs. DISTRICT BOARD AGRA NOW ANTARIM ZILA PARISHAD AGRA
April 15, 1963
SAIT NAGJEE PURUSHOTHAM AND CO CALICUT Vs. COMMISSIONER OF INCOME TAX MADRASNOW KERALA
December 20, 1963
SAJJAN SINGH Vs. STATE OF PUNJAB
August 28, 1963
SAMNUGGUR JUTE FACTORY COMPANY, LIMITED Vs. THEIR WORKMEN
November 5, 1963
SANTA SILA DEVI Vs. DHIRENDRA NATH SEN
April 20, 1963
SEKENDAR SHEIKH Vs. STATE OF WEST BENGAL
February 8, 1963
SHAHZAD KUNWAR DECEASED AND AFTER HER LEGAL REPRESENTATIVE LALLI BIBI ALIAS BALLO BIBI Vs. RAJA RAM KARAN BAHADUR
December 16, 1963
SHANKARLAL AGGARWALA Vs. SHANKARLAL PODDARRESPON DENTS
January 24, 1963
SHARNAPP A MUTYAPPA HALKE PARASHRAM ALIAS PARSAPPA NINGAPPA SABALE GURPADAPPA AMANNA KONADE Vs. STATE OF MAHARASHTRA IN BOTH APPEALS :STATE OF MAHARASHTRA IN BOTH APPEALS
August 27, 1963
SHASHI KUMAR BANERJEE Vs. SUBODH KUMAR BANERJEE
September 13, 1963
SHIVRAM PODDAR Vs. INCOME TAX OFFICER CENTRAL CIRCLE II CALCUTTA
December 13, 1963
SHYAMLAL Vs. STATE OF UTTAR PRADESH
February 13, 1963
SIRSILK LIMITED THE SIRPUR PAPER MILLS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH:GOVERNMENT OF ANDHRA PRADESH
March 20, 1963
SITALPUR SUGAR WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
April 10, 1963
SOCIETE DE TRACTION CT DEICCTRICITE SOCIETE AIIONYME Vs. KAMANI ENGINEERING CO LIMITED
April 18, 1963
SOUTH INDIA CORPORATION PRIVATE LIMITED Vs. SECRETARY BOARD OF REVENUE TRIVANDRUM
August 13, 1963
SOUTH INDIAN BANK LIMITED Vs. A R CHACKO
December 2, 1963
SREELEKHA BANERJEE Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
March 27, 1963
STATE BANK BIKANER Vs. BALAI CHANDER SEN
August 14, 1963
STATE BANK OF INDIA Vs. NANAK CHAND JAIN
December 2, 1963
STATE OF ANDHRA PRADESH Vs. N VENUGOPAL
May 9, 1963
STATE OF ANDHRA PRADESH Vs. GUNDUGOLA VENKATA SURYANARAYANA GARU
September 12, 1963
STATE OF ANDHRA PRADESH Vs. S SREE RAMA RAO
April 10, 1963
STATE OF ANDHRA PRADESH Vs. CHEEMALAPATI GANESWARA RAO
April 23, 1963
STATE OF ASSAM Vs. BIMAL KUMAR PANDIT
February 12, 1963
STATE OF GUJARAT Vs. JETHALAL CHELABHAI PATEL
December 6, 1963
STATE OF KERALA Vs. GOVERDHAN HATHIBHAI AND CO
November 26, 1963
STATE OF MADHYA PRADESH Vs. CHAMPALAL GULAB CHAND MATHURA PRASAD RATTAN CHAND MOHAMMAD MATEEN KHAN
December 19, 1963
STATE OF MADHYA PRADESH Vs. RATANLAL
September 10, 1963
STATE OF MADHYA PRADESH Vs. BALKISHAN NATHANI
January 30, 1963
STATE OF MADRAS Vs. KARUMUTHU THIAGARAJAN CHETTIAR
November 15, 1963
STATE OF MAHARASHTRA Vs. MISHRIJAL TARACHAND LODHA
October 24, 1963
STATE OF MAHARASHTRA Vs. JAGATSING CHARASING ARORA
August 13, 1963
STATE OF MYSORE Vs. K MANOHE GOWDA
August 22, 1963
STATE OF ORISSA Vs. RAM CHANDRA DEV:MOHAN PRASAD SINGH DEO
November 25, 1963
STATE OF ORISSA IN ALL APPEALS STATE OF ORISSA IN ALL APPEALS STATE OF ORISSA IN ALL APPEALS Vs. DEBAKI DEBI:HAZI ALI MAHAMMAD OSMAN:FAKIR CHOUDHURY
October 29, 1963
STATE OF ORISSA IN BOTH THE APPEALS STATE OF ORISSA IN BOTH THE APPEALS H R S MURTHY Vs. M A TULLOCH AND CO :MISRILAL JAIN:M A TULLOCH AND CO
August 16, 1963
STATE OF PUNJAB Vs. JAGDIP SINGH:GURDHIAN SINGH:MALVINDER SINGH:RAJWANT SINGH
September 19, 1963
STATE OF PUNJAB Vs. OKARA GRAIN BUYERS SYNDICATE LTD
November 15, 1963
STATE OF PUNJAB Vs. RATTAN SINGH
December 16, 1963
STATE OF PUNJAB Vs. QAISAR JEHAN BEIGUN
February 11, 1963
STATE OF PUNJAB Vs. BRITISH INDIA CORPORATION LIMITED :SHREE GOPAL PAPER MILLS LIMITED
February 15, 1963
STATE OF RAJASTHAN Vs. SRIPAL JAIN
January 24, 1963
STATE OF RAJASTHAN Vs. RAM SARAN
April 10, 1963
STATE OF UTTAR PRADESH Vs. BHAGWANT KISHORE JOSHI
April 17, 1963
STATE OF UTTAR PRADESH Vs. JOGENDRA SINGH
March 4, 1963
STATE OF UTTAR PRADESH Vs. MOHAMMAD NAIM
March 15, 1963
STATE OF UTTAR PRADESH Vs. KAUSHAILIYA:RANI:CHAMPA:KANTA:RARNKALI ALIAS GITA:ASHA
October 1, 1963
STATE OF UTTAR PRADESH Vs. SINGHARA SINGH
August 16, 1963
STATE TRADING CORPORATION OF INDIA LIMITED Vs. COMMERCIAL TAX OFFICER:ASST SUPDT OF COMMERCIAL TAXES BIHAR:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER
May 20, 1963
SUBE SINGH Vs. KANHAYA
April 9, 1963
SUBODH GOPAL BOSE Vs. AJLT KUMAR HALDAR
May 7, 1963
SULTAN BROTHERS PRIVATE LIMITED BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY
December 6, 1963
SUNIL KURNAR DAS Vs. DISTRICT MAGISTRATE BURDWAN
September 11, 1963
SUR ENAMEL AND STAMPING WORLD LIMITED Vs. WORKMEN
May 7, 1963
SYED YAKOOB Vs. K S RADHAKRISHNAN
October 9, 1963
T PREM SAGAR Vs. STANDARD VACUUM OIL COMPANY MADRAS
December 16, 1963
TANDUR AND NAVANDGI STONE QUARRIES PRIVATE, LIMITED Vs. THEIR WORKMEN
November 7, 1963
TATA OIL MILLS COMPANY LIMITED Vs. WORKMEN
February 15, 1963
THAKKAR HEMRAJ KESHAVJI Vs. SHAH HARIDAS JETHABHAI
March 29, 1963
THUNGABHADRA INDUSTRIES LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
October 22, 1963
TILKAYAT SHRI GOVINDLALJI MAHARAJ TRIYAMBAK LAL GOSWAMI SHN CILANSHYAMLAIJI TILKAYAT SHRI GOWINDLAIJI Vs. STATE OF RAJASTHAN
January 21, 1963
UKHA KOLHE Vs. STATE OF MAHARASHTRA
February 11, 1963
UNION Vs. BENNETT COLEMAN AND COMPANY EMPLOYEES'BENNETT
August 13, 1963
UNION OF INDIA Vs. BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED
March 27, 1963
UNION OF INDIA Vs. BIBHUTI BHUSAN SEN
May 8, 1963
UNION OF INDIA Vs. RAM CHARAN
April 30, 1963
UNION OF INDIA Vs. A L RALLIA RAM
April 19, 1963
UNION OF INDIA Vs. H C GOEL
August 30, 1963
UNION OF INDIA Vs. LADULAL JAIN
May 7, 1963
UNION OF INDIA Vs. MADDALA THATHAIAH
May 9, 1963
UNIVERSITY OF DELHI J D TYTLER VIRENDER SAXENA Vs. RAM NATH
April 1, 1963
UNIVERSITY OF MYSORE H H ANNISH GOWDA Vs. C D GOVINDA RAO
August 26, 1963
V D TALWAR DEAD AND AFTER HIM HIS HEIRS AND LEGAL REPRESENTATIVES Vs. COMMISSIONER OF INCOME TAX BIHAR
March 26, 1963
V K VERMA Vs. RADHEY SHYAM
December 17, 1963
V R SADAGOPA NAIDU DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVES Vs. BAKTHAVATSALAM
December 11, 1963
VALIA PEEDIKAKKANDI KATHEESSA UMMA Vs. PATHAKKALAN NARAYANATH KUNHAMU DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVES
August 23, 1963
VALJIBHAI MULJIBHAI SONEJI ASHRS TEXTILE WORKS Vs. STATE OF BOMBAY GUJARAT:STATE OF BOMBAY GUJARAT
May 8, 1963
VARADA BHAVANARAYANA RAO Vs. STATE OF ANDHRA PRADESH
March 25, 1963
VASUDEV GOPALKRISHNA TAMBWEKAR Vs. BOARD OF LIQUIDATORS HAPPY HOME CO OPERATIVE HOUSING SOCIETY LTD
May 10, 1963
VASUMATIBEN GAURISHANKAR BHATT Vs. NAVIRAM MANCHHARAM VORA
August 14, 1963
VIDYACHARAN SHUKLA Vs. KHUBCHAND BAGHEL
December 20, 1963
VIRDHACHALAM PILLAI Vs. CHALDEAN SYRIAN BANK LTD
December 3, 1963
VORA ABBASBHAI ALIMAHOMED Vs. HAJI GULAMNABI HAJI SAFIBHAI
October 22, 1963
WESTERN INDIA MATCH COMPANY LIMITED Vs. THEIR WORKMEN
May 3, 1963
WILLIAM JACKS AND COMPANY LIMITED Vs. STATE OF BIHAR
November 21, 1963
WORKMEN OF BALMER LAWRIE AND COMPANY LIMITED Vs. BALMER LAWRIE AND COMPANY LIMITED
November 7, 1963
WORKMEN OF DEWAN TEA ESTATE Vs. THEIR MANAGEMENT
November 23, 1963
WORKMEN OF JESSOP AND COMPANY LIMITED Vs. JESSOP
August 2, 1963
WORKMEN OF JOINT STEAMER COMPANIES Vs. JOINT STEAMER COMPANIES
April 29, 1963
WORKMEN OF SUBONG TEA ESTATE Vs. OUTGOING MANAGEMENT OF SUBONG TEA ESTATE ANA ANOTHER
December 2, 1963
YASH PAL SAHI Vs. DELHI ADMINISTRATION
November 28, 1963