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Title
Date
ABDUL HAKIM Vs. SARKAR
February 27, 1953
ABDUL HAKIM Vs. JODHPUR RAILWAY
April 7, 1953
ACHALCHAND Vs. REKHRAJ
April 24, 1953
ACHHAR SINGH Vs. STATE
December 4, 1953
ALLADIN Vs. KARIMBUX
April 7, 1953
AMAR SINGH Vs. MST NAND KANWAR
February 23, 1953
AMARCHAND Vs. RAI SAHIB GOPICHAND
September 1, 1953
AMRA Vs. RADHA
January 6, 1953
AMRITLAL Vs. KANHAIYALAL
July 28, 1953
ANANDI LAL Vs. FATEH ALI
March 27, 1953
ANANTGIR Vs. STATE
March 24, 1953
ARJANDAS TULSIDAS Vs. G K BHAGAT
August 28, 1953
BABULAL Vs. MANNILAL
January 5, 1953
BAGE KHAN Vs. BAGA RAM
January 23, 1953
BAIJDAN Vs. SUKHDEO
December 3, 1953
BASSARMAL BHOJRAJMAL FLOUR MILLS Vs. STATE
May 15, 1953
BASTIRAM Vs. SEWARAM
February 11, 1953
BERISAL SINGH Vs. PEMCHAND
January 16, 1953
BHAGWANDAS Vs. SAMPATRAM
April 14, 1953
BHAJANDAS Vs. NANURAM
August 4, 1953
BHANWAR SINGH Vs. STATE
April 20, 1953
BHANWARIA Vs. RAM RATAN
October 1, 1953
BHARATRAM Vs. BHAGWAN
September 7, 1953
BHURA Vs. NATHULAL
January 8, 1953
BHURA LAL Vs. THIKANA BADI SADRI
October 14, 1953
BHURGIRI Vs. STATE
December 22, 1953
BHURIYA Vs. STATE
March 11, 1953
BHUWANMOHAN Vs. ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE COMPANY LTD
October 22, 1953
BIDADA Vs. MOOLCHANDRA
March 18, 1953
BIRDA Vs. PIARCHAND
July 29, 1953
BIRDHILAL Vs. STATE
April 1, 1953
BISHAN Vs. STATE
April 2, 1953
BISHANDAYAL Vs. RADHAMOHAN
July 27, 1953
BUDHARAM Vs. BEERBAL
October 29, 1953
CHANDA Vs. BILLAM KANWAR
August 26, 1953
CHANDANMAL Vs. DAWAR
August 25, 1953
CHANDANMAL Vs. ROOPNARAIN
February 27, 1953
CHAUTHMAL Vs. PANNALAL
December 14, 1953
CHELA RAM Vs. STATE OF RAJASTHAN
May 16, 1953
CHHAGAN SINGH Vs. STATE
April 2, 1953
CHHAGANSINGH Vs. STATE
August 26, 1953
CHHAGGAN Vs. DOLA
March 9, 1953
CHHOTIA Vs. STATE
July 29, 1953
CHHOTIA Vs. STATE
August 3, 1953
CHIMNA Vs. CHUNILAL
October 9, 1953
CHIMNA RAM Vs. STATE
June 10, 1953
CHITRA PRAKASH FILM EXCHANGE Vs. MOTILAL
September 15, 1953
CHOKI Vs. STATE
December 3, 1953
CHUNIA Vs. REVENUE BOARD
September 10, 1953
DEVA Vs. NAWLA
November 24, 1953
DHOLPUR CO OPERATIVE TRANSPORT AND MULTI PURPOSE UNION LTD Vs. APPELLATE AUTHORITY RAJASTHAN JAIPUR
August 29, 1953
DHOLPUR CO-OPERATIVE TRANSPORT AND MULTI PURPOSE UNION LTD. Vs. APPELLATE AUTHORITY RAJASTHAN AND OTHERS
August 28, 1953
DHONKAL SINGH Vs. STATE
July 17, 1953
DOONGIA Vs. STATE
September 1, 1953
DURGA DUTT Vs. STATE
September 11, 1953
DURJAN SAL SINGH Vs. GHASILAL
August 26, 1953
DURJAN SAL SINGH Vs. RICHHPAL SINGH
October 16, 1953
FIRM BANSILAL SUKHLAL Vs. KURBAN HUSSAIN
July 16, 1953
FIRM BUDHMAL CHAMPALAL Vs. SHYAMDAS
February 11, 1953
GAJADHAR Vs. JOHRILAL
April 29, 1953
GAMBHIRMAL Vs. SUWALAL
March 11, 1953
GANESH Vs. GOPI
February 2, 1953
GANESHA Vs. STATE
May 21, 1953
GANESHILAL RAGUNATH SINGH Vs. UNION OF INDIA
September 9, 1953
GANGARAM Vs. HULASI
September 10, 1953
GANPAT Vs. MAHADEV
September 17, 1953
GANPAT Vs. RAM DEVI
February 26, 1953
GANPAT SINGH Vs. JEEVAN
March 24, 1953
GAPPULAL Vs. STATE OF RAJASTHAN
September 21, 1953
GHANI MOHAMMED Vs. MEERU KHAN
August 12, 1953
GHANSHYAMDAS Vs. SAGARMAL
November 3, 1953
GHINSA Vs. RAMBULSINGH
September 10, 1953
GHINSA Vs. FATEH SINGH
September 1, 1953
GOKALCHAND Vs. BRIJNARAIN
October 5, 1953
GOPALDAS Vs. FIRM ABDULLA YUSAF
March 25, 1953
GORIA Vs. STATE
September 16, 1953
GOVINDA Vs. BOARD OF REVENUE RAJASTHAN
October 20, 1953
GULAB BAI Vs. GULAB BAI
September 10, 1953
GULLA Vs. PREMSUKHDAS
November 3, 1953
GYARSILAL Vs. CHOGALAL
October 19, 1953
GYSIRAM Vs. MOHANLAL
April 23, 1953
HANSRAJ Vs. SULTAN
April 13, 1953
HANUMAN Vs. BHONRILAL
July 31, 1953
HANUMAN PRASAD Vs. TH RAGHUBIR SINGH
August 14, 1953
HANUMANSINGH Vs. STATE
August 17, 1953
HAZARIMAL Vs. MUNICIPAL COMMITTEE
February 20, 1953
HEBAT SINGH Vs. STATE
January 28, 1953
HIMMATMAL Vs. SHAH MAGHJI KHUBAJI
July 30, 1953
IMARTA Vs. SAHIRAM
December 23, 1953
JAGDISH CHAND Vs. DURGAPRASAD
October 13, 1953
JAI KISHAN Vs. STATE
August 12, 1953
JAIMAL Vs. COLLECTOR ALWAR
August 28, 1953
JAIRAM Vs. MOTI
January 30, 1953
JALIRAM Vs. GOPIRAM
July 27, 1953
JAMAL Vs. STATE
November 29, 1953
JAWANMAL Vs. KANTILAL
September 15, 1953
JAWANMAL Vs. ACHALDAS
September 18, 1953
JEEWANRAM Vs. STATE OF RAJASTHAN
February 20, 1953
JOWAHARMAL Vs. STATE
August 26, 1953
KABUL SINGH Vs. STATE
February 11, 1953
KAJORIMAL Vs. AMRA
April 4, 1953
KALU Vs. CHAINA
June 12, 1953
KALYAN Vs. STATE
March 13, 1953
KALYAN CHAND Vs. MINISTER LOCAL SELF GOVT
May 15, 1953
KALYANLAL Vs. STATE
June 22, 1953
KAMLA Vs. BADRI NARAIN
January 19, 1953
KARTAR SINGH Vs. STATE
August 8, 1953
KASHIRAM Vs. NETRAM
October 14, 1953
KESRIMAL Vs. LADIA
February 26, 1953
KHAYALI Vs. NATHI
October 27, 1953
KHEM CHAND Vs. NIRANJANLAL
January 9, 1953
KISHANLAL Vs. IBRAHIM
May 16, 1953
KISHORE SINGH Vs. STATE OF RAJASTHAN
October 26, 1953
LALU Vs. MUKHRAM
February 24, 1953
LALU KAMUMAL Vs. STATE
February 13, 1953
LAXMI NARAIN Vs. SHANKARLAL
November 2, 1953
MADAN MOHAN Vs. BANKATLAL
August 26, 1953
MADAN SINGH Vs. LAXMI NARAIN
October 27, 1953
MADAN SINGH Vs. COLLECTOR SIKAR
April 16, 1953
MADANLAL Vs. KISHANMAL
January 30, 1953
MADHO NARAIN Vs. NARHARI
August 17, 1953
MAHARAJA KISHANGARH MILLS LTD Vs. STATE OF RAJASTHAN
February 26, 1953
MALA Vs. BHEDA
April 28, 1953
MANGAL CHAND Vs. STATE OF RAJASTHAN
July 22, 1953
MANGILAL Vs. STATE
June 1, 1953
MANGILAL Vs. LAXMAN
November 10, 1953
MANOHAR LAL Vs. CUSTODIAN RAJASTHAN JODHPUR
February 11, 1953
MATADIN Vs. MUNSHILAL
November 25, 1953
MATHURA LAL Vs. HIRA
December 4, 1953
MISRI Vs. BOARD OF REVENUE
April 24, 1953
MITHULAL Vs. SHRI CHHAGANLAL
May 11, 1953
MODSINGH Vs. STATE
September 11, 1953
MOHAN Vs. JEEWAN
December 7, 1953
MOHAN SINGH Vs. STATE
September 8, 1953
MOHANLAL Vs. INDERMAL
September 7, 1953
MOOL SINGH Vs. BHABHOOT
November 18, 1953
MOOLRAJ Vs. NARSINGH DAS
September 18, 1953
MT. GULAB BAI AND ANOTHER Vs. MT. MANPHUL BAI
September 30, 1953
MUNICIPAL COUNCIL JAIPUR CITY Vs. KARIMULLAH
August 17, 1953
MUSA Vs. BADRI PRASAD
December 15, 1953
NAGORI IBRAHIM Vs. SHAHJI BABUMAL
September 9, 1953
NANDA Vs. NANDA
March 18, 1953
NANGA Vs. MANGAL
October 30, 1953
NANU Vs. GORAN
July 20, 1953
NARSIA Vs. STATE
September 2, 1953
NATH MAL MUNDRA Vs. SHANKER DUTT
November 8, 1953
NATHA Vs. GUJARMAL
March 4, 1953
NATHA Vs. CHUNI
February 9, 1953
NATHULAL Vs. KACHARLAL
January 9, 1953
NEMICHAND Vs. DHANSUKHDAS
February 6, 1953
PANCH GUJAR GAUR BRAHMANS Vs. AMARSINGH
October 20, 1953
PANJUMAL Vs. MUNICIPAL COMMITTEE BUNDI
December 23, 1953
PANNALAL Vs. RAMCHANDRA
January 8, 1953
PARASRAM Vs. BHAGCHAND
January 28, 1953
PARBHATI Vs. BHONRELAL
September 29, 1953
PATRAMDAS Vs. MANGALCHAND
August 12, 1953
PEMA Vs. BHENRUSINGH
July 31, 1953
POKHRA Vs. NARAINI
January 31, 1953
POONAM CHAND Vs. STATE
March 19, 1953
POONMA Vs. GRAIN PANCHAYAT OF KOSELAO
October 12, 1953
PRABHU CHAND Vs. MOHD AZIM KHAN
September 17, 1953
PRABHULAL Vs. IMAMUDDIN
October 1, 1953
PRATAP SINGH Vs. STATE OF RAJASTHAN
September 11, 1953
PRATAP SINGH Vs. GOVINDA
March 4, 1953
PREMSUKH Vs. BHANWARLAL
October 12, 1953
PUKHRAJ Vs. STATE
August 18, 1953
PUROHIT SWARUPNARAIN Vs. GOPINATH
April 15, 1953
RADHAKISHAN Vs. GAJANAND
December 3, 1953
RADHEY SHYAM Vs. STATE
September 15, 1953
RADHEYSHIAM Vs. FIRM SAWAI MODI BASDEO PRASAD
March 31, 1953
RAJ SAHIBAN SHERSINGH Vs. STATE OF RAJASTHAN
November 10, 1953
RAJA HARISINGH Vs. STATE OF RAJASTHAN
November 10, 1953
RAJKUMAR Vs. KISHENLAL
March 4, 1953
RAM NATH Vs. CHOTAN
February 27, 1953
RAMANLAL Vs. RAMGOPAL
November 17, 1953
RAMCHAND Vs. KISHANGOPAL
April 20, 1953
RAMCHANDRA Vs. USMANGANI
February 6, 1953
RAMCHANDRI Vs. SHRILAL
September 28, 1953
RAMDAS Vs. FIRM LAXMICHAND KASHIRAM OF DELHI
October 6, 1953
RAMDAYAL Vs. MAJI DEVDIJI OF THIKANA RIYAN
August 7, 1953
RAMJIDAS Vs. STATE OF RAJASTHAN
August 27, 1953
RAMKANWAR BAI Vs. MAHANT BALMUKANDLAL
August 29, 1953
RAMKUMAR Vs. STATE
January 22, 1953
RAMNATH Vs. LAXMICHAND
September 21, 1953
RAMNIWAS Vs. STATE
September 25, 1953
RAMPRASAD Vs. STATE
November 17, 1953
RAMSUKH Vs. STATE
January 13, 1953
RANI AJITKUNVARBA Vs. RAJPUTANA COLD STORAGE LTD
November 30, 1953
RAO MANOHAR SINGH Vs. STATE OF RAJASTHAN
October 27, 1953
RASOOLBHAI Vs. NANDRAM
December 7, 1953
RATANLAL Vs. GAURILAL
November 13, 1953
RATANLAL Vs. DAUDAS
August 7, 1953
RATI RAM Vs. STATE
February 20, 1953
RAWAT MAN SINGH Vs. ROOP CHAND SOGANI
October 20, 1953
RICHHPAL Vs. MOTI
February 5, 1953
ROOP KISHORE Vs. JUGRAJ
August 17, 1953
SAMANDAR SINGH Vs. CHHOTU
November 19, 1953
SAMBHUDUTT Vs. SRINARAIN
December 9, 1953
SAMPATI VIKRAM DEO Vs. STATE
March 3, 1953
SANGRAMSINGH Vs. ELECTION TRIBUNAL KOTAH
July 17, 1953
SANWALIA Vs. STATE
February 26, 1953
SATYA NARAIN Vs. STATE
March 10, 1953
SHAH PREMCHAND Vs. SHAH DANMAL
April 7, 1953
SHAH SANKAL CHAND Vs. PUNAMCHAND
November 10, 1953
SHAMBHU NATH Vs. STATE
July 3, 1953
SHANKARLAL Vs. PREMSINGH
August 26, 1953
SHANKERLAL Vs. POONAMCHAND
November 11, 1953
SHEODAN SINGH Vs. NATHU SINGH
February 27, 1953
SHERSINGH Vs. GHANSIRAM
December 9, 1953
SHEWARAM DEEPCHAND Vs. STATE
June 26, 1953
SHIVDAYAL Vs. NARAINDAS
April 14, 1953
SHRI KISHAN Vs. GIRDHARILAL
April 20, 1953
SIRE KANWAR Vs. KANWARLAL
September 8, 1953
SM DAKHAN Vs. MADHOLAL
May 26, 1953
SOBHAGMAL Vs. TIKAMCHAND
March 10, 1953
SOBHALAL Vs. BAGHSINGH
September 15, 1953
SOMATH MAL Vs. STATE OF RAJASTHAN
May 11, 1953
SONKI Vs. MOONGLA
October 29, 1953
SRIPAT Vs. STATE OF RAJASTHAN
August 3, 1953
STATE Vs. KISHORILAL
August 1, 1953
STATE Vs. CHAITANLAL
June 18, 1953
STATE Vs. BHURA
May 15, 1953
STATE Vs. MOTIA
May 1, 1953
STATE Vs. SUKH SINGH
December 14, 1953
STATE Vs. SUKHSINGH
December 4, 1953
STATE Vs. JAGANNATH SINGH
September 30, 1953
STATE Vs. MANAKLAL
October 13, 1953
STATE Vs. GOVIND SINGH
August 13, 1953
STATE Vs. TAKHAT SINGH
April 4, 1953
STATE Vs. MAGRAJ
February 26, 1953
STATE Vs. S N MEHRA OFFICE OF THE DIVISIONAL ENGINEER TELEGRAPHS
January 2, 1953
STATE OF AJMER Vs. TILOKCHAND GOPALDAS
March 1, 1953
SUGANCHAND Vs. ZORAWARMAL
November 16, 1953
SUKH LAL Vs. DEVI LAL
July 24, 1953
SUKH PAL Vs. RAJASTHAN REVENUE BOARD JAIPUR
July 17, 1953
SUKHA Vs. BOARD OF REVENUE RAJASTHAN
July 31, 1953
SUKHLAL Vs. DEVILAL
July 24, 1953
SUKHLAL Vs. DEEPCHAND
September 14, 1953
SURAJ BHAN Vs. MAHAVIR PRASAD
September 2, 1953
SURAJBHAN Vs. KRISHNABEHARI
July 16, 1953
SURAJMAL Vs. STATE
May 29, 1953
SURAJMAL Vs. JAWAHARBAI
April 27, 1953
SURAJMAL BAJ Vs. STATE OF RAJASTHAN
November 3, 1953
SUWALAL Vs. STATE
February 13, 1953
TAXI MOTOR ASSOCIATION KANKROLI Vs. APPELLATE AUTHORITY
May 15, 1953
TEJA Vs. KANA
July 31, 1953
THAKUR BALWANT SINGH Vs. VISHWESHWAR
January 30, 1953
THAKUR LAWMAN SINGH Vs. THAKUR RAJ JUJAR SINGH
April 7, 1953
THAKUR MADAN SINGH Vs. COLLECTOR SIKAR
April 10, 1953
TILOK CHAND Vs. LAXMI NARAYAN
September 21, 1953
TILOK CHAND GOPALDAS Vs. STATE
October 14, 1953
TILOKA Vs. NATHU
September 10, 1953
TILOKCHAND GOPALDAS Vs. STATE
December 4, 1953
TOTARAM Vs. BHIMSINGH
July 15, 1953
UMED KHAN HAZARI KHAN Vs. STATE OF AJMER
June 25, 1953
UMRAOMAL Vs. STATE OF RAJASTHAN
September 10, 1953
VIJAYKISHAN Vs. AJABNATH
July 15, 1953