Case Index

Title
Date
ABDUL KARIM Vs. MANIRAN
April 28, 1953
ABI SAGHIR Vs. BIBI ASIA BANO
December 4, 1953
AMBIKA PRASAD TEWARY Vs. BASAWAN PANDEY
December 23, 1953
AMIN AHMAD Vs. NAND LAL SINHA
March 16, 1953
ANAND BALLABH PRASAD Vs. STATE OF BIHAR
March 27, 1953
ANANTIA Vs. RAMLAGAN SINGH
February 10, 1953
ANUPA KUER Vs. YOGENDRA JHA
July 17, 1953
AWADH SINGH Vs. STATE
November 9, 1953
BADRI NARAIN LAL Vs. STATE
December 1, 1953
BAIJAYNANDA GIRI Vs. STATE OF BIHAR
October 5, 1953
BAIKUNTHESH PRASAD SINGH Vs. GANESH RAM
February 19, 1953
BALIRAM SINGH Vs. STATE
May 21, 1953
BANDHOO SINGH Vs. GOVIND LALL
November 4, 1953
BASUDEVANAND Vs. RAGHUBIR SARAN RASTOGI
August 5, 1953
BENI MADHO SAH Vs. RAM KUER
December 8, 1953
BHAGWAT PRASHAD SINGH Vs. SUDHESHWAR SINGH
July 14, 1953
BHAIRAB CHANDRA RAI Vs. SAT NARAIN SARKAR
February 20, 1953
BHARAT RAUT Vs. STATE
January 16, 1953
BHIMRAJ NAGARMAL Vs. STATE OF BIHAR
September 2, 1953
BHOLA NATH Vs. SHARDA DEVI
September 23, 1953
BHUTTA SHAH Vs. STATE
April 15, 1953
BHUWANESHWARI KUER Vs. RAGHUBANSH MANI PRASAD NARAYAN
May 12, 1953
BIBI NAZMA KHATOON Vs. R P SINHA
July 16, 1953
BIBI RAFIQUAN Vs. GOPI MAHTON
May 15, 1953
BINDESHWARI PRASAD Vs. STATE
November 30, 1953
BRAJKISHORE RAI Vs. RAMRAJ RAI
September 11, 1953
BUDHAN CHOUDHRY Vs. STATE
August 25, 1953
CHAIN KAR Vs. DINABANDHU SATAPATHY
January 5, 1953
CHANDRIKA SINGH Vs. STATE OF BIHAR
November 4, 1953
CHATTURAM HORILRAM LIMITED Vs. COMMISSIONER OF INCOME TAX
March 20, 1953
CHATTURAM HORILRAMLTD Vs. STATE
April 23, 1953
COMMISSIONER OF INCOME TAX Vs. KAMESHWAR SINGH
January 23, 1953
COMMISSIONER OF INCOME TAX Vs. MAHARAJADHIRAJ SIR KAMESHWAR SINGH NO 2
January 23, 1953
COMMISSIONER OF INCOME TAX Vs. BANK OF BIHAR LIMITED
March 31, 1953
COMMISSIONER OF INCOME TAX Vs. BHURANGIYA COAL COMPANY
April 28, 1953
COMMR OF INCOME TAX Vs. KAMESHWAR SINGH
January 9, 1953
DEBI SOREN Vs. STATE
September 24, 1953
DEONITI PRASAD SINGH Vs. COMMR OF INCOME TAX
April 30, 1953
DEVBRATA SHASTRI Vs. KRISHNA BALLABH
February 17, 1953
DEVJI SHIVJI Vs. KARSANDAS RAMJI
September 25, 1953
DHANUKHA SINGH Vs. SAUDAGAR SINGH
September 11, 1953
DHUP NARAIN SINGH Vs. STATE
May 1, 1953
DUNDBAHADUR SINGH Vs. DURGA PRASAD SINGH
January 23, 1953
DURGADUTTA SAROGI Vs. COMMR OF INCOME-TAX
May 15, 1953
GANGA RAM Vs. BHABICHHAN RAI
March 6, 1953
GAURI SHANKAR PRASAD Vs. STATE
November 30, 1953
GHANSHYAMDAS GANGADHAR Vs. COMMR OF INCOME TAX
January 22, 1953
GIRDHARAN PRASAD MISSIR Vs. A MAJID PLEADER RECEIVER
February 20, 1953
GOBARDHANDAS DAMJI Vs. RAMNIKLAL DEVJI
September 1, 1953
GOPI LAL Vs. JAMUNA PRASAD
April 17, 1953
GOPI MALAH Vs. BIRNI
August 6, 1953
GULABRAI MANOHAR LALL Vs. COMMISSIONER OF INCOME TAX
January 19, 1953
GYANI DASS Vs. DHARAM DASS
March 11, 1953
GYANI DASS Vs. DHARAM DASS
June 3, 1953
HANUTRAM CHANDANMUL Vs. COMMISSIONER OF INCOME TAX
March 20, 1953
HARBALLAV SINGH Vs. STATE
December 4, 1953
HARI MAHATON Vs. JUGAL MAHATO
April 28, 1953
HARIHAR SAHU Vs. TIKAIT PRASAD SINGH DEO
July 15, 1953
HARNATH RAI BRIJRAJ Vs. HIRDAI NARAIN KUMAR
January 27, 1953
HARSAHAIMAL PHULCHAND Vs. COMMISSIONER OF INCOME TAX
January 22, 1953
HARSI MANDAL Vs. STATE
January 19, 1953
JAGADISH CHANDRA DEO DHABAL DEB Vs. INDIAN COPPER CORPORATION LTD
April 30, 1953
JAI GOPAL SINGH Vs. DIVISIONAL FOREST OFFICER
January 5, 1953
JAIGOBIND MISIR Vs. NAGESAR PRASAD
January 22, 1953
JAINARAIN CHOUDHARY Vs. BISESWAR PRASAD
July 23, 1953
JALWANTI LODHIN Vs. STATE
January 27, 1953
JOGENDRA NARAIN CHAUDHRY Vs. GANGA PRASAD SAH
April 14, 1953
KALI PRASAD SRIVASTAVA Vs. TULSHI PRASAD
March 31, 1953
KAMTA PRASAD SINGH Vs. RANI SAYEEDA KHATOON
April 24, 1953
KANAK KUMARI SAHIBA Vs. CHANDAN LALL KHATTRY
July 30, 1953
KANHAIYA SINGH Vs. BHAGWAT SINGH
December 15, 1953
KANIRAM GANPATRAI Vs. COMMR OF INCOME TAX
March 10, 1953
KAPILDEO NARAIN SINGH Vs. RAMDAHIN SINGH
April 27, 1953
KARAMVIR SINGH Vs. STATE OF BIHAR
March 26, 1953
KARTAR SINGH Vs. RAMKUMAR BHAGAT
March 5, 1953
KASHI BAI Vs. BRAJENDRA NATH
March 31, 1953
KASTURI DEVI Vs. SHRIPAL SINGH
August 28, 1953
KEDAR PANDEY Vs. KEDAR NATH SINGH
April 21, 1953
KEDARNATH GUPTA Vs. NAGINDRA NARAYAN SINHA
August 8, 1953
KESHAV NARAIN CHOUDHARY Vs. STATE
July 24, 1953
KISHORI LAL Vs. DEBI PRASAD KEJRIWAL
July 21, 1953
KISHUN MAHTO Vs. STATE
August 18, 1953
KODO MINERALS STEATITE MINE Vs. ROHTAS INDUSTRIESLTD
May 15, 1953
KRISHNA DAS Vs. KRISHNA BAGERIA
October 30, 1953
KULDIP LAL Vs. RAM BIRICH TEWARI
January 13, 1953
LACHHMINARAYAN Vs. JANMAIJAI MAHTON
January 2, 1953
LACHHUMAN SINGH Vs. MAKAR SINGH
May 15, 1953
LAKSHMI NARAYAN SUKHANI Vs. KAMAKHYA NARAYAN SINGH
April 22, 1953
LANGAR MAHTON Vs. RADHA MAHTON
July 13, 1953
LEGAL REMEMBRANCER Vs. BIBHUTI BHUSAN DAS GUPTA
September 1, 1953
M HOMI Vs. DEPUTY COMMR OF SINGHBHUM
March 27, 1953
M NIZAMUL HAQUE Vs. UNION OF INDIABIBI SAJDA KHATOON
May 5, 1953
MAHANTH PARICHHAN DAS Vs. HARGOBIND SINGH
October 8, 1953
MAHARAJ KISHORE KHANNA Vs. RAJA RAM SINGH
April 28, 1953
MANGAL DAS CHAUDHURY Vs. BHAGERAN SAO
February 10, 1953
MANORANJAN RACHANA Vs. AMBALIKA RACHANA
November 30, 1953
MATHURA SINGH Vs. SUDAMA DEBI
May 13, 1953
MD AYUB Vs. MEHDI BEGUM
November 19, 1953
MD YASIN Vs. STATE
December 14, 1953
MEGHU MIAN Vs. KISHUN RAM
November 4, 1953
MOHITAN Vs. ZUBERA
April 7, 1953
NAGENDRA MAHTO Vs. STATE
January 9, 1953
NANDAN PRASAD SAO Vs. UGRAH SAO
November 9, 1953
NANDKISHORE BAJORIA Vs. GAYA SUGAR MILLS LTD
May 13, 1953
NARAIN HAZAM Vs. RAMDHARI SINGH
March 16, 1953
NARAYAN PRASAD SUKUL Vs. RAJ KISHORE MISRA
March 5, 1953
NARAYAN SINGH Vs. BHARATH SINGH
February 11, 1953
NATHMAL Vs. MAKHANLAL
January 8, 1953
NATHUNI SAO Vs. BASHIR
March 27, 1953
NEBI DUSADH Vs. STATE
April 5, 1953
NEHAL CHAND Vs. STATE OF BIHAR
April 16, 1953
NEW INDIA ASSURANCE CO LTD Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL
January 14, 1953
NUNU SINGH Vs. MUNI NATH SINGH
August 3, 1953
PRAMADA PRASAD MUKHERJEE Vs. SAGARMAL AGARWALLA
November 30, 1953
PUJAN KOIRI Vs. STATE
November 19, 1953
RADHA PRASAD RAI Vs. LAKSHMI KANT TEWARI
April 24, 1953
RAGHU MAHTON Vs. BULAK MAHTON
March 17, 1953
RAJENDRA NATH PANDEY Vs. STATE OF BIHAR
March 26, 1953
RAJINDRA PRASAD Vs. INDRASAN PRASAD
April 13, 1953
RAJWANTI KUER Vs. RAMBHAWAN RAI
February 19, 1953
RAM ADHAR SINGH Vs. STATE OF BIHAR
August 17, 1953
RAM CHALITAR SAO Vs. STATE
July 21, 1953
RAM KIRTARATH Vs. RAGHUNATH MISSIR
February 16, 1953
RAM PRASAD SAH Vs. STATE
March 19, 1953
RAMBHAROSA SINGH Vs. GOVT OF THE STATE OF BIHAR
May 14, 1953
RAMCHARITAR RAM HARIHAR PRASAD Vs. COMMISSIONER OF INCOME TAX
February 4, 1953
RAMDHARI SINGH Vs. RAMBHAROSA SINGH
September 29, 1953
RAMEKWAL SINGH Vs. STATE
November 17, 1953
RAMJI SOMAN CHOUDHARY Vs. STATE OF BIHAR
January 23, 1953
RAMKRISHNA DAS Vs. STATE OF BIHAR
October 8, 1953
RAMNARAIN LAL Vs. RADHARAMAN DAS
August 18, 1953
RAMNARAYAN Vs. KASHINATH JAGNARAIN
March 10, 1953
RAMNATH SAHANI Vs. SM SUKUMARI SINHA
August 25, 1953
RAMPHAL SINGH Vs. GOVT OF THE STATE OF BIHAR
September 28, 1953
RAMSARAN SAO Vs. BHAGWAT SHUKUL
March 18, 1953
RAMSEWAK KAZI Vs. RAMGIR CHOUDHURY
September 8, 1953
RANENDRA NATH ROY CHOWDHURY Vs. STATE OF BIHAR
November 26, 1953
ROHTAS INDUSTRIES LTD Vs. INDIAN HUME PIPE CO LTD
May 15, 1953
RUPDEO PANDEY Vs. STATE OF BIHAR
November 4, 1953
S M USMAN Vs. HAKIM SAYED AHMAD WARSI
August 14, 1953
S M ZAKI Vs. STATE OF BIHAR
January 5, 1953
S N GANGULY Vs. COMMISSIONER OF INCOME TAX
March 19, 1953
SAFIUDDIN Vs. LAWRENCE SOMRA KERKETTA
December 16, 1953
SAILU PAHAN Vs. POLTU CHIK
November 16, 1953
SALABAT MAHATA Vs. SM MALATI MAHATANI
December 17, 1953
SATYANARAIN JHUNJHUNWALLA Vs. MUSTAFA KAMAL MOHIUDDIN AKHTAR
August 6, 1953
SHAH MOHAMMAD UMAIR Vs. RAM CHARAN SINGH
September 8, 1953
SHAIKH BABUJAN Vs. STATE
December 18, 1953
SHAYAMAKANT VERMA Vs. HARISHANKER PRASAD
March 4, 1953
SHEIKH MOHAMMAD YASIN Vs. SHEIKH MD ABDUR RAZZAQUE
May 15, 1953
SHEODUTTA KEDIA Vs. AKALI BHUMIJANI
April 28, 1953
SHOUKAT ALI Vs. STATE
July 28, 1953
SHYAMLAL JAGNANI Vs. STATE
November 24, 1953
SHYAMLAL RUIA Vs. STATE
December 16, 1953
SIR KAMESHWAR SINGH Vs. STATE OF BIHAR
January 15, 1953
SITA PARIYAN Vs. RAM DAHIN SINGH
July 31, 1953
SM KHEMI MAHATANI Vs. CHARAN NAPIT
March 9, 1953
SM KUSUM KUMARI DEVI Vs. CUSTODIAN OF EVACUEE PROPERTY
November 9, 1953
SRI VINAYA NATH NARAIN SINHA Vs. BIHAR JOURNALS LTD
August 6, 1953
STATE Vs. KARTAR SINGH
July 31, 1953
STATE Vs. SURAJDEO SINHA
July 2, 1953
STATE Vs. KARU GOPE
May 12, 1953
STATE Vs. RAMPRASAD SINGH
April 1, 1953
STATE Vs. RAM BRIKSH BENIPURI
April 15, 1953
STATE Vs. SHYAM NARAIN PRASAD
November 11, 1953
STATE OF BIHAR Vs. JHIRKI MINING CORPORATION LTD
May 14, 1953
STATE OF BIHAR Vs. BENGAL CHEMICAL AND PHARMACEUTICAL WORKS LTD
May 8, 1953
STATE OF BIHAR Vs. ISHRI BHAGAT
August 17, 1953
STATE OF BIHAR Vs. TELU RAM JAIN
January 15, 1953
STATE OF BIHAR Vs. RAMESHWAR JUTE MILLS LTD
January 12, 1953
SUBODH CHANDRA DAS Vs. PANCHU KHAN
November 19, 1953
SUKHRAM DAS Vs. PRESIDENT BIHAR STATE BOARD OF RELIGIOUS TRUST
October 8, 1953
SUNDER LALL Vs. FLORANCE FORSTER
April 28, 1953
SURAJMAL SINGHANIA Vs. STATE
January 28, 1953
TARAK CHANDRA DUTTA Vs. JAGDISH CHANDRA DEO DHABAL DEB
April 21, 1953
THAKUR PRASAD Vs. BALESHWAR AHIR
March 10, 1953
TULSI NARAYAN SINGH Vs. BAIJNATH RAM
April 1, 1953
UGRAH DUSADH Vs. INDERDAYAL SINGH
August 14, 1953
UMAR YASHIR ASHIM Vs. STATE OF BIHAR
January 5, 1953
UNION OF INDIA Vs. JETHA BHAI NINSHI
March 4, 1953
WALI MOHAMMAD Vs. GYAN PRAKASH NAGA BABAJI
November 30, 1953