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Case Index
Title
Date
ATMA RAM Vs. JHINOO RAM
July 1, 1953
BAKSHI SITA RAM Vs. LACHHMI CHAND
July 1, 1953
BALAK RAM Vs. SADH
September 3, 1953
BALAK RAM Vs. SITA RAM
June 24, 1953
BINDRABAN Vs. STATE OF HIMACHAL PRADESH
June 2, 1953
BISHAN LAL VERMA Vs. STATE
August 28, 1953
CHANCHAL RAM Vs. UNION OF INDIA
March 24, 1953
CHET RAM Vs. STATE
August 6, 1953
DEVI DAS Vs. BUSHAHR SANGH
May 18, 1953
DEVI RAM Vs. MURLI
January 15, 1953
DEVI SINGH Vs. BHAGAT
September 11, 1953
DHINGROO MALL Vs. FINANCIAL COMMR.
January 10, 1953
DULCHI Vs. DHANI RAM
June 8, 1953
DUMNI Vs. SARAN
September 14, 1953
FATTA Vs. DILLU
December 18, 1953
FINDAL Vs. STATE
June 29, 1953
GIRDHARI LAL Vs. SPEDDING DINGA SINGH AND CO
August 21, 1953
GUDDU MAL Vs. AMIN CHAND
August 10, 1953
HALAYUDH Vs. TEK CHAND
April 2, 1953
HARI DASS Vs. BABU RAM
July 27, 1953
HARI KISHAN Vs. STATE OF HIMACHAL PRADESH
September 14, 1953
JAI LAL Vs. PADAM SINGH
June 5, 1953
JAPHU Vs. PARSHOTTAM RAM
March 30, 1953
KANSHI RAM Vs. DHARMI
May 20, 1953
KEDAR NAND Vs. JAGAT RAM
July 28, 1953
KIRTI RAM ADVOCATE Vs. STATE OF HIMACHAL PRADESH
August 13, 1953
KUNDAN Vs. KANAHYA
April 29, 1953
LAL SINGH Vs. STATE
September 25, 1953
MANDIR SRI DEOTA JAKH Vs. SISHI RAM
August 4, 1953
NAROTAM Vs. SARDARU
March 28, 1953
NIRMA Vs. STATE
July 1, 1953
Om Chand Vs. Lalman
June 2, 1953
R. L. Gupta Vs. The State of Himachal Pradesh
July 24, 1953
R.L. GUPTA Vs. STATE OF HIMACHAL PRADESH
July 24, 1953
R.N. MOHINDRA Vs. STATE OF HIMACHAL PRADESH
May 28, 1953
RAM SARAN Vs. BANSI LAL
September 9, 1953
RAM SINGH Vs. JIT RAM
June 9, 1953
RAMDATT Vs. PARAS RAM
August 3, 1953
RAMESHWAR DAYAL Vs. STATE
June 8, 1953
RAMJI DAS Vs. STATE
September 11, 1953
RATTAN SINGH Vs. STATE
December 16, 1953
SABHU Vs. RAMSA
May 28, 1953
SADH RAM Vs. STATE
June 10, 1953
SAJU Vs. UNION OF INDIA
March 26, 1953
SANT RAM Vs. STATE
March 9, 1953
SANTOKHU Vs. STATE
April 1, 1953
SARJIT Vs. HARI SINGH
August 5, 1953
SATYA DEV BUSHEHARI Vs. GHANSHIAM
May 21, 1953
SHIV DUTT Vs. STATE OF HIMACHAL PRADESH
June 3, 1953
SOBHA SINGH Vs. JAI SINGH
December 18, 1953
STATE OF HIMACHAL PRADESH Vs. MIRZA HUSSAIN BEG
October 1, 1953
STATE OF HIMACHAL PRADESH Vs. LALCHAND SHAHI
January 15, 1953
STATE OF HIMACHAL PRADESH Vs. CHAMBA VALLEY TRANSPORT LTD.
January 7, 1953